Karnataka High Court
Sri R Manjunath vs The State Of Karnataka Rep By Its Secy on 13 July, 2012
Bench: N.Kumar, H.S.Kempanna
®
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
Dated this the 13th day of July, 2012
PRESENT
THE HON'BLE MR. JUSTICE N. KUMAR
AND
THE HON'BLE MR.JUSTICE H. S. KEMPANNA
Writ Petition Nos.15314-15378 & 15739-15750 of 2009
(S-KAT)
c/w
Writ Petition Nos. 15955-16115 of 2009
Writ Petition Nos.16820-16917 of 2009
Writ Petition Nos.17556-17728 of 2009
Writ Petition Nos.17729-17940 of 2009
Writ Petition Nos.19264-19272 & 20095-20232 of 2009
Writ Petition Nos.19700-19849 of 2009
Writ Petition Nos. 23707, 26018-26525 &
27432-27433 of 2009
Writ Petition Nos.27973-27974 of 2009 &
5892 TO 5905 OF 2010
Writ Petition Nos.29832-29839 of 2009
Writ Petition Nos.12111-12175 & 21757-21803 of 2010
and
Writ Petition Nos.19141 of 2010 & 514 of 2011
2
IN WP Nos. 15314-15378 AND 15739-15750 OF 2009
BETWEEN
1. SRI R MANJUNATH
S/O LATE H.RAMA NAIK
AGED ABOUT 43 YEARS
ASSISTANT ENGINEER KNNL NO.1, BRLBC
SUB DIVISION, B.R PROJECT, BHADRAVATHI
TALUK, SHIMOGA DISTRICT
2. SRI L SURESH
S/O L GEMA NAIK
AGED ABOUT 33 YEARS
JUNIOR ENGINEER, KNNL, NO.3, BHADRA
CANAL SUB DIVISION, MALEBENNUR,
HARIHAR TALUK,
DAVANAGERE DISTRICT
3. SRI L M RUDRESH NAIK
S/O HALA NAIK L
AGED ABOUT 42 YEARS
ASSISANT ENGINEER, NO.1 BHADRA
CANAL SUB DIVISION, KNNL BASVAPATNA
CHANNAGIRI TALUK
DAVANAGERE DSITRICT
4. SRI H VENKATA NAIK
S/O HARIYA NAIK
AGED ABOUT 40 YEARS
JUNIOR ENGINEER KNNL NO.1,
BHADRA CANAL SUB DIVISION,
DAVANAGERE
3
5. SRI G KRISHNA NAIK
S/O GANGA NAIK
AGED ABOUT 47 YEARS
ASSISATNT ENGINEER NO.3 KNNL
BHADRA CANAL SUB DIVISION,
MALEBENNUR HARIKAR TLAUK,
DAVANAGERE DSITRICT
6. SRI SATISH R
S/O H RAMA NAIK
AGED ABOUT 42 YEARS
ASSISATNT ENGINEER
PWD SUB DIVISION,
SIRSI U.K
7. SRI Y M RAJU
S/O Dr L MALLA NAIK
AGED ABOUT 42 YEARS
ASSISATNT ENGINEER
PRE SUB DIVISION,
SIDDAPURA (U.K.)
KARWAR DISTRICT
8. SRI D B PATTAN
S/O BABU BALAKRISHNA PATTAN
AGED ABOUT 44 YEARS
ASSISATNT ENGINEER
PWD SUB DIVISION,
MUNDAGOD, U.K
9. SRI MUNIGETI RAMARAO
S/O M RAMAIAH
AGED ABOUT 43 YEARS
ASSISATNT ENGINEER
PWD SUB DIVISION,
MUNDAGOD, U.K
4
10. SRI ANIL KUMAR SHINGE
S/O BASVANATH SHINGE
AGED ABOUT 43 YEARS
ASSISATNT ENGINEER
PWD SUB DIVISION,
HALIYAL, (UK)
11. SMT MEENAKSHI B MASTIMANI
D/O BEERANNA
AGED ABOUT 34 YEARS
JUNIOR ENGINEER
TALUK PANCHAYATH SIRSI (U.K)
12. SRI RUDRA MURTHY TALAWAR
S/O RAMACHANDRA TALAWAR
AGED ABOUT 42 YEARS
JUNIOR ENGINEER
M.I.SUB DIVISION, HALIYAL (U.K.)
13. SRI AMARGOLKAR DEVANAND
S/O YELLAPPA AMARGOLKAR
AGED ABOUT 44 YEARS
ASSISTANT ENGINEER
PWD SUB DIVISION,
JOIDA (UK) KARWAR DSITRICT
14. SRI MAHADEV IRAPPA KOLI
S/O IRAPPA KOLI
AGED ABOUT 47 YEARS
ASSISTANT ENGINEER
PWD SUB DIVISION,
HALIYAL (UK) KARWAR DISTRICT
15. SRI SHIVARAYA M
S/O MUDDAPPA
AGED ABOUT 45 YEARS
5
ASSISTANT ENGINEER
TALUK PANCHYAT,
HALIYAL (U.K.) KARWAR DISTRICT
16. SRI MARUTHI GOKAK
S/O ARJUNAPPA
AGED ABOUT 41 YEARS
ASSISTANT ENGINEER
KNNL, NO.4, MRBCC SUB DIVISION,
KIRESURA HUBLI TALUK,
DHARWAD DISTRICT
17. SRI JAYARAM NAIK D
S/O THIPPAIA NAIK
AGED ABOUT 45 YEARS
ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
PWD SUB DIVISION, YELLAPUR,
U.K.DISTRICT
18. SRI K S JAYARAJU
S/O M SIDDAIAH
AGED ABOUT 40 YEARS
CHIEF ENGINEER
MINOR IRRIGATION (SOUTH) K.R.CIRCLE
BANGALORE
19. SRI CHANDRA SHEKAR B R
S/O LATE A.G.RANGANATHAIAH
AGED ABOUT 40 YEARS
ASSISTANT ENGINEER
O/O ASSISTANT EXECUTIVE ENGINEER
M. I. QUALITY CONTROLSUB DIVISION,
MYSORE NOW ON DEPUTATION IN
MIQC SUB DIVISION, BANGALORE
6
20. SRI N THIMMAIAH
S/O LATE NANJUNDAIAH
AGED ABOUT 45 YEARS
ASSISTANT ENGINEER
O/O THE EXECUTIVE ENGINEER
V.C.DIVISION, CAUVERY NIRAVARI NIGAMA
NIYAMITA MANDYA
21. SRI N N BABU
S/O A NARAYANAPPA
AGED ABOUT 40 YEARS
ASSISTANT ENGINEER
O/O THE CHIEF ENGINEER
MINOR IRRIGATION (SOUTH)
K.R.CIRCLE, BANGLAOER
22. SRI D RAVI
S/O H DASAIAH
AGED ABOUT 36 YEARS
WORKING AS A.E. SMALL IRRIGATION
DIVISION, COMMERCIAL COMPELX,
5TH FLOOR JAYANAGAR, 4TH BLOCK
BANGALORE
23. SMT SANDHYA RANI G
D/O GANGANNA M.C.
AGED ABOUT 31 YEARS
WORKING AS ASSISTANT ENGINEER
INT HE OFFICE OF THE CHIEF ENGINEER
MINOR IRRIGATION (SOUTH)
K.R.CIRCLE, BANGALOER
24. SRI NARASIMHAMURTHY P N
S/O K.NARASIMAIAH
AGED ABOUT 37 YEARS
ASSISTANT ENGINEER
OFFICE OF THE CHIEF ENGINEER
7
MINOR IRRIGATION (SOUTH)
K.R.CIRCLE, BANGALOER
25. SRI SRINIVAS G H
S/O HANUMANTHAIAH
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
MINOR IRRIGATION ,
C.E.(S) OFFICE
K.R.CIRCLE, BANGALOERE
26. SRI B CHANDRASHEKAR
S/O S BASAVALINGAIAH
AGED ABOUT 37 YEARS
ASSISTANT ENGINEER
O/O EXECUTIVE ENGINEER
MINOR IRRIGATION DIVISION,
GULBARGA
27. SRI B CHANDRASHEKAR
S/O BORAIAH
AGED ABOUT 41 YEARS
WORING AS ASSISTANT ENGINEER
K.G.UNIT W.R.D.O. B
BANGALORE
28. SMT LAKSHMI R
AGED ABOUT 34 YEARS
O/O C. E. HYDROLOGY &
CENTRAL MECHANICAL ENGINEER
ANANDA RAO CIRCLE, BANGALORE
29. SMT A POONGODI
AGED ABOUT 31 YEARS
O/O C. E. HYDROLOGY &
CENTRAL MECHANICAL ENGINEER
8
ANANDA RAO CIRCLE,
BANGALORE
30. SMT MAMTHA M
AGED ABOUT 43 YEARS
O/O C. E. HYDROLOGY &
CENTRAL MECHANICAL ENGINEER
ANANDA RAO CIRCLE, BANGALORE
31. SRI H C HARISH CHAND
S/O H.D.CHIKKARAMAIAH
AGED ABOUT 40 YEARS
WOKRING AS ASSITANT ENGINEER
MINOR IRRIGATION SUB DIVISION,
SHIKARIPURA 577 427
SHIMOGA DISTRICT
32. SRI NAGESH MURTHY M
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
NO.3, PWD SUB DIVISION,
DODDABALLAPUR
BANGALORE RURAL DISTRICT.
33. SRI T HANUMANTHARAYA
S/O THIMMAPPA
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
MINOR IRRIGATION SUB DIVISION,
CHIKKABALALPUR KOLAR
34. SRI S S AMMINABHAVI
S/O SADASHIV
AGED ABOUT 37 YEARS
ASSISTANT ENGINEER
KNNL GLBL SUB DIVISION NO.2,
9
RAIBAG 591 217
BELGAUM DSITRICT
35. RAMACHANDRA DIVATE
S/O BALAPPA R DIVATE
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, GLBC SUB DIVISON, NO.4 TALUK
RAYABAG, DIST BELGAUM
36. SMT YESHODA
W/O DEVARAJ
AGED ABOUT 30 YEARS
O/O C.E.HYDROLOGY &
CENTRAL MECHANICAL ENGINEER
ANANDA RAO CIRCLE
BANGALORE
37. NAGESH M D
S/O DEVAIAH
AGED ABOUT 34 YEARS
ASSISTANT ENGINEER
NO.12, HLBC CNNL
RAJAGATTA RAOD
HASSAN
38. B S PRAVEEN KUMAR
S/O LAET SATHIGAIAH
AGED ABOUT 36 YEARS
ASSISTANT ENGINEER
NO.3, YPR SUB DIVISION,
RAJAGHATTA ROAD,
HASSAN 573 201
10
39. SRI P SADASHIV
S/O PUNDALIK
AGED ABOUT 39 YEARS
WORKING AS A. E. KNNL GRBCC
DIVISION NO.4, CHIKKODI
BELGAUM DISTRICT
40. SRI RAJU S DHANG
S/O SUSHEELA DHANG,
AGED ABOUT 31 YEARS
WORKING AS A. E. KNNL MQC
SUB DIVISION NMO.3, MAHALINAGAPUR
MUGHOL TALUK
BAGALKOT DISTRICT
41. SRI B L KRISNAMURTHY
AGED ABOUT 35 YEARS
ASSISTANT ENGINEER
O/O SUPERINTENDEING ENGINEER
HARANGI PROJECT CIRCLE,
KUSHALNAGAR
42. SRI P NAGARAJA
S/O N PRABHU
AGED ABOUT 41 YEARS
O/O EXECUTIVE ENGINEER
QUALITY CONTROL DIVISION, GORUR,
HASSAN DSITRIC 573 120
43. SRI RANGASWAMY C S
S/O LATE SIDDAMADAIAH
AGED ABOUT 37 YEARS
O/O EXECUTIVE ENGINEER
QUALITY CONTROL DIVISION,
GORURU,
HASSAN DISTRICT 573 120
11
44. SMT G PADMAVATHI
W/O DEVARAJ
AGED ABOUT 31 YEARS
O/O C.E. HYDROLOGY & CENTRAL
MECHANICAL ENGINEER
ANANDA RAO CIRCLE,
BANGALORE
45. MT KAVITHA B N
S/O NARAYANA
AGED ABOUT 26 YEARS
OFFICE OF THE EIC, WRDO PLANNING
& INVESTIGATION UNIT,
ANANDA RAO CIRCLE
BANGALORE
46. SRI MUNIYAPPA C
S/O CHENNAPPA
AGED ABOUT 42 YEARS
ASSISTANT ENGINEER
PWD SUB DIVISION NO.9, BAGEPALLI,
KOLAR DISTRICT
47. SRI H F BHAJANTRI
S/O PAKIRAPP
AGED ABOUT 35 YEARS
C/O AEE PHE (UKP)
WORKING AS JUNIOR ENGINEER
SUB DIVISOIN NO.2, HUNUGUND COMPLEX,
ALAMATTI
48. SRI SANJEEVA KUMAR
S/O SIDRAM
AGED ABOUT 35 YEARS
WOKRING AS ASSISTANT ENGINEER OFFICE
OF THE EXECUTIVE ENGINEER
KPC DIVISION, NO.2 BHALKI
12
BHALKI TALUK
BIDAR DISTRICT
49. SRI PUTTASWAMY S.C.
S/O CHIKKAPUTTAIAH
AGED ABOUT 40 YEARS
A. E. NO.2 HANGI DAM SUB DIVISION,
HULGUNDA
SOMWARPET TALUK
50. SMT KANAKAMBA G
D/O K N GANGARAJU
AGED ABOUT 35 YEARS
C/O ASSISTANT EXECUTIVE ENGINEER
SHRIA PWD SUB DIVISION
SHIRA
51. SRI KRISHANPPA
S/O RANGA NAYAK
AGED ABOUT 38 YEARS
JUNIOR ENGINEER
O/O NO.2, PRE SUB DIVISION,
BELUR
HASSAN DISTRICT
52. SRI GIRIDHAR KUMAR N T
S/O M THIMMAPPA
AGED ABOUT 44 YEARS
ASSISTANT ENGINEER
HEMAVATHID AM
SUB DIVISION
GORUR
53. SRI ANIL BHAGAWANTH RATHNAKAR
S/O BHAGWANTH S
RATHNAKAR, AGED ABOUT 40 YEARS
13
WORKING AS ASISTANT ENGINEER
O/O ASSISTANT EXECUTIVE ENGINEER
KARNATAK NEERAVARI NIGAM LIMTIED MALAPR-
ABHA RIGH BANK CANAL, RON TALUK
DISTRICT GADAG.
54. SRI N P KAMBLE
S/O PANDIT RAO ADIVEPPA KAMBLE
AGED ABOUT 40 YEARS
ASST. EXECUTIVE ENGINEER
GLBC SUB DIVISION NO.1, GHATAPRABHA
TQ GOKAK
DIST BELGAUM
55. SRI B SRINIVASA MURTHY
S/O M BABU
AGED ABOUT 40 YEARS
WORKING AS JUNIOR ENGINEER
NO.2, PWD BANGALORE WORKS
56. SRI H P SHIVANNA
S/O H K PUTTAIAH
AGED ABOUT 37 YEARS
WORKING AS ASSISTANT ENGINEER
NO.3, GAUGING SUB DIVISION,
ANANDA RAO CIRCLE
BANGALORE 9
57. SRI S UMESH
S/O SAMYA NAIK
AGED ABOUT 39 YEARS
ASSISTANT ENGINEER
PWD SUB DIVISION, SIRSI U.K. (W.P.NO.15370/09)
58. SRI S UMESH
S/O SAMYA NAIK
AGED ABOUT 39 YEARS
14
ASSISTANT ENGINEER
PWD SUB DIVISION, SIRSI U.K. (W.P.NO.15371/09)
59. SRI S UMESH
S/O SAMYA NAIK
AGED ABOUT 39 YEARS
ASSISTANT ENGINEER
PWD SUB DIVISION, SIRSI U.K. (W.P.NO.15372/09)
60. SRI S UMESH
S/O SAMYA NAIK
AGED ABOUT 39 YEARS
ASSISTANT ENGINEER
PWD SUB DIVISION, SIRSI U.K. (W.P.NO.15373/09)
61. SRI S UMESH
S/O SAMYA NAIK
AGED ABOUT 39 YEARS
ASSISTANT ENGINEER
PWD SUB DIVISION, SIRSI U.K. (W.P.NO.15374/09)
62. SRI MALATHESHA P
S/O PAKEER NAIK D
AGED ABOUT 38 YEARS
ASSISTANT ENGINEER
PRE SUB DIVISION KUMTA (UK)
KARWAR DISTRICT
63. SRI R MANJUNATH
S/O H RAMA NAIK
AGED ABOUT 43 YEARS
ASSISTANT ENGINEER
KNNL NO.1 BRLBC SUB DIVISION
B.R.PROJECT BHADRAVATHI TALUK
SHIMOGA DISTRICT
15
64. SRI L M RUDRESH NAIK
S/O HALA NAIK L
AGED ABOUT 42 YEARS
ASSISTANT ENGINEER
NO.1 BHADRAV CANAL SUB DIVISION,
KNNL BASVAPATNA CHANNAGIRI
TALUK DAVANAGER
65. SRI THIPPESHI HALA NIAK
S/O HALA NAIK
AGED ABOUT 45 YEARS
ASSISTANT ENGINEER
KNNL NO.5, SUB DIVISON, SHIKARIPURA
TALUK, SHIMOGA DISTRICT
66. SRI Y M RAJU
S/O DR L MALLA NAIK
AGED ABOUT 42 YEARS
ASSISTANT ENGINEER
PRE SUB DIVISION, SIDDAPURA (U.K.)
KARWAR DSITRICT
67. SRI MALATHESHA P
S/O PAKEER NAIK D
AGED ABOUT 38 YEARS
ASSISTANT ENGINEER
PRE SUB DIVISION, KUMTA (U.K.)
KARWAR DSITRICT
68. SRI V UMA NAIK
S/O VALYA NAIK
AGED ABOUT 42 YEARS
ASSISTANT ENGINEER
PRE SUB DIVISION, SIDDAPURA (U.K.)
KARWAR DSITRICT
16
69. SRI G K NAIK
S/O GANGYA NAIK
AGED ABOUT 42 YEARS
ASSISTANT ENGINEER
PRE DIVISOIN
MANGALORE
70. SRI ANIL KUMAR SHINGE
S/O BASAVANATH SHINGE
AGED ABOUT 43 YEARS
ASSISTANT ENGINEER
PWD SUB DIVISION
HALIYAL (UK)
71. SRI SRINIVAS G H
S/O HANUMANTHAIAH H
AGED ABOUT 40 YEARS
WORKING AS ASSIATNT ENGINEER
M.I. C.E.(S) OFFICE
K.R.CIRCLE
BANGALORE.
72. SRI H C HARISH CHAND
S/O H D CHIKKARAMAIAH
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
MINOR IRRIGATION SUB DIVISION,
SHIKARIPURA 577 427
SHIMOGA DISTRICT
73. SRI M K GOVINDARAJA
AGED ABOUT 41 YEARS
WOKRING AS ASSISTANT ENGINEER
MINOR IRRIGATION SUB DIVISION,
HASSAN
17
74. SRI NAGESH MURTHY M
AGED ABOUT 40 YEARS
WOKRING AS ASSISTANT ENGINEER
NO.3 PWD SUB DIVISION, DODDABGALALPURA
BANGALORE RURAL DISTRICT
75. SRI B K DINESH KUMAR
AGED ABOUT 39 YEARS
WOKRING AS ASSISTANT ENGINEER
NO.3 YPR SUB DIVISION,
CNNL, HASSAN
76. SRI SUMITRANANDA
AGED ABOUT 35 YEARS
WORKING AS JUNIOR ENGINEER
KBJNL JBC SUB DIVISION NO.7
DOORNAHALL SHANAPUR TALUK
GULBARGA DISTRICT
77. SMT PALLAVI
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
PWD SUB DIVISION, SRINIVASAPURA
KOLAR DISTRICT ... PETITIONERS
(BY SRI M.S.BHAGWAT & D.PAVANESH, ADVOCATES)
AND
1. THE STATE OF KARNATAKA
REP BY ITS SECY
DEPT OF PERSONNEL AND
ADMINISTRATIVE REFORMS
VIDHANA SOUDHA
BANGALORE-560001
18
2. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
PUBLIC WORKS DEPARTMENT
M S BUILDING,
BANGALORE-560001
3. THE CHIEF ENGINEER
PUBLIC WORKS DEPT,
C & B DIVISION, K R CIRCLE
BANGALORE-560001
4. HUSANAPPA
S/O.HANUMANTHAPPA HYATI
AGED ABOUT 34 YEARS
B E IN CIVIL ENGINEERING
R/AT.HALLISAGAR, SHAHAPUR TALUK
GULBARGA DIST
5. DEVARAJ WADEKAR
S/O.HANUMANTHAPPA WADEKAR
AGED ABOUT 30 YEARS
B E IN CIVIL ENGINEERING
PLOT NO.45, NEAR P & T QUARTERS
OLD JEEVARGI ROAD, OPP WATER TANK
GANESH NAGAR
GULBARGA 585 102
6. R SRINIVASA MURTHY
S/O.B RAJU
AGED ABOUT 38 YEARS
B E IN MECHANICAL ENGINEERING
BENTEHALLI AT POST
BELUR TALUK
HASSAN DIST
7. KANMANI T C
S/O.CHINNAIAH
19
AGED ABOUT 35 YEARS
DIPLOMA IN CIVIL ENGINEERING
R/AT C/O.R RAVI (PWD CONTRACTOR)
OPP FINANCE CHANDRANNS RESIDENT
GANESH NAGAR
CHANNARAYAPATNA
HASSAN DIST 573 116
8. B MRUTHUNJAYA
S/O.BOOTHRAJ
AGED ABOUT 39 YEARS
B E IN MECHANICAL ENGINEERING
R/AT.NO.11, KHB BUILDING,
21ST MAIN, 18TH CROSS, BEHIND
MARUTHI MANDIR , VIJAYANAGAR
BANGALORE-40
9. JAYA
S/O.BHARATH RAO
AGED ABOUT 28 YEARS
B E IN CIVIL ENGINEERING
R/AT.KUMBAR GALLI,
HUMNABAD POST,
HUMNABAD TALUK BIDAT DIST
10. SHASHIDHAR R JAWALGIKAR
S/O.RAMACHANDRA RAO JAWALGIKAR
AGED ABOUT 36 YEARS
B E IN MECHANICAL ENGG
R/AT.H NO.11-721
NEAR SHAHA HUSSAIN CHILLA
BORABAI NAGAR BRAMHAPUR,
GULBARGA 585 103
11. NARAYAN MURTHY B
S/O.LATE BELURAIAH
AGED ABOUT 36 YEARS
20
DIPLOMA IN MECHANICAL ENGG
R/AT.HULIKAL POST,
DODDAMAGGE HOBLI
ARAKALGUD TALUK
HASSAN DIST
12. SRI.PRAMOD KUMAR R.L
S/O.RAMACHANDRA
AGED ABOUT 33 YEARS
B E IN MECHANICAL ENGG
R/AT.NO.66, PRASHANTHNAGAR (B)
RAJAPUR EXTENSION
GULBARGA 585 103
13. THE STATE OF KARNATAKA
REP BY ITS SECRETARY
DEPT OF PUBLIC WORKS
M S BUILDING, SACHIVALAYA-II
BANGALORE-560001
14. THE CHIEF ENGINEER (C & B) SOUTH
AND CHAIRMAN OF THE SELECTION COMMITTEE
PUBLIC WORKS DEPARTMENT
K R CIRCLE
BANGALORE-560001
15. N PARAMESH
S/O.M NAGARAJ
AGED ABOUT 33 YEARS
NO.12/B, 3RD MAIN 6TH CROSS
BAPUJINAGAR, MYSORE ROAD,
BANGALORE-560 026
16. K NAGESH
S/O.KEMPASIDDAIAH
AGED ABOUT 37 YEARS
NO.321, 2ND MAIN ROAD
21
80 FEET RING ROAD, JAGA JYOTHI
BASAVESHWAR LAYOUT, JNANABHARATH
POST, BANGALORE-56
17. RAJESH B CHANDRAPPA
S/O.CHANDRAPPA
AGED ABOUT 37 YEARS
NO.7-3-61
BHIMANAGAR, NEAR DARGA
BIDAR DIST
18. BHEEM MALLAPPA
S/O.MALLAPPA
AGED ABOUT 33 YEARS
SIDDARTH NAGAR BHALKI
BIDAR DIST
19. THE STATE OF KARNATAKA
REP BY ITS SECRETARY
DEPT OF PUBLIC WORKS
3RD FLOOR, 5TH STAGE
M S BUILDING,
BANGALORE-560001
20. THE CHIEF ENGINEER ( C & B) SOUTH
PUBLIC WORKS DEPT
K R CIRCLE,
BANGALORE-560001
21. ANJANEYYA K R
S/O.RANGARAO,
AGED ABOUT 35 YEARS
R/O.NO.1.4.946/97, IDSMT LAYOUT
RAICHUR DIST
22. S SURESH
S/O.V SIDRAM,
22
AGED ABOUT 39 YEARS
H NO.2/23, NEARBY BALWEDI WCHOOL
RAICHUR DIST
23. N S SOMASHEKARAIAH
S/O.SHIVARUDRAIAH
AGED ABOUT 42 YEARS
HONGANOOR POST,
R/O.NEELAKANTANAHALLI,
CHANNAPATNA TALUK
BANGALORE-571 501
24. ASHOK D SHIVANOOR
S/O.DURGAPPA
AGED ABOUT 28 YEARS
THARFILE NEAR HANUMAN TEMPLE
H NO.1-1121
GULBARGA 585 106
25. HANUMANTH R M
S/O.RAMIAH,
AGED ABOUT 33 YEARS
H NO.2-156 SIDDESWAR COLONY
SEDAM ROAD,
GULBARGA 585 106
26. SHANTHKUMAR N KAKHANDAKI
S/O.MAHADEVA
AGED ABOUT 32 YEARS
BHAGYA NAGAR
UNIVERSITY ROAD,
GANESH NILAYA
GULBARGA 585 106
27. RAJESH A
S/O.ARJUNA RAO N
AGED ABOUT 30 YEARS
23
R/O.PLOT NO.26,
VIJWAL HOUSING SOCIETY,
RAJPUR COLONY RAJPUR ROAD
GULBARGA 585 106
28. G MANOJ
S/O.D GIRISH,
AGED ABOUT 34 YEARS
HOUSE NO.1324, IST FLOOR
GIRIDHAMA 3RD CROSS,
VIDYANAGARA,
DAVANAGERE DIST
29. SUBHASH
S/O.SHARNAPPA KHARATAMAL
AGED ABOUT 32 YEARS
H NO.24, EWS II PHASE
ADARSH NAGAR
GULBARGA 585 105
30. VIDYA BELANIKAR
AGED ABOUT 29 YEARS
H NO.124, NEAR DEPOT NO.2
VIDYA NAGAR
GULBARGA 585 103
31. TARAMANI G
S/O.GANGAPPA
AGED ABOUT 32 YEARS
H NO.46 LIG IST PHASE
ADHARSHANAGAR
GULBARGA 585 103
32. KRISHNARAJ KALGI
S/O.TIPPANNA,
AGED ABOUT 34 YEARS
STATION ROAD,
24
JAFFER GUNJI
POST AND TQ CHITTAPUR
GULBARGA 585 211
33. DEVARAJ
S/O.BHIMSAIN GOLEYA
AGED ABOUT 31 YEARS
H NO.11-1891/2 RMANAGARA
NEAR S B COLONY
GULBARGA 585 103
34. ANAND M
S/O.MAHADEVAPPA
AGED ABOUT 30 YEARS
NO.252, CIB COLONY
GULBARGA 585 103
35. KSHEERALINGAPPA
AGED ABOUT 33 YEARS
H NO.12.6.300 LBS NAGAR
RAICHUR 584 102
36. THE STATE OF KARNATAKA
REP.BY ITS SECRETARY
DEPARTMENT OF PUBLIC WORKS
M.S.BUILDINGM
SACHIVALAYA-II
BANGALORE-560001
37. THE CHIEF ENGINEER
(C & B) SOUTH
AND CHAIRMAN OF THE SELECTION COMMITTEE
PUBLIC WORKS DEPARTMENT,
K.R.CIRCLE
BANGALORE-560001
25
38. L SHIVAMURTHY
S/O LAKSHMANA
AGED ABOUT 38 YEARS
R/O J C R ETENSION
NEAR LAKSHMI TEMPLE JAGALUR
DAVANAGERE DIST
39. K V DURGA PRASAD
S/O.K RAMAIAH
AGED ABOUT 37 YEARS
R/O.OLD POST OFFICE ROAD
LAKKAVALLI (PO)
TARIKERE TALUK
CHIKMAGALORE DIST
40. ARUN KUMAR
S/O.SHIVASHARANAPPA,
AGED ABOUT 34 YEARS
R/O.SINDGI (B)
GULBARGA DIST
41. GANGA NARASIMHAIAH
S/O.YELLAPPA
AGED ABOUT 36 YEARS
R/O.NO.42, 3RD CROSS
2ND MAIN, VIJAYA NAGAR
BANGALORE-40
42. PRAKASHA M
S/O.M L MARIMADHU
AGED ABOUT 38 YEARS
R/O.MALAVALLI VILLAGE
MANDYA DIST
43. K C RAVIKUMAR
S/O.CHIKKAMADAIAH
26
AGED ABOUT 34 YEARS
HOSAKUKKUR VILLAGE
MYSORE DIST
44. C V RANGANATH
S/O.CHIKKARANGAIAH
AGED ABOUT 34 YEARS
R/O.NO.335/2
SRI JAGADEESHWARI NILAYA
MES ROAD, JALAHALLI
BANGALORE-13
45. C MAHESHWARA
S/O.C KOTRAPPA
AGED ABOUT 37 YEARS
R/O.SOMANATHAPURA VILLAGE
MYSORE DIST
46. M MANJUNATHA
S/O.G S MAHADEVAIAH
AGED ABOUT 37 YEARS
R/O.SOMANATHAPURA VILALGE
MYSORE DIST
47. PRASHANTH KUMAR B M
S/O.B MADAIAH
AGED ABOUT 31 YEARS
R/O.593/B, 11TH MAIN ROAD
ALLANAHALLI EXTENSION
MYSORE-11
48. SHIVALINGAPPA L
S/O.LINGANNAIAH
AGED ABOUT 36 YEARS
R/O.63, 2ND MAIN, IST STAGE
ATHMEEYA GELEYARA BALAGA
27
MAHALAKSHMI PURAM,
BANGALORE-560 086
49. SIDDARTHA
S/O.SUGRIVE
AGED ABOUT 29 YEARS
R/O.PLOT NO.18 SHIVANAGAR SOUTH
BIDAR 585 401
50. SUBHASH S RAMAN
S/O.SHIVPUTHRAPPA
AGED ABOUT 28 YEARS
R/O.AT POST CHINCHANSOOR
TALUK ALAND DIST GULBARGA
51. SANJEEV KUMAR T
S/O.RUKKANNA
AGED ABOUT 30 YEARS
R/O.POST KOHINOOR
TQ BASVAKALYAN
DIST BIDAR 585 419
52. THE STATE OF KARNATAKA
REP.BY ITS SECRETARY
DEPARTMENT OF PUBLIC WORKS
M.S.BUILDING,SACHIVALAYA-II
BANGALORE-560001
53. THE CHIEF ENGINEER (C&B) SOUTH
AND CHAIRMAN OF THE SELECTION COMMITTEE
PUBLIC WORKS DEPARTMENT, K.R.CIRCLE
BANGALORE-560001
54. SRIMANT HADGAL
S/O.ZOOLAKI K,
28
AGED ABOUT 35 YEARS
PLOT NO.35, CIB COLONY
ALAND TALUK
GULBARGA DIST
55. TATARM K CHAVAN
S/O.KISANA,
AGED ABOUT 35 YEARS
HODLERE TANDA
ALAND TALUK
GULBARGA DIST-585 314
56. SUDHAKAR D B
S/O.BHEEMAHA
AGED ABOUT 28 YEARS
SARVODAYA NAGAR RAJAPUR ROAD
AMBICA NIVAS PLOT NO.2 909/68/3/1
GULBARGA 585 105
57. SENTHAIAH C
S/O.CHINNAIAH, AGED ABOUT 42 YEARS
SHIVA NILAYA MIG-1-6 KHB COLONY
III PHASE, PRESS COLONY
GOPALA
SHIMOGA DIST
58. CHANDRASHEKAR B C
S/O.CHANNAPPA
AGED ABOUT 31 YEARS
C/O.VANANTHARAJ RAILWAY QUATRAS
NO.192/1, NEAR MELHODIST CHERCH
RAICHUR DIST
59. NAGARAJ HULLI
S/O.SHANKAR RAL HULLI
AGED ABOUT 28 YEARS
29
R/O.NO.214, C I B COLONY
BEHIND OF CENTRAL BUS STAND
GULBARGA 585 103
60. THE STATE OF KARNATAKA
REP.BY ITS SECRETARY
DEPARTMENT OF PUBLIC WORKS
M.S.BUILDING, SACHIVALAYA-II
BANGALORE-560001
61. THE CHIEF ENGINEER
(C&B) SOUTH AND CHAIRMAN
OF THE SELECTION COMMITTEE
PUBLIC WORKS DEPARTMENT
K.R.CIRCLE
BANGALORE-560001
62. B N MANJUNATH
S/O.NANJAPPA
AGED ABOUT 37 YEARS
K BIDARE POST
B BOOMANAHALLI KADUR TALUK
CHIKKAMANGALORE DIST
63. SANTHOSH
S/O.SHRAVAN, AGED ABOUT 30 YEARS
C/O.VITHAL RAO BANNER
HOUSE NO.9-8-113, BASAVANAGAR
COLONY, NEAR HARUGERI POST
GANDHI GUNJ
BIDAR DIST 585 040
64. RAGHU R
S/O.RAMU, MAJOR
NO.2290, RPC LAYOUT,
VIJAYANAGAR II STAGE
BANGALORE-560 040
30
65. THE STATE OF KARNATAKA
REP.BY ITS SECRETARY
DEPARTMENT OF PUBLIC WORKS
M.S.BUILDING,SACHIVALAYA-II
BANGALORE-560001
66. THE CHIEF ENGINEER
(C&B) SOUTH
AND CHAIRMAN OF THE
SELECTION COMMITTEE
PUBLIC WORKS DEPARTMENT
K.R.CIRCLE
BANGALORE-560001
67. BHASKAR BHARANI S K
S/O.S R KRISHNAPPA
AGED ABOUT 34 YEARS
R/A NO.593, SECOND D CROSS
6TH MAIN BASAVESHWARA NAGAR
BANGALORE-560 079
68. THE STATE OF KARNATAKA
REP.BY ITS SECRETARY
DEPARTMENT OF PUBLIC WORKS
M.S.BUILDING,SACHIVALAYA-II
BANGALORE-560001
69. THE CHAIRMAN RECRUITMENT AUTHORITY
AND CHIEF ENGINEER (COMMUNICATION
& BUILDING)
PUBLIC WORKS DEPARTMENT
K.R.CIRCLE
BANGALORE-560001
70. SUNILKUMAR GURULINGAPPA
S/O.GURULINGAPPA
31
AGED ABOUT 30 YEARS
C/O.BASWARAJ AWANTI
R/AT.PLOT NO.191, PRASHANT NAGAR (B)
GULBARGA
71. VASANNA K
S/O.VENKATAPPA
AGED ABOUT 32 YEARS
R/AT.MARUTLA VILLAGE
D ANTHAPURA POST,
SANDUR TALUK
BELLARY DIST
72. R K NARAYANAMURTHY
S/O.R KENCHAPPA
AGED ABOUT 30 YEARS
R/AT PLOT NO.277
CIB COLONY,
GULBARGA
73. N C KRISHNAIAH
S/O.CHIKKANARASAIAH
AGED ABOUT 33 YEARS
NARANAHALLI AT POST
C S PURA HOBLI, GUBBI TALUK
TUMKUR DIST
74. R RAMAKRISHNA
S/O.RAMAIAH
AGED ABOUT 38 YEARS
R/AT.CHETHANA COMPOUND
UPPARAHALLI S S PURAM POST
TUMKUR DIST
75. THIPPESWAMY M N
S/O NAGAPPA
AGED ABOUT 37 YEARS
32
R/AT.JENUGUDU IV MAIN
NRYPATUNGA EXTENSION
TUMKUR DIST
76. D G DEVARAJU
S/O.GIRIYAPPA
AGED ABOUT 36 YEARS
R/AT.DODDAVEERANAHALLI C NANDIHALLI POST
TUMKUR TALUK AND DIST
77. K N SHIVAMURTHY
S/O.NAGAPPA
AGED ABOUT 37 YEARS
R/AT.KEREYAGALAHALLI,
HULIKATTI POST
DAVANAGERE DIST
78. VASUDEV H M
S/O.HOLEBASAMMARA MYLAMMA
AGED ABOUT 37 YEARS
R/AT.RAJANAHALLI POST
HARIUR TALUK
DAVANAGERE DIST
79. NAGARAJAPPA T R
S/O.RANGAPPA
AGED ABOUT 40 YEARS
R/AT.TUMBIGERE
DAVANGERE TQ AND DIST ...RESPONDENTS
(BY SRI RAGHAVENDRA GAYATHRI GOVERNMENT
ADVOCATE FOR R1-3,13,14,19,20,36,37,52,53,60,61,
65,66,68 & 69,
SRI T.NARAYANASWAMY FOR SRI.L.SRINIVASA BABU,
ADVOCATES FOR C/R 8,17,75 & 76;
33
SRI S.N.BABU, ADVOCATE FOR R80;
SRI V.D.BHAJANTRI, ADVOCATE FOR R71;
SRI SRERANGAIAH L, ADVOCATE FOR R 62)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED ORDER DATED 25.05.2009 PASSED
BY THE KARNATAKA ADMINISTRATIVE TRIBUNAL,
BANGALORE, IN APPLICATION NOS.7080-88/05, 1723-26/06,
8812-26/05, 7493-7506/05, 7481-7486/05, 239-241/07,
7574/05, 6258-59, 6261, 6263, 6267 & 6270-6274/03 (ANN-A
TO THE WP) AND CONSEQUENTLY DISMISS THE SAID
APPLICATIONS AND ETC.
In WRIT PETITION Nos. 15955-16115 OF 2009
BETWEEN:
1. SRI V. DEVARAJ
S/O R. VENKATAPPA
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, KNNL (LIS) LIFE
IRRIGATION SUB DIVISION
HANEGAL
HAVERI DISTRICT
2. SRI BASAVASINGH NAIK
S/O M. SANGADANAIK
AGED ABOUT 45 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, NO.3, CANAL SUB DIVISION
SIDDANUR
RAICHUR DISTRICT
34
3. SRI ANAND K
S/O KENCHAIAH K.J.
AGED ABOUT 33 YEARS
WORKING AS ASSISTANT EXECUTIVE
ENGINEER, NO.2, IRRIGATION
INVESTIGATION SUB-DIVISION
VARUNABHAVAN, SANKERNA
GOKULA 4TH STAGE
MYSORE - 570 020
4. SRI YATHEESHA U.R
S/O RAMAIAH U.T.
AGED ABOUT 32 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF NO.3, PWD SUB DIVISION
VIRAJPET TALUK, VIRAJPET
KODAGU DISTRICT
5. SRI R. MANJUNATH
S/O K. RACHAIAH
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF VARUNA CANAL
CONSTRUCTION, NO.3 VCC SUB-DN
GOKULAM 4TH STAGE
MYSORE
6. SRI M. HANUMANTHAPPA
S/O MARIYAPPA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE NO.3, CANAL SUB DIVISION
SINDHANOOR
7. SRI S. KRISHNAMURTHY
S/O SHANKARA NAIK
35
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF NATIONAL HIGHWAY
SUB-DIVISION, NRUPATHUNGA ROAD
(NEAR K.R. CIRCLE), SUDHARSHAN
HOTEL BUILDING, 4TH FLOOR
BANGALORE
8. SRI M. KRISHNAMURTHY
S/O MARAPPA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF MINOR IRRIGATION DIVISION
CHITRADURGA
9. SRI DHANANJAYA S
S/O LATE S.K. OBAIAH
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
P.R.E.D. SUB-DIVISION
HOSADURGA TQ.
10. SRI H. JAYAKUMAR
S/O E. HANUMANTHAN
AGED ABOUT 36 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
NO.2. IRRIGATION INVESTIGATION
SUB-DIVISION, GOKULAM IVTH STAGE
MYSORE - 570 020
11. SRI D. HARISH KUMAR
S/O H.V. DEVAIAH
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF CHIEF RESEARCH OFFICER
36
SOIL AND FOUNDATION ENGINEERING
K.E.R.S. K.R. SAGAR
MANDYA DISTRICT
12. SRI LAKSHMANA
S/O HANUMA NAIK
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, MINOR IRRIGATION
SUB-DIVISION, V.P. EXTENSION
CHITRADURGA
13. SRI LINGARAJU
S/O NANJUNDAIAH
AGED ABOUT 32 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
NO.1. IRRIGATION INVESTIGATION DIVISION
MYSORE-570 020
14. SRI P. RANGASWAMY
S/O K. PALLAKKAPA
AGED ABOUT 52 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE NO.3, PWD SUB-DIVISION
VIRAJPET
KODAGU DISTRICT
15. SRI PETERDEVAKUMAR
S/O R. CHIKKANANJAIAH
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, NO.3, VCC SUB DIVISION
GOKULAM, IVTH STATE
MYSORE-20
37
16. SRI T VIJAYAKUMAR
S/O THAMMAIAH
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, NO.2, VC SUB-DIVISION
TALAGAVADI
MALAVALLI TALUK
MANDYA
17. SRI RAJESH KUMAR A
S/O ANDANAIAH
AGED ABOUT 33 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE RESEARCH OFFICER
COASTAL ENGINEER SUB-DIVISION
K.E.R.S.
MANGALORE
18. SRI LAVISH KUMAR M.V.
S/O M. VISHWANATH
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, PORT AND FISHERIES
SUB-DIVISION
UDUPI
19. SRI M. SHIVAKUMAR
S/O H. MAHADEVAIAH
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE CHIEF ENGINEER
CAUVERY NEERAVARI NIGAM LTD.,
MYSORE
38
20. SRI S.M. PRASANNAKUMAR
S/O MADAIAH
AGED ABOUT 35 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE NO.2, GANGING SUB-DIVISION
KRISHNARAJASAGAR
MANDYA DISTRICT
21. SRI SURESH KUMAR M.D.
S/O DEVARAJ M.S.
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
KNNL, GRBCC DIVISION
NO.3, GOKAK
22. SRI BALAPPA H. BHAJANTRI
S/O HANUMANTH N. BHAJANTRI
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE KNNL MECHANICAL
SUB DIVISION NO.2, KOUJALAGI
TK. GOKAK
DIST. BELGAUM
23. SRI BASAVARAJ T GORAWAR
S/O T.Y. GORAWAR
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE KNNL GRBCC SUB DIVISION NO.II
KOUJALAGI, TQ. GOKAK
DIST. BELGAUM
24. SRI L.C. CHANDRAIAH
S/O CHIKKACHANNAPPA
AGED ABOUT 40 YEARS
WORKING AS JUNIOR ENGINEER
39
OFFICE OF MINOR IRRIGATION
SUB DIVISION
RAITHA BHAVAN, TIPTUR
TUMKUR DISTRICT
25. SRI SANDEEP KUMAR M
S/O MOODILY
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
BANGALORE
26. SRI D. RAJU
AGED ABOUT 35 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE A.E.E.
ZILLAPANCHAYATH ENGINEER
YELANDUR
27. SRI G.S. PRABHAKARANAYAKA
S/O SIDDANAYAKA
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASSISTANT EXECUTIVE
ENGINEER, AKKIHABBULU PO
MANDYA DISTRICT
28. SRI H.N. PARAMESHWARAPPA
S/O LATE M. NIRVANAPPA
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE SUPERINTENDING
ENGINEER, CNNL, K.R.S.M. & MIP CIRCLE
MANDYA - 571 401
40
29. SRI VENKATESH H B
S/O B. BYRAPPA
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
NO.1, HRBHC
GORUR
HASSAN DISTRICT - 573 201
30. SRI K. P. SEETHARAM
S/O PAPANNI
AGED ABOUT 37 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, NO.I, PWD SUB-DIVISION
HASSAN
31. SRI SREENIVASA
S/O VARADAIAH
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF C.S.D. HANAGADU
HUNSUR TALUK
MYSORE DISTRICT
32. SRI SIDDARAJU
S/O SIDDAIAH
AGED ABOUT 40 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
NO.2, VCC DIVISION
MYSORE
33. SMT. HARINIKUMARI K.V.
S/O K. VENKATACHALAPATHI
AGED ABOUT 35 YEARS
OFFICE KCC SUB DIVISION
41
SANTHEMARAHALLY
CHAMARAJANAGAR DIST
34. SRI B.N. MANJUNATHA
S/O NARASHIMAPPA
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, NO.7
H. C. SUB DIVISION
CNNL, TUMKUR
35. SRI KUMARA
S/O SIDDAIAH
AGED ABOUT 26 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER OFFICE
NO.1, M.C. SUB DIVISION
ASHOKNAGAR
MANDYA
36. SRI JAGADEESH H.L.
S/O LAKSHMAIAH
AGED ABOUT 36 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, NO.19, HEMAVATHI
CANAL SUB DIVISION
CAUVERY NEERAVARI NIGAMA LTD.,
GUBBI
37. SRI DEVENDRA
S/O SIDDA NAYAKA
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT
42
EXECUTIVE ENGINEER
NO.14, H.C. SUB DIVISION
BEGUR ROAD, CNNL
KUNIGAL, TUMKUR DIST.
38. SRI VIJAYA KUMAR P.S.
S/O SIDDARAJU
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, NO.4, KRS SUB DIVISION
MADAGOWDANA HUNDI
T. NARASIPURA TALUK
MYSORE DISTRICT
39. SRI B. CHANDRASHEKARAIAH
S/O B. V. OBALAIAH
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, NO.3, HCI SUB DIVISION
CNNL, HEBBUR, TUMKUR TALUK
AND DISTRICT
40. SRI CHIKKANNA C
S/O CHIKKARANGAIAH
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, NO.5, P.W.D. SUB DIVISION
KADUR, CHIKMAGALUR DISTRICT
41. SRI SADASHIVA MURTHY G.D.
S/O LATE DODDALINGAIAH
AGED ABOUT 37 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
43
ENGINEER, NO.4, PWD SUB DIVISION
NAGAMANGALA TOWN
MANDYA DISTRICT
42. SRI G.K. SIDDESHWARA PRASAD
S/O G. S. KEMPUVAIAH
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.5, HARANGI CANAL SUB DIVISION
K.R. NAGAR
43. SRI T. L. UDAYA KUMAR
S/O LATE J. LAKSHMAIAH
AGED ABOUT 46 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE PWD SUB DIVISION
NO.3, S. R. PATNA
MANDYA DISTRICT
44. SRI MANJUNATHA T
S/O D. THAMMAIAH
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
P.R.E.D. BANGALORE URBAN DIVISION
NEAR SHIVANANDA CIRCLE
BANGALORE
45. SRI BASAVANNA L. BASAPUR
S/O LINGAPPA F BASAPUR
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE CHIEF ENGINEER
IRRIGATION CENTRAL ZONE
MUNIRABAD, KOPPAL DISTRICT
44
46. SRI ASHWATHANARAYANA M. HONAKERI
S/O MALLIKARJUN B. HONAKERI
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT EXECUTIVE ENGINEER
KNNL, MRBCC SUB DIVISION, NO.11
BYAHATTI, DHARWAD DISTRICT
47. SRI SWAMY S.R.M
S/O RANGAIAN L
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
KNNL, LMP DAM SUB DIVISION
CHIMMANCHOD
TQ. CHINCHOLI
GULBARGA DISTRICT
48. SRI H.J. RAVI
S/O LATE K. JVARAIAH
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.3, SUB DIVISION (WEST)
BDA COMPLEX, VIJAYANAGAR
BANGALORE
49. SRI C. VIJENDAR
S/O M. CHELUVAIAH
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.2, DCF SUB DIVISION
BDA T CHOWDAIAH ROAD
BANGALORE
50. SRI PRABHAKAR R KAMAT
S/O RAJASHEKAR S KAMAT
45
AGED ABOUT 30 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL GRBCC SUB DIVISION NO.6
GOKAK, TQ. GOKAK
BELGAUM DISTRICT
51. SRI RATNAKAR
S/O ACHUTHA CHOWTA A
AGED ABOUT 32 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWD SUB DIVISION, BELTHANGADY
D.K. DISTRICT
52. SRI H S GOVINDARAJU
S/O SANJEEVAIAH
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
SIRA, TUMKUR DISTRICT
53. SRI RAVIKANT BAPU SHIVARAI
S/O BAPU DASHARATH SHIVARAI
AGED ABOUT 37 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
P.R.E. SUB DIVISION
GOKAK
54. SRI PRASAN NERALEKAR
S/O DEVNDRA L. NERALEKAR
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
46
PANCHAYAT RAJ ENGINEERING DEPARTMENT
SUB DIVISION, GOKAK
BELGAUM DISTRICT
55. SRI SANJAY PRABHURAJ WALLYAPURKAR
S/O PRABHURAJ RAMAPPA WALLYAPURKAR
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
P.R.E. SUB DIVISION
RAIBAG
DIST. BELAGAVI
56. SRI ASHOKABABU G. NAIK
S/O GURUNATH D NAIK
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PANCHAYAT RAJ ENGINEER SUB DIVISION
RABAG
DIST. BELGAUM
57. SRI BHEEMA NAIK K J
S/O JEMLA NAIK
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PUBLIC WORKS POST AND
INTERIOR WATER TRANSPORT DEPARTMENT
JOIDA SUB DIVISION
JOIDA
UTTARA KANNADA DISTRICT
58. SRI RAJENDRA I. PHARNAKAR
S/O INDRAPPA YAMANAPPA PHARNAKAR
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
47
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION, ATHANI
BELGAUM DISTRICT
59. SRI SHRISHAIL DASHARATH KAMBLE
S/O DASHARATH SADAPPA KAMBLE
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION, KUKKERI
BELGAUM DISTRICT
60. SRI H. B. THIPPESWAMY
S/O BASAPPA
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.1 SUB-DIVISION
WATER RESOURCE DEPARTMENT
KAMPLI, HOSPET TALUK
BELLARY DISTRICT
61. SRI N. VENKATESH
S/O P. NAGABHUSHAN
AGED ABOUT 44 YEARS
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.1, SUB DIVISION, IRRIGATION DEPT.,
KAMPLI, HOSPET TALUK
BELLARY DISTRICT
62. SRI N RAVICHANDRAN
S/O LATE P. NAGABHUSHAN
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
BANGARPET
48
63. SRI RAVINDRA K V
S/O LATE K. VENKATESHAPPA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
M. I. SUB DIVISION
CHICKBALLAPUR
64. SRI GAVIRANGAPPA B H
S/O LATE B HANUMANTHAIAH
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.1, YAGACHI DAM SUB DIVISION
BELUR, HASSAN DISTRICT
65. SRI H DAYASHANKAR
S/O HONNABHOVI
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.1 DAM SUB DIVISION
YENGACHI PROJECT, BELUR
HASSAN DISTRICT
66. SRI LOKESH G
S/O V GANGAIAH
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL, NO.4, TUNGA DISTRICT
SUB DIVISION
SHIMOGA
67. SRI B. L. JAYARAM
S/O L. LAKSHMANA NAIK
49
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.4, KNNL, TUNGA SUB DIVISION
SHIMOGA
68. SRI HARI SHANKARA M
S/O LATE C. MADAIAH
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE PUBLIC WORKS PORT INLAND AND
WATER TRANSPORT DEPARTMENT NO.4
SUB DIVISION
H. D. KOTE
69. SRI KRISHNA P
S/O LATE PUTALINGAIAH
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE NO.3 VCC SUB DIVISION
VARUNA BHAVAN
GOKULAM IVTH STAGE
MYSORE
70. SRI T SURESH KUMAR
S/O M. THIMMAPPA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE NO.2, WORKSHOP & MECHANICAL
SUB DIVISION, RAJAJINAGAR
BANGALORE
71. SRI H. D. SHIVAPRAKASH
S/O H. DODDAIAH
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT ENGINEER
50
OFFICE OF NO.2 HRC SUB DIVISION
CNNL, HOLENARASIPUR
72. SRI H. K. SOMASHEKARAPPA
S/O KALAPPA
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT ENGINEER
NO.3. HRBC SUB DIVISION
HOLENARASIPUR
HASSAN DISTRICT - 573 211
73. SRI PUTTASWAMY
S/O LATE JAVANAIAH
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE PANCHAYAT RAJ ENGINEERING
SUB DIVISION
CHANNAPATNA
74. SRI M. JAYASWAMY
S/O MAYAGAIAH
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE NO.5, PWD SUB DIVISION
KR PET SUB DIVISION
MANDYA DISTRICT - 571 426
75. SRI D. C. RAMASWAMY
S/O CHIKKAHANUMAIAH
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE R.D.P.R. PROJECT SUB DIVISION
MANDYA
76. SRI SRINIVASA
S/O THIRUPATHAIAH B
51
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
P.W.D. NO.7 SUB-DIVISION
PANDAVAPURA
MANDYA
77. SRI LINGARAJU G.B.
S/O BASAVAIAH
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.5, H. DY SUB DIVISION
K. R. NAGAR
MYSORE DISTRICT
78. SRI N. D. SHIVAPPA
S/O LATE DOOTHAIAH
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.7, PWD SUB DIVISION
PANDAVAPURA - 571 434
79. SRI T. C. CHANDRASHEKAR
S/O LATE CHIKKAKARIYAPPA
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.8, HEMAVATHI CANALA
SUB DIVISION, CNNL, CHELUR GUBBI
PIN CODE - 572 117
TUMKUR DISTRICT
80. SRI S NAGARAJU
S/O GANGANNA
AGED ABOUT 42 YEARS
52
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.9, H. C. SUB-DIVISION, CNNL
GUBBI
81. SRI NAGARAJU A.R.
S/O RANGAIAH
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.4, HCD SUB DIVISION
CNNL, GUBBI
TUMKUR DISTRICT
82. SRI BASAVARAJU
S/O LATE RANGASHAMANNA N. S.
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF NO.34, HLBC SUB DIVISION
CNNL GUBBI
TUMKUR DISTRICT
83. SRI BASAVALINGASWAMY B.N
S/O NINGAIAH B.N.
AGED ABOUT 44 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE NO.3, PWD SUB DIVISION
HOLENARASIPUR - 573 211
84. SRI NAGARAJ H.E.
S/O ERAIAH H.L.
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF NO.3, PWD SUB DIVISION
HOLENARASIPUR - 573 211
53
85. SRI MAHENDER R
S/O K. RACHAIAH
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF NO.1 HRBHLC SUB DIVISION
DODDAMAGGE
86. SRI S. C. KESHAV MURTHY
S/O S. T. CHANNA
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE CHIEF ENGINEER OFFICE
CNNL HEMAVATHY PROJECT
GORUR 573 120
HASSAN DISTRICT
87. SRI K. B. CHANDRASHEKARA
S/O BASAVAIAH
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF PUBLIC WORKS POST AND
INLAND WATER TRANSPORT DEPARTMENT
SUB DIVISION
GOKAK, BELGAUM DISTRICT
88. SRI ERAIAH N. C
S/O LATE CHIKKAIAH
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.4, PR.E SUB DIVISION
ARKALGUD, HASSAN DISTRICT
89. SRI D. S. RANGAIAH
S/O SIDDAIAH
AGED ABOUT 46 YEARS
WORKING AS JUNIOR ENGINEER
54
OFFICE OF PWD SUB DIVISION
NO.2, CHOURANGA PATNA
HASSAN DISTRICT
90. SRI KASHINATH
S/O BUDDAPPA BAJANTRI
AGED ABOUT 35 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF PWD SUB DIVISION
BYADAGI, DIST. HAVERI
91. SRI P. R. DEVARAJA
S/O P. RANGAIAH
AGED ABOUT 44 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
P.R.E. SUB DIVISION, MALUR
KOLAR DISTRICT
92. SRI C.H.R. PRADEEP
S/O HANUMAPAPPA
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF A.E.E. SUB DIVISION I
H.P.D. II, BANGALORE DEVELOPMENT
AUTHORITY (BDA)
BANGALORE
93. SRI KANTHARAJA
S/O LATE MUTHAIAH
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
CNNL, TURUVEKERE
94. SRI R. CHANDRASHEKAR
S/O RAJANNA
55
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF AEE, LIS KNNL
HANAGAL
APMC BUILDING
HANAGAL TALUK, HAVERI DISTRICT
95. SRI P.V. KRISHNAMURTHY
S/O KRISHNAPPA
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF A.E.E. NO.19, H2BC
SUB DIVISION, TURUVEKERE
96. SRI SHIVAPPA B. TALAWAR
S/O BHIMAPPA TALAWAR
AGED ABOUT 37 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF A.E.E. KBJNL NRBC
SUB DIVISION NO.16, DORANAHALLI
TQ. SHAHAPUR, GULBARGA DISTRICT
97. SRI SHIVAMURTHY H. G
S/O GURUMURTHY
AGED ABOUT 36 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE NO.5, PWD SUB DIVISION
KADUR
CHIKKAMAGALORE DISTRICT
98. SRI K. JAYARAMU
S/O B. KRISHNAPPA
AGED ABOUT 43 YEARS
OFFICE OF A.E.E.
NO.4, PWD SUB DIVISION
KOPPA
CHICKMAGALUR
56
99. SRI J.S. THIMMARAJU
S/O K. SIDDAPPA
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF BHADRA NO.1, CANAL
SUB DIVISION, HADADI ROAD
DAVANGERE
100. SRI SWAMY S. M
S/O SIDDAPPA V
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF A.E.E. PRE SUB DIVISION
CHALLAKERE
CHITRADURGA DISTRICT
101. SRI M. Y. RAVIKUMAR
S/O N. YELLAPPA
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF NO.1, SUB DIVISION
PWD, CHICKAMAGALUR
OPP. DISTRICT COURT
102. SRI RANGANATH K S
S/O K. SHIVAPPA
AGED 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF NO.4 PWD SUB DIVISION
KOPPA
CHICKAMAGALUR DISTRICT
103. SRI RAVI Y. KHANAPUR
S/O LATE Y. B. KHANAPUR
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF NO.3, MECHANICAL SUB DIVISION
57
BALARAJ URS ROAD
PWD COMPOUND
SHIMOGA
104. R. KONDAIAH
S/O LATE T. RANGASWAMY
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF NO.2, SUB DIVISION
PWD OFFICE, HUNSUR
105. SRI B. R. OBAIAH
S/O LATE B. P. ROSAIAH
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF HEGGANAHALLI SUB DIVISION
DASARAHALLI ZONE
BBMP, BANGALORE
106. SRI V. Y. BHOJARAJU
S/O LATE YERRAIAH
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF PANCHAYATH RAJ ENGINEERING
SUB DIVISION HUNSUR
MYSORE DISTRICT
107. SRI B.K. MANOJKUMAR
S/O B. KONDAIAH
MAJOR
WORKING AS ASSISTANT ENGINEER
OFFICE OF NO.1. HASANGI DAM SUB DIVISION
HULUGUNDA
SOMAVARPET TALUK
KODAGU DISTRICT
58
108. SRI NANJUNDAIAH
S/O BASAVAIAH
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
SARKLESPUR
109. SRI KRISHNAIAH
S/O LATE RANGAIAH
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
SAKLESHPUR
110. SRI B. RAMESH
S/O LATE S. BASAVARAJU
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF NO.16, HLBC SUB DIVISION
BEGUR C R PATNA TALUK
HASSAN DISTRICT
111. SRI RAGHAPPA LALAPPA LAMANI
S/O LALAPPA TULAJAPPA LAMANI
AGED ABOUT 33 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
B.T.D.A. SUB DIVISION, NO.8,
BAGALKOT
112. SRI RAVI M
S/O M. MANI
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER
59
HEMAVATHY CANALA CIRCLE
CHANNARAYAPATNA
HASSAN DISTRICT
113. SRI K. PRAKASH
S/O KARIYAPPA
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE P.R.E. SUB DIVISION
MUDIGERE
CHIKAMAGALUR DISTRICT
114. SRI HEMAJI NAIK K.V
S/O VACHYA NAIK
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PROJECT SUB-DIVISION
DAVANGERE
115. SRI RAVIKUMAR C
S/O LATE CHANDRAIAH C
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT ENGINEER
NO.4, PWD SUB DIVISION
JAGALUR, DAVANGERE DISTRICT
116. SRI NEELAKANTA.Y
S/O LATE YELLAPPA
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF A.E.E. NO.4, PWD 1 & W
SUB-DIVISION, HOLALKERE TALUK
CHITRADURGA DISTRICT - 577 525
60
117. SRI VISHWANATHA D
S/O DEVAPPA
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
NO.4, PWD SUB DIVISION
HOLAKERE
CHITRADURGA DISTRICT - 577 525
118. SRI K. VEERAPPA
S/O K. HANUMANTHAPPA
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF PANCHAYAT RAJ ENGINEERING
SUB DIVISION
CHITRADURGA - 577 501
119. SRI R. RAMACHANDRAPPA
S/O RAMADHOVI
AGED ABOUT 44 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF P.R.E. SUB DIVISION
HOLAKERE
CHITRADURGA DISTRICT
120. SRI G. RAMESHA
S/O H. GANGADHARA
AGED ABOUT 35 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MINOR IRRIGATION SUB DIVISION
CHITRADURGA
121. SRI K.L. SWAMY LAL
S/O LACHA NAIK
AGED ABOUT 44 YEARS
WORKING AS JUNIOR ENGINEER
61
OFFICE OF PRE SUB DIVISION
GUBBI
122. SRI PUTYA NAIK H
S/O SAKRA NAIK
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF AEE PRE SUB DIVISION
DAVANGERE
123. SHI R. MANJUNATHAMURTHY
S/O P.K. RUDRAMURTHY
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF NO.1 HLBC SUB DIVISION
DODDAMAGGE
ARKALGUD TALUK
HASSAN DISTRICT
124. SRI RAJASHEKAR KESH PAWAR
S/O KESU G. PAWAR
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF A.E.E.,
KBJNL NO.17 SUB DIVISION
SACOTAGI, TQ. IND
DIST. BIJAPUR
125. SRI VEERAPPA SADAPPA U. GARAKHOD
S/O SADAPPA
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION, MUDIGERE
CHICKMAGALUR DISTRICT
62
126. SRI NAGARAJ R
S/O RAMANAIK
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION, MUDIGERE
CHICKMAGALUR DISTRICT
127. SRI TARASING BHEELU LAMANI
S/O BHEELU BHAVASI LAMANI
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
FIC SUB DIVISION, NO.16 KBJNL
RAMPUR (PA)
TQ. SINDGI
DIST. BIJAPUR
128. SRI PRASANNAKUMAR N
S/O A. D. NAGAPPA
AGED ABOUT 45 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
TARIKERE
CHICKMAGALUR DISTRICT
129. SRI B. SHIVALINGAIAH
S/O BORAIAH
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
TARIKERE
CHICKMAGALUR DISTRICT
63
130. SRI D. DEVARAJ
S/O G. M. DEVAIAH
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.5, H.L.B.C. SUB DIVISION
CAUVERY NEERAVARI NIGAMA LIMITED
K.R. PET, MANDYA DISTRICT - 571 426
131. SRI H. D. DEVARAJU
S/O DEVAIAH
AGED ABOUT 37 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.4 PWD SUB DIVISION
NAGAMANGALA T. B. EXTENSION
MANDYA DISTRICT
132. SRI.V.R.KRISHNAPPA
S/O RAMAIAH
AGED ABOUT 37 YEARS,
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.17, H.L.B.C. SUB DIVISION
C.N.N.L, KAREHALLY
133. SRI.B.M.LAKSHMAIAH
S/O MELAGIRAIAH
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.19, H.L.B.C. SUB DIVISION
CNNL, TURUVEKERE
134. SRI.VASANTH KUMAR NAIK
S/O GOVIND NAIK,
AGED ABOUT 43 YEARS,
64
WORKING AS JUNIOR ENGINEER
OFFICE OF NO.1 PWD SUB DIVISION
CHIKMAGALORE
135. SRI.S.K. KANUMAPPA
S/O KORAMAPPA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MINOR IRRIGATION DEPARTMENT
SHIKARIPUR TALUK
SHIMOGA DIST
136. SRI.H.L.PUTTALINGAIAH
S/O LATE LINGAPPA
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE CHIEF ENGINEER
UPPER BHADRA PROJECT
K.N.N.L. JCR EXTENSION II CROSS,
CHITRADURGA-577501
137. SRI. TOGYA NAIK
S/O LATE OBA NAIK
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF P.M.G.S.Y SUB DIVISION
CHITRADURGA
138. SMT.PANDURANGAMMA BS
D/O DODDANNA BS
AGED ABOUT 33 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWD SUB DIVISION
HORAPANAHALLI
65
139. SRI.VISWANATH P
S/O PAKKIRAPPA
AGED ABOUT 45 YEARS,
WORKING AS ASSISTANT ENGINEER
OFFICE OF EXECUTIVE ENGINEER
MINOR IRRIGATION DEPT.
RAJENDRA NAGAR, 100 FEET ROAD
NEAR LAXMI TALIKES
SHIMOGA DIST
140. SRI. GURUSIDDAPUR GOKHLE
S/O CHANDSHA GOKHALE
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
GOVER P.W.D.SUB DIVISION
HONNAVAR
141. SHRIKANT K.KARIJIGI
S/O LATE K.J.KARIJIGI
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THECHIEF ENGINEER
PANCHAYATH RAJ ENGG. DEPT
CENTRAL OFFICE, 4TH FLOOR
K.S.C. BOARD BUILDING
RISALDAR STREET
SHESHADRIPURAM,
BANGALORE
142. SRI.M.MAHANTESH
S/O T.MARAIAH
AGED ABOUT 40 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.2, PWD TARIKERE
CHIKMAGALUR DIST
66
143. T.SRINIVASU
S/O THIMMAIAH
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE PRE SUB-DIVISION
SRIRANGAPATNA TALUK
MANDYA DISTRICT
144. SRI.RAGHAVENDRA
S/O SRI.MARIYAPPA
AGED ABOUT 29 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE A.E.E
PWD SUB DIVISON
GANGAVATHI TALUK
KOPPAL DISTRICT.
145. SRI.R.SWAMY NAIK
S/O RAMA NAIK
AGED ABOUT 45 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF NO.3, PWD SUB DIVISION
HIRIYUR, CHITRADURGA DIST
146. SRI.DUSHYANATHARAJA NADA
S/O S.B.RANGANATH
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF NO.3, VCC SUB DIVISON
VARUNA BHAVAN
DRUNDAVAN EXTENSION
MYSORE
147. SRI.NAGARAJA B.K.
S/O SRI.KADURAPPA
67
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF PANCHAYATH RAJ
ENGINEERING, SUB-DIVISION
HIRIYUR, CHITRADURGA DIST.
148. SRI.C.Y.RAMESH
S/O LATE C.P.YELLAPPA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
M.I.DIVISION, TUMKUR
149. SRI.SURESH SIDDAPPA GHASTI
S/O SIDDAPPA M.GHASTI
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
GRBCC SUB DIVISION NO.14
MAMADAPUR, TALUKA GOKAK
DIST:BELGAUM
150. SRI.UDAYKUMAR PARASHURAM KAMBLE
S/O PARASHURAM K.KAMBLE
AGED ABOUT 37 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL GRBCC SUB DIVISION
NO.14, MAMADAPUR, TQ:GOKAK
DIST:BELGAUM
151. SRI.M.SADASHIVA NAIK
S/O MEGHYA NAIK
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
KNNL, NO.3 BHADRA CANAL
68
DIVISION MALEBENNUR
HARIHAR TQ, DAVANAGERE DIST
152. SRI.RANGAIAH
S/O NARAYANA
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.3, CANAL SUB DIVISION
HANAGODU, HUNSUR TALUK
MYSORE DIST
153. SRI.S.LAKSHMIKANT
S/O LATE M.SHIVANNA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.3, CANAL SUB DIVISION
HANAGODU, HUNSUR TALUK
154. SRI.R.S.IMMANUAL SANTOSH KUMAR
S/O LATE R.S.JOHN DEV DAS
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT ENGINEER
MINOR IRRIGATION DIVISION
NIZARBAD, MYSORE
155. SRI.I.K.PUTTASWAMY
S/O KALAIAH
AGED ABOUT 35 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT ENGINEER
NO.3, HRBC SUB DIVISION
H.N.PURA
HASSAN DIST-573211
69
156. SRI.CHIKKAVENKATESH V
S/O LATE NARAYANAPPA
AGED ABOUT 45 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE THE PANCHAYATH ENGINEERING
SUB DIVISION, CHANNAPATNA
157. SRI.JAYARAMA NAIK D
S/O THIPPAIAH NAIK
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PW.T AND IWP SUB DIVISION
YELLAPUR-581359
158. SRI.DEVENDRAPPA MARUTHY BHAJANIRI
S/O MARUTHY BHAJANTRI
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF PWD SUB DIVISION
GUBBI, TUMKUR DIVISION
159. SRI.G.GOPALA
S/O S GIDDAPPA
AGED ABOUT 45 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF A.E.E.NO.2, SUB DIVISION
PWD CHALLAKERE
CHITRADURGA DIST
PIN CODE-5771522
160. SRI.TUKARAM L NAIK
S/O LAXMAN J NAIK
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASST.EXECUTIVE ENGINEER
KBJNL QUALITY CONTROL SUB DIVISION NO.51
70
RAMPUR (P.A.) SINDGI
DIST: BIJAPUR
161. SRI.RAJENDRA A HONAKHANDE
S/O AMBAJI Y HONAKHANDE
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
HUKKERI TALUK
HUKKERI, BELGAUM DIST ...PETITIONERS
(SRI A. SUBBA RAO, SENIOR COUNSEL A/W
M.SUBRAMANYABHAT FOR
M/S. SUBBA RAO & CO., ADVOCATES)
AND:
1. THE STATE OF KARNATAKA
BY ITS SECRETARY
PUBLIC WORKS DEPARTMENT
M.S.BUILDING
BANGALORE-560001
2. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
PUBLIC WORKS DEPARTMENT
M.S.BUILDING
BANGALORE-560001
3. THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT
C & B DIVISION, K.R.CIRCLE
BANGALORE-560001
71
4. HUSANPPA
S/O HANUMANTHAPPA HYATI
AGED ABOUT 34 YEARS
B.E.IN CIVIL ENGINEERING
R/AT HALLISAGAR, SHAHPUR TALUK
GULBARGA DIST
5. DEVARAJ WADEKAR
S/O HANUM,ANTHA WADEKAR
AGED ABOUT 30 YEARS
B.E.CIVIL ENGINEERING
PLOT NO.45, NEAR P & T QUARTERS
OLD JEEVARGI ROAD, OPP: WATER TANK
GANESH NAGAR,
GULBARGA-585102
6. R.SRINIVASA MURTHY
S/O B.RAJU
AGED ABOUT 38 YEARS
B.E. IN MECHANICAL ENGINEERING
BANTEHALLI AT POST
BELUR TALUK, HASSAN DISTRICT
7. KANMANI T.C.
S/O CHINNAIAH
AGED ABOUT 35 YEARS
DIPLOMA IN CIVIL ENGINEERING
R/AT C/O R.RAVI (PWD CONTRACTOR)
OPP: FINANCE CHANDRANNA'S RESIDENT
GANESH NAGAR, CHANNARAYAPATNA
HASSAN DIST-573116
8. B.MRUTHUNAJAYA
S/O BOOTHRAJ
AGED ABOUT 39 YEARS
B.E.IN MECHANICAL ENGINEERING
R/AT NO.11, K.H.B. BUILDING
72
21ST MAIN, 18TH CROSS
BEHIND MARUTHI MANDIR
VIJAYANAGAR, BANGALORE-40
9. SRIJAYA
S/O BHARATH RAO,
AGED ABOUT 28 YEARS
B.E. IN CIVIL ENGINEERING,
R/AT KUMBAR GALLI, HUMNABAD AT POST
HUMNABAD TALUK, BIDAR DISTRICT
10. SRI.SHASHIDHAR R JAWALGIKAR
S/O RAMACHANDRA RAO JAWALGIKAR
AGED ABOUT 36 YEARS
B.E.IN MECHANICAL ENGINEERING
R/AT H.NO.11-721 NEAR SHAHA HUSSAIN CHILLA
BORABAI NAGAR, BRAHMPAUR
GULBARGA-585103
11. SRI.NARAYAN MURTHY B
S/O LATE BELURAIAH
AGED ABOUT 36 YEARS
DIPLOMA IN MECHANICAL ENGINEERING
R/AT HULIKAL POST
DODDAMAGGE HOBLI
ARAKALGUD TALUK
HASSAN DISTRICT.
12. SRI.PRAMOD KUMAR R.L
S/O SRI.RAMACHANDRA
AGED ABOUT 33 YEARS
B.E.IN MECHANICAL ENGINEERING
RESIDING AT NO.66, PRASHANTHNAGAR(B)
RAJAPUR EXTENSION
GULBARGA-58105
73
13. THE STATE OF KARNATAKA
BY ITS SECRETARY
PUBLIC WORKS DEPARTMENT
M.S.BUILDING
BANGALORE-560001
14. THE CHAIRMAN RECRUITMENT AUTHORITY &
CHIEF ENGINEER (COMMUNICATION & BUILDINGS)
SOUTH, PUBLIC WORKS DEPARTMENT
K.R.CIRCLE, BANGALORE-560001
15. SRI.SUNIL KUMAR GURULINGAPPA
S/O SRI GURULINGAPPA
AGED ABOUT 30 YEARS
C/O SRI.BASAWARAJ AWANTI
R/AT PLOT NO.191,
PRASHANT NAGAR (B)
GULBARGA
16. SRI.VASANNA K
S/O SRI.VENKATAPPA
AGED ABOUT 32 YEARS
R/AT MARUTLA VILLAGE
D.ANANTHPURA POST
SASNDUR TALUK, BELLARY DISTRICT
17. SRI.R.K. NARAYANAMURTHY
S/O SRI. R.KENCHAPPA
AGED ABOUT 30 YEARS
R/AT PLOT NO 277
CIB COLONY, GULBARGA
18. SRI.N.C.KRISHNAIAH
S/O SRI.CHIKKANARASAIAH
AGED ABOUT 33 YEARS
NARANAHALLI AT POST
74
C.S.PURA HOBLI, GUBBI TALUK
TUMKUR DISTRICT
19. SRI.R.RAMAKRSIHNA
S/O SRI.RAMAIAH
AGED ABOUT 38 YEARS
R/AT CHETHANA COMPOUND
UPPARAHALLI, S.S.PURAM POST
TUMKUR DISTRICT
20. SRI.THIPPESWAMY M.N.
S/O SRI. NAGAPPA
AGED ABOUT 37 YEARS
R/AT JENUGUDU, IV MAIN
NRUPATHUNGA EXTENSION
TUMKUR
21. SRI.D.G.DEVARAJU
S/O SRI.D.GIRIYAPPA
AGED ABOUT 36 YEARS
R/AT DODDAVEERANAHALLI
C.NANDIHALLI POST,
TUMKUR TALUK & DIST
22. SRI.K.N. SHIVAMURTHY
S/O SRI.NAGAPPA
AGED ABOUT 37 YEARS
R/AT KEREYAGALAHALLI
HULIKATTE POST
DAVANAGERE DISTRICT
23. SRI.VASUDEVA H.M.
S/O SRI.HOLEBASAMMARA MYLAMMA
AGED ABOUT 37 YEARS
R/AT RAJANAHALI POST
HARUHUR TALUK
DAVANAGERE DISTRICT
75
24. SRI.NAGARAJAPPA T.R
S/O SRI.RANGAPPA
AGED ABOUT 40 YEARS
R/AT TUMBIGERE
DAVANAGERE TQ & DISTRICT
25. SRI.RAVINDRA NAGAPPA SAVALAGI
S/O SRI NAGAPPA S.SAVALAGI
AGED ABOUT 36 YEARS
R/O BANJARA NAGAR
OPP: OLD MUGALKOD MATT,
SOLAPUR ROAD, BIJAPUR-03
26. SRI.CHANDRASHEKAR
S/O SRI.NAGAPPA S.SAVALGI
AGED ABOUT 42 YEARS
R/O BANJARA NAGAR
OPP: OLD MUGALKOD MATT,
SOLAPUR ROAD, BIJAPUR-03
27. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY
PUBLIC WORKS DEPARTMENT
MULTISTORIED BUILDING
BANGALORE-560001
28. THE PRINCIPAL SECRETARY TO GOVERNMENT
WATER RESOURCES DEPARTMENT
MULTISTORIED BUILDINGS
BANGALORE-560001
29. THE PRINCIPAL SECRETARY TO GOVERNMENT
RURAL DEVELOPMENT AND PANCHAYATH RAJ
DEPARTMENT
M.S.BUILDING, BANGALORE-560001
76
30. THE PRINCIPAL SECRETARY TO GOVERNMENT
D.P.A.R VIDHANA SOUDHA
BANGALORE-560001
31. THE CHIEF ENGINEER
COMMUNICATION & BUILDINGS (SOUTH)
K.R.CIRCLE, BANGALORE-560001
32. SRI.MANJUNATH M
S/O SRI. LATE MUDDUMALLAIAH
AGED ABOUT 34 YEARS
B.E.CIVIL ENGINEER
H.NO.58, 'B' 10TH CROSS
I BLOCK, RAJAJINAGAR
BANGALORE-560010.
33. SRI.THIPPESWAMY H
S/O SRI HANUMANTHA BHOVI
AGED ABOUT 36 YEARS
B.E.MECHANICAL ENGINEER
AMBALAGERE, HIRIYUR TALUK
CHITRADURGA DISTRICT
34. SRI.S.R.JAYAPRAKASH
S/O SRI.S.G.RAMAIAH
AGED ABOUT 31 YEARS
B.E.MECHANICAL ENGINEER
SHETTIHALLI, DEVALAPURA HOBLI
KUDAGABALU POST, NAGAMANGALA TALUK
MANDYA DISTRICT
35. SRI.MANJUNATHA N.K.
S/O SRI.N.K.KENGAIAH
AGED ABOUT 36 YEARS
DIPLOMA IN MECHANICAL ENGINEER
MATHRUSREE NILAYA, BEHIND DEPOT
77
HOUSING BOARD, HOLENARASIPURA TOWN
HASSAN DISTRICT
36. SRI.RADHAKRISHNA A.H.
S/O SRI.ALLAPPA HARIWAR
AGED ABOUT 37 YEARS
B.E.MECHANICAL ENGINEER
H.NO.21, PILLANNARAMASWAMY STREET
J.C.NAGAR, BANGALORE-560006
37. SRI.S.NIRANJAN
S/O SRI.SIDDAMANJAIAH K.M.
AGED ABOUT 39 YEARS
B.E.CIVIL, R/AT TALAKAD HOBLI
T.NARASIPURA
MYSORE DISTRICT
38. SRI.SHIVANNA H.P
S/O SRI.H.K.PUTTAIAH
AGED ABOUT 33 YEARS
B.E.CIVGIL, HITTANAHALLI
MALAVALLI TALUK
MANDYA DISTRICT
39. SRI.VENKATESH
S/O SRI.RANGADAS
AGED ABOUT 36 YEARS
DIPLOMA IN MECHANICAL ENGINEER
R/AT NO.1-3-400, ARKIHAL,
EXTENSION AREA
RAICHUR
40. SRI.ANNAPPA H.KOTRE
S/O SRI.HAYYALAPPA
AGED ABOUT 34 YEARS
R/OBOMMANAHALLI, ALAND TALUK
GULBARGA DISTRICT
78
41. SRI.MAREPPA KADEKAR
S/O SRI. BHEEMARAO KADEKAR
AGED ABOUT 35 YEARS
B.E. R/AT 283, CIB COLONY
BEHIND CENTRAL MBUS-STAND
GULBARGA
42. SRI.BANDESH
S/O SRI.AMALAPPA
AGED ABOUT 28 YEARS
B.E.CIVIL ENGINEER
R/AT M.B.NAGAR, NEW EXTENSION
HARERELEEYA COLONY
GULBARGA-585105
43. SRI.CHIDANANDAPPA R
S/O SRI.RAJAPPA
AGED ABOUT 33 YEARS
B.E.MECHANICAL ENGINEER,
R/AT BHOVI COLONY
RAMAGIRI POST, HOLALKERE TALUK
CHITRADURGA DISTRICT
44. SRI.THIPESWAMY S
S/O SRI.KALESIDDAPPA
AGED ABOUT 34 YEARS
B.E.CIVIL ENGINEER
R/AT MUDDAPURA POST
CHITRADURGA TQ & DIST
45. SRI.P.V.SATHYAPPA
S/O SRI.P.M.VENKATESHAPPA
AGED ABOUT 32 YEARS
DIPLOMA IN MECHANICAL ENGINEER
R/AT V.PALYA POST
CHITRADURGA TQ & DIST
79
46. SRI.SATHISH KUMAR H.S
S/O SRI H.S.SEETHARAM
AGED ABOUT 32 YEARS
B.E.MECHANICAL ENGINEER
R/AT D.NO.EWS 720
III MAIN, KUVEMPUNAGAR
HASSAN-573201
47. SRI.VENKAT M.RATHOD
S/O SRI.M.RATHOD
AGED ABOUT 32 YEARS
B.E.MECHANICAL ENGINEER
R/AT KALMOEL POST
KAMALAPUR-585212
GULBARGA DISTRICT
48. SRI.H.V.MARISWAMY
S/O H.V.KENCHAPPA
AGED ABOUT 34 YEARS
B.E.CIVIL ENGINEER, FIRST WARD
BAPUJI COLONY, HARAPANAHALLI
DAVANAGERE DISTRICT
49. SRI.PRAKASH
S/O LATE C.MANCHAIAH
DIPLOMA IN CIVIL ENGINEER
R/AT HOSABADANUR VILLAGE
HALEBADANUR POST
MANDYA TQ & DIST
50. SRI.PURUSHOTHAM
S/O SRI.LATE JAVARIAH
AGED ABOUT 32 YEARS
B.E.MECHANICAL
R/AT NO.121, B.M.ROAD
80
51. KANTHILAL L
S/O.LOKYA NAYAK, AGED ABOUT 33 YEARS
B E MECHANICAL ENGINEER
C/O.D GOPAL NAIK
KIRAN NURSING HOME,
HIRIYUR TALUK
CHITRADURGA DIST
52. R SHASHIDARA
S/O.K M RUDRAPPA, AGED ABOUT 30 YEARS
B E IN CIVIL ENGINEER
D.NO.169/A, RAILWAY COLONY
SOUTHERN RAILWAY ARASIKERE POST
HASSAN DIST
53. K MAHESH
S/O.VADDARU KAMAPPA,
AGED ABOUT 34 YEARS
DIPLOMA IN CIVIL ENGINEER
SRI CHAMUNDESHWARI NILAYA
MUNICIPAL COLONY
V MAIN KELAGOTTE, CHITRADURGA DIST
CHITRADURGA
54. B DURGA PRASAD
S/O.LATE DURGAPPA B, AGED ABOUT 31 YEARS
B E IN MECHANICAL ENGINEER
R/AT.NO.P-3, UNIVERSITY QUARTERS
PANPATHA ROAD,
SARASWATHIPURAM
MYSORE
55. JAGADISH
S/O.MANIKAPPA, AGED ABOUT 35 YEARS
B E IN MECHANICAL ENGINEER
R/AT.HEAD POST, HUDGI
81
HUMANBAD TALUK
BIDAR DIST
56. RAJSHEKAR MITRA
S/O.M NAGESH, AGED ABOUT 30 YEARS
B E IN CIVIL ENGINEER
R/O.SHANTHI NIVAS, NO.9-12-582
NEW OXFORD PUBLIC SCHOOL
VIDYANAGAR
BIDAR
57. VIDYASAGAR T S
S/O.TUKARAM, AGED ABOUT 30 YEARS
B E IN MECHANICAL
I P ENGINEERING NO.4-601/11-C
4TH CROSS, M B COLONY
GULBARGA
58. SARANABASAPPA
S/O.TULIJARAM GODKAR, AGED ABOUT 27 YEARS
B E IN MECHANICAL
I P ENGINEERING
R/AT.MEENHALLI POST,. ALAND TALUK
GULBARGA DIST
59. SANJEEV S RUGAR
S/O.SHANKAR, AGED ABOUT 36 YEARS
B E IN MECHANICAL
I P ENGINEERING
R/AT.GADAVANTHI, HUMNABAD TQ
BIDAR DIST
60. VIDYASAGAR RAMACHANDRA
S/O.RAMACNAHDRA, AGED ABOUT 36 YEARS
B E CIVIL ENGINEER
R/AT.NO.9/6/50
82
NEAR AYYABOWDI MADDIPET
RAICHUR DIST
61. E MAHADEVASWAMY
S/O.ERAIAH, AGED ABOUT 34 YEARS
B E CIVIL ENGINEER
R/AT.NO.3869, 2ND CROSS
CHIKKAMAHADEVI TEMPLE ROAD
GHANDINAGAR
MYSORE
62. MUNIRAJU L
S/O.LINGAPPA, AGED ABOUT 32 YEARS
B E MECHANICAL ENGINEER
DODDAKUKKANAHALLI KANASWADI POST
DODDABALLAPUR TALUK
BANGALORE RURAL DIST
63. RAGHU S
S/O.LATE SEETHARAM NAIK,
AGED ABOUT 31 YEARS
B E CIVIL ENGINEERING
R/AT.NO.363, I MAIN IST CROSS
3RD PHASE, MANJUNATHA NAGAR
BANGALORE
64. MANIK
S/O.SAILANNA,
AGED ABOUT 34 YEARS
DIPLOMA IN MECHANICAL ENGINEER
R/AT.SNAKARA CHANDANAHALLI
HUMANABAD TALUK
BIDAR DIST
65. DILIP KUMAR VAIDYA
S/O.SHANKARA RAO,
AGED ABOUT 34 YEARS
83
DIPLOMA IN CIVIL ENGINEER
HOUSE NO.14, BEHIND MES QUARTERS
AURAD NAGAR
BIDAR DIST
66. UDAYKUMAR R HONWADKAR
S/O.RAYAPPA, AGED ABOUT 33 YEARS
B E CIVIL ENGINEER
R/AT.DARBARGALLI,
BAGALKOT ROAD
BIJAPUR DIST
67. D G PUTTARAJU
S/O.GIRIYAPPA, AGED ABOUT 31 YEARS
B E MECHANICAL ENGINEER
DODDAVEERANAHALLI
C NARDIHALLI POST
TUMKUR DIST
68. UMAKANTH HOSAMANI
S/O.SHARANAPPA HOSAMANI, AGED ABOUT 36 YEARS
B E CIVIL ENGINEER
R/AT.PLOT NO.92, BEHIND MES
OFFICERS QUARTERS, ANANDNAGAR
BIDAR DIST
69. GANGAPATHI
S/O.VASURAM RATHOD, AGED ABOUT 37 YEARS
DIPLOMA IN MECHANICAL
R/AT.BAGDAL TANDA (A)
BAGDAL POST,
BIDAR DIST
BIDAR
70. ROBINSON
S/O.NAGAPPA, AGED ABOUT 33 YEARS
DIPLOMA IN MECHANICAL ENGINEERING
84
R/AT.11-512/8, BARABAINAGAR
BRAHMAPUR
GULBARGA DIST
71. MONAPPA
S/O.BAGAPPA ANWAR, AGED ABOUT 32 YEARS
B E MECHANICAL
R/AT.NO.4-4-1, AMBEDKAR NAGAR
YADAGIRI
GULBARGA DIST
72. RAJKUMAR
S/O.RAMACHANDRA RAO, AGED ABOUT 29 YEARS
B E MECHANICAL ENGINEER
R/AT.C/O.MANIK V RESHME, EX PRESIDENT
TOWN MUNICIPAL COUNCIL, OLD TOWN
BYADAGI BASE GALLY, BHALKI TALUK
BIDAR DIST
73. NAGARAJA K
S/O.KOTRAPPA R, AGED ABOUT 35 YEARS
B E CIVIL ENGINEER
R/AT.NO.12, 4TH CROSS, A BLOCK,
DEVARAJA URS LAYOUT,
DAVANAGERE-577006
74. NARASIMHULU
S/O.RAMRATAN, AGED ABOUT 34 YEARS
B E CIVIL ENGINEER
R/AT.H NO.5-9-18
OPP REDDY FLOUR MILL
SESHAMAHAL ROAD,
RAICHUR 584 101
75. SRI RAMACHANDRA NAIK
S/O.BILLAJI NAIK, AGED ABOUT 31 YEARS
B E CIVIL ENGINEER
85
R/AT.NAIK NAGAR COLONY
ALAND
GULBARGA DIST
76. MAHADEVAPPA
S/O.RANGANNA, AGED ABOUT 33 YEARS
B E MECHANICAL
R/AT.MAHADEVAPPA KOLAR TALUK
MADARKAL POST, DEVDURGA TALUK
RAICHUR DIST
77. LAKSHAMAN
S/O.SOMIU, AGED ABOUT 31 YEARS
B E MECHANICAL
R/AT NAIK NAGAR COLONY
ALAND
GULBARGA DIST
78. BASAWANTHRAO
S/O.MALLIKARJUN,AGED ABOUT 32 YEARS
B E CIVIL ENGINEER
R/AT.H NO.5-11-112, BEHIND ZILLA PANCHAY
AT OFICE, GHANDINAGAR STATION AREA
YADAGIRI, GULBARGA DIST
79. KAILASH
S/O.BHAGAPP ANWAR, AGED ABOUT 31 YEARS
B E MECHANICAL ENGINEER
R/AT.AMBEDKAR NAGAR
YADAGIRI
GULBARGA DIST
80. K MOTHILAL
S/O.KUBERANAIK,AGED ABOUT 34 YEARS
B E CIVIL ENGINEER
R/AT.RANGANATHA NILAYA
MANJUNATHA BADAVANE
86
NEAR BHARANI INDUSTRIES,
SHIMOGA TOWN
81. SANJEEV KUMAR G BHASAN
S/O.G.BHASAN, AGED ABOUT 31 YEARS
C/O.SAIBANNAVAO DHANSHRIKAR
R/AT.PLOT NO.158, H NO.19/2/41,.
ANAND NAGAR NEAR RAILWAY GATE
BEHIND AIRFORCE QUARTERS
BIDAR 584 402
82. VISHNUKANTA MALLI
S/O.KARBASAPPA MALLI, AGED ABOUT 35 YEARS
B E MECHANICAL
R/AT.NO.8-9-245 C GURUNAGAR
COLONY, OPP JHARA FUNCTION HALL
BIDAR
83. NAVANEET MARUTI JABA
S/O.MARUTI JABA,
AGED ABOUT 26 YEARS
B E CIVIL ENGINEER
R/AT.PLOT NO.18, CIB COLONY
BEHIND CENTRAL BUS STAND
GULBARGA 585 103
84. MALLIKARJUNA
S/O.ISHWARAPPA,
AGED ABOUT 30 YEARS
B E MECHANICAL ENGINEER
R/AT.H NO.2-811/3,
SUNDAR NAGAR NEAR GOVT HOSPITAL
GULBARGA 585 105
85. KISHAN NAIK
S/O.SHIKKUSINGH NAIK,
AGED ABOUT 29 YEARS
87
B E MECHANICAL
R/AT.BAGAL TANDA,
BAGDAL POST, BIDAR TALUK
BIDAR DIST
86. K ASHOK KHAMEN
S/O.KHANDAPPA, AGED ABOUT 37 YEARS
B E MECHANICAL ENGINEER
R/AT.SANGOLIGI C
CHINCHANSOOR ALAND TALUK
GULBARGA DIST
87. B CHANDRASHEKAR
S/O.BOOTHAIAH, AGED ABOUT 34 YEARS
B E CIVIL ENGINEER
R/AT.196, 14TH CROSS I MAIN
JAYANAGAR
MYSORE
88. SHEKHARA NAIK B
S/O.BASAVA NAYAK, AGED ABOUT 33 YEARS
B E MECHANICAL ENGINEER
R/AT N GANADA KATTE GOKOMARANAHALLI
POST, CHANNAGIRI TALUK
DAVANAGERE DIST
89. VINAY KUMAR KAMBLE
S/O.SHANKAR RAO KAMBLE, AGED ABOUT 27 YEARS
B E MECHANICAL ENGINEER
R/AT H NO.1-1193, SEDAM ROAD
BHAGYA NAGAR
GULBARGA
90. VIJAY KUMAR S SHINDE
S/O.SHANKAR RAO SHINDE, AGED ABOUT 35 YEARS
B E MECHANICAL ENGINEER
R/AT H NO.278, FLOUR MILL
88
SHINDE GALLI NEAR JAMA MASJID
AURAD B BIDAR DIST
91. RAMESH KUMAR H C
S/O.CHANDA NAYAK,
AGED ABOUT 32 YEARS
B E MECHANICAL ENGINEER
R/AT HALEHATTY SAKREPATNA POST
KADUR TALUK
CHICKMAALUR DIST
92. MALLIKARJUN S HIRAPUR
S/O.SHIVANNA HIRAPUR,
AGED ABOUT 28 YEARS
B E MECHANICAL ENGINEER
R/AT H NO.11, ANAND NAGAR
RAJAPUR ROAD
GULBARGA
93. SUBHASH MARTAND
S/O.MARTAND,
AGED ABOUT 40 YEARS
B E CIVIL ENGINEER
R/O.PADASALA, BALATHA (B)
PST OF BALATHA (K) AURAD TALUK
BIDAR DIST
94. PUTTASWAMY C
S/O.CHAMAIAH, AGED ABOUT 45 YEARS
B E CIVIL ENGG
20 19TH CROSS I MAIN JAYANAGAR
MYSORE
95. M. ANANDA MURTHY
S/O LATE M. MADAIAH
AGED ABOUT 43 YEARS
B.E. CIVIL ENGINEER
89
C/O LATE M Y PAWAR
R/AT 560/51 7TH MAIN ROAD
VIJAYANAGAR
BANGALORE-560040
96. VIJAYAKUMAR NARAYANA MASUTI
S/O.NARAYANA MASUTI,
AGED ABOUT 46 YRS
B E CIVIL ENGINEER R/AT.JADARAGALLY
H NO.506, BIJAPUR
BIJAPUR
97. MUKUNDA T C
S/O.LATE G CHANNAGIRIYAPPA,
B E CIVIL ENGINEERING
R/O.TAVAREKERE, OBALAPURA PO
THYAMAGONDI HOBLI,
NELAMANGALA TALUK
BANGALORE RURAL DIST
98. SHIVKUMAR SASANA MARI
S/O.YELLAPPA SASANAMARI,
B E MECHANICAL ENGINEER
C/O.SRI NAGENDRA RETD TAHSILDAR
R/AT.H NO.1-4-88/78, TELECOM COLONY
RAMALINGESHWARA LAYOUT
RAICHUR
99. RAMESH KRISHNAKUMAR
S/O.LATE KRISHNAKUMAR, AGED ABOUT 31 YEARS
B E CIVIL ENGINEER
R/AT.H NO.4-2-77/1,
MANGALWAR PET ASHOK ROAD
RAICHUR
100. RAJKUMAR
S/O.TIPPANNA, AGED ABOUT 31 YEARS
90
DIPLOMA IN CIVIL ENGINEERING
R/AT H NO.11/1767, MSK MILL ROAD
VIDYANAGAR
GULBARGA
101. MURALIDHAR S
S/O.NAGA NAIK, AGED ABOUT 33 YEARS
B E CIVIL ENGINEER
C/O.GANGA NIVAS FIRST MAIN
III CROSS, N C COLONY HOSPET
BELLARY
102. BASAVARAJ N S
S/O.SHIVAPPA N, AGED ABOUT 32 YEARS
B E MECHANICAL DIPLOMA IN MECH ENGINEER
R/O.MUDUBA SIDDAPURA VILLAGE
AMBLIGOLA POST, SHIKARIPURA TALUK
SHIMOGA DIST
103. K SHIVAPRASAD
S/O.M KESHAVA MURTHY, AGED ABOUT 36 YEARS
B E IN CIVIL ENGINEERING
R/AT BED VOKKALIGARA HOSTEL
BAPUJI SCHOOL ROAD, C K PURA
CHITRADURGA DIST
104. YOGENDRALAL
S/O.SOMASUNDARALAL NAIK, AGED ABOUT 33 YEARS
B E IN CIVIL ENGINEERING
R/AT.D NO.1790/100-101
SHARADA VIJAYA NILAYA S S LAYOUT
DAVANAGERE 577 004
105. RAVIKUMAR S
S/O.SAKRYA NAIK, AGED ABOUT 36 YEARS
BE MECHANICAL ENGINEER
R/O.KASHIPURAM DODDAMALLAPURA POST
91
CHANNAGIRI TALUK
DAVANAGERE DIST
106. SATISH D KAMBLE
S/O.DASHAATH KAMBLE, AGED ABOUT 29 YEARS
BE MECHANICAL
R/AT.H NO.MIG-7
KHB COLONY, JANAWADA ROAD
BIDAR 585 401
107. L VENKATARAVANAPPA
S/O.K LAKSHMAIAH, AGED ABOUT 32 YEARS
B E MECHANICAL
R/AT.OOLAVADI VILLAGE & POST,
CHINTHAMANI TALUK KOLAR DIST
108. SHANTHA MURTHY
S/O.RAJASEKHAR, AGED ABOUT 34 YEARS
B E MECHANICAL ENGINEER
R/AT C/O.MUTHYALA BABU
H NO.11-13-52, NEAR OLD MYSORE CAFE
BESTHAWARPET
109. HABU SOMANNA NAIK
S/O.SOMANNA NAIK R, AGED ABOUT 31 YEARS
B E CIVIL R/O.NO.373, NEAR JALANAGAR
BAGALKOT ROAD, S R COLONY
BIJAPUR
110. SURESH KUMARA R N
S/O.NARASIMHA MURTHY, AGED ABOUT 30 YEARS
DIP IN MECHANICAL ENGINEER
C/O.RANGASWAMY NO.202,
DARSHANA NILAYA SUDDAGUNTE PALYA
C V RAMAN NAGAR POST, BANGALORE-93
BANGALORE CITY
92
111. ANILKUMAR LAXMANRAO
S/O.LAXMANRAO, AGED ABOUT 30 YEARS
B E CIVIL ENGINEER
H NO.290, VIDYANAGARA
GULBARGA DIST
112. RAVIKUMAR D NAIK
S/O.DESING C NAIK, AGED ABOUT 29 YEARS
B E CIVIL ENGINEER
R/AT LAXMI NIVAS SUBHAS COLONY
NEAR GOLGUMBAZ STATION ROAD
BIJAPUR 586104
113. RAJESH L KAMAGIRI
S/O.LAXMAIAH Y KAMAGIRI, AGED ABOUT 33 YEARS
B E MECHANICAL ENGINEER
C/O.L T KAMAGIRI
H NO.11-1750, VIDYANAGAR
GULBARGA
114. MAHADEVAPPA MADANI
S/O.GUNDAPPA MADANI, AGED ABOUT 32 YEARS
B E MECHANICAL ENGINEER
R/AT.PLOT NO.274 CIB COLONY
GULBARGA
115. SHARANAPPA
S/O.BABSHETTY WADEKAR, AGED ABOUT 34 YEARS
BE MECHANICAL ENGINEER
R/AT.BUDDHA NILAYA
BEHIND NIRATE COMPLEX ZION COLONY
KUMBARWADA ROAD, BIDAR 585403
116. SURESH YALLAPPA BYAKOD
S/O.YALLAPPA, AGED ABOUT 33 YEARS
BE MECHANICAL ENGINEER
R/AT NAURASPUR
93
NEAR NEW COURT,
BIJAPUR 586104
117. ASHOK S HOSAMANI
S/O.SRIMANTH
BE MECHANICAL ENGINEER
R/AT J B NAGAR NEAR GOVT R V D
DEVALGANGAPUR AFZALPUR TALUK
GULBARGA DIST
GULBARGA
118. SHARANAPPA S
S/O.BHEEMAYYA, AGED ABOUT 31 YEARS
B E CIVIL ENGINEER
R/AT.POTHNAL
MANVI TALUK
RAICHUR DIST
119. HANUMANTHA P BELLAD
S/O.PEERAPPA BELLAD, AGED ABOUT 40 YEARS
BE CIVIL ENGINEER
R/AT.H NO.5-449, BADA ROZA
NEAR BIBI RAZA COLLEGE FOR WOMEN
GULBARGA
120. SHARANABASAPPA M
S/O.MAILARAPPA, AGED ABOUT 34 YEARS
BE IN MECHANICAL ENGINEERING
R/AT.MAKTAPUR, HOTHAPET POST
SHAHAPUR TALUK
GULBARGA DIST
121. BABU M ADAKE
S/O.MARAPPA, AGED ABOUT 27 YEARS
BE MECHANICAL
AT & PO WADAGON (D) AURAD TALUK
BIDAR DIST
94
122. SHUKLODAN
S/O.SANTHOSH, AGED ABOUT 27 YEARS
BE MECH R/O.C/O.JYOTHI NIVAS
BVB COLLEGE ROAD, BASAVANAGAR
COLONY NEAR GANDHI GUNJ PO BIDAR
BIDAR
123. NARASINGA RAO R SEDANKAR
S/O.RAMACHANDRA, AGED ABOUT 30 YEARS
B E MECH R/O.H NO.2-68/19/A
OPP GOVT HOSPITAL
SUNDAR NAGAR GULBARGA
124. RAMESH
S/O.MALLIKARJUN, AGED ABOUT 28 YEARS
B E CIVIL R/O.H NO.5-1-202,
GANDHINAGAR STATION AREA YADGIR
GULBARGA DIST
125. VISHWANATH
S/O.MEGHANATH,
AGED ABOUT 26 YEARS
B E MECH R/O.H NO.5-1-115
GANDHINAGAR STATION AREA
YADGIR GULBARGA DIST
126. VIJAYKUMAR J MAHADEVAPPA
S/O.MAHADEVAPPA,
AGED ABOUT 27 YEARS
B E CIVIL R/O.H NO.P E 23/1,
NEAR UKP CANTEEN RD BHEMARAYAN GUDI
SHAHAPUR TALUK
GULBARGA DIST
127. S G SATHISHA
S/O.GOPALAIAH,
95
AGED ABOUT 35 YEARS
B E CIVIL ENGINEER
R/AT NO.4063, II CROSS
SHANKARANAGARA CHANDRALAYOUT,
MANDYA
128. RAGHU
S/O.ORPHAN, AGED ABOUT 32 YEARS
BE CIVIL ENGINEER
R/AT.JALASANGI POST
HUMNABAD TALUK
BIDAR DIST
129. SOMANATHA B N
S/O.NARASAPPA, AGED ABOUT 34 YEARS
B E MECHANICAL ENGINEER
R/AT.BEHIND DR AMBEDKAR CHOULTRY
RAJENDRA NAGAR
CHITRADURGA 577 501
130. CHATHRAPATHY
S/O.LATE R SIDDAIAH, AGED ABOUT 33 YEARS
B E CIVIL ENGINEER
R/AT.NO.11 KHB COLONY
NEAR DEPUTY COMMISSIONER OFFICE
MANDYA
131. DHANIKA NAIK U
S/O.YUVARAJA NAIK, AGED ABOUT 29 YEARS
DIPLOMA IN MECHANICAL ENGINEER
R/AT C/O.DR H V NAIK NEXT TO
NAVODAYA HOSPITAL MCCA BLOCK
DAVANAGERE 577 004
132. VIJAYAKUMAR AURADKAR
S/O.MARUTHI, AGED ABOUT 29 YEARS
B E MECHANICAL
96
R/AT H NO.17-4-68/1,
AGRICULTURE COLONY OPP
GUMPA MANHALLI ROAD
BIDAR
133. VENKATESH
S/O.SHIVANANDAPPA, AGED ABOUT 38 YEARS
DIPLOMA IN MECHANICAL ENGG
R/AT.SHIVABASAVA NILAYA
VIJAYANAGARA BADAVANE HILKAL
HUNGUND TALUK BAGALKOT DIST
134. SRI CHANDRAKANTH BALAPPA HALKI
S/O.BASAPPA, AGED ABOUT 36 YEARS
B E MECHANICAL ENGG R/AT.SECTOR 33 GONDA
HOUSE BEHIND RTO OFFICE NAVANAGARA
BAGALAKOT DIST
135. SHIVAKUMAR OBELAPPA RAJAPUR
S/O.OBALAPPA, AGED ABOUT 34 YEARS
BE MECHANICAL ENGINEER
R/O.KAMATHAGI HUNGUND TALUK
BAGALKOT DIST
136. DIVAKARAPPA K V
S/O.LATE VENKATARAMAIAH, AGED ABOUT 33 YEARS
BE MECHANICAL ENGINEER NO.7 III MAIN
AGRAHARA DASARAHALLI
BANGALORE-560 079
137. GURURAJ NAGENDRA SANGAVI
S/O.NAGENDRA K SANGAVI, AGED ABOUT 30 YEARS
BE CIVIL ENGINEER
R/AT.NO.125/2-C, AIWAIE SHAHI
QUARTERS PWD QUARTERS
GULBARGA 585 102
97
138. SURYAKANTH SHRIMANTH
S/O.SHRIMANTH, AGED ABOUT 30 YEARS
BE CIVIL ENGINEER NO.1-867 22-C-1
MAHAVIR NAGAR, BEHIND KOTHARI BHAVAN
PLOT NO.152 GULBARGA
139. SHANTHAKUMAR
S/O.V RANGASWAMY, AGED ABOUT 38 YEARS
BE CIVIL ENGINEER
R/AT NO.1848, VI A MAIN
D BLOCK II STAGE
RAJAJINAGAR
BANGALORE-560010
140. P S LAKSHMI NARASIMHA NAIK
S/O.B SRIRAM NAIK, AGED ABOUT 37 YEARS
B E CIVIL ENGINEER
R/AT NO.1589, E BLOCK, II STAGE
RAJAJINAGAR
BANGALORE-10
141. VENKATESHAPPA M
S/O.MUNISHAMAPPA, AGED ABOUT 33 YEARS
R/AT C/O.MANJUNATHA
BCIE DOORVANINAGAR
BANGALORE-560016
142. ANAND TIPPANNA AKKI
S/O.TIPPANNA AKKI,
AGED ABOUT 34 YEARS
DIPLLOMA IN CIVIL ENGINEER
R/AT.H NO.11-1767
VIDYANAGAR GULBARGA
143. D K PARASHIVA MURTHY
S/O.D KESHAVAMURTHY,
AGED ABOUT 38 YEARS
98
NO.17, 17TH MAIN ROAD
NEAR SILLY LALLY AGS LAYOUT
AREHALLY BANGALORE
144. S G SATHISHA
S/O.GOPALAIAH T,
AGED ABOUT 35 YEARS
R/AT H NO.4063, II CROSS SHANKAR NAGAR
CHANDAGALU LAYOUT
MANDYA
145. RATHOD JAGADISH KUMAR
S/O.KAMSINGH RATHOD,
AGED ABOUT 35 YEARS
R/AT H NO.1-933
KAMATH NVIAS OPP RAILWAY STATION
NEAR L M SCHOOL
GULBARGA 565 102
146. NAGARAJ S CHAVAN
S/O.SOMALU CHAVAN,
AGED ABOUT 34 YEARS
R/AT C/O.SOMALU CHAVAN
JAILOR CENTRAL PRISON JAIL
GULBARGA 565 102
147. NAGESHAPPA H
S/O.HANUMANTHAPPA,
AGED ABOUT 34 YEARS
R/AT SHRIHALLI
NARASAPURA POST
SHIKARIPURA TALUK
SHIMOGA DIST 577 450
148. C KALARAJU
S/O.CHINNAPPA,
AGED ABOUT 28 YEARS
99
R/AT MILLGHATTA I CROSS
BEHIND POLICE QUARTERS
SHIMOGA 577 201
149. ANIL KUMAR S
S/O.S T NAIK, AGED ABOUT 31 YEARS
BE CIVIL ENGINEER
R/AT.KHB 10 VEDAVATHINAGAR
HIRIYUR TALUK
CHITRADURGA DIST 572 143
150. SREEDHARA S N
S/O.S NAGAPPA, AGED ABOUT 36 YEARS
B E MECHANICAL ENGINEER
R/AT C/O.HANUMANTHARAYAPPA
KPTCL GOKUL EXTN OPP TO HMT
KYATHASANDRA POST,
TUMKUR 572 104
151. MOHAN KUMAR
S/O.THIMMARAYAPPA, AGED ABOUT 35 YEARS
B E MECH R/AT.NO.8, 5TH CROSS
MARUTHI EXTENSION 2ND MAIN
VYALI KAVAL PALACE GUTTAHALLI
BANGLAORE-3
152. RAJAPPA K
S/O.KOTRAPPA, AGED ABOUT 35 YEARS
DIPLOMA IN CIVIL ENGG
KATHALAGERE VILLAGE AND POST
CHANNAGIRI TALUK
DAVANAGERE DIST
153. G N MANJUNATH
S/O.G H NARAYANASWAMY, AGED ABOUT 35 YEARS
DIPLOMA IN CIVIL ENGG
DODDAGANJUR
100
CHITHAMANI TALUK
KOLAR DIST
154. SRIDHAR KOTRE
S/O.PANDURANGA KOTRE, AGED ABOUT 29 YEARS
BE CIVIL ENGINEER
H NO.11-862/4/2B ASHOK NAGAR
GULBARGA 585 103
155. PRALHAD KUMAR
S/O.MALKAPPA, AGED ABOUT 28 YEARS
BE MECHANICAL CIVIL ENGINEER
MSK MILL BEHIND HIRAPUR (HIRA NAGAR)
GULBARGA 585 103
156. MISS SMITA SUBHAS NAVENKAR
D/O.SUBHASH, AGED ABOUT 28 YEARS
B E CIVIL ENGINEER
H NO.244, VIDYANAGAR
GULBARGA
157. ANJANEYA NAYAKA S
S/O.SOMAPPA, AGED ABOUT 34 YEARS
R/O.TYAVANIGE CHANNAGIRI
DAVANGERE 577544
158. SRI.S.RAMANJANEYA
S/O.B SIDDAPPA, AGED ABOUT 31 YEARS
VEDAVATHI NAGARA
NEAR VEDAVATHI HIGH SCHOOL
HIRIYUR TALUK
CHITRADURGA DIST 572144
159. MOHAN D KALGURKI
S/O.DURAPPA S KALGURKI, AGED ABOUT 36 YEARS
NEAR A H DARGA
BIJAPUR
101
160. SHARANAPPA C CHALAWADI
S/O.CHANDRAPPA V CHALAWADI,
AT POST BEWOOR
BAGALKOTE TALUK AND DIST
161. NAGENDRA RAO S V
S/O.S VENKATSWAMY(LATE)
AGED ABOUT 41 YEARS
B E CIVIL ENGINEER
C/O.CHAMAYYA AGRAHARA BEEDHI
S B ROAD, K R PET MANDYA DIST
162. SHANKARAPPA SANGAPPA HOOLAGERI
S/O.SANGAPPA T HOOLAGERI,
AGED ABOUT 33 YEARS
BE IN MECHANICAL ENGINEERING
R/AT ALAMPUR PETH ILLKAL 587 154
BAGALKOT DIST
163. NAGARAJ G HOSAMANI
S/O.GANGADHANARA HOSAMANAI,
AGED ABOUT 30 YEARS
B E IN MECHANICAL ENGINEERING
R/AT C/O.M S LAKSHMINARASMIHAIAH
17 3RD CROSS, N R GARDEN
CHOLARAPALYA MAGADI ROAD
BANGALORE-560 023
164. RAVI S
S/O.AMRUT RAO,
AGED ABOUT 28 YEARS
B E IN MECHANICAL ENGINEERING
R/AT SITAGERA POST
HUMANABAD TALUK
BIDAR DIST
102
165. B P KUMAR
S/O.A K PAPAIAH, AGED ABOUT 30 YEARS
BE IN CIVIL ENGINEERING
R/AT.BELAGHATTA AT POST
CHITRADURGA TALUK AND DIST
166. JEEVAN DAMODAR WARAKARI
S/O.DAMODAR, AGED ABOUT 37 YEARS
DIPLOMA IN CIVIL ENGINEERING
R/AT BUDA PLOT NO.31
SECTOR NO.8, II RAILWAY GATE
TILAKAWADI BELGAUM 560006
167. HENJESH BABU S
S/O.SIDDAIAH K, AGED ABOUT 29 YEARS
DIPLOMA IN CIVIL ENGINEERING
R/AT VEDAVAHI NAGAR NEAR SAINT
ANNS SCHOOL HIRIYUR CHITRADURGA DIST
168. NAGAPRASAD NAYAKA
S/O.B NAJANYYA, AGED ABOUT 33 YEARS
B E IN CIVIL C/O.R N KULKARNI
ASHIRWAD BUILDING NEAR OM BUILDING
GOURISHANKAR NAGAR RANEBENNUR
HAVERI DIST
169. SURYANARAYAN RANAPPA BAJANTRI
S/O.RANAPPA BAJANTRI, AGED ABOUT 29 YEARS
NO.1041, DIVATAGERI GALLLI
NEAR RAGHAVENDRA TEMPLE
BIJAPUR
170. PARASHURAM HALLI
S/O.YANKAPPA HALLI, AGED ABOUT 37 YEARS
TREASURY COLONY TAKKE ROAD
NEAR HANUMAN TEMPLE
BIJAPUR 586 102
103
171. VISHNU SHIVAJI POL
S/O.SHIVAJI POL, AGED ABOUT 38 YEARS
SHAHAPUR GATE DHAR GALLI
K K ROAD, BIJAPUR
172. GANAPATHI
S/O.CHANDU NAIK, AGED ABOUT 31 YEARS
R/O.HIPPARAGABAG TANDA
VIA MUDUBI BASAVA KALYANA TALUK
BIDAR DIST
173. CHANDRAKANT
S/O.PEERAPPA HAGARGI, AGED ABOUT 35 YEARS
R/O.PLOT NO.22/2, NEW GATEGE LAYOUT
MSK MILL ROAD, GULBARGA
174. BABURAYA B CHANDAKI
S/O.BHIMASHA, AGED ABOUT 33 YEARS
R/O.PLOT NO.2/2, NEW GHATAGE LAYOUT
GULBARGA DIST
175. N ASHOKA
S/O.N NAGARAJU, AGED ABOUT 35 YEARS
R/O.D NO.602, A2, SHARAVATHI BLOCK
NATIONAL GAMESH HOUSING COMPLEX
KORAMANGALA
BANGALORE-560047
176. G N ANANDA RAJ
S/O.G H NAGENDRAPPA, AGED ABOUT 36 YEARS
MIG 102, KHB COLONY
GANDHINAGAR
BELLARY DIST
177. A H BYRAPPAJI
S/O.HUCHCHAIAH, AGED ABOUT 33 YEARS
104
R/O.NO.935, 17TH CROSS
KUMARASWAMY LAYOUT
BANGALORE
178. S SATISH
S/O.LATE C SIDDAPPA, AGED ABOUT 35 YEARS
R/AT.NO.325, 2ND F CROSS 3RD STAGE
3RD BLOCK, BASAVESHWARA NAGAR
BANGALORE
179. L SHIVAMURTHY
S/O.LATE LAKSHAMANA, AGED ABOUT 37 YEARS
R/AT J C R EXTENSION
NEAR LAKSHMI TEMPLE
JAGALOR DAVANAGERE DIST
180. J THIPPESWAMY
S/O.G P JAYANNA, AGED ABOUT 35 YEARS
R/AT SRI GURUNATHA NILAYA
3RD CROSS, C K PURA EXTENSION
CHITRADURGA
181. L ASHOKRAJ LINGAPPA
S/O.LINGAPPA, AGED ABOUT 39 YEARS
R/O.PLOT NO.180, NEAR CO OP TRAINING
CENTRE, PRAGATHI COLONY
SEDAM ROAM GULBARGA DIST
182. B THIPPESWAMY
S/O.BORAIAH, AGED ABOUT 36 YEARS
R/O.NO.M I G 347, NEW KHB COLONY
KALLAHALLI SHIMOGA TALUK
SHIMOGA DIST
183. SHIVA PRASAD K S
S/O.SIDDABASAVAIAH R, AGED ABOUT 37 YEARS
R/O.NO.826, 2ND STAGE
105
VINAYA MARGA SIDDARTHA NAGAR
MYSORE-11
184. SRINIVASA R
S/O.IRLA RAMAIAH, AGED ABOUT 36 YEARS
R/AT.BHOVI COLONY
IST MAIN NEHRU NAGAR
MANDYA CITY
MANDYA DIST 571401
185. A KRISHNAMURTHY
S/O.ANJANAPPA, AGED ABOUT 40 YEARS
R/AT.NO.302, MUNESHWARA NILAYA II MAIN
MUTHYALA NAGAR MES ROAD
BANGALORE-54
186. B BASAVARAJA
S/O.BUDDAPPA, AGED ABOUT 36 YEARS
R/IO.NO.508/2, V B COLONY
K R ROAD, DAVANGERE 577 001
187. BANNER NANDU
S/O.VITHAL RAO, AGED ABOUT 30 YEARS
R/O.NO.9.8.13, BASAVA NAGAR COLONY
NEAR HARURGERI POST GANDHI GUNJ
TALUK DIST BIDAR 585 403
188. ASHOK KUMAR V
S/O.VARADIAH, AGED ABOUT 39 YEARS
R/O.1292, IST CROSS MRHB COLONY
BANGALORE-79
189. GURURAJAN K S
S/O.K H SANNAIAH, AGED ABOUT 39 YEARS
R/O.LIG NO.209, 26TH CROSS,
106
OPP TO WATER TANK
KUVEMPUNAGAR HASSAN
190. ANAND KUMAR M S
S/O.M SIDDAIAH, AGED ABOUT 37 YEARS
R/O.NO.351, 20TH CROSS
SREENIVASANAGAR NANDINI LAYOUT
BANGALORE
191. SHIVA KUMAR K
S/O.B KAPANAIAH, AGED ABOUT 37 YEARS
R/O.NO.25, 8TH MAIN
5TH CROSS SARASWATHI PURAM
MYSORE-9
192. J S OBANNA
S/O.PAPAIAH, AGED ABOUT 34 YEARS
R/O.NO.26/4, IST MAIN
MARENAHALLY VIJAYANAGAR
BANGALORE-560040
193. SHIVRAJ RAMACHANDRA NAIK
S/O.RAMACHANDRA NAIK, AGED ABOUT 37 YEARS
NEAR BANJARA HIGH SCHOOL
R/O.BANJARANAGAR SOLAPUR ROAD
BIJAPUR 586103
194. C UMESH
S/O.K CHANDRASHEKAR, AGED ABOUT 35 YEARS
R/O.11TH CROSS, SEEMA NILAYA
IUDP LAYOUT, NEAR STB BOOTH
BANGALORE ROAD, CHITRADURGA DIST
195. B S CHATRAPATHY
S/O.SIDDAIAH, AGED ABOUT 34 YEARS
R/O.NO.11, KHB COLONY
NEAR D C OFFICE MANDYA-571401
107
196. MOHAN K
S/O.THOLACHA NAIK, AGED ABOUT 35 YEARS
R/O.SHARADHA NILAYA
NEAR DURGAMBA TEMPLE
GADI KOPPA SHIMOGA
197. TULAJAPPA H KATTIMANI
ALVIMASIDI ROAD, AGED ABOUT 37 YEARS
R/O.NEAR JAIN TEMPLE
BIJAPUR 586 101
198. MALLESHAPPA N HAROGERI
R/O.HIREWADDATI, AGED ABOUT 36 YEARS
TALUK MUNDARGI
GADAG 582222
199. PARAMESWARAPPA
S/O.HONNURAPPA, AGED ABOUT 34 YEARS
R/O.BALLARIHATTY
HOSADURGA ROAD POST
CHITRADURGA DIST
200. K MOTHILAL
S/O.D KUBERA NAIK, AGED ABOUT 35 YEARS
R/O.KASHIPURA DODDAMALLAPURA POST
CHANNAGIRI TALUK
DAVANAGERE DISTRICT
201. TANAJI
S/O.TUKARAM SHINDE, AGED ABOUT 33 YEARS
PLOT NO.10 BANK COLONY
NEAR CHANDRASHEKAR STADITUM
GULBARGA 585 103
202. UDAYAKUMAR
S/O.SHIVASHARANAPPA, AGED ABOUT 30 YEARS
108
NO.55, SAI LAYOUT SHAKTHI NAGAR
GULBARGA 585 103
203. DAMA
S/O.SHANKER DAMA, AGED ABOUT 32 YEARS
R/O.NO.10, KANTHA LAYOUT
NEAR RAILWAY GATE ABJALPUR ROAD
GULBARGA 585 103
204. DATTATRAYA KUNTTANKAR
S/O.DODDAPPA KUNTTANKAR
NO.1-867/3F, VENKTESH NAGAR
GULBARGA 585103
205. SRI UMA KANTH
S/O. AMBANNA KOODI, AGED ABOUT 30 YEARS
AGED ABOUT 30 YEARS
COLLEGE COUS ROAD, RAMANAGAR
GULBARGA
206. SRI HEMKUMAR
S/O. HANUMANTHA RAO MOCHI,
CHAPPAL SHOP NEAR AMBEDKAR CIRCLE
AT POST, MALLIKHED (B) HUMNABAD TALUK
GULBARGA
207. SRI YESHWANTARAYA ASHTAGI
S/O. BASANNA ASHTAGI, AGED ABOUT 30 YEARS
AGED ABOUT 30 YEARS
R/O. ASSHTAGA (V)
GULBARGA
208. SRI MALLIARJUN SHIVAPPA
S/O. SHIVAPPA HULEKAR, AGED ABOUT 29 YEARS
AGED ABOUT 29 YEARS
R/O. MALLIKARJUNA S HULKAR
RAJIVA GANDHI NAGAR
109
LIGHT POWER HOUSE ROAD
GULBARGA-585104
209. SRI BHEEMARAJ R NAIK
S/O. RAMCHANDRA, AGED ABOUT 32 YEARS
AGED ABOUT 32 YEARS
NEAR GOVT HIGH SCHOOL
P O WADI (IN) DIST GULBARGA
TALUK CHITTAPUR
GULBARGA
210. SRI BALAJI K E
S/O. ESHWAR KANERI B,
AGED ABOUT 30 YEARS
R/O. LIG-81, KHB HUDCO COLONY
BIDAR-585401
211. SRI RAMANAD
S/O. ANNURAO TOLE
AGED ABOUT 30 YEARS
AFZALPUR ROAD
GULBARGA
212. SRI J T RAJANNA
S/O. SRI THIRUKAPPA
AGED ABOUT 36 YEARS
J C R EXTENSION
R/O. JAGALUR TALUK
DAVANGERE DISTRICT
213. SRI S T CHIDANANDA SWAMY
S/O. SRI THIPPERUDRAPPA
AGED ABOUT 39 YEARS
EX Z P MEMBER , R/O. SIDDAPURA
H P HALLI (POST) CHALLAKERE TALUK
DIST CHITRADURGA
110
214. SRI LAKSHMANA PATHAKOTA
S/O. SRI HANAMANTHA PATHAKOTA
AGED ABOUT 33 YEARS
R/O. MALPE-INGALESWARA
TALUK BASAVANA BAGEWADI
DIST BIJAPUR
215. SRI BALACHANDRA NATIKAR
S/O. GANGAPPA NATIKAR
AGED ABOUT 31 YEARS
R/O. UKAMANALA POST KARTANAHALLI
TALUK AND DIST BIJAPUR
216. SRI MALLIKARJUN
S/O. SRI R HALASANGI
AGED ABOUT 31 YEARS
R/O. UKAMANALA POST KARTANAHALLI
TALUK AND DIST BIJAPUR
217. SRI VIJAYAKUMAR M PANDARPURKOAR
S/O. SRI MALLAPPA
AGED ABOUT 29 YEARS
R/O. H NO. E W S 12
K H B COLONY
SHANTINAGAR
DIST GULBARGA
218. SRI RAJESH S L
S/O. LATE S K LINGAIAH
AGED ABOUT 36 YEARS
R/O. NO. 1121, 34TH CROSS
1ST STAGE KUMARASWAMY LAYOUT
BANGALORE
219. SRI RAMESH G
S/O. SRI G M GANGADHARAIAH
AGED ABOUT 33 YEARS
111
R/O. 480, 1ST CROSS, 3RD STAGE, 3RD BLOC
BASAVESHWARANAGAR
BANGALORE
220. SRI MANJUNATHA N
S/O. SRI S NARASIMHAIAH
AGED ABOUT 34 YEARS
R/O. SREENIVASANAGAR, SIRA TOWN
SIRA, TUMKUR DISTRICT
221. SRI MANJUNATHA
S/O. LATE JAVARAIAH
AGED ABOUT 37 YEARS
C/O. CHALLIAHA NO.82, 2ND STAGE
3RD CROSS, BAPUJI NAGAR
BANGALORE
222. SRI SHIVAKUMAR S L
S/O. SRI S K LINGAIAH
AGED ABOUT 34 YEARS
R/O. NO 13, 7TH CROSS
GANAPATHI NAGAR, MYSORE ROAD
BANGALORE
223. SRI M K PRAKASH
S/O. SRI D KADAIAH
AGED ABOUT 38 YEARS
R/O. D NO. 584, 3RD STAGEUDAYGIRI
MYSORE
224. SRI H V MADHUSUDHAN
S/O. SRI P VISHWANATH
AGED ABOUT 33 YEARS
R/O. D NO. 2887, 6TH CROSS,
GANDHINAGAR
MANDYA
112
225. SRI BABURAO
S/O. SRI KALYANI GURODE
AGED ABOUT 33 YEARS
R/AT POST SALGAR (VK)
TALUK ALAND DIST GULBARGA
226. SRI BASAVARAJ
S/O. SRI NAGENDRAPPA KASANAKAR
AGED ABOUT 34 YEARS
R/O. AT POST BELAMAGI
TALUK ALAND
DISTRICT GULBARGA
227. SRI K V RAMANARAYANA
S/O. SRI VENKATASWAMY
R/O. 2ND MAIN ROAD
GANDHI NAGAR
KOLAR
228. SRI MALLIKARJUNA G
S/O. SRI MAHADEVAPPA G
AGED ABOUT 28 YEARS
R/O. HOUSE NO. 5-5-360/1
NAZARETH COLONY HOSAHALLI
CROSS, YADGIRI-585202
229. SRI PURUSHOTHAMA K M
S/O. SRI K R MANOHAR
AGED ABOUT 36 YEARS
R/O. NO. 466, I E CROSS
3RD STAGE, 4TH BLOCK
8TH MAIN, BASAVESWARA NAGAR
BANGALORE
230. SRI VENKATESH MURTHY H
S/O. SRI HANUMAIAH ND H
AGED ABOUT 34 YEARS
113
R/O. NO. 1591, 1ST A CROSS
2ND STAGE, CHANDRA LAYOUT
BANGALORE
231. SRI M PRASANNA KUMAR
S/O. SRI A D NEELAKANTAPPA
AGED ABOUT 37 YEARS
R/O. NO. 236 1ST A MAIN
BEHIND APEX BANK MAHALAKSHMI PURAM
BANGALORE
232. SRI GOPAL JADHAV
S/O. SRI BEEBA JADHAV
AGED ABOUT 35 YEARS
R/O. ODGAON TALUK AURAD
DISTRICT BIDAR
233. SRI SRIMANT HADGAL
S/O. SRI ZOOLAKI K
AGED ABOUT 35 YEARS
PLOT NO.35, C I B COLONY
ALAND TALUK
GULBARGA DISTRICT
234. SRI TATARM K CHAVAN
S/O. SRI KISANA
AGED ABOUT 35 YEARS
HODLERE TANDA ALAND TALUK
GULBARGA
235. SRI SUDHAKAR D B
S/O. SRI BHEEMAHA
AGED ABOUT 28 YEARS
SARVODAYA NAGAR, RAJAPUR ROAD
AMBICA NIVAS PLOT NO. 2-909/68/3/1
GULBARGA-585105
114
236. SRI SENTHAIAH C
S/O. SRI CHINNAIAH
AGED ABOUT 42 YEARS
SHIVA NILAYA, MIG - 1-6
K H B COLONY, III PHASE
PRESS COLONY
GOPALA, SHIMOGA DISTRICT
237. SRI CHANDRASHEKAR B C
S/O. SRI CHANNAPPA
AGED ABOUT 31 YEARS
C/O. VANATHARAJ
RAILWAY QUARTRAS NO.192 A
NEAR METHODIST CHURCH
RAICHUR DISTRICT
238. SRI NAGARAJ HULLI
S/O. SHANKAR RAL HULLI
AGED ABOUT 28 YEARS
R/O. NO. 214, C I B COLONY
BEHIND OF CENTRAL
BUS STAND
GULBARGA
239. SRI L SHIVAMURTHY
S/O. LAKSHMANA
AGED ABOUT 38 YEARS
R/O. J C R EXTENSION
NEAR LAKSHMI TEMPLE
JAGALUR
DAVANGERE DISTRICT
240. SRI K V DURGA PRASAD
S/O. SRI K RAMAIAH
AGED ABOUT 37 YEARS
R/O OLD POLICE OFFICE ROAD
LAKKAVALLI (PO)
115
TARIKERE TALU
CHIKMAGALUR DISTRICT
241. SRI ARUN KUMAR
S/O. SRI SHIVASHARANAPPA
AGED ABOUT 26 YEARS
R/O. SINDGI (B)
GULBARGA DISTRICT
242. SRI GANGA NARASIMHAIAH
S/O. YELLAPPA
AGED ABOUT 36 YEARS
R/O. NO. 42, 3RD CROSS, 2ND MAIN
VIJAYA NAGAR,
BANGALORE
243. SRI PRAKASHA M
S/O. SRI M L MARIMADHU
AGED ABOUT 38 YEARS
R/O. MALAVALLI VILLAGE
MANDYA DISTRICT
244. SRI K C RAVIKUMAR
S/O. SRI CHIKKAMADAIAH
AGED ABOUT 37 YEARS
HOSAKUKKUR VILLAGE
MYSORE DISTRICT
245. SRI C V RANGANATH
S/O. SRI CHIKKARANGAIAH
AGED ABOUT 34 YEARS
R/O. NO. 335/2, SRI JAGADEESHWARI NILAYA
M E S ROAD, JALAHALLI
BANGALORE
246. SRI C MAHESHWARA
S/O. SRI C KOTRAPPA
116
AGED ABOUT 37 YEARS
R/O. CHIKKAJOGIHALLY VILLAGE
KUDLIGI TALUK
BELLARY DISTRICT
247. SRI M MANJUNATHA
S/O. SRI G S MAHADEVAIAH
AGED ABOUT 37 YEARS
R/O. SOMANATHAPURA VILLAGE
MYSORE DISTRICT
248. SRI PRASHANTH KUMAR B M S/O B.MADAIAH
R/O. 593/B, 11TH MAIN ROAD
ALLANAHALLI ETENSION
MYSORE-11
249. SRI SHSIVALINGAPPA L
S/O SRI LINGANNAIAH
AGED ABOUT 36 YEARS
R/O 63, 2ND MAIN, I STAGE,
ATHMEEYA GELEYARA BALAGA
MAHALAKSHMI PURAM, BANGALORE-56086
250. SRI SIDDARTHA
S/O. SRI SUGRIVE
AGED ABOUT 29 YEARS
R/O. PLOT NO.18, SHIVANAGAR (SOUTH)
BIDAR-585401
251. SRI SUBHASH S RAMAN
S/O. SRI SHIVAPURTHRAPPA
AGED ABOUT 28 YEARS
R/O. AT POST CHINCHANSOOR
TALUK ALAND
DIST GULBARGA
117
252. SRI SANJEEV KUMAR R
S/O. SRI RUKKANNA
AGED ABOUT 30 YEARS
R/O.POST KOHINOOR
TALUK BASAVAKALYAN
DIST BIDAR
253. SRI PRASAD BABU
S/O. SRI M BORIAH
AGED ABOUT 29 YEARS
R/O. HIG-B0-545 HUDCO 1ST STAGE
LAXMIKANTHANAGAR HEBBAL
MYSORE
254. SRI ANJANEYYA K R
S/O. SRI RANGARAO
AGED ABOUT 35 YEARS
R/O. NO. 1.4.946/97
I D S M T LAYOUT
RAICHUR DISTRICT
255. SRI S SURESH S/O. SRI V SIDRAM
AGED ABOUT 39 YEARS
H NO. 2/23, NEARBY BALWEDISCHOOL
RAICHUR DISTRICT
256. SRI N S SOMASHEKARAIAH
S/O. SRI N SHIVARUDRAIAH
AGED ABOUT 42 YEARS
HONGANOOR POST,
R/O. NEELAKANTANAHALLI
CHANNAPATNA TALUK
BANGALORE
257. SRI ASHOK D SHIVANOOR S/O. DURGAPPA
THARFILE NEAR HANUMAN TEMPLE
118
H NO. 1-1121
AGED ABOUT 28 YEARS
GULBARGA
258. SRI HANUMANTH R M
S/O. SRI RAMIAH
AGED ABOUT 33 YEARS
H NO. 2-156, SIDDESWAR COLONY
SEDAM ROAD
GULBAGA
259. SRI SHANTHKUMAR N KAKHANDAKI
S/O. SRI MAHADEVA
AGED ABOUT 32 YEARS
BHAGYA NAGAR, UNIVERSITY ROAD
GANESH NILAYA
GULBARGA
260. SRI RAJESH A
S/O. SRI ARJUNA RAO N
AGED ABOUT 30 YEARS
R/O. PLOT NO. 26, VIJWAL HOUSING SOCIETY
RAJPUR COLONY RAJPUR ROAD
GULBARGA
261. SRI G MANOJ
S/O. SRI D GIRISH
AGED ABOUT 34 YEARS
HOUSE NO.1324, IST FLOOR
GIRIDHAMA 3RD CROSS, VIDYANAAGARA
DAVANGERE DISTRICT
262. SRI SUBHASH S/O SRI SHAMAPPA KHARATAMAL
AGED ABOUT 32 YEARS
H NO. 24, EWS II PHASE ADARSH NAGAR
GULBARGA
119
263. MISS VIDYA BELANIKAR
H NO. 124 NEAR DEPOT NO.2
AGED ABOUT 29 YEARS
VIDYA NAGAR
GULBARGA
264. SRI TARAMANI G
S/O. SRI GANGAPPA
AGED ABOUT 32 YEARS
H NO. 46, LIG IST PHASE
ADARSHANAGAR
GULBARGA
265. SRI KRISHNARAJ KALGI
S/O SRI TIPPANNA
AGED ABOUT 34 YEARS
STATION ROAD, JAFFER GUNJI
POST AND TALUK CHITTAPUR
GULBARGA
266. SRI DEVARAJ
S/O. BHIMSAIN GOLEYA
AGED ABOUT 31 YEARS
H NO. 11-1891/2, RAMANAGARA
NEAR S B COLONY
GULBARGA
267. SRI ANAND M
S/O. SRI MAHADEVAPPA
AGED ABOUT 30 YEARS
NO.252 CIB, COLONY
GULBARGA
268. SRI KSHEERALINGAPPA
H NO. 12.6.300 LBS NAGAR
AGED ABOUT 33 YEARS
RAICHUR
120
269. SRI N PARAMESH
S/O. SRI M NAGARAJ
NO.12/B, 3RD MAIN, 6TH CROSS
BAPUJINAGAR , MYSORE ROAD
AGED ABOUT 33 YEARS
BANGALORE
270. SRI K NAGESH
S/O. SRI KEMPASIDDAIAH
AGED ABOUT 37 YEARS
NO.321, 2ND MAIN ROAD 80 FEET
RING ROAD, JAGA JYOTHI BASAVESHWAR
LAYOUT, JNANABHARATH (POST)
BANGALORE
271. SRI RAJESH B CHANDRAPPA
S/O. SRI CHANDRAPPA
AGED ABOUT 37 YEARS
NO.7-3-61, BHIMANAGAR,
NEAR DARGA
BIDAR DISTRICT
272. SRI BHEEM MALLAPPA
S/O. SRI MALLAPPA
AGED ABOUT 33 YEARS
SIDDARTH NAGAR, BHALKI
BIDAR DISTRICT
273. SRI M SHIVANNA S/O. MANCHAIAH
AGED ABOUT 37 YEARS
NO.2525, 7TH MAIN, RPC LAYOUT
OPP SWIMMING CENTRE
BANGALORE
274. SRI ARAVIND BASAVANT DHAMANNAVAR
AGED ABOUT 36 YEARS
121
S/O. BASAVANT L
R/O. NO.4, ADARSH COLONY
VISHVESWARAIAH NARAG
BELGAUM
275. SRI S SATISH ALLOLI
S/O. SHANKRAPPA
AGED ABOUT 30 YEARS
C/O. SHANTIDHAMA, LIG NO.84
3RD PHASE, BADEPUR COLONY, SEDAM ROAD
GULBARGA
276. SRI ANJANEYA R ALLOLI
S/O. SHIVAPPA R N NATEKAR
AGED ABOTU 30 YEARS
H NO. 3.974, HARANAMA NILAYA
NATEKAR GALLI, GAZIPUR
GULBARGA
277. SRI ANAND M GAIKWAD
S/O. MALLAPPA
C/O. BASAVANTH VANTI
AGED ABOUT 40 YEARS
GGA B-6/7
P W D QUARTERS
RAJAPRAD ANAND NAGAR
GULBARGA
278. SRI VIJAYKUMAR GILKI
S/O. CHANDRASHA GILKI,
AGED ABOUT 33 YEARS
H NO. M I G 29, FIRST PHASE
ADARSH NAGAR
GULBARGA
279. SRI LINGGARAJ RAO M S
S/O. MALLANNA, AGED ABOUT 33 YEARS
122
H NO. 11-1996/7/5
NEAR S B COLLEGE RAMNAGAR
GULBARGA
280. SRI SOMASHEKAR G JALADI
S/O. GHALAPPA JALADI
AGED ABOUT 30 YEARS
H NO. 11-1906/11/14
NEAR S B COLLEGE, RAMNAGAR
GULBARGA
281. SRI SHANTKUMAR B. KRANATIVEER
AGED ABOUT 35 YEARS
S/O K. BASAPPA
110 K.V. MUSS, KPTCL QUARTERS
KOLAR(K), BIDAR DISTRICT
282. SRI VIKAS G HOSAMANI
S/O. GURUPADAPPA HOSMANI
AGED ABOUT 35 YEARS
NEAR JUMBAGI ICE FACTORY
UPALI BURUJ
BIJAPUR
283. SRI NATARAJ
S/O. MAHADEVAPPA, AGED ABOUT 27 YEARS
R/O. C/O. S R HOSMANI
H NO. 3-801
GAZKIPUR, GULBARGA
284. SRI K M MOHANKUMAR
S/O. K MAHADEVAPPA
AGED ABOUT 33 YEARS
R/O. L I G 69, II STAGE
K H B KUVEMPUNAGAR
MYSORE
123
285. SRI BABU DIRGAPPA DODAMANI
S/O. DURGAPPA DODDAMANI
AGED ABOUT 34 YEARS
NEAR AGASI AMINGAD HUNGANND TALUK
BAGALKOT
286. SRI JAGANATH
S/O. SHANAPPA, AGED ABOUT 37 YEARS
C/O. MARY W/O. JOHAN
H NO. 10-1-146/1
NEAR PWD OFFICE MANGALPET
BIDAR
287. SRI PANDURANG MALGE
S/O. RAMANNA MALGE
AGED ABOUT 37 YEARS
R/O HARURGERI
H NO. 12-3-21,GANDHI GUNJ TALUK
BIDAR DISTRICT
BIDAR
288. SRI JAVARAIAH S/O. SRI CHIKKADODIYAIAH
AGED ABOUT 38 YEARS
KODAMBAHLLI VILLAGE
CHANNAPATNA TALUK
BANGALORE DISTRICT
289. SRI M VENKATARAMU
S/O. SRI RUDRAPPA
AGED ABOUT 39 YEARS
MAKA MAREMMA TEMPLE
S C STREET, BELLARY TALUK
BELLARY DISTRICT
290. SRI SHIVAJI R RAJAPUT
S/O. SRI RAMADAS C RAJAPUT
AGED ABOUT 35 YEARS
124
YATNAPUR POST
BIJAPUR DISTRICT
291. SRI APPA RAO
S/O. SRI LALAPPA
AGED ABOUT 30 YEARS
KALLUR POST, HUMANABAD TALUK
BIDAR DISTRICT
292. SRI N RAJASHEKARA BABU
S/O. LATE P NAGABHUSHANAM
AGED ABOUT 33 YEARS
R/O. NO.54, ORGAUMPET (PO)
KGF
KOLAR DISTRICT
293. SRI N RAJAGOPALA BABU
S/O LATE P. NAGABHUSHANAM
AGED ABOUT 35 YEARS
R/O NO.54, OORGAMPET (PO)
KGR, KOLAR DISTRICT-563 121
294. SRI M N LOKESH
S/O. SRI M D NARAYANA DAS
AGED ABOUT 31 YEARS
H NO. 1875, 20H MAIN
20TH CROSS, MRCR
VIJAYA NAGAR
BANGALORE
295. SRI K T SREENIVASA
S/O. SRI C THIPPAIAH
AGED ABOUT 32 YEARS
R/O. NO.1739, 6TH A MAIN
7TH CROSS, RPC LAYOUT
VIJAYA NAGAR,
BANGALORE
125
296. SRI H S JAYAKUMAR
S/O. SRI SANJEEVAIAH H L
AGED ABOUT 31 YEARS
R/O. 43, 3RD MAIN
2ND STAGE, BAPUJI NAGAR
BANGALORE
297. SRI SUBHASH D SHIVA
S/O. SRI DAITAPPA
AGED ABOUT 28 YEARS
R/AT POST KERIAMBALAGA
ALANDA TALUK
GULBARGA
298. SRI LAKSHMIKANT
S/O. SRI AMRUTRAO
AGED ABOUT 25 YEARSD
R/AT H NO. 11-678/3
NEAR BHAVANI TEMPLE
BASAVANAGAR
GULBARGA
299. SRI SHIVAMURTHY
S/O. SRI MARUTHI
AGED ABOUT 27 YEARS
R/AT NO.18,
SHIVANAGAR (SOUTH)
BIDAR
300. RAMESH S NAIK
S/O. S D NAIK
AGED ABOUT 25 YEARS
RESIDING NEAR MAHAVEER ROAD
NEAR DURGA VIHAR
BAGALKOT
126
301. SRI N C KRISHNAIAH
S/O. CHIKKANARASAIAH
AGED ABOUT 33 YEARS
R/AT NARANAHALLI AT AND POST
C S PURA HOBLI, GUBBI TALUK
TUMKUR DISTRICT
302. SRI T N SIDDARAJU
S/O. HANUMANTHAIAH
AGED ABOUT 31 YEARS
R/AT SASLU (POST) DODDABALLAPUR TALUK
BANGALORE RURAL DISTRICT
303. SRI H K NARAYANASWAMY
S/O. LATE KHADRI NARASIMHAIAH
AGED ABOUT 37 YEARS
R/AT HOSAHALLI
AKKIRAMPURA POST
KORATAGERE TALUK
TUMKUR DISTRICT
304. SRI A P MOHAN KUMAR
S/O. LATE POOJARAIAH
AGED ABOUT 35 YEARS
R/AT HOSAHALLI AKKIRAMPURA POST
KORATAGERE TALUK
TUMKUR DISTRICT
305. SRI C VENKATESH
S/O. P CHIKKAHANUMAIAH
AGED ABOUT 31 YEARS
R/AT NO.274, KANASAWADI COLONY
MADHURAI HOBLI, DODDABALLAPUR TALUK
BANGALORE RURAL DISTRICT
306. SRI VISHWANATH B M
S/O. MURUGENDRASWAMY
127
AGED ABOUT 35 YEARS
R/AT NO.260, 13TH MAIN, 2ND STAGE
SHEELAMARGA, SIDDARTH NAGAR
MYSORE
307. SRI R SHANKAR
S/O. SRI TULACHAYA NAIK
AGED ABOUT 44 YEARS
CIVIL ENGINEER (UN EMPLOYEE)
R/AT UKKINAL POST
SHAHAPUR TLAUK
GULBARBGA DISTRICT
308. SRI R SHANKAR
S/O. SRI DHARUN
AGED ABOUT 43 YEARS
R/AT UDDANUR VILLAGE
GULBARGA DISTIRCT
309. SRI HANUMANTHA
S/O. SRI GIREPPA SAVARKAR
AGED ABOUT 46YEARS
CIVIL ENGINEER (UN EMPLOYEE)
R/AT FILTERBED, RAJIV GANDHI NAGAR
NEAR HANUMAN TEMPLE
GULBARGA
310. SRI CHANDRAKANTH
S/O. SRI CHANNAPPA CHALAWADI
AGED ABOUT 46 YEARS
NEAR HEAD POST OFFICE HUNGUND
BAGALKOT
311. SRI KRISHNA KUMAR
S/O. SRI LAXMAN NAIK
AGED ABOUT 43 YEARS
R/AT PLOT NO. 134
128
NGO COLONY BANJARS ROAD
GULBARGA
312. SRI C RANGANATHA
S/O. LATE CHIKKAMADAIAH
AGED ABOUT 42 YEARS
C/O. SRI H C PRASANNA
R/AT D NO. 1408, II CROSS
V C QUARTERS
ASHOKA NAGAR MANDYA
313. SRI M CHANDRA SHEKAR
S/O. LATE MARISWAMY
AGED ABOT 28 YEARS
R/O. NO. 1-157A,A J COLONY
BANGALORE ROAD,
KOLLEGAL
MYSORE DISTRICT
314. SRI C RAMESH
S/O. T CHIKKATHIMMAPPA
AGED ABOT 40 YEARS
R/AT NO. 13, E CROSS
AGRAHARA DASARAHALLI
BEHIND VEERABHADRA SCHOOL
BANGALORE
315. SRI M D HARISH BABU
S/O. SRI MARIYAPPA
AGED ABOT 30 YEARS
R/AT NO. 209, 13TH B CROSS IV
B MAIN, YELAHANKA NEW TOWN
BANGALORE
316. SMT B A JAYA LAXMI
W/O SRI D R NAGENDRAPPA
AGED ABOUT 36 YEARS
129
SWAMY EYE HOSPITAL
OPP PATIL NURSING HOME
BUS STAND ROAD
GANGAVATHI
KOPPAL
317. SRI SHANKARA NAIK
S/O. SRI BHEEMA NAIK
AGED ABOUT 29 YEARS
R/AT ARASIKERE
HASSAN TALUK AND DISTRICT
318. SRI MALLESHWARAPPA
S/O. SRI ANJANAPPA
AGED ABOUT 37 YEARS
R/AT 4203,. I FLOOR
I MAIN OPP CANARA BANK
SUBRAMANYA NAGAR
BANGALORE
319. SRI MEGHANATH
S/O. KUNTA SHETTY
AGED ABOUT 39 YEARS
R/AT NO.4033, X CROSS,
GAYATHRINAGAR
BANGALORE
320. SRI G GOVINDARAJU
S/O. SRI GOVINDAIAH
AGED ABOUT 35 YEARS
R/AT NO.12, III CROSS, WEAVERS
COLONY, VISHWESWARAIAH NAGAR
II NAGAR, MYSORE
321. SRI D MAHESH
S/O. SRI D HULUGAPPA
AGED ABOUT 35 YEARS
130
R/AT NO. 395, SADASHIVANAGAR
13TH WARD SIRGUPPA
BELLARY DISTRICT
322. SRI LOKYA NAIK N J
S/O. SRI JAMLA NAIK
AGED ABOUT 39 YEARS
R/AT NELLISARA VILLAGE
KUVEMOPU UNIVERSITY
POST, BHADRAVATHI TALUK
SHIMOGA DISTRICT
323. SRI M V VENKATACHALAPATHY
S/O. M VENKATARAMANA
AGED ABOUT 31 YEARS
R/O. MANDYALA
MANCHINEELLAKMOTA POST
SRINIVASAPUT TALUK
KOLAR DISTRICT
324. SRI K N SHANTH KUMAR
S/O. S NANJAIAH,
R/O. NO. 1419, C & B BLOCK
UDAYANA CROSS
KUVEMPUNAGAR
MYSORE
325. SRI PRAKASH
S/O. AMBA RAO GADAD
AGED ABOUT 29 YEARS
R/O. H NO. 11-862, ASHOK NAGAR
GULBARGA
326. SRI S K DINESH KUMAR
S/O. SRI KALAIAH
AGED ABOUT 31 YEARS
NO.5, "K" BLOCK, 2ND CROSS
131
RAMAKRISHNA NAGAR
MYSORE
327. SRI K T GIRIRAJU
S/O. SRI M S THIMMAIAH
AGED ABOUT 31 YEARS
BILLINAKOTE POST
MACHENAHALLI NELAMANGALA TALUK
BANGALORE RURAL DISTRICT
328. SRI LOKESH NAIK
S/O. SRI KRISHNA NAIK
AGED ABOUT 29 YEARS
GOLLAHALLI, DODDABALLAPUR TALUK
BANGALORE RURAL DISTRICT
329. SRI H V PRAKASH
S/O. SRI VENKATAIAH
AGED ABOUT 34 YEARS
HOSSUR, GOWRIBIDANUR TALUK
KOLAR DISTRICT
330. SRI S J JAGADISH B E
S/O. S B SANNER
AGED ABOUT 37 YEARS
R/O. NO.3, IST MAIN ROAD
3RD CROSS, III BLOCK, III STAGE
NEAR APEX BANK, BASAVESHWARANAGAR
BANGALORE
331. SRI L M MAHESH
S/O. LATE L N MAHADEVAIAH
AGED ABOUT 40 YEARS
R/AT NO.20, H MAIN , 6TH CROSS
LAKSHMINARAYANAPURA
NEW EXTENSION
BANGALORE
132
332. SRI Y ANAND
S/O. SRI YELLAPPA
AGED ABOUT 39 YEARS
R/AT NO.37/1, THIRTHAHALLI ROAD
SHIMOGA
333. SRI H N JAMBLA NAIK
S/O. SRI NAGA NAIK
AGED ABOUT 39 YEARS
R/O. HIRIYUR VILLAGE
AND POST, BHADRAVATI TALUK
SHIMOGA DISTRICT
334. SRI SOUNDARRAJAN
S/O. SRI CHINNA KULANDI
AGED ABOUT 38 YEARS
R/O. NO.55/1, 4TH CROSS
CHELUVADIPALYA
DR T C M ROYAN ROAD
BANGALORE
335. SRI RAMESH H RATHOD
S/O. SRI HIRASINGH
AGED ABOUT 36 YEARS
NO.178, K H B COLONY
SHANTINAGAR,
GUBARGA
336. SRI RAM
S/O. SRI HANUMANTH
AGED ABOUT 36 YEARS
R/AT KONMELKUNDA
BHALKI TALUK
BIDAR DISTRICT
133
337. SRI PRAKASH D PAWAR
S/O. SRI DESA H PAWAR
AGED ABOUT 34 YEARS
R/O. PLOT NO.104, H NO. 1-891/13C
NGOS COLONY
BANJARA ROAD
GULBARGA
338. SRI NAVEEN KUMAR N RATHOD
S/O. SRI NANDKISHORE RATHOD
AGED ABOUT 33 YEARS
R/O. NO 46/113
PWD QUARTERS, OLD JEWARGI ROAD
GULBARGA
339. SRI GANGADHAR RATHOD
S/O. SRI SHIVARAM RATHOD
AGED ABOUT 35 YEARS
R/O. HARIJNAYAK THANDA POST
GULBARGA TALUK
GULBARGA DISTRICT
340. SRI DEVENDRA KUMAR B K
S/O. SRI BHIM RAO
AGED ABOUT 33 YEARS
R/O. PLOT NO. 283, CIB COLONY
BEHIND CENTRAL BUS STAND
GULBARGA
341. SRI VIJAYAKUMAR G TILE
S/O SRI GYANANDEV TILE
AGED ABOUT 30 YEARS
R/O PLOT NO.78
H.NO.18-28 I BLOCK
OM NAGAR
134
UNIVERSITY ROAD
GULBARGA
342. SRI RAJKUMAR
S/O. SRI DEVENDRAPPA
AGED ABOUT 32 YEARS
C/O MANI, RAO
NO. 11-842, RAVI NIVAS
BASAVANAGAR
GULBARGA
343. SRI PUNDALIK S RATHOD
S/O. SRI SOMNATH RATOD
AGED ABOUT 33 YEARS
R/O. NO. 1-932, OPP RAILWAY
STATION ROAD, VISHAL NAGAR
GULBARGA
344. SRI SADANAND A BU HUGGIKAR
S/O. SRI BELLIEPPA
AGED ABOUT 31 YEARS
R/O. BUDHA NAGAR, NEAR JAIN HOSTEL
OPP TO RAILWAY STATION
GULBARGA DISTRICT
345. SRI DHANKE SHIVARAJ
S/O. LATE CHANDRAPPA
AGED ABOUT 37 YEARS
R/O. NO. 8-2-157
SHAMSUNDRANAGAR
NEAR RATNA LODGE MAIN ROAD
BIDAR
346. SRI SHIVAAJ D PARANJPE
S/O. SRI DHONDIBA
AGED ABOUT 37 YEARS
R/O. BHATAMBRA POST
BHIMNAGATR
135
BHALKI TALUK
BIDAR DISTRICT
347. SRI SHAM RAO
S/O. SRI SANGANNA SURYAVANSHI
AGED ABOUT 37 YEARS
R/O. NO.EWS 90, HUDCO COLONY
BIDAR DISTRICT
348. SRI RAMESH
S/O. SRI DASHRATH RAO
AGED ABOUT 35 YEARS
R/O. NO. 174, KANTA COLONY
NEAR RAILWAY STATION
GULBARGA
349. SRI SUBHASH
S/O. SRI SHANKER RAO
AGED ABOUT 36 YEARS
R/O. AT POST SIRSI (A)
VIA KAMATHANNA BIDAR TALUK
BIDAR DISTRICT
350. SRI VIJAYKUMAR V
S/O. SRI VITHALARAO CHIDRIKAR
AGED ABOUT 34 YEARS
R/O.NO. 2-906/10, PLOT NO. 80
NIJAYNIVAS GUBBI COLONY
SEDAM ROAD
GULBARGA
351. SRI SAMPATHKUMAR J K
S/O. SRI SHIVAPPA
AGED ABOTU 35 YEARS
R/O. CIVIL H NO. 332, CIB COLLNY
BEHIND CENTRAL BUS STAND
GULBARGA
136
352. SRI C MAHADEVAIAH
S/O. SRI CHIKKANANJAIAH
AGED ABOUT 45 YEARS
R/O. NO. 40, 3RD CROSS, NEW MODEL HOUSES
NEAR GOVERNMENT WOOD YARD ASHOKAPUR
MYSORE
353. SRI P M LOKESGH
S/O. SRI K MAHADEVAIAH
AGED ABOUT 44 YEARS
R/O. NO. 240, 4TH MAIN, 3RD CROSS
H BLOCK, RAMAKRISHNAGAR
MYSORE
354. SRI PURUSHOTHAM
S/O. SRI JAVARAIAH
AGED ABOUT 33 YEARS
NO.121, B M ROAD
GHANDINAGAR RAMANAGAR
BANGALORE RURAL DISTRICT
355. SRI VIJAYAK SHANTAGERI
S/O. SRI LAXMANA SHATAGERI
AGED ABOUT 29 YEARS
R/O. ADARSHANAGAR
GADAG, GADAG DISTRICT
356. SRI PRASHANT VALLYAPUR
S/O. SRI YAMANAPPA
AGED ABOUT 35 YEARS
R/O. SHIVAJI ROAD
OPP NARSAPUR CLINIC (EYE)
BIJAPUR
357. SRI SHATA REDDY
S/O SRI RAMAYYA
AGED ABOUT 38 YEARS
R/O. SWAMIVIVEKANANDA CHOWK
137
BALAJI MANDIR ROAD
SHAHABAD
GULBARGA DISTRICT
358. SRI SHIVARAJ RAMACHANDRA NAIK
S/O SRI RAMACHANDRA NAIK,
NEAR BANJARA HIGH SCHOL,
SOLAPUR ROAD, BIJAPUR 586 103
359. SRI VEERANJANEYA S/O SRI HANUMANTHAPPA
R/O MAHALINGESWRA NILAYA,
IST MAIN, 3RD CROSS, KHB COLONY,
KOLAGOTE CHITRADURGA DSITRICT.
360. SRI SUBRAMNAYAM R S/O SRI NAGANNA
R/O JOQ 15, VIYAMANDIR ROAD,
NEW TOWN, BHADRAVAHI,
SHIMIOGA DSITRICT.
361. SRI RAVI KUMAR S/O SRI K.N.NARAYANAPPA
R/O GANDHINAGAR MAGADI TOWN,
BANGLAORE RURAL DISTRICTG.
362. SRI RAJASHEKAR N R S/O SRI RANGAIAH E
R/O NO.28 10TH MAINR OAD,
SRI MANJUNATHASWAMY NILAYA
PALACE GUTTAHALLI,
BANGALORE 3
363. SRI RUPLA NAIK S/O SRI SHARMA NIAK
R/O HALEHATTI SAKKAREPATNA POST
CHIKKAMGALUR DISTRICT
364. SRI NINGAPPA Y BEVINAGUDAD
S/O SRI YAMAPPA Y BEVINAGIDADA
R/O TONDIHALPOST
YELBURGA TLAUK,
KOPPAL DISTRICT
138
365. SRI KUMRAPPA R S/O SRI RANGAPPA
R/O SOKKEPOST ANJANAPUIRA
TURUVEREKE KTALUK
CHIKKAMAGALUR DISTRICT
366. SRI VENKATASWAMY S/O SRI VENSKATESHAPPA
R/O C.R.PALYA, PAVAGADA TALUK,
GUJJANADU POST
TUMKUR DISTRICT
TUMKUR
367. SRI LAKSHMIKANTH G KATTIMANI
S/O SRI GOPALA
KATTIMANI
R/O AMBIKANAGAR BEHIND RAILWAY, STATION,
GULBARGA GUBLARGA DISTRICT
368. PRAKASH H P S/O SRIPUTTANANJAIAH
R/O NO.955, E & F BLOCK, ANGIHAMSA ROAD,
KUVEMPUNAGAR, MYSORE 570 023
369. SRI SADASHIVAPPA Y HAIDMANI
S/O SRI YAMANAPPA HADIMANI
R/O MANGALORE DEVAPUR POST
BIJAPUR TALUK, BIJAPUR DISTRICT
370. SRI RAJU C S/O SRI CHANDRASHEKARAPPA G.T.
R/O PLOT NO.6, 2ND STAGE, HUMNANAGAR
BELGAUM, BELGAUM DISTRICT
371. SRI RAGHAVENDRA S/O SRI SHIVAYOGI
R/O PLOT NO.23/1, GHATGE LAYOUT,
NEAR CHAMBAL SCHOOL,
GULBARGA
GULBARGA DISTRICT
372. SRI BEEHAMSINGH G RATHOD
S/O SRI GUJJU L RATHOD
139
R/O NAKALAGI POST BIJAPUR TALUK,
BIJAPUR DISTRICT.
373. SRI MALLIKARJUN M GIRI
S/O SRI MARIYAPPA GIRI.
R/O PLOT NO.275, CIB COLONY,
BEHIND CENTRAL BUS STADN,
GUBLARGA 585 103
374. SRI MANOJ KUMAR B HIROLI
S/O SRI BASVANAT RAO
R/O NO.11-954/3/5, AHSOKNAGAR,
MSK MILLR OAD, GULBARGA 585 103
375. SRI GANGADHARA NAIK K H
S/O SRI HEMA NAIK
R/O KUGENAHALLI VILLAGE
VIADYARAHATHUR POST, HONALLI
TALUK, DAVANAGERE TALUK.
376. SRI SUHAS M
S/O SRI LATE D MANJAPPA
R/AT 2246, IST MAIN, 4TH MAIN,
4TH A CROSS RPC LAYOUT,
VIJAYANAGAR BANGALORE 40
377. SRI JEEVAN MURTHY B
S/O SRI BASARAJAPPA
R/AT THAYITONE, JAGALUR TALUK,
DAVANAGERE DISTRICT.
378. SRI SUNKAPPA Y
S/O SRI VENKATESHAPPA
MARAMMANAHALLALI RASTI MACHIKERE (P)
JAGALUR (T)
DAVANAGERE (D)
140
379. SRI HARSHA PRIYA SERAM
S/O SRI HANUMANTH RAO SERAM
R/O PLOT NO.8, BESIDE BHAVANI TEMPLE
SHAKTI NAGAR GULBARGA,
GULBARGA DISTRICT
380. SRI D GOPINATH @ D GOPI
S/O DHARAAMAPPA
R/AT NO.82, BSK III STAGE, III PHASE
4TH LBOCK, BANGLAORE 85
381. SRI BASAVARAJ FARSHI
S/O SRI RAMACHANDRA FARSHI
R/AT LAKSHMI BUILDING, LAKSHMI SINGH
TALUK, MANJUANTHAOPURA
DHARWAD DSITRICT
382. SRI MARIAYAPPA M PYATI
S/O SRI MALLANNAPYATI
R/AT SHIRAWAL SHAHPUAR TALUK,
GULBARGA DISTRICT
383. SRI ANNAPOORNA R MANAKWAD
D/O RACHYAPPA
R/AT JANATHA HOUSE,
NO.11 B GULBAGANJI KOPPA
DHARWAD DISTRICT
384. SRI JAYA PRAKASH B
S/O BHEEMA NAIK
R/O HOUSE NO.225, 5TH CROSS, B BLOCK
GNADHINAGAR,
SHIMOGA 577 20
385. SRI GOPINATH J M
S/O SRI J M RATNAKAR
R/AT 772, 5TH CROSS CANARA BANK
141
ROAD, K.B.EXTENSION,
DAVANAGERE 577 002
386. SRI SHANKARA BHASAN
S/O SRI S SIDDALINGAIAH
R/AT NO.8, 3RD CROSS BHIMAJYOTHI LIC
COLONY, WEST OF CHORD ROAD,
BASAVESHWAR
NAGAR, BANGALORE 79.
387. SRI S RAJASHEKHAR
S/O SRI S SIDDALINAGAIAH
R/AT NO.8, 3RD CROSS BHIMAJYOTHI LIC
COLONY, WEST OF CHORD ROAD,
BASAVESHWAR NAGAR,
BANGALORE 79
388. SRI GIRISH M
S/O SRI M MUNIVENKATAPPA
R/AT NO.582, 23RD CROSS, BSK II STAGE,
BANGALORE 70
389. SRI M KESHAVA MURTHY
S/O M.MUNIVENKATAPPA
R/AT NO.582, 23RD CROSS, BSK II STAGE,
BANGALORE 70
390. SRI SHIVASHANKARASWAMY P.N.
S/O LATE B NANJAIAH
R/O NO.222, EWS 2ND STAGE, 5TH CROSS,
KHB COLONY, BASAVESHWARANAGAR
BANGALORE 79.
391. SRI HARISDARSHAN HALI
S/O LATE MALLAPPA HALU
MIGH-15, SHANTINAGAR, MSK MILL
ROAD, GULBARGA.
GULBARGA
142
392. SRI AMRUT D MAHURKAR,
S/O SRI DHONDIRAM N MAHURKAR
R/AT PLOT NO.59, SHANTINAGAR BHAVANI
LAYOUT, GULBARGA 585 103
393. SRI MADHUSUDHAN H S/O HONGAYYA M
R/O NO.30 MIG KHB COLONY,
ISTAGE I CROSS, AGARAHARA
DASARAHALLI
BASAVESHWARA NAGAR
BANGALORE 79
394. SRI SATHYANARAYANA G
S/O SRI GAVIRANGAIAH T
R/AT NO.2159, D 5TH CROSS
KUVEMPUNAGAR EXTENSION,
CHANNAPATNA BANGLAORE RURAL
DISTRICT.
395. SRI LACHMA NAIK
S/O ALTE MAVINAKATTE SIDDANAIK
R/O MEERA NILAYA NO.55,
BASVANAGUDI 5TH CROSS SHIMOGA
SHIMOGA DISTRICT.
396. SRI MANUSING RATHOD S/O SRI HOBU NIAK
R/O NO.EWS 183 7TH CROSS
NAVANAGAR, HUBLI 25
397. SRI VIJAYA BHASKAR M BAJANTRI
S/O SRI MALIYAPPA
ASSISTATN ENGINEER
O/O KARNATAK AURBAN INFRASTRUCTRE
DEVELOPMENT AND FINANCE CORPORIATON
SIRSI UTTARAKANNADA DISTRICT
143
398. SRI SHIVKUMAR S/O SRI LAXMAN
R/JOHARUGERI H.NO.12-3-68,
GNADHIGUNJ, BIDAR 585 403
399. SRI SHIVARAJ
S/O SRI LAXUMAN
R/O HARUGERI H.NO.12-3-68,
GANDHIGUNJ, BIDAR 585 403
400. SRI EKHELIKAR SATISH
S/O SRI SHVIAPPA
C/O MINIM VENKATESHWARA
DAL MILL, HUGERI BIDAR
BIDAR DSITRICT.
401. SRI BASAVANT RAI M
S/O SRI MALAKAJAPPA
R/O LIG II PHASE NO.63, ADARSHNAGAR
GULBARGA
GULBARGA DISTRICT
402. SRI K C SHIVASHANKAR
S/O K O CHIKKA RAMAIYA
NO.1705, 17TH CROSS
BEHIND MARUTHI MANDIR
VIJAYANAGAR, BANGLAORE 40
403. SRI R KIRAN KUMAR
S/O SRI RAMACHANDRA P
R/O 294, 6TH CROSS C LAYOUT,
BANNIMANTAP MYSORE
MYSORE DISTRICT
404. SRI BHUVANESHWARA J K
S/O K D JANAGI
NO.63/B, 21ST CROSS
2ND BLOCK, RAJAJINAGAR
BANGALORE 10
144
405. SRI DURGAPPA M HONAKERI
S/O K D HONAKERI
R/O MAIN BAZAR NARGUND,
GADAG DISTRICT
406. SRI CHANDRASHEKAR
S/O SRI P SOMAPPA
R/O NO.21, 7THC ROSS
KEMPAIAH BLOCK
MUNIREDDY PALYAM,
BANGALORE 6
407. SRI SHANKAR N
S/O LATE NANJUNDAPPA
NO.17, 7TH LANE, 3RD BLCOK,
DASAPPA LAYOUT,
RAMAMURTHYNAGAR,
BANGALORE 16.
408. SRI SHOBHA P
D/O PUTTAIAH
LIG 6 3RD STAGE
MYSORE 23
409. SRI H L SHIVAPRAKASH
S/O H L LINGAIAH
R/ATN O.225, V CROSS, LEELAVATHI
EXTENSINO, MADDUR MANDYA DISTRICT
410. SRI H B NAGARAJU
S/O SRI BETTAYYA
R/O HARIHARA VILLAGE SATHANUR HOBLI,
HARAGONAHALLI POST,
KANAKAPURA TALUK,
BANGLAORE RURAL DISTRICT
411. SRI R BHASKAR
S/O RANGADASAIAH
145
NO.118, H BLOCK, 3RD MAIN, 3RD CROSS
RAMAKRISHNA NAGAR,
MYSORE 570 022
412. SRI H T GIRISH BABU
S/O DODDATHIMMAIAH
UN EMPLOYEDD,
R/AT LIG 23, I STAGE, KUVEMPUNAGAR
MYSORE 23.
413. SRI SIDDLE SURYAKANT
S/O SHANKAR RAO
R/O NEW BHEMANAGAR AT POST
HALLIKHED H HUMNABED TALUK
BIDAR DISTRICT.
414. SRI UMESH T
S/O T THIMMAIAH
NO.1612, 6TH C MAIN
4TH A CROSS, RPC LAYOUT,
VIJAYANAGAR,ANGALORE 40.
BANGALORE CITY
415. SRI HEMANTH H S
S/JO SRI SEETHARAM H.S.
NO.EWS 720, 3RD MAIN ROAD,
NEAR 24TH CROSS,
KUVEMPU NAGAR,HASSAN TOWN,
HASSAN 573 201
416. SRI MAHADEVA SWMAY M
S/O MARISIDDAIAH
MADENAHALLI MADDUR TALUK,
MANDYA DISTRICT 571 422
417. SRI RENUKANANDA
S/O N T SHIVAYYA
NO.S-640, RENUKA NILAYA
146
BEHIND JAIN TEMPLE, SRIRANGAPATNA
MANDYA DISTRICT
418. SRI RAJU S/O DR ANAND
AMBEDKAR NAGAR
MUNIRABAD DAM 583 233,
KOPPAL TALUK AND DSITRICT
419. SRI DEVAPPA BAJENTRI
S/O PARAMESHWRAPPA BAJENTRI
POST SINGATALOOR TALUK MUNDARGI
GADAG DISTRICT
420. SRI NARAYAN N S/O SRI NARIGADU
R/AT NO.33, ANDHRALINE,
A NARAYANAPURA DOORAVANINAGAR
BANGALOER 16
421. SRI H PRASHANTHA S/O SRI M H IRANNAIAH
R/AT VISHALA NILAYA I MAIN
DEVARAJ URS NAGAR, SHIMOGA
422. SRI K VIJAYA KUMAR S/O SRI K ARJUN RAO
R/AT 9-8-457 VIJAYNIVAS KALIDASANAGAR
BVB COLLEGE ROAD, BIDAR 585403
423. SRI VEERESH S/O SRI JAGANNATHA RAO
R/O NO.1-6-23
R/O SINGARBAGH CHOWBARA ROAD,
BIDAR 585 401424.
424 SRI JAGADISH A S/O SRI ANNEPAPSHIVA NAIK
R/O 138, SAPTAGIRI NIVAS
JAYANAGAR, SEDAM RAOD,
GULBARGA 585 105
425. SRI SUBHASHCANDRA S/O SRI HALLAPPA
DIPLOMA IN CIVIL ENGINEERING
147
NO.LIG 14, HOUSING BOARD COLONY,
JEEVARGI TALUK 585 310
GUBLARGA DISTRICT
426. SRI SOMU S/O SHANKAR RATHOD
DIPLOMA IN CIVIL ENGINEERING
JAINAPUR VILLAGE KELLUR POST 585 303
JEEVARGI TALUK
GUBLARGA DISTRICT
427. SRI MAHADEVAPPA HYATI
S/O SRI PAKEERAPPA HYATI
B.E.IN CIVIL ENGINEERING
R/AT KIDADAL KOPPALTAULK,
KOPPAL DISTRICT
428. SRI D DHARANENDRA S/O B.S.DURGAPPA
B.E.IN CIVIL ENGINEERING
R/AT NEAR HINDI B.ED COLLEGE
GADAG RAOD, KOPPAL DISTRICT 583 231
429. SRI N.S.RAMESH S/O R SUBBANNA
B.E. IN INDUSTRIAL AND PRODUCTION,
R/ATDOORNO.22, 8TH MAIN,
5TH CROSS, SARASWATHIPURAM,
MYSORE
430. SRI GANESH D S/O DHARMA NAIK
B.E.CIVIL ENGINEERING
R/AT DOOR NO.13 LABOUR COLONY,
NITUVALLY ROAD, DAVANAGERE 577 002
431. SRI M GANGADHAR S/O D.U.MANJAIAH
B.E. IN MECHANICAL ENGINEERING
H.NO.1165, S.L.N.NILAYA
2B CROSS, TANK ROAD,
MARUTHINAGARA, TUMKUR 572 102.
148
432. SRI B GINISH S/O B DAYANANDA
B.E. IN CIVIL ENGINEERING
NO.227, 32 A CROSS
7TH BLOCK, JAYANAGAR
BANGLAORE 82.
433. SRI RAJU S/O ADIVAPPA
B.E.IN INDUSTRIAL AND PRODUCTION,
H.NO.217, MSK MILLS ROAD,
UDAYA NAGAR, GULBARGA 585 103
434. SRI SANJUKUMAR KOUDAL S/O SRIPUNDLIKAPPA
BE. IN MECHANICAL ENGINEERGIN
P & T QUARTEDRS, NEAR BUS STAND,
HUMNABAD, BIDAR DSITRIC 585 330
435. SRI M SHIVAPPA S/O MARISIDDAIAH
DIPLOMA IN CIVIL ENGINEERING
NO.21 HSAVADA NAGAR
VASANTHAPURA, SUBRAMNAYA PURA
(POST) BANGALORE 61
436. SRI PARASHURAMAIAH S/O B BHIMANNA
DIPLOMA IN MECHANICAL ENGINEERING
C/O CHINNAPPA (CONTRACTOR)
IST CROSS, MILLAGATTA
SHIMOGA 577 201
437. SRI NARAYAN BALAPPA POWAR S/O SRI BALAPPA
DIPLOMA IN MECHANICAL ENGINEERING
KAMADHENU VIDYA NAGAR
III CROSS EAST VIDYANAGAR
CANTONMENT BELLARY 583 104.
438. SRI M.S.KANAKARAJU S/O SRI M SRINIVAAIAH
UN EMPLOYEE
R/AT HEJJIGE VILLAGE NANJANGUD TALUK,
149
K.S.HUNDI POST
MYSORE DSITRICT
439. SRI T VAIDYANATHAN
S/O SRI T DODDETHIMMAIAH
UN EMPLOYEE
R/AT DOOR NO.76, KHB COLONY,
OOTY ROAD, NANJANGUD
MYSORE DISTRICT
440. SRI C GANDHIMURUGAN S/O A CHANDRAHASAN
R/AT 432/D 2ND A CROSS 9TH MAIN,
IDEAL HOMES RAJAJESHWARI NAGAR
BANGALORE 38
441. SRI BHASKAR BHARANI S K
S/O SRI S R KRISNAPPA
R/AT NO.593, SECOND D CROSS
6TH MAIN, BASVAESHWARA NAGAR
BANGALORE 79
442. SRI SURYAKANTH GUPTA S/O SRI TUKARAM
R/AT HO NO.9-11-164/NEW ) GUPTA
NIVASA VIDYANAGAR COLONY,
OPP. BHAVANI MANDIR BIDAR
585 403 DIST BIDAR
443. SRI RAJKUMAR VITHAL RAO BALOORKAR
S/O SRI VITHALRAO BALOORKAR
R/O 9-12-101, VIDYANAGAR COLONY,
BIDAR BIDAR DISTRICT
444. SRI ANANDKUMAR V BALOORKAR
S/O SRI VITHALRAO BALOORKAR
R/O 9-12-101 VIDYANAGAR COLONY,
BIDAR, BIDAR DISTRICT
150
445. SRI MALLESH NAIK L S/O SRI RAMA NAIK
R/O AMORADEVORA GUDDA POST
KUDLIGI TALUK BELLARY DISTRICT.
446. SRI VIJAY KUMAR BALI S/O SRI ADVEPPA BALI
R/O NO.9-8-179, NEAR HARURGERI
BASAVANAGAR COLONY,
BVB COLLEGE ROAD, BIDAR TALUK,
BIDAR DISTRICT.
447. SRI K S HADIMANI S/O SRI SATHYAPPA
ASSISTANT ENGINEER,
(PRESENTLY WORKING ON CONTRACT
BASIS) UPPER KRISHNA PROJECT
BAGALKOT DISTRICT.
448. SRI CHANDRAKANTH S BALOORKAR
S/O SRI SAIDAPPA
BALOORKAR
R/O 9-12-101, VIDYANAGAR COLONY,
BIDAR,BIDAR DISTRICT.
449. SRI SANTOSH KUMAR GUPTA
S/O SRI KARBASAPPA G
R/O GUPTA NIVAS ANJANAYA NAGAR
OPP. RTO OFFICE GULBARGA 5
450. SRI SUDHEER S/O SRI DAWLAPPA
R/O HOUCHAKANAHALLI
SRIKANTHALLI BIDAR TALUK,
BIDAR 585 329
451. SRI NARAYAN NAIK S/O SRI BHEEMSING
PLOT NO.497, S.R.COLONY (NORTH)
JALANAGAR, BAGALKOT ROAD,
BIJAPUR.
151
452. SRI GULBCHAND RATHOD S/O SRI VALU RATHOD
C/O SHIVARAJ NAIK, NEAR BANJARA HOTEL
SOLAPURA RAOD, BIJAPUR DISTRICT.
453. SRI CHIDANANDAPPA S/O SRI TIPPANNA
SOMALAPUR SINDANOOR
RAICHUR 584 128
454. SRI VIJAYAKUMAR SHANKAR DIVATE
S/O SRI SHANKAR DIVATE
KPTCL OPPOSITE VIDYA NAGAR
JAMAKHANDI TALUK,
BAGALKOT 587 314
455. SRI RAMESH L RATHOD S/O SRI LINMBAJI
R/O MADAVAL TANDA
AFZALPUR GULBAGA 58 5301
456. SRI SANTOSH CHANDUR ATHOD
S/O SRI CHANDU G RATHOD
ALLAPUR L.T. (W.NO.17)
SINDAGI ROAD,
BIJAPUR 586 104
457. SRI B N MANJUNATH S/O SRI NANJAPPA
K.BIDARE POST
B.BOOMANAHALLI KADUR TALUK,
CHIKKAMANGALORE DISTRICT.
458. SRI SANTHOSH S/O SHRAVAN
C/O VITHAL RAO BANNER
HOUSE NO. 9-8-113, BASVANAGAR COLONY,
NEAR HARUGERI POST GANDHI
GUNJ, BIDAR DISTRICT 585 040
459. SRI RAGHU R S/O RAMU
NO.2290, SHRI RAMA
4TH MAIN RPC LAYOUT
152
VIJAYANAGAR II STAGE,
BANGALORE 40
460. SRI RAVINDRA NAGAPPA SAVALAGI
S/O SRI NAGAPPA S SAVALAGI
R/O BANJARA NAGAR
OPP. OLD MUGALKOD MATT SOLAPUR
ROAD, BIJAPUR 3,
461. SRI CHANDRASHEKAR
S/O SRI ANGAPA S SAVALAGI
R/O BANJARA NAGAR
OPP. OLD MUGALKOD MATT SOLAPUR
ROAD, BIJAPUR 3,
462. SRI L NARENDRA S/O G LINGAPPA
NO.2338/2, 9TH MAIN ROAD,
2ND CROSS ROAD, MCC 13TH A BLOCK
DAVANAGERE
463. SRI ASHOK G KALAKERI
S/O GANGAPPA P KALAKERI
NO.32, SRI KRUPA VISHWESHWARA NAGAR
HUBLI 580 032
464. SRI SURENDRA S/O SRI SHIVARAUDRAIAH
R/O 3RD CROSS, JAYAPURA, TUMKUR.
465. SRI SANTHOSH KUMAR K GUPTA
B.E.MECHANICAL
S/O LATE KARBASAPPA
PLOT NO.30, GUPTA NIVAS
ANJANEYA NAGAR OPP. RTO OFFICE
GULBARGA 585 105
466. SRI UDAY KUMAR S KHELGIKAR
B.E.MECHANICAL
S/O SRI SHIVASHARANAPPA KHELAGIKAR
153
PLOT NO.55, SAI LAYOUT, SHAKTHINAGAR
GULBARGA 585 103
467. SRI CHANDRASHEKAR A KOHINOOR
BEIP (MECHANICAL)
H.NO.11-862, MSK MILL ROAD
ASHOK NAGAR, GULBARGA 585 103
468. SRI SUBASHCHANDRA M S/O SRI MANIKRAO
B E MECHANICAL
MSK MILL ROAD, ASHOK RAOD,
GULBARGA 585 103
469. SRI ANIL KUMAR KATTIMANI
B E MECHANICAL
NEAR BABU VANTI HOUISE
SUNDER NAGAR
GULBARGA 585 105
470. SRI ISHWARAPPA KATTIMANI
B E MECHANICAL
NEAR MALLIKARJUN TEMPLE
POST HIRAPUR
GULBARGA 585 103
471. SRI RAVINDAR DHAMA
B E I P MECHANICAL
NEAR RAILWAY GATE
KANTHA LAYOUT,
GULBARGA 585 105
472. SRI JAGADISH M S/O SRI MANIKRAO
DIPLOMA MECHANICAL
MSK MILL ROAD,
ASHOKNAGAR, GULBARGA 585 103
473. SRI NAGAWAD SHRISHAIL
S/O SRI SHIVAPPA NAGAVEA
154
B.E.MECHANICAL
AT MATTAGI, POST BASVANABAGEWADI
DISTRICT BIJAPUR 586 232
474. SRI SRIDHAR S BHANDHARE
BE MECHANICAL
NEAR SHARANABASAVESHWRA MATH
OPP. LOKANATH BLD.,
BAGALKOT 587 101.
475. SRI BHOOPATHI S/O B RAMESH BABU
BE MECHANICAL
H.NO.4-A HLC COLONY,
NANATHAPUR ROAD, PATEL NAGAR
BELLARY 583 101.
476. SRI BASVARAJ S KAMBLE
BEIP (MECHANICL)
GANDHINAGAR,
BEHIND GLBC OFFICE
POST BILAGI BAGALKOT
477. SRI RAVI S PAWAR
BE MECHANICAL
GAYTRI NAGAR BASAVA NAGAR
TALAGI ROAD,
BASAVANABAGEWADI
DISTRICT BIJAPUR 586 203.
478. SRI MANJUNATH N BYALI
BE MECHANICAL
MABEDKAR NAGAR
BIJAPUR JROAD, BASVANABAGEWAD
DIST BIJAPUR 586 203.
479. SRI VASANTHA B KALYANI
BE CIVIL,
CHANNBASAV NAGAR,
155
TELAGI ROAD,
BASAVNABAGEWADI,
DIST BIJAPUR 586 203.
480. SRI HARSHAVARDHAN
BE MECHANICAL
BHEEM NAGARJ OGATH
GULBARGA 585 105
481. SRI BASAVARAJ S/O SRI MAHADEV SANGWAR
BE MECHANICAL
MSK MILL ROAD, BASAVANAGAR
GULBARGA 585 103
482. SRI LAXMIKANTH K SHELLAGI
BE MECHANICAL PLOT NO.235,
AMBEDKAR NAGAR (CIB COLONY)
GULBARGA 585 103
483. SRI RAMESH KHORI S/O MARIYAPPA
BE MECHANICAL ENGINEERING
C/O SRIMANTH HOSAMANI
SEEBAR KATTA OLD SHAHABAD CHILTAPUR
TALUK, GULBARGA DISTRICT.]
484. SRI N JAGADEESH S/O N NANJAPPA
NO.LIG 106, I STAGE, KUVEMPUNAGAR
KHB MYSORE 570 023.
485. SRI P S SHIVAKUMAR S/O SIDDAPPA P M
NO.340, 6TH C MAIN
14TH CROSS GOKULAM 2ND STAGE, V.V.MOHA-
LLA, MYSORE 570 002
486. SRI PURUSHOTHAMA
S/O SRI MADIAAH
R/O NO.27 2ND STAGE,
KUVEMPUNAGAR MYSORE
156
487. SRI THUKARAMA S/O THIMMAIAH
R/O D.NO.CH-36,
7TH CROSS, 2ND MAIN ROAD,
ASHOKAPURAM
MYSORE 570 009
488. SRI ARVIND M ANNIGERI
S/O MARISWAMY
PRESENTLY WOKRING AS THE 2ND DIVISION,
SURVEYOR IN THE OFFICE OF THE
TAHSILDAR, MUNDARGI TALUK
GADAG DISTRICT
489. SRI C S BALACHANDRA
S/O C SIDDIAAH
NO.J5-A, 19TH D MAI ROAD, IST BLOCK
RAJAJINAGAR
BANGALORE 10
490. SRI T SRINIVASA RAJU
S/O THIMMAIAH
NO.13, IST MAIN ROAD, 4TH CROSS ROAD,
MUDALAPALYA
BANGALORE 72
491. SRI N SREEKANTH S/O NANYA NAIK
THOUDER THANDA
TOUDER POST HARAPPANAHALLI TALUK,
DAVANAGERE DISTRICT
492. SRI HANUMANTHA NIAK P
S/O KHEEMYA NAIK P
MACHIHALLI THANDA
HARAPPANAHALLI TALUK,
DAVANAGERE DISTRICT
493. SRI SOMASHEKHARA BHANGI
S/O B BASAMMA
157
6TH WARD, MARIYAMMANAHALLI POST
HOSPET TALUK, BELLARY DISTRICT
583 222
494. SRI D VENKATAMALAVAPPA
S/O DASAIAH
NO.1100, M.S.LAYOUT,
4TH MAIN, VIJAYANAGAR,
BANGALORE 40
495. SRI G RAMACHANDRA NAIK
S/O N.G.NAIK
C/O B RAMADAS PLOT NO.7
PURAKRUTHI NILAYA
VIDYANAGAR EXTENSION, CHITRADURGA
DISTRICT CHITRADURGA
496. SRI R SRINVIASA
S/O ERLA RAMAIAH
C/O CHALLA CHINNA VENKATAIAH
IST CROSS BHOVI COLONY,
NEHRU NAGAR,
MANDYA 571 401
497. SRI A RKSIHNAMURTHY
R/O NO.317, SHEETAL NIVAS
II MAIN ROAD, MUTHYALANAGAR
MES ROAD, GOKUL EXTENSION,
BANGALORE 54
498. SRI VITTHAL KUMAR
S/O MARUTHI RAO
OCC UN EMPLOYUED
R/O NO.12-3-1 HAROORA GERI
GANDHINGAJ POST TALUK
AND DSITRICT BIDAR 585 403
158
499. SRI M L KUMARSAWMY
S/O SRILINGAIAH
R/O INCHRA 3RD CROSS
HISVANANJAPPALAYOUT,
MANDYA 571 401
500. SRI SRIDHARA N
S/O NANJUNDAIAH
R/O NO.1258, MAJJIGEPURA ROAD,
K.R.SAGARA S.R.PATNA TALUK,
MANDYA DISTRICT501
501. SRI G S MARULASIDDAPPA
S/O G N SIDDAPPA
R/O CHIKKTOGALERI
HIRETOGALERI POST
DAVANAGERE TALUK
AND DISTRICT
502. SRI PALAKSHAPPA
S/O B HANUMANTHAPPA
R/O HOSAMALALI VILLAGE
HADONAHALIPOST HONNALI TALUK
DAVANAGERE DISTRICT
503. SRI INDHUDHAR K
S/O E KENCHAPPA
KUPPAGADDE VILLAGE AND POST
SORABA TALUK,
SHIMOGA DISTRICT
504. SRI S LAXMANA
S/O S KERIYAPPA
R/O HULEMARADI VILLAGE
GUDAVI POST SORABA POST
SHIMOGA DSITRICT
159
505. SRI T PARAMESHWRAPPA
S/O TADASADA BASAPPA
R/O SUGURU VILLAGE AND POST
SHIMOGA TALUK AND
SHIMOGA DSITRICT
506. SRI M B KUMARSWAMY
S/O M BASVARAJAPPA
R/O YEKKAGUDI VILLAGE
SIDDAMANATHA POST
CHANNAGIRI TALUK,
DAVANAGERE DISTRICT
507. SRI L S SHANMUKHAPPA
S/O L SIDDAPPA
R/O KATHALAGERE VILLAGE AND POST
CHANNAGIRI TALUK,
DAVANAGERE DSITRICT
508. SRI G NAGARAJU
S/O GANGADHARAIAH
C/O T SRINIVAS NO.153, CHETANA
3RD MAIN, 2ND CROSS D BLOCK
GOPALGOWDA EXTENSION,
SHIMOGA
509. SRI B S HARISHA
S/O SH IVALINGE GOWDA
R/O KARAGADA VILLAGE AND POST
BELUR TALUK,
HASSAN DISTRICT
510. SRI CHANDRASHEKAR DABADI
S/O D SANNAVEERAPPA
R/O SRI KODDA VEERABHADRESHWRA PRASANNA
MEGAL POST HARAPANAHAALLI
DAVANAGERE TALUK AND DISTRICT
160
511. SRI PRABHAKAR A H
S/O HALA NAIKA
R/O ANANDUR VILLAGE
HULIDAVARABANA POST
SAGAR TALUK,
SHIMOGA DISTRICT
512. SRI PADMANBHA S C
S/O CHANNABASAVA NAIK
R/O SANDUR VILLAGE
MANDAGATTA POST
SHIMOGA TALUK AND DISTRICT
513. SRI H C RUDRESHA
S/O H G CHANNABASAPPA
R/O HARAMAGHATTA
HOLALUR HOBLI
SHIMOGA TALUK AND DSITRICT
514. SRI HALESHAPPA A H
S/O HANUMANTHAPPA MADIWALAR
R/O BEGUR AND POST
SHIKARIPURA TALUK
SHIMOGA TALUK AND DSITRICT
515. SRI BHOJARAJ K M
S/O VEERAPPA K M
R/O KACHIKOPPA SIREGE POST
SHIMOGA TALUK AND DSITRICT
516. SRI G N RAJAPPA
S/O NANDYAPPA
R/O SUGUR VILLAGE AND POST
SHIMOGA TALUK AND DISTRICT
161
517. SRI H N BASVARAJAPPA
S/O NARASIMAIAH
DOOR NO. 1032/1, NMC II CROSS
LEFT SIDE OLD TOWN, BHADRAVATHI
518. SRI P VENAKTARAVANA S/O LATE PATALAPPA
R/AT NO.4, I FLOOR
114TH A CROSS
10TH MAIN, MALLESHWARAM,
BANGALORE 3
519. SRI B G KUMAR
S/O P GANGADHARAIAH
C/JO G.B.GIRUJA D -637
INDIAN INSTITUTE OF SCIENCE BANGALORE
BANGALORE CITY
520. SRI MAHALINGASWAMY
S/O LATE RACHAIAH
R/AT BYADRAHALLI
K.R.NAGAR TALUK, MYSORE DISTRICT
521. SRI SHIVAKUMAR
S/O NANJUNDAIAH
C/O CHANDRASHEKHARAIAH
BITTAGOWDANAHALI
HANAMANTHAPURA AND POST
KASABA HOBLI, HASSAN TALUK AND
DISTRICT
522. THE KARNATAKA PUBLIC SERVICE COMMISSION
BY ITS SECRETARY
PARK HOUSE, BANGALORE 1 ... RESPONDENTS
(BY SRI ASHOK HARNAHALLI, SENIOR COUNSEL (SPECIAL
COUNSEL FOR GOVERNMENT) FOR R1 TO R3;
162
SRI T.NARAYANASWAMY, FOR SRI L.SRINIVASA BABU,
ADVOCATE FOR C/R 39, 59, 64, 67, 77, 79, 117, 336, 348,
487, 287, 470, 115, 271, 286, 69, 82, 174, 120, 74, 78, 76,
144, 306, 54, 368, 102, 61, 223, 284, 293, 329, 292, 365, 379,
32, 416, 375, 429, 150, 410, 20, 21, 195, 221, 218, 224, 245,
62, 229, 231, 178, 270, 243, 222, 331, 333, 219, 249, 33, 23,
22, 44, 24, 104, 199, 129, 51, 45, 359, 239, 194, 180, 282,
350, 538, 337, 343, 346, 349, 347, 340, 339, 46, 364, 335, 351,
176, 198, 35, 214, 48, 360, 177, 63, 136, 200, 91, 88, 70, 101,
197, 66, 116, 369, 166, 196, 86, 362, 153, 109, 105, 133, 160,
171, 159, 92, 370, 342, 373, 476, 89, 123, 427, 463, 84, 420,
421, 412, 451, 457, 58, 454, 298, 299, 75, 131, 328, 374, 355,
148, 423, 452, 155, 154, 297, 15, 12, 252, 250, 125, 442, 186,
254, 268, 167, 4, 381, 201, 207, 398, 152, 288, 158, 184, 136,
325, 146, 9, 434, 206, 28, 257, 259, 260, 483, 52, 255, 119,
147, 217, 378, 182, 213, 236, 372, 183, 113, 319, 479, 157,
308, 202, 481, 140, 213, 444, 277, 357, 450, 449, 446, 380,
266, 347, 251, 273, 318, 215, 278, 151, 403, 187, 168, 145,
441, 60, 193, 426, 230, 233, 234, 192, 175, 47, 141, 519, 396,
425, 324, 204, 435, 518, 185, 241, 289, 98, 397, 431, 36, 256,
244, 269, 393 & 18;
SR .V.D.BHAJANTRI, ADVOCATE FOR R409, 305, 302, 327,
366, 484, 485, 392, 417, 492, 188, 354, 460, 259,
357, 436, 437, 388, 17, 267, 325, 258, 517, 498,
189, 402, 428, 212 & 464;
M/S. SANJEEV ANGADI & ASSOCIATES, ADVS., FOR R-520;
SRI.PRABHUGOUD B TUMBIGI, ADVOCATE FOR R100, 114,
142, 172, 173, 344, 345, 367, 478, 42, 111, 341, 121, 81;
SRI C.JAGADISH, ADVOCATE FOR R-314, 315, 316, 319;
SRI JAVID HUSSAIN, ADVOCATE FOR R-462, 295;
SRI T.N.SRINIVASA REDDY, ADVOCATE FOR R-323;
SRI N.SHIVANNA, ADVOCATE FOR R6, 97 & 227;
SRI PARASHURAM R.HATTARKINAL, ADVOCATE FOR R-103;
SRI.V.LAKSHMI NARAYANA, ADV., FOR R499-505 & 508-515;
SRI JAGADEESHGOUD PATIL, ADV., FOR R-496;
SRI.BASAVARAJ P.SHEKHARAPPA, ADV., FOR 507;
163
SRI B.B.BAJANTRI, ADVOCATE FOR R-371,445, 363, 387, 395,
195, 93, 95, 310, 161;
SRI.GOWTHAMDEV C ULLAL, ADVOCATE FOR R-182, 184,
272, 357, 425)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLE
226 OF CONSTITUTION OF INDIA PRAYING TO CALL FOR THE
ENTIRE RECORDS OF THE CASE IN APPLICATION
NO.7080/05, APPLICATION NOs.6258/03 AND CONNECTED
CASES ON FILE OF THE KAT AND ETC.
In WP Nos.16820-16917 of 2009
BETWEEN:
1. SRI M R VENKATESH
S/O M.N.RANGAIAH, A/A 42 YRS
OCC: BE-CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. 1271, SHIVAPARVATHI
NILAYA, BEHIND MARADI GUDDA
KOLLEGALA TOWN
CHAMARAJANAGAR DISTRICT
2. SRI NAGARAJU R.B
S/O BASAVANNA, A/A 38 YRS, OCC: BE CIVIL
WORKING AS ASSISTANT ENGINEER
R/O DR. AMBEDKAR BADAVANE
RAMASAMUDRA, CHAMARAJANAGAR
3. SRI H.GOVINDARAJU
S/O LATE H. HANUMAIAH, A/A 44 YRS, OCC:
BE-CIVIL WORKING AS ASSISTANT ENGINEER
R/O HARADANAHALLI
CHAMARAJANAGAR
164
4. SRI MARKANDEYA
S/O LATE MADAIAH, A/A 36 YRS, OCC:
DIPLOMA IN CIVIL ENGINEERING WORKAING AS
JUNIOR ENGINEER, R/O NO. 385, AMACHAVADI
VILLAGE & POST, HARADANAHALLI HOBLI
CHAMARAJANAGAR
5. SRI SHIVAJI
S/O RAJU NAIKA,A/A 45 YRS,OCC:B.E CIVIL
WORKING AS ASSISTANT ENGINEER
R/O MUKANAPALYA VILLAGE & POST
CHAMARAJANAGAR TALUK & DISTRICT
6. SMT. LATHA P
W/O A.N.NAGENDRA, A/A 30 YRS, OCC:
DIPLOMA IN CIVIL ENGINEERING WORKING AS
JUNIOR ENGINEER, R/O NO. 4/249, GOWTHAM
BADAVANE, YELANDUR POST
CHAMARAJANAGAR TALUK & DISTRICT
7. SRI S.MAHADEVASWAMY
S/O SUBBAIAH, A/A 37 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O NO.38, GANIGANUR
VSIP, YELANDUR TALUK,
CHAMARAJANAGAR
DISTRICT
8. SRI B CHANDRASHEKAR
S/O LATE C.H.BASAVAIAH, A/A 47 YRS
OCC:B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. 130, 4TH B, SAMPATH
ROAD, MAMBALLY, YELANDUR TALUK
CHAMARAJANAGAR DISTRICT
9. SRI V.RAMESHA
S/O VEERABHADRANAYAKA, A/A 39 YRS
165
OCC:B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO.66/7, 7TH WARD
DODDAYANA KERE STREET, YELANDUR TOWN
CHAMARAJANAGAR DISTRICT
10. SRI BASAVARAJU B.C
S/O CHIKKAMADAIAH, A/A 40 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
JUNIOR ENGINEER,R/O H.M.STREET, KAMAGERE
KOLLEGAL TALUK
CHAMARAJANAGAR DISTRICT
11. SRI J.SHIVAKUMAR
S/O M.JAVARAIAH, A/A 41 YRS
OCC: B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O OLD SOSALE T.NARASIPURA
TALUK, MYSORE DISTRICT
12. SRI PURRSHOTHAMA
S/O RAJA NAIK, A/A 41 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O NO.MUKANAPALYA
CHAMARAJANAGAR TALUK & DISTRICT
13. SRI H.C.SOMANNA
S/O LATE CHAMAIAH, A/A 39 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O NO.MUKANAPALYA
CHAMARAJANAGAR TALUK & DISTRICT
14. SRI M LOKESH
S/O C.MALLIKARJUNAIAH, A/A 46 YRS
OCC: B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. 456, 6TH CROSS
SIDDARTHANAGAR, MALAVALLI TOWN
MANDYA DISTRICT
166
15. SRI M.D.SWAMY
S/O DASAIAH, A/A 43 YRS
OCC: B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. 1756, 6TH CROSS
SIDDARTHANAGAR, MALAVALLI TOWN
MANDYA DISTRICT
16. SRI NANJUNDASWAMY. N
S/O NANJAIAH, A/A 44 YRS
OCC: B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O MANGALA HOSUR
KANNEGALA POST
CHAMARAJANAGAR DISTRICT
17. SRI SHANKARAPPA.M.L
S/O M.G.LINGAIAH, A/A 40 YRS
OCC: B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. 37, LIG, 8TH A CROSS,
1ST MAIN, II STAGE, K.S.TOWN
BANGALORE
18. SRI T.V.GOVINDA RAJU
S/O VENKATA SHETTY, A/A 42 YRS
OCC: B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O HARALAHALLY NEW EXTENSION
R.S.POST, PANDAVAPURA TALUK
MANDYA DISTRICT
19. SRI NAGESHA
S/O MODDAIAH, A/A 41 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O BLOCK IV
V.C.QUARTERS IVTH CROSS, ASHOKANAGAR
MANDYA
20. SRI D.K.BORAIAH
S/O KADAIAH
167
OCC: B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O IV BLOCK, V.C.COLONY
IVTH CROSS, ASHOKNAGAR
MANDYA
21. SRI VENKATESHA.G
S/O LATE CHELLA GERATAIAH, A/A 35 YRS
OCC: B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O BHAVI COLONY, 2ND CROSS
NEHRU NAGAR
MANDYA
22. SRI.J.JAGADISH
S/O LATE JAVARAIAH, A/A 40 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O NO. 227/2, V.C.
ENGINEERS QUATERS, IVTH CROSS
ASHOK NAGAR, MANDYA
23. SRI S BASAVARAJU
S/O SIDDAIAH, A/A 41 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
JUNIOR ENGINEER, R/O IV BLOCK, VTH MODEL
HOUSE BEHIND S.E.S QUARTERS, V,C.QUQRTER
4TH CROSS, ASHOKNAGAR
MANDYA
24. SRI NANDAKUMAR
S/O BILIGIRAIAH, A/A 42 YRS
OCC:B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O DIVISION 4, BLOCK 20
DOR NO 211, DR. AMBEDKAR CIRCLE
GUNDLUPET TOWN
25. SRI M CHANDRA
W/O MAHADEVAIAH, A/A 30 YRS
OCC:B.E.CIVIL WORKING AS ASSISTANT
168
ENGINEER, R/O NO. 144, 4TH MAIN, D BLOCK
VIJAYANAGAR, 3RD STAGE MYSORE
26. SRI D.P.SHIVAPRASAD
S/O PUTTASIDDAIAH, A/A 41 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O NO.24, 1ST CROSS
GAYATHRIPURAM, 11 STAGE, MYSORE
27. SRI N SHIVAKUMAR
S/O NINGAIAH, A/A 39 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O M.KANNENAHALLY
CHIKKAKEREYUR(PO)HEGGADA DEVANA KOTE(TQ)
MANDYA DISTRICT
28. SRI S DORESWAMY
S/O LATE A.S.SIDDAPPA, A/A 38 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS ASSISTANT ENGINEER,R/O NO.263, 19TH
CROSS, B BLOCK, VIJAYANAGARA, 3RD STAGE
MANDYA-17
29. SRI Y S MURTHY
S/O L.SHIVAKINGAIAH, A/A 41 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS ASSISTANT ENGINEER,R/O YADAGANAHALLY
POST, MADDUR TALUK, MANDYA DISTRICT
30. SRI K NAGARAJA
S/O LATE T KENGAPPA, A/A 46 YRS
OCC:B.E.MECHANICAL WORKING
AS ASSISTANT ENGINEER, R/O NO.A/1,
K.E.R.S QUARTERS BESIDE K.E.R.S HOSTEL
SANTEMALA, KRS
SRIRANGAPATNA TALUK
169
31. SRI M H VIJAYAKUMAR
S/O HANUMANTHAIAH R, A/A 38 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O BENAGALU VILLAGE
NILAVADI POST, PERIYAPATNA TALUK
32. SRI KUMAR N J
S/O JAVARAIAH, A/A 40 YRS
OCC:D.C.E.WORKING AS JUNIOR ENGINEER
R/O NO. 1, BLOCK 11/A, B.E.M.L.LAYOUT
SRIRAMPURA, 2ND STAGE
MYSORE
33. SRI REVANNA M
S/O MARISIDDAIAH, A/A 37 YRS
OCC:DIPLOMA IN CIVIL
ENGINEERING WORKING
AS JUNIOR ENGINEER,
R/O KARIYANAKATTE
VILLAGE, ALUR POST,
CHAMARAJANAGAR (TQ & DIST)
34. SRI MAHADEVA
S/O LATE NANJAIAH, A/A 39 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O HARIGEN NEW SITE
SIDDAIAHANA PURAM POST
KOLLEGALA TALUK, CHAMARAJANAGAR
35. SRI JAYABHIM
S/O SIDRAMAPPA KADIYAVARU, A/A 30 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O AT POST
ARALAGUNDAGI TALUK JEWARGI
GULBARGA DISTRICT
170
36. SRI SOMANNA
S/O SANNAKALAIAH, A/A 41 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O NO. 110,
EMPLOYEES LAYOUT, HUNNASEKUPPE ROAD
PERIYAPATTANA TOWN
MYSORE DISTRICT
37. SRI K M RAJU
S/O MARIDAS, A/A 39 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O KATTEMALA LAVADI
(POAST), HUNSUR TALUK
MYSORE DIST
38. SRI R GURUSIDDAIAH
S/O RACHIAH, A/A 41 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O SIDDAIAHNAPURA
CHIKKAHOLE POST,
CHAMARAJANAGAR TALUK & DIST
39. SRI S.NANJUNDAIAH
S/O MARAIAH, A/A 40 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
JUNIOR ENGINEER, R/O NEAR GIRLS HOSTEL
A.J.SHEET, CHAMARAJANAGARA
40. SRI M N SHIVAPRASAD
S/O NANJAIAH, A/A 40 YRS
OCC:B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. MAMBALLY,
SUVARNAVATHI
STREET, YALANDUR TALUK
CHAMARAJANAGARA DIST
171
41. SMT.K.L.SHANTHAMMA
D/O LINGANAYAKA, A/A 37 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER,
R/O KENGAKI VILLAGE
SAGADE POST
CHAMARAJANAGARA DIST
42. SMT.RENUKA.K.L
D/O.LINGANAYAKA, A/A 32 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O KENGAKI VILLAGE
SAGADE POST, CHAMARAJANAGARA DIST
43. SRI MADESHA.B
S/O BELLANAYAKA, A/A 37 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O UDIGALA VILLAGE
CHAMARAJANAGARA TALUK & DIST
44. SRI V MOHAN
S/O VENKATA SWAMY,
A/A 47 YRS
OCC: B.E.CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. 2687, MEDAR STREET
1ST CROSS, K R MOHALLA
MYSORE-4
45. SRI M M RAVI
S/O LATE S MALLAIAH, A/A 41 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. 47-73, P W D COLONY
CHAMARAJANAGAR
46. SMT MANJULA
D/O SITARAMANAYAK H PATIL, A/A 34 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
172
ENGINEER, R/O H.NO149, BASAVESWARA NAGAR
GOKUL ROAD
HUBLI
47. B. BASAVARAJU
S/O BASAVAIAH, A/A 46 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O MADDURA VILLAGE
YELANDURU TALUK
CHAMARAJANAGAR DIST
48. SRI VENKATARAMAIAH
S/O CHALLA VENKATSWAMY, A/A 38 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O K E E,
C/O VENKATARAMAIAHA H E, NO 4 SUB
DIVISION, M&M T.P N -5 EXTENSION
MALAVALLI, MANDYA DIST
49. SRI SHIVAKUMAR
S/O MALLAIAH, A/A 44 YRS
OCC: B E CIVIL, M.TECH(CADS) WORKING AS
ASSISTANT ENGINEER,
R/A NO.101, 8TH CROS
SIDDARTHANAGAR,
MALAVALLI
MANDYA DIST
50. SRI B SOMA
S/O MADAIAH, A/A 44 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO 386, 5TH CROSS
SIDDARTHANAGAR, MALLAVALLI
MANDYA DIST
51. SRI BALASUBRAMANYA
D/O LATE M PUTTASWAMY, A/A 42 YRS
173
OCC:B E, MBA, WORKING AS ASSISTANT
ENGINEER, R/O 16, 9TH MAIN ROAD, 7TH
CROSS, SARASWATHIPURAM,
MYSORE
52. S THRIVENI
D/O SIDDAIAH, A/A 30 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O LIG-45, R S NAIDUNAGAR
MYSORE
53. DODDAMANI LATHA
D/O SHANKARAPPA S DODDAMANI,W/O DAYANAND
MANEE,OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O YN-35, YASHODANAGAR
BAGADHI, MYSORE
54. KUSUMAKSHI
OCC: B E (1 & P) WORKING AS ASSISTANT
ENGINEER, R/O H NO 50, 8TH MAIN, 5TH
CROSS, SARASWATHIPURAM
MYSORE
55. SRI PRABHU K T
S/O THIMMAIAH, A/A 38 YRS
OCC: B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O MDA 52, 2ND CROSS
VIDYANAGAR,
MYSORE-11
56. SRI R SRINIVAS
S/O RAMAIAH, A/A 42 YRS
OCC: B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O C/O VASUDEVA POST OFFICE
BUILDING, HEMAVATHINAGAR
HASSAN
174
57. SMT K R USHA
W/O PAPPAYA, A/A 36 YRS
OCC: B E CIVIL WORKING AS ASSISTANT
ENGINEER, CHIEF ENGINEER OFFICE
IRRIGATION (SOUTH) CNNL
MYSORE
58. SRI T S NAGARAJU
S/O SIDDAGANGAIAH, A/A 39 YRS
OCC: B E CIVIL WORKING AS JUNIOR
ENGINEER, R/O THOTAGERE VILLAGE
RAILWAY GOLLAHALLI POST
DASANAPURA HOBLI
BANGALORE NORHT TALUK
BANGALORE DIST
59. SRI M S RAJENDRA KUMAR
S/O M SOMASHANKARA, A/A 42 YRS
OCC: B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. 4, 6TH CROSS
NEW MODEL HOUSE, ASHOKAPURAM
MYSORE
60. SRI H N NAGESWARA PRASAD
S/O LATE H T NARASAPPA, A/A 46 YRS
OCC:B E M TECH WORKING AS ASSISTANT
ENGINEER, R/O GLBC COLONY
RAYABAG
BELGAUM POST
61. SRI K M KYLASSMURTHY
S/O K MAHADEVAIAH, A/A 44 YRS
OCC: B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O HANAVADY VILLAGE
PURGALY POST, MALAVASLY TALUK,
MANDYA DIST
175
62. C RACHIPA
S/O LATE CHIKKAIAH, A/A 40 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS ASSISTANT ENGINEER, R/O K R NAGARA
MYSORE
63. SRI SANTRAM MAISHALE
S/O BABU MAISHALE, A/A 45 YRS
OCC: B E CIVIL WORKING AS ASSISTANT
EGINEER, R/O CHINCHOLI, RAIBAG TALUK
DIST: BELGAUM
64. SRI P N MANJUNATHA
S/O LATE M NANJAIAH, A/A 34 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O P N MANJUNATHA,
S/O LATE M NANJAIAH, ASHOK, ROAD
MALAVALLI TALUK
MANDYA DIST
65. SRI BANGARA SWAMY
S/O LATE C NANJUNDAIAH, A/A 45 YRS
OCC: B E CIVIL WORKING AS ASSISTANT
ENGINEER,
R/O GOWDALLY,
YELANDUR TALUK
CHAMARAJANAGARA DIST
66. SRI BHARAT KAMBLE
S/O LATE YELLAPPA, A/A 43 YRS
OCC: B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. 492, CHAVADI STREET
AGRAHARA CIRCLE, M G ROAD
MYSORE
67. SRI H RAJU
S/O LATE HONNAIAH,
176
A/A 42 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER,
R/O GANIGANAKOPPALU
VILLAGE, BANNUR POST, T NARASIPURA TALUK
MYSORE DIST
68. SRI S KRISHNA MURTHY
S/O M SIDDAIAH,
A/A 44 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS ASSISTANT ENGINEER, R/O 21(1)
SREERAMA BLOCK, K R NAGAR
MYSORE
69. SRI MAHESH S
S/O SIDDAIAH,
A/A 46 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O NO. 363, 14TH
CROSS, GOKULAM II STAGE
MYSORE
70. SRI L KUMARASWAMY
S/O K LINGAIAH, A/A 47 YRS
OCC: B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O RAGIBOMMANAHALLI
MALAVALLI TALUK
MANDYA DIST
71. SRI MALINGAIAH @ YELLAMALLAYYA
S/O ELUMALAIAH, A/A 41 YRS
OCC: B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. 131/1, 7TH MAIN
CHIKKA ADUGODI EXTENSION
ORC POST, BANGALORE-29
177
72. SRI R K SRIDHAR
S/O K KEMPAIAH, A/A 46 YRS
OCC: B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O 3, MODEL HOSUE(OPP-PARK)
3RD MAIN, JAYALAKSHMIPURAM
MYSORE
73. SRI P BALACHANDRAN
S/O M PUTTASWAMY, A/A 44 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O MAIN ROAD, MAMBALY
YELANDUR TALUK, CHAMARAJANAGAR DIST
74. SRI S SIDDARAJU
S/O SIDDAIAH, A/A 46 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. 173/1, 1ST FLOOR, 2ND
MAIN, A-1 BLOCK, VIJAYANAGAR III STAGE
MYSORE
75. SRI H B RAVIKUMAR
S/O J BILLAIAH,
A/A 40 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO. 246, 12TH MAIN, 5TH
CROSS, SARASWATHIPURAM
MYSORE-09
76. SRI J JAGADISH
S/O JOGISIDDIAH,
A/A 42 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO 329, IST FLOOR,
IST STAGE, INDUSTRIAL SUBURB
VISHWESWARA NAGAR
MYSORE-8
178
77. SRI SUDARSHAN N
S/O LATE M NANJAIAH,
A/A 42 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO 7, 18TH CROSS,
2ND MAIN, JAYANAGAR,
MYSORE
78. SRI SATHISH R
S/O T RAMU, A/A 38 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO A-225, SECTOR-II
HMT QUARTERS
BANGALORE-13
79. SRI M C BHAGAVAN
S/O LATE M B CHANDRASHEKARAIAH,A/A 45 YR
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO 1807, 7TH CROSS, NEAR
100 FEET ROAD, SUBASH NAGAR
MANDYA
80. H R ROOPA
D/O H RAVI KUMAR, A/A 30 YRS
OCC:B E (I.P) WORKING AS ASSISTANT
ENGINEER, R/O NO 1287, 4TH MAIN, 9TH
CROSS, VIVEKANANDA NAGAR
MYSORE
81. SRI VIJAYARAJ URS T S
S/O K T SRINIVASAIAH, A/A 43 YRS
OCC:B E (ICIVIL) WORKING AS ASSISTANT
ENGINEER, R/O NO 74, BLD-74, K H B FLATS
KENGERI SATELITE TOWN
BANGALORE
179
82. SRI H C MALLARAJU
S/O LATE M CHIKKABASAVAIAH, A/A 41 YRS
OCC: B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O MUGUR HOBLI
T NARASIPURA TALUK
MYSORE DIST
83. SRI N SURENDRA KUMAR
S/O M K NANJAIAH, A/A 41 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O VASANTHA STREET
MAMBALLY, YELANDUR TALUK
CHAMARAJANAGAR DIST
84. SRI RAMESH B
S/O BASAVALINGAIAH, A/A 35 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O D.NO 476/2, HARALIMARA
STREET, DODDINADUVADI POST
KOLLEGAL TALUK
CHAMARAJANAGAR DIST
85. SRI NAGESH
S/O MAHADEVAIAH, A/A 32 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O HOUSEA-4(4),
F F HOUSING BLOCK, HAAC CAMPUS
BANGALORE
86. SRI SIDDALINGARAJU J
S/O JAVARAIAH, A/A 39 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O B M HALLI POST
HANUR HOBLI, KOLLEGAL TALUK
CHAMARAJANAGAR DIST
180
87. SRI R RAMAKRISHNA
S/O RANGADASAIAH, A/A 42 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O G V GOWDANAGAR
MADHUVANHALLI, KOLLEGAL TALUK
CHAMARAJANAGAR DIST
88. SRI SAMPATH KUMAR C S
S/O CHIKKASIDDAIHA, A/A 34 YRS
OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
AS JUNIOR ENGINEER, R/O SIDDAIAHNA PURAM
POST, KOLLEGAL TALUK
CHAMARAJANAGAR DIST
89. SRI NINGARAJU S
S/O SIDDAIAH, A/A 42 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
EXECUTIVE ENGINEER, R/O M-49, EXT. BLOCK
RAMAKRISHNA NAGAR
MYSORE-23
90. SRI K G VIDYADHARA
S/O GUNDAIAH, A/A 43 YRS
OCC:DCE, B E M TECH, MIE WORKING AS
ASSISTANT EXECUTIVE ENGINEER
R/O NO. 4005, 1ST CROSS, SHANKARANAGAR
MANDYA
91. SRI.VENKATESH MURTHY
S/O VENKATAKRISHNAIAH
AGE 43 YEARS
OCC:B.E.
WORKING AS ASSISTANT EXECUTIVE ENGINEER
R/O SHANBAG NAGAR, 2ND CROSS
BEHIND SRI GEETA HIGH SCHOOL
MANDYA-571401
181
92. SRI.S.BALARAJU
S/O LATE JAVARAIAH
AGE 45 YEARS
OCC:DIPLOMA CIVIL ENGINEERING
WORKING AS JUNIOR ENGINEER
TALUK PANCHAYAT OFFICE,
PANDAVAPURA
MYSORE DISTRICT
93. SRI.K.M.MANJUNATHA SWAMY
S/O K.MAHADEVU
AGE 40 YEARS
OCC:B.E.(CIVIL)
WORKING AS ASSISTANT ENGINNER
R/O NO.139, TRIVENI NAGAR
(PARVATHI NILAYA)
T.NARASIPURA TOWN
MYSORE DISTRICT
94. SRI.K.MANI
S/O LATE R.KUPPABHOVI
AGE 39 YEARS
OCC:DIPLOMA IN CIVIL ENGINEERING
WORKING AS JUNIOR ENGINNER
R/O NO.242, N.K.NILAYA
BELAVATH, RBI POST
MYSORE-570003
95. SRI VENUGOPAL R
S/O RAMASWAMY B, A/A 42 YRS
OCC:B E (MECHANICAL) WORKING AS ASSISTAT
ENGINEER, R/O NO 947, 2ND CROSS
AGNIHAMSA ROAD, KUVEMPU NAGAR
MYSORE-23
96. SRI NIJALINGASWAMY R
S/O LATE M RUDRAIAH, A/A 51 YRS
182
OCC:B E (CIVIL) WORKING AS ASSISTAT
ENGINEER, R/O NO 28, EAST OF KAMAKSHI HO
MYSORE
97. SRI VIJAYAKUMAR K T
S/O THIRUMALAIAH, A/A 40 YRS
OCC:B E CIVIL WORKING AS ASSISTANT
ENGINEER, R/O NO.738, 15TH CROSS
NEAR MOSQUE B M SHREE NAGAR
METAGALLI ROAD
MYSORE
98. SRI.B.C.SATISH KUMAR
S/O LATE B.N.CHINANNA
AGE 43 YEARS
OCC:B.E.
WORKING AS ASSISTANT ENGINEER
R/O NO.273, AVALAKKI MILL ROAD
SHANKARANAGAR,
MANDYA ... PETITIONERS
(BY M/S. V. D. GANIGER & ASSOCIATES, ADVOCATES)
AND
1. THE STATE OF KARNATAKA
BY ITS SECRETARY
PUBLIC WORKS DEPARTMENT
M S BUILDIN, BANGALORE
2. THE CHAIRMAN
RECRUITMENT AUTHORITY AND
CHIEF ENGINEER
(COMMUNICATION & BUILDING)
SOUTH, PUBLIC WORKS DEPARTMENT
K R CIRCLE, BANGALORE
183
3. SRI.HUSANAPPA
S/O HANUMANTHAPPA HYATI
AGED ABOUT 34 YEARS,
B.E. IN CIVIL ENGINEERING
R/AT HALLISAGAR, SHAHAPUR TQ.
GULBARGA DIST.
4. SRI.DEVARAJ WADEKAR
S/O HANUMANTHA WADEKAR
AGED ABOUT 30 YEARS,
R/AT PLOT NO.45,
NEAR P & T QUARTERS,
OLD JEEVARGI ROAD, OPP. WATER TANK,
GANESH ANGAR, GULBARGA-585 102
5. SRI.R.SRINIVASA MURTHY
S/O B.RAJU
AGED ABOUT 38 YEARS,
R/AT BENTEHALLI AT POST,
BELUR TQ., HASSAN DIST.
6. SRI KANMANI.T.C
S/O CHINNAIAH
AGED ABOUT 35 YEARS,
DIPLOMA IN CIVIL ENGINEERING
R/AT C/O R.RAVI (PWD CONTRACTOR)
OPP. FINANCE CHANDRANNAS RESIDENT
GANESHNAGAR,
CHANNARAYAPATNA,
HASSAN DIST.-573 116
7. SRI M.MRUTHUNJAYA
S/O BOOTHRAJ
AGED ABOUT 39 YEARS,
B.E.IN MECHANICAL ENGINEERING
R/AT NO.11, K.H.B BUILDING,
184
21ST MAIN, 18TH CROSS,
BEHIND MARUTHI MANDIR, VIJAYANAGAR,
BANGALORE-40
8. SRI JAYA
S/O BHARATH RAO
AGED ABOUT 28 YEARS,
B.E. IN CIVIL ENGINEERING
R/AT KUMBAR GALLI,
HUMNABAD AT POST,
HUMNABAD TALUK, BIDAR DIST.
9. SRI.SHASHIDHAR R.JAWALGIKAR
S/O RAMACHANDRA RAO JAWALGIKAR
AGED ABOUT 36 YEARS,
B.E IN MECHANICAL ENGINEERING
R/AT H.NO.11-721, NEAR SHAHA HUSSAIN
CHILLA, BORABAI NAGAR, BRAMHAPURA,
GULBARGA-585 103
10. SRI.NARAYAN MURTHY.B
S/O ALTE BELURAIAH
AGED ABOUT 36 YEARS,
R/AT HULIKAL POST,
DODDAMAGGE HOBLI,
ARAKALGUD TQ.,
HASSAN DIST.
11. SRI PRAMOD KUMAR.R.L
S/O RAMACHANDRA
AGED ABOUT 33 YEARS,
R/AT NO.66, PRASHANTHNAGAR,
(B) RAJAPUR EXTENSION,
GULBARGA-581 105
12. THE STATE OF KARNATAKA
BY ITS SECRETARY
185
PUBLIC WORKS DEPARTMENT
M S BUILDIN, BANGALORE
13. THE CHAIRMAN
RECRUITMENT AUTHORITY AND
CHIEF ENGINEER
(COMMUNICATION & BUILDING)
SOUTH, PUBLIC WORKS DEPARTMENT
K R CIRCLE
BANGALORE
14. SUNILKUMAR GURULINGAPPA
S/O SRI GURULINGAPPA
AGED ABOUT 30 YEARS
C/O SRI BASAWARAJ AWANTI
RESIDING AT PLOT NO.191,
PRASHANTH NAGAR(B)
GULBARGA
15. SRI VASANNA.K
S/O SRI.VENKATAPPA
AGED ABOUT 32 YEARS,
R/AT MARUTLA VILLAGE,
D.ANTHAPURA POST,
SANDUR TQ.,
BELLARY DIST.
16. SRI.R.K.NARAYANAMURTHY
S/O SRI.R.KENCHAPPA
AGED ABOUT 30 YEARS,
R/AT PLOT NO.277,
C.I.B. COLONY, GULARGA
17. SRI.N.C.KRISHNAIAH
S/O SRI.CHIKKANARASAIAH
AGED ABOUT 33 YEARS,
186
R/AT NARANAHALLI AT POST,
C.S.PURA, HOBLI, GUBBI TQ.,
TUMKUR DIST.
18. SRI.R.RAMAKRISHNA
S/O SRI.RAMAIAH
AGED ABOUT 38 YEARS,
R/A CHETANA COMPOUND,
UPPARAHALLI, S.S.PURAM POST,
TUMKUR DIST.
19. SRI.TIPPESWAMY.M.N.
S/O SRI.NAGAPPA
AGED ABOUT 37 YEARS,
R/A JENUGUDU,
IV MAIN,
NRUPATUNGA EXTENSION,
TUMKUR DIST.
20. SRI.D.G.DEVARAJU
S/O SRI.D.GIRIYAPPA
AGED ABOUT 36 YEARS,
R/AT DODDAVEERANAHALLI,
C.NANDIHALLI POST,
TUMKUR TQ & DIST.
21. SRI.K.N.SHIVAMURTHY
S/O SRI.NAGAPPA
AGED ABOUT 37 YEARS,
R/AT KEREYAGALAHALLI,
HULIKATTI POST,
DAVANAGERE DIST.
22. SRI.VASUDEVA.H.M.
S/O SRI.HOLEBASAMMA MYLAMMA
AGED ABOUT 37 YEARS,
R/AT RAJANAHALLI POST,
187
HARIHAR TQ.,
DAVANAGERE DIST.
23. SRI.NAGARAJAPPA.T.R.
S/O SRI.RANGAPPA
AGED ABOUT 40 YEARS,
R/AT TUMBIGERE,
DAVANAGERE TQ. & DIST. ...RESPONDENTS
(By SRI ASHOK HARNAHALLI SENIOR COUNSEL (SPECIAL
COUNSEL FOR GOVT) FOR R1, 2, 12 AND 13;
SRI T. NARAYANASWAMY FOR SRI L. SRINIVASA BABU,
ADVOCATES FOR C/R 21 TO 23;
SRI S.D. GODKNER FOR ADVOCATE FOR R8)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
SET ASIDE THE ORDER DATED 25-5-2009, VIDE
ANNEXURE-A PASSED IN APPLICATION NOS. 7080 TO
7088/2005, 6258/2003, 6259/2003, 6261/2003, 6263/20O3,
6267/2003, 6270/2003, 6271/2003, 6272/2003, 6273/2003,
6274/2003 AS PASSED BY THE HON'BLE KARNATAKA
ADMINISTRATIVE TRIBUNAL AT BANGALORE AS NULL AND
VOID.
In WP Nos.17556-17728/2009
BETWEEN:
1) SRI GNANESHWAR MURAL,
S/O. YAMANAPPA MURAL,
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRED SUB DIVISION,
MUDDELGIHALLI, DIST. BIJAPUR
188
2) SRI K. SURESH,
S/O. C. KADAIAH
AGED ABOUT 40 YEARS,
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.2 VS SUB DIVISION,
ASHOKNAGAR,
5TH CROSS, MANDYA
3) SRI D. BALARAJ,
S/O. LATE D.H. DURGAPPAIAH
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINNER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
UPPER TUNGA PROJECT,
NO.5 SUB DIVISION,
GAJANUR PO
SHIMOGA
4) SRI M.C. RAVI KUMAR,
S/O. T. CHINNAPPA
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.5 SUB DIVISION
UPPER TUNGA PROJECT KNNL
GAJANUR
SHIMOGA DIST.
5) SRI THIPPA NAIK. H,
S/O. HANUMA NAIK,
AGED ABOUT 42 YEARS
WO4RKING AS ASSISTANT ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.5 SUB DIVISION,
189
UTP, KNNL, GAJANUR
SHIMOGA DIST.
6) SRI RAMAPPA NP
S/O. LATE PARUSAPPA
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.5 SUB DIVISION
UPPER TUNGA PROJECT KNNL
GAJANUR
SHIMOGA DIST.
7) SRI RAJA
S/O. OBAIAH,
AGED ABOUT 38 YEARS,
WORKING AS JUNIOR ENGINEER,
OFFICE OF THE CHIEF ENGINEER,
UTP ZONE, KNNL,
SAGAR ROAD,
SHIMOGA.
8) SRI MUKUNDARAJA .T,
S/O. LATE THIMMANNA,
AGED ABOUT 41 YEARS,
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE SUPERINTENDING ENGINEER,
PWD CIRCLE OFFICE
SHIMOGA CIRCLE,
SHIMOGA
9) SRI B.V. RAMACJAMDRA.
S/O. B. VENKATARAMU,
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE CHIEF ENGINEER,
KNNL, UTP ZONE,
190
SAGAR ROAD,
SHIMOGA-577 202
10) SRI M.R. THEERTHAPRASAD,
S/O. T. RUDRAPPA,
AGED ABOUT 39 YEARS,
WORKING AS JUNIOR ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINNER,
NO.6 PWD SUB DIVISION,
SHIKARIPURA
SHIMOGA DISTRICT
11) SRI CHANDRASHKAR .L.
S/O. LAKKANNA,
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE EXECUTIVE ENGINEER,
KNLL NO.4 BRLBC DIVISION
BHADRAVATHI
SHIMOGA DISTRICT
12) SRI M.R. RAJAKUMAR
S/O. REKYANAIK,
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
KNNL BHADRA PROJECT,
B.K. PROJECT
CHITRADURGA
13) SRI H. BASAVARAJ
S/O. BHEEMAPPA MUNDINAMANI
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
PWD SUB DIVISION,
191
HALAKERE PO
TK. RON
DIST. GADAG
14) SRI C. SHANKARA
S/O. C. NAGAIAH
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
PROJECT SUB DIVISION PMGS4
PWD BUILDING, NEAR NEHRU STADIUM
MANGALORE
15) SRI C. MALLIKARJUNA,
S/O. H. CHIKKAHANUMAIAH,
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
PWD SUB DIVISION,
GADAG
16) SRI D.B. NARENDRA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
PWD DIVISION
GADAG
17) SRI H.V. HOSAMANI
S/O. VITTOBA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGISNEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
PWD SUB DIVISION
HARIPURA
SHIRAHATTI TALUK
GADAG DIST
192
18) SRI SHANTHARAM Y KAMBLE
S/O. YAMUNAPPA KAMBLE
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
PWD SUB DIVISION
NARAGUND
19) SRI SUBHASH R BAJANTRI
S/O. RAMACHANDRA S BAJANTRI
AGED ABOUT 32 YEARS
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
KNNL GBC SUB DIVISION NO.4,
KABBUR
TK. CHIKODI,
BELGAUM DISTRICT.
20) SRI SADASHIVA M. ALADI
S/O. MAHADEVAPPA A ALADI
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
M.I. SUB DIVISION,
SIRSI, U.K. DISTRICT
21) SRI S. NAGENDRA
S/O. C.S. SRINIVASAMURTHY,
AGED ABOUT 40 YEARS,
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
NO.1 YAGACHI DAM SUB DIVISION,
BELUR, HASSAN DIST.
193
22) SRI BASAVARAJ K LAMANI
S/O. KHEMU LAKU LAMANI
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE SUPERINTENDING ENGINEER,
GRBC CIRCLE, HIDAKAL DAM,
TQ. HUKKERI,
BELGAUM DIST.
23) SRI PANDIT HANUMANT GANGANNAVAR
S/O. HANUMANT K. GANGANNAVAR
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER,
OFFICE OF THE SUPERINTENDING ENGINEER,
GRBCC CIRCLE OFFICE,
HIDAKAL DAM,
TQ. HUKKERI,
DIST. BELGAUM
24) SRI B.L. HONNAPPA,
S/O. L. BHOJAPPA,
AGED ABOUT 44 YEARS
WORKING AS ASSISTNT ENGISNNER
OFFICE OF THE ASSISTANT ENGINEER,
PWD SUB DIVISION
SNADU, BELLARI DIST.
25) SRI DHARMA NAIK,
S/O. A. DEVLA NAIK,
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
NO.2, HLC KVR GODU,
NO.6 CANAN TBP
BELLARI DIST.
194
26) SRI. P.R.GANAPATHI
S/O. PAKIR NAYAK
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
P.W.D. & IWTD HB HALLI SUB DIVISION
BELLARY DISTRICT
27) SRI.P.DHANANJAYA
S/O. PURYA NAIK
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECTUIVE ENGINEER
NO.1 SUB DIVISION
W.R.D.O, KAMPLI
HOSPET TALUK
28) SRI. KRISHNA KUMAR P.V
S/O. P.VENKATASUBBAIAH
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF HT ASSISTANT EXECUTIVE ENGINEER
PWD SUB DIVISION
HOOVAINAHADAGALI
BELLARY DISTRICT
29) SRI.N.KRISHNA NAIK
S/O. N.SAMYA NAIK
AGED ABOUT 43 YEARS
WORKING A ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWD SUB DIVISION
HAGARIBOMMANAHALLI 583212
BELLARY DISTRICT
195
30) SRI.O.K.RAJAPPA
S/O. LATE A.D.KARIYAPPA
AGED ABOUT 44 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWP & WTD NO. 2, SUB DIVISION
HOSPET
BELLARY DISTRICT
31) SRI.LAKSHMAPPA.L
S/O. TOLEPPA.L
AGED ABOUT 44 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSITANT EXECUTIVE ENGINEER
VNC SUB DIVISION
KAMALAPUR
HOSPET TQ.
BELLARY DIST.
32) SRI.B.SHANKARAPPA
S/O. B.SANNAPPA
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINNER
PRE SUB DIVISION
HB HALLI TK.
BELLARY DIST .
33) SRI.C.SREENIVAAS RAO
S/O. C.GANGAIAH
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
ADMINISTRATOR
TBP, CADA, MUNIRABAD
196
& TBPP ADA SUB DIVISION
SINDHANUR
34) SRI. HANUMANTHAPPA
S/O. HANUMANTHAPPA
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO. 3, CANAL SUB DIVISION
IRRIGATION DEPARTMENT
PWD CAMP SINDHANUR
DIST. RAICHUR .
35) SRI. SHIVAPPA.H
S/O. K.MARUTHI
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO. 3, CANAL SUB DIVISION
SINDHANUR TQ.
DIST. RAICHUR .
36) SRI.N.KADIRIPATHI
S/O. G.K.NARAYANAPPA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
UTTARAHALLI SUB DIVISION
BBMP
BANGALORE - 560 061
37) SRI.MANJUNATHA.B
S/O. LATE UTTNNA
AGED ABOUT 28 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
197
NO.1 CANAL SUB DIVISION
TURUHAL
SINDHANUR TQ.
RAICHUR DISTRICT
38) SRI.K.V.VENKATARAVANA
S/O. LATE UTTNNA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
PANCHAYAT RAJ ENGINEERING
MALUR
KOLAR DIST.
39) SRI. MUKUNDAIAH M.K
S/O. KEMPAIAH
AGED ABOUT 34 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.5, CNNL. HEMAVATHI CANAL DISTRIBUTING
SUB DIVISION CHELUR
GUBBI TQ- 572 117
40) SRI. H.VISHWANATHA
S/O. H.MALLAIAH
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWD SUB DIVISION KUDLIGI
BELLARY DISTRICT
41) SRI. SUBRAMANYAM.A
S/O.LATE AVALAKIONDARAYAPPA
AGED ABOUT 36 YEARS
WORKING AS JUNIOR ENGINEER
198
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO. 34, HLBC, SUB DIVISION
CNNL, GUBBI
42) SRI. RAMESH KUMAR R.N
S/O. N.NARASIMHAIAH
AGED ABOUT 31 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MINOR IRRIGATION SUB DIVISION
TUMKUR
43) SRI. C.H.G.VENKATESHWARA RAO
S/O. C.H.PICHAIYYA
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.2, CANAL SUB DIVISION
KAVITHAL PO, MANVI TQ.
RAICHUR DISTRICT.
44) SRI. YELLAPPA
S/O. HUSSAINAPPA
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.4, CANAL SUB DIVISION
HIREKOTHEKAL
TQ.MANVI
RAICHUR DISTRICT .
45) SRI. ANJANEYA
S/O. SHIVAPPA
AGED ABOUT 33 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
199
NO.2, CANAL SUB DIVISION
KAVITHAL 58412
TQ.MANVI
DIST.RAICHUR.
46) SRI. GAJANNA
S/O. VENKATARAMANNA
AGED ABOUT 31 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO. 3, CANAL SUB DIVISION
MANVI
RAICHUR DISTRICT
47) SRI. M.KRISHNAMURTHY
S/O. MARIMUTHU
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.3 CANAL SUB DIVISION
MANVI TALUK
RICHUR DISTRICT
48) SMT. R.YOGALAKSHMI
W/O. SRI.K.H.SURESHA
AGED ABOUT 31 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KPWD ESI DIVISION
K.R.CIRCLE
BANGALORE - 560 001
49) SMT .SARASWATHI. M
W/O. SHIVA SUBRAMANYAM
AGED ABOUT 37 YEARS
WORKING AS ASSISTANT ENGINEER
200
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MINOR IRRIGATION DIVISION
KOLAR
50) IMPUKUMARI.A.S
D/O. T.SHANTHAPPA
AGED ABOUT 31 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
PANCHAYAT RAJ ENGINEERING DIVISION
RAMANAGAR
51) SMT.N.SAVITHA
W/O. SRI.B.S.CHANDRASHEKAR
AGED ABOUT 27 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
PWD, RAMANAGAR DIVISION
RAMANAGAR
52) SRI. SURESH. M
S/O.MALLAPPA A.K
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
W & M SUB DIVISION
NARGUND KNNL
GADAG DISTRICT
53) SRI. SURESH A HONNAKASTURI
S/O. AVANAPPA K HONNAKASTURI
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MRECC DIVISION NO. 1
201
NARAGUDA TQ.
GADAG DIST.
54) SRI.GOVINDA NAYAKA .O
S/O. OBANAYAKA
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO. 2, SUB DIVISION
MRBCC NARGUND
GADAG DIST.
55) SRI.R.C.KEMPARAJU
S/O. LATE CHIKKANNNA
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
NO. 5, VCC SUB DIVISION
GOKULAM
MYSORE - 20
56) SRI. H.S.CHANDRAMOHAN
S/O. H.S.SIDDAIAH
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
KRSM & MIP DIVISION
MALAVATHY
57) SRI. P.SHIVAKUMAR
S/O. O.R.PUTTAMADAIAH
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE CHIEF RESEARCH ENGINEER
TECHNICAL SERVICE DIVISION
202
KARNATAKA ENGINEERING RESEARCH STATION
KRISHNARAJA SAGAR
58) SRI. MADHUKAR . N.S
S/O. NAGENDRAPPA.K
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
CNNL 1 DESIGN SUB DIVISION
BANNUR
59) SRI. B.J.SATHYANARAYANA
S/O. B.K.JAYARAJU
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.3, K.C.SUB DIVISION
HULLAHALLY
NANJANGUD TALUK
60) SRI. H.G.KUMARASWAMY
S/O. H.K.GANGADHARAN
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.3, HR SUB DIVISION
BETTEDAPURA
PERIAPATNA TALUK
61) SRI. K.C.KANTHARAJU
S/O. B.CHIKKAMADAIAH
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
PWD SUB DIVISION
203
TURUVEKERE
TUMKUR DIST.
62) SRI. DEEPAK
S/O. B.PUTTASWAMY
AGED ABOUT 31 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.1 DESIGN SUB DIVISION
APMC YARD
BANNUR
63) SRI. SHIVARAM
S/O. HANUMANTHAIAH
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MINOR IRRIGATION SUB DIVISION
KOLAR
64) SRI. NARAYANI
S/O. URUTIRANGAIAH
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PANCHAYAT RAJ ENGINEERING
SUB DIVISION, NELAMANGALA
BANGALORE RURAL DIST.
65) SRI. M.CHANDRASHEKARA MURTHY
S/O. D.MALLAIAH
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.4, VLC SUB DIVISION
204
CAUVERY BHAVAN COMPLEX
GOKULAM IV STAGE
MYSORE
66) SRI. M POORNIMA
W/O. D.MALLAIAH
AGED ABOUT 34 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
ZILLA PANCHAYAT
YELANDUR TALUK
CHAMARAJANAGAR DIST.
67) SRI.S.RAJESH
S/O. LATE S.M.SIDDAIAH
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
KRSM & MIP DIVISION
MALAVALLY
68) SRI.D.SUNDARAIAH
S/O. LATE DODDAIAH
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
KRSM & MID DIVISION
MALVALLY
69) SRI. M.SHIVAPRAKASH
S/O. LATE MALLAIAH
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO. 4, NUGU SUB DIVISION
18TH CROSS, KABINI COLONY
NANJUNGUD
205
70) SMT. UMAVATHI.S
D/O. N.SOMANNA
AGED ABOUT 30 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO. 04, QUALITY CONTROL SUB DIVISION
NANJANGUD - 1
71) SRI. M.C.NAGARAJ
S/O. A.CHIKKAIAH
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.1, DESIGN SUB DIVISION
BANNUR
72) SRI. PUTTAIAH
S/O. KARIYAIAH
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL VARAHI PROJECT CIRCLE
SIDDAPURA PO
KUNDAPUR TQ.
UDUPI DISTRICT
73) SRI. M. SURESH
S/O. S.MADAIAH
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.2, INVESTIGATION SUB DIVISION
KODIYAL
74) SMT. SAVITHA H.S
D/O. SAMPATH KUMAR H.M
206
AGED ABOUT 29 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
MINOR IRRIGATION DIVISION
NAZARBAD
MYSORE
75) SRI. P.M.HEMANTH KUMAR
S/O. M.MALLIKARJUNAIAH
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MINOR IRRIGATION QUALITY CONTROL
SUB DIVISION, VINOBA ROAD
MYSORE
76) SRI. RAMACHANDRAPPA H.R
S/O. H.B.RAMAPPA
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL UTP SUB DIVISION
RANNIBENNUR
77) SRI.RAJAPPA K.G
S/O. K.GOVINDAPPA
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
P.M.G.SY SUB DIVISION
DAVANGERE
78) SRI.S.P. THIPPESWAMY
S/O. SURE PAPAIAH
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
207
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION, SAGAR TG.
SHIMOGA DIST.
79) SRI. CHALUVARAJ
S/O. KALAIAH B.K
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.2, GAUGING SUB DIVISION
SHIMOGA
80) SRI. NATESH H.T
S/O. D.DODDA THIMMAIAH
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO. 76, KHB COLONY
NANJANGUD
MSYORE
81) SRI. NAGARAJAPPA P. S
S/O. SANNA RANGAPPA
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.6, SUB DIVISION
UTP HONNALLI TK
DAVANGERE DIST.
82) SRI. G.H.LAKSHMAPPA
S/O. H.HANUMATHAPPA
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL UTP NO.6, SUB DIVISION
208
HONNALI,
DAVANGERE DIST.
83) SRI. SHANKARAPPA HAROGOPPAD
S/O. SHEDIYAPPA
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.8, UPPER TUNGA SUB DIVISION
HOLALUR
84) SRI.T.REVANNA
S/O. T.THIMMAIAH
AGED ABOUT 37 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL, UPPERTUNGA PROJECT DIVISION
MAGOD, RANEBENNUR
HAVERI DIST.
85) SRI.CHANDRASHEKAR.B
S/O. BOOTHAIAH
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER
NATIONAL HIGH WAY CIRCLE
KR CIRCLE
BANGALORE
86) SRI. T.M.DEENADAYALAM
S/O. LATE T.MUTHISWAMY
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.1, DANDAVATI RESERVOIR PROJECT
209
SUB DIVISION
SHIKARIPURA
87) SRI. JAGADEESHA K
S/O. LATE T.MUTHUSWAMY
AGED ABOUT 44 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.4, PWD SUB DIVISION
HOSANAGARA TQ.
SHIMOGA DIST.
88) SRI. A.R.RAVIKUMAR
S/O. A RANGAPPA
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
MOLOKALMURU TQ.
CHITRADURGA DIST.
89) SRI.SRIDHARA.S
S/O. SIDDAPPA . O
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PANCHAYAT RAJ ENGINEERING
SUB DIVISION
SAGARA
90) SMT. LATHAMANJARI
W/O. T.PRAKASH
AGED ABOUT 28 YEARS
WORKING AS JUNIOR ENGINEER
210
OFFICE OF THE EXECUTIVE ENGINEER
PWD DIVISION, BALRAJ URS ROAD
SHIMOGA
91) SRI. T.VEERABHADRA NAIK
S/O. TOGYA NAIK
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO. 6, PWD SUB DIVISION
HARAPANAHALLI
DAVANAGERE DIST.
92) SRI. VENKATESH M
S/O. MOTLA NAIK
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.2,SUB DIVISION
PWD KUNDAPURA
UDUPI DIST.
93) SRI. HARISHA
S/O. LATE SOMAYYA
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWD NO. 1 SUB DIVISION
BANNAJE UDUPI
94) SRI. RAMACHANDRAPPA.H
S/O. HANUMANTHAPPA
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWD NO.7, SUB DIVISION
211
SORABA
SHIMOGA DIST
95) SRI.G.MAHESHA NAIK
S/O. G.MEGHA NAIK
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.3, PWD SUB DIVISION
DAVANGERE
96) SRI.UMA NAIK
S/O. LATE CHANDYANAIK
AGED ABOUT 45 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.3, PWD SUB DIVISION
DAVANGERE
97) SRI. H.VENKATESH
S/O. HANUMANTHAPPA
AGED ABOUT 44 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
DAVANAGERE
98) SRI. S.BASAVARAJ
S/O.N.SIDDAIAH
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWD SUB DIVISION
BELTHANGADY D.K
212
99) SMT. PADMASHREE.J.D
D/O. LATE DASAPPA
AGED ABOUT 37 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE CHIEF ENGINEER
HEMAVATHY CANAL ZONE
KUNIGAL ROAD
TUMKUR
100) SRI.K.N.NARAYANAPPA NAIK
S/O. K.N.NARAYANAPPA
AGED ABOUT 44 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
PANCHAYAT RAJ ENGG.
BANGARPET
KOLAR DIST.
101) SMT. SHOBHA
D/O. KERAGAIAH
AGED ABOUT 36 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
CIRCLE OFFICE
KRS & MIP CIRCLE
IRRIGATION PROJECT CIRCLE
MANDYA
102) KUM . SAVITHA .H.A
D/O. LATE SHRI.H.S.ANANDA MURTHY
AGED ABOUT 35 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MANCHANABELA PROJECT DIVISION
CNNL. RAMANAGAR
RAMANAGAR DIST.
213
103) SRI.MAHESH.S
S/O. SIDDAIAH
AGED ABOUT 46 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWD SUB DIVISION
H.D.KOTE TALUK
MYSORE DISTRICT
104) SRI. O.HANUMANTHAPPA
S/O. LATE OBLESHAPPA
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE S/P TUMKUR
PANCHAYAT RAJ ENGINEERING
SUB DIVISION, TUMKUR
105) SRI.M.SATISH
S/O. MANCHAIAH
AGED ABOUT 37 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.1, KRS M & MIP
SUB DIVISION, KIRUGAVALU
106) SMT.BHARATHI.G
D/O. P.GOVINDASWAMY
AGED ABOUT 35 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
BANGARPET
214
107) SRI. YARAKADA GOPALKRISHNA
S/O. LATE Y BHARAMAPPA
AGED ABOUT 45 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MASKI NALA PROJECT SUB DIVISION
WATER RESOURCE DEPT.
MASKI PO, LINGASUGUR TQ.
RAICHUR DIST.
108) SRI. UMAPATHI
S/O.BASAPPA
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
RDS SUB DIVISION
WATER RESOURCE DEPARTMENT
GILLESUGAR CAMP
GILLESUGAR
TQ. & DIST, RAICHUR
109) SRI. RAMASANJEEVAIAH
S/O. DODDAHANUMAIAH
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
YELAHANKA NEW TOWN SUB DIVISION
YELAHANKA NEW TOWN
BBMP
BANGALORE
110) SRI. T.KRISHNA NAIK
S/O. THIMMA NAIK
AGED ABOUT 48 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
215
ZILLAPANCHIT ENGG SUB DIVISION
PRE SUB DIVISION
HOSADUNGA
111) SRI. RAVI SHALAPUR
S/O. JATTING SHOLAPUR
AGED ABOUT 37 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MINOR IRRIGATION SUB DIVISION
GOKAK
BELGAUM DIST
112) SRI.SHANKAR B CHAVAN
S/O. BHEMU R CHAVAN
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWP & IWT DEPARTMENT
SUB DIVISION INDI
BIJAPUR DIST
113) SRI JAGADISH SHIVAJI NARAYANKAR
S/O. SHIVAJI NARAYANKAR
AGED ABOUT 37 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWD SUB DIVISION INDI
TQ.INDI
BIJAPUR DIST.
114) SRI.PRAKASH MAHADEV DHANG
S/O. MAHADEV RAMPPA DHANG
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
216
KNNL MRBCC SUB DIVISION NO. 20
NIPPANI 591237
115) SRI.RAMAPPA.R
S/O. K.RANGAPPA
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL, MRBCC SUB DIVISION NO.20
NIPPANI TQ.
BELGAUM DISTRICT
116) SRI.MAKARAND BHARAMAJI PEDNEKAR
S/O. BHARAMAJI LADOJI PEDNEKAR
AGED ABOUT 36 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL, MRBCC SUB DIVISION NO.20
NIPPANI TQ
117) SRI. CHIDANAND B POL
S/O. BHIMARAO POL
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KBJNL IBC O & M
SUB DIVISION NO.3 INDI RAILWAY
INDI BIJAPUR DIST
118) SRI. RAVINDRA BHOJARAJ CHALUVAYYA
S/O. BHOJRAJ
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
217
KBJNL INC O & M
SUB DIVISION 28, HONNALLI
TQ.SINDAGI
DIST. BIJAPUR
119) SRI. SOMANATH RATHOD
S/O. MUNIA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KBJNL, IBC O & M
SUB DIVISION NO. 28, HONNALLI
TQ. SINDAGI, DT. BIJAPUR
120) SRI. CHALAWADI ASHOK YAMANAPPA
S/O. YAMANAPPA G CHALAWADI
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL, MLBC SUB DIVISION NO.10
KULAGEREI TQ. BADAMI
DIST.BAGALKOT
121) SRI. MEGHARAJAN HOLEYAPPA PUJAR
S/O. HOLEYAPPA SUNKAPPA PUJAR
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
LI SUB DIVN. NO. 3, KNNL
MLBC GULEGUDDA
DIST BAGALKOT
122) SRI. MANNU GURAPPA RATHOD
S/O. GURAPPA RATHOD
AGED ABOUT 45 YEARS
WORKING AS JUNIOR ENGINEER
218
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION ,
RON
DIST. GADAG
123) SRI. HANUMANTH MADAR
S/O. G.GANGAPPA
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION , HIREKEURU
HAVERI DISTRICT
124) SRI.G.HANUMANTHAPPA
S/O. G.GANGAPPA
AGED ABOUT 43 YERS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MINOR IRRIGATION
SUB DIVISION, HUVUNAHADAGALI
BELLARY DISTRICT
125) SRI.K.R.PRASANNA
S/O. K.T.RAMA NAIK
AGED ABOUT 44 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL, UTP SUB DIVISION NO. 4
MAGOD RANEBENNUR
HAVERI DIST.
126) SRI. UMLA NAIK D
S/O. B.DHAVALYA NAIK
AGED ABOUT 48 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.4, CANAL SUB DIVISION
219
SASVEHOLLY, HONNALLI
DAVANGERE
127) SRI. DHARAM RAJ G NAIK
S/O.LATE GANAPATHI NAIK
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MAJOR ROADS(WEST)
N R SQUARE
COUNCIL BUILDING I FLOOW
BANGALORE
128) LALITA YOGAPPA GOUDAR
D/O. YOGAPPA Y GOUDAR
AGED ABOUT 37 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWD SUB DIVISION
HUBLI.
129) SRI.MANJUNATH D PANDARPUR
S/O. DAVALAPPA R PANDARUPUR
AGED ABOUT 28 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
DIVISION NO.8, ZALAKI TQ INDI
BIJAPUR DIST.
130) SRI. BASAVARAJ M RATHOD
S/O. MANAPPA
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
DIVISION NO. 8, ZALAKI TQ.INDI
BIJAPUR DIST
220
131) SMT. M.N.SHYALAJA
D/O.M.S.NAGAPPA
AGED ABOUT 37 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
IRRIGATION (SOUTH) CNNL
FOR MAHAL NEW SAYAJI ROA ROAD
MYSORE
132) SRI. DHARMASINGH
S/O. CHATRU NAIK
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MARUTHI NAGAR SUB DIVISION
YELAHANKA BBMP
BANGALORE
133) SMT. SAROJAMMA
W/O. RANGASHETTY
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
HASSAN DIVISION
HASSAN
134) SRI.CHANDRASHEKAR NAIK H. S
S/O. SHAMA NAIK
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PROJECT SUB DIVISION (P-3)
BBMP, BYTARAYANAPURA
BANGALORE - 92
221
135) SRI. MANJYA NAIK
S/O. CHANDYA NAIK
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
ZILLA PANCHAYAT SUB DIVISION
CHANNAGIRI TQ.
DAVANGERE DIST.
136) SMT. N.SRIDEVI
D/O. N.NARASAPPA
AGED ABOUT 37 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.4, IRRIGATION INVESTIGATION SUB DIVISION
YERMARUS CAMP
RAICHUR
137) SRI.HARIDAS
S/O. GOVIND DAS
MAJOR
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
M.I. SUB DIVISION RAICHUR, RAICHUR
138) SRI.SHANKAR
S/O. MANIK RAO
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MINOR IRRIGATION SUB DIVISION
RAICHUR
139) SRI. ASHOK B DODDAMANI
S/O. BHEEMAPPA D.DODAMANI
AGED ABOUT YEARS
WORKING AS ASSISTANT ENGINEER
222
PANCHAYAT RAJ ENGINEERING DEPARTMENT
MUDDEBIHAL,
DIST BIJAPURA
140) SRI. P.A.CHANDRAKANTHARAJU
S/O. LATE ANJANAPPA
AGED ABOUT 45 YARS
WORKING AS ASSISTANT ENGINEER
NO. 8, HLBC, SUB DIVISION, SHRAVANABELAGOLA
CR PATNA, HASSAN DISTRICT
141) SRI. K.B.VENKATESH
S/O. BHANYA NAIK
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
NO. 8, HLBC, SUB DIVISION,
SHRAVANABELAGOLA
C.R.PATNA HASSAN DISTRICT
142) SRI. B.K.SHIVA RAMU
S/O. KULLAIAH
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER (PWD)
OFFICE OF THE SUPERINTENDENT ENGINEER
PWD MANGALORE CIRCLE
MANGALORE
143) SRI. SURESH SITARAM NAIK
S/O. SITARAM K NAIK
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER (IRRIGATION
WRDO)
C/O. ASSISTANT EX-ENGINEER
R & R SUB DIVISION NO.1 ATHANI
BELGAUM DISTRICT
223
144) SRI.L.A.UDAYA SHANKAR
S/O. LATE N.P.ARJUN
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
PROJECT WEST
BRUHAT BANGALORE MAHANAGARA PALIKE
DASAPPA HOSPITAL PREMISES
BANGALORE
145) SRI. M.B.KUMARA SWAMY
S/O. LATE M H BHASKAR
AGED ABOUT 42 YEARS
WORKING AS CHIEF ASSISTANT ENGINEER
CNNL, DIVISION NAGAVALLI
TUMKUR DIST
146) SRI. R.NAGARAJA
S/O. R.RAMAIAH
AGED ABOUT 41 YEARS
WORKING AS CHIEF ASSISTANT ENGINEER
CHIEF ENGINEERING OFFICE, IRRIGATION SUB
DIVISION
CNNL, SAYYAJ RAO ROAD
MYSORE
147) SRI.M.AMARNATH
S/O. LATE MUDDUMALLAIAH
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.20, HLBC SUB DIVISION
CAUVERY NEERAVARI NIGAMA
K.R.PETE MANDYA DIST
224
148) SRI.SATISH KUMAR C.R
S/O. C.RUDRAPPA
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO. 2, W &M SUB DIVISION
DR.RAJKUMAR ROAD, RAJAJINAGAR
BANGALORE
149) SRI.A.USHA KIRAN
W/O. D.M.SHASHI KUMAR
AGED ABOUT 34 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
QCSD, YEDIYUR, CNNL
TUMKUR
150) SRI. MANOHAR HANUMANT WALAGAD
S/O. LATE HANUMANT B WALAGAD
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
PWD SUB DIVISION
SIDDAPUR
UTTARA KANNADA DIST
151) SRI.D.MURTHY
S/O. DASAPPA
NOW WORKING AT E E PROJECT - 1
BYTARAYANAUR ZZONE
YELANKHA
BANGALORE - 29
RES. NO. 31, I CROSS APPAIAH GARDEN
SARASWATHIPURAM HALASUR
BANGALORE - 8
152) G.ESHWARAPPA
S/O. GULAPPA
225
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.5, UTP SUB DIVISION
GAJANUR
153) SRI. HARI KRISHNASWAMY K .R
S/O. RANGAPPA
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.2, GAUGING SUB DIVISION
BH ROAD , IRRIGAITON DEPT.
SHIMOGA - 577 201
154) SRI.N.K SATHYA
S/O. N.T.KUNAIAH
AGED ABOUT 45 YARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO. 13, SUB DIVISION CNNL
BELLUR NAGAMANGALA TQ.
MANDYA DIST.
155) SMT. K.S.KUMUDINI
D/O. L.SADANANDA
AGED ABOUT 28 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER
PWD MANGALORE CIRCLE
1 FLOOR NEAR MAIDHAN ROAD
MANGALORE - 01
156) SRI. R.JAISINGH NAIK
S/O. B R NAIK
AGED ABOUT 44 YEARS
226
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE DIVISION
CHICKMAGALUR
157) SRI. DURGANNA
S/O. ADANAGOUDA
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.2, F.C.SUB DIVISION
JAWALGERE TQ.
SINDHANUR
158) SRI. K.V.ADINARAYAN
S/O. K.M.VENKATAPPA
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE CHIEF ENGINEER
PANCHAYAT RAJ ENGG. DEPT
KARNATAKA SLUM CLEARANCE BOARD
4TH FLOOR , SHESHADRIPURAM
BANGALORE
159) SRI. RATHNA V
S/O. ADINARAYAN K.V
AGED ABOUT 34 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
PWD ESI DIVISION
KR CIRCLE
BANGALORE
160) SMT. B.M.PREMALATHA
S/O. POOJABYLAIAH
227
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
NO.5, ELECTRICAL SUB DIVISION (PWD)
VIDHANA SOUDHA
BANGALORE
161) SRI.GANGARAJU P
S/O. POOJABYLAIAH
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
NARGUND,
GADAG DIST.
162) SRI. PRASHANTH . R
S/O.. M.H.RAJAN
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
W & M SUB DIVISION
NARAGUND, KNNL
163) SRI. H.N.RAMESH NAIK
S/O. L.NAGYA NAIK
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
UTP DIVISION , KNNL
SAGAR ROAD
SHIMOGA
164) SRI. RUDRAPPA.A.H
S/O. HANUMANTHAPPA A
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
SUB DIVISION NO.1, UTP KNNL
228
RANEBENNUE TQ.
HAVERI DIST.
165) SRI.B.G.SHIVARUDRAPPA
S/O. LATE B H GIRIYAPPA
AGED ABOUT 44 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO. 1, BHADRA CANAL SUB DIVISION
DAVANAGERE
DAVANGERE DIST.
166) SMT.K.DEEPA
D/O S.KEMPANNA
AGED ABOUT 32 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE CHIEF ENGINEER
KNNL , UTP ZONE
SAGAR ROAD
SHIMOGA
167) SRI.A.R.KRISHNAMURTHY
S/O. A.RANGAPPA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
PRE DIVISION
SHIMOGA
168) SMT. MAMATHA MOOD.R
W/O. H.S.BHOJA NAIK
AGED ABOUT 32 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.3, PWD SUB DIVISION
229
BHADRAVATHI
SHIMOGA
169) SRI.B.OMKAR NAIK
S/O. BHEEMA NAIK
AGED ABOUT 46 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWD SUB DIVISION NO. 7
SORAB, SHIMOGA
170) SRI.T.THIRUMALESH
S/O. T.T.KONDAIAH
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PROJECT SUB DIVISION
PRE DIVISION
ANAND RAO CIRCLE
BANGALORE
171) SRI. SURYANARAYANA PAWAR
S/O. KHUBA
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NH SUB DIVISION
KUSTIGI
KOPPAL DIST.
172) SRI. M.H.ADINARAYANAPPA
S/O. A. HANUMANTHAPPA
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PRE SUB DIVISION
GOWRIBIDANUR
230
173) SRI.MAHESHA
S/O. H.HANUMANTHAPPA
AGED ABOUT 41 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINNER
BI, 5M SUB DIVISION
GAJANUR
SHIMOGA DIST ...PETITIONERS
(BY SRI K. SUBBA RAO SENIOR COUNSEL A/W
SRI.M.SUBRAMANYA BHAT, ADVOCATES)
AND
1. THE STATE OF KARNATAKA
REP. BY ITS SECRETARY
D.P.A.R, VIDHANA SOUDHA,
BANGALORE-560 001
2. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
PUBLIC WORKS DEPARTMENT,
M.S.BUILDING, BANGALORE-560 001
3. THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT
C & B DIVISION, K.R.CIRCLE,
BANGALORE-560 001
4. HUSANAPPA
S/O HANUMANTHAPPA HYATI
AGED ABOUT 34 YEARS,
B.E IN CIVIL ENGINEERING
R/AT HALLISAGAR, SHAHAPUR TQ.,
GULBARGA DIST.
231
5. DEVARAJ WADEKAR
S/O.HANUMANTHA WADEKAR
B E IN CIVIL ENGINEERING
PLOT NO.45, NEAR P & T QUARTERS, OLD
JEEVARGI ROAD, OPP WATER TANK
GANESH NAGAR GULBARGA
6. R SRINIVASA MURTHY
S/O.B RAJU
B E IN MECHANICAL ENGINEERING
BENTEHALLI AT PLOST
BELUR TALUK
HASSAN DIST
7. KANMANI T C
S/O.CHINNAIAH
DIPLOMA IN CIVIL ENGINEERING
R/AT.C/O.R RAVI PWD CONTRACTOR
OPP FINANCE CHANDRANNA RESIDENT GANESH
NAGAR CHANNARAYAPATNA, HASSAN DIST
8. B MRUTHUNJAYA
S/O.BOOTHRAJ
B E IN MECHANICAL ENGINEERING
R/AT.NO.11, KHB BUILDING, 21ST MAIN
18TH CROSS, BEHIND MARUTHI MANDIR
VIJAYANAGAR, BANGALORE-40
9. JAYA
S/O.BHARATH RAO
B E IN CIVIL ENGINEERING
R/AT.KUMBAR GALLI, HUMNABAD AT POST
HUMNABAD TALUK BIDAR DIST
10. SHASHIDHAR R JAWALGIKAR
S/O.RAMACHANDRA RAO JAWALGIKAR
B E IN MECHANICAL ENGINEERING
R/AT.H NO.11-721 NEAR SHAHA HUSSAIN CHIL
232
BORABAI NAGAR
BRAMHAPUR
11. NARAYAN MURTHY B
S/O.LATE BELURAIAH
DIPLOMA IN MECHANICAL ENGINEERING
R/AT.HULIKAL POST, DODDAMAGGE HOBLI
ARAKALGUD TALUK
HASSAN DIST
12. PRAMOD KUMAR R L
S/O.RAMACHANDRA
B E IN MECHANICAL ENGINEERING
R/AT.NO.66, PRASHANTHNAGAR
RAJAPUR EXTENSION,
GULBARGA 58 105
13. THE RECRUITMENT AUTHORITY
AND CHIEF ENGINEER C & B (S)
PUBLIC WORK DEPARTMENT
BANGALORE -560 001
KARNATAKA PUBLIC SERVICE COMMISSION
BY ITS SECRETARY
PARK HOUSE
BANGALORE-560 001
14. SUNILKUMAR GURULINGAPPA
S/O.GURULINGAPPA
C/O.BASAWARAJ AWANTI
R/AT.PLOT NO.191, PRASHANT NAGAR
GULBARGA
15. VASANNA K
S/O.VENKATAPPA
R/AT.MARUTLA VILLAGE
D ANTHAPURA POST
SANDUR TALUK
BELLARY DIST
233
16. R K NARAYANAMURTHY
S/O.R KENCHAPPA
R/AT.PLOT NO.277
CIB COLONY
GULBARGA
17. N C KRISHNAIAH
S/O.CHIKKANARASAIAH
NARANAHALLI AT POST
C S PURA HOBLI, GUBBI TALUK
TUMKUR DIST
18. R RAMAKRISHNA
S/O.RAMAIAH
R/AT.CHETHANA COMPOUND
UPPARAHALLI S S PURAM POST
TUMKUR DIST
19. THIPPESWAMY M N
S/O.NAGAPPA
R/AT.JENUGUDU IV MAIN
NRYPATUNGA EXTENSION
TUMKUR DIST
20. D G DEVARAJU
S/O.D GIRIYAPPA
R/AT.DODDAVEERANAHALLI
C NANDIHALLI POST
TUMKUR DIST
21. K N SHIVAMURTHY
S/O.NAGAPPA
R/AT.KEREYAGALAHALLI
HULIKATTI POST
DAVANGERE DIST
22. VASUDEVA H M
S/O.HOLEBASAMMARA MYLAMMA
R/AT.RAJANAHALLI POST
234
HARIHUR TALUK
DAVANAGERE DIST
23. NAGARAJAPPA T R
S/O.RANGAPPA
R/AT TUMBIGERE
DAVANAGERE TQ AND DIST
24. SRI J T RAJANNA
S/O. SRI THIRUKAPPA
AGED ABOUT 36 YEARS
J C R EXTENSION
R/O. JAGALUR TALUK
DAVANGERE DISTRICT
25. SRI S T CHIDANANDA SWAMY
S/O. SRI THIPPERUDRAPPA
AGED ABOUT 39 YEARS
EX Z P MEMBER , R/O. SIDDAPURA
H P HALLI (POST) CHALLAKERE TALUK
DIST CHITRADURGA
26. SRI LAKSHMANA PATHAKOTA
S/O. SRI HANAMANTHA PATHAKOTA
AGED ABOUT 33 YEARS
R/O. MALPE-INGALESWARA
TALUK BASAVANA BAGEWADI
DIST BIJAPUR
27. SRI BALACHANDRA NATIKAR
S/O. GANGAPPA NATIKAR
AGED ABOUT 31 YEARS
R/O. UKAMANALA POST KARTANAHALLI
TALUK AND DIST BIJAPUR
28. SRI MALLIKARJUN
S/O. SRI R HALASANGI
AGED ABOUT 31 YEARS
235
R/O. UKAMANALA POST KARTANAHALLI
TALUK AND DIST BIJAPUR
29. SRI VIJAYAKUMAR M PANDARPURKOAR
S/O. SRI MALLAPPA
AGED ABOUT 29 YEARS
R/O. H NO. E W S 12
K H B COLONY
SHANTINAGAR
DIST GULBARGA
30. SRI RAJESH S L
S/O. LATE S K LINGAIAH
AGED ABOUT 36 YEARS
R/O. NO. 1121, 34TH CROSS
1ST STAGE KUMARASWAMY LAYOUT
BANGALORE
31. SRI RAMESH G
S/O. SRI G M GANGADHARAIAH
AGED ABOUT 33 YEARS
R/O. 480, 1ST CROSS, 3RD STAGE, 3RD BLOC
BASAVESHWARANAGAR
BANGALORE
32. SRI MANJUNATHA N
S/O. SRI S NARASIMHAIAH
AGED ABOUT 34 YEARS
R/O. SREENIVASANAGAR, SIRA TOWN
SIRA, TUMKUR DISTRICT
33. SRI MANJUNATHA
S/O. LATE JAVARAIAH
AGED ABOUT 37 YEARS
C/O. CHALLIAHA NO.82, 2ND STAGE
3RD CROSS, BAPUJI NAGAR
BANGALORE
236
34. SRI SHIVAKUMAR S L
S/O. SRI S K LINGAIAH
AGED ABOUT 34 YEARS
R/O. NO 13, 7TH CROSS
GANAPATHI NAGAR, MYSORE ROAD
BANGALORE
35. SRI M K PRAKASH
S/O. SRI D KADAIAH
AGED ABOUT 38 YEARS
R/O. D NO. 584, 3RD STAGEUDAYGIRI
MYSORE
36. SRI H V MADHUSUDHAN
S/O. SRI P VISHWANATH
AGED ABOUT 33 YEARS
R/O. D NO. 2887, 6TH CROSS,
GANDHINAGAR
MANDYA
37. SRI BABURAO
S/O. SRI KALYANI GURODE
AGED ABOUT 33 YEARS
R/AT POST SALGAR (VK)
TALUK ALAND DIST GULBARGA
38. SRI BASAVARAJ
S/O. SRI NAGENDRAPPA KASANAKAR
AGED ABOUT 34 YEARS
R/O. AT POST BELAMAGI
TALUK ALAND
DISTRICT GULBARGA
39. SRI K V RAMANARAYANA
S/O. SRI VENKATASWAMY
R/O. 2ND MAIN ROAD
GANDHI NAGAR
KOLAR
237
40. SRI MALLIKARJUNA G
S/O. SRI MAHADEVAPPA G
AGED ABOUT 28 YEARS
R/O. HOUSE NO. 5-5-360/1
NAZARETH COLONY HOSAHALLI
CROSS, YADGIRI
41. SRI PURUSHOTHAMA K M
S/O. SRI K R MANOHAR
AGED ABOUT 36 YEARS
R/O. NO. 466, I E CROSS
3RD STAGE, 4TH BLOCK
8TH MAIN, BASAVESWARA NAGAR
BANGALORE
42. SRI VENKATESH MURTHY H
S/O. SRI HANUMAIAH ND H
AGED ABOUT 34 YEARS
R/O. NO. 1591, 1ST A CROSS
2ND STAGE, CHANDRA LAYOUT
BANGALORE
43. SRI M PRASANNA KUMAR
S/O. SRI A D NEELAKANTAPPA
AGED ABOUT 37 YEARS
R/O. NO. 236 1ST A MAIN
BEHIND APEX BANK MAHALAKSHMI PURAM
BANGALORE
44. SRI GOPAL JADHAV
S/O. SRI BEEBA JADHAV
AGED ABOUT 35 YEARS
R/O. ODGAON TALUK AURAD
DISTRICT BIDAR
45. SRI SANTOSH KUMAR GUPTA
S/O SRI KARBASAPPA G
238
R/O GUPTA NIVAS ANJANAYA NAGAR
OPP. RTO OFFICE GULBARGA
46. SRI SUDHEER S/O SRI DAWLAPPA
R/O HOUCHAKANAHALLI
SRIKANTHALLI BIDAR TALUK,
BIDAR 585 329
47. SRI NARAYAN NAIK
S/O SRI BHEEMSING
PLOT NO.497, S.R.COLONY (NORTH)
JALANAGAR, BAGALKOT ROAD,
BIJAPUR.
48. SRI GULBCHAND RATHOD
S/O SRI VALU RATHOD
C/O SHIVARAJ NAIK, NEAR BANJARA HOTEL
SOLAPURA RAOD,
BIJAPUR DISTRICT.
49. SRI CHIDANANDAPPA
S/O SRI TIPPANNA
SOMALAPUR SINDANOOR
RAICHUR 584 128
50. SRI VIJAYAKUMAR SHANKAR DIVATE
S/O SRI SHANKAR DIVATE
KPTCL OPPOSITE VIDYA NAGAR
JAMAKHANDI TALUK,
BAGALKOT 587 314
51. SRI RAMESH L RATHOD
S/O SRI LINMBAJI
R/O MADAVAL TANDA
AFZALPUR GULBAGA 58 5301
52. SRI SANTOSH CHANDU RATHOD
S/O SRI CHANDU G RATHOD
ALLAPUR L.T. (W.NO.17)
239
SINDAGI ROAD,
BIJAPUR 586 104
53. SRI VIJAYA BHASKAR M BAJANTRI
S/O SRI MALIYAPPA
ASSISTATN ENGINEER
O/O KARNATAK AURBAN INFRASTRUCTRE
DEVELOPMENT AND FINANCE CORPORIATON
SIRSI UTTARAKANNADA DISTRICT.
54. MANJUNATH M
S/O.LATE MUDDUMALLAIAH
B E CIVIL ENGINEER
H NO.58, B 10TH CROSS, I BLOCK
RAJAJINAGAR
BANGALORE-560 010
55. THIPPESWAMY H
S/O.HANUMANTHA BHOVI
B E MECHANICAL ENGINEER
AMBALAGERE HIRIYUR TALUK
CHITRADURGA DIST
56. S R JAYAPRAKASH
S/O.S R RAMAIAH
B E MECHANICAL ENGINEER
SHETTIHALLI DEVALAPURA HOBLI
KUDAGABALU POST, NAGMANGALA TALUK
MANDYA DIST
57. MANJUNATHA N K
S/O.N K KENGAIAH
CIPLOMA IN MECHANICAL ENGINEER
MATHRUSREE NILAYA BEHIND DEPOT
HOUSING BOARD HOLENARASIPURA TOWN
HASSAN DIST
58. RADAKRISHNA A H
S/O.ALLAPPA HARIWAR
240
B E IN MECHANICAL ENGINEER
H NO.21, PILLANNARAMASWAMY STREET
J C NAGAR
BANGALORE 560 006
59. S NIRANJAN
S/O.SIDDAMANJAIAH K M
B E IN CIVIL
R/AT.TALAKAD HOBLI,
T NARASIPURA
MYSORE DIST
60. SHIVANNA H P
S/O.H K PUTTAIAH
B E IN CIVIL
HITTANAHALLI
MALAVALLI TALUK
MANDYA DIST
61. VENKATESH
S/O.RANGADAS
DIPLOMA IN MECHANICAL ENGINEER
R/AT.NO.1-3-400 ARKIHAL EXTENSION AREA
RAICHUR
62. ANNAPPA H KOTRE
S/O.HAYYALAPPA
R/O.BOMMANAHALLI
ALAND TALUK
GULBARGA DIST
63. MAREPPA KADEKAR
S/O.BHEEMRAO KADEKAR
B E R/AT.NO.283, CIB COLONY
BEHIND CENTRAL BUS STAND
GULBARGA
64. BANDESH
S/O.AMALAPPA
241
BE CIVIL ENGINEER
R/AT.M B NAGAR NEW EXTENSION
HARERELEEYA COLONY
GULBARGA
65. CHIDANANDAPPA R
S/O.RAJAPPA
BE MECHANICAL ENGINEER
R/AT.BHOVI COLONY
RAMAGIRI POST, HOLALKERE TALUK
CHITRADURA DIST
66. THIPPESWAMY S
S/O.KALESIDDAPPA
BE CIVIL ENGINEER
R/AT.MUDDAPURA POST
CHITRADURGA TQ AND DIST
67. P V SATHYAPPA
S/O.VENKATESHAPPA
DIPLOMA IN MECHANICAL ENGINEER
R/AT.V PALYA POST
CHITRADURGA TQ AND DIST
68. SATHISH KUMAR H S
S/O.SEETHARAM H S
DIPLOMA IN MECHANICAL ENGINEER
R/AT.D NO.EWS 720, III MAIN
KUVEMPUNAGAR
HASSAN 573 201
69. VENKAT M RATHOD
S/O.RATHOD
B E IN MECHANICAL ENGINEER
R/AT.KALMOEL POST
KAMALAPUR 585313
GULBARGA DIST
242
70. H V MARISWAMY
S/O.H V KENCHAPPA
B E CIVIL ENGINEER
FIRST WARD BAPUJI COLONY
HARAPANAHALLI,
DAVANAGERE DIST
71. PRAKASH
S/O.LATE C MANCHAIAH
DIPLOMA IN CIVIL ENGINEER
R/AT.HOSABADANUR VILLAGE
HALEBADANUR POST
MANDYA TQ AND DIST
72. PURUSHOTHAM
S/O.LATE JAVARIAH
B E MECHANICAL
R/AT.NO.121, B M ROAD
GANDHINAGAR, RAMNAGARAM 571 511
BANGALORE RURAL DIST
73. KANTHILAL L
S/O.LOKYA NAYAK
B E MECHANICAL ENGINEER
C/O.D GOPAL NAIK
KIRAN NURSING HOME,
HIRIYUR TALUK
CHITRADURGA DIST
74. R SHASHIDARA
S/O.K M RUDRAPPA
B E IN CIVIL ENGINEER
D.NO.169/A, RAILWAY COLONY
SOUTHERN RAILWAY ARASIKERE POST
HASSAN DIST
243
75. K MAHESH
S/O.VADDARU KAMAPPA
DIPLOMA IN CIVIL ENGINEER
SRI CHAMUNDESHWARI NILAYA
MUNICIPAL COLONY
V MAIN KELAGOTTE,
CHITRADURGA DIST
76. B DURGA PRASAD
S/O.LATE DURGAPPA B
B E IN MECHANICAL ENGINEER
R/AT.NO.P-3, UNIVERSITY QUARTERS
PANPATHA ROAD,
SARASWATHIPURAM
MYSORE
77. JAGADISH
S/O.MANIKAPPA
B E IN MECHANICAL ENGINEER
R/AT.HEAD POST, HUDGI
HUMANBAD TALUK
BIDAR DIST
78. RAJSHEKAR MITRA
S/O.M NAGESH
B E IN CIVIL ENGINEER
R/O.SHANTHI NIVAS, NO.9-12-582
NEW OXFORD PUBLIC SCHOOL
VIDYANAGAR
BIDAR
79. VIDYASAGAR T S
S/O.TUKARAM
B E IN MECHANICAL
I P ENGINEERING NO.4-601/11-C
4TH CROSS, M B COLONY
GULBARGA
244
80. SARANABASAPPA
S/O.TULIJARAM GODKAR
B E IN MECHANICAL
I P ENGINEERING
R/AT.MEENHALLI POST,. ALAND TALUK
GULBARGA DIST
81. SANJEEV S RUGAR
S/O.SHANKAR
B E IN MECHANICAL
I P ENGINEERING
R/AT.GADAVANTHI, HUMNABAD TQ
BIDAR DIST
82. VIDYASAGAR RAMACHANDRA
S/O.RAMACNAHDRA
B E CIVIL ENGINEER
R/AT.NO.9/6/50
NEAR AYYABOWDI MADDIPET
RAICHUR DIST
83. E MAHADEVASWAMY
S/O.ERAIAH
B E CIVIL ENGINEER
R/AT.NO.3869, 2ND CROSS
CHIKKAMAHADEVI TEMPLE ROAD
GHANDINAGAR
MYSORE
84. MUNIRAJU L
S/O.LINGAPPA
B E MECHANICAL ENGINEER
DODDAKUKKANAHALLI KANASWADI POST
DODDABALLAPUR TALUK
BANGALORE RURAL DIST
85. RAGHU S
S/O.LATE SEETHARAM NAIK
245
B E CIVIL ENGINEERING
R/AT.NO.363, I MAIN IST CROSS
3RD PHASE, MANJUNATHA NAGAR
BANGALORE
86. MANIK
S/O.SAILANNA
DIPLOMA IN MECHANICAL ENGINEER
R/AT.SNAKARA CHANDANAHALLI
HUMANABAD TALUK
BIDAR DIST
87. DILIP KUMAR VAIDYA
S/O.SHANKARA RAO
DIPLOMA IN CIVIL ENGINEER
HOUSE NO.14, BEHIND MES QUARTERS
AURAD NAGAR
BIDAR DIST
88. UDAYKUMAR R HONWADKAR
S/O.RAYAPPA
B E CIVIL ENGINEER
R/AT.DARBARGALLI,
BAGALKOT ROAD
BIJAPUR DIST
89. D G PUTTARAJU
S/O.GIRIYAPPA
B E MECHANICAL ENGINEER
DODDAVEERANAHALLI
C NARDIHALLI POST
TUMKUR DIST
90. UMAKANTH HOSAMANI
S/O.SHARANAPPA HOSAMANI
B E CIVIL ENGINEER
R/AT.PLOT NO.92, BEHIND MES
246
OFFICERS QUARTERS, ANANDNAGAR
BIDAR DIST
91. GANGAPATHI
S/O.VASURAM RATHOD
DIPLOMA IN MECHANICAL
R/AT.BAGDAL TANDA (A)
BAGDAL POST,
BIDAR DIST
92. ROBINSON
S/O.NAGAPPA
DIPLOMA IN MECHANICAL ENGINEERING
R/AT.11-512/8, BARABAINAGAR
BRAHMAPUR
GULBARGA DIST
93. MONAPPA
S/O.BAGAPPA ANWAR
B E MECHANICAL
R/AT.NO.4-4-1, AMBEDKAR NAGAR
YADAGIRI
GULBARGA DIST
94. RAJKUMAR
S/O.RAMACHANDRA RAO
B E MECHANICAL ENGINEER
R/AT.C/O.MANIK V RESHME, EX PRESIDENT
TOWN MUNICIPAL COUNCIL, OLD TOWN
BYADAGI BASE GALLY, BHALKI TALUK
BIDAR DIST
95. NAGARAJA K
S/O.KOTRAPPA R
B E CIVIL ENGINEER
R/AT.NO.12, 4TH CROSS, A BLOCK,
DEVARAJA URS LAYOUT,
DAVANAGERE-577006
247
96. NARASIMHULU
S/O.RAMRATAN
B E CIVIL ENGINEER
R/AT.H NO.5-9-18
OPP REDDY FLOUR MILL
SESHAMAHAL ROAD,
RAICHUR 584 101
97. SRI RAMACHANDRA NAIK
S/O.BILLAJI NAIK
B E CIVIL ENGINEER
R/AT.NAIK NAGAR COLONY
ALAND
GULBARGA DIST
98. MAHADEVAPPA
S/O.RANGANNA
B E MECHANICAL
R/AT.MAHADEVAPPA KOLAR TALUK
MADARKAL POST, DEVDURGA TALUK
RAICHUR DIST
99. LAKSHAMAN
S/O.SOMIU
B E MECHANICAL
R/AT NAIK NAGAR COLONY
ALAND
GULBARGA DIST
100. BASAWANTHRAO
S/O.MALLIKARJUN
B E CIVIL ENGINEER
R/AT.H NO.5-11-112, BEHIND ZILLA PANCHAY
AT OFICE, GHANDINAGAR STATION AREA
YADAGIRI, GULBARGA DIST
101. KAILASH
S/O.BHAGAPP ANWAR
248
B E MECHANICAL ENGINEER
R/AT.AMBEDKAR NAGAR
YADAGIRI
GULBARGA DIST
102. K MOTHILAL
S/O.KUBERANAIK
B E CIVIL ENGINEER
R/AT.RANGANATHA NILAYA
MANJUNATHA BADAVANE
NEAR BHARANI INDUSTRIES,
SHIMOGA TOWN
103. SANJEEV KUMAR G BHASAN
S/O.BHASAN
C/O.SAIBANNAVAO DHANSHRIKAR
R/AT.PLOT NO.158, H NO.19/2/41,.
ANAND NAGAR NEAR RAILWAY GATE
BEHIND AIRFORCE QUARTERS
BIDAR 584 402
104. VISHNUKANTA MALLI
S/O.KARBASAPPA MALLI
B E MECHANICAL
R/AT.NO.8-9-245 C GURUNAGAR
COLONY, OPP JHARA FUNCTION HALL
BIDAR
105. NAVANEET MARUTI JABA
S/O.MARUTI JABA
B E CIVIL ENGINEER
R/AT.PLOT NO.18, CIB COLONY
BEHIND CENTRAL BUS STAND
GULBARGA 585 103
106. MALLIKARJUNA
S/O.ISHWARAPPA
B E MECHANICAL ENGINEER
249
R/AT.H NO.2-811/3,
SUNDAR NAGAR NEAR GOVT HOSPITAL
GULBARGA 585 105
107. KISHAN NAIK
S/O.SHIKKUSINGH NAIK
B E MECHANICAL
R/AT.BAGAL TANDA,
BAGDAL POST, BIDAR TALUK
BIDAR DIST
108. K ASHOK KHAMEN
S/O.KHANDAPPA
B E MECHANICAL ENGINEER
R/AT.SANGOLIGI C
CHINCHANSOOR ALAND TALUK
GULBARGA DIST
109. B CHANDRASHEKAR
S/O.BOOTHAIAH
B E CIVIL ENGINEER
R/AT.196, 14TH CROSS I MAIN
JAYANAGAR
MYSORE
110. SHEKHARA NAIK B
S/O.BASAVA NAYAK
B E MECHANICAL ENGINEER
R/AT N GANADA KATTE GOKOMARANAHALLI
POST, CHANNAGIRI TALUK
DAVANAGERE DIST
111. VINAY KUMAR KAMBLE
S/O.SHANKAR RAO KAMBLE
B E MECHANICAL ENGINEER
R/AT H NO.1-1193, SEDAM ROAD
BHAGYA NAGAR
GULBARGA
250
112. VIJAY KUMAR S SHINDE
S/O.SHANKAR RAO SHINDE
B E MECHANICAL ENGINEER
R/AT H NO.278, FLOUR MILL
SHINDE GALLI NEAR JAMA MASJID
AURAD (B) BIDAR DIST
113. RAMESH KUMAR H C
S/O.CHANDA NAYAK
B E MECHANICAL ENGINEER
R/AT HALEHATTY SAKREPATNA POST
KADUR TALUK
CHICKMAALUR DIST
114. MALLIKARJUN S HIRAPUR
S/O.SHIVANNA HIRAPUR
B E MECHANICAL ENGINEER
R/AT H NO.11, ANAND NAGAR
RAJAPUR ROAD
GULBARGA
115. SUBHASH MARTAND
S/O.MARTAND
B E CIVIL ENGINEER
R/O.PADASALA, BALATHA (B)
PST OF BALATHA (K) AURAD TALUK
BIDAR DIST
116. PUTTASWAMY C
S/O.CHAMAIAH
B E CIVIL ENGG
20 19TH CROSS I MAIN JAYANAGAR
MYSORE
117. M. ANANDA MURTHY
S/O LATE M. MADAIAH
AGED ABOUT 43 YEARS
B.E. CIVIL ENGINEER
251
C/O LATE M.Y. PAWAR
RESIDING AT NO.560/51
7TH MAIN ROAD, VIJAYANAGAR
BANGALORE - 560 040
118. VIJAYAKUMAR NARAYANA MASUTI
S/O.NARAYANA MASUTI
AGED ABOUT 46 YRS
B E CIVIL ENGINEER R/AT.JADARAGALLY
H NO.506, BIJAPUR
119. MUKUNDA T C
S/O.LATE G CHANNAGIRIYAPPA
B E CIVIL ENGINEERING
R/O.TAVAREKERE, OBALAPURA PO
THYAMAGONDI HOBLI,
NELAMANGALA TALUK
BANGALORE RURAL DIST
120. SHIVKUMAR SASANA MARI
S/O.YELLAPPA SASANAMARI
B E MECHANICAL ENGINEER
C/O.SRI NAGENDRA RETD TAHSILDAR
R/AT.H NO.1-4-88/78, TELECOM COLONY
RAMALINGESHWARA LAYOUT
RAICHUR
121. RAMESH KRISHNAKUMAR
S/O.LATE KRISHNAKUMAR
B E CIVIL ENGINEER
R/AT.H NO.4-2-77/1,
MANGALWAR PET ASHOK ROAD
RAICHUR
122. RAJKUMAR
S/O.TIPPANNA
DIPLOMA IN CIVIL ENGINEERING
R/AT H NO.11/1767, MSK MILL ROAD
252
VIDYANAGAR
GULBARGA
123. MURALIDHAR S
S/O.NAGA NAIK
B E CIVIL ENGINEER
C/O.GANGA NIVAS FIRST MAIN
III CROSS, N C COLONY
HOSPET, BELLARY DISTRICT
124. BASAVARAJ N S
S/O.SHIVAPPA N
B E MECHANICAL DIPLOMA IN MECH ENGINEER
R/O.MUDUBA SIDDAPURA VILLAGE
AMBLIGOLA POST, SHIKARIPURA TALUK
SHIMOGA DIST
125. K SHIVAPRASAD
S/O.M KESHAVA MURTHY
B E IN CIVIL ENGINEERING
R/AT BED VOKKALIGARA HOSTEL
BAPUJI SCHOOL ROAD, C K PURA
CHITRADURGA DIST
126. YOGENDRALAL
S/O.SOMASUNDARALAL NAIK
B E IN CIVIL ENGINEERING
R/AT.D NO.1790/100-101
SHARADA VIJAYA NILAYA S S LAYOUT
DAVANAGERE 577 004
127. RAVIKUMAR S
S/O.SAKRYA NAIK
BE MECHANICAL ENGINEER
R/O.KASHIPURAM DODDAMALLAPURA POST
CHANNAGIRI TALUK
DAVANAGERE DIST
253
128. SATISH D KAMBLE
S/O.DASHAATH KAMBLE
BE MECHANICAL
R/AT.H NO.MIG-7
KHB COLONY, JANAWADA ROAD
BIDAR 585 401
129. L VENKATARAVANAPPA
S/O.K LAKSHMAIAH
B E MECHANICAL
R/AT.OOLAVADI VILLAGE & POST,
CHINTHAMANI TALUK
KOLAR DIST
130. SHANTHA MURTHY
S/O.RAJASEKHAR
B E MECHANICAL ENGINEER
R/AT C/O.MUTHYALA BABU
H NO.11-13-52, NEAR OLD MYSORE CAFE
BESTHAWARPET
131. HABU SOMANNA NAIK
S/O.SOMANNA NAIK R
B E CIVIL R/O.NO.373, NEAR JALANAGAR
BAGALKOT ROAD, S R COLONY
BIJAPUR
132. SURESH KUMARA R N
S/O.NARASIMHA MURTHY
DIP IN MECHANICAL ENGINEER
C/O.RANGASWAMY NO.202,
DARSHANA NILAYA SUDDAGUNTE PALYA
C V RAMAN NAGAR POST,
BANGALORE-93
133. ANILKUMAR LAXMANRAO
S/O.LAXMANRAO
B E CIVIL ENGINEER
254
H NO.290, VIDYANAGARA
GULBARGA DIST
134. RAVIKUMAR D NAIK
S/O.DESING C NAIK
B E CIVIL ENGINEER
R/AT LAXMI NIVAS SUBHAS COLONY
NEAR GOLGUMBAZ STATION ROAD
BIJAPUR 586104
135. RAJESH L KAMAGIRI
S/O.LAXMAIAH Y KAMAGIRI
B E MECHANICAL ENGINEER
C/O.L T KAMAGIRI
H NO.11-1750, VIDYANAGAR
GULBARGA
136. MAHADEVAPPA MADANI
S/O.GUNDAPPA MADANI
B E MECHANICAL ENGINEER
R/AT.PLOT NO.274 CIB COLONY
GULBARGA
137. SHARANAPPA
S/O.BABSHETTY WADEKAR
BE MECHANICAL ENGINEER
R/AT.BUDDHA NILAYA
BEHIND NIRATE COMPLEX ZION COLONY
KUMBARWADA ROAD,
BIDAR - 585403
138. SURESH YALLAPPA BYAKOD
S/O.YALLAPPA
BE MECHANICAL ENGINEER
R/AT NAURASPUR
NEAR NEW COURT,
BIJAPUR 586104
255
139. ASHOK S HOSAMANI
S/O.SRIMANTH
BE MECHANICAL ENGINEER
R/AT J B NAGAR NEAR GOVT R V D
DEVALGANGAPUR AFZALPUR TALUK
GULBARGA DIST
140. SHARANAPPA S
S/O.BHEEMAYYA
B E CIVIL ENGINEER
R/AT.POTHNAL
MANVI TALUK
RAICHUR DIST
141. HANUMANTHA P BELLAD
S/O.PEERAPPA BELLAD
BE CIVIL ENGINEER
R/AT.H NO.5-449, BADA ROZA
NEAR BIBI RAZA COLLEGE FOR WOMEN
GULBARGA
142. SHARANABASAPPA M
S/O.MAILARAPPA
BE IN MECHANICAL ENGINEERING
R/AT.MAKTAPUR, HOTHAPET POST
SHAHAPUR TALUK
GULBARGA DIST
143. BABU M ADAKE
S/O.MARAPPA
BE MECHANICAL
AT & PO WADAGON (D) AURAD TALUK
BIDAR DIST
144. SHUKLODAN
S/O.SANTHOSH
BE MECH R/O.C/O.JYOTHI NIVAS
BVB COLLEGE ROAD,
256
BASAVANAGAR COLONY
NEAR GANDHI
GUNJ PO BIDAR
145. NARASINGA RAO R SEDANKAR
S/O.RAMACHANDRA
B E MECH R/O.H NO.2-68/19/A
OPP GOVT HOSPITAL
SUNDAR NAGAR GULBARGA
146. RAMESH
S/O.MALLIKARJUN
B E CIVIL R/O.H NO.5-1-202,
GANDHINAGAR STATION AREA YADGIR
GULBARGA DIST
147. VISHWANATH
S/O.MEGHANATH
B E MECH R/O.H NO.5-1-115
GANDHINAGAR STATION AREA
YADGIR GULBARGA DIST
148. VIJAYKUMAR J MAHADEVAPPA
S/O.MAHADEVAPPA
B E CIVIL R/O.H NO.P E 23/1,
NEAR UKP CANTEEN RD BHEMARAYAN GUDI
SHAHAPUR TALUK
GULBARGA DIST
149. S G SATHISHA
S/O.GOPALAIAH
B E CIVIL ENGINEER
R/AT NO.4063, II CROSS
SHANKARANAGARA CHANDRALAYOUT,
MANDYA
150. RAGHU
S/O.ORPHAN
BE CIVIL ENGINEER
257
R/AT.JALASANGI POST
HUMNABAD TALUK
BIDAR DIST
151. SOMANATHA B N
S/O.NARASAPPA
B E MECHANICAL ENGINEER
R/AT.BEHIND DR AMBEDKAR CHOULTRY
RAJENDRA NAGAR
CHITRADURGA 577 501
152. CHATHRAPATHY
S/O.LATE R SIDDAIAH
B E CIVIL ENGINEER
R/AT.NO.11 KHB COLONY
NEAR DEPUTY COMMISSIONER OFFICE
MANDYA
153. DHANIKA NAIK U
S/O.YUVARAJA NAIK
DIPLOMA IN MECHANICAL ENGINEER
R/AT C/O.DR H V NAIK NEXT TO
NAVODAYA HOSPITAL MCCA BLOCK
DAVANAGERE 577 004
154. VIJAYAKUMAR AURADKAR
S/O.MARUTHI
B E MECHANICAL
R/AT H NO.17-4-68/1,
AGRICULTURE COLONY OPP
GUMPA MANHALLI ROAD
BIDAR
155. VENKATESH
S/O.SHIVANANDAPPA
DIPLOMA IN MECHANICAL ENGG
R/AT.SHIVABASAVA NILAYA
258
VIJAYANAGARA BADAVANE HILKAL
HUNGUND TALUK BAGALKOT DIST
156. SRI CHANDRAKANTH BALAPPA HALKI
S/O.BASAPPA
B E MECHANICAL ENGG R/AT.SECTOR 33 GONDA
HOUSE BEHIND RTO OFFICE NAVANAGARA
BAGALAKOT DIST
157. SHIVAKUMAR OBELAPPA RAJAPUR
S/O.OBALAPPA
BE MECHANICAL ENGINEER
R/O.KAMATHAGI HUNGUND TALUK
BAGALKOT DIST
158. DIVAKARAPPA K V
S/O.LATE VENKATARAMAIAH
BE MECHANICAL ENGINEER NO.7 III MAIN
AGRAHARA DASARAHALLI
BANGALORE-560 079
159. GURURAJ NAGENDRA SANGAVI
S/O.NAGENDRA K SANGAVI
BE CIVIL ENGINEER
R/AT.NO.125/2-C, AIWAIE SHAHI
QUARTERS PWD QUARTERS
GULBARGA 585 102
160. SURYAKANTH SHRIMANTH
S/O.SHRIMANTH
BE CIVIL ENGINEER NO.1-867 22-C-1
MAHAVIR NAGAR, BEHIND KOTHARI BHAVAN
PLOT NO.152
GULBARGA
161. SHANTHAKUMAR
S/O.V RANGASWAMY
BE CIVIL ENGINEER
R/AT NO.1848, VI A MAIN
259
D BLOCK II STAGE
RAJAJINAGAR
BANGALORE-560010
162. P S LAKSHMI NARASIMHA NAIK
S/O.B SRIRAM NAIK
B E CIVIL ENGINEER
R/AT NO.1589, E BLOCK, II STAGE
RAJAJINAGAR
BANGALORE-10
163. VENKATESHAPPA M
S/O.MUNISHAMAPPA
R/AT C/O.MANJUNATHA
BCIE DOORVANINAGAR
BANGALORE-560016
164. ANAND TIPPANNA AKKI
S/O.TIPPANNA AKKI
DIPLLOMA IN CIVIL ENGINEER
R/AT.H NO.11-1767
VIDYANAGAR GULBARGA
165. D K PARASHIVA MURTHY
S/O.D KESHAVAMURTHY
NO.17, 17TH MAIN ROAD
NEAR SILLY LALLY AGS LAYOUT
AREHALLY BANGALORE
166. S G SATHISHA
S/O.GOPALAIAH T
R/AT H NO.4063, II CROSS SHANKAR NAGAR
CHANDAGALU LAYOUT
MANDYA
167. RATHOD JAGADISH KUMAR
S/O.KAMSINGH RATHOD
R/AT H NO.1-933
KAMATH NVIAS OPP RAILWAY STATION
260
NEAR L M SCHOOL
GULBARGA 565 102
168. NAGARAJ S CHAVAN
S/O.SOMALU CHAVAN
R/AT C/O.SOMALU CHAVAN
JAILOR CENTRAL PRISON JAIL
GULBARGA 565 102
169. NAGESHAPPA H
S/O.HANUMANTHAPPA
R/AT SHRIHALLI
NARASAPURA POST
SHIKARIPURA TALUK
SHIMOGA DIST 577 450
170. C KALARAJU
S/O.CHINNAPPA
R/AT MILLGHATTA I CROSS
BEHIND POLICE QUARTERS
SHIMOGA 577 201
171. ANIL KUMAR S
S/O.S T NAIK
BE CIVIL ENGINEER
R/AT.KHB 10 VEDAVATHINAGAR
HIRIYUR TALUK
CHITRADURGA DIST 572 143
172. SREEDHARA S N
S/O.S NAGAPPA
B E MECHANICAL ENGINEER
R/AT C/O.HANUMANTHARAYAPPA
KPTCL GOKUL EXTN OPP TO HMT
KYATHASANDRA POST,
TUMKUR 572 104
173. MOHAN KUMAR
S/O.THIMMARAYAPPA
261
B E MECH R/AT.NO.8, 5TH CROSS
MARUTHI EXTENSION 2ND MAIN
VYALI KAVAL PALACE GUTTAHALLI
BANGLAORE-3
174. RAJAPPA K
S/O.KOTRAPPA
DIPLOMA IN CIVIL ENGG
KATHALAGERE VILLAGE AND POST
CHANNAGIRI TALUK
DAVANAGERE DIST
175. G N MANJUNATH
S/O.G H NARAYANASWAMY
DIPLOMA IN CIVIL ENGG
DODDAGANJUR
CHITHAMANI TALUK
KOLAR DIST
176. SRIDHAR KOTRE
S/O.PANDURANGA KOTRE
BE CIVIL ENGINEER
H NO.11-862/4/2B ASHOK NAGAR
GULBARGA 585 103
177. PRALHAD KUMAR
S/O.MALKAPPA
BE MECHANICAL CIVIL ENGINEER
MSK MILL BEHIND HIRAPUR (HIRA NAGAR)
GULBARGA 585 103
178. SMITA SUBHAS NAVENKAR
D/O.SUBHASH
B E CIVIL ENGINEER
H NO.244, VIDYANAGAR
GULBARGA
262
179. ANJANEYA NAYAKA S
S/O.SOMAPPA
R/O.TYAVANIGE CHANNAGIRI
DAVANGERE 577544
180. RAMANJANEYA
S/O.B SIDDAPPA
VEDAVATHI NAGARA
NEAR VEDAVATHI HIGH SCHOOL
HIRIYUR TALUK
CHITRADURGA DIST 572144
181. MOHAN D KALGURKI
S/O.DURAPPA S KALGURKI
NEAR A H DARGA
BIJAPUR
182. SHARANAPPA C CHALAWADI
S/O.CHANDRAPPA V CHALAWADI
AT POST BEWOOR
BAGALKOTE TALUK AND DIST
183. NAGENDRA RAO S V
S/O.S VENKATSWAMY LATE
B E CIVIL ENGINEER
C/O.CHAMAYYA AGRAHARA BEEDHI
S B ROAD, K R PET
MANDYA DIST
184. SHANKARAPPA SANGAPPA HOOLAGERI
S/O.SANGAPPA T HOOLAGERI
BE IN MECHANICAL ENGINEERING
R/AT ALAMPUR PETH ILLKAL 587 154
BAGALKOT DIST
185. NAGARAJ G HOSAMANI
S/O.GANGADHANARA HOSAMANAI
B E IN MECHANICAL ENGINEERING
R/AT C/O.M S LAKSHMINARASMIHAIAH
263
17 3RD CROSS, N R GARDEN
CHOLARAPALYA MAGADI ROAD
BANGALORE-560 023
186. RAVI S
S/O.AMRUT RAO
B E IN MECHANICAL ENGINEERING
R/AT SITAGERA POST
HUMANABAD TALUK
BIDAR DIST
187. B P KUMAR
S/O.A K PAPAIAH
BE IN CIVIL ENGINEERING
R/AT.BELAGHATTA AT POST
CHITRADURGA TALUK AND DIST
188. JEEVAN DAMODAR WARAKARI
S/O.DAMODAR
DIPLOMA IN CIVIL ENGINEERING
R/AT BUDA PLOT NO.31
SECTOR NO.8, II RAILWAY GATE
TILAKAWADI
BELGAUM 560006
189. HENJESH BABU S
S/O.SIDDAIAH K
DIPLOMA IN CIVIL ENGINEERING
R/AT VEDAVAHI NAGAR
NEAR SAINT ANNS SCHOOL
HIRIYUR CHITRADURGA DIST
190. NAGAPRASAD NAYAKA
S/O.B NAJANYYA
B E IN CIVIL C/O.R N KULKARNI
ASHIRWAD BUILDING NEAR OM BUILDING
GOURISHANKAR NAGAR RANEBENNUR
HAVERI DIST
264
191. SURYANARAYAN RANAPPA BAJANTRI
S/O.RANAPPA BAJANTRI
NO.1041, DIVATAGERI GALLLI
NEAR RAGHAVENDRA TEMPLE
BIJAPUR
192. PARASHURAM HALLI
S/O.YANKAPPA HALLI
TREASURY COLONY TAKKE ROAD
NEAR HANUMAN TEMPLE
BIJAPUR 586 102
193. VISHNU SHIVAJI POL
S/O.SHIVAJI POL
SHAHAPUR GATE DHAR GALLI
K K ROAD, BIJAPUR
194. GANAPATHI
S/O.CHANDU NAIK
R/O.HIPPARAGABAG TANDA
VIA MUDUBI BASAVA KALYANA TALUK
BIDAR DIST
195. CHANDRAKANT
S/O.PEERAPPA HAGARGI
R/O.PLOT NO.22/2, NEW GATEGE LAYOUT
MSK MILL ROAD, GULBARGA
196. BABURAYA B CHANDAKI
S/O.BHIMASHA
R/O.PLOT NO.2/2, NEW GHATAGE LAYOUT
GULBARGA DIST
197. N ASHOKA
S/O.N NAGARAJU
R/O.D NO.602, A2, SHARAVATHI BLOCK
NATIONAL GAMESH HOUSING COMPLEX
KORAMANGALA
BANGALORE
265
198. G N ANANDA RAJ
S/O.G H NAGENDRAPPA
MIG 102, KHB COLONY
GANDHINAGAR
BELLARY DIST
199. A H BYRAPPAJI
S/O.HUCHCHAIAH
R/O.NO.935, 17TH CROSS
KUMARASWAMY LAYOUT
BANGALORE
200. S SATISH
S/O.LATE C SIDDAPPA
R/AT.NO.325, 2ND F CROSS 3RD STAGE
3RD BLOCK, BASAVESHWARA NAGAR
BANGALORE
201. L SHIVAMURTHY
S/O.LATE LAKSHAMANA
R/AT J C R EXTENSION
NEAR LAKSHMI TEMPLE
JAGALOR DAVANAGERE DIST
202. J THIPPESWAMY
S/O.G P JAYANNA
R/AT SRI GURUNATHA NILAYA
3RD CROSS, C K PURA EXTENSION
CHITRADURGA
203. L ASHOKRAJ LINGAPPA
S/O.LINGAPPA
R/O.PLOT NO.180, NEAR CO OP TRAINING
CENTRE, PRAGATHI COLONY
SEDAM ROAM
GULBARGA DIST
204. B THIPPESWAMY
S/O.BORAIAH
266
R/O.NO.M I G 347, NEW KHB COLONY
KALLAHALLI SHIMOGA TALUK
SHIMOGA DIST
205. SHIVA PRASAD K S
S/O.SIDDABASAVAIAH R
R/O.NO.826, 2ND STAGE
VINAYA MARGA SIDDARTHA NAGAR
MYSORE-11
206. SRINIVASA R
S/O.IRLA RAMAIAH
R/AT.BHOVI COLONY
IST MAIN NEHRU NAGAR
MANDYA CITY
MANDYA DIST 571401
207. A KRISHNAMURTHY
S/O.ANJANAPPA
R/AT.NO.302, MUNESHWARA NILAYA II MAIN
MUTHYALA NAGAR MES ROAD
BANGALORE-54
208. B BASAVARAJA
S/O.BUDDAPPA
R/IO.NO.508/2, V B COLONY
K R ROAD, DAVANGERE 577 001
209. BANNER NANDU
S/O.VITHAL RAO
R/O.NO.9.8.13, BASAVA NAGAR COLONY
NEAR HARURGERI, POST GANDHI GUNJ
TALUK DIST BIDAR 585 403
210. ASHOK KUMAR V
S/O.VARADIAH
R/O.1292, IST CROSS MRHB COLONY
BANGALORE-79
267
211. GURURAJAN K S
S/O.K H SANNAIAH
R/O.LIG NO.209, 26TH CROSS,
OPP TO WATER TANK
KUVEMPUNAGAR HASSAN
212. ANAND KUMAR M S
S/O.M SIDDAIAH
R/O.NO.351, 20TH CROSS
SREENIVASANAGAR NANDINI LAYOUT
BANGALORE
213. SHIVA KUMAR K
S/O.B KAPANAIAH
R/O.NO.25, 8TH MAIN
5TH CROSS SARASWATHI PURAM
MYSORE-9
214. J S OBANNA
S/O.PAPAIAH
R/O.NO.26/4, IST MAIN
MARENAHALLY VIJAYANAGAR
BANGALORE-560040
215. SHIVRAJ RAMACHANDRA NAIK
S/O.RAMACHANDRA NAIK
NEAR BANJARA HIGH SCHOOL
R/O.BANJARANAGAR SOLAPUR ROAD
BIJAPUR 586103
216. C UMESH
S/O.K CHANDRASHEKAR
R/O.11TH CROSS, SEEMA NILAYA
IUDP LAYOUT, NEAR STB BOOTH
BANGALORE ROAD,
CHITRADURGA DIST
217. B S CHATRAPATHY
S/O.SIDDAIAH
268
R/O.NO.11, KHB COLONY
NEAR D C OFFICE
MANDYA
218. MOHAN K
S/O.THOLACHA NAIK
R/O.SHARADHA NILAYA
NEAR DURGAMBA TEMPLE
GADI KOPPA SHIMOGA
219. TULAJAPPA H KATTIMANI
ALVIMASIDI ROAD
R/O.NEAR JAIN TEMPLE
BIJAPUR 586 101
220. MALLESHAPPA N HAROGERI
R/O.HIREWADDATI
TALUK MUNDARGI
GADAG 582222
221. PARAMESWARAPPA
S/O.HONNURAPPA
R/O.BALLARIHATTY
HOSADURGA ROAD POST
CHITRADURGA DIST
222. K MOTHILAL
S/O.D KUBERA NAIK
R/O.KASHIPURA DODDAMALLAPURA POST
CHANNAGIRI TALUK
DAVANGERE DISTRICT
223. TANAJI
S/O.TUKARAM SHINDE
PLOT NO.10 BANK COLONY
NEAR CHANDRASHEKAR STADITUM
GULBARGA 585 103
269
224. UDAYAKUMAR
S/O.SHIVASHARANAPPA
NO.55, SAI LAYOUT SHAKTHI NAGAR
GULBARGA 585 103
225. RAVINDRA DAMA
S/O.SHANKER DAMA
R/O.NO.10, KANTHA LAYOUT
NEAR RAILWAY GATE ABJALPUR ROAD
GULBARGA 585 103
226. DATTATRAYA KUNTTANKAR
S/O.DODDAPPA KUNTTANKAR
NO.1-867/3F, VENKTESH NAGAR
GULBARGA 585103
227. SRI UMA KANTH
S/O. AMBANNA KOODI,
AGED ABOUT 30 YEARS
COLLEGE COUS ROAD, RAMANAGAR
GULBARGA
228. SRI HEMKUMAR
S/O. HANUMANTHA RAO MOCHI
AGED ABOUT 31 YEARS
CHAPPAL SHOP NEAR AMBEDKAR CIRCLE
AT POST, MALLIKHED (B) HUMNABAD TALUK
GULBARGA
229. SRI YESHWANTARAYA ASHTAGI
S/O. BASANNA ASHTAGI
AGED ABOUT 30 YEARS
R/O. ASSHTAGA (V)
GULBARGA
230. SRI MALLIARJUN SHIVAPPA
S/O. SHIVAPPA HULEKAR
AGED ABOUT 29 YEARS
R/O. MALLIKARJUNA S HULKAR
270
RAJIVA GANDHI NAGAR
LIGHT POWER HOUSE ROAD
GULBARGA
231. SRI BHEEMARAJ R NAIK
S/O. RAMCHANDRA
AGED ABOUT 32 YEARS
NEAR GOVT HIGH SCHOOL
P O WADI (IN) DIST GULBARGA
TALUK CHITTAPUR
232. SRI BALAJI K E
S/O. ESHWAR KANERI B
AGED ABOUT 30 YEARS
R/O. LIG-81, KHB HUDCO COLONY
BIDAR
233. SRI RAMANAD
S/O. ANNURAO TOLE
AGED ABOUT 30 YEARS
AFZALPUR ROAD
GULBARGA
234. SRI SRIMANT HADGAL
S/O. SRI ZOOLAKI K
AGED ABOUT 35 YEARS
PLOT NO.35, C I B COLONY
ALAND TALUK
GULBARGA DISTRICT
235. SRI TATARM K CHAVAN
S/O. SRI KISANA
AGED ABOUT 35 YEARS
HODLERE TANDA ALAND TALUK
GULBARGA
236. SRI SUDHAKAR D B
S/O. SRI BHEEMAHA
AGED ABOUT 28 YEARS
271
SARVODAYA NAGAR, RAJAPUR ROAD
AMBICA NIVAS PLOT NO. 2-909/68/3/1
GULBARGA
237. SRI SENTHAIAH C
S/O. SRI CHINNAIAH
AGED ABOUT 42 YEARS
SHIVA NILAYA, MIG - 1-6
K H B COLONY, III PHASE
PRESS COLONY
GOPALA,
SHIMOGA DISTRICT
238. SRI CHANDRASHEKAR B C
S/O. SRI CHANNAPPA
AGED ABOUT 31 YEARS
C/O. VANATHARAJ
RAILWAY QUARTRAS NO.192 A
NEAR METHODIST CHURCH
RAICHUR DISTRICT
239. SRI NAGARAJ HULLI
S/O. SHANKAR RAL HULLI
AGED ABOUT 28 YEARS
R/O. NO. 214, C I B COLONY
BEHIND OF CENTRAL BUS STAND
GULBARGA
240. SRI L SHIVAMURTHY
S/O. LAKSHMANA
AGED ABOUT 38 YEARS
R/O. J C R EXTENSION
NEAR LAKSHMI TEMPLE
JAGALUR
DAVANGERE DISTRICT
272
241. SRI K V DURGA PRASAD
S/O. SRI K RAMAIAH
AGED ABOUT 37 YEARS
R/O OLD POLICE OFFICE ROAD
LAKKAVALLI (PO)
TARIKERE TALU
CHIKMAGALUR DISTRICT
242. SRI ARUN KUMAR
S/O. SRI SHIVASHARANAPPA
AGED ABOUT 26 YEARS
R/O. SINDGI (B)
GULBARGA DISTRICT
243. SRI GANGA NARASIMHAIAH
S/O. YELLAPPA
AGED ABOUT 36 YEARS
R/O. NO. 42, 3RD CROSS, 2ND MAIN
VIJAYA NAGAR,
BANGALORE
244. SRI PRAKASHA M
S/O. SRI M L MARIMADHU
AGED ABOUT 38 YEARS
R/O. MALAVALLI VILLAGE
MANDYA DISTRICT
245. SRI K C RAVIKUMAR
S/O. SRI CHIKKAMADAIAH
AGED ABOUT 37 YEARS
HOSAKUKKUR VILLAGE
MYSORE DISTRICT
246. SRI C V RANGANATH
S/O. SRI CHIKKARANGAIAH
AGED ABOUT 34 YEARS
R/O. NO. 335/2, SRI JAGADEESHWARI NILAYA
273
M E S ROAD, JALAHALLI
BANGALORE
247. SRI C MAHESHWARA
S/O. SRI C KOTRAPPA
AGED ABOUT 37 YEARS
R/O. CHIKKAJOGIHALLY VILLAGE
KUDLIGI TALUK
BELLARY DISTRICT
248. SRI M MANJUNATHA
S/O. SRI G S MAHADEVAIAH
AGED ABOUT 37 YEARS
R/O. SOMANATHAPURA VILLAGE
MYSORE DISTRICT
249. SRI PRASHANTH KUMAR B M
R/O. 593/B, 11TH MAIN ROAD
ALLANAHALLI ETENSION
MYSORE
250. SRI SHVALINGAPPA L
S/O. SRI LINGANNAIAH
AGED ABOUT 36 YEARS
HOUSE NO. 1324, 1ST FLOOR
GIRIDHAMMA 3RD CROSS, VIDYANAGARA
DAVANGERE DISTRICT
251. SRI SIDDARTHA
S/O. SRI SUGRIVE
AGED ABOUT 29 YEARS
R/O. PLOT NO.18, SHIVANAGAR (SOUTH)
BIDAR
252. SRI SUBHASH S RAMAN
S/O. SRI SHIVAPURTHRAPPA
AGED ABOUT 28 YEARS
R/O. AT POST CHINCHANSOOR
274
TALUK ALAND
DIST GULBARGA
253. SRI SANJEEV KUMAR R
S/O. SRI RUKKANNA
AGED ABOUT 30 YEARS
R/O.POST KOHINOOR
TALUK BASAVAKALYAN
DIST BIDAR
254. SRI PRASAD BABU
S/O. SRI M BORIAH
AGED ABOUT 29 YEARS
R/O. HIG-B0-545 HUDCO 1ST STAGE
LAXMIKANTHANAGAR HEBBAL
MYSORE
255. SRI ANJANEYYA K R
S/O. SRI RANGARAO
AGED ABOUT 35 YEARS
R/O. NO. 1.4.946/97
I D S M T LAYOUT
RAICHUR DISTRICT
256. SRI S SURESH
S/O. SRI V SIDRAM
AGED ABOUT 39 YEARS
H NO. 2/23, NEARBY BALWEDISCHOOL
RAICHUR DISTRICT
257. SRI N S SOMASHEKARAIAH
S/O. SRI N SHIVARUDRAIAH
AGED ABOUT 42 YEARS
HONGANOOR POST,
R/O. NEELAKANTANAHALLI
CHANNAPATNA TALUK
BANGALORE
275
258. SRI ASHOK D SHIVANOOR
S/O. DURGAPPA
THARFILE NEAR HANUMAN TEMPLE
H NO. 1-1121
AGED ABOUT 28 YEARS
GULBARGA
259. SRI HANUMANTH R M
S/O. SRI RAMIAH
AGED ABOUT 33 YEARS
H NO. 2-156, SIDDESWAR COLONY
SEDAM ROAD
GULBAGA
260. SRI SHANTHKUMAR N KAKHANDAKI
S/O. SRI MAHADEVA
AGED ABOUT 32 YEARS
BHAGYA NAGAR, UNIVERSITY ROAD
GANESH NILAYA
GULBARGA
261. SRI RAJESH A
S/O. SRI ARJUNA RAO N
AGED ABOUT 30 YEARS
R/O. PLOT NO. 26, VIJWAL HOUSING SOCIETY
RAJPUR COLONY RAJPUR ROAD
GULBARGA
262. SRI G MANOJ
S/O. SRI D GIRISH
AGED ABOUT 34 YEARS
HOUSE NO.1324, IST FLOOR
GIRIDHAMA 3RD CROSS, VIDYANAAGARA
DAVANGERE DISTRICT
263. SRI SUBHASH S/O
SRI SHAMAPPA KHARATAMAL
AGED ABOUT 32 YEARS
276
H NO. 24, EWS II PHASE ADARSH NAGAR
GULBARGA
264. MISS VIDYA BELANIKAR
H NO. 124 NEAR DEPOT NO.2
AGED ABOUT 29 YEARS
VIDYA NAGAR
GULBARGA
265. SRI TARAMANI G
S/O. SRI GANGAPPA
AGED ABOUT 32 YEARS
H NO. 46, LIG IST PHASE
ADARSHANAGAR
GULBARGA
266. SRI KRISHNARAJ KALGI
SO. SRI TIPPANNA
AGED ABOUT 34 YEARS
STATION ROAD, JAFFER GUNJI
POST AND TALUK CHITTAPUR
GULBARGA
267. SRI DEVARAJ
S/O. BHIMSAIN GOLEYA
AGED ABOUT 31 YEARS
H NO. 11-1891/2, RAMANAGARA
NEAR S B COLONY
GULBARGA
268. SRI ANAND M
S/O. SRI MAHADEVAPPA
AGED ABOUT 30 YEARS
NO.252 CIB, COLONY
GULBARGA
269. SRI KSHEERALINGAPPA
H NO. 12.6.300 LBS NAGAR
277
AGED ABOUT 33 YEARS
RAICHUR
270. SRI N PARAMESH
S/O. SRI M NAGARAJ
NO.12/B, 3RD MAIN, 6TH CROSS
BAPUJINAGAR , MYSORE ROAD
AGED ABOUT 33 YEARS
BANGALORE
271. SRI K NAGESH
S/O. SRI KEMPASIDDAIAH
AGED ABOUT 37 YEARS
NO.321, 2ND MAIN ROAD 80 FEET
RING ROAD, JAGA JYOTHI BASAVESHWAR
LAYOUT, JNANABHARATH (POST)
BANGALORE
272. SRI RAJESH B CHANDRAPPA
S/O. SRI CHANDRAPPA
AGED ABOUT 37 YEARS
NO.7-3-61, BHIMANAGAR,
NEAR DARGA
BIDAR DISTRICT
273. SRI BHEEM MALLAPPA
S/O. SRI MALLAPPA
AGED ABOUT 33 YEARS
SIDDARTH NAGAR, BHALKI
BIDAR DISTRICT
274. SRI M SHIVANNA
S/O. MANCHAIAH
AGED ABOUT 37 YEARS
NO.2525, 7TH MAIN, RPC LAYOUT
OPP SWIMMING CENTRE
BANGALORE
278
275. SRI ARAVIND BASAVANT DHAMANNAVAR
AGED ABOUT 36 YEARS
S/O. BASAVANT L
R/O. NO.4, ADARSH COLONY
VISHVESWARAIAH NARAG
BELGAUM
276. SRI S SATISH ALLOLI
S/O. SHANKRAPPA
AGED ABOUT 30 YEARS
C/O. SHANTIDHAMA, LIG NO.84
3RD PHASE, BADEPUR COLONY, SEDAM ROAD
GULBARGA
277. SRI ANJANEYA R ALLOLI
S/O. SHIVAPPA R N NATEKAR
AGED ABOTU 30 YEARS
H NO. 3.974, HARANAMA NILAYA
NATEKAR GALLI, GAZIPUR
GULBARGA
278. SRI ANAND M GAIKWAD
S/O. MALLAPPA C/O. BASAVANTH VANTI
AGED ABOUT 40 YEARS
GGA B-6/7
P W D QUARTERS
RAJAPRAD ANAND NAGAR
GULBARGA
279. SRI VIJAYKUMAR GILKI
S/O. CHANDRASHA GILKI
H NO. M I G 29, FIRST PHASE
ADARSH NAGAR
GULBARGA
280. SRI LINGGARAJ RAO M S
S/O. MALLANNA
H NO. 11-1996/7/5
279
NEAR S B COLLEGE RAMNAGAR
GULBARGA
281. SRI SOMASHEKAR G JALADI
S/O. GHALAPPA JALADI
AGED ABOUT 30 YEARS
H NO. 11-1906/11/14
NEAR S B COLLEGE, RAMNAGAR
GULBARGA
282. SRI SHANTKUMAR B KRANATIVEER
S/O. K BASAPPA, 110K V MUSS
KPTCL ARTERS
KOLAR (K)
BIDAR DISTRICT
283. SRI VIKAS G HOSAMANI
S/O. GURUPADAPPA HOSMANI
AGED ABOUT 35 YEARS
NEAR JUMBAGI ICE FACTORY
UPALI BURUJ
BIJAPUR
284. SRI NATARAJ
S/O. MAHADEVAPPA
R/O. C/O. S R HOSMANI
H NO. 3-801
GAZKIPUR, GULBARGA
285. SRI K M MOHANKUMAR
S/O. K MAHADEVAPPA
AGED ABOUT 33 YEARS
R/O. L I G 69, II STAGE
K H B KUVEMPUNAGAR
MYSORE
286. SRI BABU DIRGAPPA DODAMANI
S/O. DURGAPPA DODDAMANI
AGED ABOUT 34 YEARS
280
NEAR AGASI AMINGAD HUNGANND TALUK
BAGALKOT
287. SRI JAGANATH
S/O. SHANAPPA
C/O. MARY W/O. JOHAN
H NO. 10-1-146/1
NEAR PWD OFFICE MANGALPET
BIDAR
288. SRI PANDURANG MALGE
S/O. RAMANNA MALGE
AGED ABOUT 37 YEARS
R/O HARURGERI
H NO. 12-3-21,GANDHI GUNJ TALUK
BIDAR DISTRICT
BIDAR
289. SRI JAVARAIAH
S/O. SRI CHIKKADODIYAIAH
AGED ABOUT 38 YEARS
KODAMBAHLLI VILLAGE
CHANNAPATNA TALUK
BANGALORE DISTRICT
290. SRI M VENKATARAMU
S/O. SRI RUDRAPPA
AGED ABOUT 39 YEARS
MOKA GONAHAL (V) POST
NEAR MAREMMA TEMPLE
S C STREET BELLARY
BELLARY DISTRICT
291. SRI SHIVAJI R RAJAPUT
S/O. SRI RAMADAS C RAJAPUT
AGED ABOUT 35 YEARS
YATNAPUR POST
BIJAPUR DISTRICT
281
292. SRI APPA RAO
S/O. SRI LALAPPA
AGED ABOUT 30 YEARS
KALLUR POST, HUMANABAD TALUK
BIDAR DISTRICT
293. SRI N RAJASHEKARA BABU
S/O. LATE P NAGABHUSHANAM
AGED ABOUT 33 YEARS
R/O. NO.54, ORGAUMPET (PO)
KGF
KOLAR DISTRICT
294. SRI N RAJAGOPALA BABU
S/O. LATE P NAGABHUSHANAM
AGED ABOUT 35 YEARS
R/O. NO.54, OORGAUMPET (PO)
KGF
KOLAR DISTRICT
295. SRI M N LOKESH
S/O. SRI M D NARAYANA DAS
AGED ABOUT 31 YEARS
H NO. 1875, 20H MAIN
20TH CROSS, MRCR
VIJAYA NAGAR
BANGALORE
296. SRI K T SREENIVASA
S/O. SRI C THIPPAIAH
AGED ABOUT 32 YEARS
R/O. NO.1739, 6TH A MAIN
7TH CROSS, RPC LAYOUT
VIJAYA NAGAR,
BANGALORE
297. SRI H S JAYAKUMAR
S/O. SRI SANJEEVAIAH H L
282
AGED ABOUT 31 YEARS
R/O. 43, 3RD MAIN
2ND STAGE, BAPUJI NAGAR
BANGALORE
298. SRI SUBHASH D SHIVA
S/O. SRI DAITAPPA
AGED ABOUT 28 YEARS
R/AT POST KERIAMBALAGA
ALANDA TALUK
GULBARGA
299. SRI LAKSHMIKANT
S/O. SRI AMRUTRAO
AGED ABOUT 25 YEARSD
R/AT H NO. 11-678/3
NEAR BHAVANI TEMPLE
BASAVANAGAR
GULBARGA
300. SRI SHIVAMURTHY
S/O. SRI MARUTHI
AGED ABOUT 27 YEARS
R/AT NO.18,
SHIVANAGAR (SOUTH)
BIDAR
301. RAMESH S NAIK
S/O. S D NAIK
AGED ABOUT 25 YEARS
RESIDING NEAR MAHAVEER ROAD
NEAR DURGA VIHAR
BAGALKOT
302. SRI N C KRISHNAIAH
S/O. CHIKKANARASAIAH
AGED ABOUT 33 YEARS
R/AT NARANAHALLI AT AND POST
283
C S PURA HOBLI, GUBBI TALUK
TUMKUR DISTRICT
303. SRI T N SIDDARAJU
S/O. HANUMANTHAIAH
AGED ABOUT 31 YEARS
R/AT SASLU (POST) DODDABALLAPUR TALUK
BANGALORE RURAL DISTRICT
304. SRI H K NARAYANASWAMY
S/O. LATE KHADRI NARASIMHAIAH
AGED ABOUT 37 YEARS
R/AT HOSAHALLI
AKKIRAMPURA POST
KORATAGERE TALUK
TUMKUR DISTRICT
305. SRI A P MOHAN KUMAR
S/O. LATE POOJARAIAH
AGED ABOUT 35 YEARS
R/AT HOSAHALLI AKKIRAMPURA POST
KORATAGERE TALUK
TUMKUR DISTRICT
306. SRI C VENKATESH
S/O. P CHIKKAHANUMAIAH
AGED ABOUT 31 YEARS
R/AT NO.274, KANASAWADI COLONY
MADHURAI HOBLI,
DODDABALLAPUR TALUK
BANGALORE RURAL DISTRICT
307. SRI VISHWANATH B M
S/O. MURUGENDRASWAMY
AGED ABOUT 35 YEARS
R/AT NO.260, 13TH MAIN, 2ND STAGE
SHEELAMARGA, SIDDARTH NAGAR
MYSORE
284
308. SRI R SHANKAR
S/O. SRI TULACHAYA NAIK
AGED ABOUT 44 YEARS
CIVIL ENGINEER (UN EMPLOYEE)
R/AT UKKINAL POST
SHAHAPUR TLAUK
GULBARBGA DISTRICT
309. SRI R SHANKAR
S/O. SRI DHARUN
AGED ABOUT 43 YEARS
R/AT UDDANUR VILLAGE
GULBARGA DISTIRCT
310. SRI HANUMANTHA
S/O. SRI GIREPPA SAVARKAR
AGED ABOUT 46YEARS
CIVIL ENGINEER (UN EMPLOYEE)
R/AT FILTERBED, RAJIV GANDHI NAGAR
NEAR HANUMAN TEMPLE
GULBARGA
311. SRI CHANDRAKANTH
S/O. SRI CHANNAPPA CHALAWADI
AGED ABOUT 46 YEARS
NEAR HEAD POST OFFICE HUNGUND
BAGALKOT
312. SRI KRISHNA KUMAR
S/O. SRI LAXMAN NAIK
AGED ABOUT 43 YEARS
R/AT PLOT NO. 134
NGO COLONY BANJARS ROAD
GULBARGA
313. SRI C RANGANATHA
S/O. LATE CHIKKAMADAIAH
AGED ABOUT 42 YEARS
285
C/O. SRI H C PRASANNA
R/AT D NO. 1408, II CROSS
V C QUARTERS
ASHOKA NAGAR MANDYA
314. SRI M CHANDRA SHEKAR
S/O. LATE MARISWAMY
AGED ABOT 28 YEARS
R/O. NO. 1-157A,A J COLONY
BANGALORE ROAD,
KOLLEGAL MYSORE DISTRICT
315. SRI C RAMESH
S/O. T CHIKKATHIMMAPPA
AGED ABOT 40 YEARS
R/AT NO. 13, E CROSS
AGRAHARA DASARAHALLI
BEHIND VEERABHADRA SCHOOL
BANGALORE
316. SRI M D HARISH BABU
S/O. SRI MARIYAPPA
AGED ABOT 30 YEARS
R/AT NO. 209, 13TH B CROSS IV
B MAIN, YELAHANKA NEW TOWN
BANGALORE
317. SMT B A JAYA LAXMI
W/O SRI D R NAGENDRAPPA
AGED ABOUT 36 YEARS
SWAMY EYE HOSPITAL
OPP PATIL NURSING HOME
BUS STAND ROAD
GANGAVATHI
318. SRI SHANKARA NAIK
S/O. SRI BHEEMA NAIK
AGED ABOUT 29 YEARS
286
R/AT ARASIKERE
HASSAN TALUK AND DISTRICT
319. SRI MALLESHWARAPPA
S/O. SRI ANJANAPPA
AGED ABOUT 37 YEARS
R/AT 4203,. I FLOOR
I MAIN OPP CANARA BANK
SUBRAMANYA NAGAR
BANGALORE
320. SRI MEGHANATH
S/O. KUNTA SHETTY
AGED ABOUT 39 YEARS
R/AT NO.4033, X CROSS, GAYATHRINAGAR
BANGALORE
321. SRI G GOVINDARAJU
S/O. SRI GOVINDAIAH
AGED ABOUT 35 YEARS
R/AT NO.12, III CROSS, WEAVERS
COLONY, VISHWESWARAIAH NAGAR
II NAGAR, MYSORE
322. SRI D MAHESH
S/O. SRI D HULUGAPPA
AGED ABOUT 35 YEARS
R/AT NO. 395, SADASHIVANAGAR
13TH WARD SIRGUPPA
BELLARY DISTRICT
323. SRI LOKYA NAIK N J
S/O. SRI JAMLA NAIK
AGED ABOUT 39 YEARS
R/AT NELLISARA VILLAGE
KUVEMOPU UNIVERSITY
POST, BHADRAVATHI TALUK
SHIMOGA DISTRICT
287
324. SRI M V VENKATACHALAPATHY
S/O. M VENKATARAMANA
AGED ABOUT 31 YEARS
R/O. MANDYALA
MANCHINEELLAKMOTA POST
SRINIVASAPUT TALUK
KOLAR DISTRICT
325. SRI K N SHANTH KUMAR
S/O. S NANJAIAH
R/O. NO. 1419, C & B BLOCK
UDAYANA CROSS
KUVEMPUNAGAR
MYSORE
326. SRI PRAKASH
S/O. AMBA RAO GADAD
AGED ABOUT 29 YEARS
R/O. H NO. 11-862, ASHOK NAGAR
GULBARGA
327. SRI S K DINESH KUMAR
S/O. SRI KALAIAH
AGED ABOUT 31 YEARS
NO.5, "K" BLOCK, 2ND CROSS
RAMAKRISHNA NAGAR
MYSORE
328. SRI K T GIRIRAJU
S/O. SRI M S THIMMAIAH
AGED ABOUT 31 YEARS
BILLINAKOTE POST
MACHENAHALLI NELAMANGALA TALUK
BANGALORE RURAL DISTRICT
329. SRI LOKESH NAIK
S/O. SRI KRISHNA NAIK
AGED ABOUT 29 YEARS
288
GOLLAHALLI, DODDABALLAPUR TALUK
BANGALORE RURAL DISTRICT
330. SRI H V PRAKASH
S/O. SRI VENKATAIAH
AGED ABOUT 34 YEARS
HOSSUR, GOWRIBIDANUR TALUK
KOLAR DISTRICT
331. SRI S J JAGADISH B E
S/O. S B SANNER
AGED ABOUT 37 YEARS
R/O. NO.3, IST MAIN ROAD
3RD CROSS, III BLOCK, III STAGE
NEAR APEX BANK,
BASAVESHWARANAGAR
BANGALORE
332. SRI L M MAHESH
S/O. LATE L N MAHADEVAIAH
AGED ABOUT 40 YEARS
R/AT NO.20, H MAIN , 6TH CROSS
LAKSHMINARAYANAPURA
NEW EXTENSION
BANGALORE
333. SRI Y ANAND
S/O. SRI YELLAPPA
AGED ABOUT 39 YEARS
R/AT NO.37/1, THIRTHAHALLI ROAD
SHIMOGA
334. SRI H N JAMBLA NAIK
S/O. SRI NAGA NAIK
AGED ABOUT 39 YEARS
R/O. HIRIYUR VILLAGE
AND POST, BHADRAVATI TALUK
SHIMOGA DISTRICT
289
335. SRI SOUNDARRAJAN
S/O. SRI CHINNA KULANDI
AGED ABOUT 38 YEARS
R/O. NO.55/1, 4TH CROSS
CHELUVADIPALYA
DR T C M ROYAN ROAD
BANGALORE
336. SRI RAMESH H RATHOD
S/O. SRI HIRASINGH
AGED ABOUT 36 YEARS
NO.178, K H B COLONY
SHANTINAGAR,
GUBARGA
337. SRI RAM
S/O. SRI HANUMANTH
AGED ABOUT 36 YEARS
R/AT KONMELKUNDA
BHALKI TALUK
BIDAR DISTRICT
338. SRI PRAKASH D PAWAR
S/O. SRI DESA H PAWAR
AGED ABOUT 34 YEARS
R/O. PLOT NO.104, H NO. 1-891/13C
NGOS COLONY
BANJARA ROAD
GULBARGA
339. SRI NAVEEN KUMAR N RATHOD
S/O. SRI NANDKISHORE RATHOD
AGED ABOUT 33 YEARS
R/O. NO 46/113
PWD QUARTERS, OLD JEWARGI ROAD
GULBARGA
290
340. SRI GANGADHAR RATHOD
S/O. SRI SHIVARAM RATHOD
AGED ABOUT 35 YEARS
R/O. HARIJNAYAK THANDA POST
GULBARGA TALUK
GULBARGA DISTRICT
341. SRI DEVENDRA KUMAR B K
S/O. SRI BHIM RAO
AGED ABOUT 33 YEARS
R/O. PLOT NO. 283, CIB COLONY
BEHIND CENTRAL BUS STAND
GULBARGA
342. SRI VIJAYAKUMAR G TILE
S/O SRI GYANADEV TILE
AGED ABOUT 30 YEARS
R/O POST NO.78, H.NO.18-28
I BLOCK, OM NAGAR, UNIVERSITY ROAD
GULBARGA
343. SRI RAJKUMAR
S/O. SRI DEVENDRAPPA
AGED ABOUT 32 YEARS
C/O MANI, RAO
NO. 11-842, RAVI NIVAS
BASAVANAGAR
GULBARGA
344. SRI PUNDALIK S RATHOD
S/O. SRI SOMNATH RATOD
AGED ABOUT 33 YEARS
R/O. NO. 1-932, OPP RAILWAY
STATION ROAD, VISHAL NAGAR
GULBARGA
345. SRI SADANAND A BU HUGGIKAR
S/O. SRI BELLIEPPA
291
AGED ABOUT 31 YEARS
R/O. BUDHA NAGAR, NEAR JAIN HOSTEL
OPP TO RAILWAY STATION
GULBARGA DISTRICT
346. SRI DHANKE SHIVARAJ
S/O. LATE CHANDRAPPA
AGED ABOUT 37 YEARS
R/O. NO. 8-2-157
SHAMSUNDRANAGAR
NEAR RATNA LODGE MAIN ROAD
BIDAR
347. SRI SHIVAAJ D PARANJPE
S/O. SRI DHONDIBA
AGED ABOUT 37 YEARS
R/O. BHATAMBRA POST
BHIMNAGATR
BHALKI TALUK
BIDAR DISTRICT
348. SRI SHAM RAO
S/O. SRI SANGANNA SURYAVANSHI
AGED ABOUT 37 YEARS
R/O. NO.EWS 90, HUDCO COLONY
BIDAR DISTRICT
349. SRI RAMESH
S/O. SRI DASHRATH RAO
AGED ABOUT 35 YEARS
R/O. NO. 174, KANTA COLONY
NEAR RAILWAY STATION
GULBARGA
350. SRI SUBHASH
S/O. SRI SHANKER RAO
AGED ABOUT 36 YEARS
R/O. AT POST SIRSI (A)
292
VIA KAMATHANNA BIDAR TALUK
BIDAR DISTRICT
351. SRI VIJAYKUMAR V
S/O. SRI VITHALARAO CHIDRIKAR
AGED ABOUT 34 YEARS
R/O.NO. 2-906/10, PLOT NO. 80
NIJAYNIVAS GUBBI COLONY
SEDAM ROAD
GULBARGA
352. SRI SAMPATHKUMAR J K
S/O. SRI SHIVAPPA
AGED ABOTU 35 YEARS
R/O. CIVIL H NO. 332, CIB COLLNY
BEHIND CENTRAL BUS STAND
GULBARGA
353. SRI C MAHADEVAIAH
S/O. SRI CHIKKANANJAIAH
AGED ABOUT 45 YEARS
R/O. NO. 40, 3RD CROSS,
NEW MODEL HOUSES
NEAR GOVERNMENT WOOD YARD
ASHOKAPUR, MYSORE
354. SRI P M LOKESGH
S/O. SRI K MAHADEVAIAH
AGED ABOUT 44 YEARS
R/O. NO. 240, 4TH MAIN, 3RD CROSS
H BLOCK, RAMAKRISHNAGAR
MYSORE
355. SRI PURUSHOTHAM
S/O. SRI JAVARAIAH
AGED ABOUT 33 YEARS
NO.121, B M ROAD
293
GHANDINAGAR RAMANAGAR
BANGALORE RURAL DISTRICT
356. SRI VIJAYAK SHANTAGERI
S/O. SRI LAXMANA SHATAGERI
AGED ABOUT 29 YEARS
R/O. ADARSHANAGAR
GADAG, GADAG DISTRICT
357. SRI PRASHANT VALLYAPUR
S/O. SRI YAMANAPPA
AGED ABOUT 35 YEARS
R/O. SHIVAJI ROAD
OPP NARSAPUR CLINIC (EYE)
BIJAPUR
358. SRI SHATA REDDY
S/O SRI RAMAYYA
AGED ABOUT 38 YEARS
R/O. SWAMIVIVEKANANDA CHOWK
BALAJI MANDIR ROAD
SHAHABAD
GULBARGA DISTRICT
359. SRI SHIVARAJ RAMACHANDRA NAIK
S/O SRI RAMACHANDRA NAIK
NEAR BANJARA HIGH SCHOL,
SOLAPUR ROAD, BIJAPUR 586 103
360. SRI VEERANJANEYA
S/O SRI HANUMANTHAPPA
R/O MAHALINGESWRA NILAYA
IST MAIN, 3RD CROSS, KHB COLONY,
KOLAGOTE, CHITRADURGA DSITRICT.
361. SRI SUBRAMNAYAM R
S/O SRI NAGANNA
R/O JOQ 15, VIYAMANDIR ROAD,
294
NEW TOWN, BHADRAVAHI,
SHIMIOGA DSITRICT.
362. SRI RAVI KUMAR
S/O SRI K.N.NARAYANAPPA
R/O GANDHINAGAR MAGADI TOWN,
BANGLAORE RURAL DISTRICT.
363. SRI RAJASHEKAR N R
S/O SRI RANGAIAH E
R/O NO.28 10TH MAINR OAD,
SRI MANJUNATHASWAMY NILAYA
PALACE GUTTAHALLI,
BANGALORE
364. SRI RUPLA NAIK
S/O SRI SHARMA NIAK
R/O HALEHATTI
SAKKAREPATNA POST
CHIKKAMGALUR DISTRICT.
365. SRI NINGAPPA Y BEVINAGUDAD
S/O SRI YAMAPPA Y BEVINAGIDADA
R/O TONDIHALPOST
YELBURGA TLAUK,
KOPPAL DISTRICT.
366. SRI KUMRAPPA R
S/O SRI RANGAPPA
R/O SOKKEPOST ANJANAPUIRA
TURUVEREKE KTALUK
CHIKKAMAGALUR DISTRICT.
367. SRI VENKATASWAMY
S/O SRI VENSKATESHAPPA
R/O C.R.PALYA, PAVAGADA TALUK,
GUJJANADU POST
TUMKUR DISTRICT.
295
368. SRI LAKSHMIKANTH G KATTIMANI
S/O SRI GOPALA
KATTIMANI
R/O AMBIKANAGAR
BEHIND RAILWAY STATION,
GULBARGA
GUBLARGA DISTRICT.
369. PRAKASH H P
S/O SRI PUTTANANJAIAH
R/O NO.955, E & F BLOCK,
ANGIHAMSA ROAD,
KUVEMPUNAGAR,
MYSORE - 570 023
370. SRI SADASHIVAPPA Y HAIDMANI
S/O SRI YAMANAPPA HADIMANI
R/O MANGALORE DEVAPUR POST
BIJAPUR TALUK,
BIJAPUR DISTRICT.
371. SRI RAJU C
S/O SRI CHANDRASHEKARAPPA G.T.
R/O PLOT NO.6, 2ND STAGE,
HUMNANAGAR
BELGAUM DISTRICT.
372. SRI RAGHAVENDRA
S/O SRI SHIVAYOGI
R/O PLOT NO.23/1, GHATGE LAYOUT,
NEAR CHAMBAL SCHOOL,
GULBARGA
GULBARGA DISTRICT.
373. SRI BEEHAMSINGH G RATHOD
S/O SRI GUJJU L RATHOD
R/O NAKALAGI POST BIJAPUR TALUK,
BIJAPUR DISTRICT.
296
374. SRI MALLIKARJUN M GIRI
S/O SRI MARIYAPPA GIRI.
R/O PLOT NO.275, CIB COLONY,
BEHIND CENTRAL BUS STADN,
GUBLARGA 585 103
375. SRI MANOJ KUMAR B HIROLI
S/O SRI BASVANAT RAO
R/O NO.11-954/3/5, AHSOKNAGAR,
MSK MILLR OAD,
GULBARGA 585 103
376. SRI GANGADHARA NAIK K H
S/O SRI HEMA NAIK
R/O KUGENAHALLI VILLAGE
VIADYARAHATHUR POST,
HONALLI TALUK,
DAVANAGERE TALUK.
377. SRI SUHAS M
S/O LATE D MANJAPPA
R/AT 2246, IST MAIN, 4TH MAIN,
4TH A CROSS RPC LAYOUT,
VIJAYANAGAR
BANGALORE 40
378. SRI JEEVAN MURTHY B
S/O SRI BASARAJAPPA
R/AT THAYITONE, JAGALUR TALUK,
DAVANAGERE DISTRICT.
379. SRI SUNKAPPA Y
S/O SRI VENKATESHAPPA
MARAMMANAHALLALI
RASTI MACHIKERE (P)
JAGALUR (T)
DAVANAGERE (D)
297
380. SRI HARSHA PRIYA SERAM
S/O SRI HANUMANTH RAO SERAM
R/O PLOT NO.8, BESIDE BHAVANI TEMPLE
SHAKTI NAGAR GULBARGA,
GULBARGA DISTRICT.
381. SRI D GOPINATH @ D GOPI
S/O DHARAAMAPPA
R/AT NO.82, BSK III STAGE,
III PHASE 4TH LBOCK,
BANGLAORE 85
382. SRI BASAVARAJ FARSHI
S/O SRI RAMACHANDRA FARSHI
R/AT LAKSHMI BUILDING,
LAKSHMI SINGH TALUK,
MANJUANTHAOPURA
DHARWAD DSITRICT DHARWAD.
383. SRI MARIAYAPPA M PYATI
S/O SRI MALLANNAPYATI
R/AT SHIRAWAL SHAHPUAR TALUK,
GULBARGA DISTRICT.
384. SRI ANNAPOORNA R MANAKWAD
D/O RACHYAPPA
R/AT JANATHA HOUSE,
NO.11 B GULBAGANJI KOPPA
DISTRICT DHARWAD.
385. SRI JAYA PRAKASH B
S/O BHEEMA NAIK
R/O HOUSE NO.225, 5TH CROSS, B BLOCK
GNADHINAGAR,
SHIMOGA
386. SRI GOPINATH J M
S/O SRI J M RATNAKAR
R/AT 772, 5TH CROSS
298
CANARA BANK ROAD, K.B.EXTENSION,
DAVANAGERE 577 002
387. SRI SHANKARA BHASAN
S/O LAXMAN
R/O HOCHAKANALLI POST
SIRKATNALLI TALUK,
BIDAR DISTRICT
388. SRI S RAJASHEKHAR
S/O SRI S SIDDALINAGAIAH
R/AT NO.8, 3RD CROSS
BHIMAJYOTHI LIC COLONY,
WEST OF CHORD ROAD,
BASAVESHWAR NAGAR,
BANGALORE 79.
389. SRI GIRISH M
S/O SRI M MUNIVENKATAPPA
R/AT NO.582, 23RD CROSS, BSK II STAGE,
BANGALORE 70
390. SRI M KESHAVA MURTHY
S/O M.MUNIVENKATAPPA
R/AT NO.582, 23RD CROSS, BSK II STAGE,
BANGALORE 70
391. SRI SHIVASHANKARASWAMY P.N.
S/O LATE B NANJAIAH
R/O NO.222, EWS 2ND STAGE, 5TH CROSS,
KHB COLONY, BASAVESHWARANAGAR
BANGALORE 79.
392. SRI HARISDARSHAN HALI
S/O LATE MALLAPPA HALU
MIGH-15, SHANTINAGAR,
MSK MILL ROAD,
GULBARGA.
299
393. SRI AMRUT D MAHURKAR
S/O SRI DHONDIRAM N MAHURKAR
R/AT PLOT NO.59,
SHANTINAGAR BHAVANI LAYOUT,
GULBARGA 585 103
394. SRI MADHUSUDHAN H
S/O HONGAYYA M
R/O NO.30 MIG KHB COLONY,
I STAGE I CROSS, AGARAHARA
DASARAHALLI
BASAVESHWARA NAGAR
BANGALORE 79
395. SRI SATHYANARAYANA G
S/O SRI GAVIRANGAIAH T
R/AT NO.2159, D 5TH CROSS
KUVEMPUNAGAR EXTENSION,
CHANNAPATNA
BANGLAORE RURAL DISTRICT.
396. SRI LACHMA NAIK
S/O LATE MAVINAKATTE SIDDANAIK
R/O MEERA NILAYA NO.55,
BASVANAGUDI 5TH CROSS
SHIMOGA DISTRICT.
397. SRI MANUSING RATHOD
S/O SRI HOBU NIAK
R/O NO.EWS 183 7TH CROSS
NAVANAGAR, HUBLI-25.
398. VIJAYABHASKAR M BAJENTHRI
AGED ABOUT 38 YEARS
S/O. MALIYAPPA
ASSISTANT ENGINEER
O/O KARNATAKA URBAN INFRASTRUCTURE
300
DEVELOPMENT AND FINANCE CORPORATION
SIRSI, UTTARA KANNADA
399. SRI SHIVKUMAR
S/O SRI LAXMAN
R/JOHARUGERI H.NO.12-3-68,
GNADHIGUNJ, BIDAR 585 403
400. SRI SHIVARAJ
S/O SRI LAXUMAN
R/O HARUGERI H.NO.12-3-68,
GANDHIGUNJ,
BIDAR 585 403
401. SRI EKHELIKAR SATISH
S/O SRI SHVIAPPA
C/O MINIM VENKATESHWARA
DAL MILL, HUGERI BIDAR
BIDAR DSITRICT.
402. SRI BASAVANT RAI M
S/O SRI MALAKAJAPPA
R/O LIG II PHASE NO.63, ADARSHNAGAR
GULBARGA
GULBARGA DISTRICT.
403. SRI K C SHIVASHANKAR
S/O K O CHIKKA RAMAIYA
NO.1705, 17TH CROSS
BEHIND MARUTHI MANDIR
VIJAYANAGAR, BANGLAORE 40
404. SRI R KIRAN KUMAR
S/O SRI RAMACHANDRA P
R/O 294, 6TH CROSS C LAYOUT,
BANNIMANTAP MYSORE
MYSORE DISTRICT.
301
405. SRI BHUVANESHWARA J K
S/O K D JANAGI
NO.63/B, 21ST CROSS
2ND BLOCK, RAJAJINAGAR
BANGALORE 10
406. SRI DURGAPPA M HONAKERI
S/O K D HONAKERI
R/O MAIN BAZAR NARGUND,
GADAG DISTRICT.
407. SRI CHANDRASHEKAR
S/O SRI P SOMAPPA
R/O NO.21, 7THC ROSS
KEMPAIAH BLOCK
MUNIREDDY PALYAM,
BANGALORE 6
408. SRI SHANKAR N
S/O LATE NANJUNDAPPA
NO.17, 7TH LANE, 3RD BLCOK,
DASAPPA LAYOUT,
RAMAMURTHYNAGAR,
BANGALORE 16.
409. SRI SHOBHA P
D/O PUTTAIAH
LIG 6 3RD STAGE, KUVEMPUNAGAR
MYSORE 23.
410. SRI H L SHIVAPRAKASH
S/O H L LINGAIAH
R/AT NO.225, V CROSS,
LEELAVATHI EXTENSION,
MADDUR MANDYA DISTRICT.
411. SRI H B NAGARAJU
S/O SRI BETTAYYA
R/O HARIHARA VILLAGE SATHANUR HOBLI,
302
HARAGONAHALLI POST,
KANAKAPURA TALUK,
BANGLAORE RURAL DISTRICT.
412. SRI R BHASKAR
S/O RANGADASAIAH
NO.118, H BLOCK, 3RD MAIN, 3RD CROSS
RAMAKRISHNA NAGAR,
MYSORE 570 022
413. SRI H T GIRISH BABU
S/O DODDATHIMMAIAH
UN EMPLOYEDD,
R/AT LIG 23, I STAGE, KUVEMPUNAGAR
MYSORE 23.
414. SRI SIDDLE SURYAKANT
S/O SHANKAR RAO
R/O NEW BHEMANAGAR AT POST
HALLIKHED H HUMNABED TALUK
BIDAR DISTRICT.
415(a) SRI UMESH T
S/O T THIMMAIAH
NO.1612, 6TH C MAIN
4TH A CROSS, RPC LAYOUT,
VIJAYANAGAR,ANGALORE 40.
415. SRI HEMANTH H S
S/O SRI SEETHARAM H.S.
NO.EWS 720, 3RD MAIN ROAD,
NEAR 24TH CROSS,
KUVEMPU NAGAR,
HASSAN TOWN,
HASSAN 573 201
416. SRI MAHADEVA SWMAY M
S/O MARISIDDAIAH
303
MADENAHALLI MADDUR TALUK,
MANDYA DISTRICT 571 422
417. SRI RENUKANANDA
S/O N T SHIVAYYA
NO.S-640, RENUKA NILAYA
BEHIND JAIN TEMPLE, SRIRANGAPATNA
MANDYA DISTRICT.
418. SRI RAJU S/O Dr. ANAND
AMBEDKAR NAGAR
MUNIRABAD DAM 583 233,
KOPPAL TALUK AND DSITRICT.
419. SRI DEVAPPA BAJENTRI
S/O PARAMESHWRAPPA BAJENTRI
POST SINGATALOOR TALUK
MUNDARGI
GADAG DISTRICT.
420. SRI NARAYAN N
S/O SRI NARIGADU
R/AT NO.33, ANDHRALINE,
A NARAYANAPURA DOORAVANINAGAR
BANGALOER 16.
421. SRI H PRASHANTHA
S/O SRI M H IRANNAIAH
R/AT VISHALA NILAYA I MAIN
DEVARAJ URS NAGAR,
SHIMOGA.
422. SRI K VIJAYA KUMAR
S/O SRI K ARJUN RAO
R/AT 9-8-457 VIJAYNIVAS
KALIDASANAGAR
BVB COLLEGE ROAD
BIDAR 585 403
304
423. SRI VEERESH
S/O SRI JAGANNATHA RAO
R/O NO.1-6-23
R/O SINGARBAGH
CHOWBARA ROAD,
BIDAR 585 401.
424. SRI JAGADISH A
S/O SRI ANNEPPA SHIVA NAIK
R/O 138, SAPTAGIRI NIVAS
JAYANAGAR, SEDAM RAOD,
GULBARGA 585 105
425. SRI SUBHASHCANDRA
S/O SRI HALLAPPA
DIPLOMA IN CIVIL ENGINEERING
NO.LIG 14, HOUSING BOARD COLONY,
JEEVARGI TALUK 585 310
GUBLARGA DISTRICT.
426. SRI SOMU
S/O SHANKAR RATHOD
DIPLOMA IN CIVIL ENGINEERING
JAINAPUR VILLAGE
KELLUR POST 585 303
JEEVARGI TALUK
GUBLARGA DISTRICT.
427. SRI MAHADEVAPPA HYATI
S/O SRI PAKEERAPPA HYATI
B.E.IN CIVIL ENGINEERING
R/AT KIDADAL KOPPAL TAULK,
KOPPAL DISTRICT,
428. SRI D DHARANENDRA
S/O B.S.DURGAPPA
B.E.IN CIVIL ENGINEERING
R/AT NEAR HINDI B.ED COLLEGE
305
GADAG RAOD
KOPPAL DISTRICT 583 231
429. SRI N.S.RAMESH
S/O R SUBBANNA
B.E. IN INDUSTRIAL AND PRODUCTION,
R/ATDOORNO.22, 8TH MAIN,
5TH CROSS
SARASWATHIPURAM,
MYSORE.
430. SRI GANESH D
S/O DHARMA NAIK
B.E.CIVIL ENGINEERING
R/AT DOOR NO.13 LABOUR COLONY,
NITUVALLY ROAD,
DAVANAGERE 577 002
431. SRI M GANGADHAR
S/O D.U.MANJAIAH
B.E. IN MECHANICAL ENGINEERING
H.NO.1165, S.L.N.NILAYA
2B CROSS, TANK ROAD,
MARUTHINAGARA,
TUMKUR 572 102.
432. SRI B GINISH
S/O B DAYANANDA
B.E. IN CIVIL ENGINEERING
NO.227, 32 A CROSS
7TH BLOCK, JAYANAGAR
BANGLAORE 82.
433. SRI RAJU
S/O ADIVAPPA
B.E.IN INDUSTRIAL AND PRODUCTION,
H.NO.217, MSK MILLS ROAD
306
UDAYA NAGAR
GULBARGA 585 103
434. SRI SANJUKUMAR KOUDAL
S/O SRIPUNDLIKAPPA
BE. IN MECHANICAL ENGINEERING
P & T QUARTEDRS, NEAR BUS STAND,
HUMNABAD,
BIDAR DSITRIC 585 330
435. SRI M SHIVAPPA
S/O MARISIDDAIAH
DIPLOMA IN CIVIL ENGINEERING
NO.21 HSAVADA NAGAR
VASANTHAPURA,
SUBRAMNAYA PURA (POST)
BANGALORE-61
436. SRI PARASHURAMAIAH
S/O B BHIMANNA
DIPLOMA IN MECHANICAL ENGINEERING
C/O CHINNAPPA (CONTRACTOR)
IST CROSS, MILLAGATTA
SHIMOGA 577 201
437. SRI NARAYAN BALAPPA POWAR
S/O SRI BALAPPA
DIPLOMA IN MECHANICAL ENGINEERING
KAMADHENU VIDYA NAGAR
III CROSS EAST VIDYANAGAR
CANTONMENT
BELLARY 583 104.
438. SRI M.S.KANAKARAJU
S/O SRI M SRINIVAAIAH
UN EMPLOYEE
R/AT HEJJIGE VILLAGE
NANJANGUD TALUK,
307
K.S.HUNDI POST
MYSORE DSITRICT.
439. SRI T VAIDYANATHAN
S/O SRI T DODDETHIMMAIAH
UN EMPLOYEE
R/AT DOOR NO.76, KHB COLONY,
OOTY ROAD, NANJANGUD
MYSORE DISTRICT
440. SRI C GANDHIMURUGAN
S/O A CHANDRAHASAN
R/AT 432/D 2ND A CROSS
9TH MAIN, IDEAL HOMES
RAJAJESHWARI NAGAR
BANGALORE 38
441. SRI BHASKAR BHARANI S K
S/O SRI S R KRISNAPPA
R/AT NO.593, SECOND D CROSS
6TH MAIN, BASVAESHWARA NAGAR
BANGALORE 79
442. SRI SURYAKANTH GUPTA
S/O SRI TUKARAM
R/AT HO NO.9-11-164 (NEW )
GUPTA NIVASA
VIDYANAGAR COLONY,
OPP. BHAVANI MANDIR
BIDAR 585 403 DIST BIDAR.
443. SRI RAJKUMAR VITHAL RAO BALOORKAR
S/O SRI VITHALRAO BALOORKAR
R/O 9-12-101, VIDYANAGAR COLONY,
BIDAR, BIDAR DISTRICT
444. SRI ANANDKUMAR V BALOORKAR
S/O SRI VITHALRAO BALOORKAR
308
R/O 9-12-101 VIDYANAGAR COLONY,
BIDAR, BIDAR DISTRICT
445. SRI MALLESH NAIK L
S/O SRI RAMA NAIK
R/O AMORADEVORA GUDDA POST
KUDLIGI TALUK BELLARY DISTRICT.
446. SRI VIJAY KUMAR BALI
S/O SRI ADVEPPA BALI
R/O NO.9-8-179, NEAR HARURGERI
BASAVANAGAR COLONY,
B.V.B. COLLEGE ROAD
BIDAR TALUK,
BIDAR DISTRICT.
447. SRI K S HADIMANI
S/O SRI SATHYAPPA
ASSISTANT ENGINEER,
PRESENTLY WORKING ON
CONTRACT BASIS)
UPPER KRISHNA PROJECT
BAGALKOT DISTRICT.
448. SRI CHANDRAKANTH S BALOORKAR
S/O SRI SAIDAPPA BALOORKAR
R/O 9-12-101, VIDYANAGAR COLONY,
BIDAR,BIDAR DISTRICT.
449. SRI SHANTHOSH KUMAR GUPTA
S/O SRI KARBASAPPA G
AGED ABOUT 32 YEARS
R/O GUPTA NIVAS
ANJANAYA NAGAR
OPP: RTO OFFICE
GULBARGA-05
450. SRI B N MANJUNATH
S/O SRI NANJAPPA
309
K.BIDARE POST
B.BOOMANAHALLI KADUR TALUK,
CHIKKAMANGALORE DISTRICT.
451. SRI SANTHOSH
S/O SHRAVAN
C/O VITHAL RAO BANNER
HOUSE NO. 9-8-113,
BASVANAGAR COLONY,
NEAR HARUGERI POST
GANDHI GUNJ,
BIDAR DISTRICT 585 040
452. SRI RAGHU R
S/O RAMU
NO.2290, SHRI RAMA
4TH MAIN RPC LAYOUT
VIJAYANAGAR II STAGE,
BANGALORE 40
453. SRI RAVINDRA NAGAPPA SAVALAGI
S/O SRI NAGAPPA S SAVALAGI
R/O BANJARA NAGAR
OPP. OLD MUGALKOD MATT
SOLAPUR ROAD,
BIJAPUR-03
454. SRI CHANDRASHEKAR
S/O SRI ANGAPA S SAVALAGI
R/O BANJARA NAGAR
OPP. OLD MUGALKOD MATT
SOLAPUR ROAD
BIJAPUR 3,
455. SRI L NARENDRA
S/O G LINGAPPA
NO.2338/2, 9TH MAIN ROAD,
2ND CROSS ROAD,
310
MCC 13TH A BLOCK
DAVANAGERE
456. SRI ASHOK G KALAKERI
S/O GANGAPPA P KALAKERI
NO.32, SRI KRUPA
VISHWESHWARA NAGAR
HUBLI 580 032.
457. SRI SURENDRA
S/O SRI SHIVARAUDRAIAH
R/O 3RD CROSS, JAYAPURA
TUMKUR.
458. SRI SANTHOSH KUMAR K GUPTA
B.E.MECHANICAL
S/O LATE KARBASAPPA
PLOT NO.30, GUPTA NIVAS
ANJANEYA NAGAR OPP. RTO OFFICE
GULBARGA 585 105
459. SRI UDAY KUMAR S KHELGIKAR
B.E.MECHANICAL
S/O SRI SHIVASHARANAPPA KHELAGIKAR
PLOT NO.55, SAI LAYOUT, SHAKTHINAGAR
GULBARGA 585 103
460. SRI CHANDRASHEKAR A KOHINOOR
BEIP (MECHANICAL)
H.NO.11-862, MSK MILL ROAD
ASHOK NAGAR, GULBARGA 585 103
461. SRI SUBASHCHANDRA M
S/O SRI MANIKRAO
B E MECHANICAL
MSK MILL ROAD, ASHOK RAOD,
GULBARGA 585 103
311
462. SRI ANIL KUMAR KATTIMANI
B E MECHANICAL
NEAR BABU VANTI HOUISE
SUNDER NAGAR
GULBARGA 585 105
463. SRI ISHWARAPPA KATTIMANI
B E MECHANICAL
NEAR MALLIKARJUN TEMPLE
POST HIRAPUR
GULBARGA 585 103
464. SRI RAVINDAR DHAMA
B E I P MECHANICAL
NEAR RAILWAY GATE
KANTHA LAYOUT,
GULBARGA 585 105
465. SRI JAGADISH M
S/O SRI MANIK RAO
DIPLOMA MECHANICAL
MSK MILL ROAD,
ASHOKNAGAR
GULBARGA 585 103
466. SRI NAGAWAD SHRISHAIL
S/O SRI SHIVAPPA NAGAVEA
B.E.MECHANICAL
AT MATTAGI, POST BASVANABAGEWADI
DISTRICT BIJAPUR 586 232
467. SRI SRIDHAR S BHANDHARE
BE MECHANICAL
NEAR SHARANABASAVESHWRA MATH
OPP. LOKANATH BLD.,
BAGALKOT 587 101.
468. SRI BHOOPATHI
S/O B RAMESH BABU
312
BE MECHANICAL
H.NO.4-A HLC COLONY,
NANATHAPUR ROAD, PATEL NAGAR
BELLARY 583 101.
469. SRI BASVARAJ S KAMBLE
BEIP (MECHANICL)
GANDHINAGAR,
BEHIND GLBC OFFICE
POST BILAGI BAGALKOT
470. SRI RAVI S PAWAR
BE MECHANICAL
GAYTRI NAGAR BASAVA NAGAR
TALAGI ROAD,
BASAVANABAGEWADI
DISTRICT BIJAPUR 586 203.
471. SRI MANJUNATH N BYALI
BE MECHANICAL
MABEDKAR NAGAR
BIJAPUR JROAD,
BASVANABAGEWAD
DIST BIJAPUR 586 203.
472. SRI VASANTHA B KALYANI
BE CIVIL,
CHANNBASAV NAGAR,
TELAGI ROAD,
BASAVNABAGEWADI,
DIST BIJAPUR 586 203.
473. SRI HARSHAVARDHAN
BE MECHANICAL
BHEEM NAGAR JAGATH
GULBARGA 585 105
474. SRI BASAVARAJ
S/O SRI MAHADEV SANGWAR
313
BE MECHANICAL
MSK MILL ROAD, BASAVANAGAR
GULBARGA 585 103
475. SRI LAXMIKANTH K SHELLAGI
BE MECHANICAL PLOT NO.235,
AMBEDKAR NAGAR (CIB COLONY)
GULBARGA 585 103
476. SRI RAMESH KHORI
S/O MARIYAPPA
BE MECHANICAL ENGINEERING
C/O SRIMANTH HOSAMANI
SEEBAR KATTA OLD SHAHABAD
CHILTAPUR TALUK,
GULBARGA DISTRICT.
477. SRI N JAGADEESH
S/O N NANJAPPA
NO.LIG 106, I STAGE,
KUVEMPUNAGAR
KHB MYSORE 570 023.
478. SRI P S SHIVAKUMAR
S/O SIDDAPPA P M
NO.340, 6TH C MAIN
14TH CROSS GOKULAM 2ND STAGE,
V.V.MOHALLA,
MYSORE 570 002.
479. SRI PURUSHOTHAMA
S/O SRI MADIAAH
R/O NO.27 2ND STAGE,
KUVEMPUNAGAR
MYSORE
480. SRI THUKARAMA
S/O THIMMAIAH
RJ/O D.NO.CH-36,
314
7TH CROSS, 2ND MAIN ROAD,
ASHOKAPURAM
MYSORE 570 009
481. SRI ARVIND M ANNIGERI
S/O MARISWAMY
PRESENTLY WOKRING AS THE 2ND DIVISION,
SURVEYOR IN THE OFFICE OF THE
TAHSILDAR,
MUNDARGI TALUK
GADAG DISTRICT.
482. SRI C S BALACHANDRA
S/O C SIDDIAAH
NO.J5-A, 19TH D MAI ROAD, IST BLOCK
RAJAJINAGAR,
BANGALORE 10.
483. SRI T SRINIVASA RAJU
S/O THIMMAIAH
NO.13, IST MAIN ROAD, 4TH CROSS ROAD,
MUDALAPALYA
BANGALORE 72
484. SRI N SREEKANTH
S/O NANYA NAIK
THOUDER THANDA
TOUDER POST HARAPPANAHALLI TALUK,
DAVANAGERE DISTRICT.
485. SRI HANUMANTHA NIAK P
S/O KHEEMYA NAIK P
MACHIHALLI THANDA
HARAPPANAHALLI TALUK,
DAVANAGERE DISTRICT.
486. SRI SOMASHEKHARA BHANGI
S/O B BASAMMA
6TH WARD, MARIYAMMANAHALLI POST
315
HOSPET TALUK,
BELLARY DISTRICT 583 222
487. SRI D VENKATAMALAVAPPA
S/O DASAIAH
NO.1100, M.S.LAYOUT,
4TH MAIN, VIJAYANAGAR,
BANGALORE 40
488. SRI G RAMACHANDRA NAIK
S/O N.G.NAIK
C/JO B RAMADAS PLOT NO.7
PURAKRUTHI NILAYA
VIDYANAGAR EXTENSION
CHITRADURGA DISTRICT
CHITRADURGA
489. SRI R SRINVIASA
S/O ERLA RAMAIAH
C/O CHALLA CHINNA VENKATAIAH
IST CROSS BHOVI COLONY,
NEHRU NAGAR,
MANDYA 571 401.
490. SRI A RKSIHNAMURTHY
R/O NO.317, SHEETAL NIVAS
II MAIN ROAD, MUTHYALANAGAR
MES ROAD, GOKUL EXTENSION,
BANGALORE 54
491. SRI VITTHAL KUMAR
S/O MARUTHI RAO
OCC UN EMPLOYUED
R/O NO.12-3-1 HAROORA GERI
GANDHINGAJ POST TALUK
AND DSITRICT BIDAR 585 403
492. SRI M L KUMARSAWMY
S/O SRILINGAIAH
316
R/O INCHRA 3RD CROSS
SHISVANANJAPPALAYOUT,
MANDYA 571 401
493. SRI SRIDHARA N
S/O NANJUNDAIAH
R/O NO.1258, MAJJIGEPURA ROAD,
K.R.SAGARA S.R.PATNA TALUK,
MANDYA DISTRICT.
494. SRI G S MARULASIDDAPPA
S/O G N SIDDAPPA
R/O CHIKKTOGALERI
HIRETOGALERI POST
DAVANAGERE TALUK AND DISTRICT.
495. SRI PALAKSHAPPA
S/O B HANUMANTHAPPA
R/O HOSAMALALI VILLAGE
HADONAHALIPOST HONNALI TALUK
DAVANAGERE DISTRICT.
496. SRI INDHUDHAR K
S/O E KENCHAPPA
KUPPAGADDE VILLAGE AND POST
SORABA TALUK,
SHIMOGA DISTRICT.
497. SRI S LAXMANA
S/O S KERIYAPPA
R/O HULEMARADI VILLAGE
GUDAVI POST SORABA POST
SHIMOGA DSITRICT.
498. SRI T PARAMESHWRAPPA
S/O TADASADA BASAPPA
R/O SUGURU VILLAGE AND POST
SHIMOGA TALUK AND
SHIMOGA DSITRICT.
317
499. SRI M B KUMARSWAMY
S/O M BASVARAJAPPA
R/O YEKKAGUDI VILLAGE
SIDDAMANATHA POST
CHANNAGIRI TALUK,
DAVANAGERE DISTRICT.
500. SRI L S SHANMUKHAPPA
S/O L SIDDAPPA
R/O KATHALAGERE VILLAGE AND POST
CHANNAGIRI TALUK,
DAVANAGERE DSITRICT.
501. SRI G NAGARAJU
S/O GANGADHARAIAH
C/O T SRINIVAS NO.153, CHETANA
3RD MAIN, 2ND CROSS D BLOCK
GOPALGOWDA EXTENSION,
SHIMOGA.
502. SRI B S HARISHA
S/O SHIVALINGE GOWDA
R/O KARAGADA VILLAGE AND POST
BELUR TALUK,
HASSAN DISTRICT.
503. SRI CHANDRASHEKAR DABADI
S/O D SANNAVEERAPPA
R/O SRI KODDA VEERABHADRESHWRA PRASANNA
MEGAL POST
HARAPANAHAALLI
DAVANAGERE TALUK AND DISTRICT.
504. SRI PRABHAKAR A H
S/O HALA NAIKA
R/O ANANDUR VILLAGE
HULIDAVARABANA POST
318
SAGAR TALUK,
SHIMOGA DISTRICT.
505. SRI PADMANBHA S C
S/O CHANNABASAVA NAIK
R/O SANDUR VILLAGE
MANDAGATTA POST
SHIMOGA TALUK AND DISTRICT.
506. SRI H C RUDRESHA
S/O H G CHANNABASAPPA
R/O HARAMAGHATTA
HOLALUR HOBLI
SHIMOGA TALUK AND DSITRICT.
507. SRI HALESHAPPA A H
S/O HANUMANTHAPPA MADIWALAR
R/O BEGUR AND POST
SHIKARIPURA TALUK
SHIMOGA TALUK AND DSITRICT.
508. SRI BHOJARAJ K M
S/O VEERAPPA K M
R/O KACHIKOPPA SIREGE POST
SHIMOGA TALUK AND DSITRICT.
509. SRI G N RAJAPPA
S/O NANDYAPPA
R/O SUGUR VILLAGE AND POST
SHIMOGA TALUK AND DISTRICT.
510. SRI H N BASVARAJAPPA
S/O NARASIMAIAH
DOOR NO. 1032/1, NMC II CROSS
LEFT SIDE OLD TOWN,
BHADRAVATHI.
511. SRI P VENAKTARAVANA
S/O LATE PATALAPPA
319
R/AT NO.4, I FLOOR
114TH A CROSS
10TH MAIN, MALLESHWARAM,
BANGALORE 3
512. SRI B G KUMAR
S/O P GANGADHARAIAH
C/JO G.B.GIRUJA D-637
INDIAN INSTITUTE OF SCIENCE
BANGALORE
513. SRI MAHALINGASWAMY
S/O LATE RACHAIAH
R/AT BYADRAHALLI
K.R.NAGAR TALUK,
MYSORE DISTRICT.
514. SRI SHIVAKUMAR
S/O NANJUNDAIAH
C/O CHANDRASHEKHARAIAH
BITTAGOWDANAHALI
HANAMANTHAPURA AND POST
KASABA HOBLI,
HASSAN TALUK AND DISTRICT.
515. KARNATAKA PUBLIC SERVICE COMMISSION
BY ITS SECRETARY
PARK HOUSE,
BANGALORE 560 001 ...RESPONDENTS
(By SRI ASHOK HARNAHALLI SENIOR COUNSEL (SPECIAL
COUNSEL FOR GOVT) FOR R1,2,3, & 13,
SRI T NARAYANASWAMY FOR L SRINIVASA BABU FOR C/R
288,77,136,272,286,91,103,196,142,96,100,98,143,166,307,
76,370,124,83,35,285,294,330,293,337,382,54,378,432,172,
19,20,217,352,339,338,344,347,351,348,341,340,68,366,336,
320
353,33,30,36,246,84,41,43,200,271,248,411,332,334,31,250,
55,22,21,66,23,126,221,151,73,67,361,201,216,202,283,198,
220,57,26,70,362,199,85,158,222,113,110,92,123,219,66,138,
371,188,218,108,364,175,131,127,155,182,193,181,
SRI SREERANGAIAH, ADVOCATE FOR R-450,
SRI V LAKSHMINARAYANA, ADVOCATE FOR R-494-500
& 503-510,
SRI T.N.SRINIVASA REDDY, ADVOCATE FOR R-324,
SRI JAVID HUSSAIN FOR R-296 AND 457,
SRI GIRISH S JAMBAGI, ADVOCATE FOR R-440,
SRI RAJASHEKAR SEERI FOR R-441,
SRI PARASHURAM R.HATTARAKIHAL, ADVOCATE FOR R-125,
SRI B.B.BAJENTRI, ADVOCATE FOR R-53, 481, 403, 308, 386,
353, 313,
SRI JAGADEESHGOUD PATIL, ADVOCATE FOR R-491,
SRI.V.D.BHAJANTRI, ADVOCATE FOR R-213, 378, 379, 414,
418 & 435,
SRI N.BABU RAO, ADVOCATE FOR R-140,
SRI SATISH KUMAR GODKAR, ADVOCATE FOR R-390
ADVOCATES)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
CALL FOR THE ENTIRE RECORDS OF THE CASE IN
APPLICATION NO 7080 TO 7088/05, APPLICATION
NOS.6258/03 & CONNECTED CASES ON FILE OF THE KAT
AND ETC.
IN WP Nos. 17729-17940 OF 2009
BETWEEN
1. SRI DODDAIAH.N.
S/O NINGAIAH
AGED 39 YEARS
WORKING AS JUNIOR ENGINEER
O/O ASSISTANT EXECUTIVE ENGINEER
321
PWD SUB DIVISION TIPTUR
TUMKUR DIST
2. SRI DAYANANDA H B
S/O BYRAIAH H P
MAJOR
O/O ASST EXECUTIVE ENGINEER
PRE SUB-DIVISION, BELUR TALUK
HASSAN DIST
3. SRI H CHANDRASHEKAR
S/O D V HUCHAVEERAIAH
AGED 44 YERAS
O/O ASST EXECUTIVE ENGINEER
PWD SUB DIVISION, TIPTUR
TUMKUR DIST
4. SRI H H HALAPPA
S/O LATE HULIGAIAH
AGED 39 YEARS
WORKING AS JUNIOR ENGINEER
O/O ASSISTANT EXEUCTIVE ENGINEER
NO.4, VCC SUB DIVISION
MYSORE
5. SRI VENKATESH
S/O LATE THAMMANNA
AGED 41 YEARS
WORKING AS JUNIOR ENGINEER
O/O ASSISTANT EXECUTIVE ENGINEER
NO.2 V C SUB-DIVISION, TALAGARADI
N M HALLY POST, MALAVALLY TQ
MANDYA DIST
6. SRI UMESH K P
S/O PUTTANARASAIAH
AGED 44 YEARS
322
WORKING AS ASST ENGINEER
O/O ASSISTANT EXECUTIVE ENGINEER
PWD SUB DIVISION, TURUVEKERE
TUMKUR DIST
7. SRI LAKSHMAIAH
S/O MUDDAIAH
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE E.E.
NO.1 PW & IT SPECIAL SUB-DIVISION
RAMANAGARA (PWD QUARTERS)
8. SRI DODDAMANI KOTESHI
S/O DODDAMANI SATHYAPPA
AGED 40 YEARS
WORKING AS JUNIOR ENGINEER
O/O CITY MUNICIPAL CORPORATION
DAVANGERE
9. SRI SHIVARAJU K
S/O KARIYAIAH
AGED 42 YEARS
WORKING AS ASSISTANT ENGINEER
O/O ASST EXECUTIVE ENGINEER
NO.3, HARANGI CANAL SUB DIVISION
SALIGRAMA K R NAGARA TQ
MYSORE DIST
10. SRI M VENKATESHA
S/O MARITHIMMAIAH
AGED 45 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE NO.4, NUGU SUB DIVISION
18TH CROSS, KABINI COLONY
NANJANGUD
323
11. SRI SHIVANNA M
S/O LT MAHAIAH
AGED 46 YEARS
WORKING AS ASST ENGINEER
OFFICE OF A E E, K R SUB DIVISION
KABINI COLONY , H Q KOTE
12. SRI MAHESH REVANSIDH JADHAV
S/O REVANSIDH L JADHAV
AGED 39 YEARS
WORKING AS JUNIOR ENGINEER
O/O ASST EXECUTIVE ENGINEER
FIC SUB DIVISION NO.14, ALMEL
KBJNL, SINDAGI
BIJAPUR DIST
13. SRI RANGAPPA NAGAPPA SAMAGAR
S/O NAGAPPA A SAMAGAR
AGED 39 YEARS
WORKING AS JUNIOR ENGINEER
O/O ASST EXECUTIVE ENGINEER
FIC SUB DIVISION NO.14,
KBJNL, SINDAGI
BIJAPUR DIST
14. SRI BABURAO
S/O KASHAPPA
AGED 41 YEARS
WORKING AS ASSISTANT ENGINEER
O/O KBJNL IBC O&M
SUB DIVISION NO.1
SALATAGI, INDI TQ
BIJAPUR DIST
15. SRI ISHWAR CHAVAN
S/O BHIMASING CHAVAN
AGED ABOUT 41 YEARS
324
WORKING AS JUNIOR ENGINEER
O/O ASST EXECUTIVE ENGINEER
KBJNL IBC O&M SUB DIVISION NO.1
SALATAGI
INDI TQ, BIJAPUR DIST
16. SRI KALLAPPA S DONGAPURE
S/O SIDRAM DONGAPURE
AGED ABOUT 48 YEARS
WORKING AS JUNIOR ENGINEER
O/O ASST EXECUTIVE ENGINEER
KBJNL IBC O&M SUB DIVISION NO.1
RAMPUR , SINDGI TQ
BIJAPUR
17. SRI D BHEEMA NAIK
S/O DURGA NAIK
AGED ABOUT 41 YEARS
WORKING AS ASST ENGINEER
O/O ASST EXECUTIVE ENGINEER
MI, SUB DIVISION, MAGADI TQ
RAMANGAR DIST
18. SRI M AVALAPPA
S/O MARIYAPPA
AGED ABOUT 42 YEARS
WORKING AS ASST ENGINEER
O/O ASST EXECUTIVE ENGINEER
MI SUB DIVSION, MAGADI TQ
RAMANGAR DIST
19. SRI SREENIVAS ANAIAK S
S/O SEVYA NAIK
AGED ABOUT 38 YEARS
WORKING AS ASST ENGINEER
O/O ASST EXECUTIVE ENGINEER
325
NO.1, SUB DIVISION
PWD, CHICKMAGALUR
20. SRI PADNIT ATHANI
S/O RAMANNA
AGED 43 YEARS
WORKING AS ASST ENGINEER
O/O ASST EXECUTIVE ENGINEER
PRE SUB DIVISION, SHIRAHOTTI
GADAG DIST
21. MANOHAR
S/O MAHIPATHI
AGED 39 YEARS
WORKING AS JUNIOR ENGINEER
O/O ASST EXECUTIVE ENGINEER
KBJNL IBC SUB DIVISION NO.10
SINDGI TQ
BIJAPUR DIST
22. SRI SANJEEV
S/O MARUTI RAO KAMBLE
AGED 36 YEARS
WORKING AS JUNIOR ENGINEER
O/O KBJNL IBC O &M
SUB DIVISION NO.1
SALATAGI, INDI TQ, BIJAPUR DIST
23. SRI SANJEEV KUMAR
S/O VAIJINATH KELAKERE
AGED 36 YEARS
WORKING AS JUNIOR ENGINEER
O/O KBJNL IBC SUB DIVISION NO.24
RAMPUR (PA) SINDGI TQ
BIJAPUR DIST
326
24. SRI SHIVAGOND KDANIKAR
S/O SHIRAMANTH
AGED ABOUT 42 YEARS
O/O THE ASST EXECUTIVE ENGINEER
O/O KBJNL IBC SUB DIVISION NO.24
RAMPUR (PA) SINDGI TQ
BIJAPUR DIST
25. SRI SURESHA NAIK M G
S/O GANGADHAR NAIK M L
AGED ABOUT 29 YEARS
WORKING AS ASST ENGINEER
O/O THE ASSISTANT EXECUTIVE ENGINEER
KBJNL IBC SUB DIVISION 25
YANKANALLI
26. SRI SHANKARAPPA RAMANNA BANDIWADDAR
S/O RAMANNA H BANDIWADDAR
WORKING AS ASST ENGINEER
O/O THE ASSISTANT EXECUTIVE ENGINEER
KBJNL IBC SUB DIVISION 3
RAMPUR A/P RAMPUR
SINDAGI TQ, BIJAPUR DIST
27. SRI GURUAJ P GAIKAWAD
S/O PEETHAMBARAPPA D GAIKAWA
AGED ABOUT 36 YEARS
WORKING AS JUNIOR ENGINEER
O/O THE ASSISTANT EXECUTIVE ENGINEER
NO.2, T R SUB DIVISION
AGALAKERE, KOPPAL DIST
28. BHAVIDODDE RAJAPPA
S/O GYANAPPA
AGED ABOUT 40 YEARS
WORKING AS ASST ENGINEER
O/O AEE,
327
NO.2, T R SUB DIVISION
GANGAVATHI, KOPPAL DIST
29. SRI C THIMMASWAMY S/O
LATE CHIKKATHIMMAIAH
AGED ABOUT 44 YEARS
WORKING AS ASST ENGINEER
O/O SUPERINTENDING ENGINEER
PW & I W T DEPARTMENT
CIRCLE OFFICE, MANGALORE
30. SRI ARUNACHALA M T
S/O THAVRAYA NAIK
AGED ABOUT 40 YRS
WORKING AS ASST ENGINEER
O/O ASST EX ENGINEER
NO.5, HCI SUB DIVISION CNNL
HOLALGARHALLI, TIPTUR
TUMKUR DIST
31. SRI JAGANNATH D CHIGARE
S/O DHANANJAY CHIGARE
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
O/O ASST EX ENGINEER
SUB DIVISION NO.22
RON
32. SRI PREMANAND H KOTABAL
S/O SRI HANAMANTAPPA
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
O/O ASST EX ENGINEER
MRBCC SUB DIVISION NO.18
MALLAPUR, RON TQ
GADAG DIST
328
33. SRI RATNA NAIK D LAMANI
S/O DAKYANAIK LAMANI
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
O/O ASST EX ENGINEER
KNNL UTP SUB DIVISION NO.3
HAVERI
34. SRI BASAVARAJA S
S/O SHIVALINGAPPA
AGED ABOUT 36 YEARS
WORKING AS ASSISTANT ENGINEER
O/O ASST EX ENGINEER
KNNL IRRIGATION SUB DIVISION
KURAHATTI
35. SRI MANJUANTHA D
S/O M DEMAIAH
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
O/O ASST EX ENGINEER
KARANTAKA NEERAVARI NIGAMA LTD
KNNL, UPPER BHADRA SUB DIVISION
TARIKERE, CHICKMAGALUR DIST
36. SRI UMESH Q ITAGI
S/O LT RANGAPPA ITGI
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
O/O ASST EX ENGINEER
MRBC SUB DIVISION, SIRSI
KURAHALLI, RON TQ
GADAG
37. SRI PARAMESHWARA NAIK
S/O R RAMANNA NAIK
AGED ABOUT 37 YEARS
329
WORKING AS JUNIOR ENGINEER
S-EP SUB DIVISION
MANGALORE
DK DISTRICT
38. SRI KRISHNA V
S/O VENKATASWAMY
AGED ABOUT 43
WORKING AS ASST ENGINEER
YAGACHI PROJECT DIVISION
BELUR
39. T S MALLIKARJUN
S/O T SHIVARDURAPPA
AGED ABOUT 45 YEAR
WORKING AS ASST ENGINEER
O/O ASSITANT EXECUTIVE ENGINEER
PWD SUB DIVSION
HULIYAL, KARWAR DIST
40. SRI NAGESH DATTU KOLKAR
S/O DATTU PAKIRA KOLKAR
AGED ABOUT 38 YEARS
WORKING AS ASST ENGINEER
O/O ASSITANT EXECUTIVE ENGINEER
KNNL GLBCC DIVN NO.1
GHATAPRABHA
41. SRI SHRIKANT DATTU KOLKAR
S/O DATTU PAKDIRA KOLKAR
AGED ABOUT 45 YEARS
WORKING AS ASST ENGINEER
O/O ASSITANT CHIEF ENGINEER
KNNL IRRIGATION (NORTH)
BELGAUM
330
42. SRI UMESHA K M
S/O G H MADAIAH
AGED ABOUT 42 YEARS
WORKING AS ASST ENGINEER
O/O ASSITANT EXECUTIVE ENGINEER
PWD DIVISION, SECTOR NO.23
NAVAGANAGAR, BAGALKOT
43. SRI N D NAGABHUSHANA
S/O DASAPPA
AGED ABOUT 37 YEARS
WORKING AS ASST ENGINEER
O/O ASSITANT EXECUTIVE ENGINEER
NO.5, HEMAVATHY CANAL DISTRIBUTORY SUB
DIVISION, CNNL CHELUR
GUBBI, TUMKUR DIST
44. SRI SHASHIKANT B VANDALE
S/O BHANGAREPPA M VANDALE
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
KNNL, GRBCC DIVISION NO.4
CHIKODI, BELGAUM DISTRICT
45. SRI K.P. THIPPESWAMY
S/O K.P. PALAIAH
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
M.I. DIVISION
CHITRADURGA
46. SRI T.C. KUMAR
S/O CHALUVA DASAIAH
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
331
OFFICE OF THE EXECUTIVE ENGINEER
NO.1, BUILDING DIVISION, PWD
SJP CAMPUS, BANGALORE 560001
47. SRI BASAVARAJ AVVANNAPPA HONNAKASTURI
S/O AVVANNAPPA HONNAKASTURI
AGED ABOUT 47YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, KNNL, GRBCC SUB DIVISION NO.13
HIDKAL DAM PO, HUKKERI TALUK. BELGAUM DIST
48. SRI JAYANNA R.N
S/O NINGAIAH
AGED ABOUT 37 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE A.E.E.
NO.5, VCC SUB DIVISION
CAUVERY NEERAVARY NIGAMA LTD
GOKULAM 4TH STAGE, MYSORE
49. SRI SURESH A
S/O ANJANEYA T
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, NO.5 VCC SUB DIVISION
CNNL, CAUVERY BHAVAN
GOKULAM , MYSORE
50. SRI SURESH R
S/O U.P. RAMAPPA
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
332
NO.4 B.R.L.B.C. DIVISION MILITARY CAMP
BHADRAVATHI.
51. SRI H.R. MOHANKUMAT
S/O B. RAMAIAH
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, NO.3, HCD SUB DIVISION, CNNL
MAYASANDRA 572221, TURUVEKERE TALUK
TUMKUR DISTRICT.
52. SRI. DEVENDRAPPA
S/O MARIYAPA ITTANGI
AGED ABOUT 31 YEARS WORKING AS ASSISTANT
ENGINEER OFFICE OF THE A.E.E
NO.2 CANAL SUB DIVISION KARTAGI TQ
GANGAVATHI DT. KOPPAL 583229
53. SRI SUGAPPA
S/O HANUMANTHAPPA
AGED ABOUT 38 YEARS WORKING AS ASSISTANT
ENGINEER OFFICE OF THE A.E.E
D-31, CANAL SUB DIVISION, KARTAGI TQ
GANGAVATHI DISTSRICT, KOPPAL
54. SRI S.M. PUTTASWAMY
S/O MARIYAIAH
AGED ABOUT 44 YEARS WORKING AS ASSISTANT
ENGINEER OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER NO.3, KRSM SUB
DIVISION CAUVERY NEERAVARI NIGAM
LTD BHARATHI NAGAR (K.M. DODDI)
55. SRI M. MAHADEVASWAMY
S/O MARIMADDAIAH
AGED ABOUT 41 YEARSS WORKING AS ASSISTANT
333
ENGINEER OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER NO.3 KRSM & MIP
SUB DIVISION BHARATHINAGAR, MADDUR
TQ, MANDYA DISTRICDT
56. SMT. B.R. MANJULA
W/O A.D. RANGAPPA
AGED ABOUT 40 YEARS WORKING AS ASSISTANT
ENGINEER OFFICE OF THE CHIEF ENGINEER
KNNL UTP ZONE SAGAR ROAD
SHIMOGA
57. UDAYARAJAPPA KATTIMANI
S/O RAJAPPA
AGED ABOUT 45 YEARS, WORKING AS
ASSISTANT ENGINEER OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER MLBCC
NO.9, KNNL GRBC, GADDANAKERE
BAGALKOT
58. SMT. SHOBHA M KATTIMANI
D/O MALLIKARJUN
AGED ABOUT 39 YEARS WORKING AS
JUNIOR ENGINEER OFFICE OF THE EXECUTIVE
ENGINEER PANCHAYAT RAJ ENGINEERING
DVN. BAGALKOT
59. SRI YASHAWANT C. LAMANI
S/O. C.B. LAMANI
AGED ABOUT 44 YEARS WORKING AS
ASSISTANT ENGINEER OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER
KBJNL, MLI SUB DIVISION NO.7
HALAGANI BIJAPUR DISTRICT
60. SRI. YUVARAJ MOTILAL NAIK
S/O MOTILAL P NAIK
334
AGED ABOUT 38 YEARS WORKING AS
ASSISTANT ENGINEER, OFFICE OFTHE
ASSISTANT EXECUTIVE ENGINEER
KBJNL, MLI SUB DIVISION NO.7
HALAGANI BIJAPUR DISTRICT
AND TALUK
61. SRI. K.R. VENKATESWARA
S/O RAMACHANDRA NAIK. L
AGED ABOUT 39 YEARS WORKING AS JUNIOR
ENGINEER OFFICE OF THE MINOR IRRIGATION
DEPARTMENT HADAGALLI SUB DIVISION
BELLARY DISTRICT
62. SRI SHEKAR RATHOD
S/O DHARMU RATHOD, A/A 41 YRS
WORKING AS ASSISTANT ENGINNER OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER
KBJNL MLI SUBDIVISION NO 7
HALAGANI DIST BIJAPUR
63. SRI T SOMLA NAIK
S/O THVARYA NAIK, A/A 38 YRS
WORKING AS JUNIOR ENGINEER OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER
P R E SUB DIVISION, HADAGALLI
BELLARY DIST
64. SHRI SHARANAPPA BAJANTRI
S/O LAKKAPPA BAJANTRI, A/A 43 YRS
WORKING AS ASSISTANT ENGINEER OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER
KBJNL, MLI SUB DIVISION NO 5
MATTIHAL TQ B BAGEWADI
DIST BIJAPUR
335
65. SRI ARAVIND MASAJI POAL
S/O MASAJI TULJARAM POAL, A/A 45 YRS
WORKING AS ASSISTANT ENGINEER OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER
HBC SUB DIVISION NO 1, ATHANI
DIST BIJAPUR
66. SRI GURULINGAPPA MANAPPA RATHOD
S/O MANAPPA R RATHOD, A/A 41 YRS
WORKING AS JUNIOR ENGINEER OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER
KBJNL MLI SUB DIVISION NO 5
TQ B BAEWADI, DIST BIJAPUR
67. SRI SHANKAR CHAVAN
S/O MATRAPPA S CHAVAN, A/A 41 YRS
WORKING AS JUNIOR ENGINEER OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER
KNNL, MLBCC SUB DIVISION. 12
KALDGI, BAGALKOT DOST
68. SRI KRISHNAKISHORE S. HALLUR
S/O SHIVAPPA S HALLUR, A/A 44 YRS
WORKING AS ASSISTANT ENGINEER OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER
KBJNL MULWAD LIFT IRRIGATIN,SUB DIVISION
HALAGANI
69. SMT G ARUNA
D/O G KRISHNA MURTHY, A/A 31 YRS
WORKING AS JUNIOOR ENGINEER OFFICE OF
THE EXECUTIVE ENGINEER
NO 6, CANAL DIVISION, FORT, BELLARY
70. SRI SHRISHAIL CHAVAN
S/O DHAKU CHAVAN, A/A 41 YRS
WORKING AS JUNIOOR ENGINEER OFFICE OF
336
THE ASSISTANT EXECUTIVE ENGINEER
KBJNL ALBC SUB DIVISION NO. 1
S: TIMANI, CAMP: ALMATTI
71. SRI VIJAY LAMANI
S/O LACHU LAMANI, MAJOR
WORKING AS JUNIOOR ENGINEER OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER
KBTNL ALBC SUB DIVISION NO 1
ALMATTI, TQ:B BAGEWADI, DT.BIJAPURA
72. SRI. RAMASWAMI LAMANI
S/O AMACHANDRA AGE: 27 YEARS,
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER KBJNL ALBC SUB DIVISION NO.3
ALMATTI. TAJ BAGAGEWADI
BIJAPUR DIST.
73. SRI ANAND GUDDAPPA DODDAMANI
S/OGUDDAPPA DODDAMANI AGE: MAJOR
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER LIB SUB DIVISION APMC YARD,
HANGAL 58114
HAVERI DIST.
74. SRI. MAHESHKUMAR K G
S/O K.N. GURUSWAMY AGE: 36 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER PANCHAYAT RAJ ENGG.
SUB DIVISION GUNDLUET
CHAMARAJNAGAR DIST.
75. SRI SUDARSHAN NAYAK
S/O SOMAPPA NAYAK AGE: 45 YEARS
337
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER NO. 1 SL15 SUB DIVISION
KNNL, HUVINAHALATI
76. SRI JINKALA VENKATESWARLU
S/O G. THIMMARAYAUDU AGE: 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER PUBLIC WORKS DEPT.
SUB DIVISION KUDLIGE
BELLARY DIST.
77. SRI BASAVARAJ M. KADEMANI
S/O MARTHANDAPPA AGE: 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER SINGATALUR LIFT IRRIGATIN
SCHEME KNNL NO.2 SUB DIVISION
HUVINAHALATI
78. SRI PRAKASH F HOSAMANI
S/O SRI FAKKIRAPPA M HOSAMANI
AGE:40 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER KNNL MRBC SUB DIVISION-5
SHIRASANGI TQ. & SAUDATTI
79. SRI N MANJUNATHA
S/O T. NAGENDRAPPA
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER PANCHAYAT RAJ ENGINEERING
338
SUB DIVISION KUDLIGI, TQ:KUDLIGI
BELLARY DIST.
80. SRI. Y. RAMACHANDRA
S/O Y. BASAVARAJ
AGED ABOUT 41YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER NO.3 LLC
SUB DIVISION BELLARY DIST.
81. SRI SUDARSHAN N
S/O KOMARA SWAMY N
WORKGIN AS JUNIOR ENGINEER
OFFICE OF THE ASSISATNT EXECUTIVE
ENGIENER, NO.3 LLC SUB DIVISION, STATION
ROAD, BELLARY.
82. SRI GANGADHARAIAH D
S/O KANIMAIAH D
WORKGIN AS JUNIOR ENGINEER
OFFICE OF THE ASSISATNT EXECUTIVE
PRE DIVISION,
BELLARY 583 104
83. SRI PURJAR SHIVAKUAMR NIAK
S/O P MALKYA NAIK
WOKRING AS ASSISANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGIE
RAJ ENGINEERING SUB DIVISION,
HUVINGHDIGALLI, BELLARY DISTRICT.
84. SRI S KALYANASWAMY
S/O LATE S D HANUMANTHAPPA
WOKRING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
339
NO.3 HLC SUB DIVISION, STATION RFAOD,
BELLARY.
85. SRI YALLAPPA BHIMAPPA PATROTI
S/O BHIMAPPA
WOKRING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
KALACHI CANALS BU DIVISON KNNL
KONNUR TQNARAGUND.
86. SRI VIJAYABHASKAR
S/O B NARSIMHALU
WOKRING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
PMGSY SUB DIVISON, FORT
BELALRY DISTRICT
87. SRI G KUMARASMWY
S/O GANGAPPA
WOKRING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
NO.3 LLC DIVISION STATION ROAD,
BELLARY
88. SRI VADDAR HANUMANTAPPA
S/O VADDAR RAMAPPA
WOKRING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
SINGATALUR LIFT IRRIGATION SCHEM
SUB DIVISION NO.2 HUVINAHADAGALI TQ.,
BELLARY DISTRICT.
340
89. SRI MANOHAR MALLAPPA KATTIMANI
S/O MALLAPPA KATTIMANI
WORKING OF THE ASSISTANT EXECUTIVE
ENGINEER
KNNL MLBCC SUB DIVISION 12
KALADAGI DIST BAGALKOT
90. SRI GOPAL HUNDAPPA HOSAMANI
S/O ANDAPPA HOSAMANI
WORKIN AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
KNNL HHB SUB DIVSION NO.3
HIPPARAGI TQ JAMKHANDI.
91. SRI LAXMAN T RATHOD
S/O TUKARAM B RATHOD
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
KBJNL MCI SUB DIVISION NO.7, HALAGANI
TQ DIST. BIJAPUR.
92. SRI K H THIPPERUDRAPPA
S/O HANUMANTHAIAH
WORKING AS ASSISTANT JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
SUB DIVISION NO.22 MRBC RON GADAG
DISTRICT.
93. SRI CHANDRASHEKAR VITTAL MASALI
S/O VITTAL MADALI
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
DEPARTMENT OF ARCHOLOGY AND MUSEUM
341
VENAKTAPPA ART GALLARY
KASTURBA ROAD,
BANGALORE.
94. SRI AMBANNA HARALAYYA
S/O NEELAPPA
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
KBJNL IBC SUB DIVISION NO.7
ALAMEL, TQSINDAGI DIST BIJAPUR.
95. SRI RAJSHEKHAR M CHAVAN
S/O MANASINGH N CHAVAN
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
KBJN TLIS SUB DIVISION,
NANATTI DIST BIJAPUR.
96. SRI SADANANDA T LAMANI
S/O THAKAREPPA LAMANI
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
MRMCC DIVISION NO.1 NARGUND.
97. SRI HANUMANTHAPPA S AMBALI
S/O SANNAPPA
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
PRE SUB DIVISION SRIRUGUPPA TALUK
BELLARY.
98. SRI B P KRISHNAMURTHY
S/O PAPAIAH A K
342
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
PRE SUB DIVISION, CHITRADURGA DISTRICT.
99. SRI J V THAYAGARAJA
S/O VALYA NAIK
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
NO.13, HEMAVATHY SUB DIVISION,
BELLUR CROSS, NAGAMANGALA TALUK,
MANDYA DSITRICT.
100. SRI VITTAL R BHAJANTRI
S/O RANGAPPA B BHAJANTRI
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
KOUJALGI TQ GOKAK
DIST BELGAUM
101. SRI SANJAY KUMAR RAMU MALAGI
S/O RAMU MALAGI
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
M I SUB DIVSION DHAK BANGLOW GOAVES
BELGAUM
102. SRI SHIVLEELA MUKANNAVAR
S/O ISHWAR
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
343
IRRIGATION IVESTIGATION SUB DIVISION,
BELGAUM
103. SRI H SHIVAPPA
S/O VEERAPPA
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
KNNL MRBCC SUB DIVISION NO.2,
MARAB
104. SRI SHETTEPPA KANABOOR
S/O MADIVWALAPPA
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
MRBC MI SUB DIVISOIN NO.1
ALAGAWADI TALUK NAALGUND.
105. SRI RAJAKUMAR R
S/O RAMAKRISHNAPPA
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
KNNL MRBC SUB DIVISION NO.12
MORAB TQ NAVALGUND, DIST DHARWAD
106. SRI PABHAKAR BASVANATAPAP HADIMANI
S/O BASAVANATAP
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
KNNL MALAPRABHA RIGHT BANK CANAL
SUB DIVISION NO.11 BYAHATTI.
107. SRI MAHESH OLEKAR
S/O SHIVAPPA OLEKAR
344
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
MRBC DIVISION NO.3 BYAHATTI.
108. SRI SUMITRA M NAGATHAN
S/O MAHADEVAPPA S NAGATHAN
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
KNNL MRBCC DIVISION NO.3
BYAHATTI TQ HUBLI,
DIST DHARWAD
109. SRI B RAMAIAH S/O BASAPPA
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
BBMP BANGALORE HEAD OFFICE
N.R.CIRCLE, BANGALORE
110. SRI RAVI K V
S/O K D VACHYA NAIK
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
NO.8 SUB DIVISION UT
KNNL HOLALUR
TQ SHIMOGA.
111. SRI ARVIND YALLAPP UGAR
S/O Y ALLAPAP B UGAR
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
345
PANCHAYAT RAJ ENGG. SUB DIVISION,
MANGAL, DIST HAVERI.
112. SRI NAGARAJU B J
S/O JAVARAIAH
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER
NO.23 HLBC SUB DIVISION,
PANDAVAPURA MANDYA DISTRICT
113. SRI ANILKUMAR BASVANAT SHINGE
S/O BASVANAT TUKARAM SHINGE
WORKING AS ASSISANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER,
PWD SUB DIVISION, HALIYAL,
DIST KARWAR.
114. SRI R DAYANANDA
S/O R RANGAPPA
WORKING AS
ASSISTANT ENGINEER
OFFICE OF THE ASSISATNT EXECUTIVE
ENGINEER,
P.C. SUB DIVISOIN, STATION ROAD,
BELLARY.
115. SRI J SHARATH BAU
S/O J MUKAPPA
WORKING AS
ASSISTANT ENGINEER
OFFICE OF THE ASSISATNT EXECUTIVE
ENGINEER,
QUALITY CONTROL SUB DIVISION,
346
WATER RESOURCES DEPARTMENT
STATION ROAD,
BELLARY
116. SRI VASU M RATHOD
S/O MITTU RATHOD
WORKING AS
ASSISTANT ENGINEER
OFFICE OF THE ASSISATNT EXECUTIVE
ENGINEER
MINOR IRRIGATION SUB DIVISION,
KUSHTAGI KOPPAL DSITRICT.
117. SRI BHIMU S LAMANI
S/O SEETU D LAMANI
WORKING AS JUNIOR
ENGINEER
OFFICE OF THE ASSISATNT EXECUTIVE
ENGINEER
MINOR IRRIGATION SUB DIVISION,
KUSHTAGI KOPPAL DSITRICT.
118. SRI NAGESH H BAJANTRI
S/O HOSAPPA H BAJANTRI
WORKING AS ASSISTANT
ENGINEER
OFFICE OF THE ASSISATNT EXECUTIVE
ENGINEER
MINOR IRRIGATION SUB DIVISION,
GOKAK TALUK GOKAK BELGAUM DISTRICT.
119. SRI RAVINDRA NAYAK SUGALI
S/O S RANGA NAIK
WORKING AS ASSISTANT
ENGINEER
OFFICE OF THE ASSISATNT EXECUTIVE
ENGINEER
347
NO.2 LLC SUB DIVISION SIRUGUPPA
BELLARY DISTRICT.
120. SRI ISHWARAPAP BHAJENTRI
S/O BASAPPA
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
PRE SUB DIVISION, SOUNDATTI
BELGAUM DISTRICT.
121. SRI NATESH B C
S/O M CHIKKAMADAIAH
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
CNNL NO.4, KC SUB DIVISION,
KAMAGERE, KOLLEGAL TALUK.
122. SRI CHANDRAKANTHA HARIHAR
S/O RAMACHANDRAPPA M
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
KNNL VARACHI PROJECT CIRCLE
SIDDAPUR KUNDAPURA TALUK,
UDUPI DISTRICT
123. SRI KANAKAPPA
S/O AMBARAPPA
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.4 CANAL DIVISION,
DIRWAR, TQ MANVI RAICHUR DISTRICT.
348
124. SRI D M MANJUNATHA NAIK
S/O LATE D MUNISWAMY
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.1 T R DIVISION, MUNIRABAD,
KOPPAL DISTRICT.
125. SRI H R RAJANNA
S/O RUDRAPPA
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.1 QUALITY CONTROL SUB DIVISION,
CNNL, RAMANAGARAM
126. SRI K R ANANDAKUMAR
S/O RAJASHEKAR
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.4 SUB DIVISION, PWD MAGADI.
127. SRI RAGHAVENDRA P ANNIGERI
S/O PRABHU S ANNIGERI
MAJOR, WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
MINOR IRRIGATION SUB DIVISION,
DHARWAD.
128. SRI MANOHAR NINGAPPA HADAGALI
S/O NINGAPPA HADAGAL
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
349
SBC O & M DIVISION, BHIMARAYANGUDI
TQ SHAHPUR, DIST GULBARGA.
129. SRI RAMESHDEVI
S/O GANGARAM
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
O & M MALAGATI
TQ SHORAPUR, GULBARGA DISTRICT.
130. SRI SHANKAR KAMBLE
S/O GANGAVVA KAMBLE
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
KNNL GRBCC SUB DIVISION NO.4
KERUR TALUK CHIKODI.
131. SRI SHRIMATN KAMBLE
S/O JAYAWANT KAMBLE
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.4 KABBUR TQ CHIKODI
BELGAUM DSITRICT 591 222
132. SRI C S RAJU
S/O CHIKKA SIDDAIAH
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.4 PWD SPECIAL SUB DIVISION,
HASSAN.
133. SRI N G UMESH
S/O LATE T GANGAPPA
350
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE CHIEF ENGINEER
PWD OFFICER, C & B (SOUTH)
BRIDGE SECTION K.R.CIRCLE,
BANGALORE.
134. SRI KARNAPPA
S/O BHIMASHA
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
KBJNL SBC (O & M ) DIVISION,
BHIAMRAYAGUDI TQ SHAHPUR
GULBARGA DISTRICT.
135. SRI D BASAVARAJAPPA
S/O LATE DASAPPA
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
KBJNL JBC CIRCLE,
BHIMARAYAGUDI TQ SHAHPUR
GULBARGA DISTRICT.
136. V SUNIL KUMAR
S/O B P VENAKTESH
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
PWD SUB DIVISION,
MULBAGAL TALUK,
KOLAR DISTRICT.
137. SRI NARASIMHAIAH
S/O CHIKKAMUNISHAMAPPA
WOKRING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
351
EXECUTIVE ENGINEER,
PRE SUB DIVISION,
HOSKOTE, BANGALOER.
138. SRI M HANUAPPA
S/O MUNEPPA
WOKRING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
PWD SUB DIVISION, SIDDLEGHATTA
CHIKKABALLAPUR DISTRICT.
139. SRI V RAJASHEKAR
S/O VENKATARAMAIAH
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
PWD SUB DIVISION, MULBAGAL
KOLAR DISTRICT.
140. SRI M RAMACHANDRA
S/O M MUTHURAMA
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
CNNL H.R.DIVISION, KUSHALNAGAR
KODAGU DISTRICT.
141. SRI GANGARAM MALLAPPA KOMANNAVAR
S/O MALLAPPA NINGAPPA KOMMNNAVAR
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
KNNL GRBCC SUB DIIVSION NO.5
GOKAK, DIST BELGAUM
352
142. R VENAKTARAMAPPA
S/O RAMASWAMY
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
PWD SUB DIVISION, BANGARPET
BANGARPET TALUK
KOLAR DSITRICT.
143. SRI R MANJUNATHA
S/O RAMAPPA
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
PWD NO.2 SUB DIVISION, BANGARPET
BANGARPET TALUK
KOLAR DSITRICT.
144. SRI RAVI VACHAPPA CHANDRAGIRIVAR
S/O VACHAPPA LAXMAPPA CHANDRAGIRIVAR
WORKING AS ASST.
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
KNNL W & M SUB DIVISION,
ATHANI, BELGAUM DSITRICT.
145. SRI NARAYAN M DIVATE
S/O MALLAPPA N DIVATE
WORKING AS ASSISTANT.
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
KNNL HBC SUB DIVISION,
HIPPARGI TQ JAMKHANDI,
BAGALKOT DISTRICTG.
146. SRI G H GIRISH
S/O B C HARADAIAH
353
WORKING AS ASSISTANT.
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
NO.1 QUALITY CONTROL SUB DIVISION,
AGARAHARA, RAMANAGARAM
147. SRI G V TUKARAM
S/O GADDELINGAIAH
WORKING AS ASSISTANT.
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
TUNGABHADRA CANAL CONSTRUCTION
CIRCLE YERAMARAS CAMP
RAICHUR
148. SRI L VENKATESH NAIK
S/O LAKSHMANA NAIK
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
W & M DIVISION, NAVILUTEERTHA
SOUNDATTI TQ. BELGAUM DISTRICT
149. SRI G KRISHNA
S/O GOPALA NAYAKA
WORKING AS ASSISTANT.
ENGINEER, OFFICE OF THE CHIEF
ENGINEER,
IRRIGATION (SOUTH)ZONE, CAUVERY
NEERAVARI NIGAMA MYSORE.
150. SRI SUNEEL B RATHNAKAR
S/O BHAGAWANT S RATNAKAR
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
354
AT HIDKAL DAM TQ HUKKERI
BELGAUM DSITRICT.
151. SRI SURESH V BEDAR
S/O VITHOBAPPA BEDAR
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
PANCHAYAT RAJ ENGG. SUB DIIVSION,
BYADGI, HAVERI DISTRICT.
152. SRI DEEPAK KUMAR B M
S/O MYLAPPA
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE CHIEF
ENGINEER
CNNL, HEMAVATHI CANAL ZONE,
153. SRI NAVANEESHAIAH
S/O LATE MAYIGAIAH
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.1 Q C SUB DIVISOIN, RAMANAGARA.
154. SRI MANJUNATHA N K
S/O M KRISHNAPPA
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
KNKL UTP SUB DIIVSION NO.31 RATTIHALLI
HIHIREKIRUR TALUK, HAVERI DISTRICT.
155. SRI D H KESHAAN
S/O D H HANUMANTHAIAH
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
355
EXECUTIVE ENGINEER
NO.12, HEMAVATHI CANAL SUB DIVISION,
BELLUR CROSS, NAGAMANGALA TALUK
MANDYA DISTRICT.
156. SRI D N RAJU S/JO M H DODHAIAAH
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.12, SUB DIVISION,
HEMAVATHY CANAL CNNL
MANDYA DISTRICT.
157. SRI JAGADEESHA R
S/O C RAMAIAH
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO 12, HEMAVATHY CANAL SUB DIVISION
BELLUR CROSS,
NAGAMANGALA TQ.MANDYA
158. SRI SHIVAPUTRAPPA BANI
S/O BHAGAPPA
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
PRE SUB DIVISION, BIJAPUR.
159. SRI C DAYANANDA
S/O CHINNASWAMY
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.2 PWD SUB DIVISION,
HUSNUR TALUK, MYSORE DISTRICT.
356
160. SRI J RAJANNA
S/O JAVARAIAH
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.2 PWD SUB DIVISION,
HUSNUR TALUK, MYSORE DISTRICT.
161. SRI SHANKAR SHIVAPPA LAMANI
S/O SHIVAPPA
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
PW PORT AND INLAND WATER TRANSORT
DEPARTMENT SUB DIVISION, MUDHOL
MUDHOL TALUK,
BAGALKOT DISTRICT
162. SRI KIRAN C
S/O CHADNRASHEKARAPPA R M
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
KABINI RESERVOIR DIVISION,
KABINI COLONY, H.D KOTE,
MYSORE.
163. SRI SHIVABASAVA V MALAGAVI
S/O VISHNU S MALAGAVI
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
KABINI RESERVOIR DIVISION,
KABINI COLONY, H.D KOTE,
MYSORE DIST
357
164. SRI T V LAKSHMIPATHY
S/O LATE T VENKARATHNAM
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
TARAKA CANAN SUB DIVISION,
H.D.KOTE TALUK (TK)
MYSORE DSITRICT.
165. SRI K V PADMANBHAN
S/O K VENAKTACHALAPATHY
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
TARAKA CANAL SUB DIVISION,
H D KOTE, MYSORE DISTRICT.
166. SRI T SIDDARAMAPPA
S/O THIMMAPPA
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
KNNL GLBC DIVISION NO.L
GHATAPRABHA GOKAK TALUK,
BELGAUM DSITRICT.
167. SRI RAMA N
S/O NAGAPPA
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.7 KAVERIBAHVAN COMPLEX,
GHATAPRABHA GOKAK TALUK,
BELGAUM DSITRICT.
168. SRI LAKSHMANA N
S/O NAGAPAP
358
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
GHATAPRABHA QUALITY CONTROL
SUB DIVISION NO.1 HIDKAL DAM
HUKKERI TALUK
BELGAUM DISTRICT.
169. SRI SUBHAS H WADDATTI
S/O HULIGAPPA WADDATII
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
CNNL, VCC SUB DIVISION,
NO.4, CAUVERY BHAVAN COMPLEX,
MYSORE.
170. SRI G VASNATHAKUMAR
S/O G GOPALAIAH
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
K.R.SUB DIVISION,
KABINI COLONY, K D KOTE TALUK.
171. SRI K M BALAJI
S/O M K MANOHAR
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
NO.2 VOTEHOLE SUB DIVISION,
AKLUR, HASSAN DSITRICT.
172. SRI B R SOMAIAH
S/O B RAMAIAH
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
359
EXECUTIVE ENGINEER,
NO.2 HLBC SUB DIVISION,
MALEKOTE, HASSAN DISTRICT
HOLENARASIPURA TALUK.
173. SRI G H SOMASHEKARA
S/O G K HUCHAIAH
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
PWD SUB DIVISION,
BELUR HASSAN DISTRICT.
174. SRI D H PRAMESHWRAPPA
S/O SANNA HANUMANTHAPPA
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE CHIEF
ENGINEER,
IRRIGATION CENTRAL ZONE,
MUNIRABAD,KOPPAL TALUK,
175. SRI KUMARA H
S/O N HALAPPA
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
KNNL UTP R & R SUB DIVISION,
SAGAR ROAD, SHIMOGA.
176. SRI NAGAPPA
S/O NAGAPPA
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
D 31 CANAL SUB DIVISION,
360
KARATAGI, TQ GANGAVATHI,
KOPPAL DISTRICT.
177. SRI BHUPATHI N
S/O NAGAPPA TALAWAR
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
NO.2 CANAL SUB DIVISION,
KARATAGI,
TQ GANGAVATHI, KOPPAL DSITRICT.
178. SRI C MANJUNATHA
S/O CHINNBHAVI
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
MI SUB DIVISION,
CHICKMAGALUR
KOTE AGARAHARA CIRCLE.
179. SRI B RAVEENDRA NAIK
S/O P BHEEMA NAIK
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
UPPER TUNGA PROJECT DIVN. OFFICE
RATTIHALLY HIREKARUR TALUK,
HAVERI DSITRICT.
180. SRI VENKATARAVANNA P
S/O LATE PATALAPPA
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
361
MINOR IRRIGATION SUB DIVISION,
KOPPAL
181. SRI RAVI T N S/O T N NAIK
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER, U.T.P
SHIMOGA
182. SRI KUMARASWAMY K
S/O PAPANNI
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
MINOR IRRIGATION SUB DIVISION,
HUNSUR, MYSORE DSITRICT.
183. SRI B N NAGARAJA
S/O D NARAYANA
NO.1 HLBC SUB DIVISSION,
DODDAMAGGE ARAKALGUD TALUK
HASSAN DSITRICT.
184. SRI BASAPPA JANKAR
S/O YALLAPPA JANKAR
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE SUPERTINTENDING
ENGINEER, TUNGABHADRA PROJECT
CIRCLE, UNIRABAD, KOPPAL DISTRICT.
185. SRI PRAVEEN KUMAR R
S/O RAYAPPA
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISATANT
EXECUTIVE ENGINEER,
362
MINOR IRRIGATION SUB DIVISION, MUDHOL
BAGALKOT.
186. SRI RAVINDRA L NAGANATH
S/O LAKSHMIKANTH H NAGANAT
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISATANT
EXECUTIVE ENGINEER,
NO.1 T.R.DIVISION, MUNIRABAD.
DIST KOPPAL
187. SRI HANUMANTHAPPA L
S/O LAKSHSHMAIAH A.K.
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISATANT
EXECUTIVE ENGINEER,
HEAD WORKS SUB DIVISION,
MUNIRABAD, KOPPAL DISTRICT.
188. SRI B ASHOKA
S/O B DODDAHNAUMANTHAPPA
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISATANT
EXECUTIVE ENGINEER
PRE SUB DIVISION, KUDLIGI
189. SRI A M RAJASHEKHARA MURTHY
S/O LATE MADAIAH
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISATANT
EXECUTIVE ENGINEER,
BINNYPET SUB DIVISION,
BBMP 4TH CROSS, MAGADI RAOD,
BANGLAORE.
190. SRI C CHANDRAPPA
S/O C THINDAPPA
363
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISATANT
EXECUTIVE ENGINEER,
PWD SUB DIVISION, BILAGE,
BAGALKOT DISTRICT.
191. SRI M K SUDNHARAIAH
S/O KEMPAIAH
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISATANT
EXECUTIVE ENGINEER,
NO.13, HEMAVATHI CANAL SUB DIVISION,
BELLUR CROSS, NAGAMANGALA TALUK,
MANDYA DISTRICT.
192. SRI MUNIMARIYAPA C
S/O CHOWDAPPA
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISATANT
EXECUTIVE ENGINEER,
NO.13, HEMAVATHI CANAL SUB DIVISION,
AUVERY NEERAVANI NIGAMA LTD.,
BELLUR CROSS,
NAGAMANGALA TALUK. MANDYA DISTRICT
193. SRI VIJAYAKUMAR B
S/O BHEEMAP NAIK
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISATANT
EXECUTIVE ENGINEER,
MAJOR ROAD (EAST) BBMP
N.R.SQUARE, BANGALORE.
194. SRI B SATEESH S/O B GANGYA NAIK
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISATANT
EXECUTIVE ENGINEER,
364
CADA TBP CAMMNAD AREA
DEVELOPMENT AUTHORITY
TBP, MUNIRABAD.
195. SRI HENJARAPPA S
S/O LATE SIDDALINGAPPA
WORKING AS JUNIOR
ENGINEER, OFFICE OF THE ASSISATANT
EXECUTIVE ENGINEER,
PRE SUB DIVISION,
MAGADI, RAMANAGAR DISTRICT.
196. SRI MUNISHAMAIAH P
S/O POOJAGAIAH
AGED 44 YEARS
WORKING AS JUNIOR ENGINEER
O/O ASSISTANT EXECUTIVE ENGINEER
R PANCHAYATH RAJ ENGINEERING
NG SUB DIVISION
NELAMANGALA
197. SRI BHIMAPPA RATHOD
S/O MEGHAPPA RATHOD
AGED 45 YEARS
WORKING AS JUNIOR ENGINEER
O/O PRE SUB DIVISION
SHIRHATTI
198. SRI S ANANDA MURTHY
S/O LATE M SHANTHA RAJU
AGED 43 YEARS
WORKING AS ASSITANT ENGINEER
O/O THE PRE SUB DIVISION
SRIRANGAPATNA
199. JAGADISH B HONNKASTURI
S/O BASAVARAJ
365
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
O/O THE A E E
KBJNL IBC SUB DIVISION 24
RAMPUR(PA) SINDGI TQ
BIJAPUR DIST
200. SRI N PATHAPPA S/O NINGAPPA
AGED ABOUT 46 YEARS
WORKING AS ASST ENGINEER
O/O KNNL VTP SUB DIVSION NO.8
HOLALUR
SHIMOGA DIST
201. SRI VENKATESH T R
S/O RDURAPPA T
AGED ABOUT 37 YEARS
WORKING AS ASST ENGINEER
O/O ASSITANT EXECUTIVE ENGINEER
KARNATAKA NEERAVANI NIGAM LTD
NO.5, BHADRA CANAL DIVISION
DAVANGERE
202. SRI MALARAJ.G
S/O GANGAIAH.M
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE MINOR IRRIGATION DIVISION
JAYANAGAR COMPLEX, 5TH FLOOR
4TH BLOCK,
BANGALORE -560011
203. SRI KRISHNA NAIK D
S/O DURGA NAIK
AGED ABOUT 36 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
366
NO.3, BUILDING SUB DIVISION
M.S. BUILDING
7TH FLOOR Ist BLOCK
BANGALORE - 560 001
204. SRI H. ANJANABOVI
S/O HANUMANTHABOVI
AGE:47 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER KNNL U.T.P NO.4 SUB DIVISION
RANEBENNUR
205. SRI BASAVARAJU Y R
S/O RANGA NAIK
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.1, YAGACHI DAM SUB-DIVISION
BELUR, HASSAN DISTRICT
206. SEETHA RAMA T
S/O LATE THOLACHA NAIK
MAJOR,WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
UTP CIRCLE OFFICE
SHIMOGA,
207. SRI SHIVASHANKAR H D
S/O TIPPANNA DEVAPUR
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
KBJN (L) SBC O & M SUB DIVISION,
NO.10, HASANPURA CAMP POST
367
RANGAMPETH TQSHORAPUR
DIST GULBARGA.
208. SRI B K GIREESHA
S/O B KRISHNAPPA
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO.2, BADRA CANAL SUB DIVISION,
DAVANAGERE.
209. SRI RAMCHANDRAPPA
S/O HANUMAPPA
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
SBC SUB DIVISOIN NO.1 WADAGERA CAMP
DOANHALLI GULBARGA DISTRICT.
210. SRI R PADMANBHA
S/O RAMDAS
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
NO.2 CNNL SUB DIVISION, DODDKUNCHA
HOLEANARASIPURA TALUK
HASSAN DISTRICT.
211. SRI ANANDAMURTHY
S/O LATE YALAKKAIAH
WORKING AS ASSISTANT
ENGINEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER,
NO.3 HYBC SUB DIVISION, HUNSUR,
MYSORE DISTRICT.
368
212. RAVEENDRA D YALIGAR
S/O DEVAPPA H YALIGAR
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
O/O ASST EX ENGINEER
SUB DIVISION NO.18,
MAVAPUR ...PETITIONERS
(BY SRI UDAYA HOLL SENIOR COUNSEL &
SRI.A.SUBBARAO, SENIOR COUNSEL
A/W SRI.M.SUBRAMANYA BHAT FOR
M/S SUBBA RAO & CO., ADVOCATES)
AND
1. THE STATE OF KARNATAKA
REP. BY ITS SECRETARY
D.P.A.R, VIDHANA SOUDHA,
BANGALORE-560 001
2. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
PUBLIC WORKS DEPARTMENT,
M.S.BUILDING, BANGALORE-560 001
3. THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT
C & B DIVISION, K.R.CIRCLE,
BANGALORE-560 001
4. HUSANAPPA
S/O HANUMANTHAPPA HYATI
AGED ABOUT 34 YEARS,
B.E IN CIVIL ENGINEERING
369
R/AT HALLISAGAR, SHAHAPUR TQ.,
GULBARGA DIST.
5. DEVARAJ WADEKAR
S/O.HANUMANTHA WADEKAR
B E IN CIVIL ENGINEERING
PLOT NO.45, NEAR P & T QUARTERS, OLD
JEEVARGI ROAD, OPP WATER TANK
GANESH NAGAR GULBARGA
6. R SRINIVASA MURTHY
S/O.B RAJU
B E IN MECHANICAL ENGINEERING
BENTEHALLI AT PLOST
BELUR TALUK
HASSAN DIST
7. KANMANI T C
S/O.CHINNAIAH
DIPLOMA IN CIVIL ENGINEERING
R/AT.C/O.R RAVI PWD CONTRACTOR
OPP FINANCE CHANDRANNA RESIDENT
GANESH NAGAR CHANNARAYAPATNA
HASSAN DIST
8. B MRUTHUNJAYA
S/O.BOOTHRAJ
B E IN MECHANICAL ENGINEERING
R/AT.NO.11, KHB BUILDING, 21ST MAIN
18TH CROSS, BEHIND MARUTHI MANDIR
VIJAYANAGAR, BANGALORE-40
9. JAYA
S/O.BHARATH RAO
B E IN CIVIL ENGINEERING
R/AT.KUMBAR GALLI,
370
HUMNABAD AT POST
HUMNABAD TALUK BIDAR DIST
10. SHASHIDHAR R JAWALGIKAR
S/O.RAMACHANDRA RAO JAWALGIKAR
B E IN MECHANICAL ENGINEERING
R/AT.H NO.11-721 NEAR SHAHA HUSSAIN CHIL
BORABAI NAGAR
BRAMHAPUR
11. NARAYAN MURTHY B
S/O.LATE BELURAIAH
DIPLOMA IN MECHANICAL ENGINEERING
R/AT.HULIKAL POST, DODDAMAGGE HOBLI
ARAKALGUD TALUK
HASSAN DIST
12. PRAMOD KUMAR R L
S/O.RAMACHANDRA
B E IN MECHANICAL ENGINEERING
R/AT.NO.66, PRASHANTHNAGAR
RAJAPUR EXTENSION,
GULBARGA 58 105
13. SUNILKUMAR GURULINGAPPA
S/O.GURULINGAPPA
C/O.BASAWARAJ AWANTI
R/AT.PLOT NO.191, PRASHANT NAGAR
GULBARGA
14. VASANNA K
S/O.VENKATAPPA
R/AT.MARUTLA VILLAGE
D ANTHAPURA POST
SANDUR TALUK
BELLARY DIST
371
15. R K NARAYANAMURTHY
S/O.R KENCHAPPA
R/AT.PLOT NO.277
CIB COLONY
GULBARGA
16. N C KRISHNAIAH
S/O.CHIKKANARASAIAH
NARANAHALLI AT POST
C S PURA HOBLI, GUBBI TALUK
TUMKUR DIST
17. R RAMAKRISHNA
S/O.RAMAIAH
R/AT.CHETHANA COMPOUND
UPPARAHALLI S S PURAM POST
TUMKUR DIST
18. THIPPESWAMY M N
S/O.NAGAPPA
R/AT.JENUGUDU IV MAIN
NRYPATUNGA EXTENSION
TUMKUR DIST
19. D G DEVARAJU
S/O.D GIRIYAPPA
R/AT.DODDAVEERANAHALLI
C NANDIHALLI POST
TUMKUR DIST
20. K N SHIVAMURTHY
S/O.NAGAPPA
R/AT.KEREYAGALAHALLI
HULIKATTI POST
DAVANGERE DIST
372
21. VASUDEVA H M
S/O.HOLEBASAMMARA MYLAMMA
R/AT.RAJANAHALLI POST
HARIHUR TALUK
DAVANAGERE DIST
22. NAGARAJAPPA T R
S/O.RANGAPPA
R/AT TUMBIGERE
DAVANAGERE TQ AND DIST
23. VIJAYA BHASKAR M BAJANTRI
S/O SRI MALIYAPPA
ASSISTATN ENGINEER
O/O KARNATAK AURBAN INFRASTRUCTRE
DEVELOPMENT AND FINANCE CORPORIATON
SIRSI
UTTARAKANNADA DISTRICT
24. MANJUNATH M
S/O.LATE MUDDUMALLAIAH
B E CIVIL ENGINEER
H NO.58, B 10TH CROSS, I BLOCK
RAJAJINAGAR
BANGALORE-560 010
25. THIPPESWAMY H
S/O.HANUMANTHA BHOVI
B E MECHANICAL ENGINEER
AMBALAGERE HIRIYUR TALUK
CHITRADURGA DIST
26. S R JAYAPRAKASH
S/O.S R RAMAIAH
B E MECHANICAL ENGINEER
SHETTIHALLI DEVALAPURA HOBLI
KUDAGABALU POST,
373
NAGMANGALA TALUK
MANDYA DIST
27. MANJUNATHA N K
S/O.N K KENGAIAH
CIPLOMA IN MECHANICAL ENGINEER
MATHRUSREE NILAYA BEHIND DEPOT
HOUSING BOARD HOLENARASIPURA TOWN
HASSAN DIST
28. RADAKRISHNA A H
S/O.ALLAPPA HARIWAR
B E IN MECHANICAL ENGINEER
H NO.21, PILLANNARAMASWAMY STREET
J C NAGAR
BANGALORE 560 006
29. S NIRANJAN
S/O.SIDDAMANJAIAH K M
B E IN CIVIL
R/AT.TALAKAD HOBLI,
T NARASIPURA
MYSORE DIST
30. SHIVANNA H P
S/O.H K PUTTAIAH
B E IN CIVIL
HITTANAHALLI
MALAVALLI TALUK
MANDYA DIST
31. VENKATESH
S/O.RANGADAS
DIPLOMA IN MECHANICAL ENGINEER
R/AT.NO.1-3-400 ARKIHAL EXTENSION AREA
RAICHUR
374
32. ANNAPPA H KOTRE
S/O.HAYYALAPPA
R/O.BOMMANAHALLI
ALAND TALUK
GULBARGA DIST
33. MAREPPA KADEKAR
S/O.BHEEMRAO KADEKAR
B E R/AT.NO.283, CIB COLONY
BEHIND CENTRAL BUS STAND
GULBARGA
34. BANDESH
S/O.AMALAPPA
BE CIVIL ENGINEER
R/AT.M B NAGAR NEW EXTENSION
HARERELEEYA COLONY
GULBARGA
35. CHIDANANDAPPA R
S/O.RAJAPPA
BE MECHANICAL ENGINEER
R/AT.BHOVI COLONY
RAMAGIRI POST, HOLALKERE TALUK
CHITRADURA DIST
36. THIPPESWAMY S
S/O.KALESIDDAPPA
BE CIVIL ENGINEER
R/AT.MUDDAPURA POST
CHITRADURGA TQ AND DIST
37. P V SATHYAPPA
S/O.VENKATESHAPPA
DIPLOMA IN MECHANICAL ENGINEER
375
R/AT.V PALYA POST
CHITRADURGA TQ AND DIST
38. SATHISH KUMAR H S
S/O.SEETHARAM H S
DIPLOMA IN MECHANICAL ENGINEER
R/AT.D NO.EWS 720, III MAIN
KUVEMPUNAGAR
HASSAN 573 201
39. VENKAT M RATHOD
S/O.RATHOD
B E IN MECHANICAL ENGINEER
R/AT.KALMOEL POST
KAMALAPUR 585313
GULBARGA DIST
40. H V MARISWAMY
S/O.H V KENCHAPPA
B E CIVIL ENGINEER
FIRST WARD BAPUJI COLONY
HARAPANAHALLI,
DAVANAGERE DIST
41. PRAKASH
S/O.LATE C MANCHAIAH
DIPLOMA IN CIVIL ENGINEER
R/AT.HOSABADANUR VILLAGE
HALEBADANUR POST
MANDYA TQ AND DIST
42. PURUSHOTHAM
S/O.LATE JAVARIAH
B E MECHANICAL
R/AT.NO.121, B M ROAD
GANDHINAGAR,
376
RAMNAGARAM 571 511
BANGALORE RURAL DIST
43. KANTHILAL L
S/O.LOKYA NAYAK
B E MECHANICAL ENGINEER
C/O.D GOPAL NAIK
KIRAN NURSING HOME,
HIRIYUR TALUK
CHITRADURGA DIST
44. R SHASHIDARA
S/O.K M RUDRAPPA
B E IN CIVIL ENGINEER
D.NO.169/A, RAILWAY COLONY
SOUTHERN RAILWAY ARASIKERE POST
HASSAN DIST
45. K MAHESH
S/O.VADDARU KAMAPPA
DIPLOMA IN CIVIL ENGINEER
SRI CHAMUNDESHWARI NILAYA
MUNICIPAL COLONY
V MAIN KELAGOTTE, CHITRADURGA DIST
46. B DURGA PRASAD
S/O.LATE DURGAPPA B
B E IN MECHANICAL ENGINEER
R/AT.NO.P-3, UNIVERSITY QUARTERS
PANPATHA ROAD,
SARASWATHIPURAM
MYSORE
47. JAGADISH
S/O.MANIKAPPA
B E IN MECHANICAL ENGINEER
R/AT.HEAD POST, HUDGI
377
HUMANBAD TALUK
BIDAR DIST
48. RAJSHEKAR MITRA
S/O.M NAGESH
B E IN CIVIL ENGINEER
R/O.SHANTHI NIVAS, NO.9-12-582
NEW OXFORD PUBLIC SCHOOL
VIDYANAGAR
BIDAR
49. VIDYASAGAR T S
S/O.TUKARAM
B E IN MECHANICAL
I P ENGINEERING NO.4-601/11-C
4TH CROSS, M B COLONY
GULBARGA
50. SARANABASAPPA
S/O.TULIJARAM GODKAR
B E IN MECHANICAL
I P ENGINEERING
R/AT.MEENHALLI POST,. ALAND TALUK
GULBARGA DIST
51. SANJEEV S RUGAR
S/O.SHANKAR
B E IN MECHANICAL
I P ENGINEERING
R/AT.GADAVANTHI,
HUMNABAD TQ
BIDAR DIST
52. VIDYASAGAR RAMACHANDRA
S/O.RAMACNAHDRA
B E CIVIL ENGINEER
R/AT.NO.9/6/50
378
NEAR AYYABOWDI MADDIPET
RAICHUR DIST
53. E MAHADEVASWAMY
S/O.ERAIAH
B E CIVIL ENGINEER
R/AT.NO.3869, 2ND CROSS
CHIKKAMAHADEVI TEMPLE ROAD
GHANDINAGAR
MYSORE
54. MUNIRAJU L
S/O.LINGAPPA
B E MECHANICAL ENGINEER
DODDAKUKKANAHALLI KANASWADI POST
DODDABALLAPUR TALUK
BANGALORE RURAL DIST
55. RAGHU S
S/O.LATE SEETHARAM NAIK
B E CIVIL ENGINEERING
R/AT.NO.363, I MAIN IST CROSS
3RD PHASE, MANJUNATHA NAGAR
BANGALORE
56. MANIK
S/O.SAILANNA
DIPLOMA IN MECHANICAL ENGINEER
R/AT.SNAKARA CHANDANAHALLI
HUMANABAD TALUK
BIDAR DIST
57. DILIP KUMAR VAIDYA
S/O.SHANKARA RAO
DIPLOMA IN CIVIL ENGINEER
HOUSE NO.14,
379
BEHIND MES QUARTERS
AURAD NAGAR
BIDAR DIST
58. UDAYKUMAR R HONWADKAR
S/O.RAYAPPA
B E CIVIL ENGINEER
R/AT.DARBARGALLI,
BAGALKOT ROAD
BIJAPUR DIST
59. D G PUTTARAJU
S/O.GIRIYAPPA
B E MECHANICAL ENGINEER
DODDAVEERANAHALLI
C NARDIHALLI POST
TUMKUR DIST
60. UMAKANTH HOSAMANI
S/O.SHARANAPPA HOSAMANI
B E CIVIL ENGINEER
R/AT.PLOT NO.92, BEHIND MES
OFFICERS QUARTERS, ANANDNAGAR
BIDAR DIST
61. GANGAPATHI
S/O.VASURAM RATHOD
DIPLOMA IN MECHANICAL
R/AT.BAGDAL TANDA (A)
BAGDAL POST,
BIDAR DIST
62. ROBINSON
S/O.NAGAPPA
DIPLOMA IN MECHANICAL
ENGINEERING
R/AT.11-512/8, BARABAINAGAR
380
BRAHMAPUR
GULBARGA DIST
63. MONAPPA
S/O.BAGAPPA ANWAR
B E MECHANICAL
R/AT.NO.4-4-1, AMBEDKAR NAGAR
YADAGIRI
GULBARGA DIST
64. RAJKUMAR
S/O.RAMACHANDRA RAO
B E MECHANICAL ENGINEER
R/AT.C/O.MANIK V RESHME, EX PRESIDENT
TOWN MUNICIPAL COUNCIL, OLD TOWN
BYADAGI BASE GALLY, BHALKI TALUK
BIDAR DIST
65. NAGARAJA K
S/O.KOTRAPPA R
B E CIVIL ENGINEER
R/AT.NO.12, 4TH CROSS, A BLOCK,
DEVARAJA URS LAYOUT,
DAVANAGERE-577006
66. NARASIMHULU
S/O.RAMRATAN
B E CIVIL ENGINEER
R/AT.H NO.5-9-18
OPP REDDY FLOUR MILL
SESHAMAHAL ROAD,
RAICHUR 584 101
67. SRI RAMACHANDRA NAIK
S/O.BILLAJI NAIK
B E CIVIL ENGINEER
R/AT.NAIK NAGAR COLONY
381
ALAND
GULBARGA DIST
68. MAHADEVAPPA
S/O.RANGANNA
B E MECHANICAL
R/AT.MAHADEVAPPA KOLAR TALUK
MADARKAL POST,
DEVDURGA TALUK
RAICHUR DIST
69. LAKSHAMAN
S/O.SOMIU
B E MECHANICAL
R/AT NAIK NAGAR COLONY
ALAND
GULBARGA DIST
70. BASAWANTHRAO
S/O.MALLIKARJUN
B E CIVIL ENGINEER
R/AT.H NO.5-11-112,
BEHIND ZILLA PANCHAY
AT OFICE, GHANDINAGAR STATION AREA
YADAGIRI, GULBARGA DIST
71. KAILASH
S/O.BHAGAPP ANWAR
B E MECHANICAL ENGINEER
R/AT.AMBEDKAR NAGAR
YADAGIRI
GULBARGA DIST
72. K MOTHILAL
S/O.KUBERANAIK
B E CIVIL ENGINEER
R/AT.RANGANATHA NILAYA
382
MANJUNATHA BADAVANE
NEAR BHARANI INDUSTRIES,
SHIMOGA TOWN
73. SANJEEV KUMAR G BHASAN
S/O.BHASAN
C/O.SAIBANNAVAO DHANSHRIKAR
R/AT.PLOT NO.158, H NO.19/2/41,.
ANAND NAGAR NEAR RAILWAY GATE
BEHIND AIRFORCE QUARTERS
BIDAR 584 402
74. VISHNUKANTA MALLI
S/O.KARBASAPPA MALLI
B E MECHANICAL
R/AT.NO.8-9-245 C GURUNAGAR
COLONY, OPP JHARA FUNCTION HALL
BIDAR
75. NAVANEET MARUTI JABA
S/O.MARUTI JABA
B E CIVIL ENGINEER
R/AT.PLOT NO.18, CIB COLONY
BEHIND CENTRAL BUS STAND
GULBARGA 585 103
76. MALLIKARJUNA
S/O.ISHWARAPPA
B E MECHANICAL ENGINEER
R/AT.H NO.2-811/3,
SUNDAR NAGAR NEAR GOVT HOSPITAL
GULBARGA 585 105
77. KISHAN NAIK
S/O.SHIKKUSINGH NAIK
B E MECHANICAL
R/AT.BAGAL TANDA,
383
BAGDAL POST, BIDAR TALUK
BIDAR DIST
78. K ASHOK KHAMEN
S/O.KHANDAPPA
B E MECHANICAL ENGINEER
R/AT.SANGOLIGI C
CHINCHANSOOR ALAND TALUK
GULBARGA DIST
79. B CHANDRASHEKAR
S/O.BOOTHAIAH
B E CIVIL ENGINEER
R/AT.196, 14TH CROSS I MAIN
JAYANAGAR
MYSORE
80. SHEKHARA NAIK B
S/O.BASAVA NAYAK
B E MECHANICAL ENGINEER
R/AT N GANADA KATTE GOKOMARANAHALLI
POST, CHANNAGIRI TALUK
DAVANAGERE DIST
81. VINAY KUMAR KAMBLE
S/O.SHANKAR RAO KAMBLE
B E MECHANICAL ENGINEER
R/AT H NO.1-1193, SEDAM ROAD
BHAGYA NAGAR
GULBARGA
384
82. VIJAY KUMAR S SHINDE
S/O.SHANKAR RAO SHINDE
B E MECHANICAL ENGINEER
R/AT H NO.278, FLOUR MILL
SHINDE GALLI NEAR JAMA MASJID
AURAD B BIDAR DIST
83. RAMESH KUMAR H C
S/O.CHANDA NAYAK
B E MECHANICAL ENGINEER
R/AT HALEHATTY SAKREPATNA POST
KADUR TALUK
CHICKMAALUR DIST
84. MALLIKARJUN S HIRAPUR
S/O.SHIVANNA HIRAPUR
B E MECHANICAL ENGINEER
R/AT H NO.11, ANAND NAGAR
RAJAPUR ROAD
GULBARGA
85. SUBHASH MARTAND
S/O.MARTAND
B E CIVIL ENGINEER
R/O.PADASALA, BALATHA (B)
PST OF BALATHA (K) AURAD TALUK
BIDAR DIST
86. PUTTASWAMY C
S/O.CHAMAIAH
B E CIVIL ENGG
20 19TH CROSS I MAIN JAYANAGAR
MYSORE
87. SRI M. ANANDA MURTHY
S/O LATE M. MADAIAH
AGED ABOUT 43 YEARS
385
B.E. CIVIL ENGINEER
RESIDING AT NO.560/51
7TH MAIN ROAD, VIJAYANAGAR
BANGALORE - 560 040
88. VIJAYAKUMAR NARAYANA MASUTI
S/O.NARAYANA MASUTI
AGED ABOUT 46 YRS
B E CIVIL ENGINEER R/AT.JADARAGALLY
H NO.506, BIJAPUR
89. MUKUNDA T C
S/O.LATE G CHANNAGIRIYAPPA
B E CIVIL ENGINEERING
R/O.TAVAREKERE, OBALAPURA PO
THYAMAGONDI HOBLI,
NELAMANGALA TALUK
BANGALORE RURAL DIST
90. SHIVKUMAR SASANA MARI
S/O.YELLAPPA SASANAMARI
B E MECHANICAL ENGINEER
C/O.SRI NAGENDRA RETD TAHSILDAR
R/AT.H NO.1-4-88/78, TELECOM COLONY
RAMALINGESHWARA LAYOUT
RAICHUR
91. RAMESH KRISHNAKUMAR
S/O.LATE KRISHNAKUMAR
B E CIVIL ENGINEER
R/AT.H NO.4-2-77/1,
MANGALWAR PET ASHOK ROAD
RAICHUR
92. RAJKUMAR
S/O.TIPPANNA
DIPLOMA IN CIVIL ENGINEERING
386
R/AT H NO.11/1767, MSK MILL ROAD
VIDYANAGAR
GULBARGA
93. MURALIDHAR S
S/O.NAGA NAIK
B E CIVIL ENGINEER
C/O.GANGA NIVAS FIRST MAIN
III CROSS, N C COLONY HOSPET
94. BASAVARAJ N S
S/O.SHIVAPPA N
B E MECHANICAL DIPLOMA IN MECH ENGINEER
R/O.MUDUBA SIDDAPURA VILLAGE
AMBLIGOLA POST, SHIKARIPURA TALUK
SHIMOGA DIST
95. K SHIVAPRASAD
S/O.M KESHAVA MURTHY
B E IN CIVIL ENGINEERING
R/AT BED VOKKALIGARA HOSTEL
BAPUJI SCHOOL ROAD, C K PURA
CHITRADURGA DIST
96. YOGENDRALAL
S/O.SOMASUNDARALAL NAIK
B E IN CIVIL ENGINEERING
R/AT.D NO.1790/100-101
SHARADA VIJAYA NILAYA S S LAYOUT
DAVANAGERE 577 004
97. RAVIKUMAR S
S/O.SAKRYA NAIK
BE MECHANICAL ENGINEER
R/O.KASHIPURAM
DODDAMALLAPURA POST
387
CHANNAGIRI TALUK
DAVANAGERE DIST
98. SATISH D KAMBLE
S/O.DASHAATH KAMBLE
BE MECHANICAL
R/AT.H NO.MIG-7
KHB COLONY, JANAWADA ROAD
BIDAR 585 401
99. L VENKATARAVANAPPA
S/O.K LAKSHMAIAH
B E MECHANICAL
R/AT.OOLAVADI VILLAGE & POST,
CHINTHAMANI TALUK KOLAR DIST
100. SHANTHA MURTHY
S/O.RAJASEKHAR
B E MECHANICAL ENGINEER
R/AT C/O.MUTHYALA BABU
H NO.11-13-52, NEAR OLD MYSORE CAFE
BESTHAWARPET
101. HABU SOMANNA NAIK
S/O.SOMANNA NAIK R
B E CIVIL R/O.NO.373, NEAR JALANAGAR
BAGALKOT ROAD, S R COLONY
BIJAPUR
102. SURESH KUMARA R N
S/O.NARASIMHA MURTHY
DIP IN MECHANICAL ENGINEER
C/O.RANGASWAMY NO.202,
DARSHANA NILAYA SUDDAGUNTE PALYA
C V RAMAN NAGAR POST, BANGALORE-93
388
103. ANILKUMAR LAXMANRAO
S/O.LAXMANRAO
B E CIVIL ENGINEER
H NO.290, VIDYANAGARA
GULBARGA DIST
104. RAVIKUMAR D NAIK
S/O.DESING C NAIK
B E CIVIL ENGINEER
R/AT LAXMI NIVAS SUBHAS COLONY
NEAR GOLGUMBAZ STATION ROAD
BIJAPUR 586104
105. RAJESH L KAMAGIRI
S/O.LAXMAIAH Y KAMAGIRI
B E MECHANICAL ENGINEER
C/O.L T KAMAGIRI
H NO.11-1750, VIDYANAGAR
GULBARGA
106. MAHADEVAPPA MADANI
S/O.GUNDAPPA MADANI
B E MECHANICAL ENGINEER
R/AT.PLOT NO.274 CIB COLONY
GULBARGA
107. SHARANAPPA
S/O.BABSHETTY WADEKAR
BE MECHANICAL ENGINEER
R/AT.BUDDHA NILAYA
BEHIND NIRATE COMPLEX ZION COLONY
KUMBARWADA ROAD, BIDAR 585403
108. SURESH YALLAPPA BYAKOD
S/O.YALLAPPA
BE MECHANICAL ENGINEER
R/AT NAURASPUR
389
NEAR NEW COURT,
BIJAPUR 586104
109. ASHOK S HOSAMANI
S/O.SRIMANTH
BE MECHANICAL ENGINEER
R/AT J B NAGAR NEAR GOVT R V D
DEVALGANGAPUR AFZALPUR TALUK
GULBARGA DIST
110. SHARANAPPA S
S/O.BHEEMAYYA
B E CIVIL ENGINEER
R/AT.POTHNAL
MANVI TALUK
RAICHUR DIST
111. HANUMANTHA P BELLAD
S/O.PEERAPPA BELLAD
BE CIVIL ENGINEER
R/AT.H NO.5-449, BADA ROZA
NEAR BIBI RAZA COLLEGE FOR WOMEN
GULBARGA
112. SHARANABASAPPA M
S/O.MAILARAPPA
BE IN MECHANICAL ENGINEERING
R/AT.MAKTAPUR, HOTHAPET POST
SHAHAPUR TALUK
GULBARGA DIST
113. BABU M ADAKE
S/O.MARAPPA
BE MECHANICAL
AT & PO WADAGON (D) AURAD TALUK
BIDAR DIST
390
114. SHUKLODAN
S/O.SANTHOSH
BE MECH R/O.C/O.JYOTHI NIVAS
BVB COLLEGE ROAD, BASAVANAGAR
COLONY NEAR GANDHI GUNJ PO, BIDAR
115. NARASINGA RAO R SEDANKAR
S/O.RAMACHANDRA
B E MECH R/O.H NO.2-68/19/A
OPP GOVT HOSPITAL
SUNDAR NAGAR GULBARGA
116. RAMESH
S/O.MALLIKARJUN
B E CIVIL R/O.H NO.5-1-202,
GANDHINAGAR STATION AREA YADGIR
GULBARGA DIST
117. VISHWANATH
S/O.MEGHANATH
B E MECH R/O.H NO.5-1-115
GANDHINAGAR STATION AREA
YADGIR GULBARGA DIST
118. VIJAYKUMAR J MAHADEVAPPA
S/O.MAHADEVAPPA
B E CIVIL R/O.H NO.P E 23/1,
NEAR UKP CANTEEN RD BHEMARAYAN GUDI
SHAHAPUR TALUK
GULBARGA DIST
391
119. S G SATHISHA
S/O.GOPALAIAH
B E CIVIL ENGINEER
R/AT NO.4063, II CROSS
SHANKARANAGARA CHANDRALAYOUT,
MANDYA
120. RAGHU
S/O.ORPHAN
BE CIVIL ENGINEER
R/AT.JALASANGI POST
HUMNABAD TALUK
BIDAR DIST
121. SOMANATHA B N
S/O.NARASAPPA
B E MECHANICAL ENGINEER
R/AT.BEHIND DR AMBEDKAR CHOULTRY
RAJENDRA NAGAR
CHITRADURGA 577 501
122. CHATHRAPATHY
S/O.LATE R SIDDAIAH
B E CIVIL ENGINEER
R/AT.NO.11 KHB COLONY
NEAR DEPUTY COMMISSIONER OFFICE
MANDYA
123. DHANIKA NAIK U
S/O.YUVARAJA NAIK
DIPLOMA IN MECHANICAL ENGINEER
R/AT C/O.DR H V NAIK NEXT TO
NAVODAYA HOSPITAL MCCA BLOCK
DAVANAGERE 577 004
392
124. VIJAYAKUMAR AURADKAR
S/O.MARUTHI
B E MECHANICAL
R/AT H NO.17-4-68/1,
AGRICULTURE COLONY OPP
GUMPA MANHALLI ROAD
BIDAR
125. VENKATESH
S/O.SHIVANANDAPPA
DIPLOMA IN MECHANICAL ENGG
R/AT.SHIVABASAVA NILAYA
VIJAYANAGARA BADAVANE HILKAL
HUNGUND TALUK BAGALKOT DIST
126. SRI CHANDRAKANTH BALAPPA HALKI
S/O.BASAPPA
B E MECHANICAL ENGG R/AT.SECTOR 33 GONDA
HOUSE BEHIND RTO OFFICE NAVANAGARA
BAGALAKOT DIST
127. SHIVAKUMAR OBELAPPA RAJAPUR
S/O.OBALAPPA
BE MECHANICAL ENGINEER
R/O.KAMATHAGI HUNGUND TALUK
BAGALKOT DIST
128. DIVAKARAPPA K V
S/O.LATE VENKATARAMAIAH
BE MECHANICAL ENGINEER NO.7 III MAIN
AGRAHARA DASARAHALLI
BANGALORE-560 079
129. GURURAJ NAGENDRA SANGAVI
S/O.NAGENDRA K SANGAVI
BE CIVIL ENGINEER
393
R/AT.NO.125/2-C, AIWAIE SHAHI
QUARTERS PWD QUARTERS
GULBARGA 585 102
130. SURYAKANTH SHRIMANTH
S/O.SHRIMANTH
BE CIVIL ENGINEER NO.1-867 22-C-1
MAHAVIR NAGAR, BEHIND KOTHARI BHAVAN
PLOT NO.152 GULBARGA
131. SHANTHAKUMAR
S/O.V RANGASWAMY
BE CIVIL ENGINEER
R/AT NO.1848, VI A MAIN
D BLOCK II STAGE
RAJAJINAGAR
BANGALORE-560010
132. P S LAKSHMI NARASIMHA NAIK
S/O.B SRIRAM NAIK
B E CIVIL ENGINEER
R/AT NO.1589, E BLOCK, II STAGE
RAJAJINAGAR
BANGALORE-10
133. VENKATESHAPPA M
S/O.MUNISHAMAPPA
R/AT C/O.MANJUNATHA
BCIE DOORVANINAGAR
BANGALORE-560016
134. ANAND TIPPANNA AKKI
S/O.TIPPANNA AKKI
DIPLLOMA IN CIVIL ENGINEER
R/AT.H NO.11-1767
VIDYANAGAR GULBARGA
394
135. D K PARASHIVA MURTHY
S/O.D KESHAVAMURTHY
NO.17, 17TH MAIN ROAD
NEAR SILLY LALLY AGS LAYOUT
AREHALLY BANGALORE
136. S G SATHISHA
S/O.GOPALAIAH T
R/AT H NO.4063, II CROSS SHANKAR NAGAR
CHANDAGALU LAYOUT
MANDYA
137. RATHOD JAGADISH KUMAR
S/O.KAMSINGH RATHOD
R/AT H NO.1-933
KAMATH NVIAS OPP RAILWAY STATION
NEAR L M SCHOOL
GULBARGA 565 102
138. NAGARAJ S CHAVAN
S/O.SOMALU CHAVAN
R/AT C/O.SOMALU CHAVAN
JAILOR CENTRAL PRISON JAIL
GULBARGA 565 102
139. NAGESHAPPA H
S/O.HANUMANTHAPPA
R/AT SHRIHALLI
NARASAPURA POST
SHIKARIPURA TALUK
SHIMOGA DIST 577 450
395
140. C KALARAJU
S/O.CHINNAPPA
R/AT MILLGHATTA I CROSS
BEHIND POLICE QUARTERS
SHIMOGA 577 201
141. ANIL KUMAR S
S/O.S T NAIK
BE CIVIL ENGINEER
R/AT.KHB 10 VEDAVATHINAGAR
HIRIYUR TALUK
CHITRADURGA DIST 572 143
142. SREEDHARA S N
S/O.S NAGAPPA
B E MECHANICAL ENGINEER
R/AT C/O.HANUMANTHARAYAPPA
KPTCL GOKUL EXTN OPP TO HMT
KYATHASANDRA POST,
TUMKUR 572 104
143. MOHAN KUMAR
S/O.THIMMARAYAPPA
B E MECH R/AT.NO.8, 5TH CROSS
MARUTHI EXTENSION 2ND MAIN
VYALI KAVAL PALACE GUTTAHALLI
BANGLAORE-3
144. RAJAPPA K
S/O.KOTRAPPA
DIPLOMA IN CIVIL ENGG
KATHALAGERE VILLAGE AND POST
CHANNAGIRI TALUK
DAVANAGERE DIST
145. G N MANJUNATH
S/O.G H NARAYANASWAMY
396
DIPLOMA IN CIVIL ENGG
DODDAGANJUR
CHITHAMANI TALUK
KOLAR DIST
146. SRIDHAR KOTRE
S/O.PANDURANGA KOTRE
BE CIVIL ENGINEER
H NO.11-862/4/2B ASHOK NAGAR
GULBARGA 585 103
147. PRALHAD KUMAR
S/O.MALKAPPA
BE MECHANICAL CIVIL ENGINEER
MSK MILL BEHIND HIRAPUR (HIRA NAGAR)
GULBARGA 585 103
148. SMITA SUBHAS NAVENKAR
D/O.SUBHASH
B E CIVIL ENGINEER
H NO.244, VIDYANAGAR
GULBARGA
149. ANJANEYA NAYAKA S
S/O.SOMAPPA
R/O.TYAVANIGE CHANNAGIRI
DAVANGERE 577544
150. RAMANJANEYA
S/O.B SIDDAPPA
VEDAVATHI NAGARA
NEAR VEDAVATHI HIGH SCHOOL
HIRIYUR TALUK
CHITRADURGA DIST 572144
151. MOHAN D KALGURKI
S/O.DURAPPA S KALGURKI
397
NEAR A H DARGA
BIJAPUR
152. SHARANAPPA C CHALAWADI
S/O.CHANDRAPPA V CHALAWADI
AT POST BEWOOR
BAGALKOTE TALUK AND DIST
153. NAGENDRA RAO S V
S/O.S VENKATSWAMY LATE
B E CIVIL ENGINEER
C/O.CHAMAYYA AGRAHARA BEEDHI
S B ROAD, K R PET MANDYA DIST
154. SHANKARAPPA SANGAPPA HOOLAGERI
S/O.SANGAPPA T HOOLAGERI
BE IN MECHANICAL ENGINEERING
R/AT ALAMPUR PETH ILLKAL 587 154
BAGALKOT DIST
155. NAGARAJ G HOSAMANI
S/O.GANGADHANARA HOSAMANAI
B E IN MECHANICAL ENGINEERING
R/AT C/O.M S LAKSHMINARASMIHAIAH
17 3RD CROSS, N R GARDEN
CHOLARAPALYA MAGADI ROAD
BANGALORE-560 023
156. RAVI S
S/O.AMRUT RAO
B E IN MECHANICAL ENGINEERING
R/AT SITAGERA POST
HUMANABAD TALUK
BIDAR DIST
157. B P KUMAR
S/O.A K PAPAIAH
398
BE IN CIVIL ENGINEERING
R/AT.BELAGHATTA AT POST
CHITRADURGA TALUK AND DIST
158. JEEVAN DAMODAR WARAKARI
S/O.DAMODAR
DIPLOMA IN CIVIL ENGINEERING
R/AT BUDA PLOT NO.31
SECTOR NO.8, II RAILWAY GATE
TILAKAWADI BELGAUM 560006
159. HENJESH BABU S
S/O.SIDDAIAH K
DIPLOMA IN CIVIL ENGINEERING
R/AT VEDAVAHI NAGAR NEAR SAINT
ANNS SCHOOL HIRIYUR CHITRADURGA DIST
160. NAGAPRASAD NAYAKA
S/O.B NAJANYYA
B E IN CIVIL C/O.R N KULKARNI
ASHIRWAD BUILDING NEAR OM BUILDING
GOURISHANKAR NAGAR RANEBENNUR
HAVERI DIST
161. SURYANARAYAN RANAPPA BAJANTRI
S/O.RANAPPA BAJANTRI
NO.1041, DIVATAGERI GALLLI
NEAR RAGHAVENDRA TEMPLE
BIJAPUR
162. PARASHURAM HALLI
S/O.YANKAPPA HALLI
TREASURY COLONY TAKKE ROAD
NEAR HANUMAN TEMPLE
BIJAPUR 586 102
399
163. VISHNU SHIVAJI POL
S/O.SHIVAJI POL
SHAHAPUR GATE DHAR GALLI
K K ROAD, BIJAPUR
164. GANAPATHI
S/O.CHANDU NAIK
R/O.HIPPARAGABAG TANDA
VIA MUDUBI BASAVA KALYANA TALUK
BIDAR DIST
165. CHANDRAKANT
S/O.PEERAPPA HAGARGI
R/O.PLOT NO.22/2, NEW GATEGE LAYOUT
MSK MILL ROAD, GULBARGA
166. BABURAYA B CHANDAKI
S/O.BHIMASHA
R/O.PLOT NO.2/2, NEW GHATAGE LAYOUT
GULBARGA DIST
167. N ASHOKA
S/O.N NAGARAJU
R/O.D NO.602, A2, SHARAVATHI BLOCK
NATIONAL GAMESH HOUSING COMPLEX
KORAMANGALA
BANGALORE
168. G N ANANDA RAJ
S/O.G H NAGENDRAPPA
MIG 102, KHB COLONY
GANDHINAGAR
BELLARY DIST
169. A H BYRAPPAJI
S/O.HUCHCHAIAH
R/O.NO.935, 17TH CROSS
400
KUMARASWAMY LAYOUT
BANGALORE
170. S SATISH
S/O.LATE C SIDDAPPA
R/AT.NO.325, 2ND F CROSS 3RD STAGE
3RD BLOCK, BASAVESHWARA NAGAR
BANGALORE
171. L SHIVAMURTHY
S/O.LATE LAKSHAMANA
R/AT J C R EXTENSION
NEAR LAKSHMI TEMPLE
JAGALOR DAVANAGERE DIST
172. J THIPPESWAMY
S/O.G P JAYANNA
R/AT SRI GURUNATHA NILAYA
3RD CROSS, C K PURA EXTENSION
CHITRADURGA
173. L ASHOKRAJ LINGAPPA
S/O.LINGAPPA
R/O.PLOT NO.180, NEAR CO OP TRAINING
CENTRE, PRAGATHI COLONY
SEDAM ROAM GULBARGA DIST
174. B THIPPESWAMY
S/O.BORAIAH
R/O.NO.M I G 347, NEW KHB COLONY
KALLAHALLI SHIMOGA TALUK
SHIMOGA DIST
401
175. SHIVA PRASAD K S
S/O.SIDDABASAVAIAH R
R/O.NO.826, 2ND STAGE
VINAYA MARGA SIDDARTHA NAGAR
MYSORE-11
176. SRINIVASA R
S/O.IRLA RAMAIAH
R/AT.BHOVI COLONY
IST MAIN NEHRU NAGAR
MANDYA CITY
MANDYA DIST 571401
177. A KRISHNAMURTHY
S/O.ANJANAPPA
R/AT.NO.302, MUNESHWARA NILAYA II MAIN
MUTHYALA NAGAR MES ROAD
BANGALORE-54
178. B BASAVARAJA
S/O.BUDDAPPA
R/IO.NO.508/2, V B COLONY
K R ROAD, DAVANGERE 577 001
179. BANNER NANDU
S/O.VITHAL RAO
R/O.NO.9.8.13, BASAVA NAGAR COLONY
NEAR HARURGERI POST GANDHI GUNJ
TALUK DIST BIDAR 585 403
180. ASHOK KUMAR V
S/O.VARADIAH
R/O.1292, IST CROSS MRHB COLONY
BANGALORE-79
181. GURURAJAN K S
S/O.K H SANNAIAH
402
R/O.LIG NO.209, 26TH CROSS,
OPP TO WATER TANK
KUVEMPUNAGAR HASSAN
182. ANAND KUMAR M S
S/O.M SIDDAIAH
R/O.NO.351, 20TH CROSS
SREENIVASANAGAR NANDINI LAYOUT
BANGALORE
183. SHIVA KUMAR K
S/O.B KAPANAIAH
R/O.NO.25, 8TH MAIN
5TH CROSS SARASWATHI PURAM
MYSORE-9
184. J S OBANNA
S/O.PAPAIAH
R/O.NO.26/4, IST MAIN
MARENAHALLY VIJAYANAGAR
BANGALORE-560040
185. SHIVRAJ RAMACHANDRA NAIK
S/O.RAMACHANDRA NAIK
NEAR BANJARA HIGH SCHOOL
R/O.BANJARANAGAR SOLAPUR ROAD
BIJAPUR 586103
186. C UMESH
S/O.K CHANDRASHEKAR
R/O.11TH CROSS, SEEMA NILAYA
IUDP LAYOUT, NEAR STB BOOTH
BANGALORE ROAD, CHITRADURGA DIST
403
187. B S CHATRAPATHY
S/O.SIDDAIAH
R/O.NO.11, KHB COLONY
NEAR D C OFFICE MANDYA
188. MOHAN K
S/O.THOLACHA NAIK
R/O.SHARADHA NILAYA
NEAR DURGAMBA TEMPLE
GADI KOPPA SHIMOGA
189. TULAJAPPA H KATTIMANI
ALVIMASIDI ROAD
R/O.NEAR JAIN TEMPLE
BIJAPUR 586 101
190. MALLESHAPPA N HAROGERI
R/O.HIREWADDATI
TALUK MUNDARGI
GADAG 582222
191. PARAMESWARAPPA
S/O.HONNURAPPA
R/O.BALLARIHATTY
HOSADURGA ROAD POST
CHITRADURGA DIST
192. K MOTHILAL
S/O.D KUBERA NAIK
R/O.KASHIPURA DODDAMALLAPURA POST
CHANNAGIRI TALUK
DAVANGERE DISTRICT
193. TANAJI
S/O.TUKARAM SHINDE
PLOT NO.10 BANK COLONY
NEAR CHANDRASHEKAR STADITUM
404
GULBARGA 585 103
194. UDAYAKUMAR
S/O.SHIVASHARANAPPA
NO.55, SAI LAYOUT SHAKTHI NAGAR
GULBARGA 585 103
195. RAVINDRA DAMA
S/O.SHANKER DAMA
R/O.NO.10, KANTHA LAYOUT
NEAR RAILWAY GATE ABJALPUR ROAD
GULBARGA 585 103
196. DATTATRAYA KUNTTANKAR
S/O.DODDAPPA KUNTTANKAR
NO.1-867/3F, VENKTESH NAGAR
GULBARGA 585103
197. SRI UMA KANTH
S/O. AMBANNA KOODI,
AGED ABOUT 30 YEARS
COLLEGE COUS ROAD, RAMANAGAR
GULBARGA
198. SRI HEMKUMAR
S/O. HANUMANTHA RAO MOCHI
AGED ABOUT 31 YEARS
CHAPPAL SHOP NEAR AMBEDKAR CIRCLE
AT POST, MALLIKHED (B) HUMNABAD TALUK
GULBARGA
199. SRI YESHWANTARAYA ASHTAGI
S/O. BASANNA ASHTAGI
AGED ABOUT 30 YEARS
R/O. ASSHTAGA (V)
GULBARGA
405
200. SRI MALLIARJUN SHIVAPPA
S/O. SHIVAPPA HULEKAR
AGED ABOUT 29 YEARS
R/O. MALLIKARJUNA S HULKAR
RAJIVA GANDHI NAGAR
LIGHT POWER HOUSE ROAD
GULBARGA
201. SRI BHEEMARAJ R NAIK
S/O. RAMCHANDRA
AGED ABOUT 32 YEARS
NEAR GOVT HIGH SCHOOL
P O WADI (IN) DIST GULBARGA
TALUK CHITTAPUR
202. SRI BALAJI K E
S/O. ESHWAR KANERI B
AGED ABOUT 30 YEARS
R/O. LIG-81, KHB HUDCO COLONY
BIDAR
203. SRI RAMANAD
S/O. ANNURAO TOLE
AGED ABOUT 30 YEARS
AFZALPUR ROAD
GULBARGA
204. SRI J T RAJANNA
S/O. SRI THIRUKAPPA
AGED ABOUT 36 YEARS
J C R EXTENSION
R/O. JAGALUR TALUK
DAVANGERE DISTRICT
205. SRI S T CHIDANANDA SWAMY
S/O. SRI THIPPERUDRAPPA
AGED ABOUT 39 YEARS
406
EX Z P MEMBER , R/O. SIDDAPURA
H P HALLI (POST) CHALLAKERE TALUK
DIST CHITRADURGA
206. SRI LAKSHMANA PATHAKOTA
S/O. SRI HANAMANTHA PATHAKOTA
AGED ABOUT 33 YEARS
R/O. MALPE-INGALESWARA
TALUK BASAVANA BAGEWADI
DIST BIJAPUR
207. SRI BALACHANDRA NATIKAR
S/O. GANGAPPA NATIKAR
AGED ABOUT 31 YEARS
R/O. UKAMANALA POST KARTANAHALLI
TALUK AND DIST BIJAPUR
208. SRI MALLIKARJUN
S/O. SRI R HALASANGI
AGED ABOUT 31 YEARS
R/O. UKAMANALA POST KARTANAHALLI
TALUK AND DIST BIJAPUR
209. SRI VIJAYAKUMAR M PANDARPURKOAR
S/O. SRI MALLAPPA
AGED ABOUT 29 YEARS
R/O. H NO. E W S 12
K H B COLONY
SHANTINAGAR
DIST GULBARGA
407
210. SRI RAJESH S L
S/O. LATE S K LINGAIAH
AGED ABOUT 36 YEARS
R/O. NO. 1121, 34TH CROSS
1ST STAGE KUMARASWAMY LAYOUT
BANGALORE
211. SRI RAMESH G
S/O. SRI G M GANGADHARAIAH
AGED ABOUT 33 YEARS
R/O. 480, 1ST CROSS, 3RD STAGE, 3RD BLOC
BASAVESHWARANAGAR
BANGALORE
212. SRI MANJUNATHA N
S/O. SRI S NARASIMHAIAH
AGED ABOUT 34 YEARS
R/O. SREENIVASANAGAR, SIRA TOWN
SIRA, TUMKUR DISTRICT
213. SRI MANJUNATHA
S/O. LATE JAVARAIAH
AGED ABOUT 37 YEARS
C/O. CHALLIAHA NO.82, 2ND STAGE
3RD CROSS, BAPUJI NAGAR
BANGALORE
214. SRI SHIVAKUMAR S L
S/O. SRI S K LINGAIAH
AGED ABOUT 34 YEARS
R/O. NO 13, 7TH CROSS
GANAPATHI NAGAR, MYSORE ROAD
BANGALORE
215. SRI M K PRAKASH
S/O. SRI D KADAIAH
AGED ABOUT 38 YEARS
408
R/O. D NO. 584, 3RD STAGEUDAYGIRI
MYSORE
216. SRI H V MADHUSUDHAN
S/O. SRI P VISHWANATH
AGED ABOUT 33 YEARS
R/O. D NO. 2887, 6TH CROSS,
GANDHINAGAR
MANDYA
217. SRI BABURAO
S/O. SRI KALYANI GURODE
AGED ABOUT 33 YEARS
R/AT POST SALGAR (VK)
TALUK ALAND DIST GULBARGA
218. SRI BASAVARAJ
S/O. SRI NAGENDRAPPA KASANAKAR
AGED ABOUT 34 YEARS
R/O. AT POST BELAMAGI
TALUK ALAND
DISTRICT GULBARGA
219. SRI K V RAMANARAYANA
S/O. SRI VENKATASWAMY
R/O. 2ND MAIN ROAD
GANDHI NAGAR
KOLAR
220. SRI MALLIKARJUNA G
S/O. SRI MAHADEVAPPA G
AGED ABOUT 28 YEARS
R/O. HOUSE NO. 5-5-360/1
NAZARETH COLONY HOSAHALLI
CROSS, YADGIRI
409
221. SRI PURUSHOTHAMA K M
S/O. SRI K R MANOHAR
AGED ABOUT 36 YEARS
R/O. NO. 466, I E CROSS
3RD STAGE, 4TH BLOCK
8TH MAIN, BASAVESWARA NAGAR
BANGALORE
222. SRI VENKATESH MURTHY H
S/O. SRI HANUMAIAH ND H
AGED ABOUT 34 YEARS
R/O. NO. 1591, 1ST A CROSS
2ND STAGE, CHANDRA LAYOUT
BANGALORE
223. SRI M PRASANNA KUMAR
S/O. SRI A D NEELAKANTAPPA
AGED ABOUT 37 YEARS
R/O. NO. 236 1ST A MAIN
BEHIND APEX BANK MAHALAKSHMI PURAM
BANGALORE
224. SRI GOPAL JADHAV
S/O. SRI BEEBA JADHAV
AGED ABOUT 35 YEARS
R/O. ODGAON TALUK AURAD
DISTRICT BIDAR
225. SRI SRIMANT HADGAL
S/O. SRI ZOOLAKI K
AGED ABOUT 35 YEARS
PLOT NO.35, C I B COLONY
ALAND TALUK
GULBARGA DISTRICT
226. SRI TATARM K CHAVAN
S/O. SRI KISANA
410
AGED ABOUT 35 YEARS
HODLERE TANDA ALAND TALUK
GULBARGA
227. SRI SUDHAKAR D B
S/O. SRI BHEEMAHA
AGED ABOUT 28 YEARS
SARVODAYA NAGAR, RAJAPUR ROAD
AMBICA NIVAS PLOT NO. 2-909/68/3/1
GULBARGA
228. SRI SENTHAIAH C
S/O. SRI CHINNAIAH
AGED ABOUT 42 YEARS
SHIVA NILAYA, MIG - 1-6
K H B COLONY, III PHASE
PRESS COLONY
GOPALA, SHIMOGA DISTRICT
229. SRI CHANDRASHEKAR B C
S/O. SRI CHANNAPPA
AGED ABOUT 31 YEARS
C/O. VANATHARAJ
RAILWAY QUARTRAS NO.192 A
NEAR METHODIST CHURCH
RAICHUR DISTRICT
230. SRI NAGARAJ HULLI
S/O. SHANKAR RAL HULLI
AGED ABOUT 28 YEARS
R/O. NO. 214, C I B COLONY
BEHIND OF CENTRAL BUS STAND
GULBARGA
411
231. SRI L SHIVAMURTHY
S/O. LAKSHMANA
AGED ABOUT 38 YEARS
R/O. J C R EXTENSION
NEAR LAKSHMI TEMPLE
JAGALUR
DAVANGERE DISTRICT
232. SRI K V DURGA PRASAD
S/O. SRI K RAMAIAH
AGED ABOUT 37 YEARS
R/O OLD POLICE OFFICE ROAD
LAKKAVALLI (PO)
TARIKERE TALU
CHIKMAGALUR DISTRICT
233. SRI ARUN KUMAR
S/O. SRI SHIVASHARANAPPA
AGED ABOUT 26 YEARS
R/O. SINDGI (B)
GULBARGA DISTRICT
234. SRI GANGA NARASIMHAIAH
S/O. YELLAPPA
AGED ABOUT 36 YEARS
R/O. NO. 42, 3RD CROSS, 2ND MAIN
VIJAYA NAGAR,
BANGALORE
235. SRI PRAKASHA M
S/O. SRI M L MARIMADHU
AGED ABOUT 38 YEARS
R/O. MALAVALLI VILLAGE
MANDYA DISTRICT
236. SRI K C RAVIKUMAR
S/O. SRI CHIKKAMADAIAH
412
AGED ABOUT 37 YEARS
HOSAKUKKUR VILLAGE
MYSORE DISTRICT
237. SRI C V RANGANATH
S/O. SRI CHIKKARANGAIAH
AGED ABOUT 34 YEARS
R/O. NO. 335/2, SRI JAGADEESHWARI NILAYA
M E S ROAD, JALAHALLI
BANGALORE
238. SRI C MAHESHWARA
S/O. SRI C KOTRAPPA
AGED ABOUT 37 YEARS
R/O. CHIKKAJOGIHALLY VILLAGE
KUDLIGI TALUK
BELLARY DISTRICT
239. SRI M MANJUNATHA
S/O. SRI G S MAHADEVAIAH
AGED ABOUT 37 YEARS
R/O. SOMANATHAPURA VILLAGE
MYSORE DISTRICT
240. SRI PRASHANTH KUMAR B M
R/O. 593/B, 11TH MAIN ROAD
ALLANAHALLI ETENSION
MYSORE
241. SRI SHVALINGAPPA L
S/O. SRI LINGANNAIAH
AGED ABOUT 36 YEARS
R/O 63, 2ND MAIN
1ST STAGE, ATHMEEYA GELEYARA BALAGA
MAHALAKSHMI PURAM
BANGALORE - 560 086
413
242. SRI SIDDARTHA
S/O. SRI SUGRIVE
AGED ABOUT 29 YEARS
R/O. PLOT NO.18, SHIVANAGAR (SOUTH)
BIDAR
243. SRI SUBHASH S RAMAN
S/O. SRI SHIVAPURTHRAPPA
AGED ABOUT 28 YEARS
R/O. AT POST CHINCHANSOOR
TALUK ALAND
DIST GULBARGA
244. SRI SANJEEV KUMAR R
S/O. SRI RUKKANNA
AGED ABOUT 30 YEARS
R/O.POST KOHINOOR
TALUK BASAVAKALYAN
DIST BIDAR
245. SRI PRASAD BABU
S/O. SRI M BORIAH
AGED ABOUT 29 YEARS
R/O. HIG-B0-545 HUDCO 1ST STAGE
LAXMIKANTHANAGAR HEBBAL
MYSORE
246. SRI ANJANEYYA K R
S/O. SRI RANGARAO
AGED ABOUT 35 YEARS
R/O. NO. 1.4.946/97
I D S M T LAYOUT
RAICHUR DISTRICT
414
247. SRI S SURESH
S/O. SRI V SIDRAM
AGED ABOUT 39 YEARS
H NO. 2/23, NEARBY BALWEDISCHOOL
RAICHUR DISTRICT
248. SRI N S SOMASHEKARAIAH
S/O. SRI N SHIVARUDRAIAH
AGED ABOUT 42 YEARS
HONGANOOR POST,
R/O. NEELAKANTANAHALLI
CHANNAPATNA TALUK
BANGALORE
249. SRI ASHOK D SHIVANOOR
S/O. DURGAPPA
THARFILE NEAR HANUMAN TEMPLE
H NO. 1-1121
AGED ABOUT 28 YEARS
GULBARGA
250. SRI HANUMANTH R M
S/O. SRI RAMIAH
AGED ABOUT 33 YEARS
H NO. 2-156, SIDDESWAR COLONY
SEDAM ROAD
GULBAGA
251. SRI SHANTHKUMAR N KAKHANDAKI
S/O. SRI MAHADEVA
AGED ABOUT 32 YEARS
BHAGYA NAGAR, UNIVERSITY ROAD
GANESH NILAYA
GULBARGA
415
252. SRI RAJESH A
S/O. SRI ARJUNA RAO N
AGED ABOUT 30 YEARS
R/O. PLOT NO. 26, VIJWAL HOUSING SOCIETY
RAJPUR COLONY RAJPUR ROAD
GULBARGA
253. SRI G MANOJ
S/O. SRI D GIRISH
AGED ABOUT 34 YEARS
HOUSE NO.1324, IST FLOOR
GIRIDHAMA 3RD CROSS, VIDYANAAGARA
DAVANGERE DISTRICT
254. SRI SUBHASH
S/O SRI SHAMAPPA KHARATAMAL
AGED ABOUT 32 YEARS
H NO. 24, EWS II PHASE ADARSH NAGAR
GULBARGA
255. MISS VIDYA BELANIKAR
H NO. 124 NEAR DEPOT NO.2
AGED ABOUT 29 YEARS
VIDYA NAGAR
GULBARGA
256. SRI TARAMANI G
S/O. SRI GANGAPPA
AGED ABOUT 32 YEARS
H NO. 46, LIG IST PHASE
ADARSHANAGAR
GULBARGA
257. SRI KRISHNARAJ KALGI
S/O SRI TIPPANNA
AGED ABOUT 34 YEARS
STATION ROAD, JAFFER GUNJI
416
POST AND TALUK CHITTAPUR
GULBARGA
258. SRI DEVARAJ
S/O. BHIMSAIN GOLEYA
AGED ABOUT 31 YEARS
H NO. 11-1891/2, RAMANAGARA
NEAR S B COLONY
GULBARGA
259. SRI ANAND M
S/O. SRI MAHADEVAPPA
AGED ABOUT 30 YEARS
NO.252 CIB, COLONY
GULBARGA
260. SRI KSHEERALINGAPPA
H NO. 12.6.300 LBS NAGAR
AGED ABOUT 33 YEARS
RAICHUR
261. SRI N PARAMESH
S/O. SRI M NAGARAJ
NO.12/B, 3RD MAIN, 6TH CROSS
BAPUJINAGAR , MYSORE ROAD
AGED ABOUT 33 YEARS
BANGALORE
262. SRI K NAGESH
S/O. SRI KEMPASIDDAIAH
AGED ABOUT 37 YEARS
NO.321, 2ND MAIN ROAD 80 FEET
RING ROAD, JAGA JYOTHI BASAVESHWAR
LAYOUT, JNANABHARATH (POST)
BANGALORE
417
263. SRI RAJESH B CHANDRAPPA
S/O. SRI CHANDRAPPA
AGED ABOUT 37 YEARS
NO.7-3-61, BHIMANAGAR,
NEAR DARGA
BIDAR DISTRICT
264. SRI BHEEM MALLAPPA
S/O. SRI MALLAPPA
AGED ABOUT 33 YEARS
SIDDARTH NAGAR, BHALKI
BIDAR DISTRICT
265. SRI M SHIVANNA
S/O. MANCHAIAH
AGED ABOUT 37 YEARS
NO.2525, 7TH MAIN, RPC LAYOUT
OPP SWIMMING CENTRE
BANGALORE
266. SRI ARAVIND BASAVANT DHAMANNAVAR
AGED ABOUT 36 YEARS
S/O. BASAVANT L
R/O. NO.4, ADARSH COLONY
VISHVESWARAIAH NARAG
BELGAUM
267. SRI S SATISH ALLOLI
S/O. SHANKRAPPA
AGED ABOUT 30 YEARS
C/O. SHANTIDHAMA, LIG NO.84
3RD PHASE, BADEPUR COLONY, SEDAM ROAD
GULBARGA
268. SRI ANJANEYA R ALLOLI
S/O. SHIVAPPA R N NATEKAR
AGED ABOTU 30 YEARS
418
H NO. 3.974, HARANAMA NILAYA
NATEKAR GALLI, GAZIPUR
GULBARGA
269. SRI ANAND M GAIKWAD
S/O. MALLAPPA C/O. BASAVANTH VANTI
AGED ABOUT 40 YEARS
GGA B-6/7
P W D QUARTERS
RAJAPRAD ANAND NAGAR
GULBARGA
270. SRI VIJAYKUMAR GILKI
S/O. CHANDRASHA GILKI
H NO. M I G 29, FIRST PHASE
ADARSH NAGAR
GULBARGA
271. SRI LINGGARAJ RAO M S
S/O. MALLANNA
H NO. 11-1996/7/5
NEAR S B COLLEGE RAMNAGAR
GULBARGA
272. SRI SOMASHEKAR G JALADI
S/O. GHALAPPA JALADI
AGED ABOUT 30 YEARS
H NO. 11-1906/11/14
NEAR S B COLLEGE, RAMNAGAR
GULBARGA
273. SRI SHANTKUMAR B KRANATIVEER
S/O. K BASAPPA, 110K V MUSS
KPTCL ARTERS
KOLAR (K)
BIDAR DISTRICT
419
274. SRI VIKAS G HOSAMANI
S/O. GURUPADAPPA HOSMANI
AGED ABOUT 35 YEARS
NEAR JUMBAGI ICE FACTORY
UPALI BURUJ
BIJAPUR
275. SRI NATARAJ
S/O. MAHADEVAPPA
R/O. C/O. S R HOSMANI
H NO. 3-801
GAZKIPUR, GULBARGA
276. SRI K M MOHANKUMAR
S/O. K MAHADEVAPPA
AGED ABOUT 33 YEARS
R/O. L I G 69, II STAGE
K H B KUVEMPUNAGAR
MYSORE
277. SRI BABU DIRGAPPA DODAMANI
S/O. DURGAPPA DODDAMANI
AGED ABOUT 34 YEARS
NEAR AGASI AMINGAD HUNGANND TALUK
BAGALKOT
278. SRI JAGANATH
S/O. SHANAPPA
C/O. MARY W/O. JOHAN
H NO. 10-1-146/1
NEAR PWD OFFICE MANGALPET
BIDAR
420
279. SRI PANDURANG MALGE
S/O. RAMANNA MALGE
AGED ABOUT 37 YEARS
R/O HARURGERI
H NO. 12-3-21,GANDHI GUNJ TALUK
BIDAR DISTRICT
BIDAR
280. SRI JAVARAIAH
S/O. SRI CHIKKADODIYAIAH
AGED ABOUT 38 YEARS
KODAMBAHLLI VILLAGE
CHANNAPATNA TALUK
BANGALORE DISTRICT
281. SRI M VENKATARAMU
S/O. SRI RUDRAPPA
AGED ABOUT 39 YEARS
MOKA GONAHAL (V) POST
NEAR MAREMMA TEMPLE
S C STREET BELLARY
BELLARY DISTRICT
282. SRI SHIVAJI R RAJAPUT
S/O. SRI RAMADAS C RAJAPUT
AGED ABOUT 35 YEARS
YATNAPUR POST
BIJAPUR DISTRICT
283. SRI APPA RAO
S/O. SRI LALAPPA
AGED ABOUT 30 YEARS
KALLUR POST, HUMANABAD TALUK
BIDAR DISTRICT
284. SRI N RAJASHEKARA BABU
S/O. LATE P NAGABHUSHANAM
421
AGED ABOUT 33 YEARS
R/O. NO.54, ORGAUMPET (PO)
KGF
KOLAR DISTRICT
285. SRI N RAJAGOPALA BABUI
S/O. LATE P NAGABHUSHANAM
AGED ABOUT 35 YEARS
R/O. NO.54, OORGAUMPET (PO)
KGF
KOLAR DISTRICT
286. SRI M N LOKESH
S/O. SRI M D NARAYANA DAS
AGED ABOUT 31 YEARS
H NO. 1875, 20H MAIN
20TH CROSS, MRCR
VIJAYA NAGAR
BANGALORE
287. SRI K T SREENIVASA
S/O. SRI C THIPPAIAH
AGED ABOUT 32 YEARS
R/O. NO.1739, 6TH A MAIN
7TH CROSS, RPC LAYOUT
VIJAYA NAGAR,
BANGALORE
288. SRI H S JAYAKUMAR
S/O. SRI SANJEEVAIAH H L
AGED ABOUT 31 YEARS
R/O. 43, 3RD MAIN
2ND STAGE, BAPUJI NAGAR
BANGALORE
289. SRI SUBHASH D SHIVA
S/O. SRI DAITAPPA
422
AGED ABOUT 28 YEARS
R/AT POST KERIAMBALAGA
ALANDA TALUK
GULBARGA
290. SRI LAKSHMIKANT
S/O. SRI AMRUTRAO
AGED ABOUT 25 YEARSD
R/AT H NO. 11-678/3
NEAR BHAVANI TEMPLE
BASAVANAGAR
GULBARGA
291. SRI SHIVAMURTHY
S/O. SRI MARUTHI
AGED ABOUT 27 YEARS
R/AT NO.18,
SHIVANAGAR (SOUTH)
BIDAR
292. RAMESH S NAIK
S/O. S D NAIK
AGED ABOUT 25 YEARS
RESIDING NEAR MAHAVEER ROAD
NEAR DURGA VIHAR
BAGALKOT
293. SRI N C KRISHNAIAH
S/O. CHIKKANARASAIAH
AGED ABOUT 33 YEARS
R/AT NARANAHALLI AT AND POST
C S PURA HOBLI, GUBBI TALUK
TUMKUR DISTRICT
294. SRI T N SIDDARAJU
S/O. HANUMANTHAIAH
AGED ABOUT 31 YEARS
423
R/AT SASLU (POST) DODDABALLAPUR TALUK
BANGALORE RURAL DISTRICT
295. SRI H K NARAYANASWAMY
S/O. LATE KHADRI NARASIMHAIAH
AGED ABOUT 37 YEARS
R/AT HOSAHALLI
AKKIRAMPURA POST
KORATAGERE TALUK
TUMKUR DISTRICT
296. SRI A P MOHAN KUMAR
S/O. LATE POOJARAIAH
AGED ABOUT 35 YEARS
R/AT HOSAHALLI AKKIRAMPURA POST
KORATAGERE TALUK
TUMKUR DISTRICT
297. SRI C VENKATESH
S/O. P CHIKKAHANUMAIAH
AGED ABOUT 31 YEARS
R/AT NO.274, KANASAWADI COLONY
MADHURAI HOBLI, DODDABALLAPUR TALUK
BANGALORE RURAL DISTRICT
298. SRI VISHWANATH B M
S/O. MURUGENDRASWAMY
AGED ABOUT 35 YEARS
R/AT NO.260, 13TH MAIN, 2ND STAGE
SHEELAMARGA, SIDDARTH NAGAR
MYSORE
299. SRI R SHANKAR
S/O. SRI TULACHAYA NAIK
AGED ABOUT 44 YEARS
CIVIL ENGINEER (UN EMPLOYEE)
R/AT UKKINAL POST
424
SHAHAPUR TLAUK
GULBARBGA DISTRICT
300. SRI R SHANKAR
S/O. SRI DHARUN
AGED ABOUT 43 YEARS
R/AT UDDANUR VILLAGE
GULBARGA DISTIRCT
301. SRI HANUMANTHA
S/O. SRI GIREPPA SAVARKAR
AGED ABOUT 46YEARS
CIVIL ENGINEER (UN EMPLOYEE)
R/AT FILTERBED, RAJIV GANDHI NAGAR
NEAR HANUMAN TEMPLE
GULBARGA
302. SRI CHANDRAKANTH
S/O. SRI CHANNAPPA CHALAWADI
AGED ABOUT 46 YEARS
NEAR HEAD POST OFFICE HUNGUND
BAGALKOT
303. SRI KRISHNA KUMAR
S/O. SRI LAXMAN NAIK
AGED ABOUT 43 YEARS
R/AT PLOT NO. 134
NGO COLONY BANJARS ROAD
GULBARGA
304. SRI C RANGANATHA
S/O. LATE CHIKKAMADAIAH
AGED ABOUT 42 YEARS
C/O. SRI H C PRASANNA
R/AT D NO. 1408, II CROSS
V C QUARTERS
ASHOKA NAGAR
425
MANDYA
305. SRI M CHANDRA SHEKAR
S/O. LATE MARISWAMY
AGED ABOT 28 YEARS
R/O. NO. 1-157A,A J COLONY
BANGALORE ROAD,
KOLLEGAL
MYSORE DISTRICT
306. SRI C RAMESH
S/O. T CHIKKATHIMMAPPA
AGED ABOT 40 YEARS
R/AT NO. 13, E CROSS
AGRAHARA DASARAHALLI
BEHIND VEERABHADRA SCHOOL
BANGALORE
307. SRI M D HARISH BABU
S/O. SRI MARIYAPPA
AGED ABOT 30 YEARS
R/AT NO. 209, 13TH B CROSS IV
B MAIN, YELAHANKA NEW TOWN
BANGALORE
308. SMT B A JAYA LAXMI
W/O SRI D R NAGENDRAPPA
AGED ABOUT 36 YEARS
SWAMY EYE HOSPITAL
OPP PATIL NURSING HOME
BUS STAND ROAD
GANGAVATHI
309. SRI SHANKARA NAIK
S/O. SRI BHEEMA NAIK
AGED ABOUT 29 YEARS
426
R/AT ARASIKERE
HASSAN TALUK
AND DISTRICT
310. SRI MALLESHWARAPPA
S/O. SRI ANJANAPPA
AGED ABOUT 37 YEARS
R/AT 4203,. I FLOOR
I MAIN OPP CANARA BANK
SUBRAMANYA NAGAR
BANGALORE
311. SRI MEGHANATH
S/O. KUNTA SHETTY
AGED ABOUT 39 YEARS
R/AT NO.4033, X CROSS, GAYATHRINAGAR
BANGALORE
312. SRI G GOVINDARAJU
S/O. SRI GOVINDAIAH
AGED ABOUT 35 YEARS
R/AT NO.12, III CROSS, WEAVERS
COLONY, VISHWESWARAIAH NAGAR
II NAGAR, MYSORE
313. SRI D MAHESH
S/O. SRI D HULUGAPPA
AGED ABOUT 35 YEARS
R/AT NO. 395, SADASHIVANAGAR
13TH WARD SIRGUPPA
BELLARY DISTRICT
314. SRI LOKYA NAIK N J
S/O. SRI JAMLA NAIK
AGED ABOUT 39 YEARS
R/AT NELLISARA VILLAGE
KUVEMPU UNIVERSITY
427
POST, BHADRAVATHI TALUK
SHIMOGA DISTRICT
315. SRI M V VENKATACHALAPATHY
S/O. M VENKATARAMANA
AGED ABOUT 31 YEARS
R/O. MANDYALA MANCHINEELLAKMOTA POST
SRINIVASAPUT TALUK
KOLAR DISTRICT
316. SRI K N SHANTH KUMAR
S/O. S NANJAIAH
R/O. NO. 1419, C & B BLOCK
UDAYANA CROSS
KUVEMPUNAGAR
MYSORE
317. SRI PRAKASH
S/O. AMBA RAO GADAD
AGED ABOUT 29 YEARS
R/O. H NO. 11-862, ASHOK NAGAR
GULBARGA
318. SRI S K DINESH KUMAR
S/O. SRI KALAIAH
AGED ABOUT 31 YEARS
NO.5, "K" BLOCK, 2ND CROSS
RAMAKRISHNA NAGAR
MYSORE
319. SRI K T GIRIRAJU
S/O. SRI M S THIMMAIAH
AGED ABOUT 31 YEARS
BILLINAKOTE POST
MACHENAHALLI NELAMANGALA TALUK
BANGALORE RURAL DISTRICT
428
320. SRI LOKESH NAIK
S/O. SRI KRISHNA NAIK
AGED ABOUT 29 YEARS
GOLLAHALLI, DODDABALLAPUR TALUK
BANGALORE RURAL DISTRICT
321. SRI H V PRAKASH
S/O. SRI VENKATAIAH
AGED ABOUT 34 YEARS
HOSSUR, GOWRIBIDANUR TALUK
KOLAR DISTRICT
322. SRI S J JAGADISH B E
S/O. S B SANNER
AGED ABOUT 37 YEARS
R/O. NO.3, IST MAIN ROAD
3RD CROSS, III BLOCK, III STAGE
NEAR APEX BANK, BASAVESHWARANAGAR
BANGALORE
323. SRI L M MAHESH
S/O. LATE L N MAHADEVAIAH
AGED ABOUT 40 YEARS
R/AT NO.20, H MAIN , 6TH CROSS
LAKSHMINARAYANAPURA
NEW EXTENSION
BANGALORE
324. SRI Y ANAND
S/O. SRI YELLAPPA
AGED ABOUT 39 YEARS
R/AT NO.37/1, THIRTHAHALLI ROAD
SHIMOGA
325. SRI H N JAMBLA NAIK
S/O. SRI NAGA NAIK
AGED ABOUT 39 YEARS
429
R/O. HIRIYUR VILLAGE
AND POST, BHADRAVATI TALUK
SHIMOGA DISTRICT
326. SRI SOUNDARRAJAN
S/O. SRI CHINNA KULANDI
AGED ABOUT 38 YEARS
R/O. NO.55/1, 4TH CROSS
CHELUVADIPALYA
DR T C M ROYAN ROAD
BANGALORE
327. SRI RAMESH H RATHOD
S/O. SRI HIRASINGH
AGED ABOUT 36 YEARS
NO.178, K H B COLONY
SHANTINAGAR,
GUBARGA
328. SRI RAM
S/O. SRI HANUMANTH
AGED ABOUT 36 YEARS
R/AT KONMELKUNDA
BHALKI TALUK
BIDAR DISTRICT
329. SRI PRAKASH D PAWAR
S/O. SRI DESA H PAWAR
AGED ABOUT 34 YEARS
R/O. PLOT NO.104, H NO. 1-891/13C
NGOS COLONY
BANJARA ROAD
GULBARGA
330. SRI NAVEEN KUMAR N RATHOD
S/O. SRI NANDKISHORE RATHOD
AGED ABOUT 33 YEARS
430
R/O. NO 46/113
PWD QUARTERS, OLD JEWARGI ROAD
GULBARGA
331. SRI GANGADHAR RATHOD
S/O. SRI SHIVARAM RATHOD
AGED ABOUT 35 YEARS
R/O. HARIJNAYAK THANDA POST
GULBARGA TALUK
GULBARGA DISTRICT
332. SRI DEVENDRA KUMAR B K
S/O. SRI BHIM RAO
AGED ABOUT 33 YEARS
R/O. PLOT NO. 283, CIB COLONY
BEHIND CENTRAL BUS STAND
GULBARGA
333. SRI VIJAYAKUMAR G TILE
S/O SRI GYANADEV TILE
AGED ABOUT 30 YEAR
R/O PLOT NO.78, H.NO.18-289
I BLOCK, OM NAGAR
UNIVERSITY ROAD
GULBARGA
334. SRI RAJKUMAR
S/O. SRI DEVENDRAPPA
AGED ABOUT 32 YEARS
C/O MANI, RAO
NO. 11-842, RAVI NIVAS
BASAVANAGAR
GULBARGA
431
335. SRI PUNDALIK S RATHOD
S/O. SRI SOMNATH RATOD
AGED ABOUT 33 YEARS
R/O. NO. 1-932, OPP RAILWAY
STATION ROAD, VISHAL NAGAR
GULBARGA
336. SRI SADANAND A BU HUGGIKAR
S/O. SRI BELLIEPPA
AGED ABOUT 31 YEARS
R/O. BUDHA NAGAR, NEAR JAIN HOSTEL
OPP TO RAILWAY STATION
GULBARGA DISTRICT
337. SRI DHANKE SHIVARAJ
S/O. LATE CHANDRAPPA
AGED ABOUT 37 YEARS
R/O. NO. 8-2-157
SHAMSUNDRANAGAR
NEAR RATNA LODGE MAIN ROAD
BIDAR
338. SRI SHIVAAJ D PARANJPE
S/O. SRI DHONDIBA
AGED ABOUT 37 YEARS
R/O. BHATAMBRA POST
BHIMNAGATR
BHALKI TALUK
BIDAR DISTRICT
339. SRI SHAM RAO
S/O. SRI SANGANNA SURYAVANSHI
AGED ABOUT 37 YEARS
R/O. NO.EWS 90, HUDCO COLONY
BIDAR DISTRICT
432
340. SRI RAMESH
S/O. SRI DASHRATH RAO
AGED ABOUT 35 YEARS
R/O. NO. 174, KANTA COLONY
NEAR RAILWAY STATION
GULBARGA
341. SRI SUBHASH
S/O. SRI SHANKER RAO
AGED ABOUT 36 YEARS
R/O. AT POST SIRSI (A)
VIA KAMATHANNA BIDAR TALUK
BIDAR DISTRICT
342. SRI VIJAYKUMAR V
S/O. SRI VITHALARAO CHIDRIKAR
AGED ABOUT 34 YEARS
R/O.NO. 2-906/10, PLOT NO. 80
NIJAYNIVAS GUBBI COLONY
SEDAM ROAD
GULBARGA
343. SEI SAMPATHKUMAR J K
S/O. SRI SHIVAPPA
AGED ABOTU 35 YEARS
R/O. CIVIL H NO. 332, CIB COLLNY
BEHIND CENTRAL BUS STAND
GULBARGA
344. SRI C MAHADEVAIAH
S/O. SRI CHIKKANANJAIAH
AGED ABOUT 45 YEARS
R/O. NO. 40, 3RD CROSS, NEW MODEL HOUSES
NEAR GOVERNMENT WOOD YARD ASHOKAPUR
MYSORE
433
345. SRI P M LOKESGH
S/O. SRI K MAHADEVAIAH
AGED ABOUT 44 YEARS
R/O. NO. 240, 4TH MAIN, 3RD CROSS
H BLOCK, RAMAKRISHNAGAR
MYSORE
346. SRI PURUSHOTHAM
S/O. SRI JAVARAIAH
AGED ABOUT 33 YEARS
NO.121, B M ROAD
GHANDINAGAR RAMANAGAR
BANGALORE RURAL DISTRICT
347. SRI VIJAYAK SHANTAGERI
S/O. SRI LAXMANA SHATAGERI
AGED ABOUT 29 YEARS
R/O. ADARSHANAGAR
GADAG, GADAG DISTRICT
348. SRI PRASHANT VALLYAPUR
S/O. SRI YAMANAPPA
AGED ABOUT 35 YEARS
R/O. SHIVAJI ROAD
OPP NARSAPUR CLINIC (EYE)
BIJAPUR
349. SRI SHATA REDDY
S/O SRI RAMAYYA
AGED ABOUT 38 YEARS
R/O. SWAMIVIVEKANANDA CHOWK
BALAJI MANDIR ROAD
SHAHABAD
GULBARGA DISTRICT
350. SRI SHIVARAJ RAMACHANDRA NAIK
S/O SRI RAMACHANDRA NAIK
434
NEAR BANJARA HIGH SCHOL,
SOLAPUR ROAD, BIJAPUR 586 103
351. SRI VEERANJANEYA
S/O SRI HANUMANTHAPPA
R/O MAHALINGESWRA NILAYA
IST MAIN, 3RD CROSS, KHB COLONY,
KOLAGOTE, CHITRADURGA DSITRICT.
352. SRI SUBRAMNAYAM R
S/O SRI NAGANNA
R/O JOQ 15, VIYAMANDIR ROAD,
NEW TOWN, BHADRAVAHI,
SHIMIOGA DSITRICT.
353. SRI RAVI KUMAR
S/O SRI K.N.NARAYANAPPA
R/O GANDHINAGAR MAGADI TOWN,
BANGLAORE RURAL DISTRICT.
354. SRI RAJASHEKAR N R
S/O SRI RANGAIAH E
R/O NO.28 10TH MAINR ROAD,
SRI MANJUNATHASWAMY NILAYA
PALACE GUTTAHALLI,
BANGALORE 3
355. SRI RUPLA NAIK
S/O SRI SHARMA NIAK
R/O HALEHATTI SAKKAREPATNA POST
CHIKKAMGALUR DISTRICT.
435
356. SRI NINGAPPA Y BEVINAGUDAD
S/O SRI YAMAPPA Y BEVINAGIDADA
R/O TONDIHALPOST
YELBURGA TLAUK,
KOPPAL DISTRICT.
357. SRI KUMRAPPA R
S/O SRI RANGAPPA
R/O SOKKEPOST ANJANAPUIRA
TURUVEREKE KTALUK
CHIKKAMAGALUR DISTRICT.
358. SRI VENKATASWAMY
S/O SRI VENSKATESHAPPA
R/O C.R.PALYA, PAVAGADA TALUK,
GUJJANADU POST
TUMKUR DISTRICT.
359. SRI LAKSHMIKANTH G KATTIMANI
S/O SRI GOPALA KATTIMANI
R/O AMBIKANAGAR BEHIND RAILWAY, STATION,
GULBARGA, GUBLARGA DISTRICT.
360. PRAKASH H P S/O PUTTANANJAIAH
R/O NO.955, E & F BLOCK,
ANGIHAMSA ROAD,
KUVEMPUNAGAR, MYSORE 570 023
361. SRI SADASHIVAPPA Y HAIDMANI
S/O SRI YAMANAPPA HADIMANI
R/O MANGALORE DEVAPUR POST
BIJAPUR TALUK, BIJAPUR DISTRICT.
436
362. SRI RAJU C
S/O SRI CHANDRASHEKARAPPA G.T.
R/O PLOT NO.6, 2ND STAGE, HUMNANAGAR
BELGAUM, BELGAUM DISTRICT.
363. SRI RAGHAVENDRA
S/O SRI SHIVAYOGI
R/O PLOT NO.23/1, GHATGE LAYOUT,
NEAR CHAMBAL SCHOOL,
GULBARGA, GULBARGA DISTRICT.
364. SRI BEEHAMSINGH G RATHOD
S/O SRI GUJJU L RATHOD
R/O NAKALAGI POST BIJAPUR TALUK,
BIJAPUR DISTRICT.
365. SRI MALLIKARJUN M GIRI
S/O SRI MARIYAPPA GIRI
R/O PLOT NO.275, CIB COLONY,
BEHIND CENTRAL BUS STADN,
GUBLARGA 585 103
366. SRI MANOJ KUMAR B HIROLI
S/O SRI BASVANAT RAO
R/O NO.11-954/3/5, AHSOKNAGAR,
MSK MILLR OAD, GULBARGA 585 103
367. SRI GANGADHARA NAIK K H
S/O SRI HEMA NAIK
R/O KUGENAHALLI VILLAGE
VIADYARAHATHUR POST, HONALLI
TALUK, DAVANAGERE TALUK.
437
368. SRI SUHAS M
S/O SRI LATE D MANJAPPA
R/AT 2246, IST MAIN, 4TH MAIN,
4TH A CROSS RPC LAYOUT,
VIJAYANAGAR, BANGALORE 40
369. SRI JEEVAN MURTHY B
S/O SRI BASARAJAPPA
R/AT THAYITONE, JAGALUR TALUK,
DAVANAGERE DISTRICT.
370. SRI SUNKAPPA Y
S/O SRI VENKATESHAPPA
MARAMMANAHALLALI RASTI MACHIKERE (P)
JAGALUR (T)
DAVANAGERE (D)
371. SRI HARSHA PRIYA SERAM
S/O SRI HANUMANTH RAO SERAM
R/O PLOT NO.8, BESIDE BHAVANI TEMPLE
SHAKTI NAGAR GULBARGA,
GULBARGA DISTRICT.
372. SRI D GOPINATH @ D GOPI
S/O DHARAAMAPPA
R/AT NO.82, BSK III STAGE, III PHASE
4TH LBOCK, BANGLAORE 85
373. SRI BASAVARAJ FARSHI
S/O SRI RAMACHANDRA FARSHI
R/AT LAKSHMI BUILDING, LAKSHMI SINGH
TALUK, MANJUANTHAOPURA
DHARWAD, DSITRICT DHARWAD.
374. SRI MARIAYAPPA M PYATI
S/O SRI MALLANNAPYATI
R/AT SHIRAWAL SHAHPUAR TALUK,
438
GULBARGA DISTRICT.
375. SRI ANNAPOORNA R MANAKWAD
D/O RACHYAPPA
R/AT JANATHA HOUSE,
NO.11 B GULBAGANJI KOPPA
DHARWAD DISTRICT DHARWAD.
376. SRI JAYA PRAKASH B
S/O BHEEMA NAIK
R/O HOUSE NO.225, 5TH CROSS, B BLOCK
GNADHINAGAR, SHIMOGA 577 20
377. SRI GOPINATH J M
S/O SRI J M RATNAKAR
R/AT 772, 5TH CROSS CANARA BANK
ROAD, K.B.EXTENSION,
DAVANAGERE 577 002
378. SRI SHANKARA BHASAN
S/O SRI S SIDDALINGAIAH
R/AT NO.8, 3RD CROSS BHIMAJYOTHI LIC
COLONY, WEST OF CHORD ROAD,
BASAVESHWAR NAGAR,
BANGALORE 79.
379. SRI S RAJASHEKHAR
S/O SRI S SIDDALINAGAIAH
R/AT NO.8, 3RD CROSS BHIMAJYOTHI LIC
COLONY, WEST OF CHORD ROAD,
BASAVESHWAR NAGAR,
BANGALORE 79.
439
380. SRI GIRISH M
S/O SRI M MUNIVENKATAPPA
R/AT NO.582, 23RD CROSS,
BSK II STAGE,
BANGALORE 70
381. SRI M KESHAVA MURTHY
S/O M.MUNIVENKATAPPA
R/AT NO.582, 23RD CROSS, BSK II STAGE,
BANGALORE 70
382. SRI SHIVASHANKARASWAMY P.N.
S/O LATE B NANJAIAH
R/O NO.222, EWS 2ND STAGE, 5TH CROSS,
KHB COLONY, BASAVESHWARANAGAR
BANGALORE 79.
383. SRI HARISDARSHAN HALI
S/O LATE MALLAPPA HALU
MIGH-15, SHANTINAGAR, MSK MILL
ROAD, GULBARGA.
384. SRI AMRUT D MAHURKAR
S/O SRI DHONDIRAM N MAHURKAR
R/AT PLOT NO.59, SHANTINAGAR BHAVANI
LAYOUT, GULBARGA 585 103
385. SRI MADHUSUDHAN H
S/O HONGAYYA M
RJ/O NO.30 MIG KHB COLONY,
ISTAGE I CROSS, AGARAHARA
DASARAHALLI
BASAVESHWARA NAGAR
BANGALORE 79
386. SRI SATHYANARAYANA G
S/O SRI GAVIRANGAIAH T
440
R/AT NO.2159, D 5TH CROSS
KUVEMPUNAGAR EXTENSION,
CHANNAPATNA
BANGLAORE RURAL DISTRICT.
387. SRI LACHMA NAIK
S/O LATE MAVINAKATTE SIDDANAIK
R/O MEERA NILAYA NO.55,
BASVANAGUDI 5TH CROSS SHIMOGA
SHIMOGA DISTRICT.
388. SRI MANUSING RATHOD
S/O SRI HOBU NIAK
R/O NO.EWS 183 7TH CROSS
NAVANAGAR, HUBLI 25.
389. VIJAYA BHASKAR M BAJANTRI
S/O SRI MALIYAPPA
ASSISTATN ENGINEER
O/O KARNATAK AURBAN INFRASTRUCTRE
DEVELOPMENT AND FINANCE CORPORIATON
SIRSI
UTTARAKANNADA DISTRICT
390. SRI SHIVKUMAR
S/O SRI LAXMAN
R/JOHARUGERI H.NO.12-3-68,
GNADHIGUNJ, BIDAR 585 403
391. SRI SHIVARAJ
S/O SRI LAXUMAN
R/O HARUGERI H.NO.12-3-68,
GANDHIGUNJ, BIDAR 585 403
392. SRI EKHELIKAR SATISH
S/O SRI SHVIAPPA
C/O MINIM VENKATESHWARA
441
DAL MILL, HUGERI BIDAR
BIDAR DSITRICT.
393. SRI BASAVANT RAI M
S/O SRI MALAKAJAPPA
R/O LIG II PHASE NO.63,
ADARSHNAGAR
GULBARGA, GULBARGA DISTRICT.
394. SRI K C SHIVASHANKAR
S/O K O CHIKKA RAMAIYA
NO.1705, 17TH CROSS
BEHIND MARUTHI MANDIR
VIJAYANAGAR
BANGLAORE 40
395. SRI R KIRAN KUMAR
S/O SRI RAMACHANDRA P
R/O 294, 6TH CROSS C LAYOUT,
BANNIMANTAP MYSORE
MYSORE DISTRICT.
396. SRI BHUVANESHWARA J K
S/O K D JANAGI
NO.63/B, 21ST CROSS
2ND BLOCK, RAJAJINAGAR
BANGALORE 10
397. SRI DURGAPPA M HONAKERI
S/O K D HONAKERI
R/O MAIN BAZAR NARGUND,
GADAG DISTRICT.
398. SRI CHANDRASHEKAR
S/O SRI P SOMAPPA
R/O NO.21, 7THC ROSS
KEMPAIAH BLOCK
442
MUNIREDDY PALYAM,
BANGALORE 6
399. SRI SHANKAR N
S/O LATE NANJUNDAPPA
NO.17, 7TH LANE, 3RD BLCOK,
DASAPPA LAYOUT,
RAMAMURTHYNAGAR,
BANGALORE 16.
400. SRI SHOBHA P
D/O PUTTAIAH
LIG 6 3RD STAGE
MYSORE 23.
401. SRI H L SHIVAPRAKASH
S/O H L LINGAIAH
R/AT NO.225, V CROSS
LEELAVATHI EXTENSINO
MADDUR, MANDYA DISTRICT.
402. SRI H B NAGARAJU
S/O SRI BETTAYYA
R/O HARIHARA VILLAGE SATHANUR HOBLI,
HARAGONAHALLI POST,
KANAKAPURA TALUK,
BANGLAORE RURAL DISTRICT.
403. SRI R BHASKAR
S/O RANGADASAIAH
NO.118, H BLOCK, 3RD MAIN, 3RD CROSS
RAMAKRISHNA NAGAR,
MYSORE 570 022
404. SRI H T GIRISH BABU
S/O DODDATHIMMAIAH
UNEMPLOYED
443
R/AT LIG 23, I STAGE
KUVEMPUNAGAR
MYSORE 23.
405. SRI SIDDLE SURYAKANT
S/O SHANKAR RAO
R/O NEW BHEMANAGAR AT POST
HALLIKHED H HUMNABED TALUK
BIDAR DISTRICT.
406. SRI UMESH T
S/O T THIMMAIAH
NO.1612, 6TH C MAIN
4TH A CROSS, RPC LAYOUT,
VIJAYANAGAR,ANGALORE 40.
407. SRI HEMANTH H S
S/O SRI SEETHARAM H.S.
NO.EWS 720, 3RD MAIN ROAD,
NEAR 24TH CROSS,
KUVEMPU NAGAR,HASSAN TOWN,
HASSAN 573 201
408. SRI MAHADEVA SWMAY M
S/O MARISIDDAIAH
MADENAHALLI MADDUR TALUK,
MANDYA DISTRICT 571 422
409. SRI RENUKANANDA
S/O N T SHIVAYYA
NO.S-640, RENUKA NILAYA
BEHIND JAIN TEMPLE, SRIRANGAPATNA
MANDYA DISTRICT.
410. SRI RAJU
S/O DR ANAND
AMBEDKAR NAGAR
444
MUNIRABAD DAM 583 233,
KOPPAL TALUK AND DSITRICT.
411. SRI DEVAPPA BAJENTRI
S/O PARAMESHWRAPPA BAJENTRI
POST SINGATALOOR TALUK MUNDARGI
GADAG DISTRICT.
412. SRI NARAYAN N
S/O SRI NARIGADU
R/AT NO.33, ANDHRALINE,
A NARAYANAPURA DOORAVANINAGAR
BANGALOER 16.
413. SRI H PRASHANTHA
S/O SRI M H IRANNAIAH
R/AT VISHALA NILAYA I MAIN
DEVARAJ URS NAGAR
SHIMOGA.
414. SRI K VIJAYAK UMAR
S/O SRI K ARJUN RAO
R/AT 9-8-457 VIJAYNIVAS
KALIDASANAGAR
BVB COLLEGE ROAD
BIDAR 585403
415. SRI VEERESH
S/O SRI JAGANNATHA RAO
R/O NO.1-6-23
R/O SINGARBAGH CHOWBARA ROAD,
BIDAR 585 401.
445
416. SRI JAGADISH A
S/O SRI ANNEPAPSHIVA NAIK
R/O 138, SAPTAGIRI NIVAS
JAYANAGAR, SEDAM RAOD,
GULBARGA 585 105
417. SRI SUBHASHCANDRA
S/O SRI HALLAPPA
DIPLOMA IN CIVIL ENGINEERGIN
NO.LIG 14, HOUSING BOARD COLONY,
JEEVARGI TALUK 585 310
GUBLARGA DISTRICT.
418. SRI SOMU
S/O SHANKAR RATHOD
DIPLOMA IN CIVIL ENGINEERING
JAINAPUR VILLAGE
KELLUR POST 585 303
JEEVARGI TALUK
GUBLARGA DISTRICT.
419. SRI MAHADEVAPPA HYATI
S/O SRI PAKEERAPPA HYATI
B.E. IN CIVIL ENGINEERING
R/AT KIDADAL KOPPALTAULK,
KOPPAL DISTRICT,
420. SRI D DHARANENDRA
S/O B.S.DURGAPPA
B.E. IN CIVIL ENGINEERING
R/AT NEAR HINDI B.ED COLLEGE
GADAG RAOD
KOPPAL DISTRICT 583 231
421. SRI N.S.RAMESH
S/O R SUBBANNA
B.E. IN INDUSTRIAL AND PRODUCTION,
446
R/AT DOOR NO.22, 8TH MAIN,
5TH CROSS, SARASWATHIPURAM,
MYSORE.
422. SRI GANESH D
S/O DHARMA NAIK
B.E.CIVIL ENGINEERING
R/AT DOOR NO.13 LABOUR COLONY,
NITUVALLY ROAD,
DAVANAGERE 577 002
423. SRI M GANGADHAR
S/O D.U.MANJAIAH
B.E. IN MECHANICAL ENGINEERING
H.NO.1165, S.L.N.NILAYA
2B CROSS, TANK ROAD,
MARUTHINAGARA,
TUMKUR 572 102.
424. SRI B GINISH
S/O B DAYANANDA
B.E. IN CIVIL ENGINEERING
NO.227, 32 A CROSS
7TH BLOCK, JAYANAGAR
BANGLAORE 82.
425. SRI RAJU S/O ADIVAPPA
B.E.IN INDUSTRIAL AND PRODUCTION,
H.NO.217, MSK MILLS ROAD,
UDAYA NAGAR,
GULBARGA 585 103
447
426. SRI SANJUKUMAR KOUDAL
S/O SRIPUNDLIKAPPA
BE. IN MECHANICAL ENGINEERGIN
P & T QUARTEDRS, NEAR BUS STAND,
HUMNABAD,
BIDAR DSITRIC 585 330
427. SRI M SHIVAPPA
S/O MARISIDDAIAH
DIPLOMA IN CIVIL ENGINEERING
NO.21 SHAVADA NAGAR
VASANTHAPURA, SUBRAMNAYA PURA
(POST) BANGALORE 61
428. SRI PARASHURAMAIAH
S/O B BHIMANNA
DIPLOMA IN MECHANICAL ENGINEERING
C/O CHINNAPPA (CONTRACTOR)
IST CROSS, MILLAGATTA
SHIMOGA 577 201
429. SRI NARAYAN BALAPPA POWAR
S/O SRI BALAPPA
DIPLOMA IN MECHANICAL ENGINEERING
KAMADHENU VIDYA NAGAR
III CROSS EAST VIDYANAGAR
CANTONMENT
BELLARY 583 104.
430. SRI M.S.KANAKARAJU
S/O SRI M SRINIVAAIAH
UN EMPLOYEE
R/AT HEJJIGE VILLAGE NANJANGUD TALUK,
K.S.HUNDI POST
MYSORE DSITRICT.
448
431. SRI T VAIDYANATHAN
S/O SRI T DODDETHIMMAIAH
UN EMPLOYEE
R/AT DOOR NO.76, KHB COLONY,
OOTY ROAD, NANJANGUD
MYSORE DISTRICT
432. SRI C GANDHIMURUGAN
S/O A CHANDRAHASAN
R/AT 432/D 2ND A CROSS 9TH MAIN,
IDEAL HOMES RAJAJESHWARI NAGAR
BANGALORE 38
433. SRI BHASKAR BHARANI S K
S/O SRI S R KRISNAPPA
R/AT NO.593, SECOND D CROSS
6TH MAIN, BASVAESHWARA NAGAR
BANGALORE 79
434. SRI SURYAKANTH GUPTA
S/O SRI TUKARAM
R/AT HO NO.9-11-164/NEW ) GUPTA
NIVASA VIDYANAGAR COLONY,
OPP. BHAVANI MANDIR
BIDAR-585 403, DIST BIDAR.
435. SRI RAJKUMAR VITHAL RAO BALOORKAR
S/O SRI VITHALRAO BALOORKAR
R/O 9-12-101, VIDYANAGAR COLONY,
BIDAR, BIDAR DISTRICT
436. SRI ANANDKUMAR V BALOORKAR
S/O SRI VITHALRAO BALOORKAR
R/O 9-12-101 VIDYANAGAR COLONY,
BIDAR, BIDAR DISTRICT
449
437. SRI MALLESH NAIK L
S/O SRI RAMA NAIK
R/O AMORADEVORA GUDDA POST
KUDLIGI TALUK BELLARY DISTRICT.
438. SRI VIJAY KUMAR BALI
S/O SRI ADVEPPA BALI
R/O NO.9-8-179, NEAR HARURGERI
BASAVANAGAR COLONY,
BVB COLLEGE ROAD, BIDAR TALUK,
BIDAR DISTRICT.
439. SRI K S HADIMANI
S/O SRI SATHYAPPA
ASSISTANT ENGINEER,
(PRESENTLY WORKING ON CONTRACT
BASIS) UPPER KRISHNA PROJECT
BAGALKOT DISTRICT.
440. SRI CHANDRAKANTH S BALOORKAR
S/O SRI SAIDAPPA
BALOORKAR
R/O 9-12-101, VIDYANAGAR COLONY,
BIDAR,BIDAR DISTRICT.
441. SRI SANTOSH KUMAR GUPTA
S/O SRI KARBASAPPA G
R/O GUPTA NIVAS ANJANAYA NAGAR
OPP. RTO OFFICE GULBARGA 5
442. SRI SUDHEER
S/O SRI DAWLAPPA
R/O HOUCHAKANAHALLI
SRIKANTHALLI BIDAR TALUK,
BIDAR 585 329
450
443. SRI NARAYAN NAIK
S/O SRI BHEEMSING
PLOT NO.497, S.R.COLONY (NORTH)
JALANAGAR, BAGALKOT ROAD,
BIJAPUR.
444. SRI GULBCHAND RATHOD
S/O SRI VALU RATHOD
C/O SHIVARAJ NAIK, NEAR BANJARA HOTEL
SOLAPURA RAOD
BIJAPUR DISTRICT.
445. SRI CHIDANANDAPPA
S/O SRI TIPPANNA
SOMALAPUR SINDANOOR
RAICHUR 584 128
446. SRI VIJAYAKUMAR SHANKAR DIVATE
S/O SRI SHANKAR DIVATE
KPTCL OPPOSITE VIDYA NAGAR
JAMAKHANDI TALUK,
BAGALKOT 587 314
447. SRI RAMESH L RATHOD
S/O SRI LINMBAJI
R/O MADAVAL TANDA
AFZALPUR GULBAGA 58 5301
448. SRI SANTOSH CHANDUR ATHOD
S/O SRI CHANDU G RATHOD
ALLAPUR L.T. (W.NO.17)
SINDAGI ROAD,
BIJAPUR 586 104
449. SRI B N MANJUNATH
S/O SRI NANJAPPA
K.BIDARE POST
451
B.BOOMANAHALLI KADUR TALUK,
CHIKKAMANGALORE DISTRICT.
450. SRI SANTHOSH
S/O SHRAVAN
C/O VITHAL RAO BANNER
HOUSE NO. 9-8-113, BASVANAGAR COLONY,
NEAR HARUGERI POST GANDHI
GUNJ, BIDAR DISTRICT 585 040
451. SRI RAGHU R
S/O RAMU
NO.2290, SHRI RAMA
4TH MAIN RPC LAYOUT
VIJAYANAGAR II STAGE,
BANGALORE 40
452. SRI RAVINDRA NAGAPPA SAVALAGI
S/O SRI NAGAPPA S SAVALAGI
R/O BANJARA NAGAR
OPP. OLD MUGALKOD MATT SOLAPUR
ROAD, BIJAPUR 3,
453. SRI CHANDRASHEKAR
S/O SRI ANGAPA S SAVALAGI
R/O BANJARA NAGAR
OPP. OLD MUGALKOD MATT SOLAPUR
ROAD, BIJAPUR 3,
454. SRI L NARENDRA
S/O G LINGAPPA
NO.2338/2, 9TH MAIN ROAD,
2ND CROSS ROAD, MCC 13TH A BLOCK
DAVANAGERE
452
455. SRI ASHOK G KALAKERI
S/O GANGAPPA P KALAKERI
NO.32, SRI KRUPA
VISHWESHWARA NAGAR
HUBLI 580 032.
456. SRI SURENDRA
S/O SRI SHIVARAUDRAIAH
R/O 3RD CROSS, JAYAPURA,
TUMKUR.
457. SRI SANTHOSH KUMAR K GUPTA
B.E.MECHANICAL
S/O LATE KARBASAPPA
PLOT NO.30, GUPTA NIVAS
ANJANEYA NAGAR OPP. RTO OFFICE
GULBARGA 585 105
458. SRI UDAY KUMAR S KHELGIKAR
B.E.MECHANICAL
S/O SRI SHIVASHARANAPPA KHELAGIKAR
PLOT NO.55, SAI LAYOUT, SHAKTHINAGAR
GULBARGA 585 103
459. SRI CHANDRASHEKAR A KOHINOOR
BEIP (MECHANICAL)
H.NO.11-862, MSK MILL ROAD
ASHOK NAGAR, GULBARGA 585 103
460. SRI SUBASHCHANDRA M
S/O SRI MANIKRAO
B E MECHANICAL
MSK MILL ROAD, ASHOK RAOD,
GULBARGA 585 103
461. SRI ANIL KUMAR KATTIMANI
B E MECHANICAL
453
NEAR BABU VANTI HOUISE
SUNDER NAGAR
GULBARGA 585 105
462. SRI ISHWARAPPA KATTIMANI
B E MECHANICAL
NEAR MALLIKARJUN TEMPLE
POST HIRAPUR
GULBARGA 585 103
463. SRI RAVINDAR DHAMA
B E I P MECHANICAL
NEAR RAILWAY GATE
KANTHA LAYOUT,
GULBARGA 585 105
464. SRI JAGADISH M
S/O SRI MANIKRAO
DIPLOMA MECHANICAL
MSK MILL ROAD,
ASHOKNAGAR, GULBARGA 585 103
465. SRI NAGAWAD SHRISHAIL
S/O SRI SHIVAPPA NAGAVEA
B.E.MECHANICAL
AT MATTAGI, POST BASVANABAGEWADI
DISTRICT BIJAPUR 586 232
466. SRI SRIDHAR S BHANDHARE
BE MECHANICAL
NEAR SHARANABASAVESHWRA MATH
OPP. LOKANATH BLD.,
BAGALKOT 587 101.
467. SRI BHOOPATHI
S/O B RAMESH BABU
454
BE MECHANICAL
H.NO.4-A HLC COLONY,
NANATHAPUR ROAD, PATEL NAGAR
BELLARY 583 101.
468. SRI BASVARAJ S KAMBLE
BEIP (MECHANICL)
GANDHINAGAR,
BEHIND GLBC OFFICE
POST BILAGI BAGALKOT
469. SRI RAVI S PAWAR
BE MECHANICAL
GAYTRI NAGAR BASAVA NAGAR
TALAGI ROAD,
BASAVANABAGEWADI
DISTRICT BIJAPUR 586 203.
470. SRI MANJUNATH N BYALI
BE MECHANICAL
MABEDKAR NAGAR
BIJAPUR JROAD, BASVANABAGEWAD
DIST BIJAPUR 586 203.
471. SRI VASANTHA B KALYANI
BE CIVIL,
CHANNBASAV NAGAR,
TELAGI ROAD,
BASAVNABAGEWADI,
DIST BIJAPUR 586 203.
472. SRI HARSHAVARDHAN
BE MECHANICAL
BHEEM NAGARJ OGATH
GULBARGA 585 105
455
473. SRI BASAVARAJ
S/O SRI MAHADEV SANGWAR
BE MECHANICAL
MSK MILL ROAD, BASAVANAGAR
GULBARGA 585 103
474. SRI LAXMIKANTH K SHELLAGI
BE MECHANICAL PLOT NO.235,
AMBEDKAR NAGAR (CIB COLONY)
GULBARGA 585 103
475. SRI RAMESH KHORI
S/O MARIYAPPA
BE MECHANICAL ENGINEERING
C/O SRIMANTH HOSAMANI
SEEBAR KATTA OLD SHAHABAD CHILTAPUR
TALUK, GULBARGA DISTRICT.
476. SRI N JAGADEESH
S/O N NANJAPPA
NO.LIG 106, I STAGE, KUVEMPUNAGAR
KHB MYSORE 570 023.
477. SRI P S SHIVAKUMAR
S/O SIDDAPPA P M
NO.340, 6TH C MAIN
14TH CROSS GOKULAM 2ND STAGE,
V.V.MOHALLA, MYSORE 570 002.
478. SRI PURUSHOTHAMA
S/O SRI MADIAAH
R/O NO.27 2ND STAGE,
KUVEMPUNAGAR MYSORE
479. SRI THUKARAMA
S/O THIMMAIAH
RJ/O D.NO.CH-36,
456
7TH CROSS, 2ND MAIN ROAD,
ASHOKAPURAM, MYSORE 570 009
480. SRI ARVIND M ANNIGERI
S/O MARISWAMY
PRESENTLY WOKRING AS THE 2ND DIVISION,
SURVEYOR IN THE OFFICE OF THE
TAHSILDAR, MUNDARGI TALUK
GADAG DISTRICT.
481. SRI C S BALACHANDRA
S/O C SIDDIAAH
NO.J5-A, 19TH D MAI ROAD, IST BLOCK
RAJAJINAGAR, BANGALORE 10.
482. SRI T SRINIVASA RAJU
S/O THIMMAIAH
NO.13, IST MAIN ROAD, 4TH CROSS ROAD,
MUDALAPALYA BANGALORE 72
483. SRI N SREEKANTH
S/O NANYA NAIK
THOUDER THANDA
TOUDER POST HARAPPANAHALLI TALUK,
DAVANAGERE DISTRICT.
484. SRI HANUMANTHA NIAK P
S/O KHEEMYA NAIK P
MACHIHALLI THANDA
HARAPPANAHALLI TALUK,
DAVANAGERE DISTRICT.
457
485. SRI SOMASHEKHARA BHANGI
S/O B BASAMMA
6TH WARD, MARIYAMMANAHALLI POST
HOSPET TALUK,
BELLARY DISTRICT - 583 222
486. SRI D VENKATAMALAVAPPA
S/O DASAIAH
NO.1100, M.S.LAYOUT,
4THMAIN, VIJAYANAGAR,
BANGALORE 40
487. SRI G RAMACHANDRA NAIK
S/O N.G.NAIK
C/JO B RAMADAS PLOT NO.7
PURAKRUTHI NILAYA
VIDYANAGAR EXTENSION, CHITRADURGA
DISTRICT CHITRADURGA
488. SRI R SRINVIASA
S/O ERLA RAMAIAH
C/JO CHALLA CHINNA VENKATAIAH
IST CROSS BHOVI COLONY,
NEHRU NAGAR,
MANDYA 571 401.
489. SRI A RKSIHNAMURTHY
R/O NO.317, SHEETAL NIVAS
II MAIN ROAD, MUTHYALANAGAR
MES ROAD, GOKUL EXTENSION,
BANGALORE 54
458
490. SRI VITTHAL KUMAR
S/O MARUTHI RAO
OCC UN EMPLOYUED
R/O NO.12-3-1 HAROORA GERI
GANDHINGAJ POST TALUK
AND DSITRICT BIDAR 585 403
491. SRI M L KUMARSAWMY
S/O SRILINGAIAH
R/JO INCHRA 3RD CROSS
HISVANANJAPPALAYOUT,
MANDYA 571 401
492. SRI SRIDHARA N
S/O NANJUNDAIAH
R/O NO.1258, MAJJIGEPURA ROAD,
K.R.SAGARA S.R.PATNA TALUK,
MANDYA DISTRICT.
493. SRI G S MARULASIDDAPPA
S/O G N SIDDAPPA
R/O CHIKKTOGALERI
HIRETOGALERI POST
DAVANAGERE TALUK AND DISTRICT
494. SRI PALAKSHAPPA
S/O B HANUMANTHAPPA
R/O HOSAMALALI VILLAGE
HADONAHALIPOST HONNALI TALUK
DAVANAGERE DISTRICT
495. SRI INDHUDHAR K
S/O E KENCHAPPA
KUPPAGADDE VILLAGE AND POST
SORABA TALUK,
SHIMOGA DISTRICT.
459
496. SRI S LAXMANA
S/O S KERIYAPPA
R/O HULEMARADI VILLAGE
GUDAVI POST SORABA POST
SHIMOGA DSITRICT.
497. SRI T PARAMESHWRAPPA
S/O TADASADA BASAPPA
R/O SUGURU VILLAGE AND POST
SHIMOGA TALUK AND
SHIMOGA DSITRICT.
498. SRI M B KUMARSWAMY
S/O M BASVARAJAPPA
R/O YEKKAGUDI VILLAGE
SIDDAMANATHA POST
CHANNAGIRI TALUK,
DAVANAGERE DISTRICT.
499. SRI L S SHANMUKHAPPA
S/O L SIDDAPPA
R/O KATHALAGERE VILLAGE AND POST
CHANNAGIRI TALUK,
DAVANAGERE DSITRICT.
500. SRI G NAGARAJU
S/O GANGADHARAIAH
C/O T SRINIVAS NO.153, CHETANA
3RD MAIN, 2ND CROSS D BLOCK
GOPALGOWDA EXTENSION,
SHIMOGA.
460
501. SRI B S HARISHA
S/O SH IVALINGE GOWDA
R/O KARAGADA VILLAGE AND POST
BELUR TALUK,
HASSAN DISTRICT.
502. SRI CHANDRASHEKAR DABADI
S/O D SANNAVEERAPPA
R/O SRI KODDA VEERABHADRESHWRA PRASANNA
MEGAL POST HARAPANAHAALLI
DAVANAGERE TALUK AND DISTRICT.
503. SRI PRABHAKAR A H
S/O HALA NAIKA
R/O ANANDUR VILLAGE
HULIDAVARABANA POST
SAGAR TALUK,
SHIMOGA DISTRICT.
504. SRI PADMANBHA S C
S/O CHANNABASAVA NAIK
R/O SANDUR VILLAGE
MANDAGATTA POST
SHIMOGA TALUK AND DISTRICT.
505. SRI H C RUDRESHA
S/O H G CHANNABASAPPA
R/O HARAMAGHATTA
HOLALUR HOBLI
SHIMOGA TALUK AND DSITRICT.
506. SRI HALESHAPPA A H
S/O HANUMANTHAPPA MADIWALAR
R/O BEGUR AND POST
SHIKARIPURA TALUK
SHIMOGA TALUK AND DSITRICT.
461
507. SRI BHOJARAJ K M
S/O VEERAPPA K M
R/O KACHIKOPPA SIREGE POST
SHIMOGA TALUK AND DSITRICT.
508. SRI G N RAJAPPA
S/O NANDYAPPA
R/O SUGUR VILLAGE AND POST
SHIMOGA TALUK AND DISTRICT.
509. SRI H N BASVARAJAPPA
S/O NARASIMAIAH
DOOR NO. 1032/1, NMC II CROSS
LEFT SIDE OLD TOWN, BHADRAVATHI.
510. SRI P VENAKTARAVANA
S/O LATE PATALAPPA
R/AT NO.4, I FLOOR
114TH A CROSS
10TH MAIN, MALLESHWARAM,
BANGALORE 3.
511. SRI B G KUMAR
S/O P GANGADHARAIAH
C/JO G.B.GIRUJA D -637
INDIAN INSTITUTE OF SCIENCE
BANGALORE
512. SRI MAHALINGASWAMY
S/O LATE RACHAIAH
R/AT BYADRAHALLI
K.R.NAGAR TALUK
MYSORE DISTRICT.
513. SRI SHIVA KUMAR
S/O NANJUNDAIAH
C/O CHANDRASHEKHARAIAH
462
BITTAGOWDANAHALI
HANAMANTHAPURA AND POST
KASABA HOBLI,
HASSAN TALUK AND DISTRICT.
514. THE CHAIRM,
SELECTION COMMITTEE AND CHIEF ENGINEER
(COMMUNICATION AND BUILDNIGS)
SOUTH PUBLIC WORKS DEPARTMENT
K.R.CIRCLE, BANGALORE 1.
515. THE RECRUITMENT AUTHORITY
AND CHIEF ENGINEER C & B (S)
PUBLIC WORK DEPARTMENT,
BANGALORE 1.
516. KARNATAKA PUBLIC SERVICE COMMISSION
BY ITS SECRETARY
PARK HOUSE,
BANGALORE 560 001 ... RESPONDENT(S)
(SRI ASHOK HARANAHALLI, SENIOR COUNSEL (SPECIAL
COUNSEL FOR GOVERNMENT) FOR R 1-3, 514 & 515;
SRI T.NARAYANASWAMY FOR SRI L.SRINIVASA BABU FOR
C/R 279, 47, 107, 263, 278, 61, 74, 165, 112, 66, 70, 68, 136,
46, 360, 94, 53, 215, 276, 285, 321, 284, 357, 24, 368, 423,
142, 18, 19, 187, 122, 213, 210, 216, 237, 54, 221, 223, 170,
262, 235, 214, 323, 325, 211, 241, 25, 21, 20, 26, 96, 191,
121, 43, 37, 351, 171, 186, 172, 274, 342, 330, 329, 335, 338,
341, 329, 332, 331, 38, 356, 327, 343, 168, 190, 27, 206, 40,
352, 169, 65, 128, 192, 83, 80, 62, 93, 189, 58, 108, 361, 158,
188, 354, 145, 101, 97, 125, 52, 163 & 151;
SRI V. LAKSHMINARAYANA FOR R-493, 494,495,496,498,499
& 502-509;
SRI T.N.SRINIVASA REDDY, ADVOCATE FOR R-315;
SRI JAVID HUSSAIN, ADVOCATE FOR R-456 & 287;
SRI M SHIVANNA FOR R89;
463
SRI V. D. BHAJANTRI, ADVOCATE FOR R-295,401,409 & 491;
SRI.MADHUSUDHAN & M.VENUGOPAL, ADVs. FOR R-296;
SRI.JAGADEESHGOUD PATIL FOR R-490;
SRI.PARASHURAM R.HATTARKIHAL FOR R-95;
SRI.B.B.BAJENTRI FOR R-437 & 23;
SRI.M.BABU RAO FOR R-110;
SRI.M.R.RAJAGOPAL FOR R-320, 45, 57, 65, 72, 88, 154,
232,238, 250, 283, 314, 322, 350, 369, 399, 464, 500 ARE
SERVED THROUGH PAPER PUBLICATION)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
THE ENTIRE RECORDS OF THE CASE IN APPLICATION
NO.7080 TO 7088/05, APPLICATION NOS.6258/03 &
CONNECTED CASES ON FILE OF THE KAT AND ETC.
In WP Nos. 19264 to 19272 & 20095 to 20232 OF 2009
BETWEEN
1. SRI C.V.LAKSHMANAPPA
S/O CHIKKAVENKATASWAMY
AGED ABOUT 43 YEARS,
WORKING AS ASST. ENGINEER,
PANCHAYAT RAJ ENGINEERING DIVISION
CHIKKABALLAPUR
KOLAR DIST.
2. SRI BAKKAPPA
S/O SAMBANNA,
AGED ABOUT 42 YEARS,
WORKING AS ASST. ENGINEER
ASST.EXECUTIVE ENG. PWD & IWTD SUB-
DIVISION, DEODURGA,
RAICHUR DIST.
464
3. SRI SHASHIKANTH
S/O LATE NARAYANA,
AGED ABOUT 37 YEARS,
WORKING AS ASST. ENGINEER
O/O ASST.EXECUTIVE ENG.
MANCHANABELE PROJECT DIVISION
CNNL, RAMANAGARA
4. SRI. RAMASWAMY
S/O SRI GOPALAIAH,
AGED ABOUT 36 YEARS,
WORKING AS ASST. ENGINEER
C & P BRANC TECHNICAL,
SERVICE DIVISION,KERS
K.R.SAGARA,
MANDYA DIST.
5. SRI DEEPAK
S/O SRI. M.B. NAGARAJA
AGED ABOUT 37 YEARS,
WORKING AS ASST. ENGINEER
WORKS BRANCH, T.S.DIVISION,
KERS, K.R.SAGARA,
MANDYA DIST.
6. SRI SHIVANNA
S/O KLLARAPPA,
AGED ABOUT 39 YEARS,
WORKING AS JR. ENGINEER
O/O AEE. NO.1, SLIS SUB-DIVISION,
HUVINAHADAGALI,
BELLARY DIST.
7. SRI. Y.N. NAGARAJA
AGED ABOUT 37 YEARS,
WORKING AS JR. ENGINEER
O/O AEE. NO.2, INVESTIGATION SUB-DIVISION,
465
KODIYALA, SRIANGAPATNA TQ.,
MANDYA DT.,
8. SRI MALLIKARJUNA G. MADANI,
AGED ABOUT 42 YEARS,
WORKING AS ASST. ENGINEER O/O AEE.
PWD SUB-DIVISION,
HUMNABAD TQ.,
BIDAR DIST.
9. SRI. DEVANNA KATTI,
S/O JAISHEEL KATTI
AGED ABOUT 43 YEARS,
WORKING AS ASST. ENGINEER
O/O AEE MINOR IRRIGATION QUALITY CONTROL
SUB-DIVISION, K.R.CIRCLE
BANGALORE
10. SRI. RAVI
S/O LATE SRI M. PUTTASWAMY,
AGED ABOUT 42 YEARS,
WORKING AS ASST. ENGINEER O/O AEE
MINOR IRRIGATION QUALITY CONTROL
SUB-DIVISION, K.R.CIRCLE
BANGALORE
11. SMT. M.S. SHWETHA
D/O SHIVA SHANKARA MURTY,
AGED ABOUT 32 YEARS,
WORKING AS JR. ENGINEER
O/O EE, PANCHAYAT RAJ ENGINEERING DIVISION
(PRED) BANNUR MAIN ROAD,
MANDYA
12. SRI VIJAYANAND
S/O NAASINGAO,
AGED ABOUT 35 YEARS,
466
WORKING AS JR. ENGINEER
O/O RESEARCH OFFICER
MADAL & PROTOTYPE CONFORMITY
STUDIES BRANCH, KERS,
KRISHNARAJSAGARA
MANDYA DIST
13. SRI MALAPPA KAMBLE
S/O RAMAPPA KAMBLE
AGED ABOUT 39 YEARS,
WORKING AS ASST. ENGINEER
O/O EXECUTIVE ENGINEER
KBNJL QUALITY CONTROL
DIVISION NO. 1, ALMATTI,
BASAVAN BAGEWAD TALUK,
BIJAPUR
14. SRI CHANRDAKANTA BADIGER
S/O GANGAPPA
AGED ABOUT 43 YEARS,
WORKING AS JR. ENGINEER
O/O ASST. EXECUTIVE ENGINEER
KBJNL SBC DY. SUB-DIVISION NO.33
RODALBANDA
LINGASUGUR TQ.,
RAICHUR DIST.
15. SRI BASAWARAJ
S/O BAKKAPPA
AGED ABOUT 33 YEARS,
WORKING AS JR. ENGINEER
ASST. EXECUTIVE ENGINEER
KNNL, BLIS SUB-DIVISION NO.3
AFZALPUR, GULBARGA DIST.
16. SRI JEETENDRA
S/O LATE SHARANAPPA
467
AGED ABOUT 40 YEARS,
WORKING AS ASST. ENGINEER
O/O ASST. EXECUTIVE ENGINEER
NO.4 CANAL SUB-DIVISION WRD,
MASKI LINGASUGUR TQ.,
RAICHUR DIST.
17. SRI. MOHANKUMAR,
S/O KEMPAIAH,
AGED ABOUT 34 YEARS,
WORKING AS ASST. ENGINEER
O/O ASST. EXECUTIVE ENGINEER
PRE, SUB-DIVISION PANAGADA
TUMKUR DIST.
18. SRI ASHOK,
S/O LAXMAN NAIK,
AGED ABOUT 40 YEARS,
WORKING AS ASST. ENGINEER
O/O ASST. EXECUTIVE ENGINEER
KBJNL,NRBC, SUB-DIVISION NO.,14
AMARAPUR CROSS, HERUNDI POST,
DEODURGA TQ., RAICHUR DIST
19. SRI. CHINNAPPA
S/O ANTHONIAPPA
AGED ABOUT 41 YEARS,
WORKING AS JR. ENGINEER
O/O ASST. EXECUTIVE ENGINEER
PRE, SUB-DIVISION NO.KINAL ROAD,
KOPPAL
20. SRI BASTHANI
S/O BASAPPA
AGED ABOUT 39 YEARS,
WORKING AS ASST. ENGINEER
O/O ASST. EXECUTIVE ENGINEER
468
PRE, SUB-DIVISION LINGASUGUR,
RAICHUR DIST
21. SRI SHARANAPPA SHARMA
S/O BHIMAPPA
AGED ABOUT 36 YEARS,
WORKING AS JR. ENGINEER
O/O ASST. EXECUTIVE ENGINEER
KBJNL, MBC, SUB-DIVISION NO.3,
CHIGARAHALLI, JEWARGI TQ.,
GULBARGA DIST.
22. SRI CHANDRASHEKAR,
S/O MACHINDRA,
AGED ABOUT 32 YEARS,
WORKING AS JR. ENGINEER
O/O RESEARCH OFFICER,
C & P BRANCH,
TECHNICAL SERVICE DIVISION, KERS,
KRISHNARAJASAGRA,
MANDYA DIST.
23. SRI VENKAT
S/O SHARANAPPA
AGED ABOUT 30 YEARS,
WORKING AS ASST. ENGINEER
AEE, CANAL SUB-DIVISION,
AMARJA PROJECT,
KNNL, NIMBARGA, ALAND TQ.,
GULGARGA DIST.
24. SRI BHIKKU,
S/O CHITRU,
AGED ABOUT 32 YEARS,
WORKING AS JR. ENGINEER
AEE,KNNL AMARJA PROJECT
SUB-DIVISION,
469
NIMBARGA, ALAND TQ.,
GULGARGA DIST.
25. SRI ANNVEERAPPA S SANGAVI
S/O SAIBANNA,
A/A 43 YRS, WORKING AS
ASST. ENGINEER,
O/O ASST. EXECUTIVE ENGG
KBJNL JBC SUB-DIVISION, NO.9
BHATAMBRA
BALKI TQ, BIDAR
26. SRI SHRIMANTH R DHANI
S/O R DHANI, A/A 39 YRS,
WORKING AS JR. ENGINEER,
AEE, KBJNL, SBC(O & M)
SUB-DIVISION, NO.13,
DORANALLI, SAHAHPUR
GULBURGA DIST
27. SRI ASHOK
S/O BASAPPA,
A/A 37 YRS,
WORKING AS JR. ENGINEER,
O/O AEE, KNNL BLIS
SUB-DIVISION, NO.2, AFZALPUR,AFZALPUR TQ
GULBURGA DIST
28. SRI ASHOK
S/O TUKARAM TILEKAR,
A/A 38 YRS,
WORKING AS ASST. ENGINEER,
AEE, KNNL BNT REH
SUB-DIVISION, HEBBAL,
CHITTAPUR TQ
GULBURGA DIST
470
29. SRI ASHOK KUMAR
S/O GUNDAPPA,
A/A 40 YRS, WORKING AS
JR. ENGINEER
O/O ASST.EXECUTIVE ENGINEER
KBJNL, NRBC, SUB-DIVISION NO.20
CHIKKAHUNNAKUNI, DEVODURGA TQ
RAICHUR DIST
30. SRI CHANDRASHEKAR
S/O TUKARAM,
A/A 40 YRS
WORKING AS JR. ENGINEER,
O/O AEE PANCHAYATH RAJ ENGE.,
SUB DIVISION, KALGI,
SHORAPUR GULBURGA DIST
31. DEVENDRA KUMAR,
S/O SHARANAPPA
AGED ABOUT 37 YEARS
WORKING AS JR.ENGINEER
O/O AEE, PANCHAYATH RAJ ENGR.,
SUB-DIVISION, KALGI
CHITTAPUR TALUK
GULBARGA DIST
32. SRI MANIK RAO
S/O SHARANAPPA,
A/A 31 YRS
WORKING AS JR. ENGINEER,
O/O AEE, PANCHAYATH RAJ ENGE.,
SUB DIVISION KALGI, CHITTAPUR TQ,
GULBURGA DIST
471
33. SRI. MANOHAR RAO,
S/O PRABHAKAR RAO
AGED ABOUT 42 YEARS,
WORKING AS ASST. ENGINEER,
O/O AEE QUALITY CONTROL
SUB DIVISION
GULBARGA (WRD)
GULBARGA DIST.
34. SRI NIJAPPA,
S/O SIDDAPPA,
A/A 46 YRS
WORKING AS ASST. ENGINEER
O/O AEE, PWD & IWTS SUB-DIVISION
KALGI, GULBURGA DIST
35. SRI PRABHULING D KAMBLE
S/O DAMAJEE,
A/A 47 YRS,
WORKING AS ASST ENGINEER
AEE,KBJNL, SBC
O & M, SUB-DIV NO.12,
SHAHAPUR
GULBURGA DIST
36. SRI PRAKASHKUMAR
S/O VITHALRAO,
A/A 40 YRS, WORKING AS JR. ENGINEER
O/O ASST.EXECUTIVE ENGINEER
KBJNL, JBC, SUB-DIVISION NO. 14
CHIGRAHALLI, JEWARGI TQ.,
GULBURGA DIST
37. SRI RAJKUMAR NAVALI
S/O NIMBANNAPPA
A/A 43 YRS,
WORKING AS ASST. ENGINEER,
472
O/O KNNL, AEE, AMARJA PROJECT
CANAL SUB-DIVISION, NIMBARGA
ALAND TQ., GULBURGA DIST
38. SRI SHIVAJI NIDGUNDI
S/O SANGAPPA NIDGUNDI,
A/A 44 YRS
WORKING AS ASST ENGINEER
ASST. EXECUTIVE ENGG.,
KNNL BENNITHARA PROJECT LEFT BANK
CANAL, SUB-DIVISION, HEBBAL,
CHITTAPUR TQ
GULBERGA DIST
39. SRI SUBHASH
S/O VALMIK,
A/A 36 YRS, WORKING AS JR ENGINEER
KBJNL, JBC, SUB-DIVISION NO 16
KHANAPUR CAMP
40. SRI SUBHASHCHANDRA K RATHOD
S/O KISHAN RATHOD
A/A 42 YRS,
WORKING AS JR ENGINEER
O/O EXECUTIVE ENGINEER
FIC DIVISION AWARAD,
JEWARGI TQ
GULBURGA DIST
41. SRI SURESH
S/O RAMARAO,
A/A 42 YRS,
WORKING AS ASSISTANT ENGINEER,
KBJNL, JBC SUB-DIVISION, NO 15
AWARAD POST, KELLLUT,
JEWARGI TQ, GULBARGA DIST
473
42. SRI SURYAKANT
S/O SHARANAPPA,
A/A 43 YRS,
WORKING AS JR. ENGINEER,
AEE, KNNL,RBC,SUB DIVISION
HEBAL CAMP DAM SITE KORALLI
ALAND TQ, GULBURGA DIST
43. SRI VIJAYAKUMAR
S/O BASAPPA,
A/A 35 YRS,
WORKING AS JR. ENGINEER,
AEE, KBJNL,QUALITY CONTROL
SUB-DIVISION, NO.8,
BHEEMARAYANAGUDI TQ
SHAHAPUR, GULBERGA DIST
44. SRI LAKSHMAN
S/O MANIKAPPA,
A/A 33 YRS,
WORKING AS JR. ENGINEER,
O/O AEE, KBJNL, JBC
SUB-DIVISION, NO.6,
NITTUR, BALKI TQ
BIDAR
45. SRI NANDULAL
S/O SHAMBU RAO,
A/A 44 YRS, WORKING AS ASST. ENGINEER,
EXECUTIVE ENG., WRD
KARANJA PROJECT CONSTRUCTING DIV NO. 1
BIDAR
46. SRI SAMSUNDAR KALKUR
S/O BHEEMRAO,
A/A 44 YRS, WORKING AS ASST. ENGINEER,
O/O AEE, KNNL, UPPER BHADRA PROJECT
474
SUB-DIVISION NO.10
HOSADURGA TQ.,
CHITRADURGA DIST
47. SRI RAMAPPA
S/O BASAWANTAPPA,
A/A 42 YRS,
WORKING AS JR. ENGINEER,
AEE, PWD SUB-DIVISION
DEODURGA, RAICHUR DIST
48. SRI RANGAPPA RAMDURG
S/O BASAPPA,
A/A 43 YRS, WORKING AS ASST ENGINEER,
AEE, PRE, SUB-DIVISION
GULBURGA
49. SRI SHARANAPPA
S/O BHIMARAO JADLEED,
A/A 40 YRS
WORKING AS JR, ENGINEER,
O/O KBJNL NRBC
SUB-DIVISION NO.6
DEODURGA TQ.
RAICHUR DISTRICT
50. SRI BHEEMSEN R
S/O ROOPLANAIK,
A/A 39 YRS,
WORKING AS JR.ENGINEER,
O/O AEE, KNNL, BNT DAM
SUB-DIVISION, HARSOOR TQ
GULBURGA DIST
51. SRI SIDHARTH S KALE
S/O S KALE,
A/A 46 YRS,
475
WORKING AS ASST. ENGINEER,
O/O EXECUTIVE ENGINEER
KNNL, BNT DIVISION, HEBBAL
CHITTAPUR, GULBURGA DIST
52. SRI SUNIL
S/O SRI RAMADAS,
A/A 38 YRS,
WORKING AS JR.ENGINEER,
KBJNL, JBC, SUB-DIVISION NO 5,
GOBI POST, SHAHAPUR TALUK
GULBURGA DIST
53. SRI THANUSINGH
S/O DHANUSINGH,
A/A 38 YRS, WORKING AS ASST. EXECUTIVE ENGR,
KBJNL, JBC SUB-DIVISION NO.10,
CHIGARAHALLI CAMP
54. SRI SHIVAPPA
S/O DURGAPPA,
A/A 43 YRS,
WORKING AS JR. ENGINEER,
O/O AEE, P, SUB- DIVISION
NO 2, DEODURGA, RAICHUR DIST
55. SRI SAMUELAPPA
S/O DASAPPA,
A/A 31 YRS,
WORKING AS JR. ENGINEER,
ASST, EXECUTIVE ENGINEER,
NO.3, WATER GANGING SUB DIVISION
MUNIRABAD, KOPPAL
476
56. SRI CHANDRAKANT
S/O LAXMAN,
A/A 44 YRS,
WORKING AS JR.ENGINEER,
ASST.EXECUTIVE ENGINEER
KNNL, GNP, SUB-DIVISION NO.
MAHAGOON CROSS, GULBURGA
57. SRI M G PALANISWAMY
S/O GURUSWAMY,
A/A 42 YRS,
WORKING AS ASST. ENGINEER,
O/O AEE, PWD SUB-DIVISION
HOSAKOTE,
BANGALORE RURAL DIST
58. SMT SUGANDHINI
A/A 40 YRS
WORKING AS ASST RESEARCH OFFICER(AE)
RESEARCH OFFICES, MATERIAL TESTING
AND INSTRUMENTATION BRANCH,
TECHNICAL SERVICE DIVISION,
KERS, KRISHNARAJASAGAR
MANDYA DIST
59. SRI M L SATHYANARAYANA
S/O M LINGAIAH,
A/A 45 YRS, WORKING AS ASST, ENGINEER,
O/O CHIEF OPERATING OFFICER,
NIRMAN BHAVAN, RAJAJINAGAR,
RAJKUMAR ROAD, II FLOOR
BANGALORE-10
60. SRI D SURESH
S/O SRI DEVDAS,
A/A 45 YRS,
WORKING AS ASST, ENGINEER,
477
O/O THE SUPERINTENDING ENGR.,
ANANDA RAO CIRCLE,
PUBLIC WORK DEPT.
BANGALORE-09
61. SRI KANTHARAJ
S/O BHADRAIAH,
A/A 46 YRS,
WORKING AS ASST, ENGINEER,
AEE, HIGH COURT SPECIAL
SUB-DIVISION, PWD BUILDING DIVISION
BANGALORE
62. SRI SREENIVASA H G
S/O GOPALA SWAMY B H,
A/A 36 YRS,WORKING
AS JR. ENGINEER,
O/O AEE, NO.19, HLBC SUB-DIVISION,
TURUVEKERE, TUMKUR DIST
63. SRI T N LAKSHMIPRASAD
S/O NARASIMHAN T G,
A/A 44 YRS,
WORKING AS ASST. ENGINEER,
NO.3. GANGING SUB-DIVISON,
ANAND RAO CIRCLE
BANGALORE-9
64. SRI ASHOK PALEKAR
S/O S KRISHNAPPA,
A/A 43 YRS, WORKING AS ASST. ENGINEER,
O/O AEE, NO.3, QC SUB-DIVISON,
GAJAJUR,
SHIMOGA DIST
65. SRI M P SHANKAR
S/O M PAPANNA,
478
A/A 40 YRS,
WORKING AS ASST. ENGINEER,
O/O CHIEF ENGINEER
HYDROLOGY & CMO, K R CIRCLE
BANGALORE-09
66. SMT RADHA K
D/O KRISHNAPPA,
A/A 30 YRS,
WORKING AS JR. ENGINEER,
KARNATAKA RURAL ROAD
DEVELOPMENT AGENCY,
DR.RAJKUMAR ROAD
RAJAJINAGAR I BLOCK,
BANGALORE-10
67. SRI K P SAMPATH KUMAR
S/O C PUTTASWAMY,
A/A 42 YRS,
WORKING AS ASST. ENGINEER,
KRRDA, 2ND FLOOR
NIRMANABHAVANA,
DR. RAJKUMAR ROAD, RAJAJINAGAR,
BANGALORE-10
68. SRI SURESH M
S/O S MADAIAH,
A/A 43 YRS,
WORKING AS ASST. ENGINEER,
O/O AEE, NO.2
INVESTIGATION SUB-DIVISION
KODIYALA
69. SRI. SATISH KUMAR C.R.
S/O C. RUDRAPPA
WORKING AS ASST. ENGINEER,
O/O AEE. NO.2,W& M SUB-DIVISION,
479
RAJAJINAGAR
BANGALORE
70. SRI ESHWAR,
S/O NINGAPPA
WORKING AS ASST. ENGINEER,
O/O EXECUTIVE ENG NO.2,
BUILDING-DIVISION,
K.R.CIRCLE
BANGALORE
71. SRI. MALLIKARJUN GANGAPPA
BHARAMANNAVAR
S/O GANGAPPA BHARAMANNAVAR
O/O ASST.EXECUTIVE ENGINEER,
LI SUB DIVISION NO.1,
MANOLI TQ., SAUNDATTI
72. SRI SHIVANNA,
S/O SIDDAIAH,
AGED ABOUT 38 YEARS,
WORKING AS JR. ENGINEER
THE EXECUTIVE ENGINEER
PANCHAYATH
DODDABALLAPURA
73. SMT. ASHA JYOTHI N.,
D/O NARAYANAPPA,
AGED ABOUT 35 YEARS
WORKING AS ASST. ENGINEER,
O/O .EXECUTIVE ENGINEER,
MANCHANABELE PROJECT DIVISION,
RAMANAGARAM
74. SRI. M. SRIHARI
S/O LATE R. MUNISWAMY,
AGED ABOUT 41 YEARS,
480
WORKING AS ASST. ENGINEER
O/O CHIEF ENGINEER,
HYDROLOGY UNIT,
WATER RESOURCES DEVELOPMENT ORG.,
A.R.CIRCLE, BANGALORE
75. SRI. AMARNATH M.,
AGED ABOUT 46 YEARS,
HEMAVATHI PROJECT DIVISION, GORUR.
R/AT, NO. 58 B, 10TH CROSS,
19TH MAIN, IST BLOCK, RAJAJINAGARA,
BANGALORE
76. SRI MAHADEVAIAH,
S/O CHIKKANANJAIAH
AGED ABOUT 45 YEARS,
WORKING AS ASST. ENGINEER
NO.1, MANCHANABELE PROJECT
SUB DIVISION
MANCHANABELE, MAGADI TQ.,
BANGALORE RURAL DIST.
77. SRI. M. B. MURALI,
S/O M. BALASUBBANNA
ABOUT 44 YEARS
WORKING AS ASST. ENGINEER,
O/O ASST.EXECUTIVE ENGINEER,
NO. 1O, HLBC SUB DIVISION,
KIKKERI, K.R.PET TQ.,
MANDYA DIST.
78. SRI. L.M.GURUPRSAD,
S/O L.N.MAHADEVAIAH,
ABOUT 42 YEARS
WORKING AS ASST. ENGINEER,
O/O ASST.EXECUTIVE ENGINEER,
NO 23, HLBC SUB DIVISION,
481
BUKANAKERE, K.R.PET TQ.,
MANDYA DIST.
79. SRI. RAVIKUMAR V.M.,
S/O MUNIVENKATAPPA V.
ABOUT 43 YEARS
WORKING AS ASST. ENGINEER,
O/O ASST.EXECUTIVE ENGINEER,
NO 20, HLBC SUB DIVISION,
K.R.PET TQ.,
MANDYA DIST.
80. SRI. RAMANRAJ,
S/O P. DAMODRAN,
ABOUT 43 YEARS
WORKING AS ASST. ENGINEER,
O/O ASST.EXECUTIVE ENGINEER,
KBJNL QUALITY CONTROL
SUB DIVISION NO.1
NARAYNAUR, SHORAPUR TQ.,
GULBARGA DIST.
81. SRI. NAGESH,
S/O S SIDDARAJU
ABOUT 46 YEARS
WORKING AS ASST. ENGINEER,
O/O ASST.EXECUTIVE ENGINEER,
ARKAVATHI RESERVIOR PROJECT
CNNL, CANAL, SUB DIVISION
HAROBELE, KANAKAPURA TQ.,
RAMANAGARAM DISTRICT
482
82. SRI. NAASIMHA MURTHY NAIK,
AGED ABOUT39 YEARS
WORKING AS JR., ENGINEER,
O/O ASST.EXECUTIVE ENGINEER,
ARKAVATHI CANAL, SUB DIVISION
HAROBELE, KANAKAPURA TQ.,
83. SRI. JAGANNATH. M.
S/O GHALAPPA,
AGED ABOUT 32 YEARS
WORKING AS ASST ENGINEER,
O/O EXECUTIVE ENGINEER,
PANCHAYATH RAJ ENG. DIVISION
GULBARGA DIST.
84. SRI. RAMASHETTY,
S/O BHEEMASING JADHAV,
AGED ABOUT 29 YEARS
WORKING AS JR. ENGINEER,
AEE, MI SUB-DIVISION,
KALYAN,
BIDAR DIST.
85. SRI. K.C.PRABHAKARA,
S/O CHANNABASAPA,
AGED ABOUT 39 YEARS,
WORKING AS JR.ENGINEER
O/O AEE, ARP DAM SUB DIVISION
HAROBELE, RAMANGARA TQ.,
86. SRI. NIJALINGAPPA,
S/O SABANNA,
AGED ABOUT 44 YEARS,
WORKING AS ASST. ENGINEER
NO.3 SUB DIVISION, BLIS KNNL
AFZALPUR, GULBARGA DIST.
483
87. SRI CHANDULAL RATHOD
S/O VITHAL RATHOD
AGED ABOUT 43 YEARS,
WORKING AS ASST. ENGINEER
O/O AEE KNNL SLIS,
SUB DIVISION NO.3,
AFZALPUR, GULBARGA DIST.
88. SRI UMESH,
S/O LIMBAJI RATHOD
AGED ABOUT 45 YEARS,
WORKING AS ASST. ENGINEER
MBC SUB DIVISION NO.4,
O & M VHIGARAHALLI,
JEWARGI TQ.,
GULBARGA DIST.
89. SRI UMESH R RATHOD,
S/O ROOPALA RATHOD
AGED ABOUT 30 YEARS,
WORKING AS JR. ENGINEER
O/O AEE, KNNL
BLIS, SUB DIVISION NO.4,
AFZALPUR,
GULBARGA DIST.
90. SRI. SHARANAPPA
S/O BHIMAPPA
AGED ABOUT 47 YEARS,
WORKING AS ASST. ENGINEER
O/O AEE, KNNL BHEEMA LIFT IRRGIATION S
CHEME, AFZALPUR,
GULBARGA DIST.
484
91. SRI VEERENDRAKUMAR. L.
S/O LAXMAN NAIK,
AGED ABOUT 41 YEARS,
WORKING AS ASST. ENGINEER
O/O AEE, KNNL, BNT PROJECT,
LBC, SUB DIVISION, HEBBAL,
GULBARGA DIST.
92. SRI RAMESH,
S/O RUDRAPPA NATHE,
AGED ABOUT 40 YEARS,
WORKING AS ASST. ENGINEER
AEE, PANCHAYATH RAJ,
SUB DIVISION
RAMDURG, BELGUAM DIST.
93. SRI. JAGADEV
S/O SHARANAPPA,
AGED ABOUT 39 YEARS,
WORKING AS ASST. ENGINEER
AEE, GANDORINALA ,
SUB DIVISION NO.3, MAHAGRON CROSS,
GULBARGA DIST.
94. SRI GURUNATH SRINGERI
S/O VITHAL,
AGED ABOUT 40 YEARS,
WORKING AS ASST. ENGINEER
O/O AEE, KNNL,
AMARJA PROJECT, SUB DIVISION,
ALAND TQ.,
GULBARGA DIST.
95. SRI JAGADEV,
S/O VITHAL,
AGED ABOUT 38 YEARS,
WORKING AS ASST. ENGINEER
485
O/O AEE,KNNL,
AMARJA PROJECT, DAM SUB DIVISION,
ALAND TQ.,
GULBARGA DIST.
96. SRI SHREEDHAR,
S/O ISHWARPPA,
AGED ABOUT 40 YEARS,
WORKING AS ASST. ENGINEER
AEE,KNNL, BNT PROJECT,
DAM SUB DIVISION,
HARASOOR TQ.,
GULBARGA DIST.
97. SRI. SHANKAR,
S/O MARPA KAGGI,
AGED ABOUT 37 YEARS,
WORKING AS ASST. ENGINEER
O/O CHIEF ENGR
KNNL, IP ZONE,
GULBARGA DIST.
98. SRI LAXMAN,
S/O ZARNAPPA,
AGED ABOUT 35 YEARS,
WORKING AS ASST. ENGINEER
AEE, MINOR IRRIGATION, SUB-DIVISION
CHINCHILI,
GULBARGA DIST.
99. SRI RAVI RAMPURE,
S/O DEVAPPA,
AGED ABOUT 44 YEARS,
WORKING AS ASST. ENGINEER KNNL,
CHIEF ENGR., OFFICE,IPZ
GULBARGA DIST.
486
100. SRI MOTILAL CHAWAN,
S/O KESU CHAVAN,
AGED ABOUT 47 YEARS,
WORKING AS ASST. ENGINEER
PRE SUB DIVISION, KALGE,
CHITTAPUR TQ.,
GULBARGA DIST.
101. SRI BASAVARAJ SIRIMANI,
S/O SHIVAPPA
AGED ABOUT 46 YEARS,
WORKING AS JR. ENGINEER
PRE, SUB DIVISION, KALGI,
CHITTAPUR TQ.,
GULBARGA
102. SRI. KOOSANNA RATHOD,
S/O KESU
AGED ABOUT 49 YEARS,
WORKING AS ASST. ENGINEER
AEE, AMARJA PROJECT CANAL
SUB DIVISION, NIMBARGA, ALAND TQ.,
GULBARGA DIST.
103. SRI BASAWARAJ SUTAR,
S/O HANUMANTHA
AGED ABOUT 43 YEARS,
WORKING AS ASST. ENGINEER
WRD, CHANDRAMPALLI PROJECT,
SUB DIVISION, CHANDAPUR
CHINCHOLI TQ.,
GULBARGA DIST.
104. SRI. BASAVARAJ,
S/O PEERAPPA,
AGED ABOUT 32 YEARS,
WORKING AS ASST. ENGINEER
487
EXECUTIVE ENGINEER , KNNL LMP
SULEPETH,
CHINCHOLI TQ.,
GULBARGA DIST.
105. SRI. SHIVARAJ,
S/O NAGAPPA PALLERI
AGED ABOUT 42 YEARS,
WORKING AS ASST. ENGINEER,
OFFICE OF EXECUTIVE ENGINEER ,
LOWER MULLMARI PROJECT,
DIV NO.3, SULEPETH,
CHINCHOLI TQ.,
BIDAR.
106. SRI. RAMACHANDRA,
S/O BABURAO,
AGED ABOUT 37 YEARS,
WORKING AS ASST. ENGINEER,
ASSTEXECUTIVE ENGINEER ,
KNNL LMP CANAL SUB DIV. NO. 1,
SULEPETH,
CHINCHOLI TQ.,
GULBARGA DIST.
107. SRI. HANAMANTH,
S/O SHARNAPA,
AGED ABOUT 35 YEARS,
WORKING AS ASST. ENGINEER
ASST. EXECUTIVE ENGINEER,
KNNL, LOWER MULLMARI PROJECT,
DAM SUB DIVISION, CHIMANCHOD,
CHINCHOLI TQ., GULBARGA
108. SRI JAIRAM CHAWAN,
S/O SINGAYA NAIK
AGED ABOUT 44 YEARS,
488
WORKING AS ASST. ENGINEER
OFFICE OF EXECUTIVE ENGINEER ,
KNNL , LMP DIVISION,NO. 3,
SULEPETH, GULBARGA DIST.
109. SRI. ADEPPA
S/O KALLAPPA,
AGED ABOUT 44 YEARS,
WORKING AS JR. ENGINEER
ASST. EXECUTIVE ENGINEER ,
KNNL, LMP CANAL DIVISION,NO.1,
SULEPETH,
CHINCHOLLI TQ.,
GULBARGA DIST.
110. SRI DILEEP JADHAV,
S/O HANUMANTHAPPA
AGED ABOUT 43 YEARS,
WORKING AS ASST. ENGINEER
AEE,PWD SPL., SUB DIVISION
GULBARGA DIST.
111. SRI SAIBANNA B KOLLURKAR,
S/O BHEEMSHA S KOLLURKAR,
AGED ABOUT 44 YEARS,
WORKING AS ASST. ENGINEER
PWD DIVISION CHIKODI,
BELGAUM
112. SRI SUBHASH CHAVAN,
S/O SEETARAM CHAVAN,
AGED ABOUT 45 YEARS,
WORKING AS ASST. ENGINEER,
EXECUTIVE ENGINEER, PWD,
QUALITY CONTROL DIVISION
GULBARGA
489
113. SRI VENKAT L CHAVAN,
S/O LALSING CHAVAN,
AGED ABOUT 47 YEARS,
WORKING AS ASST. ENGINEER,
O/O AEE, PRE SUB-DIVISION
BASAVANAKALYAN,
BIDAR DIST.
114. SRI PRAVEEN KUMAR
SO SHIVALINGAPPA
AGED ABOUT 39 YEARS,
WORKING AS ASST. ENGINEER,
OFFICE OF THE SUPERINTENDENT ENG.
IRRIGATION PROJECT CONSTRUCTION
CIRCLE,
BIDAR DIST.
115. SRI ASHOK,
S/O NARSING RAO,
AGED ABOUT 45 YEARS,
WORKING AS ASST. ENGINEER,
AEE, KPCC, SUB-DIVISION NO.3
BHALKI,
BIDAR DIST.
116. SRI PRADEEP KUMAR
S/O LATE SONAJIRAO,
AGED ABOUT 44 YEARS,
WORKING AS JR. ENGINEER,
EXECUTIVE ENGINEER PWP & IWT DIV
(PWD), BIDAR DIST.
117. SRI GOILAL
S/O SEETAPPA
AGED ABOUT 41 YEARS,
WORKING AS JR. ENGINEER,
GOPILAL, JE, PRE SUB-DIVISION
490
SHURAPUR
GULBARGA DIST.
118. SRI PRABHU DEVAPPA HUNGUND,
S/O DEVAPPA
AGED ABOUT 38 YEARS,
WORKING AS ASST. ENGINEER,
O/O AEE KBJNL,
ALBC SUB DIVISION NO.3
ALAMATTI
BASAVANA BAGEWADI TQ.,
BIJAPUR DIST.
119. SRI HANUMANTHAPPA GUNDAPPA KODAGALI
AGED ABOUT 34 YEARS,
S/O GUNDAPPA
KODAGALI WORKING AS JR. ENGINEER,
O/O AEE KBJNL, ARBC SUB DIVISION NO.2
KAMATAGI, HUNGUND TQ.,
BAGALKOT DIST.
120. SRI SRIVAJI P CHAVAN,
S/O PREMU CHAVAN
AGED ABOUT 40 YEARS,
WORKING AS JR. ENGINEER,
O/O AEE PRE, SUB DIVISION
GULBARGA
121. SRI HANUMANTHARAYA
S/O MAAREPPA,
AGED ABOUT 38 YEARS,
WORKING AS JR. ENGINEER,
O/O AEE PWD, SUB DIVISION
SHORAPUR
GULBARGA DIST.
491
122. SRI M. SHIVAKUMAR,
S/O B. MADAIAH,
AGED ABOUT 40 YEARS,
WORKING AS ASST. ENGINEER
O/O AEE,NO.4, KRS SUB-DIVISION,
MADEGWDANAHUNDI GATE
T.N.PURA TQ.,MYSORE DIST.
123. SRI SIDRAM T. DANDGULKAR,
S/O TUKARAM
AGED ABOUT 45 YEARS,
WORKING AS ASST. ENGINEER
O/O ASST.EXECUTIVE ENG.
PWD & IWTD SUB-DIVISION,
KALAGI,GULBARGA DIST.
124. SRI. JAYASINGH R. JADHAV
S/O RUPASING JADHAV
AGED ABOUT 44 YEARS,
O/O AEEP. PWD SUB-DIVISION NO.5
KUMTA, UTTARA KANNADA DIST
125. SRI SHEKAPA.B. TAMADADDI,
S/O BASAPPA TAMADADDI,
AGED ABOUT 39 YRS
WORKING AS JR. ENGINEER
ASST. EXECUTIVE ENGR.,
PWD SUB-DIVISION,
CHITTAPUR,
GULBARGA DIST.
126. SRI. R. KOTRESH NAIK R,
S/O B RAMA NAIK B,
AGED ABOUT 40 YRS
WORKING AS ASST. ENGINEER
EXECUTIVE ENGR.
CENTRAL PROJECT NO. 4,
492
BBMP, N.R.SQUARE,
BANGALORE
127. SRI GORAKHANATH SOMALA CHAVAN
S/O SOMALA B CHAVAN,
AGED ABOUT 46 YRS
WORKING AS ASST. ENGINEER
O/O AEE. MI QUALITY CONTROL SUB-DIVISION,
PWD COMPOUND, OLD JEWARGI RD.,
GULBARGA
128. SRI CHARANSING B. CHAVAN
S/O BHEEMASING,
AGED ABOUT 31 YRS.
WORKING AS ASST. ENGINEER
AEE. MI SUB-DIVISION,
AFZALPUR
GULBARGA DIST.
129. SRI RAJENDRA DANDE,
S/O NARENDRA DANDE,
AGED ABOUT 44 YRS.
WORKING AS ASST. ENGINEER
O/O AEE. PRE SUB-DIVISION,
CHITTAPUR
GULBARGA DIST.
130. SRI AJAY KUMR,
S/O MANI RAO,
AGED ABOUT 41 YRS.
WORKING AS JR. ENGINEER
O/O AEE. PRE SUB-DIVISION,
HUMNABAD
BIDAR
493
131. SRI RANGAPPA MUCHAKANNAVAR,
S/O VEEAPPA MUCHAKANN
AGED ABOUT 39 YRS.
WORKING AS JR. ENGINEER
O/O AEE. KBJNL, ARBC,
SUB-DIVISION NO. 1, ILKAL,
HUNGUND TQ,
GULBARGA DIST.
132. SRI. YALLAPPA. F.BIRANUR,
S/O FAKIRAPPA.K. BIRANUR
AGED ABOUT 42 YRS.
WORKING AS ASST. ENGINEER
MRBC, SUB-DIVISION NO.3,
BELGAUM DIST.
133. SRI SRINIVASA N.
S/O NARIGADU,
AGED ABOUT 34 YEARS,
WORKING AS ASST. ENGINEER,
ASST.EXECUTIVE ENGINEER PROJECT
SUB DIVISION (PMGSY)
CHIKKABALLAPURA DIST.
134. SRI CHAMPARAJA CHAVAN
AGED ABOUT 34 YEARS,
S/O D. P. CHAVAN
WORKING AS ASST. ENGINEER,
O/O AEE, KBJNL,NRBC,
SUB DIVISION NO. 17,
SHAHAPUR, GULBARGA DIST.
135. SRI CHANDER SONKAMBLE
S/O KHANDU SONKAMBLE,
A/A 43 YRS
WORKING AS JR, ENGINEER,
O/O ASST, EXECUTIVE ENGINEER,
494
KNNL, UPPER BHADRA PROJECT,
SUB-DIVISION NO.10
HOSADURGA TQ, CHITRADURGA DIST
136. SRI SHIVANNA T
S/O THIMAPPA,
A/A 38 YRS,
WORKING AS ASST. ENGINEER,
O/O KBJNL NRBC SUB DIVISION NO.13,
AMARAPUR CROSS
DEODURGA TQ, RAICHUR
137. SRI SUBHASH LOKNAIK
S/O LOKNAIK RATHOD,
A/A 34 YRS,
WORKING AS ASST. ENGINEER,
O/O AEE, KBJNL, NRBC
SUB DIVISION NO.26
DEODURGA TQ, RAICHUR DIST
138. SRI LAXMAN
S/O MALLAPPA,
A/A 41 YRS
O/O AEE, KBJNL,
NRBC SUB DIVISION NO.13,
AMARAPUR CROSS
DEODURGA TQ, RAICHUR DIST
139. SRI BASAVARAJ
S/O SIDDAPPA,
A/A 41 YRS, WORKING AS JR. ENGINEER,
O/O AEE, KBJNL, NRBC
SUB DIVISION NO.12,
AMARAPUR CROSS
DEODURGA TQ, RAICHUR DIST`
495
140. SRI SELVAKUMAR
S/O BALAKRISHNA,
A/A 39 YRS,
WORKING ASJR. ENGINEER,
O/O AEE, PRE, SUB DIVISION
YELBURGA, KOPPAL DIST
141. SRI VITHAL
S/O LAKKU,
A/A 42 YRS, WORKING AS
JR. ENGINEER, EXECUTIVE OFFICE
TALUK PANCHAYATH, CHITTAPUR
GULBARGA DIST
142. SRI SHANTAMALLAPPA SHIVAKERI
S/O SHIVALINGAPPA,
A/A 54 YRS, WORKING ASST. ENGINEER,
AEE, PRE, SUB-DIVISION
YADAGIR TQ, GULBURGA DIST
143. SRI ASHOK NANDISHKAR
S/O KRISHNAPPA,
A/A 46 YRS,
WORKING AS ASST. ENGINEER,
O/O AEE, WRD, QUALITY CONTROL
SUB DIVISION, HAL-HALLI CAMP
KHB COLONY,
BIDAR
144. SRI N MADESHWARAM
S/O M NACHIMUTHU
A/A 42 YRS,
WORKING AS ASST. ENGINEER,
O/O AEE,MINOR IRRIGATION QC,
SUB-DIVISION, K R CIRCLE,
PWD BULD., BANGALORE
496
145. SRI SHANTAPPA NANDUR
S/O SIDRAMAPPA,
A/A 39 YRS,
WORKING AS JR ENGINEER,
O/O ASST. EXECUTIVE ENG.
SUB-DIVISION NO.2.
KEMBHAVI SHORAPUR TQ
GULBURGA DIST
146. SRI JATTEPPA, MADAR
S/O BHIMAPPA,
A/A 40 YRS,
WORKING AS JR ENGINEER,
KBJNL, IBC SUB-DIV NO.2
SHORAPUR TQ
GULBURGA DIST
147. SRI SUBBANNA MADAPPA
S/O MADAPPA,
A/A 38 YRS,
WORKING AS JR ENGINEER,
O/O AEE, KBJAL, QC SUB-
DIVISION NO. 7, BHALKI TQ
BIDAR DIST ... PETITIONERS
(BY SRI.H.VENKATESHA DODDERI,
SRI.R.NATARAJ, KAIT&KAIT ASSOCIATES, SRI.SRIVARER
LAW FIRM, ADVOCATES)
AND
1 THE STATE OF KARNATAKA
BY ITS SECRETARY
DPAR, VIDHANA SOUDHA
BANGALORE
497
2. THE STATE OF KARNATAKA
BY ITS PRINCIPAL SECRETARY
PUBLIC WORKS DEPARTMENT
M S BUILDING
BANGALORE
3. THE CHIEF ENGINEER
C & B DIVISION
PUBLIC WORKS DEPARTMENT
K R CIRCLE
BANGALORE
4. SRI HUSANAPPA
S/O HANUMANTHAPPA HYATI,
A/A 34 YRS
B E IN CIVIL ENGINEERING
R/A HALLISAGAR, SHAHAPUR TALUK
GULBURGA DIST
5. SRI DEVARAJ WADEKAR
S/O HANUMANTHA WADEKAR,
A/A 30 YRS
B E IN CIVIL ENGINEERING
PLOT NO. 45, NEAR P & T QUARTERS,
OLD JEVVARGI ROAD, OPP. WATER TANK
GANESH NAGAR,
GULBURGA
6. SRI SRINIVASA MURTHY
S/O B RAJU,
A/A 38 YRS
B E IN MECHANICAL ENGINEERING
BENTEHALLI AT POST
BELUR TALUK,
HASSAN DIST
498
7. SRI KANMANI T C
S/O CHINNAIAH,
A/A 35 YRS
DIPLOMA IN CIVIL ENGINEERING
R/AT C/O R RAVI (PWD CONTRACTOR)
OPP:FINANCE CHANDRANNA'S
RESIDENT, GANESH NAGAR,
CHANNARAYAPATNA
HASSAN DIST
8. SRI B MRUTHUNJAYA
S/O BOOTHRAJ,
A/A 39 YRS
B E IN MECHANICAL ENGINEERING
R/A NO.11, K H B BUILDING,
21ST MAIN, 18TH CROSS,
BEHIND MARUTHI MANDIR
VIJAYANAGAR, BANGALORE-40
9. SRI JAYA
S/O BHARATH RAO,
A/A 28 YRS
B E IN CIVIL ENGINEERING
R/A KUMBAR GALLI,
HUMNABAD AT POST
HUMNABAD TALUK,
BIDAR DIST
10. SRI SHASHIDAR R JAWALGIKAR
S/O RAMACHANDRA RAO JAWALGIKAR,
A/A 36 YRS
B E IN MECHANICAL ENGINEERING
R/A H NO 11-721,
NEAR HUSSAIN CHILLA
BORABAINAGAR, BRAMHAPUR
GULBURGA
499
11. SRI NARAYANA MURTHY B
S/O LATE BELURAIAH,
A/A 26 YRS
DIP. IN MECHANICAL ENGINEERING
R/A HULIKAL POST,
DODDAMAGGE HOBLI
ARAKALGUD TALUK
HASSAN DIST
12. SRI PRAMOD KUMAR R L
S/O SRI RAMACHANDRA,
A/A 33 YRS
B E IN MECHANICAL ENGINEERING
R/A NO.66, PRASANTHANAGAR(B)
RAJAPUR ENTENSION
GULBURGA ...RESPONDENTS
(BY SRI ASHOK HARNAHALLI SENIOR COUNSEL
(SPECIAL COUNSEL FOR GOVT) FOR R1 TO R3
SRI.T.NARAYANASWAMY, ADV. FOR SRI.L.SRINIVASA BABU
ADVOCATE FOR R4, R9 & R12
R5,6,7,8,10,11, ARE SERVED IN WP 15955-16115/09)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
CALL FOR THE RECORDS FROM THE RESPONDENTS;
QUASH THE IMPUGNED ORDER DT. 25.5.2009 PASSED BY
THE KARNATKA ADMINSITRATIVE TRIBUNAL, BANGALORE
IN APPLICATION NOS. 7080-88/2005 (PRODUCED AS ANNEX-
A) AND CONSEQUENTLY DISMISS THE SAID APPLCIATIONS
AND ETC.
500
In WP Nos. 19700 to 19849 OF 2009
BETWEEN
1. SRI.HANUMANT CHANNAPPA TALAWAR
S/O CHANNAPPA TALLWAR, A/A 34 YRS
WORKING AS ASSISTANT ENGINEER OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER
KNNL, MLBCE SUB DIVISION NO.6
RAMDURG, BELGAUM DIST
2. PUSHPA KUMAR
S/O C CHALUVAAIH, A/A 44 YRS
WORKING AS ASSISTANT ENGINEER OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER NO.1
DISTRIBUTORY SUB DIVISION, C N. N L
KIBBANAHALLI
3. C CHAMDRAMOULI
S/O C VEERASANGAPPA, A/A 42 YRS
WORKING AS ASSISTANT ENGINEER OFFICE OF
THE INSPECTOR GENERALOF POLICE VIGILANCE
WATER RESOURCES DEPARTMENT
III FLOOR BASAVABHAVAN, BANGALORE AT NO.
423, SHARAVATHI NATIONAL GAMES VILLAGE
KORAMANGALA
BANGALORE
4. V NARAYANASWAMY
S/O VENKATAPPA, A/A 43 YRS
WORKING AS ASSISTANT ENGINEER OFFICE OF
THE KARNATAKA RURAL ROAD AGENCY NIRMALA
BHAVAN, DR RAJKUMAR ROAD, RAJAJINAGAR
BANGALORE, R/A NO.L/152, 7TH MAIN, 10TH
SECTOR, LIC COLONY, H A L III STAGE,
BANGALORE
501
5. Y H RAMU
S/O LATE HONNAKAMBAIAH, A/A 43 YRS
WORKING AS ASSISTANT ENGINEER OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER NO.4
SUB DIVISION WEST BDA WEST, VIJAYANAGARA
BANGALORE, R/A NO.359,9TH CROSS,6TH BLOCK
OPP.TO BDA COMPLEX, NAGARABAVI 2ND STAGE
BANGALORE
6. K B CHANDRASHEKAR
S/O BORAIAH, A/A 47 YRS
WORKING AS ASSISTANT ENGINEER OFFICE OF
THE SUPERINTENDENT ENGINEER KRS AND
IRRIGATION PROJECT CIRCLE CAUVERY
NEERAVARI NIGAMA LIMITED, MANDYA,
R/A KOMMERAHALLI,
MANDYA
7. H VANAJAKSHI
D/O HANUMANTHAIAH V, WORKING AS JUNIOR
ENGINEER OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER, PWD SUB DIVISION
NELAMANGALA
8. PUTTASWAMY
S/O MOTAIAH,
A/A 40 YRS, WORKING AS
JUNIOR ENGINEER OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER, ARKAVATHY DAM SUB
DIVISION, KANAKAPURA TALUK
RAMANAGARA DIST
9. VENKAT
S/O DHONDIRAM SHINDE,
A/A 42 YRS,WORKING
AS JUNIOR ENGINEER OFFICE OF THE
ASSISTANT SEXECUTIVE ENGINEER, PWD SUB
502
DIVISION NO-2, SINDHANUR DIST
RAICHUR
10. GOPAL C
S/O N CHANNAIAH,
A/A 41 YRS, WORKING AS
JUNIOR ENGINEER OFFICE OF THE
ASSISTANT SEXECUTIVE ENGINEER,
ARKAVATHY CANAL SUB DIVISION AROBELE,
KANAKAPURA
TQ, RAMANAGARA DIST,
R/A NARAYANAPURA PO
KANAKAPURA TQ,
RAMANAGARA DIST
11. V M RAJU
S/O MOTAIAH, A/A 39 YRS, WORKING AS
JUNIOR ENGINEER OFFICE OF THE
ASSISTANT SEXECUTIVE ENGINEER,
ARKAVATHY RESERVOIER PROJECT,
AROBELE, KANAKAPURA
TQ, RAMANAGARA DIST,
R/A D.NO 11-3 C CMC
LAYOUT, CHANNAPATNA TOWN,
RAMANAGARA DIST
12. C MURALIDHAR
S/O SEEPURAPPA,
A/A 48 YRS, WORKING AS
ASSISTANT ENGINEER OFFICE OF NO 5
HLBC SUB DIVISION, KR PET,
MANDYA
13. D MURALI
S/O DASAPPA,
A/A 42 YRS, WORKING AS
ASSISTANT ENGINEER OFFICE OF THE
503
ASSISTANT EXECUTIVE ENGINEER, NO.23
HLBC SUB DIVISION, BUKANAKERE
K R PET TALUK, MANDYA
14. SURYAKANT
S/O LAXMAN,
A/A 42 YRS, WORKING AS
JUNIOR ENGINEER OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER,P R E SUB
DIVISION, ALAND,
GULBARGA DIST
15. ANANDKUMAR
S/O SANGRAMAPPA,
A/A 45 YRS, WORKING AS
ASSISTANT ENGINEER OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, KARANJA
PROJECT DAM SUB DIVISION-3
HALAHALLI
16. NAGNATH
S/O LAXMAN, A/A 43 YRS, WORKING AS
ASSISTANT ENGINEER OFFICE OF THE
SUPERINTENDENT ENGINEER,
WRD IPC CIRCLE
BIDAR
17. BABU
S/O CHANDRAPPA MOLEKERE,
A/A 39 YRS,
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER WRD KPCC
SUB DIVISION NO 8 JANWADA TALUK
BIDAR DIST
504
18. K SUNITHA
D/O LATE C T KRISHNAN,
A/A 31 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE PANCHAYATH RAJ
ENGINEER SUB DIVISION
CHIKKABALLAPUR,
C B PURA POST
19. B S NARASIMHA MURTHY
S/O SRINIVASAPPA,
A/A 38 YRS
WORKING AS ASSISTANT ENGINEER OFFICE OF
THE PWD SUB DIVISION, BAGEPALLI
CHIKKABALLAPUR TQ,
R/A SAI SADHAN BEHIND
MUNCIF COURT, 23RD WARD, BAGEPALEI
CHIKKABALLAPUR
20. JANARDHAN K
S/O K SUBBARAMAIAH,
A/A 45 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
M I SUB DIVISION, MAGADI TALUK
RAMANAGARA DIST
21. R LOKESH
S/O LATE M RAMAIAH, A/A 42 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE P W D SUB DIVISION
SIDLGHATTA
CHICKBALLAPURA DIST
22. T SURESH
S/O LATE H THIMMAIAH
A/A 40 YRS
505
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE S L I S NO-1 SUB DIVISION
KNNL
HUVINAHADAGALI
23. SHANKAR K CHAVAN
S/O KRISHNAPPA CHAVAN
A/A 38 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, KNNL
MLBCC SUB DIVISION, RAMDURG
BELGAUM DIST, R/A MLBCC COLONY
RAMDURG
24. N GURU SHANKAR
S/O M K NANJUNDAIAH
A/A 41 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF NO.11 HCSD
CNNL YEDIYUR, KUNIGAL TQ
TUMKUR DIST
25. GOVINDAPPA H BAJANTRI
S/O HANUMANTAPPA B BAJANTRI
A/A 36 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
KNNL, MLBCC SUB DIVISION NO 6
RAMDURGA
BELGAUM DIST
26. T N RUDRAMUNI
S/O NITYA NAIK
A/A 41 YRS
WORKING AS JUNIOR ENGINEER
506
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
KNNL, MLBCC SUB DIVISION NO 2,
KATKOL,RAMDURGA
TQ, BELGUAM DIST,
R/A MLBC COLONY,KATKOL
RAMDURGA TQ, BELGAUM DIST
27. V THIMMAIAH
S/O VENKATAPPA, A/A 45 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER, P R E
SUB DIVISION, NELAMANGALA
BANGALORE RURAL DIST
28. B K SHIVAPPA
S/O KOLLAPPA, A/A 45 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT ENGINEER
KNNL NO 5 IRRIGATION SUB DIVISION
SHIKARIPURA, SHIMOGA,
R/A CHANNAKESHAVANAGAR NEAR GAS
GODOWN, SHIKARIPURA
SHIMOGA
29. Y PAPANNA
S/O YALLAPPA
A/A 46 YRS
WORKING AS JUNOR ENGINEER
OFFICE OF THE P R E SUB DIVISION
SHIMOGA, R/A
ANUSUYA NILAYA
KRUSHI NAGARA, 3RD CROSS
SHIMOGA
507
30. HANUMANTHAPPA
S/O M BASAPPA
A/A 43 YRS
WORKING AS JUNOR ENGINEER
OFFICE OF THE P R E SUB DIVISION
SHIKKARIPURI
SHIMOGA
31. SHANKAR NAIK
S/O RAMANAIK
A/A 40 YRS, WORKING AS
JUNIOR ENGINEER
OFFICE OF THE PROJECT
SUB-DIVISION, PMGSY, SHIMOGA
R/A HOTANAKATTE, SOLUR POST
SHIKARIPURA, SHIMOGA
32. H NAGARAJA
S/O HANUMANTHAPPA,
A/A 45 YRS,
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE K N N L IRRIGATION
SUB DIVISION, NO 5
SHIKARIPURA, SHIMOGA DIST
33. T V SRINIVASA
S/O V B TEVARI,
A/A 38 YRS,
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
PANCHAYATH RAJ
ENGINEERING SUB DIVISION SHIMOGA
R/A NO.67 II MAIN
1ST CROSS, OPP.TO
GANAPATHI TEMPLE
KRISHINAGAR, SHIMOGA
508
34. VIJAYALAKSHMI S
D/O SOMSUNDER LAL NAIK
A/A 29 YRS WORKING AS JUNIOR ENGINEER
OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER
PANCHAYATH RAJ
ENGINEERING SUB DIVISION
DAVANAGERE
R/A SHARADA VIJAYA NILAYA NO.1790/100
S S LAYOUT-A-BLOCK, SHAMNUR ROAD,
DAVANAGERE
35. G RAMAPPA
S/O M R GOVINDAPPA
A/A 39 YRS,
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL UPPER TUNGA PROJECT
SUB DIVISION NO 8,
HOLALUR, SHIMOGA,
R/A SURUGIHALLI POST
SHIKARIPURA TQ, SHIMOGA
36. H S KUMARSWAMY
S/O H S KRISHNA NAIK
A/A 38 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF NO.5 KNNL UTP SUB DIVISION
GAJANUR, SHIMOGA DIST
37. P R MANJUNATH
S/O P T RAMAPPA, A/A 36 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE IRRIGATION SUB DIVISION,
SHIKKARIPURA
SHIMOGA DIST
509
38. V LAKSHMIPATHI
S/O M VENKATESHAIAH
A/A 44 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PROJECT SUB DIVISION
SHIMOGA
R/A HALADAMMA
NILAYA BEHIND CHURCH
VINAYAKANAGARA
SHIKARIPURA
SHIMOGA DIST
39. KRISHNA MURTHY P D
S/O P DASAPPA
A/A 44 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER
PWD SUB DIVISION
H B HALLI, BELLARY DIST
R/A NO.146 S G NAGAR
BELLARY
40. RAJAPPA E R
S/O RANGAPPA E
A/A 40 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MINOR IRRIGATION SUB DIVISION
SHIKARIPURA,
SHIMOGA DIST
R/A GANGAPARAMESHWARI NILAY
RAGHAVENDRA BHADAVANE
SHIKARIPUR TQ,
SHIMOGA DISTRICT
510
41. ASHOK KUMAR M L
S/O MALLAPPA S L,
A/A 41 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
NO.2, INVESTIGATION SUB DIVISION
KODIYALA,
MANDYA DIST
42. JAGADEESH NAIK
S/O HALA NAIK
A/A 38 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE P R E SUB DIVISION
HONNALI
DAVANAGERE DIST
43. H K NAGARAJ
S/O K HANUMANTHAPPA
A/A 42 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
MINOR IRRIGATION SUB DIVISION
SHIKARIPURA
SHIMOGA
44. C P SHANKAR
S/O C PERISWAMY
A/A 46 YRS WORKING AS ASSISTANT ENGINEER
OFFICE OF THE CHIEF ENGINEER
MINOR IRRIGATION (SOUTH) K R CIRCLE,
BANGALORE
R/A MURTHY LAYOUT
NEAR BDS GARDEN, GEDDALAHALLI
KOTTANUR POST
BANGALORE-77
511
45. B Y ANANTHA
S/O VENKATAIAH
A/A 44 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
PRE DIVISION
CHIKKABALLAPURA
46. T N HARISHA
S/O T N NANJAPPA
A/A 39 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
PWD SPECIAL SUBDIVISION
BELAGAVI
R/A 2ND MAIN, 1ST CROSS
SADASHIVANAGAR
BELAGAVI
47. VEERABHADRAIAH
S/O LATE CHIKKAVEERAIAH,
A/A 46 YRS WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER,KBJNC
RC SUB-DIVISION, NO.51 RAMAPURA
SIMDAGI TQ,
BIJAPURA DIST
48. Y CHANDRAHASA
S/O D YANNAPPA,
A/A 64 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
KNNL UPPER BHADRA PROJECT
SUB DIVISION NO 12
CHITRADURGA
R/A 128 EWS, KOLOGATE
512
HOUSING BOARD
CHITRADURGA DIST
49. P.E.NAGARAJ
S/O P.ESHA NAIK
AGED ABOUT 42 YRS
WORKING AS ASST ENGINEER
OFFICE OF ASST EXECUTIVE ENGINEER
KNNL MLBCC SUB DIVN
KATKOL RAMADURGA TALUK
BELAGAVI DISTRICT-591114
50. K.G.NAJUNDA
S/O GOPALAIAH
AGED ABOUT 37 YRS
WORKING AS ASST ENGINEER
OFFICE OF PWD
SUB DIVISION ARAKALAGUDU
HASSAN R/AT.BIG TANK ROAD KONANUR
ARAKALAGUDU TALUK
HASSAN DISTRICT-573130
51. MURUGESHI K
S/O LATE KANNAIAH
AGED ABOUT 42 YRS
WORKING AS JR ENGINEER
OFFICE OF PRED SUB DIVISION
THIRTHAHALLI,SHIMOGA
R/AT.KUSHAVARTHI
OPP:K.T.K.SAMUDAYA BHAV
THIRTHAHALLI
SHIMOGA DIST
52. GIREESH V.KUDALKAR
S/O VINAYAK P KUDALKAR
AGED ABOUT 32 YRS
OFFICE OF JUNIOR ENGINEER TALUK PANCHAYA
513
KARWAR, UTTAR KANNADA DIST
R/AT.NEAR DEVI TEMPLE
KODIBAG, KARWAR
53. B.G.BHASKAR
S/O.LATE GURAPPA
AGED ABOUT 45 YRS
WORKING AS ASST ENGINEER
OFFICE OF ASST
EXECUTIVE ENGINEER P.R.E SUB DVN
KARWAR,UTTARAKANNADA
R/AT.C/O. KARIM MANSION
M.G.ROAD,
NEAR N.H. OFFICE, KAJUBHAG
KARWAR, UITTARA KANNADA
54. D.SHIVASHAKTI
S/O.DORAI RAJU
AGED ABOUT 38 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASST EXECUTIVE ENGINEER
PRE SUBDIVION
HOSKOTE
55. S.PUTTAIAH
S/O.SIDDABASAVAIAH
AGED ABOUT 36 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASST EXECUTIVE ENGINEER
NO.3K R S M SUB DIVISION
MADDUR TALUK,
MANDYA DISTRICT,
56. T.RAMESH
S/O.DODDATHAMMAIAH
AGED ABOUT 38 YRS
WORKING AS JUNIOR ENGINEER
514
OFFICE OF ASST EXECUTIVE ENGINEER
NO.3K R S M SUB DIVISION,BHARATHINAGAR
(K.M.DODDI) MADDUR TQ,
MANDYA DISTRICT,
57. K.KESHAVA MURTHY
S/O.KESHAVAIAHA
AGED ABOUT 41 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASST EXECUTIVE ENGINEER
SUPERINTENDENT ENGINEER
HEMAVATHY PROJECT CIRLCE
GORUR, R/AT.532,14TH CRS,
KUVEMPUNAGAR, HASSAN
58. VENKATARAVANAPPA C.M
S/O.OF MUNIYAPPA
AGED ABOUT 39 YRS,
WORKING AS ASST ENGINEER
OFFICE OF ASST EXECUTIVE ENGINEER
CHIEF ENGINEER
HEMAVATHY PROJECT
GORUR, HASSAN,
R/AT. LAKSHMI DEVI NILYAYA
C/O.SOMOSHEKAR,
BEHIND HOOSLAMA TEMPLE
B.M.ROAD
HASSAN-573201
59. SRI.L.D.AKILAN
S/O.LATE L DAKSHINAMURTHY
AGED ABOUT 40 YRS,
WORKING AS ASST ENGINEER
NO.2 QUALITY CONTROL.SUB DIVISION,
GORUR.HASSAN DIST
515
60. SRI L.VISHWANATH
S/O B.LINGIAH
WORKING AS ASST ENGINEER
OFFICE OF NO.2 QUALITY CONTROL
SUB DIVISION,
GORUR.HASSAN DIST
61. M.VIJAYA KUMAR
S/O.T.MUNISWAMY
AGED ABOUT 44 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE CHIEF ENGINEER
HEMAVATHI PROJECT
GORUR.HASSAN DIST-573120
62. VENKATESH H.R
S/O.RAMA NAIK
AGED ABOUT 44 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF A.E.E, K.N.N.L. V.V.SAGAR
SUB DIVISION,HIRIYUR
CHITRADURGA DIST
R/AT.SIDDESHWARA NILAYA
II ND CROSS,1ST
LEFT,LAST HOUSE,
HOSPITAL ROAD
HIRIYUR,
CHITRADURGA DISTRICT-572143
63. K.PUTTASWAMY
S/O KARETHIMMAIAH
AGED ABOUT 43 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF P.R.E.
SUB DIVISION
HIRIYUR,CHITRADURGA DIST
R/AT. II ND CROSS
516
HOSPITAL ROAD,
HIRIYUR -572143
64. C.JAYAPRAKASH
S/O CHIKKASIDAIH
AGED ABOUT 42 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF C.JAIPRAKASH
S/O.CHIKKASIDDAIAH
O/O.AEE M.I.SUB DIVISION,KUSHTAGI
KOPPAL DISTRICT
65. SANNANARASAPPA
S/O LATE BADGI NARASIMHAIAH
AGED ABOUT 42 YRS
WORKING AS ASST ENGINEER
OFFICE OF ASST EXECUTIVE ENGINEER
NO.3 QC SUBDIVISION,CNNL YEDIYUR
KUNIGAL TALUK
TUMKUR DIST
66. P.S.RAMESH
S/O.P.B.SHIVARAMAIAH
AGED ABOUT 45 YRS
WORKING AS ASST ENGINEER
OFFICE OF HEMAVATHI CANAL DIVISION
YEDIYUR,KUNIGAL TALUK,
TUMKUR DIST
67. P.SHREENIVASA B.PAPAIAH
AGED ABOUT 48 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASST EXECUTIVE ENGINEER
PWD SUB DIVISION
MADHUGIRI,TUMKUR DIST
R/AT.G.T.ERAMMA NAYAK,ADVOCATE
517
MADHUGIRI,
TUMKUR DISTRICT
68. D.NARASIMHA MURTHY
S/O.OF DODDAYYA
AGED ABOUT 43 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASST EXECUTIVE ENGINEER
PWD SUB DIVISION
KORATAGERE,
R/AT.SHREE
SHRINIVASA NILAYA
HOUSE NO.82,A.M.PALYA
ROAD NEAR MEGHA COMPUTER
SIRAGATE, TUMKUR
69. HEMAVATHI T.L.
D/O.OF LACHMA NAIK
AGED ABOUT 34 YRS
WORKING AS ASST ENGINEER
OFFICE OF SE OFFICE MI CIRCLE
BANGALORE
RESIDING AT NO.2090
7TH MAIN, K.S.LAYOUT
BANGALORE-18
70. RAMESH CHANNAPPA
CHANNAPPA MANDOLKAR
AGED ABOUT 46 YRS
WORKING AS ASST ENGINEER
OFFICE OF ASST EXECUTIVE ENGINEER.PWD
AND IWT DEPT SUB DIVISION
RAMADURGA TALUK
BELGAUM DISTRICT
71. SHANKAR RAMAPPA NEERALAGI
S/O OF RAMAPPA
518
AGED ABOUT 45 YRS
WORKING AS ASST ENGINEER
OFFICE OF ASST EXECUTIVE ENGINEER.
PWD AND IWT DEPT SUB DIVISION
RAMADURGA
BELGAUM DISTRICT
R/AT. ASST EXECUTIVE
ENGINEER PWP AND IWT DEPT SUB DN
RAMADURRGA, BELGAUM DISTRICT
72. HAYYALAPPA AMALAPPA KADARAPURKAR
S/O AMALAPPA KADA
AGED ABOUT 44 YRS
WORKING AS ASST ENGINEER
OFFICE OF ASST EXECUTIVE ENGINEER.
PWD AS IWT DEPT SUB DIVISION
SAUDATHI TALUK
BELGAUM DISTRICT
R/AT.PWD COLONIES
DHARWAD ROAD,
SAUNDATHI TQ,
BELGAUM DIST
73. PARUSHARAM MUTTAPPA KAMBLE
S/O MUTTAPPA
AGED ABOUT 45 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE PANCHAYATH RAJ
ENGINEERING SUB DIVISION
SAUDATHI TALUK
BELGAUM DISTRICT,
R/AT.PANCHAYATH RAJYA
ENGINEERING, SUB DVN
SAUNDATHI TQ, BELGAUM
74. MAMTHA B.H.
S/O.RANGANATH C.V
519
AGED ABOUT 28 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE
ENGINEER NO.1.PWD SUB DIVISION
RAMANAGAR
75. PUTTASWAMY K
S/O.KEMPANNA
AGED ABOUT 43 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
PANCHAYATH RAJ ENGINEERING,
DIVISION
CHICKABALLAPUR
76. B.S.VENKATESH MURTHY
S/O B M SHIVAPPA
AGED ABOUT 44 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXE ENGINEER
P.R.E. SUB DIVISION
CHINTAMANI
77. H.P.RAJAPUT
S/O PANDAPPA
AGED ABOUT 38 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE ASSISTANT ENGINEER
P.R.E. SUB DIVISION,
MUDHOL,BAGALKOT DIST
R/AT.PETLOOR TANDA MUDHOL TALUK
BAGALKOT DISTRICT
78. CHENNAPPA V.LAMANI
S/O VASANAPPA LAMANI
AGED ABOUT 45 YRS
WORKING AS ASST ENGINEER
520
OFFICE OF THE EXECUTIVE ENGINEER
P.R.E. SUB DIVISION,
BELGAUM
R/AT.2ND MAIN 2ND A 1 ROAD
SADASIVANAGAR
BELGAUM
79. SHIVALAL S CHAVAN
S/O SEETARAM
AGED ABOUT 42 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
KBJNL, TLIS SUB DIVISION ALMATTI
BAGEWADI TALUK,BIJAPUR DIST
R/AT.NO.31,KBJNL ALMATTI DAMSIK COLONY,
BASAVANA BAGEWADI
BIJAPUR DISTRICT
80. K.S.ANANDA
S/O LATE SIDDAH
AGED ABOUT 43 YRS
WORKING AS ASST ENGINEER
OFFICE OF NO.2,H.R.B.C.SUB DIVISION
HOLINARASIPURAM
81. NARASIMHA RAJU.N.
S/O NARASAIAH
AGED ABOUT 45 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
NO.4,HEMAVATHY LEFT BANK CANAL DVN,
CAUVERY NEERAVARE NIGAMA LTD,
TURUVEKERE, TUMKUR DIST
R/AT.HEMAVATHY COLONY
TURUVEKERE, TUMKUR DISTRICT
521
82. SHREEDHARA M
S/O V MUNIMUTHU
AGED ABOUT 45 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
NO.2,P.W.D.SPECIAL SUB DIVISION
RAMANAGARA
83. M.H.ADINARAYANAPPA
S/O A HANUMANTHAPPA
AGED ABOUT 39 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE P.R.E.SUB DIVISION
GOWRIBIDANUR,
R/AT.MUDULODU VILLAGE,
GOWRIBIDANUR TALUK,
CHIKKABALLAPUR DIST
84. P.VANARAJA
S/O PURUSHAIAH
AGED ABOUT 45 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
H.C.I SUB DIVISION
HEDGGONAHALLI
TIPTUR
85. T.KRISHNA MURTHY
S/O THIMMAPPA
AGED ABOUT 40 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.5,H.C.I SUB DIVISN CNNL,
HEDAGONAHALL TIPTUR
522
R/AT.NO.1255,23RD MAIN,23RD CROS
BSK II STAGE
BANGALORE
86. B.NIRANJANA
S/O K.M.SIDDANANJAIAH
AGED ABOUT 40 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE NO.17.H L B S SUB DIVISION
CNNL KAREHALLY C.R.P.TALUK
HASSAN DIST
87. RAJSHRI K.Y.
D/O YSHAVANTHA RAO M KELAGADE
AGED ABOUT 42 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
SUBDIVISION GOKAK
88. SHASHIKANTH T.KALASAPPAGOL
SON OF TUKARAM S KALASAPPAHOL
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF CHIEF ENGINEER,
KNNL IRRIGATION (N)
BELGAUM, KARNATAKA STATE
89. SHEKHAPPA S HOSAMANI
S/O SANNAPPA HOSAMANI
AGED ABOUT 40 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF P.R.E. SUB DIVISION
CHIKODI
BELGUAM
90. KALLAPPA HANCHINAMANI
S/O NAGAPPA HANCHINAMANI
523
AGED ABOUT 44 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
KNNL.LI-2 SUBDIVISION NO.2
NVAILUTHEERTHA,
BAILAHONGALA TALUK,
BELGAUM DISTRICT
91. S.R.MIRAJKAR
S/O RAMACHANDRA MIRAJKAR
AGED ABOUT 39 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF P.R.E.SUB DIVISION
BAILAHONGAL TQ, BELGUAM DIST
R/AT.POST S.PATH KITTUR
BAILHONGAL TALUK-591115
KARNATAKA
92. B.R.GURUNATH
S/O RAMACHANDRAN
AGED ABOUT 31 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
L I SUB DIVISION NO.1 KNNL.MUNAVALLI
SAUDATTI TALUK
93. RAMAKRISHNA B MARATHE
S/O BHAUSAHEB S MARATHE
AGED ABOUT 37 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
K.N.N.L.L.I SUB DIVISION NO.2,
AT POST MUNOLI SAUDATTI TALUK,
BELGUAM DISTRICT
94. MALLIKARJUN GANAGAPPA BHARAMANNAVAR
S/O GANAGAPPA
524
AGED ABOUT 42 YRS
WORKING AS ASST ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
LIFT IRRIGATION SUB DIVISION NO.5,
BAILAHONGAL,
R/AT.NEAR OLD HOSPITAL,
BAILHONGAL, AMBEDKARA NAGARA
95. MOHAN K ELIGAR
S/O KAREHANUMANTHAPPA H ELIGAR
AGED ABOUT 44 YRS
WORKING AS ASST ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
L I SUB DIVISION NO.1,
MANOLI POST
SAUDATTI TALUK
BELGAUM DISTRICT
96. K.M.KUMARASWAMI
S/O.OF MARAIAH
AGED ABOUT 43 YRS
WORKING AS ASST ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
SUB DIVISION KNNL
NAVEELUTHIRTHA
SAUDATTI TALUK
BELGAUM DISTRICT
97. SWARNA M.B.
D/O.SRI BEERAIAH
AGED ABOUT 33 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE CHIEF ENGINEER
WRDO,HYDROLOGY UNIT
ANAND RAO CIRCLE,
BANGALORE-09
R/AT.NO.107,4TH CROSS,
525
MUNISHWARA BLOCK
P.G.HALLI, BANGALORE
98. LEELAVATHI G
D/O OF LATE B.GANGAIAH
AGED ABOUT 33 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE CHIEF ENGINEER
HYDROLOGY AND CNO
ANAND RAO CIRCLE
BANGALORE-09
R/AT.NO.1484/3,4TH B MAIN
1 CROSS,WCR,2ND STAGE
MAHALAKSHMIPURAM, BANGALORE
99. BINDIYA B
D/O M.BABU
AGED ABOUT 39 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE CHIEF ENGINEER
HYDROLOGY AND CNO
ANAND RAO CIRCLE
BANGALORE-09
R/AT.NO.55, KHBCS LAYOUT,
SHARADA COLONY
BASAVESHWARA NAGAR
BANGALORE
100. SHIVANNA M.N.
S/O NARASIMHAIAH N
AGED ABOUT 45 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE CHIEF ENGINEER
MINOR IRRIGATION SUB DIVISION
KOLAR, KOLAR DIST
526
101. S.VISHWANATH
S/O P.M.SONNAPPA
AGED ABOUT 42 YRS
WORKING AS ASST ENGINEER
OFFICE OF THE CHIEF ENGINEER
MI SUB DIVISION,KOLAR
R/AT.NO.481,MARUTHI NILAYA
KUVEMPU NAGAR
KOLAR-563101
102. SHIVAJI
S/O OF SHANKAR
AGED ABOUT 45 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
K.B.J.N.L ,M.L.I,SUB DIVN NO.6,
HALAGALI, BIJAPUR TQ & DIST.
R/AT.K.B.J.M.L.COLONY,
MATTIHAL, BASAVANABEGEVADI TQ
BIJAPUR DIST
103. YASHODHA S
D/O P SANJEEVAIAH
AGED ABOUT 29 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF EXECUTIVE ENGINEER
4TH FLOOR,CRC BUILDING
NRUPATUNGA ROAD,
BANGALORE
R/AT.5/1,3RD CROSS
SRIDEVI NILAYA, MALLIGETHOTA,
BANGALORE-23
104. ANANDA MURTHY M
S/O OF MANI M
AGED ABOUT 39 YRS
WORKING AS JUNIOR ENGINEER
527
OFFICE OF ASST EXECUTIVE ENGINEER
HEMAVATHI RET SUB DIVISION
HRD GORUR
HASSAN DISTRICT-573120
105. N.GURUPRASADA
AGED ABOUT 44 YRS
S/O OF M.NANJUNDASWAMY
WORKING AS ASSISTANT ENGINEER
OFFICE OF CHIEF ENGINEER
HEMAVATHI PROJECT ZONE,GORUR
HASSAN DISTRICT-673120
106. CHALUVAIAH
AGED ABOUT 39 YRS
S/O ALUARAIAH
WORKING AS ASSISTANT ENGINEER
OFFICE OF NO.3
P W D SPECIAL SUBDIVSION, RAMANAGARA
RAMANAGARA DISTRICT
107. SHEETHARAMU G
AGED ABOUT 43 YRS
S/O LATE GOVINDAIAH
WORKING AS ASSISTANT ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
NO.3,PWD SPECIAL SUBDIVISION
RAMANAGARA
RAMANAGARA DISTRICT
108. J.HEMALATHA
AGED ABOUT 36 YRS
D/O JARALAIAH P
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE CHIEF ENGINEER WRDO
HYDROLOGY UNIT
BANGALORE-R/AT NO.100,MIG
528
BASWESHWARANAGARA, II STG, AD HALLI
BANGALORE
109. H.J.PRAKASHA
AGED ABOUT 42 YRS
S/O OF LATE H.J.JAVARAIAH
WORKING AS ASSISTANT ENGINEER
OFFICE OF HEMAVATHI CANAL DIVISION
CAUVERY NEERAVARI NIGAMA
YEDIYURU
110. SHOBHA KALLAMMANAVAR
AGED ABOUT 29 YRS
D/O OF GALEPPA KALLAMMANAVAR
WORKING AS ASSISTANT ENGINEER
OFFICE OF PRE SUBDIVISION
NARAGUNDA
GADAG DIST
111. K.MALATHESH
AGED ABOUT 37 YRS
S/O OF GALAPPA KALLAMMANAVAR
WORKING AS ASSISTANT ENGINEER
OFFICE OF PRE SUBDIVISION GADAG
OPPOSITE GUJJAR BASTI
GADAG
112. V.GOVINDARAJU
AGED ABOUT 46 YRS
S/O K.VENKATAIAH
WORKING AS ASSISTANT ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
MI SUBDIVISION, SORABHA
SHIMOGA DISTRICT
113. VASUDEV
S/O HANUMANTHAPPA
529
AGED ABOUT 39 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF EXECUTIVE ENGINEER
MI DIVISION, 5TH FLOOR,
JAYANAGARA SHOPPING COMPLEX,
4TH BLOCK, JAYANAGAR,
BLORE-11,R/AT.NO.2033,
1ST MAIN,MC LYT,
114. MAHADEVAPPA R HARIJAN
AGED ABOUT 41 YRS
WORKING AS JUNIOR ENGINEER IN CIVIL
OFFICE OF PANCHAYATH RAJ ENGINEERING SUB
DIVISION, RON TALUK
GADAG DISTRICT,
R/AT.MG.NO.146,
SHIDLING NAGAR,
HUDCO COLONY
GADAG
115. KECHAIAH
S/O MALLIAH
AGED ABOUT 45 YRS
WORKING AS ASST ENGINEER
OFFICE OF CHIEF ENGINEER
HEMAVATHI CANAL ZONE
CAUVERY NEERAVARI NIGAMA LTD
TUMKUR
116. VENKATESH NARAGUND
S/O LATE Y R NARAGUND
AGED ABOUT 47 YRS
WORKING AS ASST ENGINEER
OFFICE OF PWD SPECIAL QUALITY
CONTROL SUB DIVISION
RAMANAGAR
530
117. MALLIKARJUNA B
S/O OF BOARAIAH H
AGED ABOUT 44 YRS
WORKING AS ASST ENGINEER
OFFICE OF EXECUTIVE ENGINEER
MINOR IRRIGATION QUALITY CONTROL
K.R.CIRCLE, BANGALORE.
R/AT.396,3RD STAGE
3RD BLOCK,BASAVESHVANAGAR
BANGALORE-79
118. SRINIVASA
S/O MUNIVENKATAPPA
AGED ABOUT 45 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASST EXECUTIVE ENGINEER
PANCHAYATH RAJ ENGINEERING SUB DIVISION
PRE KOLAR,KOLAR DIST,
R/AT.HALEPALYA POST AND VILLAGE
TEKEL,MALUR TQ,
KOLAR DIST
119. M GOVINDAPPA
S/O MUNISWAMI,
A/A 42 YRS, WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER
NO1 PWD SUB DIVIISON
SUBDIVISION,
KOLAR
120. M RAJ GOPAL
S/O LATE S MUNISWAMI
A/A 44 YRS,WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER, PWD
KOLAR TQ, KOLAR DIST
531
R/A NO.773, DR.B R AMBEDKAR COLONY
MALUR TOWN, KOLAR DIST
121. R G JAGADHEESH
S/O R GOPALAPPA
A/A 40 YRS, WORKING AS ENGINEER
OFFICE OF ASSISTANT EXECUTIVE
ENGINEER, NO. 6 PWD SUB DIVISION
SHRINIVASAPURA
122. V SAMUNDAIAH
S/O VENKATABHOVI,
A/A 44 YRS,
WORKING AS ASSISTANT ENGINEER
OFFICE OF ASSISTANT
EXECUTIVE ENGINEER,
NO.9 SUB DIVISION (BUILDING)
K R CIRCLE, BANGALORE
123. M KOMALA
D/O L MUDDAIAH,
A/A 36 YRS
WORKING AS ASSISTANT ENGINEER
OFFICE OF EXECUTIVE ENGINEER
MP DIVISION CNNL, RAMANAGARAM
R/A NO.1160, VINAYAKANAGARA RAMANAGARA,
RAMANAGARA DIST
124. BALAPPA
S/O OF GORLA HANUMAPPA
AGED ABOUT 35 YRS
WORKING AS JUNIOR ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
MRBCC VO 15 SUB DIVISION
KURAHATTI,RONA TALUK
GADAG DISTRICT
532
125. RAMESH Y.R
S/O RAJANNA
AGED ABOUT 36 YRS
WORKING AS ASST ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
BBMP,MAHADEVAPURA ZONE
BANGALORE
126. S.N.NAGARAJU
S/O S.NAGAIAH
AGED ABOUT 35 YEARS
WORKING AS ASSISTANT EXECUTIVE ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
NO.11 HEMAVATHY CANAL SUB DIVISION
YEDIYUR
TUMKUR DISTRICT
127. S.LAKSHMANA
S/O LATE SIDDAIAH
AGED ABOUT 52 YEARS
WORKING AS ASSISTANT ENGINER
OFFICE OF THE HLBC DIVISION
K.R.PET TALUK, MANDYA DISTRICT
RESIDING AT NO.768, 5TH CROSS HOSAHALLY
MANDYA
128. SHASHIKALA
DAUGHTER OF Y.NAGARAJAN
AGED ABOUT 33 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE CHIEF ENGINEER
WRDO, ANAND RAO CIRCLE
BANGALORE -09
RESIDING AT NO.9, 273
2ND CROSS, VHBS LAYOUT
VIJAYANAGAR,
BANGALORE-40
533
129. CHANDRAKANTH
SON OF TUKAPPA JYOTI
AGED ABOUT 45 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE TALUK PANCHAYATH OFFICE
DEODURGA, RAICHUR DISTRICT
130. DEEPA.S SHEDGERI
DAUGHTER OF SHANKAR SHEDGERI
AGED ABOUT 28 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
P.R.E.D.SUB DIVISION
HONNAVAR, KARWAR DISTRICT
RESIDING AT NEAR GOVERNMENT HOSPITAL
HONNAVAR, KARWAR DISTRICT
131. H.VIJAYAKUMAR
S/O T.V.HANUMANTHAPPA
AGED ABOUT 41 YEARS
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
PROJECT IMPLEMENTATION SUB-DIVISION
HUDCO COLONY
GADAG
132. GEETABAI H BORKAR
D/O HUVAYYA BORKAR
AGED ABOUT 40 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF EXECUTIVE ENGINEER
PRE DIVISION, KARWAR
RESIDING AT MARIYA NAGAR
BEHIND ARTS AND SCIENCE COLLEGE
KARWAR
534
133. D.M.NARAYANA SWAMY
SON OF LATE MUNIYAPPA
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF ASSISTANT EXECUTIVE ENGINEER
PRED SUBDIVISION
KOLAR TALUK AND DISTRICT
RESIDING AT K.N.S.T.B.POST
DODDAHASALA VILLAGE
KOLAR
134. RAMAPPA
SON OF KESHAV V NAIK
AGED ABOUT 37 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
SUB DIVISION MUDOL
BAGALKOT DISTRICT
135. S.MANJUNATH
SON OF LATE S.SOMESHWAR
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE SUPERINTENDENT ENGINEER
PWD CIRCLE OFFICE
MINI VIDHANA SOUDHA
KUVEMPUNAGAR, HASSAN
RESIDING AT D/49/C II STAGE
8TH MAIN, HOUSING BOARD COLONY
HASSAN
136. C.P.THIPPESWAMY
SON OF LATE PUTTA NAIK
AGED ABOUT 40 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF NO.5, PWD SUB DIVISION
SAGARA, SHIMOGA DISTRICT
535
137. CHAMARAJA M
S/O MUNISWAMY
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PANCHAYATH RAJ ENGINEERING
BANGALORE SOUTH SUB DIVISION
BANGALORE
RESIDING AT NO.44 I CROSS
I MAIN, SARASWATHIPURAM
NANADINI LAYOUT
BANGALORE-96
138. ANITHA B.U
D/O L.UGRAIAH
AGED ABOUT 30 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
PWD AND IWT DEPARTMENT
CHICKBALLAPUR
139. RAVI SUNDAR.T
S/O THIMMARAJU
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
No.3 YAGACHI PROJECT
REHABILITATION SUB DIVISION
HAGARE
HASSAN DISTRICT
140. SUNANDA.A
DAUGHTER OF B.H.ANJANEYA
AGED ABOUT 30 YEARS
WORKING AS ASSISTANT ENGINEER
536
OFFICE OF EXECUTIVE ENGINEER
M2, QC DIVISION
RESIDING AT NO.031
3RD STAGE, 5TH MAIN
BASAVESHWARA NAGARA
141. R.SANGEETH
SON OF LATE M.RAMAIAH
AGED ABOUT 35 YEARS
OFFICE OF CHIEF ENGINEER C AND B (S)
KR CIRCLE,BANGALORE
RESIDING AT NO.81, 2ND CROSS
JYOTHI NAGAR, CHANDRA LAYOUT
BANGALORE-72
142. VISHAKANTHA MURTHY C
SON OF CHAMUNDAIAH
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER PROJECT
RAJARAJESHWARI NAGARA ZONAL OFFICE
BBMP BANGALORE
RESIDING AT NO.86, 43RD MAIN
6TH CROSS, MARAPPA LAYOUT
IDEAL HOME TOWN SHIP
RAJARAJESHWARI NAGARA
BANGALORE-98
143. KRISHNA MURTHY
S/O THIMMAIAH
AGED ABOUT 47 YEARS
ASST.ENGINEER
SEE EROSION PREVENTION
SUB-DIVISION UDUPI, UDUPI DISTRICT
144. S.GURUSHANKAR
S/O LATE SIDDAIAH
537
AGED ABOUT 46 YEARS
WORKING AS ASST.ENGINEER
OFFICE OF SEPSUB DIVISION
MI-UDUPI
UDUPI DISTRICT
145. SRIDHAR.R
S/O R.RAMAIAH
AGED ABOUT 39 YEARS
ASST.ENGINEER
OFFICE OF THE EXECUTIVE ENGINEER
M.I.DIVISION
BELLARY DISTRICT
146. YAMANAPPA TUKARAM NARGUNDKAR
S/O TUKARAM
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE CHIEF ENGINEER, KNNL
IRRIGATION (N) CLUB ROAD
BELGAUM DISTRICT
147. SURESH NAIK P
S/O B.PUTTAPPA
AGED ABOUT 38 YEARS
JUNIOR ENGINEER
OFFICE OF THE ASST.EXECUTIVE ENGINEER
NO.4, SUB-DIVISION, KNNL
B.H.ROAD, SHIMOGA
148. RAMANNA
SON OF DEVAPPA
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
KNNL, BTP, LMS SUB DIVISION
538
HEBBAL, CHITTAPURA TALUK
GULBARGA DISTRICT
149. PRAKASH N
SON OF PAPANNA T
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF CHIEF ENGINEER
HCZ TUMKUR
150. D.SRIDHAR
SON OF LATE S.DORESWAMY
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF NO.1, PWD SOUTH SUB DIVISION
BANGALORE, CE OFF PREMISES, K.R.CIRCLE
BANGALORE-560001
RESIDING AT NO.6, 3RD CROSS
PAPANNA BLOCK
GANGANAGAR,
BANGALORE-5600032 ... PETITIONERS
(BY SRI NAGENDRA NAIK, ADVOCATE)
AND
1. THE STATE OF KARNATAKA
REP BY ITS SECRETARY
DEPT OF PUBLIC WORKS
M S BUILDING, BANGALORE-1
2. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
PUBLIC WORKS DEPARTMENT
M.S.BUILDING, BANGALORE-560001
539
3. THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT
C & B DIVISION, K.R.CIRCLE,
BANGALORE-560001
4. HUSANAPPA
S/O HANUMANTHAPPA HYTI
AGED ABOUT 34 YEARS
B.E. IN CIVIL ENGINEERING
R/AT HALLISAGAR, SHAHAPUR TALUK
GULBARGA DIST
5. DEVARAJ WADEKAR
S/O HANUMANTHA WADEKAR
AGED ABOUT 30 YEARS
B.E.CIVIL ENGINEERING
PLOT NO.45, NEAR P & T QUARTERS
OLD JEEVARGI ROAD
OPP:WATER TANK
GANESH NAGAR, GULBARGA-585102
6. R.SRINIVASA MURTHY
S/O B.RAJU
AGED ABOUT 38 YEARS
B.E.IN MECHANICAL ENGINEERING
BENTEHALLI-POST
BELUR TALUK, HASSAN DISTRICT
7. KANMANI T.C.
S/O CHINNAIAH
AGED ABOUT 35 YEARS
DIPLOMA IN CIVIL ENGINEERING
R/AT C/O R.RAVI (PWD CONTRACTOR)
OPP:FINANCE CHANDRANNA'S RESIDENT
GANESH NAGAR, CHANNARAYAPATNA,
HASSAN DISTRICT-573 116
540
8. B.MRUTHUNJAYA
S/O BOOTHARAJ
AGED ABOUT 39 YEARS
B.E. IN MECHANICAL ENGINEERING
R/AT NO.11, K.H.B. BUILDING
21ST MAIN, 18TH CROSS
BEHIND MARUTHI MANDIR
VIJAYANAGAR, BANGALORE-40
9. SRI.JAYA
S/O BHARATH RAO
AGED ABOUT 28 YEARS
B.E. IN CIVIL ENGINEERING
R/AT KUMBAR GALLI, HUMNABAD POST
HUMNABAD TALUK
BIDAR DISTRICT
10. SRI.SHASHIDHAR R JAWALGIKAR
S/O RAMACHANDRA RAO JAWALGIKAR
AGED ABOUT 36 YEARS
B.E. IN MECHANICAL ENGINEERING
R/AT H.NO.11-721, NEAR SHAHA HUSSAIN CHILLA
BORABAI NAGAR, BRAHMAPUR
GULBARGA-585103
11. SRI.NARAYAN MURTHY B
S/O LATE BELURAIAH
AGED ABOUT 36 YEARS
DIPLOMA IN MECHANICAL ENGINEERING
R/AT HULIKAL POST
ARAKALGUD TALUK
HASSAN DISTRICT
12. SRI.PRAMOD KUMAR R.L
S/O SRI.RAMACHANDRA
AGED ABOUT 33 YEARS
541
B.E.IN MECHANICAL ENGINEERING
RESIDING AT NO.66, PRASANTH NAGAR
RAJAPUR EXTENSION
GULBURGA-585105
13. THE STATE OF KARNATAKA
BY ITS SECRETARY
PUBLIC WORKS DEPARTMENT
M.S.BUILDING
BANGALORE-560001
14. THE CHAIRMAN
RECRUITMENT AUTHORITY
AND CHIEF ENGINEER
(COMMUNICATION & BUILDINGS) SOUTH,
PUBLIC WORKS DEPARTMENT
K.R.CIRCLE, BANGALORE-560001.
15. SRI.SUNILKUMAR GURULINGAPPA
S/O SRI.GURULINGAPPA
AGED ABOUT 30 YEARS
C/O SRI.BASAWARAJ AWANTI
R/AT PLOT NO.191
PRASANTH NAGAR,(B)
GULBURGA
16. SRI.VASANNA K
S/O SRI.VENKATAPPA
AGED ABOUT 32 YEARS
R/O MARUTLA VILLAGE
D.ANANTHAPUR POST
SANDUR TALUK
BELLARY DISTRICT
17. SRI.R.K.NARAYANA MURTHY
S/O SRI.R.KENCHAPPA
AGED ABOUT 30 YEARS
542
R/AT PLOT NO 277
CIB COLONY, GULBURGA
18. SRI.N.C.KRISHNAIAH
S/O SRI.CHIKKANARASAIAH
AGED ABOUT 33 YEARS
NARANAHALLI POST
C.S.PURA HOBLI, GUBBI TALUK
TUMKUR DISTRICT
19. SRI.R.RAMAKRISHNA
S/O SRI.RAMAIAH
AGED ABOUT 38 YEARS
R/AT CHETHANA COMPOUND
UPPARAHALLI, S.S.PURAM POST
TUMKUR POST
20. SRI.THIPPESWAMY M.S.
S/O SRI.NAGAPPA
AGED ABOUT 37 YEARS
R/AT JENUGUDU, IV MAIN
NRYPATUNGA EXTENSION
TUMKUR
21. SRI.D.G.DEVARAJ
S/O SRI.D.GIRIYAPPA
AGED ABOUT 36 YEARS
R/AT DODDAVEERANAHALLI
C.NANDIHALLI POST
TUMKUR TALUK AND DISTRICT
22. SRI L SHIVAMURTHY
S/O SRI.NAGAPPA
AGED ABOUT 37 YEARS
R/AT KEREYAGALAHALLI
HULIKATTI POST
DAVANAGERE DISTRICT
543
23. SRI.VASUDEVA H.M.
S/O SRI.HOLEBASAMMARA MYLAMMA,
AGED ABOUT 37 YEARS
R/AT RAJANAHALLI POST
HARIHAR TALUK
DAVANAGERE DISTRICT
24. SRI.NAGARAJAPPA T.R
S/O RANGAPPA
AGED ABOUT 40 YEARS
R/AT TUMBIGERE
DAVANAGERE
TALUK AND DISTRICT
25. STATE OF KARNATAKA
BY ITS SECRETARY
DEPARTMENT OF PUBLIC WORKS
M.S.BUILDING, SACHIVALAYA-II
BANGALORE-560001
26. THE CHIEF ENGINEER
COMMUNICATION & BUILDING (SOUTH)
AND CHAIRMAN OF THE SELECTION COMMITTEE
PUBLIC WORKS DEPARTMENT
K.R.CIRCLE, BANGALORE
27. SRI.B.N.MANJUNATH
S/O SRI.NANJAPPA
AGED ABOUT 39 YEARS
K.BIDARE POST
B.BOMMANAHALLI
KADUR TALUK
CHICKMAGALORE DISTRICT
28. SRI.SANTHOSH
S/O SHRAVAN
544
AGED ABOUT 32 YEARS
C/O VITHAL RAO BANNER
HOUSE NO.9-8-113
BASAVANAGAR COLONY
NEAR HARUGERI
POST GANDHI GUNJ
BIDAR DISTRICT-585040
29. SRI.RAGHU R
S/O RAMU
# NO.2290, R.P.C LAYOUT
VIJAYANAGAR, II STAGE
BANGALORE-40
30. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF PUBLIC WORKS
M.S.BUILDING, SACHIVALAYA-II
BANGALORE-1
31. THE CHIEF ENGINEER (C&B) SOUTH
& CHAIRMAN OF THE SELECTION COMMITTEE
PUBLIC WORKS DEPARTMENT
K.R.CIRCLE,
BANGALORE-560001 ...RESPONDENTS
(BY SRI ASHOK HARNAHALLI SENIOR COUNSEL (SPECIAL
COUNSEL FOR GOVT) FOR R1, 3, 13, 14, 25, 26, 30 AND 31;
SRI T. NARAYANASWANY, ADV., FOR
SRI L. SRINIVASA BABU, ADV., FOR R4, 12, 15, 20 TO 24;
SRI SREERANGAIAH L ADV., FOR 427;
R5, 6, 7, 8, 9, 10, 11, 16, 17, 18 AND 19, 27, 28 & 29 ARE
SERVED IN WP NO.15955-16115/2009
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
CALL FOR RECORDS FROM THE RESPSONDENTS THE
545
KARNATAKA ADMKINISTRATIVE TRIBUNAL, BANGALORE IN
APPLICATION NOS.7080-88/2005, 1723-26/2006, 8812-
26/2005, 7493-7506/2005, 7481-7486/2005, 239-241/2007,
7574/2005, 6258-59, 6261, 6263, 6267 & 6270-6274/2003,
AND ETC.,
In WP Nos.23707, 26018-26525 & 27432-27433/2009
BETWEEN:
1. THE STATE OF KARNATAKA
By its Secretary,
Public Works Department,
M.S.Building
Bangalore 560 001
2. THE CHAIRMAN RECRUITMENT
AUTHORITY & Chief Engineer
(Communication & Buildings)
South, Public Works Department
K.R.Circle
Bangalore 560 001
3. THE CHIEF ENGINEER
Public Works Department,
C & B division, K.R.Circle,
Bangalore-560001
4. THE PRESIDENT
Selection Committee
& Chief Engineer
Public Works Department,
C & B division, K.R.Circle,
Bangalore-560001.
546
5. THE CHAIRMAN RECRUITING
Authority and Chief Engineer,
(C & B) South,
Public Works Department,
Bangalore-560001.
6. THE CHIEF SECRETARY
Government of Karnataka
Vidhana Soudha,
Bangalore-560001.
7. THE STATE OF KARNATAKA
Rep by its Secretary
Department of personnel and
Administrative reforms
Vidhana soudha,
Bangalore-560001.
8. THE STATE OF KARNATAKA
Rep by its Principal Secretary,
Department of Public works
M.S.Building, Annexe
Bangalore-560001.
9. The Chairman
Selection Authority for
Recruitment and Chief Engineer
Communications and Buildings(south)
Public Works Department,
K.R.Circle,Bangalore-560001.
10. The Secretary, PWD and Secretary to
Selection Authority for Recruitment
Of Backlogs SC/ST post of
Assistant Engineers and Junior Engineers
Public Works Department,
K.R.Circle,Bangalore-560001.
547
11. The Chief Engineer,
ERDO, Anandarao Circle,
Bangalore-560009. ...Petitioners
SRI.ASHOK HARNAHALLI SENIOR COUNSEL
(SPECIAL GOVT ADV)
AND:
1. SRI SUNILKUMAR GURULINGAPPA,
S/o Sri Gurulingappa
Aged about 30 years
C/o Sri Basawaraj Awanti
R/at Plot No. 191, Prashant Nagar, (B)
Gulbarga
2. SRI VASANNA K.,
S/o Sri Venkatappa,
Aged abougt 32 years
R/at Marutla Village, D.Anthapura Post
Sandur Taluk
Bellary District
3. SRI R.K.NARAYANAMURTHY
S/o Sri R.Kenchappa
Aged about 30 years
R/at Plot No. 277, CIB Colony
Gulbarga
4. SRI N.C.KRISHNAIAH
S/o Sri Chikkanarasaiah
Aged about 33 years
Naranahalli at Post,
C.S.Pura Hobli, Gubbi Taluk
Tumkur District
548
5. SRI R.RAMAKRISHNA
S/o Sri Ramaiah,
Aged about 38 years
R/at Chethana Compound
Upparahalli, S.S.Puram Post
Tumkur District
6. SRI THIPPESWAMY M.N
S/o Sri Nagappa
Aged about 37 years
R/at Jenugudu, IV Main
Nrypatunga Extension
Tumkur
7. SRI D.G.DEVARAJU
S/o Sri D.Giriyappa
Aged about 36 years
R/at Doddaveeranahalli
C.Nandihalli Post
Tumkur Taluk & District
8. SRI K.N.SHIVAMURTHY
S/o Sri Nagappa,
Aged about 37 years
R/at Kereyagalahalli
Hulikatti Post
Davanagere District
9. SRI VASUDEVA H.M
S/o Sri Holebasammara Mylamma
R/at Rajanahali Post
Harihur Taluk
Davanagere District
10. SRI NAGARAJAPPA T.R
S/o Sri Rangappa
549
Aged about 40 years
R/at Tumbigere
Davanagere Tq. & District
11. S.UMESH,
S/o Somyanaik
Aged about 35 years
Working as Assistant Engineer
Zilla Panchayath Engineering Division
Sirisi, Karwar District
12. R. JAI SINGH NAIK
S/o B.R.Naik
Aged about 40 years
Working as Junior Engineer
Zilla Panchyath Engineering Division
Chikkamangalore District
13. D.M.NARAYANA SWAMY
S/o Muniyappa
Aged about 42 years
Working as Assistant Engineer
Zilla Panchayath Engineering Division
Bangarapete, Kolar District
14. S.M.UDAYA KUMAR
S/o R.Sannaiah,
Aged about 37 years
Working as Assistant Engineer
P.W.D.Division, Kolar District
15. C.Ravi Kumar
S/o P.Chandra Naik
Aged about 42 years
Working as Assistant Engineer
No.4, Canal Sub-Division
Harihara, Davangere District
550
16. CHENAPPA V. LAMANI
S/o Vasanappa Lamani
Aged about 42 years
Working as Assistant Engineer
Zilla Panchayath Engineering
Mechanical Sub-Division
Raichur
17. C.SHIVARAM
S/o Hunumathaiah
Aged about 40 years
Working as Assistant Engineer
Minor Irrigation Sub-Division
Kolar
18. VITHAL LAKKV
S/o Lakku
Aged about 39 years
Working as Assistant Engineer
Zilla Panchayath Engineer Sub-Division
Mudigere
19. NAGARAJ.R
S/o Late Ram Naik
Aged aboug 37 years
Junior Engineer
Zilla Panchayath Sub-Division
Mudigere, Chikkamangalore
20. VEERAPPA S UGRAKHOD
S/o Sadeppa Ugrakhod
Aged about 40 years
Working as Junior Engineer
Zilla Panchayath Engineer
Sub-Division, Mudigere
551
Chikkamangalore District
21. CHANDRA SHEKAR NAIK. H. S
S/o Shamaraju
Aged about 39 years
Working as Assistant Engineer
No.2, PE Sub-Division
Shidlagatta, Kolar District
22. NARAYANI,
S/o Rangaiah
Aged about years
Working as Assistant Engineer
C/o Chief Engineer, RDED
1st floor, Slum Clearance
Board Building Sheshadripuram
Bangalore
23. LOKESH.R
S/o M.Ramaiah
Aged about 38 years
Working as Assistant Engineer
P.W.D. Sub-Division
Sidlagatta, Kolar District
24. N.K.SATHYA,
S/o N.T.Kunnaiah
Aged about 40 years
Working as Assistant Engineer
Bellur Cross, No.13
Sub-Division
Hemavathy Canal zone
Mandya District
25. T.VEERABHANDRA NAIK
S/o Togya Naik
Aged about 40 years
552
Working as Assistant Engineer
P.W.D Sub-Division
Sorab, Shimoga District
26. B.OMKAR NAIK
S/o Beema Naik
Aged about years
Working as Junior Engineer
P.W.D.Sub-Division
Gowribidanoor Taluk
Kolar District
27. R. SWAMY NAIK
S/o Rama Naik
Aged about 40 years
Working as Junior Engineer
3-PE-Sub-Division
Hiriyur, Chitradurga District
28. R.MANJUNATH
S/o H.Ramanaik
Aged about 39 years
Working as Assistant Engineer
No.1, BRLBC Sub-Division
WRD, B.R. Project
Bhadravathi Taluk, Shimoga District
29. L.H.RUDRESH NAIK
S/o Hala Naik
Aged about 38 years
Working as Assistant Engineer
No.1 Sub-Division
Bhadre Canal, Basavapatna
Channagiri Taluk, Davangere
30. THIPPESHI HALA NAIK
S/o Hala Naik
553
Aged about 40 years
Working as Assistant Engineer
Irrigation sub-Division
IB Road, Shikaripura Taluk
Shimoga District
31. G.K.NAIK
S/o Chandra Naik
Aged about 37 years
Working as Assistant Engineer
No. 2, Z.P.E. Sub-Division
Bantwal, Dakshina Kannada
32. SMT MAMATHA MOOD
W/o Bhoja Naik
Aged about 29 years
Working as Assistant Engineer
Sri.Chaya Nilaya
Shankaragatta
Bhadrawathi, Shimoga District
33. Y.M.RAJU,
S/o Malla Naik
Aged about 38 years
Working as Assistant Engineer
Zilla Panchayath Sub-Division
Ankola, Karwar District
34. MALTHESH,
S/o Pakeera Naik
Aged about 33 years
Working as Assistant Engineer
Zilla Panchayath Sub-Division
Kumta, Uttara Kannada District
35. UMA NAIK
S/o Valya Naik
554
Aged about 36 years
Working as Assistant Engineer
Zilla Panchayath Sub-Division
Siddapura, Uttara Kannada
36. D.JAYARAM NAIK
S/o Tippaiah Naik
Aged about 38 years
Working as Assistant Engineer
P.W.D. Sub-Division, Karwar
37. K.S.KUMUDINI
D/o Sadananda
Aged about 23 years
Working as Junior Engineer
P.W.D. Sub-Division
Bantwal
Now presently working in
P.W.D.Division
Mangalore
38. V.R.RAJENDRA PRASAD
S/o V.Ramachandra
Aged about 37 years
Working as Junior Engineer
No.7, PWD Sub-Division
Sorab, Shimoga District
39. M.SADASHIVA NAIK
S/o Meghya Naik
Aged about 40 years
Working as Assistant Engineer
Executive Engineer No.3
Division, Bhadra Irrigation
Malebennur, Hiriyur Taluk
Davangere District
555
40. JAYARAM.K
S/o B.Krishnappa
Aged about 39 years
Working as Junior Engineer
P.W.D. Sub-Division
Harapahalli, Now working as
P.W.D-Division, P.B. Road
Davangere District
41. GEETABAI H BORKAR
S/o Huvayya Borkar
Aged about 37 years
Working as Junior Engineer
Executive Engineer Z.P-Division
Karwar District
42. UMA NAIK,
S/o Chandra Naik
Aged about 42 years
Working as Junior Engineer
Assistant Executive Engineer
No.3, P.W.D- Sub-Division
Davangere District
43. G.MAHESHA NAIK
S/o Megya Naik
Aged about 35 years
Working as Junior Engineer
Assistasnt Executive Engineer
P.W.D. Sub-Division
Channagiri, Davangere District
44. H.VENKATESHA
S/o Hanumanthappa
Aged about 40 years
Working as Junior Engineer
Assistant Executive Engineer
556
ZP Sub-division, Channagiri
Davangere District
45. NAGARAJA B.K.
S/o Kadurappa
Aged about 38 years
Working as Junior Engineer
2.PE. Sub-Division
Hiriyur, Chitradurga District
46. L.M.NAGARAJ
S/o Manishami
Aged about 40 years
Working as Junior Engineer
P.W.D Sub-Division,
Chikkaballapur, Kolar District
47. DEEPA S. SHEDGERI,
D/o Shankar Shedgeri
Aged about 27 years
Working as Junior Engineer
Assistant Excecutive Engineer
P & D Unit (R.D.E.D)
Sub-Division
Karwar, U.K. District
48. GIRISH V KUDALKAR
S/o Vinayak P. Kudalkar
Aged about 27 years
Working as Junior Engineer
Assistant Executive Engineer
ZP- Sub-Division, Karwar
Uttara Kannada District
49. M.B. THIPPESWAMY
S/o Late. Basappa
Aged about 40 years
557
Working as Assistant Engineer
Assistant Executive Engineer
No.4 Bhadra Canal Sub-Division
Sasvehalli, Honnali Taluk
Davangere District
50. NEELANKANTA Y.
S/o Late Yellappa
Aged about 41 years
Working as Assistant Engineer
Assistant Executive Engineer
Office,No.4 Canal Sub-Division
Sasverhally, Honnali Taluk
Davangere District
51. K.P.UMESH
S/o Putanasaiah
Aged about 40 years
Working as Assistant Engineer
P.W.D. Sub-Division
Turuvekere, Tumkur District
52. S.ANANDA MURTHY
Aged about 40 years
Working as Assistant Engineer
URP Sub-Division
Ajji pura, Kolegala Taluk
53. RAJENDRA A HONAKHANDE
Aged about 40 years
Working as Assistant Engineer
ZPE Sub-Division
Hukkere, Belgaum
54. D.SURESH
Aged about 39 years
558
Working as Assistant Engineer
Office of the P.W.D Tiptur
Tumkur District
55. REMESH CHANNAPPA
Aged about 42 years
Working as Assistant Engineer
P.W.D Sub-Division,
Ramdurga, Belgaum District
56. S.R.NEERALAGI
Aged about 42 years
Working as Assistant Engineer
P.W.D Sub-Division
Ramdurga, Belgaum District
57. R.PURUSHOTAM
Aged about 42 years
Working as Assistant Engineer
Rural Develoopment Engineering Circle
Bellary
58. JAYSING R JADAV
Aged about 42 years
Working as Assistant Engineer
P.W.D. Sub-Division No.5
Kumuta, Uttara Kannada District
59. SUBHASH S. CHAWAN
Aged about 40 years
Working as Assistant Engineer
P.W.D Division, Chikkodi
Belgaum District
60. H.NIRANJAN
Aged about 37 years
559
Working as Assistant Engineer
Mech. Sub-Division ZPE.,
Koppal
61. H.VIJAYKUMAR
Aged about 37 years
Working as Assistant Engineer
ZPE Sub-Division
Yelaburga, Koppal District
62. S.P.WALLYAPURKAR
Aged about 42 years
Working as Assistant Engineer
ZPE- Sub-Division
AE., Raibaga, Belgaum District
63. A.G. NAIK, A.E.,
Aged about 39 years
Working as Assistant Engineer
ZPE Sub-Division
Raibaga, Belgaum District
64. ANIL KUMAR BASAVANT SINGHE
Aged about 38 years
Working as Assistant Engineer
P.W.D Sub-Division, Haliyal
Karwar District
65. SIDARAM T. DANDGULKAR
Aged about 41 years
Working as Assistant Engineer
P.W.D Sub-Division
Yellaburga, Koppal District
66. SAIBANNU B. KOLLURKAR
Aged about 38 years
560
Working as Assistant Engineer
P.W.D Division, Chikode
Belgaum District
67. DILEEP JADHAV
Aged about 38 years
Working as Assistant Engineer
P.W.D. Sub-Division
Basavakallyan
Bidar District
68. GANGARAM M KOMANNAVAR
Aged about 37 years
Working as Assistant Engineer
KNNL., G.R.B.C.C. Sub-Division
No.5, Gokak 591 307, Gokak
Taluk, Belgaum District
69. VENKAT L.CHAWAN
Kpc Division No.3,
Bhatambara, Bhalki Taluk,
Bidar District
70. SUNIL KUMAR,
Aged about 39 years
Working as Assistant Engineer
Sub-Division No.3, Dam Site
Halahalli KPC
Bhalki Taluk, Bidar District
71. BAKAPPA,
Aged about 35 years
Working as Assistant Engineer
P.W.D. Sub-Division,
Deogurga, Raichur District
72. SHIRSHAIL D. KAMABLE
561
Aged about 37 years
Working as Junior Engineer
ZPE, Sub-Division,Hukkeri
Belgaum District
73. DIGAMBAR KAMBLE
Aged about 37 years
Working as Junior Engineer
ZPE. Sub-Division
Deadurgga, Raichur District
74. CHANDRASHEKAR,
Aged about 36 years
Working as Junior Engineer
JBC, Sub-Division, No.16
Division No.4, KBJNL
Chigarahalli Camp
Jevargi Taluk, Gulbarga
75. PRAKASHKUMAR
Aged about 36 years
Working as Junior Engineer
JBC, Sub-Division No.14
Division No.4, KBJNL
Chigarahalli Camp
Jewargi Taluk, Gulbarga
76. T.SRINIVASU,
Aged about 39 years
Working as Junior Engineer ZPE Sub-
Division, Srirangapatna Taluk
Mandaya District
77. CHANDRAKANTH
S/o. Tukappa
Working as Junior Engineer
KBJNL, JBC Sub-Division, No.10
562
Chigarahally camp
Jevargi Taluk, Gulbarga
78. K.VENKATAMALAVAIAH
S/o Kariyappa
Aged about 37 years
Working as Junior Engineer
No.5, Public Works Department
Sub-Division
Gowribidunur, Kolar District
79. PREMALATHA. B.M
Aged about 38 years
Working as Junior Engineer
ZPE. Sub-Division
Ramanagara, Bangalore Rural Dist
80. D.RAMANARAJ
Aged about 39 years
Working as Assistant Engineer
Office of the Asst. Executive
Engineer, Quality Control
Sub-Division, KBJNL
Narayanapura Almatti Divisiion
Gulbarga District
81. J.SHIVAKUMAR,
Aged about 37 years
Working as Assistant Engineer
Office of the Asst. Executive
Engineer,No.5, P.W.D Sub-
Division, Jagalur
Davangere District
82. HANUMANTHAPPA GIDDAPPA
BANDIVADDAR
Aged about 35 years
563
Working as Assistant Engineer
ZP. Sub-Division Shiggaon
Haveri District
83. T.THIRUMALESH
S/o T.T. Kondaiah
Aged about 43 years
Working as Assistant Engineer
Zilla Panchayat Engineering
Sub-Division, Nelmangala
Bangalore Rural District
84. M.L.SATHYANARAYANA
S/o M.Lingaiah
Aged about 40 years
Working as Assistant Engineer
Water Resources
Development Organisation
Residing at No. 538, 64th Cross,
5th Block Rajajinagar
Bangalore-560 010
85. C.PUSPA KUMAR
S/o C. Chluvaiah
Aged about 40 years
Working as Assistant Engineer
Irrigation Department
Residing at No. 709, 2nd Cross
8th Main,Banashankari 1st stage
Hunumanthanagar
Bangalore-560 050
86. H.C.HARISH CHAND
S/o H.D. Chikkaramaiah
Aged about 40 years
Working as Assistant Engineer
564
Residing at No.142, 9th Block
Nagarabhavi, B.D.A. Layout
Vijayanagar
Bangalore
87. B.G.SHIVARUDRAPPA
S/o Late B.H.Giriyappa
Aged about 40 years
Working as Junior Engineer
No.2 P.W.D. Sub-Division
Challakere, Chitradurga District
Residing at Malebennur
(Post)-577 530 Harihara Taluk,
Davangere District
88. C.R.SATHISH KUMAR
S/o B.Rudrappa
Aged about 40 years
Working as Assistant Engineer
Central Mechanical
Organisation, Residing at No.
994, 11th Main, 1s Block, 3rd Stage
Basaveshwar Nagar
Bangalore-560 079
89. B.R.MANJUNATHA
S/o B.Rudranaik
Aged about 32 years
Working as Assistant Engineer
Minor Irrigation Division
Chitradurga
Residing at No. 3283, MCC 'B'
Block, 11th Main, Davangere
90. G. A. NAGENDRAPPA
S/o G.L.Amarnath
565
Aged about 40 years
Working as Assistant Engineer
Minor Irrigation Sub-Division
Chitradurga
Residing at New Bhovi Colony
Gopalpura Road
Chitradurga
91. B.R.NAGARAJA
S/o B. Rudranaik
Aged about 35 years
Working as Assistant Engineer
Minor Irrigation Division
Chitradurga, Residing at
No.2022/22, 18th Cross
Vidyanagara, Davangere
92. R.NAGARJA,
S/o G.R. Devaraj
Aged about 38 years
Working as Assistant Engineer
Residing at No. 2022/22, 18th Cross
Vidyanagara, Davangere.
93. M.KRISHNA MURTHY
S/o Marappa
Aged about 38 years
Working as Assistant Engineer
Minor Irrigation Division
Chitradurga,
Residing at Ramagiri (post)
Holalkere Taluk,
Chitradurga District
94. SRINIVASA
S/o Hanumantharayappa
566
Aged about 39 years
Working as Assistant Engineer
Water Resources Development
Organisation, Residing at
No.17, 3rd Main, 3rd Cross,
Banashankari III Stage,
Bangalore- 560 085.
95. MS. B.R.MANJULA
D/o Rangappa
Aged about 35 years
Working as Assistant Engineer
Irrigation Investigation
Department, Shimoga
96. D.MURTHY
S/o Dasappa,
Aged about 40 years
Working as Assistant Engineer
Hemavathy Canal Division
Yediyur, Hassan District
97. DUSHYANTHARAJANANDA
S/o S.B.Ranganath
Aged about 39 years
Working as Assistant Engineer
No.3, Varuna Canal Sub-
Division, Gokulam IV stage
Mysore
98. K.R.HARI KRISHNA SWAMY
S/o C.K.Rangappa
Aged about 43 years
Working as Assistant Engineer
No.4 R & R Sub-Division
Upper Thunga Project
567
Karnataka Neeravari Nigam
Limited, Sagar Road, Shimoga
99. G.ESHWARAPPA
S/o Gulappa
Aged about 39 years
M.L.B.C.C. Division No.2
Naviluteertha
Saundatti Taluk
Belgaum District-591 116
100. H.N. MURTHY
S/o Narassaiah
Aged about 39 years
Working as Junior Engineer
Taluk Panchayat, Channapatna
Bangalore Rural District
101. BANGARASWAMY,
Aged about 40 years
Working as Assistant Engineer
Varuna Canal Division
Mysore-20
102. K.N.NARAYAPPA NAIK,
S/o K.N.Narayanappa,
Aged about 40 years
Working as Junior Engineer
Zilla Panchayat Engineering
Sub-division, Bangarpet
Kolar District
Residing at No.501
'Sankrithi' Near M.B.S.J.S.V. Oil Mill
Marathahalli
Bangalore-560 037
568
103. P.M.KAMBLE
S/o M.S.Kamble
Aged about 41 years
Working as Junior Engineer
Taluk Panchayat, Saundatti
Belgaum District
104. K.N.HANUCHINAMANI,
Aged about 40 years
Working as Assistant Engineer
Office of the Assistant
Executive Engineer
LI-2 Sub-Division
Naviluteertha, Saundatti Taluk
Belgaum District
105. RAMACHANDRAPPA
S/o Hanumanthappa
Aged about 40 years
Working as Assistant Engineer
Office of the Assistant
Executive Engineer
Quality Control Sub-Division
U.T.P, Ranebennur, Haveri Dist
106. H.ANJANABOVI,
S/o late Hanumanthabovi
Aged about 42 years
Working as Assistant Engineer
No.4 Sub-Division, U.T.P,
Ranebennur, Haveri District
569
107. N.PATHAPPA
S/o Ningappa
Aged about 41 years
Working as Assistant Engineer
Office of the Assistant
Executive Engineer,
Upper Thunga Project Division,
Ranebennur, Haveri District
108. M.K.GOVINDARAJA
Aged about 41 years
Working as Assistant Engineer
Minor Irrigation Sub-Division
Hassan
109. SURYANARAYANA PAWAR
S/o Late Sri Khuba
Aged about 41 years
Working as Assistant Engineer
Quality Control Division,
Munirabad, Bellary District
110. SHAMANNA
S/o Hulugappa
Aged about 41 years
Working as Assistant Engineer
Circle Office, Irrigation Canal Zone
Munirabad, Bellary Dist
111. LAXMAPPA
S/o Tolappa
Aged about 40 years
Working as Junior Engineer
Hirihalla Project Sub-Division
Kinval, Koppal Taluk and Dist
570
112. N.CHIKKA VENKATAIAH
S/o Late Narayanappa
Aged about 40 years
Working as Junior Engineer
Zilla Panchayat Engineering
Sub-Division, Channapatna
Bangalore District
113. N.G.NAGESH
S/o G. Guruvaiah
Aged about 39 years
Working as Assistant Engineer
Water Resources Development
Organisation
Residing at Door No.2048
East End 'B' Main, 9th Block,
Jayanagar, Bangalore-560 069
114. B.CHANDRASHEKAR
S/o Boraiah
Aged about 39 years
Working as Assistant Engineer
Water Resources Development
Organisation
Residing at C/o Smt. Venajakshamma
5th Cross, I.P.P. Hospital Road
Vinayakanagar, Kanakapura
Bangalore District
115. K.R.SRIKRISHNA
S/o K.R.Naik
Aged about 38 years
Working as Assistant Engineer
No.4, Sub-division, Upper
Thunga Project,
Karnataka Neeravari Nigam
571
Limited
Renebennur, Haveri Dist
116. K.ASHOK PALEKAR
S/o Late S.Krishnappa
Aged about 39 years
Working as Assistant Engineer
Residing at No.2, 'Sri Vathasa'
14th Cross, J.P.Nagar I Phase
Sarakki, Bangalore
117. P.VIJAYKUMAR
S/o Hanumantha
Aged about 36 years
Working as Assistant Engineer
Zilla Panchayat Engineering
Sub-Division, Ganavathi, Koppal
118. K.T.VIJAYAKUMAR
S/o Thirumalaiah
Aged about 41 years
Working as Assistant Engineer
No.4, K.C.I.Sub-Division
T.Narasipura, Mysore District
119. R.HARISH KUMAR,
S/o late N.Rajagopal,
Aged about 41 years
Working as Assistant Engineer
Minor Irrigation Sub-Division
Kote Circle, Kote
Chikkamangalur-577 101
120. B.C.BASAVARAJU,
S/o late Chikkamadaiah
Aged about 35 years
Working as Junior Engineer
572
No.2, K.C.D Sub-Division
Magur, T.Narasipura Taluk
Mysore District
121. Y.P.JAGADISHWARA MURTHY
Junior Engineer
Aged about 40 years
Working as Junior Engineer
No.2, K.C.I. Sub-division
T.Narasipura, Mysore District
122. G.T.DHANANJAYA
Aged about 40 years
Working as Junior Engineer
Residing at No.8/1, 6th Main
Lakshman Nagar, Hegganahally
Main Road, Sunkadakatte
Bangalore-560 091
123. Y.R.BASAVARAJU
S/o Ranga Naik
Aged about 39 years
Working as Assistant Engineer
Minor Irrigation
Sub-Divison,Sagar, Shimoga
124. B.VIJAYA KUMAR
S/o Bheema Naik
Aged about 40 years
Working as Assistant Engineer
M.R.B.C. Quality Control
Sub-Div. No.4
Navalagunda, Dharwad District
125. B.KANTHA RAJ
S/o Bhadraiah
Aged about 43 years
573
Working as Assistant Engineer
Residing at No. U-85, R.G.I.
Colony, Srirampuram, Bangalore-21
126. C.Y.RAMESH
S/o Late C.P.Yellappa
Aged about 40 years
Working as Assistant Engineer
No.34, H.L.B.C. Sub-Division
Kadaba, Gubbi Taluk, Tumkur
127. LAXMAIAH
S/o Muddaiah
Aged about 39 years
Working as Assistant Engineer
H.C.I. Sub-Division
Kibbanahalli, Hassan District
128. CHANDRA MURALI
S/O C.Veerappa
Aged about 40 years
Working as Assistant Engineer
Office of the Inspector General
of Police, Vigilance (W.R.D.)
Basava Bhavan, 3rd Floor
High Grounds, Bangalore-560 001
129. H.N.RAMESH NAIK
S/o L.Naga Naik
Aged about 39 years
Working as Assistant Engineer
Minor Irrigation Sub-Division
Sagar, Shimoga District
130. H.RAJU
S/o Late Honnaiah
Aged about 38 years
574
Working as Junior Engineer
Zilla Panchayat Engineering
Sub-Division, T.Narasipura
Mysore District
131. NARAYANASWAMY.V.
Aged about 39 years
Working as Assistant Engineer
RDED Central Resaldar Road
4th Floor, Slum Clearence board
Building,Bangalore
132. NAGESH MURTHY M,
Aged about 40 years
Working as Assistant Engineer
No.3, PWD-Sub-Division
Doddaballapur
Bangalore Rural District
133. DEVANNA J.KATTI
Aged about 39 years
Working as Assistant Engineer
KBJNL-NRBC, Sub-Division No.19,
Markal Kollur Taluk,
Shahapur, Gulbarga District
134. SREEDHAR T.H.,
Aged about 36 years
Working as Assistant Engineer
Zilla Panchayat Engineering
Sub-Division, Ganj Extn. Road
Raichur District
135. FAKKIRESHI H HARIJAN (TIMMAPUR)
Aged about 39 years
Working as Assistant Engineer
PWD Division Office, Haveri
575
136. DAYANANDA H.RAMAGOUDAR
Aged about 40 years
Working as Assistant Engineer
Assistant Executive Engineer Office
KNNL, UTP Sub-Division No.2
Thumminakate, Haveri
137. MARUTHI H.MUDAKANNAVAR
Aged about 40 years
Working as Assistant Engineer
PWD. Sub-Division, No.2
Hangal, Maveri District
138. MANOHAR M.KOTAGIMANI
Aged about 40 years
Working as Assistant Engineer
PWD. Sub-Division
Shiggon, Haveri District
139. RAVINDRA P.SAKKARI
Aged about 42 years
Working as Assistant Engineer
PWD-Sub-Division, Savanur
Haveri District
140. SHANTARAM K.ENTETTINAVAR
Aged about 35 years
Working as Assistant Engineer
PWD-Sub-Division No.1
Haveri
141. YASHODHARA V.,
Aged about 34 years
Working as Assistant Engineer
Z.P.Engineering Sub-Division
Sorab, Sagar Division, Shimoga
576
142. T.THIMMAPPA
Aged about 42 years
Working as Assistant Engineer
PWD, Sub-Division, Pavagada
Tumkur District
143. B.H.BASAVARAJ
Aged about 38 years
Working as Assistant Engineer
Z.P.Sub-Division
Huniva Hadagali Taluk, Bellary
144. H.NAGA RAJ
Aged about 38 years
Working as Assistant Engineer
PWD Sub-Division, Hospet
145. VENKATESH GALANG
Aged about 34 years
Working as Assistant Engineer
Z.P.Sub-Division
Sindanoor Taluk
Raichur District
146. B.SHIVAMURTHY
Aged about 35 years
Working as Assistant Engineer
Minor Irrigation Department
Chitradurga
147. MAHANTHESH K
Aged about 32 years
Working as Assistant Engineer
No.1, Sub-Division, Bhadra
Canal Office,Hadadi Road
Davanagere
577
148. LAKSHMANAIAK
Aged about 40 years
Working as Office of the Assistant
Executive Engineer
M.I.Sub-Division, Chitradurga
149. DONKAPPA L.KALLOLIKAR
Aged about 40 years
Working as Assistant Engineer
PWD Sub-Division,
Ranebennur, Haveri District
150. C.V.LAKSHMANAPPA
Aged about 40 years
Working as Assistant Engineer
Z.P.Sub-Division
Chikkaballapur
Kolar District
151. N.M.YADAVAGIRI
S/o Late M.K.Madaiah
Aged about 37 years
Working as Assistant Engineer
K.C.Division, Yadagiri
152. MAHADEVASWAMY N
S/o Late Nanjaiah
Aged about 36 years
Working as Assistant Engineer
No.3, V.C.C.Sub-Division
Mysore
153. S.J.NARASIMHA MURTHY
S/o N.Javaraiah
Aged about 38 years
Working as Assistant Engineer
578
No.3, K.C.C.Sub-division
Santhemarelihally
Chamarajnagar District
154. R.MANJUNATH,
Aged about 36 years
Working as Assistant Engineer
No.3, V.C.C.Sub-Division
Mysore
155. S.SATISHCHANDRAN
Aged about 34 years
Working as Assistant Engineer
No.2, K.C.I.Sub-Division
T.Narasipura, Mysore District
156. T.C.KUMAR
Aged about 40 years
Working as Assistant Engineer
No.3, Building Sub-Division
M.S.Building 7th Floor
Bangalore
157. P.VANARAJA
Aged about 40 years
Working as Assistant Engineer
No.5 HCI Sub-Division
CNNL, Nonvina Kere
Tiptur Taluk, Tumkur District
158. K.R.ANANDA KUMAR
Aged about 40 years
Working as Assistant Engineer
No.4, PWD Sub-Division
Magadi, Bangalore Rural District
579
159. H.G.KUMARSWAMY
Aged about 42 years
No.3, Harangi Sub-Division,
Bettadapura, Periapatna Taluk
Mysore District
160. M.SIDDARAJU
Aged about 42 years
Working as Assistant Engineer
U.R.P. Dam Sub-Division
Ajipur, Kollegala Taluk
Mysore District
161. M.G.PALANI SWAMY
Aged about 38 years
Working as Assistant Engineer
P.W.D. Sub-Division,
Hoskote, Bangalore Rural District
162. M.R.RAJKUMAR
Aged about 42 years
Working as Assistant Engineer
Superintending Engineer Office
B.R.Project, Bhadravathi Taluk
Shimoga District
163. DEVENDRAPPA MARUTHI BAJANTRI
Aged about 41 years
Working as Assistant Engineer
P.W.D. Sub-Division
Gubbi, Tumkur District
164. G.RAMA CHANDRA NAIK
Aged about 36 years
Working as Assistant Engineer
ZP Sub-Division,
Bhadravathi, Shimoga District
580
165. R.PALANNA
Aged about 42 years
Working as Assistant Engineer,
P.W.D. Division Office,
Bijapur.
166. N.M.DIVATE,
Aged about 34 years
Working as Assistant Engineer,
KNNL-HBC Sub-Division No.3,
Hippangi, Jamakhandi,
Bagalkote.
167. MALLIKARJUNA, G MADANI,
Aged about 38 years
Working as Assistant Engineer
P.W.D Sub-Division
Humnabad, Bidar District
168. K.V.ADINARAYANA,
Aged about 39 years
Working as Assistant Engineer
No.2, Building Division
P.W.D. Bangalore, Bangalore
169. MOHAN KUMAR,
Aged about 33 years
Working as Assistant Engineer
No.3, HRBC Sub-Division
Hunsur, Mysore District
170. G.H. SRINIVAS
Aged about 38 years
Working as Assistant Engineer
MI(CE) Office, K.R. circle
Bangalore
581
171. ANANDA MURTHY
Aged about 40 years
Working as Assistant Engineer
Harangi Sub-Division
Hunsur, Mysore District
172. PALLAVI.M
Aged about 40 years
Working as Assistant Engineer
P.W.D Sub-Division
Srinivasapura, Kolar District
173. R.PADMANABHA,
Aged about 38 years
Working as Assistant Engineer
No.2, CNNL Sub-Division,
Doddakuncha, Hassan District
174. HARI KRISHNA SWAMY.K.R
Aged about 43 years
Working as Assistant Engineer
No.4, Sub-Division (R&R)
Uppar Thunga Project,
Karnataka Niravari Nigama Ltd.,
Sagar Road, Shimoga
175. S.LAKSHMIKANTH
Aged about 39 years
Working as Assistant Engineer
No.3, Canal Sub-Division
Hanagodu, Hansur Taluk,
Mysore District
176. G.MALARAJ
Aged about 40 years
Working as Assistant Engineer
582
No.1, Inspection Sub-Division,
Kibbanahalli Tiptur Taluk,
Tumkur District
177. KRISHNA MURTHY
Aged about 36 years
Working as Assistant Engineer
No.5, HCI Sub-Division
CNNL Ninavina Kere
Tiptur Taluk, Tumkur District
178. NARENDRA KUMAR.M,
Aged about 34 years
Working as Assistant Engineer
Minor Irrigation Dept.,
Gulbarga Sub-Division, Gulbarga
179. PRASHANTH.R
Aged about 41 years
Working as Assistant Engineer
W & M Sub-Division
Naragund Taluk, Gadag District
180. GANGARAJU.P
Aged about 42 years
Working as Assistant Engineer
Division No.1, Naragund Taluk,
Gadag District
181. B.K.DINESH KUMAR
Aged about 39 years
Working as Assistant Engineer
No.3, YPR Sub-Division
CNNL, Hassan
583
182. G.S.LAXMI NARAYANA
Aged about 39 years
Working as Assistant Engineer
No.7, P.W.D Sub-Division
Hanagal, Molakalmuru Taluk
Chitradurga District
183. VENKATARAVANA.P
Aged about 36 years
Working as Assistant Engineer
Minor Irrigation Sub-Division
Koppal
184. S.NAGESH
Aged about 31 years
Working as Assistant Engineer
Office of the Chief Engineer
KBJNL, O & M Zone
Narayanapura, Gulbarga District
185. SHRIKANTH K.KARJIGI
Aged about 38 years
Working as Assistant Engineer,
ZP (E) Sub-Division,
Mudhol Taluk, Bagalkot District
186. BASAVARAJ T. GORAWAR
Aged about 40 years
Working as Assistant Engineer
GRBCC Division No.5
Koujalagi, Gokak Taluk
Belgaum District
584
187. BALAPPA H.BAJANTRI
Aged about 41 years
Working as Assistant Engineer
Mechanical Sub-Division No.2,
Kujalgi, Gokak Taluk, Belgaum
188. DURGANNA. A
Aged about 36 years
Working as Assistant Engineer
No.2, F.C. Sub-Division
Jawalagera, Sindhoor Taluk
Raichur District
189. JANARDHAN.P
Aged about 32 years
Working as Assistant Engineer
No.34, HLBC Kadaba Sub-Division
Kaveri Neravari Nigama, Gubbi
Taluk,Tumkur District
190. K.C.KANTHARAJU
Aged about 41 years
Working as Assistant Engineer
P.W.D. Sub-Division
Pavagada, Tumkur District
191. SURESH KUMAR M.D,
Aged about 41 years
Working as Assistant Engineer
Sub-Division No.7
GRBCC Gokak, Belgaum District
192. VITTAL R. BAJENTRI
Aged about 35 years
Working as Assistant Engineer
KNNL, GRBCC Sub-Division No.15
Koujalagi, Belgaum District
585
193. UDAY KUMAR P.KAMBLE,
Aged about 31 years
Working as Assistant Engineer
GRBCC Sub-Division
No.14, Mamadapur
Gokak Taluk, Belgaum District
194. RANGAIAH,
Aged about 34 years
Working as Assistant Engineer
No.3, Canal Sub-Division
Hangadu, Hunsur,
Mysore District
195. SRINIVASA
Aged about 39 years
Working as Assistant Engineer
No.3, Canal Sub-Division
Hangadu, Hunsur, Mysore District
196. RAJU.D
Aged about 42 years
Working as Assistant Engineer
No.3, Canal Sub-Division,
Hangadu, Hunsur, Mysore District
197. B.L.JAYRAM,
Aged about 40 years
Working as Assistant Engineer
No.4, Tunga Anciur
Sub-Division, Shimoga District
586
198. B.K.SHIVAPPA
Aged about 41 years
Working as Assistant Engineer
No.5, Irrigation Sub-Division
Shikaripura, Shimoga District
199. H.D.SHIVAPRAKASH,
Aged about 39 years
Working as Assistant Engineer
No.2, HRBC Sub-Division
Holenarasipur, Hassan District
200. B.DORESWAMY,
Aged about 39 years
Working as Assistant Engineer
Office of the Executive
Engineer,No.2, Harangi Right
Bnak Canal Division
Hunsur, Mysore District
201. A.R.KRISHNAMURTHY
Aged about 39 years
Working as Assistant Engineer
ZP Sub-Division,
Shikaripura, Shimoga District
202. RAVIKUMAR.A.R
Aged about 40 years
Working as Assistant Engineer
ZP Sub-Division,Karwar
203. SMT. V.RATHNA
Aged about 30 years
Working as Assistant Engineer
ESI Division building Circle
P.W.D, Bangalore
587
204. T.SHANMUKAPPA
Aged about 39 years
Working as Junior Engineer
Z.P.E Sub-Division
Chitradurga
205. HANAMANT MADAR
Aged about 39 years
Working as Assistant Engineer
Z.P.E, Sub-Division, Savanur
Haveri District
206. KASHIRAY H NAIK
Aged about 36 years
Working as Junior Engineer
Z.P.E Sub-Division
Sidanur, Raichur District
207. MANNU GURAPPA RAHHOD
Aged about 40 years
Working as Junior Engineer
Z.P.E Sub-Division, Ranebennur
208. BHIMAPPA MEGHAPPA RATHOD
Aged about 40 years
Working as Junior Engineer
Z.P.E Sub-Division
Ranebennur, Haveri District
209. C.RACHIAPA
Aged about 36 years
Working as Junior Engineer
Z.P.E.Sub-Division, Nanjangud
Mysore District
210. J.MAHADEVAIAH
Aged about 33 years
588
Working as Junior Engineer
Z.P.E. Sub-Division,
Nanjangu, Mysore District
211. S.M.PRASANNA KUMAR
Aged about 31 years
Working as Junior Engineer
No.5, V.C. Sub-Division
Bannur, T.N.pura Taluk
Mysore District
212. HENJARAPPA S.,
S/o Late Siddalingappa,
Aged about 34 years
Working as Junior Engineer
Z.P.E. Sub-Division
Magadi, Bangalore District
213. P.MUNISHAMAIAH
S/o Poojagaiah
Aged about 41 years
Working as Junior Engineer
Taluk Panchayat, Nelamangala
Bangalore Rural District
214. D.KRISHNA NAIK
Aged about 33 years
Working as Junior Engineer
PWD Sub-Division No.1
Chitradurga
215. G.M.NAGARAJA
Aged about 33 years
Working as Junior Engineer
No.2 Well Boring Sub-Division
Chitradurga
589
216. ANDANI
Aged about 36 years
Working as Junior Engineer
PWD Sub-Division
Channapatna
Bangalore Rural District
217. KRISHNASWAMY G.
Aged about 35 years
Working as Junior Engineer
PWD Sub-Division
Nelamangala, Bangalore Rural
Sub-District
218. K.KRISHNAMURTHY
Aged about 42 years
Working as Junior Engineer
Z.P.E.Sub-Division
Chitradurga
219. D.NARASIMHA MURTHY
Working as Junior Engineer
PWD Sub-Division
Koratagere, Tumkur District
220. BASAVARAJU
Aged about 42 years
Working as Junior Engineer
Z.P. Sub-Division,
Gubbi, Tumkur District
221. Y.PAPANNA
Aged about 43 years
Working as Junior Engineer
Z.P.E. Sub-Division,
Honnali Taluk, Davanagere
District
590
222. SURESH SIDDAPPA GHASTI
Aged about 34 years
Working as Junior Engineer
GRBCC Sub-Division No.14
Mamadapura, Gokak Taluk
Belgaum District
223. R ESURATHANAM
Aged about 35 years
Working as Junior Engineer
AEE, KNNL, GRBCC Sub-Division
No.14, Mamdapur
Belgaum District
224. GOPALA G.,
Aged about 41 years
Working as Junior Engineer
Hanagal Sub-Division
Molakalmoor Taluk
Chitradurga District
225. C.CHIKANNA
Aged about 39 years
Working as Junior Engineer
PWD Sub-Division,
Kadur, Chikkamagalur District
226. P.SREENIVASA
Aged about 43 years
Working as Junior Engineer
PWD Sub-Division
Kunigal, Tumkur District
227. HEMALATHA L.A
Aged about 30 years
Working as Junior Engineer
591
O/o the Chief Engineer
R.D.E.D. Bangalore
228. JAGADEESH NAIK
Aged about 34 years
Working as Z.P. Sub-Division
Shikaripura, Shimoga District
229. HANUMANTHAPPA
Aged about 34 years
Working as Z.P. Sub-Division
Shikaripura, Shimoga District
230. GOPAL G.P
Aged about 36 years
Working as Z.P. Sub-Division
Challakere, Chitradurga District
231. S.VIJAY KUMAR
Aged about 39 years
Working as Z.P. Sub-Division
Challakere, Chitradurga District
232. I.K.PUTTASWAMY
Aged about 31 years
Working as Assistant Engineer
No.3, HRBC Sub-Division
Holenarasipura, Hassan District
233. H.K.SOMASHEKARAPPA
Aged about 36 years
Working as Assistant Engineer
No.3, HRBC Sub-Division
Holenarasipura, Hassan District
234. P.T.GOPAL
Aged about 37 years
592
Working as Assistant Engineer
R/o 2nd Main, NGEF Lay Out
Sanjay Nagar, Bangalore
235. A.KESHAVA MURTHY
Aged about 39 years
Working as Assistant Engineer
No.2, HLBC Sub-Division
Konanur, Arakalagudu
236. R.PADMANABHA
Aged about 38 years
Working as Assistant Engineer
No.2, CNNL Sub-Division
Doddakuncha, Hassan District
237. G.S.PRABHAKARA NAYAKA
Aged about 32 years
Working as Junior Engineer
No.3 HRBC Sub-Division
Hunsur, Mysore District
238. SIDDARAJU
S/o Siddaiah
Aged about 36 years
Working as Junior Engineer
No.3, HRBC Sub-Division
Hunsur, Mysore District
239. H.C.SOMANNA
Aged about 34 years
Working as Junior Engineer
No.3 KCC Sub-Division
Santhemarally
Chamarajnagar District
593
240. GURUSIDDAPPA C.GOKHALE
Aged about 40 years
Working as Assistant Engineer
PWD Sub-Division
Honnawar Taluk
Mysore District
241. HAYYALAPPA AMALAPPA
KADORAPURKAR
Aged about 39 years
Working as Assistant Engineer,
PWD Sub-Division
Saundatti Belgaum District
242. B.K.GIREESHA,
Aged about 35 years
Working as Junior Engineer
No.2, Varahi Project, Sub-
Division,KNNL, Siddapura
Udupi District
243. R.S.IMMANUAL SANTHOSH KUMAR
S/o R.S.John Dev Das
Aged about 34 years
Working as Executive Engineer
Minor Irrigation Division,
Near Old Tank Office, Mysore
244. LALITA Y.GOUDAR
D/o Yogappa Goudar
Aged about 34 years
Working as Junior Engineer
Sharahatti, Gadag District
594
245. SHANKAR B. CHAVAN
S/o Bhimu R. Chanvan
Aged about 41 years
Working as Assistant Engineer
Assistant Executive Engineers
PWD Sub-Division
Honnavar, Karwar District
246. ISHVAR B. CHAVAN
S/o Bhimsing Chavan
Aged about 37 years
Working as Junior Engineer
KBJNL, IBC Sub-Division No.9
Golageri, Sindagi Taluk
Bijapur District
247. JAGADISH HONNAKASTURI
S/o Basavaraj Honnakasturi
Aged about 40 years
Working as Junior Engineer
Assistant Executive Engineer
KBJNL, IBC Sub-Division-24
Rampur, Sindgi Taluk
Bijapur District
248. RAJASHEKAR PAWAS
S/o Kesu Pawas
Aged about 38 years
Working as Junior Engineer
Assistant Executive Engineer
K.B.J.N.L. IBC Sub-Division-9
Sindgi Taluk, Bijapur District
249. BASAVARAJ MANAPPA RATHOD
S/o Manappa Rathod
Aged about 35 years
Working as Junior Engineer
595
Executive Engineer
KBJNL IBC Division-7
Rampur, Sidgi Taluk
Bijapur District
250. TARASING B. LAMANI
S/o Bheelu B Lamani
Aged about 37 years
Working as Assistant Engineer
K.B.J.N.L. F.I.C. Sub-Division-
16 Rampur, Sindigi Taluk
Bijapur
251. TUKARAM LAXMAN NAIK
S/o Laxman J.Naik
Aged about 36 years
Working as Junior Engineer
Assistant Executive Engineer
KBJNL, QC Sub-Division, Rampur
Sindgi Taluk, Bijapur District
252. V.M.NAGARAJU
Aged about 38 years
Working as Junior Engineer
Z.P.E Sub-Division,
Hadagali, Bellary District
253. B.C.SATISH KUMAR
Aged about 38 years
Working as Assistant Engineer
MRBCC, MI Sub-Division No.2
Nargund Taluk, Gadag District
596
254. T.V.VENKATESH MURTHY
Aged about 38 years
Working as Assistant Engineer
MRBCC, M.I Sub-Division No.3
Nargund Taluk, Gadag District
255. GOVINDA NAIK
Aged about 38 years
Working as Junior Engineer
MRBCC, M.I. Sub-Division No.2
256. SHIVASHANKAR T.DEVAPUR
Aged about 36 years
Working as Assistant Engineer
O/o KBJNL, SBC O & M,Sub-
Division No. 10
Hasanapur Camp
Rangampeth Post
Shorapur Taluk
Gulbarga District
257. HANUMANTHARAYA
Aged about 34 years
Working as Junior Engineer
O/o PWD, Sub-Division Shorapur
Gulbarga District
258. SUNITRANANDA
Aged about 35 years
Working as Junior Engineer
KBJNL JBC Sub-Division No.7
Doornahalli, Shanapur Taluk
Gulbarga District
259. VENKATESH T.R.,
Aged about 34 years
Working as Assistant Engineer
597
KNNL, MRBCC Sub-Division No.16
Navalgund, Dharwad District
260. ASHWATHNARYANAN M.HONAKERI
Aged about 34 years
Working as Assistant Engineer
KNNL, MRBCC Sub-Division No.17
Navalgund, Dharwad District
261. BASAVANNA L.BASAPPA
Aged about 38 years
Working as Assistant Engineer
KNNL, MRBCC Sub-Division No.21
Shelwadi, Navalagund Taluk
Dharwad District
262. PRAKASHA N
Aged about 36 years
Working as Assistant Engineer
CNNL-O/o Chief Engineer
Hemavathi Canal Zone
Kunigal Road, Tumkur
263. B.V.RAMACHANDRA
S/o B. Venkataramu,
Aged about 42 years
Working as Assistant Engineer
Office of the Engineer-in-
Chief, Upper Tunga Project
Karnataka Neeravari Nigama
Sagar Road, Shimoga
264. RAVIKUMAR M.C,
S/o T. Chinnappa,
Aged about 37 years
Working as Assistant Engineer
No.5, Sub-Division
598
Upper Tunga Project, Gajanur
Shimoga
265. T.M.DEENA DAYALAN
S/o. T.Muthuswamy
Aged about 43 years
Working as Assistant Engineer
Quality Control sub-Division
Badravathi, Shimoga District
266. CHANDRASHEKAR B
S/o Bhoothaiah
Aged about 37 years
Working as Assistant Engineer
Office of the Engineer-in-
chief,Upper Tunga Oproject
Zone,Karnataka Neeravari
Nigama, Sagar Road, Shimoga
267. RAJA
S/o Late Obalaiah
Aged about 33 years
Working as Junior Engineer
Office of the Engineer-in-Chief
Upper Tunga Project Zone
Karnataka Neervari Nigama
Sagar Road, Shimoga
268. MAHESH,
S/o Hanumanthappa
Aged about 37 years
Working as Junior Engineer
No.5 Sub-Division
Upper Tunga Project, Gajanur
Shimoga.
599
269. TIPPA NAIK
S/o Hanuma Naik
Aged about 39 years
Working as Assistant Engineer
No.5, Sub-Division
Upper Tunga Project, Gajanur
Shimoga
270. SEETHARAM.T.
S/o Late Tulacha Naik
Aged about 39 years
Working as Assistant Engineer
U.T.P. Circle office, Shimoga
271. V.SAMANDAIAH
S/o Venkata Bhovi
Aged about 40 years
Working as Assistant Engineer
Arkavathy Reservoir Project
Sub-Division, Aerobele
Kanakapura Taluk, Bangalore
Rural District
272. RUDRAPPA A.M
S/o Hanumanthappa.A
Aged about 37 years
Working as Junior Engineer
No.1 Sub-Division
Upper Tunga Project
Renebennur
Haveri District
273. DEEPA.K
D/o S. Kempanna
Aged about 27 years
Working as Assistant Engineer
Office of the Chief Engieer
600
Karnataka Neeravari Nigama
Ltd., Upper Tunga Project
Shimoga
274. SHIVAJI
Aged about 27 years
Working as Assistant Engineer
A.E.E, KBJNL, N.L.B.C Sub-
Division, No.4, Kodikal
Shorapur Taluk, Gulbarga Dist
275. MALAPPA,
Aged about 34 years
Working as Assistant Engineer
O/o Assistant Executive
Engineer, KBJNL N.L.B.C
Sub-Division, No.7, Madnoor
Camp, Hunasagi
Sharapur Taluk, Gulbarga Dist
276. SWAMY S.R.M
Aged about 30 years
Working as KNNL, LMP Dam-Sub-Division
Chimmanachod, Chincholi Taluk
Gulbarga District
277. M.JAGANATH
Aged about 27 years
Working as Junior Engineer
O/o Assistant Executive
Engineer, KBJNL, NLBC, Sub-
Division No.4, Kodekal,
Sharapur Taluk, Gulbarga
278. BIKKU
Aged about 28 years
Working as Junior Engineer
601
O/o Executive Engineer,
KBJNL, NLBC Division,
Humasagi, Shorapur Taluk,
Gulbarga District.
279. BASAWARAJ,
Aged about 28 years
Working as Junior Engineer,
O/o Assistant Executive
Engineer, KBJNL, NLBC
Sub-Division No.7,
Mudnoor, Shorapur Taluk,
Gulbarga District
280. RAMASHETTY,
Aged about 25 years
Working as Junior Engineer,
O/o Assistant Executive
Engineer, KBJNL, NLBC
Sub-Division No.6,
Humasagi, Sharapur Taluk,
Gulbarga District
281. SRI MANJUNATH M.,
S/o Sri Late Muddumallaiah,
Aged about 34 years
B.E.Civil Engineer,
H.No.58, 'B', 10th Cross,
I Block, Rajajinagar,
Bangalore-560 010
282. SRI THIPPESWAMY H.,
S/o Sri Hanumantha Bhovi,
Aged about 36 years
B.E.Mechanical Engineer,
Ambalagere, Hiriyur Taluk,
Chitraduraga District
602
283. SRI S.R.JAYAPRAKASH,
S/o Sri S.G.Ramaiah,
Aged about 31 years
B.E.Mechanical Engineer,
Shettihalli, Devalapura Hobli,
Kudagabalu Post, Nagmangla Taluk,
Mandya District
284. SRI MANJUNATHA N.K.,
S/o Sri N.K.Kengaiah,
Aged about 36 years
Diploma in Mechanical Engineer,
Mathrusree Nilaya, Behind Depot,
Housing Board, Holenarasipura Town,
Hassan District.
285. SRI RADAKRISHNA A.H.,
S/o Sri Allappa Hariwar,
Aged about 37 years
B.E.Mechanical Engineer,
H.No.21, Pillannaramaswamy Street,
J.C.Nagar, Bangalore 560 006
286. SRI S.NIRANJAN,
S/o Sri Siddamanjaiah K.M.,
Aged aboug 39 years
B.E.Civil, R/at Talakad Hobli,
T.Narasipura,
Mysore District
287. SRI SHIVANNA H.P.,
S/o Sri H.K.Puttaiah,
Aged about 33 years
B.E.Civil, Hittanahalli,
Malavalli Taluk,
Mandya District
603
288. SRI VENKATESH,
S/o Sri Rangadas,
Aged about 36 years
Diploma in Mechanical Engineer,
R/at No.1-3-400, Arkihal,
Extension Area,
Raichur
289. SRI ANNAPPA H.KOTRE,
S/o Sri Hayyalappa,
Aged about 34 years
R/o Bommanahalli, Aland Taluk,
Gulbarga District
290. SRI MAREPPA KADEKAR,
S/o Sri Bheemrao Kadekar,
Aged about 35 years
B.E., R/at No. 283, CIB Colony,
Behind Central Bus-stand,
Gulbarga
291. SRI BANDESH,
S/o Sri Amalappa,
Aged about 28 years
B.E.Civil Engineer,
R/at M.B.Nagar, New Extension,
Harereleeya Colony,
Gulbarga-585 105
292. SRI CHIDANANDAPPA.R,
S/o Sri Rajappa,
Aged about 33 years
B.E.Mechanical Engineer,
R/at Bhovi Colony,
Ramagiri Post, Holalkere Taluk,
Chitradurga District
604
293. SRI THIPPESWAMY S,
S/o Sri Kalesiddappa,
Aged aboug 34 years
B.E.Civil Engineer,
R/at Muddapura Post,
Chitradurga Tq. & Dist.
294. SRI P.V.SATHYAPPA,
S/o Sri P.M.Venkateshappa,
Aged about 32 years
Diploma in Mechanical Engineer,
R/at V.Palya Post,
Chitradurga Tq. & Dist.
295. SRI SATHISH KUMAR H.S.,
S/o Sri H.S.Seetharam,
Aged about 32 years
B.E.Mechanical Engineer,
R/at D.No.EWS 720,
III main, Kuvempunagar,
Hassan 573 201
296. SRI VENKAT M.RATHOD,
S/o Sri M.Rathod,
Aged aboutg 32 years
B.E.Mechanical Engineer,
R/at Kalmoel Post,
Kamalapur 585313,
Gulbarga District
297. SRI H.V.MARISWAMY,
S/o H.V.Kenchappa,
Aged about 34 years
B.E.Civil Engineer, First Ward,
Bapuji Colony, Harapanahalli,
Davanagere District
605
298. SRI PRAKASH,
S/o Sri Late C.Manchaiah,
Aged about 34 years
Diploma in Civil Engineer,
R/at Hosabadanur Village,
Halebadanur Post,
Mandya Tq. & Dist.
299. SRI PURUSHOTHAM,
S/o Sri Late Javariah,
Aged about 32 years
B.E.Mechanical,
R/at No.121, B.M.Road,
Gandhinagar, Ramnagaram-571 511,
Bangalore Rural District
300. SRI KANTHILAL L,
S/o Sri Lokya Nayak,
Aged about 33 years
B.E.Mechanical Engineer,
C/o D.Gopal Naik,
Kiran Nursing Home,
Hiriyur Taluk,
Chitradurga District
301. SRI R.SHASHIDARA, S/o Sri
K.M.Rudrappa,
Aged about 30 years
B.E.Civil Engineer,
D.No.169/A, Railway Colony,
Southern Railway, Arasikere Post,
Hassan District
1.
302. SRI K.MAHESH,
S/o Sri Vaddaru Kamappa,
Aged aboug 34 years
606
Diploma in Civil Engineer,
Sri Chamundeshwari Nilaya,
Municipal Colony, V Main,
Kelagotte,
Chitradurga District
303. SRI B.DURGA PRASAD,
S/o Sri Late Durgappa B.,
Aged about 32 years
B.E.Mechanical Engineer,
R/at No.P-3, University Quarters,
Panpatha Road, Saraswathipuram,
Mysore
304. SRI JAGADISH,
S/o Sri Manikappa,
Aged about 35 years
B.E.Mechanical,
R/at Head Post, Hudgi, Humnabad
Taluk, Bidar District
305. SRI RAJSHEKAR MITRA,
S/o Sri M.Nagesh,
Aged about 30 years
B.E.Civil Engineer,
R/o Shanthi Nivas, No.9-12-582,
New Oxford Public School,
Vidyanagar, Bidar
306. SRI VIDYASAGAR T.S.,
S/o Sri Tukaram,
Aged about 30 years
B.E.Mechanical,
I.P.Engineering, No.4-601/11-C,
4th Cross, M.B.Colony,
Gulbarga
607
307. SRI SARANABASAPPA,
S/o Sri Tuljaram Godkar,
Aged about 27 years
B.E.Mechanical,
I.P.Engineering, R/at Meenhalli
Post,Aland Taluk,
Gulbarga District
308. SRI SANJEEV S.RUGAR,
S/o Sri Shankar,
Aged about 36 years
B.E.Mechanical,
I.P.Engineering, R/of Gadavanthi,
Humnabad Tq., Bidar District
309. SRI VIDYASAGAR RAMACHANDRA,
S/o Sri Ramacnahdra,
Aged about 36 years
B.E. Civil Engineer, R/at No.
9/6/50, Near Ayyabowdi, Maddipet,
Raichur District
310. SRI E.MAHADEVASWAMY,
S/o Sri Eraiah,
Aged about 34 years
B.E.Civil Engineer,
R/at No.3869, 2nd Cross,
Chikkamahadevi Temple Road,
Ghandinagar,
Mysore-570 001
311. SRI MUNIRAJU L.,
S/o Sri Lingappa,
Aged about 32 years
B.E.Mechanical Engineer,
Doddakukkanahalli, Kanasawadi Post,
608
Doddaballapur Taluk,
Bangalore Rural District
312. SRI RAGHU S.,
S/o Sri Late Seetharam Naik,
Aged about 31 years
B.E.Civil Engineering,
R/at No.363, I Main, I Cross,
3rd Phase, Manjunatha Nagar,
Bangalore-560 010
313. SRI MANIK,
S/o Sri Sailanna,
Aged about 34 years
Diploma in Mechanical Engineer,
R/at Sonkara, Chandanahalli,
Humnabad Taluk,Bidar District
314. SRI DILIP KUMAR VAIDYA,
S/o Sri Shankara Rao,
Aged about 34 years
Diploma in Civil Engineer,
House No. 14, Behind
M.E.S.Quarters,
Aurad Nagar,
Bidar District
315. SRI UDAYKUAMR R. HONWADKAR,
S/o Sri Rayappa,
Aged about 33 years
B.E.Civil Engineer, R/at
Darbargalli
Bagalkot Road,
Bijapur District
316. SRI D.G.PUTTARAJU,
S/o Sri Giriyappa,
609
Aged about 31 years
B.E.Mechanical Engineer,
Doddaveeranahalli, C.Nardihalli
Post, Tumkur District
317. SRI UMAKANTH HOSAMANI,
S/o Sri Sharanappa Hosamani,
Aged about 36 years
B.E.Civil Engineer,
R/at Plot No. 92,
Behind M.E.S. Officers Quarters,
Anandnagar,
Bidar District
318. SRI GANGAPATHI,
S/o Sri Vasuram Rathod,
Aged about 37 years
Diploma in Mechanical (A.E.),
R/at Bagdal Tanda (A), Bagdal
Post, Bidar District
319. SRI ROBINSON,
S/o Sri Nagappa,
Aged about 33 years
Diploma in Mechanical Engineering,
R/at 11-512/8, Borabainagar,
Brahmapur, Gulbarga District
320. SRI MONAPPA
S/o Sri Bagappa Anwar,
Aged about 32 years
B.E.Mechanical, R/at No. 4-4-1,
Ambedkar Nagar, Yadagiri,
Gulbarga District
321. SRI RAJKUAMR,
S/o Sri Ramachandra Rao,
610
Aged about 29 years
B.E.Mechanical Engineer,
R/at C/o Manik V.Reshme,
Ex.President, Town Municipal
Council,Old Town, Byadagi Base
Gally, Bhalki Taluk, Bidar District
322. SRI NAGARAJA.K,
S/o Sri Kotrappa R.,
Aged about 35 years
B.E.Civil Engineer,
R/at No.12, 4th Cross, 'A' Block,
Devaraja Urs Layout,
Davanagere-577006
323. SRI NARASIMHULU,
S/o Sri P. Ramratan,
Aged about 34 years
B.E.Civil Engineer,
R/at H.No.5-9-18,
Opp. Reddy Flour Mill,
Seshamahal Road,
Raichur-584 101
324. SRI RAMACHANADRA NAIK,
S/o Sri Billaji Naik,
Aged about 31 years
B.E.Civil Engineer,
R/at Naik Nagar Colony,
Aland,
Gulbarga District
325. SRI MAHADEVAPPA,
S/o Ranganna,
Aged about 33 years
B.E.Mechanical,
R/at Mahadevappa,
611
Kolur Taluk,
Madarkal Post,
Devdurga taluk,
Raichur District
326. SRI LAKSHAMAN,
S/o Sri Somlu,
Aged about 31 years
B.E.Mechanical,
R/at Naik Nagar Colony,
Aland, Gulbarga District
327. SRI BASAWANTHRAO,
S/o Sri Mallikarjun,
Aged aboug 32 yearws
B.E.Civil Engineer,
R/at H.No.5-11-112,
Behind Zilla Panchayat Office,
Ghandinagar Station Area,
Yadagiri,
Gulbarga District
328. SRI KAILASH,
S/o Sri Bhagapp Anwar,
Aged about 31 years
B.E.Mechanical Engineer,
R/at Ambedkar Nagar,
Yadagiri,
Gulbarga District
329. SRI K.MOTHILAL
S/o Sri Kuberanaik,
Aged about 34 years
B.E.Civil Engineer,
R/at Ranganatha Nilaya,
Manjunatha Badavane,
Near Bharani Industries,
612
Shimoga Town
330. SRI SANJEEV KUMAR G. BHASAN,
S/o Sri G.Bhasan,
Aged about 31 years
C/o Saibannavao Dhanshrikar,
R/at Plot No. 158, H.No.19/2/41,
Anand Nagar, Near Railway Gate,
Behind Airforce Quarters,
Bidar-585 402
331. SRI VISHNUKANTA MALLI,
S/o Sri Karbasappa Malli,
Aged about 35 years
B.E.Mechanical,
R/at No.8-9-245-C,
Gurunagar Colony, Opp. Jhara
Function Hall, Bidar
332. SRI NAVANEET MARUTI JABA,
S/o Sri Maruti Jaba,
Aged about 26 years
B.E.Civil Engineer,
R/at Plot No. 18,
C.I.B. Colony,
Behind Central Bus-stand,
Gulbarga-585 103
333. SRI MALLIKARJUNA,
S/o Sri Ishwarappa,
Aged about 30 years
B.E.Mechanical Engineer,
R/at H.No.2-811/3,
Sundar Nagar, Near Govt. Hospital,
Gulbarga-585 105
613
334. SRI KISHAN NAIK,
S/o Sri Shikkusingh Naik,
Aged about 29 years
B.E.Mechanical,
R/at Bagal Tanda,
Bagdal Post, Bidar Taluk,
Bidar District
335. SRI K.ASHOK KHAMEN,
S/o Sri Khandappa,
Aged about 37 years
B.E.Mechanical Engineer,
R/at Sangoligi C.,
Chinchansoor, Aland taluk,
Gulbarga District
336. SRI B.CHANDRASHEKAR,
S/o Sri T.Boothaiah,
Aged aboug 34 years
B.E.Civil Engineer,
R/at 196, 14th Cross, I main,
Jayanagar,
Mysore 570 014
337. SRI SHEKHARA NAIK.B.,
S/o Sri Basava Nayak,
Aged about 33 years
B.E.Mechanical Engineer,
R/at N.Ganada Katte,
Gokomaranahalli Post,
Channagiri taluk,
Davanagere District
338. SRI VINAY KUMAR KAMBLE,
S/o Sri Shankar Rao Kamble,
Aged about 27 years
B.E.Mechanical Engineer,
614
R/at H.No.1-1193, Sedam Road,
Bhagya Nagar,
Gulbarga-585 105
339. SRI VIJAY KUMAR S.SHINDE,
S/o Sri Shankar Rao Shinde,
Aged aboug 35 years
B.E.Mechanical Engineer,
R/at H.No.278, Flour Mill,
Shinde Galli, Near Jama Masjid,
Aurad (B), Bidar District
340. SRI RAMESH KUMAR H.C.,
S/o Sri Chanda Nayak,
Aged about 32 years
B.E.Mechanical Engineer,
R/at Halehatty,
Sakrepatna Post, Kadur taluk,
Chickmagalur District
341. SRI MALLIKARJUN S.HIRAPUR,
S/o Sri Shivanna Hirapur,
Aged aboug 28 years
B.E.Mechanical Engineer,
R/at H.No.11, Anand Nagar,
Rajapur Road,
Gulbarga-585 105
342. SRI SUBHASH MARTAND,
S/o Sri Martand
Aged about 40 years
B.E.Civil Engineer, R/o Padasala,
Balatha (B) post of Balatha (K)
Aurad Taluk,
Bidar Dist
615
343. SRI PUTTASWAMY C,
S/o Sri Chamaiah,
Aged about 45 years
B.E.Civil Engg. 20,
19th Cross, I main,
Jayanagar, Mysore 570 014
344. SRI M.ANANDA MURTHY,
S/o late M. Madaiah,
Aged about 43 years
B.E.Civil Engineer,
C/o late M.Y.Pawar,
Residing at No.560/51,
7th Main Road, Vijayanagar,
Bangalore-560 040
345. SRI VIJAYAKUMAR NARAYANA MASUTI,
S/o Sri Narayana Masuti,
Aged about 46 years
B.E.Civil Engineer,
Residing at Jadaragally, H.No.506,
Bijapur 586 104
346. SRI T.C.MUKUNDA,
S/o late G.Channagiriyappa,
Aged about 42 years
B.E.Civil Engineering,
R/o Tavarekere,
Obalapura Po,
Thyamagondl Hobli,
Nelamanagala taluk,
Bangalore Rural Dist
616
347. SRI SHIVKUMAR SASANA MARI,
S/o Sri Yellappa Sasanamari,
Aged about 39 years
B.E.Mechanical Engineer,
C/o Sri Nagendra, Retd.
Tahsildar,Residing at H.No.
1-4-88/78, Telecom Colony,
Ramalingeshwara Layout,
Raichur-584 101
348. SRI RAMESH KRISHNAKUMAR,
S/O Late Krishnakumar,
Aged about 31 years
B.E.Civil Engineer,
R/at H.No.4-2-77/1,
Mangalwar pet, Ashok Road,
Raichur
349. SRI RAJKUMAR,
S/o Sri Tippanna,
Aged about 31 years
Diploma in Civil Engineering,
R/at H.No.11/1767,
M.S.K.Mill Road, Vidyanagar,
Gulbarga-585 103
350. SRI MURALIDHAR.S,
S/o Sri Naga Naik.S,
Aged about 33 years
B.E.Civil Engineer,
C/o Ganga Nivas, First Main,
III Cross, N.C.Colony, Hospet,
Bellary District
351. SRI BASAVARAJ N.S.,
S/o Sri Shivappa N,
Aged about 32 years
617
B.E.Mechanical/Diploma in Mech. Engineer,
R/o Muduba Siddapura Village,
Ambligola Post, Shikaripura Taluk,
Shimoga District
352. SRI K.SHIVAPRASAD,
S/o Sri M.Keshava Murthy,
Aged about 36 years
B.E. in Civil Engineering,
R/at B.E.D.Vokkaligara Hostel,
Bapuji School Road, C.K.Pura,
Chitradurga District
353. SRI YOGENDRALAL
S/o Sri Somasundaralal Naik,
Aged about 33 years
B.E. in Civil Engineering,
R/at D.No.1790/100-101,
Sharada Vijaya Nilaya,
S.S.Layout,
Davanagere-577 004
354. SRI RAVIKUMAR S.,
S/o Sri Sakrya Naik,
Aged about 36 years
B.E. Mechanical Engineer,
R/o Kashipuram,
Doddamallapura Post,
Channagiri Taluk,
Davanagere District
355. SRI SATISH D.KAMBLE,
S/o Sri Dasharath Kamble,
Aged about 29 years
Aged About 29 Years,
B.E. Mechanical,
R/at H.No.MIG-7,
618
KHB Colony, Janawada Road,
Bidar 585 401
356. SRI L.VENKATARAVANAPPA,
S/o Sri K.Lakshmaiah,
Aged about 32 years
B.E. Mechanical,
R/at Oolavadi Village & Post,
Chinthamani Taluk,
Kolar District
357. SRI SHANTHA MURTHY,
S/o Sri Rajasekhar,
Aged about 34 years
B.E.Mechanical Engineer,
R/at C/o Muthyala Babu,
H.No.11-13-52, Near Old
Mysore Café, Besthawarpet,
Raichur
358. SRI HABU SOMANNA NAIK,
S/o Sri Somanna Naik R.,
Aged about 31 years
B.E.(Civil)
R/o No.373, Near Jalanagar,
Bagalkot Road, S.R.Colony,
Bijapur-586 101
359. SRI SURESH KUMARA R.N.,
S/o Sri Narasimha Murthy,
Aged about 30 years
Dip. In Mechanical Engineer,
C/o Rangaswamy, No.202,
Darshana Nilaya, Suddagunte Palya,
C.V.Raman Nagar Post,
Bangalore-93
619
360. SRI ANILKUMAR LAXMANRAO,
S/o Sri Laxmanrao,
Aged about 30 years
B.E.(Civil) Engineer,
H.No.290, Vidyanagara,
Gulbarga District
361. SRI RAVIKUMAR D.NAIK,
S/o Sri Desing C.Naik,
Aged about 29 years
B.E.Civil Engineer,
R/at "Laxmi Nivas",
Subhas Colony,
Near Golgumbaz,
Station Road,
Bijapur-586104
362. SRI RAJESH L.KAMAGIRI,
S/o Laxmaiah Y.Kamagiri,
Aged about 33 years
B.E.Mechanical Engineer,
C/o L.Y.Kamagiri,
H.No.11-1750, Vidyanagar,
Gulbarga
363. SRI MAHADEVAPPA MADANI,
S/o Gundappa Madani,
Aged about 32 years
B.E.Mechanical Engineer,
R/at Plot No.274, CIB Colony,
Gulbarga
364. SRI SHARANAPPA,
S/o Sri Babshetty Wadekar,
Aged about 34 years
B.E Mechanical Engineer,
R/at Buddha Nilaya,
620
Behind Nirate Complex,
Zion Colony, Kumbarwada Road,
Bidar-585 403
365. SRI SURESH YALLAPPA BYAKOD,
S/o Sri Yallappa,
Aged about 33 years
B.E Mechanical Engineer,
R/at Nauraspur,
Near New Court,
Bijapur-586 104
366. SRI ASHOK S. HOSAMANI,
S/o Sri Srimanth,
Aged about 33 years
B.E Mechanical Engineer,
R/at J.B.Nagar,
Near Govt. R.V.D,
Devalgangapur, Afzalpur Taluk,
Gulbarga District
367. SRI SHARANAPPA S,
S/o Bheemayya,
Aged about 31 years
B.E Civil Engineer,
R/at Pothnal,
Manvi Taluk,
Raichur Dist
368. SRI HANUMANTH P.BELLAD,
S/o Peerappa Bellad,
Aged about 40 years
B.E Civil Engineer,
R/at H.No.5-449, Bada Roza,
Near BIBI Raza College
for Women, Gulbarga-585 104
621
369. SRI SHARANABASAPPA M,
S/o Mailarappa,
Aged about 34 years
B.E in Mechanical
Engineering, R/at Maktapur,
Hothapet Post,
Shahapur Taluk,
Gulbarga District
370. SRI BABU M. ADAKE,
S/o Sri Marappa,
Aged about 27 years
B.E.Mechanical,
At & Po : Wadagon (D),
Aurad Taluk, (B)
Bidar District
371. SRI SHUKLODAN,
S/o Sri Santhosh,
Aged about 27 years
B.E.(Mech), R/o C/o Jyothi Nivas,
BVB College Road,
Basavanagar Colony, Near Gandhi
Gunj Po, Bidar
372. SRI NARASINGA RAO R. SEDANKAR,
S/o Sri Ramachandra,
Aged about 30 years
B.E.Mech. R/o H.No.0.2-68/19-A,
Opp: Govt. Hospital,
Sundar Nagar, Gulbarga
622
373. SRI RAMESH,
S/o Sri Mallikarjun,
Aged about 28 years
B.E.Civil, R/o H.No. 5-1-202,
Gandhinagar, Station Area, Yadgir,
Gulbarga District
374. SRI VISHWANATH,
S/o Sri Meghanath,
Aged about 26 years
B.E.Mech. R/o H.No.5-1-115,
Gandhinagar, Station Area, Yadgir,
Gulbarga District
375. SRI VIJAYKUMAR J.MAHADEVAPPA,
S/o Sri J.Mahadevappa,
Aged about 27 years
B.E.Civil, R/o H.No. P.E.23/1,
Near UKP Canteen Rd.,
Bhemarayan Gudi, Shahapur Taluk,
Gulbarga District
376. SRI S.G.SATHISHA,
S/o Sri T.Gopalaiah,
Aged about 35 years
B.E.Civil Engineer,
R/at No.4063, II Cross,
Shankaranagara, Chandralayout,
Mandya
377. SRI RAGHU,
S/o Sri Orphan,
Aged about 32 years
B.E.Civil Engineer,
R/at Jalasangi Post,
Humnabad Taluk,
Bidar District
623
378. SRI SOMANATHA B.N.,
S/o Sri N.Narasappa,
Aged about 34 years
B.E.Mechanical Engineer,
R/at Behind Dr. Ambedkar Choultry,
Rajendra Nagar,
Chitradurga-577 501
379. SRI CHATHRAPATHY,
S/o Late R.Siddaiah,
Aged about 33 years
B.E.Civil Engineer,
R/at No.11, K.H.B.Colony,
Near Deputy Commissioner Office,
Mandya
380. SRI DHANIKA NAIK.U.,
S/o Sri Yuvaraja Naik,
Aged about 29 years
Diploma in Mechanical
Engineer, R/at C/o Dr.
H.V.Naik, Next to Navodaya
Hospital, M.C.C.A. Block,
Davanagere-577 004
381. SRI VIJAYAKUMAR AURADKAR,
S/o Sri Maruthi,
Aged about 29 years
B.E.Mechanical,
R/at H.No.17-4-68/1,
Agriculture Colony,
Opp :Gumpa Manhalli Road,
Bidar
624
382. SRI VENKATESH,
S/o Sri Shivanandappa,
Aged about 38 years
Diploma in Mechanical Engg.,
R/at Shivabasava Nilaya,
Vijayanagara Badavane, Hilkal,
Hungund Taluk,
Bagalkot District
383. SRI CHANDRAKANTH BALAPPA HALKI,
S/o Sri Basappa
Aged about 36 years
B.E.Mechanical Engg.,
R/at Sector 33,
Gondale House, Behind RTO Office,
Navanagara,
Bagalakot District
384. SRI SHIVAKUMAR OBELAPPA RAJAPUR,
S/o Sri Obalappa,
Aged about 34 years
BE Mechanical Engineer,
R/o Kamathagi,
Hungund Taluk,
Bagalkot District
385. SRI DIVAKARAPPA K.V.,
S/o Late Venkataramaiah,
Aged about 33 years
BE Mechanical Engineer, No.7, III
Main, Agrahara Dasarahalli,
Bangalore-560 079
386. SRI GURURAJ NAGENDRA SANGAVI,
S/o Sri Nagendra K.Sangavi,
Aged about 30 years
BE Civil Engineer,
625
R/at No. 125/2-C, Aiwaie Shahi
Quarters, PWD Quarters,
Gulbarga-585 102
387. SRI SURYAKANTH SHRIMANTH,
S/o Sri Shrimanth,
Aged about 30 years
BE Civil Engineer, No.1-867, 22-C-1,
Mahavir Nagar,
Behind Kothari Bhavan
Plot No. 152,
Gulbarga-585 102
388. SRI SHANTHAKUMAR,
S/o Sri V. Rangaswamy,
Aged about 38 years
B.E.Civil Engineer,
R/at No.1848, VI 'A" Main,
'D' Block, II stage, Rajajinagar,
Bangalore-560 010
389. SRI P.S.LAKSHMI NARASIMHA NAIK
S/o B. Sriram Naik,
Aged about 37 years
B.E.Civil Engineer,
R/at No. 1589, 'E' Block,
II stage, Rajajinagar,
Bangalore-560 010
390. SRI VENKATESHAPPA M,
S/o Sri Munishamappa,
Aged about 33 years
R/at C/o Manjunatha,
B.C.I.E., Doorvaninagar,
Bangalore-560 016
626
391. SRI ANAND TIPPANNA AKKI,
S/o Tippanna Akki,
Aged about 34 years
Diploma in Civil Engineer,
R/at H.No.11-1767,
Vidyanagar, Gulbarga
392. SRI D.K.PARASHIVA MURTHY,
S/o Sri D.Keshavamurthy,
Aged about 38 years
No.17, 17th Main Road,
Near Silly Lally AGS Layout,
Arehally, Bangalore-560 061
393. SRI S.G.SATHISHA,
S/o Sri Gopalaiah T.,
Aged about 35 years
R/at No. 4063,II Cross, Shankar
Nagar, Chandagalu Lay Out, Mandya
394. SRI RATHOD JAGADISH KUMAR,
S/o Sri Kamsingh Rathod,
Aged about 35 years
R/at H.No.1-933,
Kamath Nivas, Opp: Railway Station,
Near L.M.School,
Gulbarga-565 102
395. SRI NAGARAJ S.CHAVAN
S/o Somalu Chavan,
Aged about 34 years
R/at C/o Somalu Chavan,
Jailor, Central Prison Jail,
Gulbarga-565 102
627
396. SRI NAGESHAPPA H,
S/o Sri Hanumanthappa,
Aged about 34 years
R/at Shrihalli,
Narasapura Post,
Shikaripura Taluk,
Shimoga Dist.-577 450
397. SRI C.KALARAJU,
S/o Chinnappa
Aged about 28 years,
R/at Millghatta, I Cross,
Behind Police Quarters,
Shimoga-577 201
398. SRI ANIL KUMAR.S,
S/o Sri S.T.Naik,
Aged about 31 years
B.E.Civil Engineer
R/at K.H.B. 10, Vedavathinagar,
Hiriyur Taluk,
Chitradurga Dist.-572 143
399. SRI SREEDHARA S.N.,
S/o S.Nagappa,
Aged about 36 years
B.E.Mechanical Engineer,R/at C/o
Hanumantharayappa,
K.P.T.C.L. Gokul Extn.,
Opp to H.M.T., Kyathasandra Post,
Tumkur-572 104
400. SRI MOHAN KUMAR,
S/o Sri Thimmarayappa,
Aged about 35 years
B.E.(Mech), R/at No.8, 5th Cross,
Maruthi extention,
628
2nd Main, Vyali Kaval, Palace Guttahalli,
Bangalore-03
401. SRI RAJAPPA K.,
S/o Kotrappa,
Aged about 35 years
Diploma in Civil Engineering,
Kathalagere Village and Post,
Channagiri Taluk,
Davanagere District
402. SRI G.N.MANJUNATH,
S/o Sri G.H.Narayanaswamy,
Aged about 35 years
Diploma in Civil Engineering,
Doddaganjur, Chithamani Taluk,
Kolar District
403. SRI SRIDHAR KOTRE,
S/o Sri Panduranga Kotre,
Aged about 29 years
B.E.Civil Engineer,
H.No.11-862/4/2B, Ashok Nagar,
Gulbarga-585 103
404. SRI PRALHAD KUMAR,
S/o Sri Malkappa,
Aged about 28 years
B.E. Mechanical Civil Engineer,
M.S.K.Mill Behind Hirapur
(Hira nagar),Gulbarga-585 103
629
405. MISS SMITA SUBHAS NAVENKAR,
D/o Subhash,
Aged about 28 years
B.E.Civil Engineer, H.No.244
Vidyanagar,
Gulbarga
406. SRI ANJANEYA NAYAKA S,
S/o Sri Somappa,
Aged about 34 years
R/o Tyavanige, Channagiri,
Davanagere-577 544
407. SRI S.RAMANJANEYA,
S/o B.Siddappa
Aged about 31 years
Vedavathi Nagara,
Near Vedavathi High School,
Hiriyur taluk,
Chitradurga Dist.572 144
408. SRI MOHAN D.KALGURKI,
S/o Sri Durappa S.Kalgurki,
Aged about 36 years
Near A.H.Darga,
Bijapur
409. SRI SHARANAPPA C.CHALAWADI,
S/o Sri Chandrappa V.Chalawadi,
Aged about 34 years
At Post Bewoor,
Bagalkote Taluk & District
410. SRI NAGENDRA RAO S.V,
S/o S.Venkatswamy (Late),
Aged about 41 years
B.E.Civil Engineer,
630
C/o Chamayya, Agrahara Beedhi,
S.B.Road, K.R.Pet,
Mandya District
411. SRI SHANKARAPPA SANGAPPA HOOLAGERI,
S/o Sangappa T Hoolageri
Aged about 33 years
B.E in Mechanical Engineering,
R/at Alampur Peth, Ilkal-587 154,
Bagalkot Dist
412. SRI NAGARAJ G HOSAMANI,
S/o Gangadhanara Hosamanai,
Aged about 30 years
B.E in Mechanical Engineering,
R/at C/o M.S. Lakshminarasmihaiah,
#17, 3rd Cross, N.R.Garden,
Cholarapalya, Magadi Road,
Bangalore-560 023.
413. SRI RAVI.S,
S/o Amrut Rao,
Aged about 28 years
B.E in Mechanical Engineering,
R/at Sitagera Post,
Humnabad Taluk,
Bidar District
414. SRI B.P.KUMAR,
S/o A.K.Papaiah,
Aged about 30 years
B.E in Civil Engineering,
R/at Belaghatta at Post,
Chitradurga Taluk & Dist
415. SRI JEEVAN DAMODAR WARAKARI
S/o Damodar
631
Aged about 37 years
Diploma in Civil Engineering,
R/at Buda Plot No. 31,
Sector No 8, II Railway Gate,
Tilakawadi,
Belgaum 560006
416. SRI HENJESH BABU.S
S/o Siddaiah.K
Aged about 29 years
Diploma in Civil Engineering,
R/at Vedavahi Nagar,
Near Saint Anns School,
Hiriyur, Chitradurga Dist
417. SRI NAGAPRASAD NAYAKA
S/o B.Najanyya, B.E in civil,
Aged about 33 years
C/o R.N.Kulkarni,
Ashirwad Building, Near OM
Building,Gourishankar Nagar,
Ranebennur, Haveri Dist
418. SRI SURYANARAYAN RANAPPA BAJANTRI,
S/o Ranappa Bajantri,
Aged about 29 years
# 1041, Divatageri Galli,
Near Raghavendra Temple,
Bijapur-586 104
419. SRI PARASHURAM HALLI,
S/o Yankappa Halli,
Aged about 37 years
Treasury Colony, Takke Road,
Near Hanuman Temple,
Bijapur-586 102
632
420. SRI VISHNU SHIVAJI POL,
S/o Shivaji Pol,
Aged about 38 years
Shahapur Gate,
Dhar Galli, K.K.Road,
Bijapur
421. SRI GANAPATHI,
S/o Chandu Naik,
Aged about 31 years
R/o Hipparagabag Tanda,
Via Mudubi, Basava Kalyana Taluk,
Bidar District
422. SRI CHANDRAKANT,
S/o Peerappa Hagargi,
Aged about 35 years
R/o Plot No. 22/2,
New Gatege Layout,
M.S.K. Mill Road,
Gulbarga
423. SRI BABURAYA B. CHANDAKI,
S/o Bhimasha,
Aged about 33 years
R/o Plot No.2/2, New Ghatage Layout
Gulbarga District
424. SRI N.ASHOKA,
S/o N.Nagaraju,
Aged about 35 years
R/o D.No.602,
A2, Sharavathi Block,
National Games Housing Complex,
Koramangala,
Bangalore-560 047
633
425. SRI G.N.ANANDA RAJ,
S/o G.H.Nagendrappa,
Aged about 36 years
MIG 102, K.H.B. Colony,
Gandhinagar,
Bellary District
426. SRI A.H.BYRAPPAJI,
S/o Huchchaiah,
Aged about 33 years
R/o No.935, 17th Cross,
Kumaraswamy Layout,
Bangalore-560 078
427. SRI S. SATISH,
S/o Late C.Siddappa,
Aged about 35 years
R/at No.325, 2nd F Cross, 3rd Stage,
3rd Block, Basaveshwara Nagar,
Bangalore-560 079
428. SRI L. SHIVAMURTHY,
S/o Late Lakshamana,
Aged about 37 years
R/at J.C.R Extension,
Near Lakshmi Temple,
Jagalor, Davanagere District
429. SRI J.THIPPESWAMY,
S/o G.P.Jayanna,
Aged about 35 years
R/at "Sri Gurunatha Nilaya",
3rd Cross, C.K.Pura Extension,
Chitradurga
634
430. SRI L. ASHOKRAJ LINGAPPA,
S/o Lingappa,
Aged about 39 years
R/o Plot No.180,
Near Co-operative Training
Centre, Pragathi Colony,
Sedam Roam, Gulbarga
2.
431. SRI B.THIPPESWAMY,
S/o Sri Boraiah,
Aged about 36 years
R/o No.M.I.G. 347,
New K.H.B. Colony,
Kallahalli, Shimoga Taluk,
Shimoga District
432. SRI SHIVA PRASAD K.S,
S/o Siddabasavaiah R,
Aged about 37 years
R/o No.826, 2nd Stage,
Vinaya Marga, Siddartha
Nagar, Mysore-11
433. SRI R.SRINIVASA,
S/o Sri Irla Ramaiah,
Aged about 36 years
Residing at Bhovi Colony,
1st Main, Nehru Nagar,
Mandya City
Mandya District 571 401
434. SRI A.KRISHNAMURTHY,
S/o Sri Anjanappa,
Aged about 40 years
R/at No.302, Muneshwara
Nilaya, II Main,
635
Muthyala Nagar, M.E.S.
Road, Bangalore-54
435. SRI B.BASAVARAJA,
S/o Sri Buddappa,
Aged about 36 years
R/o No.508/2, V.B.Colony,
K.R.road, Davangere-577 001
436. SRI BANNER NANDU,
S/o Sri Vithal Rao,
Aged about 30 years
R/o No.9.8.113 Basava Nagar
Colony, Near Harurgeri,
Post: Gandhi Gunj
Taluk; District; Bidar-585
437. SRI ASHOK KUMAR.V,
S/o Sri Varadiah.M,
Aged about 39 years
R/o 1292, 1st Cross, MRHB
Colony,Bangalore-79
438. SRI GURURAJAN K.S.,
S/o Sri K.H.Sannaiah,
Aged about 39 years,
R/o L.I.G. No.209, 26th Cross,
Opposite to Water Tank,
Kuvempunagar, Hassan
439. SRI.ANAND KUMASR.M.S.
S/o Sri.M.Siddaiah,
Aged about 37 years
R/o No. 351, 20th Cross,
Sreenivasanagar, Nandini Layout,
Bangalore
636
440. SRI. SHIVA KUMAR.K,
S/o Sri. B.Kapanaiah,
Aged about 37 years,
R/o No. 25, 8th Main,
5th Cross Saraswathi
puram,Mysore-9
441. SRI J.S.OBANNA,
S/o Sri Papaiah,
Aged about 34 years
R/o No.26/4, 1st Main,
Marenahally, Vijayanagar,
Bangalore-560 040.
442. SRI SHIVRAJ RAMACHANDRA NAIK,
S/o Ramachandra Naik,
Aged about 37 years,
Near Banjara High School
R/o Banjaranagar, Solapur
Road, Bijapur- 586 103.
443. SRI S.C.UMESH,
S/o Sri S.K.Chandrashekar,
Aged about 35 years,
R/o 11th Cross,Seema Nilaya,
IUDP Layout, Near STB
Booth, Bangalore Road,
Chitradurga District
444. SRI B.S.CHATRAPATHy,
S/o Sri Siddaiah,
Aged about 34 years
R/o No.11, K.H.B. Colony,
Near D.C. Office,
Mandya 571 401
637
445. SRI MOHAN K,
S/o Sri Tholacha Naik,
Aged about 35 years
R/o Sharadha Nilaya,
Near Durgamba Temple, Gadi
Koppa, Shimoga
446. SRI TULAJAPPA H. KATTIMANI,
Aged about 36 years
Alvimasidi Road,
R/o Near Jain Temple,
Bijapur-586 101
447. SRI MALLESHAPPA N. HAROGERI,
Aged about 36 years
R/o Hirewaddati,
Taluk: Mundargi,
Gadag-582 222
448. SRI PARAMESWARAPPA,
S/o Sri Honnurappa,
Aged about 34 years
R/o Ballarihatty,
Hosadurga Road Post,
Chitradurga District
449. SRI K.MOTHILAL,
S/o D.Kubera Naik,
Aged about 35 years
R/o Kashipura, Doddamallapura Post,
Channagiri Taluk,
Davanagere District
450. SRI TANAJI,
S/o Sri Tukaram Shinde,
Aged about 33 years
638
Plot No. 10 Bank Colony,
Near Chandrashekar Stadium,
Gulbarga-585 103
451. SRI UDAYAKUMAR,
S/o Sri Shivasharanappa,
Aged about 30 years
No.55 Sai Layout, Shakthi Nagar,
Gulbarga-585 103
452. SRI RAVINDRA DAMA,
S/o Sri Shanker Dama,
Aged about 32 years
R./o No.10 Kantha Layout,
Near Railway Gate, Abjalpur Road,
Gulbarga-585 103
453. SRI DATTATRAYA KUNTTANKAR,
S/o Doddappa Kunttankar,
Aged about 30 years
No.1-867/3F, Venktesh Nagar,
Gulbarga-585103
454. SRI UMA KANTH,
S/o Ambanna Koodi,
Aged about 30 years
College Cous Road,
Ramanagar,
Gulbarga-585103
455. SRI HEMKUMAR,
S/o Hanumantha Rao Mochi,
Aged about 31 years
Chappal Shop Near Ambedkar Circle,
At Post, Mallikhed (B) Humnabad Taluk
Gulbarga-585104
639
456. SRI YESHWANTARAYA ASHTAGI,
S/o Basanna Ashtagi,
Aged about 30 years
R/o Asshtaga (V),
Gulbarga-585104
457. SRI MALLIARJUN SHIVAPPA,
S/o Shivappa Hulekar,
Aged about 29 years
R/o Mallikarjuna S.Hulkar,
Rajiva Gandhi Nagar,
Light Power House Road,
Gulbarga-585104
458. SRI BHEEMARAJ R.NAIK,
S/o Ramchandra,
Aged about 32 years
Near Govt. High School,
P.O. WADI (In) Dist: Gulbarga,
Taluk:Chittapur
459. SRI BALAJI K.E.
S/o Eshwar Kaneri.B
Aged about 30 years
R/o LIG-81, KHB Hudco Colony,
Bidar-585401.
460. SRI RAMANAND,
S/o Annurao Tole,
Aged about 30 years
Afzalpur Raod,
Gulbarga-585102
640
461. HAMSAVATHI.S.
Aged about 27 years
Occ: Assistant Engineer,
S.L.I.S. Sub Division,
Huvinahadasgli, Dist: Bellary
462. SHANTHAMALLAPPA SHIVKERI,
Aged abpit 50 years
Occ: Assistasnt Engineer,
Kalasa Canal Division,
Kanapur, Dist: Belgaum
463. KRISHANA.P
Aged about 36 years
Occ: Junior Engineer,
M.R.B.C.C. No. 1 Division,
Naragunda, Dist: Dharwad
464. SRI J.T.RAJANNA,
S/o Sri Thirukappa,
Aged about 36 years
J.C.R Extension, R/o Jagalur Taluk,
Davanagere District
465. SRI S.T.CHIDANANDA SWAMY,
S/o Sri Thipperudrappa,
Aged about 39 years
Ex Z.P Member, R/o Siddapura, H.P.Halli (post),
Challakere Taluk,
Dist: Chitradurga
466. SRI LAKSHMANA PATHAKOTA,
S/o Sri Hanamantha Pathakota,
Aged about 33 years
R/a Malpe-Ingaleswara,
Taluk: Basavana Bagewadi,
Dist: Bijapur
641
467. SRI BALACHANDRA NATIKAR,
S/o Gangappa Natikar,
Aged about 31 years
R/a Ukamanala, Post: Kartanahalli,
Taluk & Dist: Bijapur
468. SRI MALLIKARJUN,
S/o Sri R. Halasangi,
Aged about 31 years
R/a Ukamanala, Post: Kartanahalli,
Taluk & Dist: Bijapur
469. SRI VIJAYAKUMAR M. PANDARPURKAR,
S/o Sri Mallappa,
Aged about 29 years
R/o H.No.E.W.S. 12,
K.H.B colony,
Shantinagar,
Dist: Gulbarga 585 103
470. SRI RAJESH S.L.,
S/o late S.K.Lingaiah,
Aged about 36 years
R/o No.1121, 34th Cross,
1st Stage, Kumaraswamy Layout,
Bangalore-78
471. SRI RAMESH G.
S/o Sri G.M.Gangadharaiah,
Aged about 33 years
R/o 480, 1st Cross, 3rd Stage,
3rd Block, Basaveshwaranagar,
Bangalore-79
642
472. SRI MANJUNATHA N,
S/o Sri S. Narasimhaiah,
Aged about 34 years
R/o Sreenivasanagar, Sira Town,
Sira, Tumkur District
473. SRI MANJUNATHA,
S/o late Javaraiah,
Aged about 37 years
C/o Challaiah, No.82, 2nd Stage,
3rd Cross, Bapuji nagar,
Bangalore-26
474. SRI SHIVAKUMAR S.L,
S/o Sri S.K.Lingaiah,
Aged about 34 years
R/o No.13, 7th Cross,
Ganapathi nagar, Mysore Road,
Bangalore-26
475. SRI M.K.PRAKASH,
S/o Sri D.Kadaiah,
Aged about 38 years
R/o D.No. 584, 3rd Stage, Udaygiri,
Mysore-570 019
476. SRI H.V.MADHUSUDHAN,
S/o Sri P.Vishwanath,
Aged about 33 years
R/o D.No.2887, 6th Cross,
Gandhi nagar,
Mandya 571 401
643
477. SRI BABURAO,
S/o Sri kalyani Gurode,
Aged about 33 years
R/a post: Salgar (VK)
Tq: Aland, Dist: Gulbarga
478. SRI BASAVARAJ,
S/o Sri Nagendrappa Kasanakar,
Aged about 34 years
R/o at Post: Belamagi,
Tq: Aland, Dist: Gulbarga
479. SRI K.V.RAMANARAYANA,
S/o Sri Venkataswamy,
Aged about 45 years
R/o 2nd Main Road, Gandhi nagar,
Kolar 563 310
480. SRI MALLIKARJUNA G,
S/o Sri Mahadevappa G,
Aged about 28 years
R/o House No. 5-5-360/1,
Nazareth colony, Hosahalli Cross,
Yadgiri-585 202
481. SRI PURUSHOTHAMA K.M,
S/o Sri K.R.Manohar
Aged about 36 years
R/o No.466, I 'E' Cross,
3rd Stage, 4th Block,
8th Main, Basaveswara nagar,
Bangalore-79
482. SRI VENKATESH MURTHY H,
S/o Sri Hanumaiah D.H,
Aged about 34 years
644
R/o No. 1591, 1st 'A' Cross,
2nd Stage, Chandra Layout,
Bangalore-40
483. SRI M.PRASANNA KUMAR,
S/o Sri A.D.Neelakantappa,
Aged about 37 years
R/o No.236, 1st 'A' Main,
Behind Apex Bank, Mahalakshmi Puram,
Bangalore-86
484. SRI GOPAL JADHAV,
S/o Sri Beeba Jadhav,
Aged about 35 years
R/o Wodgaon, Taluk: Aurad,
District: Bidar
485. NATESH B.C,
S/o Sri M.Chikkamadaiah,
D.No.684, Tilaknagar,
Jayanagar, 4th Block,
Bangalore-560 011
486. ADINARAYANAPPA M.H,
S/o A.Hanumanthappa,
Mudulodu, Jeelakunte Post,
Gowribidanur Taluk,
Kolar District
487. ANAND K.S,
S/o Sri Siddaiah,
Kaadukothanahally,
Maddur taluk,Mandya District
645
488. SRI SRIMANT HADGAL,
S/o Sri Zoolaki.K
Aged about 35 years
Plat No.35, C.I.B. Colony,
Aland Taluk,
Gulbarga Dist.
489. SRI TATARM K.CHAVAN,
S/o Sri Kisana,
Aged about 35 years
Hodlere Tanda, Aland Taluk,
Gulbarga-585 314
490. SRI SUDHAKAR.D.B.
S/o Sri Bheemaha,
Aged about 28 years
Sarvodaya Nagar, Rajapur Road,
Ambica Nivas,
Plot No. 2-909/68/3/1,
Gulbarga-585 105.
491. SRI SENTHAIAH.C,
S/o Sri Chinnaiah,
Aged about 42 years
Shiva Nilaya, MIG-1-6
K.H.B. Colony, III phase,
Press Colony, Gopala,
Shimoga Dist.
492. SRI CHANDRASHEKAR.B.C.
S/o Sri Channappa,
Aged about 31 years
C/o Vanantharaj,
Railway Quatras No. 192 A,
Near Melhodist Cherch,
Raichur-Dist.
646
493. SRI NAGARAJ HULLI,
S/o Shankar Ral Hulli,
Aged about 28 years
R/o No.214 C.I.B colony,
Behind of Central Bus stand,
Gulbarga-585 103
494. S. UMESH,
S/o Somyanaik,
Aged about 35 years
Occ: Assistant Engineer,
Zilla panchayath Engineering
Division,Sirsi, Karwar District
495. D.M.NARAYANA SWAMY,
S/o Muniyappa,
Occ: Assistant Enginer,
Zilla panchayath Engineering
Division,Bangarpet, Kolar District
496. MAHESH,
S/o Hanumanthappa,
Aged about 37 years
Occ: Junior Engineer,
No.5, Sub Division,
Upper Tunga Project,
Gajanur, Dist: Shimoga
497. SRI L.SHIVAMURTHY,
S/o Sri Lakshmana,
Aged about 38 years
R/o J.C.R Extension,
Near Lakshmi Temple,Jagalur,
Davanagere District
647
498. SRI K.V.DURGA PRASAD,
S/o Sri K.Ramaiah,
Aged about 37 years
R/o Old Post Office Road,
Lakkavalli (po),
Tarikere Taluk,
Chikmagalore District
499. SRI ARUN KUMAR,
S/o Sri Shivasharanappa,
Aged about 26 years
R/o Sindgi (B),
Gulbarga District
500. SRI GANGA NARASIMHAIAH,
S/o Yellappa,
Aged about 36 years
R/o No.42, 3rd Cross,
2nd Main, Vijaya Nagar,
Bangalore-40
501. SRI PRAKASHA M,
S/o Sri M.L.Marimadhu,
Aged about 38 years
R/o Malavalli Village,
Mandya District
502. SRI K.C.RAVIKUMAR,
S/o Sri Chikkamadaiah,
Aged about 37 years
Hosakukkur Village,
Mysore District
503. SRI C.V.RANGANATH,
S/o Sri Chikkarangaiah,
Aged about 34 years
648
R/o No.335/2,
Sri Jagadeeshwari Nilaya,
M.E.S Road, Jalahalli,Bangalore-13
504. SRI C.MAHESHWARA,
S/o Sri C. Kotrappa,
Aged about 37 years
R/o Chikkajogihally Village,
Kudligi Taluk,
Bellary District
505 SRI M.MANJUNATHA,
S/o Sri G.S. Mahadevaiah,
Aged about 37 years
R/o Somanathapura Village,
Mysore District
506. SRI PRASHANTH KUMAR B.M,
S/o Sri B.Madaiah,
Aged about 31 years
R/o 593/B, 11th Main Road,
Allanahalli Extension,
Mysore-11
507. SRI SHIVALINGAPPA L,
S/o Sri Lingannaiah,
Aged about 36 years
R/o 63, 2nd Main,
1st Stage, Athmeeya Geleyara Balaga,
Mahalakshmi Puram,
Bangalore -560 086
508. SRI SIDDARTHA,
S/o Sri Sugrive,
Aged about 29 years
R/o Plot No.18,
649
Shivanagar (South),
Bidar-585 401
509. SRI SUBHASH S. RAMAN,
S/o Sri Shivaputhrappa,
Aged about 28 years
R/o at post: Chinchansoor,
Taluk: Aland, Dist: Gulbarga
510. SRI SANJEEV KUMAR R,
S/o Sri Rukkanna,
Aged about 30 years
R/o post: Kohinoor,
Tq: Basavakalyan,
Dist: Bidar-585 419
511. S. UMESH,
S/o Sri Somyanaik,
Aged about 35 years
Occ: Assistant Engineer,
Zilla panchayath Engineering
Division, Sirsi, Karwar District
512. SRI D.M.Narayanaswamy,
S/o Sri Muniyappa,
Aged about 42 years
Zilla panchayath Engineering
Division, Bangarpet,
Kolar District
513. MAHESH H,
S/o Sri Hanumanthappa,
Aged about 37 years
Occ: Junior Engineer, No.5, Sub-
division,Upper Tunga Project,
Gajanur,Dist: Shimoga
650
514. SRI PRASAD BABU,
S/o Sri.M.Boriah,
Aged about 29 years
R/o HIG-B-545, HUDCO 1st Stage,
Laxmikanthanagar, Hebbal,
Mysore-570 017.
515. SRI ANJANEYYA K.R,
S/o Sri Rangarao,
Aged about 35 years
R/o No.1.4.946/97,
I.D.S.M.T Layout,
Raichur District
516. SRI S.SURESH,
S/o Sri V.Sidram,
Aged about 39 years
H.No.2/23, Nearby Balwedi School,
Raichur District
517. SRI N.S.SOMASHEKARAIAH,
S/o Sri N.Shivarudraiah,
Aged about 42 years
Honganoor post,
R/o Neelakantanahalli,
Channapatna Taluk,
Bangalore-571 501
518. SRI ASHOK D. SHIVANOOR,
S/o Durgappa,
Aged about 28 years
Tharfile near Hanuman Temple,
H.No.1-1121,
Gulbarga-585 106
519. SRI HANUMANTH R.M,
S/o Sri Ramiah,
651
Aged about 33 years
H.No.2-156, Siddeswar colony,
Sedam Road,
Gulbarga-585 106
520. SRI SHANTHKUMAR N KAKHANDAKI,
S/o Sri Mahadeva,
Aged about 32 years
Bhagya nagar, University Road,
Ganesh Nilaya,
Gulbarga-585 106
521. SRI RAJESH A,
S/o Sri Arjuna Rao N.,
Aged about 30 years
R/o Plot No.26 Vijwal Housing Society,
Rajpur colony, Rajpur Road,
Gulbarga-585 106
522. SRI G.MANOJ,
S/o Sri D. Girish,
Aged about 34 years
House No.1324, 1st Floor,
Giridhama 3rd Cross, Vidyanagara,
Davanagaere District
523. SRI SUBHASH,
S/o Sri Sharnappa Kharatamal,
Aged about 32 years
H.No.24.EWS, II phase,
Adarsh Nagar,
Gulbarga-585 105
524. MISS VIDYA BELANIKAR,
Aged about 29 years
H.No.124 Near Depot No.2,
652
Vidya Nagar,
Gulbarga-585 103
525. SRI TARAMANI.G,
S/o Sri Gangappa,
Aged about 32 years
H.No.46 LIG. 1st Phase,
Adharshanagar,
Gulbarga-585 103
526. SRI KRISHANARAJ KALGI,
S/o Sri Tippanna ,
Aged about 34 years
Station Road, Jaffer Gunji,
Post & Tq: Chittapur
Gulbarga-585 211
527. SRI DEVARAJ,
S/o Bhimsain Goleya,
Aged about 31 years
H.No.11-1891/2, Ramanagara,
Near S.B.Coloney,
Gulbarga-585 103
528. SRI ANAND M,
S/o Sri Mahadevappa,
Aged about 30 years
# 252 CIB, Coloney,
Gulbarga-585 103
529. SRI KSHEERALINGAPPA,
Aged about 33 years
H.No.12.6.300, LBS. Nagar,
Raichur-584 102
530. SRI S. UMESH,
S/o Sri Somyanaik,
653
Aged about 35 years
Occ: Assistant Engineer,
Zilla panchayath Engineering
Division, Sirsi, Karwar District
531. B.M.NARAYANASWAMY,
S/o Sri Muniyappa,
Aged about 42 years
Occ: Assistant Engineer,
Zilla panchayath Engineering
Division, Bangarpet,
Kolar District
532. MAHESH,
S/o Sri Hanumanthappa,
Aged about 37 years
Upper Tunga Project,
Gajanur, Dist: Shimoga
533. SRI N.PARAMESH,
S/o Sri M.Nagaraj,
Aged about 33 years
# 12/B, 3rd Main, 6th Cross,
Bapujinagar, Mysore Road,
Bangalore-26
534. SRI K. NAGESH,
S/o Sri Kempasiddaiah,
Aged about 37 years
No.321, 2nd Main Road,
80 feet Ring Road,
Jaga Jyothi Basaveshwar Layout,
Jnanabharath (post),
Bangalore-56
654
535. SRI RAJESH B CHANDRAPPA,
S/o Sri Chandrappa,
Aged about 37 years
No.7-3-61, Bhimanagar,
Near Darga,
Bidar District
536. SRI BHEEM MALLAPPA,
S/o Sri Mallappa,
Aged about 33 years
Siddarth Nagar, Bhalki,
Bidar District
537. SRI S. UMESH,
S/o Sri Somyanaik,
Aged about 37 years
Occ: Assistant Engineer,
Zilla panchayath Engineering
Division,Sirsi, Karwar District
538. D.M.NARAYANASWAMY,
S/o Sri Muniyappa,
Aged about 42 years
Occ: Assistant Engineer,
Zilla panchayath Engineering Division,
Bangarpet, Kolar
539. MAHESH,
S/o Sri Hanumanthappa,
Aged about 35 years
Junior Engineer, No.5, Sub-
Division,Upper Tunga Project,
Gajanur, Dist: Shimoga
540. SRI M.SHIVANNA,
S/o Manchaiah, # 2525,
Aged about 37 years
655
7th Main, RPC Lay out,
Opp Swimming Centre,
Bangalore
541. SRI ARAVIND BASAVANT DHAMANNAVAR,
S/o Basavant L,
Aged about 36 years
R/o No. 4, Adarsh Colony,
Vishveswaraiah Narag,
Belgaum-590 001
542. SRI S.SATISH ALLOLI,
S/o Shankrappa,
Aged about 30 years
C/o Shantidhama,
LIG No. 84, 3rd Phase,
Badepur Colony, Sedam Road,
Gulbarga-585 105
543. SRI ANJANEYA R.ALLOLI,
S/o Shivappa R.N.Natekar,
Aged about 30 years
H.No.3.974, Haranama Nilaya,
Natekar Galli, Gazipur,
Gulbarga-585 101
544. SRI ANAND M.GAIKWAD,
S/o Mallappa,
Aged about 40 years
C/o Basavanth Vanti,
GGA, B-6/7,
P.W.D. Quarters,
Rajaprad Anand Nagar,
Gulbarga-585 101
656
545. SRI VIJAYKUMAR GILKI,
S/o Chandrasha Gilki,
Aged about 33 years,
H.No.M.I.G. 29, First Phase,
Adarsh Nagar,
Gulbarga-585 105
546. SRI LINGGARAJ RAO M.S.,
1. Aged about 33 years,
S/o Mallanna, H.No. 11-1996/7/5,
Near S.B.College, Ramnagar,
Gulbarga-585 103
547. SRI SOMASHEKAR G.JALADI,
S/o Ghalappa Jaladi,
Aged about 30 years,
H.No.11-1906/11/14,
Near S.B.College, Ramnagar,
Gulbarga-585 103
548. SRI SHANTKUMAR B.KRANATIVEER,
S/o K.Basappa,
Aged about 35 years
110 K.V.Muss, KPTCL
Quarters, Kolar (K),
Bidar District
549. SRI VIKAS G.HOSAMANI,
Aged about 35 years,
S/o Gurupadappa Hosmani,
Near Jumbagi Ice Factory, Upali
Buruj, Bijapur-586 101
657
550. SRI NATARAJ,
S/o Mahadevappa, R/o C/o
Aged about 27 years,
S.R.Hosmani,
H.No.3-801, Gazipur,
Gulbarga
551. SRI K.M.MOHANKUMAR,
S/o K.Mahadevappa,
Aged about 33 years
R/o LIG 69, II
stage, K.H.B., Kuvempunagar,
Mysore-570 023
552. SRI BABU DURGAPPA DODAMANI,
S/o Durgappa Doddamani,
Aged about 34 years,
Near Agasi, Amingad, Hungannd
Taluk, Bagalkot-587 112
553. SRI JAGANATH,
Aged about 37 years,
S/o Shakappa,
C/o Mary W/o Johan,
H.No.10-1-146/1,
Near PWD Office, Mangalpet,
Bidar-585 401
554. SRI PANDURANG MALGE,
S/o Ramanna Malge,
Aged about 37 years,
R/o Harurgeri,
H.No.12-3-21, Gandhi Gunj Taluk,
Bidar District,
Bidar-585 403
658
555. SRI S. UMESH,S/o Sri Somyanaik,
Aged about 35 years,
Occ: Assistant Engineering,
Zilla panchayath Engineering,
Division Sirsi, Karwar District
556. D.M.NARAYANASWAMY,
S/o Sri Muniyappa,
Aged about 42 years,
Occ: Assistant Engineer,
Zilla panchayath Engineering
Division, Kolar District,
Division Bangarpet,
557. MAHESH, S/o Sri Hanumanthappa,
Aged about 37 years,
Junior Engineer,
No.5, Sub-division,
Upper Tunga Project,
Gajanur, Dist: Shimoga
558. SRI JAVARAIAH,
S/o Sri Chikkadodiyaiah,
Aged about 38 years,
Kodambahlli Village,
Channapatna Taluk,
Bangalore District
559. SRI M. VENKATARAMU,
S/o Sri Rudrappa,
Aged about 39 years,
Moka Gonahal (V) post,
Near Maremma Temple,
S.C.Street, Bellary Taluk,
Bellary District-583 101
659
560. SRI SHIVAJI R RAJAPUT,
S/o Sri Ramadas C. Rajaput,
Aged about 35 years,
Yatnapur post,
Bijapur District
561. SRI APPA RAO,
S/o Sri Lalappa,
Aged about 30 years,
Kallur post, Humanabad Taluk,
Bidar District
562. SRI S. UMESH, S/o Sri Somyanaik,
Aged about 35 years,
Occ: Assistant Engineer,
Zilla panchayath Engineering
Division, Sirsi, Karwar District
563. D.M.NARAYANASWAMY,
S/o Sri Muniyappa,
Aged about 42 years,
Occ: Assistant Engineer,
Zilla panchayath Engineering
Division,Bangarpet, Kolar
564. MAHESH, S/o Sri Hanumanthappa,
Aged about 35 years,
Junior Engineer, No.5, Sub-
Division, Uppar Tunga Project,
Gajanur,Dist: Shimoga
565. SRI N.RAJASHEKARA BABU,
S/o Late P.Nagabhushanam,
Aged about 33 years,
R/o No.54, Orgampet (PO)
K.G.F., Kolar District -563 121
660
566. SRI N.RAJAGOPALA BABU,
S/o Late P.Nagabhushanam,
Aged about 35 years,
R/o No.54, Corgampet (PO)
K.G.F., Kolar District 563121
567. SRI M.N.LOKESH,
S/o Sri M.D.Narayana Das,
Aged about 31 years,
H.No.1875, 20th Main,
20th Cross, MRCR,
Vijaya Nagar,
Bangalore-560 040
568. SRI K.T.SREENIVASA,
S/o Sri C.Thippaiah,
Aged about 32 years,
R/o No.1739, 6th 'A' Main,
7th Cross, RPC Layout,
Vijaya Nagar,
Bangalore-560 040
569. SRI H.S.JAYAKUMAR,
S/o Sri Sanjeevaiah H.L,
Aged about 31 years,
R/o 43, 3rd Main,
2nd Stage, Bapuji Nagar,
Bangalore-560 026
570. SRI SUBHAS D SHIVA,
S/o Sri Daitappa,
Aged about 28 years,
Residing at and Post: Keriambalaga,
Alanda Taluk, Gulbarga District
661
571. SRI LAKSHMIKANT,
S/o Sri Amrutrao,
Aged about 25 years,
Residing at H.No.11-678/3,
Near Bhavani Temple,
Basavanagar, Gulbarga
572. SRI SHIVAMURTHY,
S/o Sri Maruthi,
Aged about 27 years,
Residing at No.18,
Shivanagar (South)Bidar-585 401
573. RAMESH S. NAIK,
S/o S.D.Naik,
Aged about 25 years,
Residing Near Mahaveer Road,
Near Durga Vihar, Bagalkot
574. SRI N.C.KRISHNAIAH,
S/o Chikkanarasaiah,
Aged about 33 years,
Residing at Naranahalli at
and PostC.S. Pura Hobli, Gubbi
Taluk
575. SRI T.N.SIDDARAJU,
S/o Hanumanthaiah,
Aged about 31 years,
Residing at Saslu (Post)
Doddballapur Taluk,
Bangalore Rural District
576. SRI H.K.NARAYANASWAMY,
S/o late Khadri Narasimhaiah,
Aged about 37 years,
662
R/at Hosahalli,
Akkirampura Post, Koratagere Taluk,
Tumkur District
577. SRI A.P.MOHAN KUMAR,
S/o late Poojaraiah,
Aged about 35 years,
R/at Hosahalli, Akkirampura Post,
Koratagere Taluk,
Tumkur District
578. SRI C.VENKATESH,
S/o P.Chikkahanumaiah
Aged about 31 years,
R/at No.274, Kanasawadi Colony,
Madhurai Hobli,
Doddaballapur Taluk,
Bangalore Rural District
579. SRI PUTTASWAMY
S/o Sri Javanaiah,
Aged about 39 years,
Assistant Engineer,
Irrigation Department
No.2, Canal Sub-Division,
Yermarus Camp, Raichur,
And R/at Yermarus Camp,
Raichur
580. SRI B.C.SHIVANNA,
S/o Sri Chikkamadaiah,
Aged about 40 years,
Assistant Engineer,
Hydrology Department,
Surface Water Data Centre,
Anandarao Circle, Bangalore-560 009,
And R/at H.No.59/1, 5th Cross,
663
7th Main, Old Guddadahalli,
Mysore Road,
Bangalore 560 026
581. SRI VISHWANATH B.M,
S/o Murugendraswamy,
Aged about 35 years,
R/at No.260, 13th Main,
2nd Stage,
Sheelamarga, Siddarth Nagar,
Mysore-570 011
582. SRI R.SHANKAR,
S/o Sri Tulachaya Naik,
Aged about 44 years,
Civil Engineer (Un-employee),
R/at Ukkinal Post, Shahapur Taluk,
Gulbarga District
583. SRI R.SHANKAR,
S/o Sri Dharu,
Aged about 43 years,
R/at Uddanur Village,
Gulbarga District
584. SRI HANUMANTHA,
S/o Sri Gireppa Savarkar,
Aged about 46 years,
Civil Engineer (Un-employee),
R/at Filterbed, Rajiv Gandhi Nagar,
Near Hanuman Temple,
Gulbarga
585. SRI CHANDRAKANTH,
S/o Sri Channappa Chalawadi,
Aged about 46 years,
664
Near Head Post Office, Hungund,
Bagalkot District
586. SRI KRISHNA KUMAR,
S/o Sri Laxman Naik,
Aged about 43 years,
R/at Plot No.134,
NGO's Colony, Banjars Road,
Gulbarga-585 102
587. SRI C.RANGANATHA,
S/o late Chikkamadaiah,
Aged about 42 years,
C/o Sri H.C.Prasanna,
R/at D.No.1408, II Cross,
V.C.Quarters,
Ashoka Nagar, Mandya
588. SRI M.CHANDRA SHEKAR,
S/o Late Mariswamy,
Aged about 28 years,
R/o No.1-157A, A.J.Colony,
Bangalore Road,
Kollegal-571440,
Mysore District
589. SRI C.RAMESH,
S/o T.Chikkathimmappa,
Aged about 40 years,
R/at No.13,
E Cross, Agrahara
Dasarahalli,
Behind Veerabhadra School,
Bangalore-560 079
590. SRI M.D.HARISH BABU,
S/o Sri Mariyappa,
665
Aged about 30 years,
Residing at No.209, 13th 'B' Cross,
IV'B' Main, Yelahanka New Town,
Bangalore-560 064
591. Smt B.A.JAYA LAXMI,
W/o Sri D.R.Nagendrappa
Aged about 36 years,
Swamy Eye Hospital.
Opp: Patil Nursing Home,
Bus stand Road,
Gangavathi-583 227
592. SRI SHANKARA NAIK,
S/o Sri Bheema Naik,
Aged about 29 years,
Residing at Arasikere,
Hassan Taluk and District
593. SRI MALLESHWARAPPA,
S/o Sri Anjanappa,
Aged about 37 years,
Residing at 4203,
I Floor, I Main,
Opp: Canara Bank,
Subramanaya Nagar,
Bangalore-560 021
594. Sri Meghanath, S/o Kunta Shetty,
Aged about 39 years,
R/at No.4033, X Cross,
Gayathrinagar,
Bangalore-560 021
595. SRI G.GOVINDARAJU,
S/o Sri Govindaiah,
Aged about 35 years,
666
Residing at No.12, III Cross,
Weavers Colony,
Vishweswaraiah Nagar, II Nagar,
Mysore-570 001
596. SRI D.MAHESH,
S/o Sri D.Hulugappa,
Aged about 35 years,
Residing at No.395,
Sadashivanagar,
13th Ward, Sirguppa,
Bellary District
597. LOKYA NAIK. N.J.
S/o Sri Jemla Naik,
Aged about 39 years,
Residing at Nellisara
Village, Kuvempu Univeristy
Bhadravathi Taluk,
Shimoga District
598. SRI M.V.VENKATACHALAPATHY,
S/o M.Venkataramana,
Aged about 31 years,
R/o Mandyala,
Manchineellakota Post,
Srinivasaput Taluk,
Kolar District
599. SRI K.N.SHANTH KUMAR,
S/o S.Nanjaiah, R/o No,1419,
C & B Block,
Udyana Cross, Kuvempunagar,
Mysore-570023
600. SRI.B.R.MANJUNATH,
Assistant Engineer,
667
C/o The Secretary,
Department of Irrigation,
M.S.Building, Bangalore-1
601. SRI PRAKASH,
S/o Amba Rao Gadad,
Aged about 29 years,
R/o H.No.11-862,
Ashok Naagar,
Gulbarga-585 103
602. SRI S.K.DINESH KUMAR,
S/o Sri Kalaiah,
Aged about 31 years,
No.5, 'K'
Block,2nd Cross,
Ramakrishna Nagar,
Mysore
603. SRI K.T. GIRIRAJU,
S/o Sri M.S.Thimmaiah,
Aged about 31 years,
Billinakote post,
Machenahalli, Nelamangala Taluk,
Bangalore Rural District
604. SRI LOKESH NAIK,
S/o Sri Krishna Naik,
Aged about 29 years,
Gollahalli, Doddaballapur Taluk,
Bangalore Rural District
605. SRI H.V. PRAKASH,
S/o Sri Venkataiah,
Aged about 34 years,
Hossur, Gowribidanur Taluk,
Kolar District
668
606. SRI S.J.JAGADISH B.E.,
CIVIL,
S/o S.B.Sanner,
Aged about 37 years,
R/o No. 3, Ist Main Road,
3rd Cross, III Block,
III Stage, Near Apex Bank
Basaveshwaranagar,
Bangalore-560 079
607. Sri L.M.Mahesh,
S/o Late L.N.Mahadevaiah,
Aged about 40 years,
R/at No. 20, 8th Main,
6th Cross,
Lakshminarayanapura, New
Extension,
Bangalore-21
608. SRI Y.ANANAD,
S/o Sri Yellappa,
Aged about 39 years,
Residing at No.37/1,
Thirthahalli Road,
Shimoga.
609. SRI H.N.JAMBLA NAIK,
S/o Sri Naga Naik,
Aged about 39 years,
Resident of Hiriyur village
And Post, Bhadravati Taluk,
Shimoga District
610. SRI SOUNDARRAJAN,
S/o Sri Chinna Kulandi,
669
Aged about 38 years,
Resident of No.55/1,
4th Cross, Cheluvadipalya,
Dr.T.C.M.Royan Road,
Bangalore-53
611. SRI RAMESH H. RATHOD,
S/o Sri Hirasingh,
Aged about 36 years,
No. 178, KHB Colony,
Shantinagar, Gulbarga
612. SRI RAM,
S/o Sri Hanumanth,
Aged about 36 years,
R/at Konmelkunda,
Bhalki Taluk,
Bidar District
613. SRI PRAKASH D PAWAR,
S/o Sri Desa H Pawar,
Aged about 34 years,
R/o Plot No.104, H.No.1-891/13C,
NGO's Colony, Banjara Road,
Gulbarga-585 102
614. SRI NAVEENKUMAR N RATHOD,
S/o Sri Nandkishore Rathod,
Aged about 33 years,
R/o No.46/113,
PWD Quarters, Old Jewargi Road,
Gulbarga-585 102
615. SRI GANGADHAR RATHOD,
S/o Sri Shivaram Rathod,
Aged about 35 years,
R/o Harjinayak Thanda Post,
670
Gulbarga Taluk,
Gulbarga District
616. SRI DEVENDRA KUMAR B.K.,
S/o Sri Bhim Rao,
Aged about 33 years,
R/o Plot No. 283, CIB Colony,
Behind Central Bus Stand,
Gulbarga-585 103
617. SRI VIJAYAKUMAR G TILE,
S/o Sri Gyanandev Tile,
Aged about 30 years,
R/o Plot No. 78, H.No.18-28,
I Block, OM Nagar, University Road,
Gulbarga
618. SRI RAJKUMAR,
S/o Sri Devendrappa,
Aged about 32 years,
C/o Manik Rao, No. 11-842,
Ravi Nivas, Basavanagar,
Gulbarga
619. SRI PUNDALIK S RATHOD,
S/o Sri Somnath Rathod,
Aged about 33 years,
R/o No. 1-932,
Opp Railway Station Road,
Vishal Nagar, Gulbarga
620. SRI SADANAND B HUGGIKAR,
S/o Sri Billeppa,
Aged about 31 years,
R/o Budha Nagar, Near Jain Hostel,
Opp. To Railway Station,
Gulbarga District
671
621. SRI DHANKE SHIVARAJ,
S/o Late Chandrappa,
Aged about 37 years,
R/o No. 8-2-157,
Shamsundranagar,
Near Ratna Lodge, Main Road,
Bidar
622. SRI SHIVARAJ D PARANJPE,
S/o Sri Dhondiba,
Aged about 37 years,
R/o Bhatambra Post, Bhimnagar,
Bhalki Taluk, Bidar District
623. SRI SHAM RAO,
S/o Sri Sanganna Suryavanshi,
Aged about 37 years,
R/o No. EWS 90,
HUDCO Colony, Bidar
624. SRI RAMESH,
S/o Sri Dasharath Rao,
Aged about 35 years,
R/o No. 174, Kanta Colony,
Near Railway Station,
Gulbarga
625. SRI SUBHASH,
S/o Sri Shanker Rao,
Aged about 36 years,
R/o At Post Sirsi (A)
Via Kamathanna, Bidar Taluk,
Bidar District
626. SRI VIJAYKUMAR V,
S/o Sri Vithalarao Chidrikar,
672
Aged about 34 years,
R/o No. 2-906/10, Plot No. 80,
Nijayanivas, Gubbi Colony,
Sedam Road, Gulbarga
627. SRI SAMPATHKUMAR J.K.,
S/o Sri Shivappa,
Aged about 35 years,
R/o Civil H.No.332, CIB Colony,
Behind Central Bus Stand,
Gulbarga
628. SRI C.Mahadevaiah,
S/o Sri Chikkananjaiah,
Aged about 45 years,
R/o No. 40, 3rd cross,
New Model Houses,
Near Government Wood Yard,
Ashokpura, Mysore-570 008
629. SRI P.M.Lokesh,
S/o Sri K.Mahadevaiah,
Aged about 44 years,
R/o No. 240, 4th Main, 3rd cross,
H.Block, Ramakrishnagar,
Mysore-570 008
630. SRI PURUSHOTHAM,
S/o Sri Javaraiah,
Aged about 33 years,
No. 121, B.M.Road,
Ghandhinagar, Ramanagar,
Bangalore Rural District ...
631. SRI VINAYAK SHANTAGERI,
S/o Sri Laxmana Shantageri,
673
Aged about 29 years,
R/o Adarshanagar,
Gadag, Gadag District
632. SRI B.R.MANJUNATH,
Assistant Engineer,
No.3283, MCC 'B' Block,
11th Main, Davanagere
633. SRI PRASHANT VALLYAPUR,
S/o Sri Yamanappa,
Aged about 35 years,
R/o Shivaji Road,
Opp. Nrasapur Clinic (Eye),
Bijapur-586101
634. SRI SHANTA REDDY,
S/o Sri Ramayya,
Aged about 38 years,
R/o Swamivivekananda Chowk,
Balaji Mandir Road,
Shahabad-585 228,
Gulbarga District
635. SRI SHIVARAJ RAMACHANDRA NAIK,
S/o Sri Ramachandra Naik,
Aged about 39 years,
R/o Banjaranagar,
Near Banjara High School,
Solapur Road,
Bijapur-586103
636. SRI VEERANJANEYA,
S/o Sri Humanthappa,
Aged about 38 years,
R/o Mahalingeswara Nilaya,
674
1st Main, 3rd Cross, KHB Colony,
Kalagote,
Chitradurga District
637. SRI.SUBRAMANYAM.R.
S/o Sri.Naganna,
Aged about 33 years,
R/o JOQ-15, Vidyamandir Road,
New Town, Bhadravathi,
Shimoga District
638. SRI. RAVI KUMAR,
S/o Sri. K.N. Narayanappa,
Aged about 32 years,
R/o Gandhinagar,
Magadi Town,
Bangalore Rural District
639. SRI. RAJASHEKAR.N.R
S/o Sri. Rangaiah E,
Aged about 32 years,
R/o No.28, 10th Main Road,
Sri.Manjunathaswamy Nilaya,
Palace Guttahalli,
Bangalore-560 003
640. SRI. RUPLA NAIK,
S/o Sri. Sharma Naik,
Aged about 37 years,
R/o Halehatti,
Sakkarepatna post,
Chikkamagalore District
641. SRI. NINGAPPA Y. BEVINAGIDAD,
S/o Sri. Yamanappa Y.Bevinagidad,
Aged about 32 years,
675
R/o Tondihal post,
Yelburga Taluk,
Koppal District
642. SRI. KUMARAPPA.R,
S/o Sri. Rangappa,
Aged about 36 years,
R/o Sokke post, Anjanapura,
Turuvekere Taluk,
Chikkamagalore District
643. SRI. VENKATASWAMY,
S/o Sri. Vesnkateshappa,
Aged about 37 years,
R/o C.R.Palya, pavagada Taluk,
Gujjanadu post,Tumkur District
644. SRI. LAKSHMIKANTH G KATTIMANI,
S/o Sri. Gopala Kattimani,
Aged about 35 years,
R/o Ambikanagar, Behind Railway
Station, Gulbarga,
Gulbarga District
645. PRAKASH.H.P,
S/o Sri. Puttananjaiah,
Aged about 35 years,
R/o No.955, 'E' & 'F' Block,
Agnihamsa Road, Kuvempunagar,
Mysore-570 023
646. SRI. SADASHIVAPPA Y. HADIMANI,
S/o Sri. Yamanappa Hadimani,
Aged about 36 years,
R/o Mangalore, Devapur post,
Bijapur Taluk, Bijapur District
676
647. SRI. RAJU C.
S/o Sri. Chandrashekarappa.G.T.
Aged about 29 years,
R/o Plot No.6, 2nd Stage,
Humannagar, Belgaum
Belgaum District
648. SRI. RAGHAVENDRA,
S/o Sri. Shivayogi,
Aged about 31 years,
R/o Plot No.23/1, Ghatge Layout,
Near Chambal School,
Gulbarga, Gulbarga District
649. SRI. BHEEMASINGH G. RATHOD,
S/o Sri. Gujju L.Rathod,
Aged about 37 years,
R/o Nakalagi post,
Bijapur Taluk,
Bijapur District
650. SRI. MALLIKARJUN M. GIRI,
S/o Sri. Mariyappa Giri,
Aged about 32 years,
R/o Plot No.275, CIB Colony,
Behind Central Bus Stand,
Gulbarga - 585 103
651. SRI. MANOJ KUMAR B HIROLI,
S/o Sri. Basavant Rao,
Aged about 30 years,
R/o No 11-954/3/5,
Ashoknagar, MSK Mill Road,
Gulbarga-585103
652. SRI. GANGADHARA NAIK.K.H
S/o Sri. Hema Naik,
677
Aged about 31 years,
R/o Kugenahalli Village,
Vadyarahathur post, Honalli Taluk,
Davangere Taluk
653. SRI. SUHAS.M,
S/o Sri. Late D Manjappa,
Aged about 36 years,
R/o No:2246, 1st Main, 4th Main,
4th A Cross, RPC Layout,
Vijayanagar,
Bangalore-560 040
654. SRI JEEVAN MURTHY B.,
S/o Sri Basavarajappa,
Aged about 28 years,
Thayitone, Jagalur Taluk,
Davanagere District
655. SRI SUNKAPPA Y.,
S/o Sri Venkateshappa,
Aged about 31 years,
Marammanahalli,
Rasti Machikere (P),
Jagalur (T),
Davanagere (D)
656. SRI HARSHA PRIYA SERAM,
S/o Sri Hanumanth Rao
Aged about 28 years,
Seram, R/o Plot No. 8,
Beside Bhavani Temple,
Shakthi Nagar, Gulbarga,
Gulbarga District
678
657. SRI D.GOPINATH @ D.GOPI,
S/o Late Dharamappa,
Aged about 35 years,
R/a No. 82, BSK III Stage,
III Phase, 4th Block,
Bangalore-560 085
658. SRI BASAVARAJ FARSHI,
S/o Sri Ramachandra Farshi,
Aged about 25 years,
R/a Lakshmi Building,
Lakshmi Singh Tank,
Manjunathapura,
Dharwad District Dharwad
659. SRI MARIYAPPA M.PYATI,
S/o Sri Mallanna Pyati,
Aged about 35 years,
R/a Shirawal, Shahpur Taluk,
Gulbarga District
660. SRI ANNAPOORNA R.MANAKWAD,
D/o Rachyappa,
Aged about 35 years,
R/a Janatha House,
No.11 B, Gulaganji Koppa,
Dharwad District, Dharwad
661. THE KARNATAKA PUBLIC SERVICE
COMMISSION,
Rep. By its Secretary, Park House,
Bangalore-560 001
662. SHRI Y.F.BIRANUR,
Major, Assistant Engineer,
MRBC Sub-Division No.18,
Mallapur, Belgaum District
679
663. SHRI R.D. YALIGAR,
Major, Assistant Engineer,
MRBC Sub-Division No.18,
Mallapur, Belgaum District
664. SHRI H. THIMMAPERU RUDRAPPA,
Major, Assistant Engineer,
MRBC Sub-Division No. 22,
Rona, Gadag
665. SHRI K.PUTTASWAMY, Major,
Junior Engineer,
Assistant Executive Engineer,
MRBC Sub-Division No.15,
Kuratti, Belgaum District
666. SHRI KRISHNA NAIK,
Major, Junior Engineer,
O/o Assistant Executive Engineer,
PWD Sub-Division,
Chitradurga District
667. SHRI SHANMUGAPPA,
Major, Junior Engineer,
Zilla Panchayat Engineering Sub-
Division,Chitradurga District
668. SRI JAYA PRAKASH.B,
S/o Bheema Naik,
Aged about 36 years,
R/o House No.225, 5th Cross,
'B' Block, Gandhinagar,
Shimoga-577 201
669. SRI GOPINATH J.M.,
S/o Sri J.M.Ratnakar,
680
Aged about 44 years,
R/a No. 772, 5th Cross,
Canara Bank Road,
K.B.Extension,
Davanagere-577 002
670. SRI SHANKARA BHASAN,
S/o Sri Laxman,
Aged about 47 years,
R/o Hochakanalli Post,
Sirkatnalli Taluk,
Bidar District
671. SRI S. RAJASEKHAR,
S/o Sri S.Siddalingaiah,
Aged about 50 years,
R/o No.8, 3rd Cross, Bhimajyothi,
LIC Colony, West of Chord Road,
Basaveshwaranagar,
Bangalore 560 079
672. SRI MANOHAR HAGADANI,
Major, Assistant Engineer,
C/o The Chief Engineer,
Communications & Buildings (South),
K.R.Circle, Bangalore-560 001
673. SRI SHANTA MALLAPPA,
Major, Assistant Engineer,
C/o The Chief Engineer,
Communications & Buildings (South),
K.R.Circle, Bangalore-560 001
674. SRI LAKSHMANA,
Major, Assistant Engineer,
C/o The Chief Engineer,
681
Communications & Buildings (South),
K.R.Circle, Bangalore-560 001
675. SRI MANOHAR BABU,
Major, Assistant Engineer,
C/o The Chief Engineer,
Communications & Buildings
(South), K.R.Circle,
Bangalore-560 001
676. SRI R.NIJALINGASWAMY,
Major, Assistant Engineer,
C/o Chief Engineer,
Communication & Buildings (South),
K.R.Circle, Bangalore-560 001
677. SRI GIRISH.M.,
S/o Sri M.Munivenkatappa,
Aged about 37 years,
R/a No. 582, 23rd Cross,
BSK II Stage,
Bangalore-560 070
678. SRI M.KESHAVA MURTHY,
S/o Sri M.Munivenkatappa,
Aged about 34 years,
R/a No. 582, 23rd Cross,
BSK II Stage,
Bangalore-560 070
679. SRI SHIVASHANKARASWAMY P.N.,
S/o Late B.Nanjaiah,
Aged about 37 years,
R/o No.222, EWS 2nd Stage,
5th Cross, KHB Colony,
682
Basaveshwaranagar,
Bangalore 560 079
680. SRI HARISDARSHAN HALU,
S/o Late Mallappa Halu,
Aged about 34 years,
MIGH:15, Shantinagar,
MSK Mill Road,
Gulbarga
681. SRI AMRUT D.MAHURKAR,
S/o Sri Dhondiram N.Mahurkar,
Aged about 32 years,
R/a Plot No. 59, Shanthinagar,
Bhavani Layout,
Gulbarga -585 103
682. SRI MADHUSUDHAN H.,
S/o Hongayya M.,
Aged about 40 years,
R/o No.30 MIG, KHB Colony,
I stage, I cross,
Agrahara Dasarahalli,
Basaveshwara Nagar,
Bangalore 560 079
683. SRI SATHYANARAYANA G.,
S/o Sri Gavirangaiah T,
Aged about 32 years,
R/a No. 2159, D, 5th Cross,
Kuvempu Nagar Extension,
Channapattna,
Bangalore Rural District
684. SRI LACHMA NAIK,
S/o Late Mavinakatte Siddanaik,
Aged about 38 years,
683
R/o Meera Nilaya, No. 55,
Basavanagudi, 5th Cross, Shimoga,
Shimoga District
685. SRI MANUSING RATHOD,
S/o Sri Hobu Naik,
Aged about 30 years,
R/o No. EWS 183, 7th Cross,
Navanagar, Hubli-25
686. SRI VIJAYAKUMAR G.K.,
Major, C/o The Chief Engineer,
C & B (South) and Chairman
of the Selection Committee,
Public Works Department,
K.R.Circle, Bangalore-560 001
687. SRI SRIDHAR M.,
Major, C/o The Chief Engineer,
C & B (South) and Chairman of the
Selection Committee,
Public Works Department,
K.R.Circle, Bangalore-560 001
688. SRI RAVI T.N.,
Major, C/o The Chief Engineer,
C & B (South) and Chairman of the
Selection Committee,
Public Works Department,
K.R.Circle,Bangalore-560 001
689. SRI LAKSHMAN NAIK,
Major, C/o The Chief Engineer,
C & B (South) and Chairman of the
Selection Committee,
Public Works Department,
684
K.R.Circle,
Bangalore-560 001
690. SRI VENKATESH M.GALAG,
Major, C/o The Chief Engineer,
C & B (South) and Chairman of the
Selection Committee,
Public Works Department,
K.R.Circle, Bangalore-560 001
691. SRI MANJUNATH B.R.,
Major, C/o The Chief Engineer,
C & B (South) and Chairman of the
Selection Committee,
Public Works Department,
K.R.Circle, Bangalore-560 001
692. MANOHAR HADAGALI,
Major, C/o The Chief Engineer,
C & B (South) and Chairman of the
Selection Committee,
Public Works Department,
K.R.Circle, Bangalore-560 001
693. SRI SHANTHMALLAPPA SHIVAKERI,
Major, C/o The Chief Engineer,
C & B (South) and Chairman of the
Selection Committee,
Public Works Department,
K.R.Circle,
Bangalore-560 001
694. SRI VIJAYA BHASKAR M.BAJANTRI,
S/o Sri Maliyappa,
Assistant Engineer,
O/o Karnataka Urban Infrastructure
Development And Finance
685
Corporation, Sirsi,
Uttara Kannada District
695. THE KARNATAKA PUBLIC SERVICE
COMMISSION,
Rep. By its Secretary, Park House,
Bangalore-560 001
696. SHRI Y.F.BIRANUR,
Major, Assistant Engineer,
MRBC Sub-Division No.18,
Mallapur, Belgaum District
697. SHRI R.D. YALIGAR,
Major, Assistant Engineer,
MRBC Sub-Division No.18,
Mallapur, Belgaum District
698. SHRI H. THIMMAPERUDRAPPA,
Major, Assistant Engineer,
MRBC Sub-Division No. 22,
Rona, Gadag District
699. SHRI K.PUTTASWAMY, Major,
Assistant Engineer,
MRBC Sub-Division No.15,
Kurahatti, Belgaum District
700. SRI SHIVKUMAR,
S/o Sri Laxman,
R/o Harugeri, H.No.12-3-68,
Gandhi Gunj,
Bidar-585 403
701. SRI SHIVRAJ,
S/o Sri Laxuman,
R/o Harugeri, H.No.12-3-68,
686
Gandhi Gunj,
Bidar-585 403
702. THE KARNATAKA PUBLIC SERVICE
COMMISSION, Rep. By its Secretary,
Park House, Bangalore-560 001
703. SHRI Y.F.BIRANUR,
Major, Assistant Engineer,
MRBC Sub-Division No.18,
Mallapur, Belgaum District
704. SHRI R.D. YALIGAR,
Major, Assistant Engineer,
MRBC Sub-Division No.18,
Mallapur, Belgaum District
705. SHRI H. THIMMAPERU RUDRAPPA,
Major, Assistant Engineer,
MRBC Sub-Division No. 22,
Rona, Gadag
706. SRI EKHELIKAR SATISH,
Aged about 34 years,
S/o Sri Shivappa,
C/o Minim Venkateshwara,
Dal Mill, Hugeri, Bidar,
Bidar District
707. THE KARNATAKA PUBLIC SERVICE
COMMISSION,
Rep. By its Secretary, Park House,
Bangalore-560 001
708. SHRI Y.F.BIRANUR,
Major, Assistant Engineer,
MRBC Sub-Division No.18,
687
Mallapur,
Belgaum District
709. SRI BASAVANT RAI M,
S/o Sri Malakajappa,
Aged about 38 years,
R/o LIG, II Phase,
No. 63, Adarshnagar,
Gulbarga, Gulbarga
District
710. SRI K.C.SHIVA SHANKAR,
S/o Sri K.O.Chikka Ramaiya,
Aged about 42 years,
No: 1706, 17th Cross,
Behind Maruthi Mandir,
Vijayanagar,
Bangalore-560 040
711. SRI R.KIRAN KUMAR,
S/o Sri Ramachandra P,
Aged about 25 years,
R/o 294, 6th Cross, 'C'
Layout,
Bannimantap, Mysore,
Mysore District
712. SRI BHUVANESHWAR J.K,
S/o Sri K.D.Janagi,
Aged about 38 years,
No.64/B, 21st Cross,
2nd Block, Rajajinagar,
713. SRI DURGAPPA M.HONAKERI,
S/o Sri M.D.Honakeri,
Aged about 44 years,
688
R/o Main-Bazar, Nargund,
Gadag District
714. SRI CHANDRASHEKAR,
S/o Sri P.Somappa,
Aged about 39 years,
R/o No.21, 7th Cross,
Kempaiah Block,
Munireddy Palyam,
715. SRI SHANKAR N,
S/o late Sri Nanjundappa,
Aged about 26 years,
No.17, 7th Lane, 3rd Block,
Dasappa Layout,
Ramamurthynagar,
Bangalore-560 016
716. SRI SHOBHA P,
D/o Sri Puttaiah,
Aged about 29 years,
LIG 6, 3rd Stage,
Kuvempunagar,
Mysore-560 023
717. SRI H.L.SHIVAPRAKASH,
S/o Sri H.L.Lingaiah,
Aged about 36 years,
Residing at No.225, V Cross,
Leelavathi Extension,
Maddur, Mandya District
718. SRI H.B.NAGARAJU,
S/o Sri Bettayya,
Aged about 38 years,
689
R/o Harihara Village,
Sathanur Hobli,
Haragonahalli Post,
Kanakapura Taluk,
Bangalore Rural District
719. SRI R.BHASKAR,
S/o Sri H.Rangadasaiah,
No.118, H.Block, 3rd Main,
3rd Cross,
Ramakrishnanagar,
Mysore-570 022
720. SRI H.T.GIRISH BABU,
S/o Doddathimmaiah,
Aged about 32 years,
Un- employee, R/at L.I.G.23, I
Stage, Kuvempu Nagar,
Mysore-23
721. SRI SIDDLE SURYAKANT,
S/o Sri Shankar Rao,
Aged about 39 years,
R/o New Bhemanagar,
At Post: Hallikhed 'H'
Humnabad Taluk, Bidar
District
722. SRI UMESH T.,
S/o T.Thimmaiah,
Aged about 29 years,
No. 1612, 6th 'C' Main,
4th 'A' Cross, RPC Lay Out,
Vijayanagar,
Bangalore 560 040
690
723 . SRI HEMANTH H.S.,
S/o Sri Seetharam H.S.,
Aged about 27 years,
# E.W.S. 720,
3rd Main Road,
Near 24th Cross,
Kuvempu Nagar,
Hassan Town,
Hassan-573 201
724. SRI MAHADEVA SWAMY M,
S/o Sri Marisiddaiah,
Aged about 26 years,
Madenahalli, Maddur Taluk,
Mandya District-571 422
725. SRI RENUKANANDA,
S/o Sri N.T.Shivayya,
Aged about 31 years,
No. S-640, Renuka Nilaya,
Behind Jain Temple, Srirangapatna,
Mandya District
726. SRI RAJU,
S/o Dr. Anand, Ambedkar Nagar,
Aged about 28 years,
Munirabad Dam-583 233,
Koppal Taluk & District
727. SRI DEVAPPA BAJENTRI,
S/o Sri Parameshwarappa Bajentri,
Aged about 27 years,
Post :Singataloor, Taluk : Mundargi,
Gadag District
691
728. THE KARNATAKA PUBLIC SERVICE
COMMISSION,
Rep. By its Secretary, Park
House, Bangalore-560 001
729. SHRI Y.F.BIRANUR,
Major, Assistant Engineer,
MRBC Sub-Division No.18,
Mallapur, Belgaum District
730. SHRI R.D. YALIGAR,
Major, Assistant Engineer,
MRBC Sub-Division No.18,
Mallapur, Belgaum District
731. SRI NARAYAN N.,
S/o Sri Narigadu, R/a No. 33,
Aged about 30 years,
Andhraline,
A.Narayanapura Doorvaninagar,
Bangalore-560 016
732. SRI H.PRASHANTHA,
S/o Sri M.Hirannaiah,
Aged about 30 years,
R/a 'Vishala Nilaya', I Main,
Devaraj Urs Nagar,
Shimoga
733. SRI K.VIJAY KUMAR,
S/o Sri K.Arjun Rao,
Aged about 30 years,
R/o 9-8-457, "Vijaynivas",
Kalidasanagar,
B.V.B. College Road,
Bidar-585 403
692
734. SRI VEERESH,
S/o Sri Jagannatha Rao,
Aged about 28 years,
R/o No. 1-6-23, R/o Singarbagh,
Chowbara Road,
Bidar-585 401
735. SRI JAGADISH A.,
S/o Sri Anneppa Shiva Naik,
Aged about 23 years,
R/o 138, Saptagiri Nivas,
Jayanagar, Sedam Road,
Gulbarga-585 105
736. THE KARNATAKA PUBLIC SERVICE
COMMISSION,
Rep. By its Secretary, Park House,
Bangalore-560 001
737. SHRI Y.F.BIRANUR,
Major, Assistant Engineer,
MRBC Sub-Division No.18,
Mallapur, Belgaum District
738. SHRI R.D. YALIGAR,
Major, Assistant Engineer,
MRBC Sub-Division No.18,
Mallapur, Belgaum District
739. SHRI H. THIMMAPERU RUDRAPPA,
Major, Assistant Engineer,
MRBC Sub-Division No. 22,
Rona, Gadag
693
740. SRI SUBHASCHANDRA,
S/o Sri Halleppa,
Aged about 29 years,
Diploma in Civil Engineering,
No.LIG 14, Housing Board Colony,
Jeevargi Taluk-585 310
Gulbarga District
741. SRI SOMU,
S/o Shankar Rathod,
Aged about 29 years,
Diploma in Civil Engineering,
Jainapur Village,
Kellur Post-585 303
Jeevargi Taluk,
Gulbarga District
742. SRI MAHADEVAPPA HYATI
S/o Sri Pakeerappa Hyati,
Aged about 37 years,
B.E. in civil Engineering,
R/at Kidadal, Koppal Taluk,
Koppal District
743. SRI D.DHARANENDRA,
S/o B.S.Durgappa,
Aged about 36 years,
B.E. in Civil Engineering,
R/at Near Hindi B.Ed College,
Gadag Road,
Koppal Dist-583 231
744. SRI N.S.RAMESH,
S/o R. Subbanna,
Aged about 32 years,
B.E. in industrial & Production,
694
th
R/at Door No.22, 8 Main,
th
5 Cross, Saraswathi puram,
Mysore
745. SRI GANESH D,
S/o Dharma Naik,
Aged about 31 years,
B.E. in civil Engineering,
R/at Door No.13 Labour Colony,
Nituvally Road,
Davangere-577 002
746. SRI M.GANGADHAR,
S/o D.U.Manjaiah,
Aged about 35 years,
B.E. in Mechanical Engineering,
H.No.1165, S.L.N Nilaya,
2B Cross, Tank Road,
Maruthi Nagara,
Tumkur-572 102
747. SRI B.GINISH,
S/o B.Dayananda,
Aged about 27 years,
B.E. in civil Engineering,
No.227, 32'A' Cross,
7th Block, jayanagar,
Bangalore-560 082
748. SRI RAJU,
S/o Adivappa,
Aged about 35 years,
B.E. in Industrial & Production,
H.No.217, MSK Mills Road,
Udaya nagar,
Gulbarga 585 103
695
749. SRI SANJUKUMAR KOUDAL,
S/o Sri Pundlikappa,
Aged about 32 years,
B.E. in Mechanical Engineering,
P & T Quarters, Near Bus stand,
Humnabad,
Bidar Dist 585 330
750. SRI M.SHIVAPPA,
S/o Marisiddaiah,
Aged about 39 years,
Diploma in civil Engineering,
No.21, Shavada nagar,
Vasanthapura,
Subramanya pura (Post),
Bangalore-560 061
751. SRI PARASHURAMAIAH,
S/o B.Bhimanna,
Aged about 31 years,
Diploma in Mechanical Engineering,
C/o Chinnappa (contractor)
st
1 Cross, Millagatta,
Shimoga-577 201
752. HUSANAPPA
S/o. Hanumanthappa Hyati,
B.E.in Civil Engineering,
R/at Hallisagar, Shahapur Taluk,
Gulbarga Dist
753. DEVARAJ WADEKAR,
S/o. Hanumantha Wadekar,
Aged about 30 years,
B.E. in Civil Engineering,
696
Plot No.45, near P&T Quarters,
Old Jeevargi Road, Opp: Water Tank,
Ganesh Nagar,
Gulbarga - 585 102
754. R.SRINIVASA MURTHY,
S/o B.Raju,
Aged about 38 years,
B.E.in Mechanical Engineering,
Bentehalli at Post,
Belur Taluk, Hassan District
755. KANMANI T.C.
S/o Chinnaiah,
Aged about 35 years,
Diploma in Civil Engineering,
R/at C/o R.Ravi (PWD Contractor)
Opp: Finance Chandranna's Resident,
Ganesh Nagar, Channarayapatna,
Hassan Dist - 573 116
756. B.MRUTHUNJAYA,
S/o Boothraj,
Aged about 39 years,
B.E. in Mechanical Engineering,
R/at No.11, K.H.B.Building,
21st Main, 18th Cross,
Behind Maruthi Mandir,
Vijayanagar, Bangalore-40
757. SRI JAYA,
S/o. Bharath Rao,
Aged about 28 years,
B.E. in Civil Engineering,
R/at Kumbar Galli, Humnabad at
Post,Humnabad Taluk, Bidar
697
758. SRI SHASHIDHAR R.JAWALGIKAR,
S/o. Ramachandra Rao Jawalgikar,
Aged about 36 years,
B.E.in Mechanical Engineering,
R/at H.No.11-721 Near Shaha Hussain
Chilla Borabai Nagar, Bramhapur,
Gulbarga-585 103
759. SRI NARAYAN MURTHY B.
S/o Late Beluraiah,
Aged about 36 years,
Diploma in Mechanical Engineering,
R/at Hulikal Post,
Doddamagge Hobli,
Arakalgud Taluk,
Hassan District
760. SRI PRAMOD KUMAR R.L.
S/o Sri. Ramachandra,
Aged about 33 years,
B.E. in Mechanical Engineering,
Residing at No.66, Prashanthnagar
(B), Rajapur Extension,
Gulbarga-58 105
761. MALTHISH,
S/o. Pakeera Naik,
Aged about 33 years,
Assistant Engineer,
Z.P- Sub-Division,
Kumta, Uttara Kannada District
762. BAKAPPA,
Aged about 33 years,
Assistant Engineer,
698
PWD Sub-Division,
Deogurga, Raichur District
763. B.R.MANJUNATHA,
S/o. B.Rudranaik,
Aged about 35 years,
Assistant Engineer,
Minor Irriagtion Division,
Chitradurga,
Residing at No. 3283, MCC 'B'Block,
11th Main, Davangere
764. B.R.NAGARAJA,
S/o. B.Rudranaik,
Aged about 35 years,
Assistant Engineer,
Minor Irrigation Division,
Chitragurga,
Residing at No.2022/22, 18th Cross,
Vidyanagara, Davangere
765. JANARDHAN.P,
Aged about 32 years,
Assistant Engineer,
No.34, HLBC Kadaba Sub-Division,
Kaveri Neravari Nigama,
Gubbi Taluk, Tumkur District
766. GIRISH V.KUDALKAR,
S/o. Vinayak P.Kudalkar,
Aged about 27 years,
Junior Engineer,
Assistant Executive Engineer,
Z.P - Sub-Division, Karwar,
Uttara Kannada District
699
767. CHANDRASHEKAR,
Aged about 36 years,
JBC Sub-Division, No.16,
Division No.4, KBJNL
Chigarahalli Camp,
Jevargi Taluk, Gulbagra District
768. S.M.PRASANNA KUMAR,
Aged about 31 years,
Junior Engineer,
No.5, V.C.Sub-Division,
Bannur, T.N.Pura Taluk,
Mysore District
769. RAJA, S/o. Late Obalaiah,
Aged about 33 years,
Junior Engineer,
Office of the Engineer-in-Chief,
Upper Tunga Project Zone,
Karnataka neeravari Nigama,
Sagar Road, Shimoga
770. SRI. N.LAKSHMAN,
Aged about 34 years,
S/o Nagappa, Asst. Engineer,
KNNL,GQC, Sub Division No.1
Hidkal A\Dam, HUkkeri Taluk,
Belgaum District
771. SRI D.R.ACHYAUTHA,
Aged about 36 years,
S/o M.D.Raju, Asst.Engineer,
KNNL No.2 Varahi project
Sub Division, Siddapura,
Kundapura taluk, Udupi Dist
700
772. SRI. PRASANNA KUMAR,
S/o Papaiah,
Aged about 34 years,
Asst.Engineer,
No.1, Quality control Sub Division,
Cauvery Neeravari Nigama Niyamitha
Thibbanahalli, Tiptur Taluk,
Tumkur Dist
773. SRI. M.M.RAVI,
S/o Mallaiah,
Aged about 39 years,
Asst.Engineer,
MI Sub Division, Chamarajnagar
Taluk, Chamarajanagar Dist
774. SRI D.R.SHANKAR,
S/o M.D.Raju,
Aged about 37 years,
Asst.Engineer,
No.4, Varahi Project Sub Division,
Siddapura, Kundapura Taluk,
Udupi Dist
775. SRI. N.RAM
Aged about 34 years,
S/o Nagappa, Junior Engineer,
VCC Sub Division No.7,
Gokulam IV Stage,
Cauvery Bhavan,
Mysore Dist
776. SMT. SHOBHA K
D/o N.Keragaiah,
Aged about 34 years,
Asst.Engineer,
O/o Superident Engineer,
701
K.R.S.M & M.I.P.C. Circle,
Mandya
777. SRI. JAGADISH
Aged about 36 years,
S/o Javaraiah, Junior Engineer,
O/o Exective Engineer,
V.C. Sub-division, Mandya
778. SRI. D.K BORAIAH,
S/o Kalaiah,
Aged about 36 years,
Asst.Engineer,
O/o No.1 V.C.Sub-division,
Mandya
779. SRI. NAGESH
S/o Madaiah,
Aged about 38 years,
Junior Engineer,
O/o A.E.E No.1 Sub-Division,
Mandya
780. SRI. K.G.VIDYADHARA,
S/o Gundavaiah,
Aged about 39 years,
Asst. Engineer,
O/o A.E.E. No.1 Sub-Division,
Mandya
781. SRI.S.M.PUTTASWAMY
S/o Mariyaiah,
Aged about 41 years,
Asst. Engineer,
O/o A.E.E. No.3 K.R.S.M.
Sub-Division, Bharathi Nagar,
Maddur Taluk, Mandya District
702
782. SRI.SHIVAPRAKASH
S/o Late Mallaiah
Aged about 36 years,
Asst. Engineer,
O/o A.E.E No.4 NUGU Sub-Division,
Nanjungud, Mysore District
783. SRI. SURESH.A
S/o T.Anjaneya,
Aged about 37 years,
No.5 V.C.C. Sub-Division,
Gokulam IVth Stage, Mysore-20
784. SRI. V.RANGHUNATH,
S/o.R.Venkatappa,
Aged about 42 years,
Working as A.E,
No.4 Hemavathi Edadanade Canal
Division. Kaveru Neeravari Nigama,
Turvekere, Now working in Small
irrigation Division,Bangalore
785. SRI. MALIGAYYA @ YELUMALLAYYA,
A.E, Aged about 37 years,
Asst. Exective Engineer's office,
No.5 Hemavathi Canal,
Kaveri Nerravari Nogama,
Chelur, Gubbi Taluk,
Tumakur District,
Now working in Jayanagar Commercial
Complex, Small irrigation division,
5th floor, Jayanagar 4th block,
Bangalore
786. D.RAVI, S/o H.dasaiah,
Working as A.E., Aged about 36 years,
703
Small irrigation Division,
Commercial Complex, 5th Floor,
Jayanagar 4th block,
Bangalore
787. M.H.ADINARAYANAPPA,
S/o A.Hanumanthappa,
Aged about 36 years,
Working as A.E.
Small irrigation Sub-Division,
Kanakapura
788. V.THIMAIAH,
S/o Venkatappa,
Aged about 42 years,
Working as A.E.
No.4, Upper Tunga Project,
Sub-Division, Hollalur, Shimoga
789. V.GOPINATH,
S/o R.Venkatappa,
Working as A.E.
No.1 Hemavathi Nala Sub-Division,
Small Irrigation Division (Quality
control), Channarayapatna,
Hassan District
790. S.PURSHOTHAM,
S/o Late K.Sampangi,
Working as A.E. Aged about 40 years,
Shila Quality Control Sub-Division,
KERS KR Sagara, Mysore,
Now working in Jayanagar Commercial
Complex, 5th floor, 4th Block,
Bangalore
704
791. VASUDEV,
S/o Hanumanthappa,
A.E. Aged about 36 years,
Small irrigation Division,
Jayanagar Commercial Complex,
5th Floor, Jayanagar 4th Block,
Bangalore
792. SAMANDAIAH,
S/o Venkatabhovi,
Aged about 40 years,
Asst. Executive Engineer's office,
Small irrigation Division,
Jayanagar Commercial Complex,
5th Floor, Jayanagar 4th Block,
Bangalore
793. JANARDHAN,
S/o K.Subbaramaiah,
Aged about 39 years,
Asst. Executive Engineer's office,
Small irrigation Sub-Division,
Magadi
794. Y.PAPANNA,
S/o Yellappa,
Aged about 46 years,
Junior engineer,
Asst. Executive Engineer's office,
Engineering Sub-Division,
Honnai, Davangere District
795. B.K.SHIVAPPA,
S/o M.Kariappa,
Asst. Engineer,
Asst. Executive Engineer's office,
705
Small irrigation Sub-Division,
Hassan
796. GOVINDARAJ.M.K
S/o M.Kariappa,
Asst. Engineer,
Asst. Executive Engineer's office,
Small irrigation Sub-Division,
Hassan
797. HANUMANTHAPPA,
S/o Basappa,
Aged about 41 years,
Junior Engineer,
Panchayat Raj Engineering Sub-
Division, Shikaripura
798. KANTAPPA SIDDAPPA HITTALAMANI,
Aged about 39 years,
Small irrigation Sub-Division,
Hanagal Haveri
799. H.K.NAGARAJ,
S/o K. Hanumanthappa.
Aged about 39 years,
Junior Engineer,
Small irrigation sub-Division,
Shikaripura, Shimoga Distirct
800. Y.S.MURTHY,
S/o. L.Shivalingaiah,
Aged about 38 years,
Yedaganahalli, Maddur Taluk,
Mandya District
801. KOMALA.M,
D/o L. Maddaiah,
706
Aged about 33 years,
No.1160A, Vinakaya nagara,
Ramanagaram Town,
Bangalore Rural District
802. SUDARASHAN.N,
S/o Late M.Manjaiah,
Aged about 40 years,
L& MS Sub-Division,
KERS K.R.Sagar,
Mandya District
803. VIJAYARAJA URS.T.S,
S/o Late K.T Srinivasaiah,
Aged about 40 years,
Asst.Executive Engineer's office,
No.5 K.C.Sub-Division,
Kollegal
804. BHARAT KAMBLE,
S/o Late Yellappa Kamble,
Hydraulic Division No.1,
KERS, K.R.Sagar,
Mandya District
805. H.C.MALLARAJU,
S/o Late Chikkabasavaiah,
Aged about 38 years,
Hydraulic Division No.1,
KERS, K.R.Nagar,
Mandya District
806. N.D.NAGABUSHANA,
S/o Dasappa,
A.E, Aged about 34 years,
Asst. Executive Enginer's office,
No.5. Hemavathi Canal
707
Sub-Division, Chelur,
Gubbi Taluk, Tumkur District
807. KENCHAIAH,
S/o Mallaiah,
Aged about 42 years,
`A.E., Chief Engineer's office,
Hemavathi Canal Zone,
Tumakur District
808. S.LAKSHAMANA,
S/o Siddaiah,
Aged about 48 years,
Hemavathi Left Bank
Canal Division No.3,
K.R.Pet, Mandya District
809. RUDRAPPA,
S/o Hanumathappa.A,
Aged about 37 years,
Junior Engineer, C/o. AEE Sub-
Division No.1,
UTP, Ranebennur
810. VENKATESH T.R,
S/o Rudrappa.T,
A.E. Aged about 35 years,
O/o AEE MRBCC KNNL No.16,
Sub-Division, Navalgund,
Dharawad District
811. S.N.NARAYAN,
S/o Late Narasimhappa,
Aged about 39 years,
MPCS Hydraulic Division No.1,
KERS K.R.Sagar
708
812. PRAKASHA N,
S/o Papanna.T,
Aged about 37 years,
A.E., O/o Chief Engineer,
Hemavathi Canal Zone,
Tumakur District
813. Y.H.RAMU,
S/o Hommakambaiah,
A.E., Aged about 39 years,
No.3 Hemavathi Canal Sub-Division,
CNNL, Mayasandra,
Turruvekere Taluk,
Tumakur District
814. SHASHIKANTH.N,
S/o Late Narayana H,
Aged about 34 years,
3rd block, Nagarbhavi,
Bangalore-72
815. NAVANEESHAIAH,
S/o Late Mayigaiah,
A.E., Aged about 40 years,
No.1 Quality Control Sub-Division,
Ramanagaram,
Bangalore Rural District,
Tumakur District
816. N.BASAVARAJU,
S/o Nanjundaiah,
Aged about 40 years,
Working as A.E.,
CNNL. Iggalur, Channapatna Taluk
817. B.N.MANJUNATH,
Aged about 39 years,
709
No.7, HC Sub-Division,
Kaveri Neeravari Nigama,
Tumakur
818. VITHAL,
Aged about 41 years,
PWD Sub-Division
Anekal
819. RAMASWAMY,
S/o Gopalaiah,
Aged about 36 years,
Workign as A.E., C &
P Branch Technical,
Service Division, KERS,
K.R.Sagar, Mandya
820. DEEPAK.N,
S/o M.B.Nagaraja,
A.E., Aged about 34 years,
Works branch, T.S.Dvn, KERS,
K.R.Sagar, Mandya
821. RAVINDRA.K,
S/o Kullaiah,
A.E., Aged about 36 years,
Engineering Staff College,
KERS, K.R.Sagar, Mandya
822. G.RAMAPPA,
S/o M.R.Govindappa,
A.E., Aged about 35 years,
U.T.P. Sub-Division,
Hollaluru, Shimoga District
823. SATISH.C.N.,
S/o C.Nanjappa,
710
Aged about 35 years,
Working as A.E.,
Coastal Sub-Division,
KERS, K.R.Sagar, Mandya
824. NANDA KUMAR,
S/o Biligiraiah.C
A.E., Aged about 41 years,
Minor Irrigation Sub-Division,
Chamarajanagar
825. LAKSHMIKANTAPPA,
S/o Mahadevappa,
Working as J.E., Amarja Project Canal
Sub-Division, Nimbarga Taluk,
Aland, Gulbarga District
826. D.NARASIMHA MURTHY,
S/o Doddaiah,
Working J.E., Dept.of PWD,
Sub-Division, Koratagere,
Tumakur District
827. CHIKKANNA,
S/o Chikkarangaiah,
Working as J.E., Dept. of PWD,
No.5 Sub-Division, Kadur,
Chikkamangalur District
828. DEVENDRAPPA M.BAJANTRI,
S/o Maruthi, PWD Sub-Division,
Gubbi,
Tumakur District
829. MANJUNATHA.T,
S/o D.Thimmaiah, Dept.PRE Sub-
Division, Kadur
711
830. PUDYANAIK,
S/o Shaksya Naiak, working as J.E.,
Taluk Panchyat, Nelamangala,
Bangalore Rural District
831. P.MUNISHAMAIAH,
S/o. Poojagaiah,
Working as J.E., Taluk Panchayat,
Nelamangala, Bangalore Rural District
832. P.SREENIVASA,
S/o B.Papaiah,
Working as J.E., Pwd Sub-Division,
Madhugiri,
Tumkur District
833. BASAVARAJU,
S/o Huchaiah, PRE Sub-Division,
Bunni, Tumkur District
834. R.S.IMMANUAL SANTHOSH KUMAR,
S/o R.S.John Dev das,
Working as A.E.,
O/o The Executive Engineer,
Minor Irrigation Division,
Nazarbad, Mysore
835. R.MAHADEVAIAH,
S/o C.Ramaiah, PRE Sub-Division,
Gubbi, Tumkur
836. T.H.SRIDHAR,
S/o P.Hanumathaiah,
Working as A.E.,
PRE Sub-Division, Tumkur
712
837. SRINIVAS.G.H.
S/o Hanumanthaiah
Working as Asst. Engineer,
C.E.office (South),
Minor Irrigation,
K.R.Circle, Bangalore
838. VENKATESH.H.R.
S/o H.D.Ramanaik,
Working as Asst. Engineer,
O/o Asst. Executive Engineer,
V.V.Sagar Sub-Division,
Hiriyur, Chitradurga District
839. N.PATHAPPA,
S/o Ningappa,
Working as Asst. Engineer,
W.T.P Division, RaneBennur
840. H.RAMACHANDRAPPA,
S/o Hanumanthappa,
Working as A.E.,
O/o A.E.E. U.T.P.
Sub-Division, Quality Control,
Ranebennur
841. H.ANJANABOVI,
S/o Hanumantha Bhovi,
Working as Asst. Engineer,
O/o A.E.E. U.T.P., Sub-Division
No.4,Ranebennur
842. H.N.RAMESH NAIK,
S/o L.Naga Naik,
Working as Asst. Engineer,
Minor Irrigation Sub-Division,
Shikaripura, Shimaga District
713
843. K.V.VENKATARAMANA,
S/o Late Uttanna,
Working as Asst. Engineer,
O/o. PRE Sub-Division,
Srinivasapura, Kolar District
844. K.R.PRASANNA,
S/o K.T. Rama Naik,
Working as Asst. Engineer,
O/o Asst Executive Engineer,
K.N.N., U.T.P, Sub-Division No. 4,
Ranebennur, Haveri District
845. H.J.ANNAPPA,
Working as Asst. Engineer,
No.2 Division, SLIS,
Huvinahadagali,
Bellary District
846. VADDARA HANUMATHAPPA,
S/o Vaddara Ramappa,
Working as Asst. Engineer,
No.2 Sub-Division, SLIS,
Huvinahadagali, Bellary District
847. PUJAR SHIVAKUMAR NAIK,
S/o G.Malkya Naik,
Working as Asst. Engineer,
No.2 Sub-Division, SLIS,
Huvinahadagali, Bellary District
848. MAHESHA KUMAR.K.G,
Working as Asst. Engineer,
No.2 Sub-Division, SLIS,
Huvinahadagali, Bellary District
714
849. SUDHARSHAN NAYAK,
S/o. Somappa Naik,
Working as Asst. Engineer,
No.1 Sub-Division, SLIS,
Huvinahadagali, Bellary District
850. T.SURESH,
S/o T.Thammaiah,
Working as Asst. Engineer,
No.1 Sub-Division, SLIS,
Huvinahadagali, Bellary District
851. SHIVANNA,
S/o Kollarappa Pujari,
Working as Junior Engineer,
No.1 Sub-Division, SLIS,
Huvinahadagali, Bellary District
852. T.REVANNA,
S/o T.Thimmaiah,
Working as Junior Engineer,
O/o. Executive Engineer,
KNNL, UTP Division, Magod Post,
Ranebennur, Haveri District
853. REVANNA.T.R,
S/o T.Ramappa,
Working as Junior Engineer,
M.I.Sub-Division, 1st Main,
Uma Shankar Nagar,
Ranebennur, Haveri District
854. THIPPESWAMY.S,
S/o Siddappa A.K,
Working as Asst. Engineer,
M.I. Sub-Division, 1st Main,
715
Uma Shankar Nagar,
Ranebennur, Haveri District
855. VISWANATH D.,
Working as Junior Engineer,
No.4 P.W.D. Sub-Division,
Holalkere, Chitradurga District
856. H.S.AMBLI
S/o Sannappa,
Working as Asst. Engineer,
P.R.E.D. Sub-Division,
Byadagi, Haveri District
857. HANUMANTH MADAR,
S/o Hanumayya Madar,
Working as Junior Engineer,
P.R.E.D.Division,
Haveri, Haveri District
858. H.C.HARISH CHAND,
S/o H.D.Chikka Ramaiah,
Working as Asst. Engineer,
Minor Irrigation Sub-Division,
Shikaripura - 577427,
Shimoga District
859. B.L.JAYARAM,
S/o. L.Lakshmana,
Working as Asst. Engineer,
No. 4, Tunga Ancient Sub-Division,
Shimoga.
860. P.R.MANJUNATH,
S/o P.T.Ramappa,
Working as Asst. Engineer,
716
Major Irrigation Department,
Shikaripura, Shimoga District
861. H.S.KUMARA SWAMY,
S/o H.S.Krishna Naik,
Working as Junior Engineer,
No.5 Major Irrigation Department,
Shikaripura, Shimoga District
862. A.R.KRISHNAMURTHY,
S/o A.Rangappa,
Working as Asst. Engineer,
P.R.E. Sub-Division,
Shikaripura, ShimOga District
863. SHANKAR NAIK,
S/o Ramanaik,
Working as Junior Engineer,
Panchayat Raj Engineering,
Sub-Division, Shikaripura,
Shimoga District
864. RAJAPPA.K.G,
S/o K.Govindappa,
Working as Junior Engineer,
No.6 P.W.D. Sub-division,
Shikaripura
865. MUKANDARAJA.T.
S/o Late. Thimmanna,
Working as Asst. Engineer,
O/o The Superintendent Engineer,
P.W.D. Circle office,
Durgi Road, Shimoga
866. THEERTHAPRASAD.M.R.
717
S/o Rudrappa,
Working as Junior Engineer,
O/o Asst. Executive Engineer,
No.5 P.W.D.Sub-Division,
Sagar, Shimoga District
867. KUMARA.H,
S/o N.Halappa,
Working as Junior Engineer,
O/o Assistany Executive Engineer,
Upper Tunga RQR Sub-Division,
Shimoga
868. SRIDHARA.S,
S/o. O.Siddappa,
Working as Junior Engineer,
O/o Asst. Executive Engineer,
Panchayat Raj Engineering,
Sub-Division, Sagar
869. M.C.RAVI KUMAR,
S/o T.Chinnappa,
Working as Asst. Engineer,
O/o Asst. Executive Engineer,
No.5 Sub-Division,
Upper Tunga Project,
K.N.N.L., Gajanur, Shimoga
870. THIPPA NAIK.H,
S/o Hanuma Naik,
Working as Asst. Engineer,
O/o Asst. Executive Engineer,
No.5, Sub-Division,
Upper Tunga Project, K.N.N.L.,
Gajanur, Shimoga District
718
871. SEETHA RAMA.T.,
S/o Tholacha Naik,
Working as Asst. Engineer,
Upper Tunga Project,
Sagar Road, Shimoga
872. E.R.RAJAPPA,
S/o Rangappa,
Working as Junior Engineer,
Minor Irrigation Sub-division,
Shikaripura, Shimoga District
873. T.V.SRINIVASA,
S/o BVeeraprakashappa,
Working as Junior Engineer,
Panchayath Raj Engineering,
Sub-Division, Shimoga - 577001
874. JAGADEESHA .K.
S/o Late Yogappa.K,
Working as Junior Engineer,
No.4 Sub-Division,
P.W.D. Hosanagara, Shimoga District
875. RAMESH.G. S/o H.Gangadhara,
Working as Junior Engineer,
No.6, P.W.D. Sub-Division,
Hanagal, Molakalmur Taluk,
Chitradurga District
876. SURESH BEDAR,
S/o H.Vittobappa,
Working as Asst.Engineer,
No.1 Division,
SLIS, KNNL,
Mundargi, Gadag District
719
877. MANJUNATH NAIK.H,
S/o Hemala Naik.G,
Working as Asst. Engineer,
No.2 Canal Sub-Division,
SLIS, KNNL,
Mundargi, Gadag District
878. UMESH ITIGI,
S/o rangappa Itigi,
Working as Asst. Engineer,
No.2 Canal Sub-Division,
SLIS, KNNL, Mundargi,
Gadag District
879 JAGADEESH NAIK,
S/o Hala Naik,
Working as Junior Engineer,
O/o Executive Engineer,
P.R.E. Division, Shimoga
880. ASHOKA KUMAR.M.L
S/o Mallappa.S.L,
Working as Junior Engineer,
No.2, Investigation Sub-Division,
Kodiyala, Srirangapatna Taluk,
Mandya
881. NAGARAJA. Y.N.
S/o Late Narasimhaiah. Y.K,
Working as Junior Engineer,
No.2, Investigation Sub-Division,
Kodiyala, Srirangapatna Taluk,
Mandya
882. N.CHOWDAIAH,
S/o Ningaiah,
Working as Asst. Engineer,
720
O/o Asst. Executive Engineer,
Quality Control Sub-division No.1,
Munirabad, Koppal taluk & District
883. VIJAYALAKSHMI,
D/o Somsundar Lal Naik,
Working as Junior Engineer,
O/o A.E.E. P.R.E. Sub-division,
Shimoga
884. B.H.BASAVARAJ,
Working as A.E.,
Aged about 39 years,
Circle Office Panchayat Raj,
Engineer, Bellary
885. H.NAGARAJ,
Working as A.E., Aged about 40 years,
Office: A.E.E. P.W.D. No.2,
Sub-Division, Hospet,
Bellary District
886. SANJAY PRABHU RAJ WALLYAPUKAR,
Working as A.E., Aged about 43 years,
Office: P.R.E.Sub-Division,
Raybagh, Belgaum
887. R.NAGARAJA,
Working as A.E., Aged about 35 years,
Office: A.E.E. M.I. Sub-Division,
Hoovinahadagali, Bellary District
888. T.SHANMUKAPPA,
Working as J.E., Aged about 40 years,
Office: P.R.E.Sub-division,
Chitradurga
721
889. G.M.NAGARAJA,
Working as J.E., Aged about 34 years,
Office: P.M.G.S.Y.Sub-Division,
Chitradurga
890. ANIL KUMAR BASAWANT SHINGE,
Working as A.E., Aged about 40 years,
P.W.D. Sub-Division No.2,
Haliyala, Karwar District
891. MAHADEV IRAPPA KOLI,
Working as A.E., Aged about 40 years,
P.W.D. Sub-division No.2,
Haliyala, Karwar District
892. D.JAYARAMA NAIK,
Working as A.E., Aged about 42 years,
P.W.D. Sub-Division,
Yellapur, Karwar District
893. HANUMANTHAPPA.G.BANDIVADDAR,
Working as A.E., Aged about 38 years,
P.R.E. Sub-Division, Savanur,
Haveri District
894. PURUSHOTHAMA.R,
Working as A.E., Aged about 43 years,
P.R.E. Division, Harapanahalli,
Davanagere District
895. NAGARAJU.V.M,
Working as J.E., Aged about 37 years,
P.R.E. Sub-Division, Gangavathi,
Koppal District
722
896. SRINIVASA,
Working as J.E., Aged about 36 years,
No.1, Canal Sub-Division,
Odderhatti camp,
Gangavathi, Koppal District
897. Gopala.G,
J.E., Aged about 36 years,
No. 6 P.W.D. Sub-Division. Hangal,
Malakalmuru Taluk, Chitradurga
District
898. S.M.SWAMY,
Aged about 40 years,
Working as A.E., Office at Executive Engineer,
No.2, Canal Division,
Irrigation Department,
Waddarahatti Camp,
Gangavathi Taluk, Koppal District
899. C.RAVI KUMAR,
Working as A.E.,
O/o Asst. Executive Engineer,
No.4, Harihara Branch Canal
Sub-Division, Harihara,
Davanagere District
900. B.G.SHIVARUDRAPPA,
Working as J.E.,
O/o No.2, P.W.D. Sub-Division,
Challakere (at post & Taluk).
Chitradurga District
901 Y.NEELAKANTA,
Working as A.E., Aged about 42 years,
O/o No.4, Canal Sub-Division,
723
Sasvehally,Honnali Taluk,
Davanagere District
902. J.S.THIMMARAJU,
Working as A.E.,
No.1 Bhadra Canal Sub- division,
Davanagere
903. R. RAMACHANDRAPPA,
Working as J.E.,
P.R.E.Sub-Division,
Holelkare, Chitradurga District
904. C.SHIVAMURTHY,
Working as A.E., Aged about 44 years,
P.R.E.Division office,
Hovinahadagali,
Bellary District
905. G.RAMACHANDRA NAIK,
Working as A.E., Aged about 38 years,
P.R.E.Sub-division,
Badravathi, Shimoga District
906. PALANNA.R.
Working as A.E., Aged about 43 years,
P.W.D., Bijapur District
907. K.KRISHNAMURTHY,
Working as J.E., Aged about 44 years,
P.R.E. Sub-division, Chitradurga
908. N.MAHADEVA SWAMY,
Working as A.E., Aged about 37 years,
No.3, VCC Sub-Division, Mysore
724
909. R.HARISH KUMAR,
Working as A.E., Aged about 41 years,
Minor Irrigation Sub-Division,
Chikkamagalur
910. ASHOK BABU. G. NAIK,
Working as A.E., Aged about 40 years,
P.R.E. Sub division, Raybagh,
Belagaum District
911. SANTARAM BABU MASHYALE,
Working as Aged about 41 years,
A.E., GLBC, Sub-Division,
Harugeri, Belgaum District
912. MAHANTESH.K,
Working as A.E., Aged about 35 years,
No.1 Canal Sub-Division,
Hodadi Road, Davangere
913. VENKATA NAIK.H,
Working as A.E., Aged about 38 years,
No. 1 Canal Sub-Division,
Hodadi Raod, Davangere
914. RUDERESH NAIK.L.H.
Working as A.E., Aged about 35 years,
No.1 Sub-Division,
Basapatna, Chennagiri
915. YASHODHARA.V.
Working as A.E., Aged about 35 years,
P.R.E.,Sub-Division, Soraba,
Shimoga District
916. DHANANJAYA.S.
Working as A.E., Aged about 39 years,
725
Minor Irrigation, Sub-Division,
Chitthradurga
917. LAXMANA,
Working as A.E., Aged about 41 years,
Minor Irrigation, Sub-Division,
Chitradurga
918. B.C.SATISH KUMAR,
Working as A.E., Aged about 40 years,
KNNL, M.I.Sub-Division No.2,
Nargund, Gadag District-02
919. VISHWANATH.P,
Aged about 43 years,
Working as A.E., P.W.D. No.5, Sub-Division,
Siddapur, Uttar Kannada
920. DODDAMANI KOTRESHI,
Working as J.E., Aged about 37 years,
PRE, Sub-Division, Kudligi,
Bellary District
921. G.P.GOPAL,
Aged about 38 years,
Working as A.E., PRE Sub-Division,
Challakere, Chitradurga
922. VIJAY KUMAR,
Working as J.E., Aged about 39 years,
PRE-Sub-Division, Challakere,
Chitradurga
923. H.R.RAMACHANDRAPPA,
Working as A.E., Aged about 42 years,
Quality Control, Sub-Division,
726
Karnataka Niravari Nigama,
Ranebennur, Haveri District
924. SUDHAKAR,
Working as A.E., Aged about 40 years,
PRE, Sub-Division,
Shirahatti, Gadag District
925. R.MANJUNATH,
Working as A.E., Aged about 41 years,
No.1 BRLBC Sub-Division,
B.R.Project, Bhadravathi Taluk,
Shimoga District
926. LAKSHMINARAYAN.G.S,
Aged about 40 years,
Working as A.E., No.6, P.W.D.
Hanagal, Molakalmooru Taluk,
Chitradurga District
927. MARUTHI HANUMANTHAPPA MADAKANNAVAR,
Working as A.E., Aged about 42 years,
P.W.D., Sub-Division,
Hangal, Haveri District
928. D.L.KALLOLIKAR,
Working as A.E., Aged about 42 years,
P.W.D., Sub-Division,
Ranebennur,
Haveri District
929. FAKKIRESH. H. HARIJAN (Thimmapur),
Working as A.E., Aged about 42 years,
P.W.D. Division office,
Haveri
727
930. S.K.ENTETTINAVAR,
Working as A.E., Aged about 36 years,
P.W.D. Sub-Division, Haveri
931. MANOHAR.M. KOTAGIMANI,
Working as A.E., Aged about 43 years,
P.W.D. Sub-Division, Shiggoan,
Haveri District
932. DAYANAND H.RAMANAGOUDAR,
Working as A.E., Aged about 41 years,
KNNL, UTP, No.2 Sub-Division,
Thumminakatti, Ranebennur Taluk,
Haveri District
933. MAHADEVAPPA RAMAPPA HARIJAN,
Working as J.E., Aged about 38 years,
PRE, Division Gadag
934. MALLIKARJUN. G.MADANI,
Working as A.E., Aged about 40 years,
PWD, Sub-Division, Humunabad,
Bidar District
935. DEVANNA KATTI,
Working as A.E., Aged about 41 years,
Sub-Division No.19 KBJLL,
NRBC, Marakal Kollur,
Shapur Taluk, Gulbarg District
936. GURUSIDDAPPA C.GOKHALE,
Working as A.E., Aged about 42 years,
P.W.E., PMGSV Sub-Division,
Bellary District
937. B.VIJAYA BHASKAR,
Working as A.E., Aged about 34 years,
728
P.R.E., PMGSV Sub-Division,
Bellary District
938. N.MANJUNATH,
Working as J.E., Aged about 36 years,
MRBC No.15, Sub-Division,
Kurahatti, Rona Taluk,
Gadag District
939. C.NINGARAJU,
Working as A.E., Aged about 42 years,
O/o Asst. Executive Engineer No.2,
K.R.S. and MIP Sub-Division
(Camp Kirugaval), Malavalli Taluk,
Mandya District
940. V.DEVARAJ,
Working as A.E., Aged about 38 years,
L.I.S Sub-division, Haveri
941. V.UMA NAIK,
Working as A.E., Aged about 37 years,
Panchayat Raj Sub-Division,
Siddapur, U.K. District
942. G.K. NAIK,
Working as A.E., Aged about 38 years,
Panchayat Raj Division, `
Mangalore
943. VENTAKESH M.GALAG,
Working as J.E., Aged about 35 years,
Panchayat Raj Sub-Division,
Sindanoor Taluk, Raichur District
729
944. KASHIRAY NAIK,
Working as J.E., Aged about 36 years,
Panchayat Raj Sub-Division,
Sindanoor Taluk, Raichur District
945. NAGENDRAPPA.G.A,
Working as A.E., Aged about 38 years,
Minor Irrigation Sub-Division,
Chitradurga
946. KRISHNAMURTHY.M,
Working as A.E., Aged about 40 years,
Minor Irrigation Division,
Chitradurga
947. THIMMAPPA.T.
Working as A.E., Aged about 43 years,
PWD Sub-Division, Pavadaga,
Tumkur District
948. SHIVAMURTHY.B.,
Working as A.E., Aged about 35 years,
Minor Irrigation Division,
Chitradurga
949. RAVINDRA SAKKARI,
Working as A.E., Aged about 44 years,
PWD Sub-Division, Savanur,
Haveri District
950. PREMANAND HANUMANTHAPPA KOTABAL,
Working as A.E., Aged about 44 years,
MRBCC Sub-Division No.18,
Mallapur, Rona Taluk, Gadag
District
730
951. JAGANNATH D.CHIGARI,
Working as J.E., Aged about 40 years,
Office of Asst. Executive Engineer,
MRBCC Sub-Division No.22,
Rona Taluk, Gadag District
952. B.M.RATHOD,
Working as J.E., Aged about 42 years,
MLBCC Division No.3, Badami,
Bagalkot District
953. PUSHPALATHA.S,
Working as A.E., Aged about 34 years,
PRE Circle office, Ballary
954. A.R.RAVI KUMAR,
Working as A.E., Aged about 43 years,
PRE -PMGSY Sub-division, Karwar
955. DEVENDRAPPA,
Working as A.E., Aged about 29 years,
No.2 Canal Sub-division,
Koratagi, Gangavathi Taluk,
Koppal District
956. S.NAGARAJA,
Working as A.E., Aged about 35 years,
Canal Sub-Division, Oddarahatti
Camp, Gangavathi, Koppal District
957. B.ASHOK,
Working as J.E., Aged about 34 years,
No.2, Canal Division Oddarahatti
Camp,Gangavathi Taluk, Koppal
District
731
958. M.G.RATHOD,
Working as J.E., Aged about 42 years,
P.R.E. Sub-Division,
Hoovinahadagali,
Bellary
959. PRASHANTH.R,
Working as A.E., Aged about 42 years,
W & M. Sub-Division, Naragund,
Gadag District
960. GANGARAJU.P,
Working as A.E., Aged about 42 years,
MRBCC- Division No.1, Naragund,
Gadag District
961. YELLAPPA.B.PATROTI,
Working as A.E., Aged about 38 years,
Kolachi Canal Sub-Division,
Konnur, Naragund Taluk,
Gadag District
962 GOVINDA NAYAK.O,
Working as A.E., Aged about 39 years,
MI Sub-Division No.2,
Naragand, Gadag District
963. SURESH.M.
Working as A.E., Aged about 39 years,
W & M, Sub-Division, Naragund,
Gadag District
964. HONNAKASTURI,
Working as A.E., Aged about 40 years,
MRBCC- Division No.1, Naragund,
Gadag District
732
965. T.V.VENKATESHA MURTHY,
Working as A.E., Aged about 40 years,
MI - Sub-Division No.3, Naragund,
Gadag District
966. SADANANDA.T.LAMANI,
Working as A.E., Aged about 40 years,
MRBCC - Division No.1, Naragund,
Gadag District
967. C.CHANDRAPPA,
Working as A.E., Aged about 41 years,
PWD. Sub-Division, Bilagi,
Bagalkot District
968. B.G.BHASKAR,
Working as A.E., Aged about 43 years,
Karwar, Uttar Kannada
969. DEVENDRA,
Working as J.E., Aged about 38 years,
No-14, HC. Sub-division, Kunigal,
Tumkur District
970. P.RAVI,
S/o Late M.Puttaswamy,
Aged about 39 years,
Working as A.E., Office of the Asst.
Executive Engineer,
Minor Irrigation, Quality Control
Sub-Division, K.R.Circle, Bangalore
971. M.S.SHWETHA,
D/o M.Shivashankar Murthy,
Aged about 29 years,
Working as J.E., Office of the
733
Executive Engineer.
PRE Division,Z.P. Mandya - 571401
972. Dharam Raj G.Naik,
S/o Ganapathi Naik,
Working as A.E., Aged about 43 years,
Office of the Executive Engineer,
Minor Irrigation Quality Control
Division,
K.R.Circle, Bangalore - 560001
973. DHARAM SINGH C.NAIK,
Working as J.E.,
Office of the Asst. Executive
Engineer, No.4.
Irrigation Investigation Sub-
Division,
Anandrao Circle, Bangalore - 560009
974. RAGHAPPA LAMANI,
S/o Lalappa Lamani,
Aged about 30 years,
Working as J.E.,
Office of the Asst. Executive
Engineer,
BTDA Sub-Division, No. 6,
Bagalkot - 587101
975. VIJAYANAND,
S/o Narsingrao,
Aged about 32 years,
Working as J.E.,
Office of the Research Officer,
Madal and prototype conformity
studies branch, KERS,
K.R.S., Srirangapatna Taluk,
Mandya District, PIN- 571607
734
976. MALLAPPA R. KAMBLE,
S/o Late. Ramappa M.Kamble,
Aged about 36 years, Working as A.E.,
Office of the Asst. Executive
Engineer,
KBJNL, NLBC No.7 Sub-Division,
Hunasagi - 585215
977. HUCHAPPA,
S/o Late. Thimmaiah,
Aged about 43 years,
Working as J.E., Office of the Asst. Executive
Engineer,KBJNL, Dam Sub-Division,
No 3,Narayanapura, Gulbarga
District
978. CHANDRAKHANTHA BADIGAR,
S/o Gangappa
Aged about 40 years, Working as J.E.,
Office of the Asst. Executive
Engineer,
SBC Destroy Sub-Division, No. 33,
Rodalbanda, Lingasagar Taluk,
Raichur Dirtrict - 584127
979. BASAWARAJ, S/o Bakkappa,
Aged about 30 years, Working as J.E.,
Research Officer, Works Branch,
Technical Service Division,
KERS, Krishnaraj sagar,
Srirangapattana Taluk,
Mandya District - 571607
980. SHIVAJI, S/o Dhaku,
Working as J.E., Aged about 29 years,
Office of the No.2 Quality Control
735
Sub-Division, Kaveri Bhavan,
Gokulam 4th Stage, Mysore
981. VIJAYA, S/o Lachchu,
Working as J.E., Aged about 29 years,
Office of the Asst. Executive
Engineer,
KBJNL, SBC, Dy. Sub-division,
No.33, Rodalbanda, Lingsagar Taluk,
Raichur District - 584127
982. D. MURTHY, S/o Dasappa,
Working as A.E., Aged about 42 years,
Office of the assistant Executive
Engineer,
No.3, Hemavathi Canal Sub Division,
Kaveri Neeranari Nigma Limited,
Mayasandra, Turuvekere Taluk,
Tumkur District
983. N.M.YADAVAGURI,
S/o Late M.K.Madial,
Working as A.E., Aged about 38 years,
Office of the Assistant Executive
Engineer,
No.6, Varuna Canal Constructions
Sub Division, Kaveri Neeravari
Nigma Limited, Mysore
984. KESHAVA MURTHY. A,
S/o Late V.Achuthan,
Aged about 40 years,
Working as A.E., Office of the
Assistant Executive Engineer,
No. 3, Hemavathi Canal Sub
736
Division,
Kaveri Neeravari Nigma Limited,
Konnanur, Arakalgod Taluk,
Hassan District
985. R. MANJUNATH, S/o. K. Rachaiah,
Working as A.E., Aged about 39 years,
Office of the Assistant
Executive Engineer, No.3,
Varuna Canal Constructions Sub
Division, Kaveri Neeravari
Nigma Limited, Mysore
986. H. R. CHANDRA MOHAN,
S/o. Ranga ramaiah,
Aged about 32 years, Working as J.E.,
Office of the Assistant
Executive Engineer,
No.3, Varuna Canal Constructions
Sub Division, Kaveri Neeravari
Nigama Limited, Mysore
987. S.J. NARASIMHA MURTHY,
S\o. N. Javaraiah, Working as A.E.,
Aged about 40 years,
Office of the Assistant
Executive Engineer, No.6,
Varuna Canal Constructions Sub
Division,
Kaveri Neeravari Nigma Limited,
Mysore
988. P. KRISHNA,
S/o. Late Puttalingaiah, Working as A.E.,
Aged about 38 years,
Office of the Assistant Executive
Engineer,
737
No.3, Varuna Canal Constructions
Sub Division, Kaveri Neeravari
Nigama Limited, Mysore
989. SIDDARAJU,
S/o. Late Mallaiah,
Aged about 42 years, Working as A.E.,
Office of the Assistant Executive
Engineer, Uduthore Reservior
Project
Sub- Division, Ajjipura, Kollega
Taluk,
Chamarajanagar District
990. PUTTAIAH,
S/o. Kariyaiah,
Aged about 39 years, Working as A.E.,
Office of the Superintending
Engineer,
Varahi Project Circle,
Kaveri Neeravari Nigma Limited,
Siddapur, Kundapur Taluk,
Udupi District
991. R.N. JAYANNA,
S/o. Ningaiah,
Aged about 35 years, Working as J.E.,
Office of the Assistant Executive
Engineer, No. 4, Nugu Sub Division,
Kaveri Neeravari Nigma Limited,
Nanjanagud, Mysore
992. B.R. GURUNATH,
S/o. P.Ramachandra,
Aged about 30 years,
Working as Junior Engineer,
Office of the Assistant Executive
738
Engineer,
Lift Irrigation Sub Division No.1,
Munavalli, S.Village Soudatti
Taluk,
Belgaum District
993. MOHAN KUMAR,
S/o. M.Lingaiah,
Aged about 33 years,
Working as Assistant Engineer,
Office of the Assistant Executive
Engineer, No.3, Harangi Right Bank
Canal Sub Division,
Kaveri Neeravari Nigam Limited,
Hunsur
994. B.DORESWAMY,
S/o. Late M.R.Basavaraju,
Aged about 40 years,
Working as Assistant Engineer,
Office of the Assistant Executive
Engineer,
No.3, Harangi Right Bank Canal Sub
Division,
Kaveri Neeravari Nigam Limited,
Hunsur, Mysore District
995. S.SATHISH CHANDRAN,
S/o. S.Siddaiah,
Aged about 37 years,
Working as Assistant Engineer,
Office of the Assistant Executive
Engineer,
No.2, Kabini Canal Constructions,
Sub Division, Kaveri Neeravari
Nigam Limited,
T.Narasipura, Mysore District
739
996. H.G.KUMARASWAMY,
S/o. Late H.K.Gangadharan,
Aged about 43 years,
Working as Assistant Engineer,
O/o. Assistant Executive Engineer,
No.3, H.R. Sub Division,
Bettadapura,
Kaveri Neeravari Nigam Limited,
Periyapatna Taluk, Mysore District
997. K.C.KANTHARAJU,
S/o Late B.Chikkamadaiah,
Aged about 42 years,
Working as Assistant Engineer,
Office of the Assistant Executive
Engineer,
Public Works Department,
Pavagada Sub Division, Tumkur
District
998. J.SHIVAKUMAR,
S/o. M.Javaraiah, Assistant
Aged about 38 years,
Working as Assistant Engineer,
O/o Assistant Executive Engineer,
No.5, Public Works Sub Division,
Jagalur Taluk, Davanagere District
999. V.RAMESHA,
S/o. Veerabhadra Nayak,
Aged about 37 years,
Working as Assistant Engineer,
Office of the Assistant Executive
Engineer,
740
No.3, Kavini Canal Constructions
Sub Division, Santhemarahally,
Chamarajanagar Taluk and District
1000. H.C.SOMANNA,
S/o Late Chamaiah,
Aged about 36 years,
Working as Junior Engineer,
Office of the Assistant Executive
Engineer, No.3, Kabini Canal
Constructions Sub Division,
Santhemarahally, Chamarajanagar
Taluk and District
1001. M.REVANNA,
S/o. Late Marisiddaiah,
Aged about 34 years,
Working as Junior Engineer,
Office of the Assistant Executive
Engineer,
No.3, Kabini Canal Constructions
Sub Division, Santhemarahally,
Chamarajanagar Taluk and District
1002. R. GURUSIDDAIAH,
S/o Rachaiah, Aged about 38 years,
Working as Junior Engineer,
Office of the Assistant Executive
Engineer,
Minor Irrigation Sub Division,
Chamarajanagar Taluk and District
1003. K.M.MANJUNATHA SWAMY,
S/o Late Mahadevu,
Aged about 36 years,
Working as Assistant Engineer,
Office of the Asst. Executive
741
Engineer,
No.2, Kabini Canal Distributory
Sub Division, Mugur T.Narasipura
Taluk, Mysore District
1004. B.C.BASAVARAJU,
S/o. Late Chikkamadaiah,
Aged about 37 years,
Working as Junior Engineer,
O/o. Assistant Executive Engineer,
No.2, Kabini Canal Distributory
Sub Division, Mugur
T.Narasipura Tq.,
Mysore District
1005. S.NINGARAJU,
S/o Late Siddaiah,
Aged about 39 years,
Working as Assistant Engineer,
O/o. Assistant Executive Engineer,
No.2, Kabini Canal Distributory
Sub Division, Mugur,
T.Narasipura Taluk,Mysore Disrict
1006. M.LOKESH,
S/o. C.Mallikarjunaiah,
Aged about 44 years,
Office of the Executive Engineer,
Kabini Canal Distributory Division,
T.Narasipura Taluk,Mysore District
1007. LINGARAJU G.B., S/o Basavaiah,
Aged about 38 years,
Working as Junior Engineer,
O/o. Assistant Executive Engineer,
No.5, Harangi Canal Sub Division,
K.R.Nagar, Mysore District
742
1008. G.K.SIDDESWARA PRASAD,
Aged about 37 years,
S/o. G.S.Kempuvaiah,
Working as Junior Engineer,
O/o. Assistant Executive Engineer,
No.5, Harangi Canal Sub Division,
K.R.Nagar, Mysore District
1009. D.C.RAMASWAMY,
S/o. Chikkahanumaiah,
Aged about 41 years,
Working as Junior Engineer,
O/o. Assistant Executive Engineer,
Pradhan Mantri Grama Sadak
Yojana Sub Division,
Now on deputation to the
Dept. of Panchayath Raj Engg.
Sub Division, Nagamangala,
Mandya District
1010. G.H.GIRISH,
S/o. Late G.B.Haradaiah,
Aged about 37 years,
Working as Assistant Engineer,
Office of the Superintending
Engineer,
Thunga Bhadra Canal Construction
Circle,Yeramaras Camp, Raichur
(Irrigation Department).
1011. MAHESH.S. S/o. Siddaiah,
Aged about 43 years,
Working as Junior Engineer,
Office of the Assistant Executive
743
Engineer, No.4, P.W.D Sub Division,
Heggadadevanakote, Mysore District
1012. PUTTASWAMY,
S/o Late Javanaiah,
Aged about 41 years,
Working as Assistant Engineer,
O/o. Assistant Executive Engineer,
Panchayath Raj Engineering Sub
Divn.,Channapatna Bangalore Rural
District
1013. K.T.VIJAYA KUMAR,
S/o Thirumallaiah,
Aged about 37 years,
Working as Assistant Engineer,
O/o. Assistant Executive Engineer,
No.4, Kabini Canal Sub Division,
T.Narasipura Taluk, Mysore District
1014. JEETENDRA, S/o Late Sharanappa,
Aged about 37 years,
Working as Assistant Engineer,
Dept. of Water Resources
Development Organisation,
O/o. Assistant Executive Engineer,
No.4, Canal Sub Division,
Maski, Lingasugar, Raichur District
1015. MOHAN KUMAR,
S/o Late Kempaiah,
Aged about 31 years,
Working as Assistant Engineer,
Dept. of Water Resources
Development Organisation,
O/o. Assistant Executive Engineer,
No.2, Field Channal Sub Division,
744
Jawalagera, Taluk Sindhanur,
Raichur District
1016. HANUMANTHAPPA M.
S/o Late Mariyappa,
Aged about 40 years,
Working as Assistant Engineer,
Dept. of Water Resources
Development Organisation,
O/o. Assistant Executive Engineer,
No.3, Canal Sub Division,
Sindhanur Taluk, Raichur District
1017. DURGANNA, S/o. Adanagouda,
Aged about 37 years,
Working as Assistant Engineer,
Dept. of Water Resources
Development Organisation,
Office of the Assistant Executive
Engineer, No.2, Field Channel Sub
Divn.,Jawalgere, Taluk Sindhanur,
Dist. Raichur
1018. SHIVAPPA H.
S/o K.Maruthi,
Aged about 35 years,
Working as Assistant Engineer,
Dept. of Water Resources
Development Organisation,
Office of the Executive Engineer,
No.3, Canal Division,Sindhanur,
Raichur District
1019. HANUMANTHAPPA M.
S/o. Hanumathappa,
Aged about 39 years,
Working as Assistant Engineer,
745
Dept. of Water Resources
Development Organisation,
O/o. Assistant Executive Engineer,
No.3, Canal Sub Division,
Sindhanur Taluk, Raichur District
1020. M.S.BHAVASINGH NAIK,
S/o M.Sangada Naik,
Aged about 41 years,
Working as Junior Engineer,
Dept. of Water Resources
Development Organisation,
O/o. Assistant Executive Engineer,
No.3, Canal Sub Division,
Sindhanur Taluk, Raichur District
1021. C.H.G.VENKATESHWARA RAO,
S/o. Late C.H.Pichaiyya,
Aged about 37 years,
Working as Assistant Engineer,
Dept. of Water Resources
Development Organisation,
O/o. Assistant Executive Engineer,
No.2, Canal Sub Division,
Kavithal, Manvi Taluk,
Raichur District
1022. ASHOK,
S/o Lakshman Naik,
Aged about 36 years,
Working as Assistant Engineer,
Dept. of Water Resources
Development Organisation,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam
Limited,
N.R.B.C Sub Division, No.14,
746
Amarapura Cross, Herundi Post,
Devadurga Taluk,
Raichur District
1023. CHINNAPPA M.
S/o Anthoniappa,
Aged about 37 years,
Working as Junior Engineer,
Dept. of Water Resources
Development Organisation,
O/o. Assistant Executive Engineer,
Maski Nala Project,
Maski Sub Division,
Lingasur Taluk,Raichur District
1024. BASTANI,
S/o Basappa, Junior Engineer,
Aged about 33 years,
Working as Junior Engineer
Dept. of Water Resources
Development Organisation,
O/o. Assistant Executive Engineer,
No.4, Canal Sub Division,
Maski, Lingasur Taluk,
Raichur District
1025. MANJUNATH,
S/o Jayaram, Junior Engineer,
Aged about 27 years,
Working as Junior Engineer
Dept. of Water Resources
Development Organisation,
O/o. Assistant Executive Engineer,
No.1, Canal Sub Division,
Turuvihal, Sindhanur Taluk,
Raichur District
747
1026. YARKADA GOPALA KRISHNA,
S/o Late Y.Bharamappa,
Aged about 42 years,
Working as Junior Engineer,
Dept. of Irrigation,
O/o. Assistant Executive Engineer,
Maski Nala Project Maski,
Lingasur Taluk,
Raichur District
1027. P.SADASHIV, S/o Pundalik,
Working as A.E., Aged about 39 years,
KNNL GRBCC Division No.4,
Chikkodi, Belgaum District
1028. T. SIDDARAMAPPA,
S/o. Thimmappa,
KNNL GLBC Division No.1,
Ghataprabha, Gokak Taluk,
Belgaum District
1029. RAJU SDHANG,
S/o. Susheela Dhang,
Working as J.E., Aged about 31 years,
KNNL MQC, Sub Division No.3,
Mahalinagapur, Mughol Taluk,
Bagalkot District
1030. RAVIKANTH B SHIVARAI,
S/o. Bapu D Shivarai,
Aged about 35 years,
Working as A.E.,
Panchayat Raj Engineering
Sub-Division, Gokak Taluk,
Belgaum District
748
1031. KAMBLE SHANKAR,
Aged about 37 years,
Working as J.E.,
KNNl, GRBCC, Sub Division No.4,
Kerur, Chikkodi Taluk,
1032. B.P. KRISHNA MURTHY,
S/o. A.K. Papaiah,
Aged about 37 years,
Working as A.E.,
KBJN(L), ALBC Sub Division No.1,
Sitimani Camp, Alamatti,
Basavana Bagewadi Taluk,
Bijapur District
1033. P.M. SURYA PRASAD,
S/o. Late P.M. Munivenkatappa,
Aged about 40 years,
Working as A.E.,
CNN(L), O/o. Assistant Executive
Engineer, No.14, HC Sub Division,
Kunigal, Tumkur District
1034. SHARANAPPA SHARMA,
S/o. Bheemappa Sharma,
Aged about 33 years,
Working as J.E.,
KBJN(L), IBCO & M,
Sub Division No.43,
Chigarhalli, Jewargi Taluk,
Gulbarga District
1035. GANGARAM MALLAPPA KOMANNAVAR,
S/o. Mallappa Komannavar,
Aged about 42 years,
Working as A.E.,
KNNL GRBCC Sub-Division No.5,
749
Gokak, Belgaum District
1036. PANDIT H. GANGANNAVAR,
S/o Hanumant K Gangannavar,
Aged about 38 years,
Working as A.E.,
O/o. Superintendent Engineer,
KNNL GRBCC Cricle, Hidkal Dam,
Hukkeri Taluk, Belgam District
1037. Basavaraj K. Lamani,
S/o Khemu, Aged about 41 years,
Working as A.E., Office of the
Superintendent Engineer,
KNNL GRBCC Cricle, Hidkal Dam,
Hukkeri Taluk, Belgam District
1038. SHIVALAL S.CHAVAN,
S/o Seetaram Chavan,
Aged about 39 years,
Working as A.E.,
KBJNL, ARBC Sub-Division No.3,
Alamatti, Basavana Bagewadi Taluk,
Bijapur District
1039. UMESHA K.M, S/o G.H. Madaiah,
Aged about 39 years,
Working as A.E.,
Office of the Executive Engineer,
KNNL Ghataprabha Quality
Control Division,
Hidkal Dam, Hukkeri Taluk,
Belgaum District
1040. UMAMAHESHA.D.,
S/o Doddayallaiah,
Aged about 39 years,
750
Working as A.E.,
C.B.C. Sub-Division No.3,
Ghataprabha, Gokak Taluk,
Belgaum District
1041. H.NAGARAJA,
S/o Hanumanthappa,
Aged about 42 years,
Working as A.E.,
KNNL, GLBC, Sub-Division No.4,
Kudachi, Raibagh Taluk,
Belgaum District
1042. SHASHIKANT BHANGAREPPA VANDALE,
S/o Bhangareppa Mallappa Vandale,
Aged about 40 years,
Working as A.E.,
Office of the Executive Engineer,
KNNL GRBCC Cricle, Division No.4,
Chikodi, Chikodi Taluk,
Belgaum District
1043. SHASHIKANT TUKARAM KALASAPPAGOL,
S/o Tukaram Shivappa Kakasappagol,
Aged about 42 years,
Working as A.E.,
Office of the Executive Engineer,
KNNL GRBCC Division No.2,
Hidkal Dam, Hukkeri Taluk,
Belgaum District
1044. LOKESHWARAPPA.M.,
S/o Malleshappa,
Aged about 40 years,
Working as A.E.,
C.B.C. Sub Division, No. 3,
751
Ghataprabha, Gokak Taluk,
Belgaum District
1045. SHRISHAIL D CHAWAN,
S/o Daku Chavan,
Aged about 38 years,
Working as J.E.,
KBJNL, ALBC Sub-Division No1,
Sitimani Camp, Almathi,
Basavan Bagewadi Taluk,
Bijapur District
1046. RAVI MALLAPPA HUBBALLI,
S/o Mallappa Hubballi,
Aged about 28 years,
Working as J.E.,
Office of the Executive Engineer,
KNNL GRBCC sub Division No.1,
Hidkal Dam,Hukkeri Taluk,
Belgaum District
1047. SHIVAPPA APPANNA KALKUTAGI,
S/o Appanna Kalkutagi,
Aged about 39 years,
Working as J.E.,
Office of the Executive Engineer,
KNNL GRBCC sub Division No.1,
Hidkal Dam,Hukkeri Taluk,
Belgaum District
1048. SHEKAPPA SANNAPPA HOSAMANI,
S/o Sannappa Hosamani,
Aged about 38 years,
Working as J.E.,
Office of the Executive Engineer,
KNNL GRBCC sub Division No.13,
752
Hidkal Dam,Hukkeri Taluk,
Belgaum District
1049. SUDHIR SADANAND GUDDAKAYU,
S/o Sadanand T Guddakayu,
Aged about 39 years,
Working as J.E.,
C.B.C Sub-Division No 4,
Kabbur, Chikkodi Taluk, Belgaum District
1050. CHANDRAPPA SHIVAPPA KAMBLE,
S/o Shivappa Kamble,
Aged about 39 years,
Working as J.E.,
C.B.C. Sub Division, No. 3,
Ghataprabha, Gokak Taluk,
Belgaum District
1051. SRINIVASA,
S/o Munivenkatappa,
Aged about 43 years,
Working as J.E.,
PRE Sub-Division, Kolar District
1052. P.R. DEVENDRAPPA,
Working as J.E., PRE Sub-Division,
Kolar District
1053. K.RAJANNA,
Working as J.E.,
Pre Sub-division,
Chintamani, Kolar District
1054. B.S.VENKATESH MURTHY,
Working as J.E.,
PRE Sub-Division,
Chintamani, Kolar District
753
1055. B.S.RASHMI,
Aged about 28 years,
R/at No 1611, D.S.B.Road,
K.R.Sagara, Mandya District
1056. CHANDRASHEKAR, S/o Machindra,
Working as J.E., Aged about 30 years,
Office of the Research Officer,
Material Testing and Instrumentation
Branch, Technical Sub-division, KERS,
K.R.Sagar, Srirangapatna Taluk,
Mandya District - 571607
1057. VENKAT, S/o Sharanappa,
Aged about 28 years,
Working as J.E.,
Office of the Research Officer,
Strengthening Surface Water Base
Organization Sub-division, KERS,
K.R.Sagar, Srirangapatna Taluk,
Mandya District - 571607
1058. BHIKKU, S/o Chitru,
Aged about 30 years,
Working as J.E.,
Office of the Asst. Executive Engineer,
No.1, VCC Sub-Division, Mysore - 57
1059. ANNAVERAPPA S.SANGAVI,
S/o Saibanna Sangavi,
Aged about 42 years,
Working as A.E., Krishna Bagaya
Jala Nigam Limited,
Jevargi Branch Canal (JBC),
Sub-division No 9, Chigarahalli Camp,
Jeevargi Taluk, Gulbarga District
754
1060. SHRIMANTH R. DHANI, S/o R.Dani,
Aged about 35 years,
Working as J.E.,
Krishna Bhagya Jala Nigam Limited,
SBC (O & M), Sub-Division No.13,
Doranalli, Shapur Taluk, Gulbarga District
1061. ASHOK, S/o Basappa,
Aged about 34 years,
Working as J.E.,
Office of AEE KNNL BLIS,
Sub-Division No. 2 , Afzalpur,
Gulbarga District
1062. ASHOK, S/o Tukaram Tilekar,
Working as Asst. Executive Engineer,
KNNL BNT REM Sub-Division,
Chittapur, Hebbal Taluk,
Gulbarga District
1063. ASHOK KUMAR,
S/o Guudappa, Aged about 39 years,
Working as J.E., Office of the
Asst. Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
Jevargi Branch Canal (JBC),
Sub-Division No.11, Chigarahaalli,
Jeevargi Taluk, Gulbarga District
1064. BASAWARAJ, S/o Ambanna,
Aged about 39 years,
Working as J.E.,Office of Asst. Executive
Engineer,Krishna Bhagya Jala Nigam Limited,JBC, Sub-
Division No.15, Awarad, Jeevargi Taluk, Gulbarga
District
755
1065. CHANDRASHEKAR, S/o Tukaram,
Aged about 38 years,
Working as J.E.,
Office of Asst. Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
JBC, Sub-Division No.16, Chigaralli Camp,
Jeevargi Taluk, Gulbarga District
1066. CHANDRA KANT, S/o Tukappa,
Aged about 42 years,
Working as J.E.,
Office of Asst. Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
JBC, Sub-Division No.10, Chigaralli Camp,
Jeevargi Taluk, Gulbarga District
1067. DYANAND, S/o Srimantharao Mentry,
Aged about 39 years,
Office of Asst. Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
JBC, Sub-Division No.4, Awarad,
Kellur Post, Jeevargi Taluk,
Gulbarga District
1068. DEVENDRA KUMAR, S/o Sharanappa,
Aged about 33 years,
Working as J.E.,
Office of Asst. Executive Engineer,
KNNL BNT Project, LBC, Sub-Division,
Chittapur, Kalgi Taluk,
Gulbarga District
1069. LOHITASHWA NAYAK,
S/o Harishachandra Rao,
Working as A.E.,
Office of Asst. Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
756
JBC, Sub-Division No.15, Aurad,
Jeevargi Taluk, Gulbarga District
1070. MALLIKARJUN, S/o Mapanna,
Aged about 41 years,
Working as A.E.,
Office of Asst. Executive Engineer,
KNNL BNT LBC, Sub-Division No.3,
Tengali, Chittapur Taluk,
Gulbarga District
1071. MANIK RAO,
S/o Sharanappa, Aged about 29 years,
Working as J.E., Office of Asst. Executive Engineer,
Binnithora Project, Left Bank Canal,Sub-Division
No.2,Kalge,
Chittapur Taluk, Gulbarga District
1072. MANOHAR RAO, S/o Prabhakr Rao,
Aged about 39 years,
Working as A.E.,
Iwan-E-Shahi Road,
Irrigation Complex,
Gulbarga District
1073. NIJAPPA, S/o Siddappa,
Aged about 43 years,
Working as A.E.,
Office of Asst. Executive Engineer,
Binnithora Project,
Left Bank Canal,
Sub-Division No.3,
Tengali,Chittapur Taluk,
Gulbarga District
1074. PEERAJI, S/o Haibati,
Aged about 39 years,
757
Working as J.E.,Office of Asst. Executive
Engineer,Binnithora Project Dam,
Sub-Division , Harsoor,
Gulbarga Taluk & District
1075. PRABHULING D. KAMBLE,
S/o Damajee, Aged about 44 years,
Working as A.E.,
Krishna Bhagya Jala Nigam Limited,
SBC, O & M, Sub-Division No.12,
Hattigudar, Shahapur Taluk,
Gulbarga District
1076. PRAKASH KUMAR,
S/o Vithal Rao,
Aged about 37 years,
Working as J.E.,
Office of Asst. Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
Jeevagi Branch Camp,
Sub-Divn. No.14,
Chigaralli Camp, Jeevargi Taluk,
Gulbarga District
1077. RAJKUMAR NAVALI,
S/o Nimbannappa,
Aged about 40 years,
Working as A.E.,
Office of KNNL, Amarja Project
Canal Sub-Division,
Nimberga, Gulbarga District
1078. B.SHIVABASAPPA,
S/o Husanappa,
Aged about 42 years,
Working as A.E.,Office of Asst.
758
Executive Engineer,KNNL BNT,
LBC, Sub-Division, Kalgi, Chittapur Taluk,
Gulbarga District
1079. SHIVAJI NIDGUNDI, S/o Sangappa
Aged about 41 years,
Nidgundi,
Working as A.E.,
Office of Asst. Executive
Engineer,Karnataka Neeravari
Nigam Limited,
Bennethora Project, Left Bank
Canal,Sub-Division , Hebbal,
Chittapur Taluk,
Gulbarga District
1080. SUBHASH, S/o Valmik,
Aged about 37 years,
Working as J.E.,Office of Asst. Executive
Engineer,Krishna Jala Nigam Limited,
Jeevargi Branch Canal,
Sub-Divn. No.13,Jeevargi Taluk,
Gulbarga District
1081. SUBHASHCHANDAR K. RATHOD,
S/o Krishna Rathod,
Aged about 40 years,
Working as J.E.,Office of Executive Engineer,
Krishna Jala Nigam Limited,
F I C Sub-Division No.1,
Jeevargi Taluk, Gulbarga District
1082. SURESH, S/o Ram Rao,
Aged about 39 years,
Working as A.E., Krishna Jala Nigam Limited,
Jeevargi Branch Canal, Sub-Divn. No.15,
Aurad, Jeevargi Taluk, Gulbarga District
759
1083. S.SURYAKANT, S/o Sharanappa,
Aged about 41 years,
Working as J.E.,
Office of Asst. Executive Engineer,
KNNL RBC Sub-Division,
Beenethora project,
Chittapur Taluk,Gulbarga District
1084. VIJAYKUMAR, S/o Basappa,
Aged about 33 years,
Working as J.E.,
Office of Asst. Executive Engineer,
Krishna Jala Nigam Limited,
Quality Control,
Sub-Division No.8,
Bheemarayan Gudi,
Shahapur Taluk,Gulbarga District
1085. ANAND KUMAR, S/o Sangramappa,
Aged about 42 years,
Working as A.E.,Office of the Asst. Executive
Engineer,Karanja Dam Sub-Division No.3,
Halahalli, Bhalki Taluk,
Bidar District - 585328
1086. LAKSHMAN, S/o Manikappa,
Aged about 31 years,
Working as J.E.,Office of the Asst. Executive
Engineer,Krishna Bhagya Jala Nigma Limited,Jeevargi
Branch Canal, Bhatambra,
Sub-Division No.12,
Bhalki Taluk,Bidar District
1087. B. NANDULAL, S/o Shambu Rao,
Aged about 42 years,
Working as A.E.,
760
Office of the Executive Engineer,
Karanja Project Construction,
Division No.1,
Housing Board, Bidar District
1088. PRABHU SHINDE,
S/o Sharanappa Shinde,
Aged about 42 years,
Working as A.E.,
K.P.C Sub- Division No.9,
Donagapur Canal No.9,
Bhalki Taluk, Bidar District
1089. SHAMSUNDAR KALKAR,
S/o Bheem Rao,
Aged about 39 years,
Working as A.E.,
O/o, Assistant Executive Engineer,(
WRD), Karaja Lift Irrigation,Hashalli,
Bhalki Taluk, Bidar District
1090. SUNIL KUMAR,
S/o Vithal Rao,
Aged about 42 years,
Working as A.E., O/o. Asst. Executive
Engineer, (W.R.D), Karnaja Dam,
Sub- Division No.3, Halalli(K),
Bhalki Taluk, Bidar District
1091. PRABHAKAR BARGE,
S/o Shrimantha Rao Barge,
Aged about 35 years,
Working as J.E.,O/o. Assistant Executive
Engineer,Krishna Bhagya Nigam Limited,NRBC, Sub-
division No.24,
761
Masakal, Devedurga taluk,
Raichur District
1092. RAMAPPA,
S/o Basawanthappa,
Aged about 39 years,
Working as J.E.,O/o. Assistant Executive
Engineer,PWD, Sub-Division,
Deodurga,Raichur District
1093 RANGAPPA RAMDURG,
S/o Basappa,
Aged about 40 years,
Working as A.E.,
O/o. Assistant Executive Engineer,
PRE Sub-Division,
Raichur Taluk & District
1094. SHARANAPPA, S/o Bhimarao Jadleed,
Aged about 38 years,
Working as J.E.,Krishna Bhagya Jala Nigam
Limited,NRBC, Division No.7,
Chikkahonnaguni,
Deodurga Taluk, Raichur District
1095. BABU RAO ALIAS JYOTI BABU RAO.K,
S/o Kashappa, Aged about 38 years,
Working as A.E., Krishna Bhagya
Jala Nigam Ltd., Jeevargi Branch
Canal, O & M, Sub-Division No.1,
Salotagi, India Taluk, Bijapur
1096 N. BHUPATHI, S/o Nagappa Talwar,
Aged about 42 years,
Working as J.E.,
O/o. Assistant Executive Engineer,
762
No.2, Canal Sub-Division, Karatagi,
Gangawathi Taluk, Koppal District
1097 BHEMSEN, S/o Rooplanaiak,
Aged about 37 years,
Working as J.E.,
O/o. Asst. Executive Engineer,
KNNL, Bennithora Dam Sub-Division,
Horsoor Taluk, Gulbarga Disrtict.
1098 KARANAPPA, S/o Bheemasha Kattimani,
Aged about 37 years,
O/o. Asst. Executive Engineer,
Krishna Bhagya Jala Nigama Ltd.,
Jewargi Branch Canal,
Sub-Divn. No.8, Bhimarayan Gudi, Shahapur
Taluk,Gulbarga District
1099. SIDHARTH S. Kale, S/o S. Kale,
Aged about 43 years,
Working as Asst. Engineer,
Office of the Asst. Executive
Engineer, KNNL, BNT, LBC,
Sub-Division No.3,
Tenguli, Chittapur Taluk,
Gulbarga District
1100. MANOHAR N. HADAGALI,
S/o Nigappa Shivappa Hodagoli,
Aged about 50 years,
Working as A.E.,
Krishna Bhagya Jala Nigham Limited,
SBC, O & M Division, Bhimarayanagudi,
Shahapur Taluk, Gulbarga District
1101. SUMITRANANANDA,
S/o Mallappa,
763
Aged about 36 years,
Working as J.E.,Office of Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
SBC, O & M Division, Bheemarayanagudi,
Shahapur Taluk, Gulbarga District
1102. PANDU K.M S/o Mannu,
Aged about 42 years,
Working as A.E., Office of Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
JBC. Sub-Division No. 10,
Chigarally Camp, Jeevargi Taluk,
Gulbarga District
1103. RAMESH DEV,
S/o Gangaram,
Working as A.E., O/o. Asst. Executive Engineer,
KNEER, KBJNL, SBC, O & M,
Sub Division No. 9, Malagati,
Shahapur Taluk, Gulbarga District
1104. SUNIL,
S/o Ramadas,
Aged about 35 years,
Working as J.E.,O/o. Asst. Executive Engineer,
KBJNL, JBC, Sub-Division No. 5,
Gobi Post, Shahapur Taluk,
Gulbarga District
1105. SURYAKANT, S/o Laxman,
Aged about 39 years,
Working as J.E., Panchyath Raj Engineering
Sub-Division, Aland Taluk,
Gulbarga District
1106. SHIVARAJ, S/o Balappa,
Aged about 43 years,
764
Working as A.E., Karanja Project Canal Construction,
Sub-Division No.3,
Bhalki, Bidar District
1107. THANUSINGH, S/o Dhanusingh,
Aged about 35 years,
Working as J.E.,Office of the Asst. Executive
Engineer,Krishna Bhagya Jala Nigam, JBC,Sub-Division
No. 10, Chigarahalli Camp,
Jewargi Taluk, Gulbarga District
1108. WALMIKI, S/o Vithal Rao Jadav,
Aged about 39 years,
Working as J.E.,O/o. Asst. Executive Engineer,
KBJNL, LBC, Sub-Division No.5,
Gogi, Shahapur Taluk,
Gulbarga District
1109. SHANKAR, S/o Manik Rao,
Aged about 39 years,
Working as A.E.,Office of the Asst. Executive
Engineer, Minor Irrigation,
Sub-Division, Raichur
1110. J.RAJANNA, S/o Javaraiah,
Aged about 44 years,
Working as J.E.,Office of the Asst. Executive
Engineer,No.2 PWD Sub-Division,
Hunsur,Mysore District
1111. ANJANAYA, S/o Shivappa,
Aged about 30 years,
Working as J.E.,O/o. Asst. Executive Engineer,
Sub-Division No.2,Canal Sub-Division, Kavital,
Manavi Taluk, Raichur District
765
1112. SHIVAPPA, S/o Durgappa,
Aged about 40 years,
Working as J.E., Office of the Taluk
Panchayath,Devadurga, Devadurga Taluk, Raichur
District
1113. SHRIHARIDAS, S/o Govindadas,
Aged about 42 years,
Working as A.E.,Department of Minor Irrigation,Sub-
Division, Raichur District 1114
1114. SAMUELAPPA, S/o Dasappa,
Aged about 29 years,
Working as J.E.,O/o. Asst. Executive Engineer,No. 3
Water Gazing Sub-Division,
Manirabad, Koppal Taluk and District
1115. CHANDRAKANTH, S/o Laxman,
Aged about 41 years,
Working as J.E.,O/o. Asst. Executive Engineer,
PRE Sub-Division, Devadurga,
Devadurga Taluk, Raichur District
1116. H.BAKKAPPA, S/o Sambanna,
Aged about 40 years,
Working as A.E.,O/o. Asst, Executive Engineer,
PWD, Sub-Division, Deodurga,
Raichur District - 584111
1117. M.G.PALANISWAMY,
Working as A.E., No.4, PWD Sub-Division,
Hosakote, Bangalore Rural District
1118. B.J.JAGARAJU,
Working as J.E.,
Panchyat Raj Engineering Sub-Divn.,
Nanjangud
766
1119. B.SUGANDHINI,
Working Assistant Research Officer
(A.E.), Research offices,
Material Testing And
Instrumentation Branch,
Technical Services Division,
K.E.R.S, Krishnarajasagar,
Mandya Dist. Mandya
1120. M.CHANDRA,
Working as J.E., No. 2 CRR Sub-Division,
Attigulipura,
Chamarajnagar Taluk
1121. C. RACHIPA,
Working as J.E., No.1,
P.R.E. Sub-Division,
Nanjanagud Taluk,Mysore District
1122. N. SHIVA KUMAR,
Working as J.E., No.1, P.R.E. Sub-Division,
Nanjanagud Taluk,
Mysore District
1123. N.G.UMESH,
Working as A.E., No.1,
H.R.Sub-Division,
Kushalnagar-571234,
Somwarpet Taluk,
Kodagu District
1124. H.T. NATESH,
Working as A.E., No.2,
KCI, Sub-Division,
T.N.pura, Mysore District
767
1125. B.J. SATHYANARAYANA,
Working as A.E., No.3, K.C. Sub-Division,
Hullahally, Mysore District
1126. D.P. SHIVAPRASADA,
Working as J.E., Engineering
Staff College, K.E.R.S.,
K.R. Sagar, Mandya District
1127. SHIVARAM,
Working as A.E., M.I. Sub-Division,
Kolar District
1128. BALASUBRAMANYAM,
Working as A.E., No.6,
V C Sub-Division,
Koppa, Maddur Taluk
1129. ANANDA MURTHY,
Working as A.E., No.3,
Sub-Division, H.R.B.C, Hunsur
1130. SIDDARAJU,
Working as J.E., No.3,
HRBC Sub-Division,
Hunsur
1131. G.S. PRABHAKARANAYAKA,
Working as J.E., No.3,
J.R.B.C. Sub-Division,
Hunsur
1132. ANDANI,
Working as A.E., P.W.D. Sub-Division,
Channapatna
768
1133. KRISHNASWAMY,
Working as J.E., P W D Sub-Division,
Nelamangala,
Bangalore Rural District
1134. NARAYANI,
Working as A.E., PRE Sub-Division,
Tiptur, Tumkur District
1135. D. SRIRAM,
Working as A.E.,M.I.Division,
Kolar District
1136. C. NARAYANASWAMY,
Working as A.E., PRE Sub-Division,
Malur, Kolar District
1137. M.L.SATHYNARAYANA,
S/o. M.Lingaiah,
Aged about 42 years,
Working as A.E., Cauvery Unit, WRDO,
Anandro Circle,
Bangalore-560009
1138. D.SURESH, S/o.C.Devadas,
Aged about 41 years,
Working as A.E., P.W.D. Bangalore Circle,
Office of the Superintending
Engineer, Ananda Rao Circle,
Bangalore - 560 009
1139. B.CHANDRASHAKER,
S/o Boraiah,
Working as A.E., K.G.Unit,
Aged about 41 years,
W.R.D.O., Bangalore - 560 009
769
1140. NARAYANA SWAMY.V,
S/o Venkatappa,
Aged about 41 years,
Working as A.E., PRED, Central Office,
4th Floor, KSSCB Building,
Seshadripurm, Bangalore
1141. CHALUVARAJU, S/o B.K.Kalaiah,
Aged about 43 years,
Working as A.E., No.4, BRLBC Division,
Bhadravathi Taluk,Shimoga District
1142. B.KANTHA RAJ, S/o Bhadraiah,
Aged about 44 years,
Working as A.E.,O/o. Chief Engineer,
Hydrology & CMO W.R.D.O,
Ananda Rao Circle,
Bangalore- 9
1143. SREENIVASA H.G.
S/o Gopalaswamy B.H.
Aged about 34 years,
Junior Engineer,
No.19, H.L.B.C Sub Division,
Turuvekere, Tumkur (D)-572 227
1144. GOVINDARAJU V.
S/o Venkataiah K.
Aged about 43 years,
Assistant Engineer,
M.I. Sub Division,
Kanakapura, Bangalore (R) District
1145. N.S.NAGENDRA,
Aged about 41 years,
Assistant Engineer,
770
M.I. Sub Division, Kanakapura,
Bangalore (R) District
1146. N.G.NAGESH,
Aged about 41 years,
Assistant Engineer,
M.I. Circle, Jayanagar,
4th Block Complex,Bangalore
1147. SMT. HEMAVATHI T.L.
D/o. Lachmanaik,
Aged about 32 years,
Assistant Engineer,
M.I.Cricle, 4th Block,
Jayanagar Complex, Bangalore
1148. SHIVANNA A.P.
Aged about 37 years,
Assistant Engineer,
No.3, Gauging Sub Division, Ananda Rao
Circle,Bangalore-560 009
1149. PRAKASH,
Aged about 36 years,
AEE, No.1, M.C. Sub Division,
Ashok Nagar, Mandya
1150. V.R.KRISHNAPPA,
S/o Ramaiah, Senior Engineer,
No.17, H.L.B.C. Sub Division,
C.N.N.L, Karehally, C.R.Patna (Tq)
1151. M.N.SHIVANNA,
S/o N.Narasimhaiah,
Assistant Engineer,No.17,
H.L.B.C. Sub Division,
CNNL Harehalli,
771
Channarayapatna (Tq),
Hassan District
1152. H.B.THIPPASWAMY,
Junior Engineer, No.1, Sub Division,
Irrigation Department Kampli,
Hobli Taluk, Bellary District
1153. LAKSHMI PRASAD T.N.
S/o T.G.Narasimhan,
Aged about 41 years,
A E E, No.3, Gauging Sub Division,
Ananda Rao Circle,
Bangalore
1154. SMT. HEMALATHA L.A.
Aged about 29 years,
O/o A E E, PMGSY Sub Division,
Anandarao Circle, Bangalore (R), Bangalore-9
1155. CHAMARAJA M
Aged about 38 years,
Junior Engineer,
O/o A E E P.W.D.,
No.1 (South) Sub Division,
K.R.Circle, Bangalore-01
1156. ASHOK PALEKAR,
S/o S.Krishnappa,
Aged about 40 years,
Assistant Engineer,
Cauvery Unit, W R D O,
Ananda Rao Cricle,
Bangalore
1157. PUTTASWAMY S.C.
S/o Chikkaputtaiah,
772
Aged about 40 years,
A E, No.2, Harangi Dam
Sub Division,
Hulgunda, Somwarpet Taluk
1158. MANOJKUMAR B.K
Aged about 42 years,
Assistant Engineer,
No.1 Harangi Dam Sub Division,
Hulgunda, Somawarpet Taluk
1159. RAJU C.S.
Aged about 35 years,
No.1 Harangi Rahabitation Sub
Division,Kushalnagar, Kodagu
District
1160. M.P.SHANKAR,
Aged about 37 years,
Assistant Engineer,
O/o CE, CMO & Hydrology,
W.R.D.O., A.R.Circle,
Bangalore-9
1161. P.VANARAJA,
Aged about 41 ½ years,
Assistant Engineer,
S/o. Pururaiah,
O/o. Assistant Executive Engineer,
No.5, H.C.I. Sub Division,
Cauvery Neeravari Nigama Niyamitha,
Nimavira kere, Tiptur Taluk
1162. SMT. RADHA.K,
Office of KRRDA, KSCC Buildings,
Dr.Rajkumar Road, Rajajinagar,Bangalore-10
773
1163. K.P.SAMPATH KUMAR,
O/o Chief Operating Officer,
K.R.R.D.A., KSCC Building,
Dr. Rajkumar Road,
Rajajinagar, Bangalore-10
1164. B.L.KRISHNAMURTHY,
Assistant Engineer,
O/o Superintending Engineer,
Harangi Project Circle, Kushalnagar
1165. T.N.HARISH, S/o T.N.Nanjappa,
Aged about 37 years,
O/o Assistant Executive Engineer,
Hulugunda, Kushalnagar
1166. N.MAHENDRA KUMAR,
O/o Assistant Executive Engineer,
No.2, PWD Sub Division,
Somwarpet, Somwarpet Taluk,
Coorg District
1167. N.RAVICHANDRA,
S/o Late P.Nagabhushan,
Aged about 41 years,
No.584, Oorgaumpet, KGF-563 121
1168. N.VENKATESH,
Aged about 42 years,
O/o Assistant Executive Engineer,
No.1, Sub Division, Kampli,
Hospet Taluk, Bellary District
1169. K.R.ANANDA KUMAR,
S/o Rajashekar, Aged about 41 years,
774
O/o Assistant Executive Engineer,
No.4, Sub Division, P.W.D., Magadi
1170. R.PADMANABHA,
S/o Ramadas,
Aged about 39 years,
Assistant Engineer, No.2,
CNNL Sub Division,
Doddakuncha, Holenarasipura-573 211
1171. M.SURESH, S/o S.Madaiah,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,No.2,
Investigation Sub Division,Kodiyala,
Srirangapatna Tq., Mandya District
1172. SATISH KUMAR C.R.
S/o Late C.Rudrappa,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
No.2 W&M Sub-division, Dr.Rajkumar Road,
Bangalore-10
1173. SMT. MANJULA B.R.
Aged about 37 years,
Assistant Engineer, O/o Executive Engineer,Investigation
Irrigation Division,B.R.Project, Shimoga District
1174. VASANTHARAJU.M.
S/o Marudevaiah,
Aged about 43 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
No.2, W&M Sub Division,
Dr.Rajkumar Road,Bangalore-10
775
1175. MARUTHI.S.O., J.E.,
Aged about 25 years,
O/o A E E, No.7, VCC Sub-Division,
Kauvery Bhavan Complex,
Gokulum 4th stage, Mysore-20
1176. SHANKAR CHAVAN, JE.,
S/o Matrappa chavan,
Aged about 38 years,
O/o Assistant Executive Engineer,
KNNL MLBCC-12 Sub-Division,
Kaladgi Dist., Bagalkot
1177. S.SIDDARAJU, A.E.,
S/o Siddaiah
Aged about 43 years,
O/o Assistant Executive Engineer,
CNNL, No.Harangi Dam Sub-division,
Hulugund-571233,
Somawarepet(Tq), Coorg District
1178. C.CHANDRAMURALI,
S/o C.Veerasangappa,
Aged about 40 years,
Assistant Engineer, O/o IGP Vigilance, WRD,
Basava Bhavan, 3rd Floor, Bangalore-1
1179. ESHWAR S/o Ningappa,
Aged about 43 years,
Assistant Engineer,
O/o Executive Engineer,
P.W.D., Bidar Division, Bidar
1180. T.KRISHNA MURTHY,
Aged about 37 years,
AE., S/o Thimmappa,
776
No.5, H.C.I. Sub Division,
Haraverakere, Tipatur Tq.,
Tumkur District
1181. KRISHNAMURTHY.S., AE,
S/o Shankara Naik,
Aged about 40 years,
No.3, Laggere, Sub-Division,
Kantirava Studio Road,
Karnataka Slum Clearence Board,
Laggere, Bangalore
1182. KANTHARAJA,
S/o Muthaiah,
Aged about 41 years,
Assistant Engineer, No.19,
HLBC Sub-Division,
Turuvekere, Tumkur (Dist)
1183. RAJAKUMAR.R.,
S/o Ramakrishnappa,
Aged about 43 ½ years,
K.N.N.L., MRBC, Sub-Division,
No. 12, Morab, Navalgund (Tq),
Dharwar (Dist)
1184. PUSHPA KUMAR,
S/o C.Chaluvaiah,
Aged about 41 years,
O/o Assistant Executive Engineer,
No.1, Distributory Sub-Division,
C.N.N.L. Kibbanhalli Cross,
Tiptur Taluk
1185. T.C.KUMAR,
S/o Chaluvadasaiah,
Aged about 42 years,
777
O/o Executive Engineer,
No. 1, Building Division,
S.J.P.Campus, Bangalore-560 007
1186. SHANKARAPPA.M.L.,
S/o M.G.Lingaiah,
Aged about 38 years,
(Late) Mathikere(N), Settihally
Post, Channapatna Tq. -571501
Bangalore Rural District
1187. KRISHNA.V.,
S/o Venkataswamy,
Aged about 41 years,
Yagadi project Division
Belur Tq., Hassan District
1188. B.S.PRAVEEN KUMAR,
S/o Late Sathigaiah
Aged about 36 years,
Assistant Engineer, #3,
YPR Sub-Division, Rajaghatta Road,
Hassan- 573201
1189. NAGESH.M.D.,
S/o Late Devaiah,
Aged about 34 years,
Assistant Engineer, #12, H.L.B.C.,
CNNL Rajagatta Road, Hassan
1190. G.MALRAJ,
S/o M.Gangaiah,
Aged about 41 years,
Assistant Engineer, S.E.Office,
Monitoring & Evaluation, III Floor,
Basava Bhavan, Bangalore-01
778
1191. ANANDA MURTHY, A.E.,
S/o Late Yalakkaiah,
Aged about 42 years,
No.3, H.R.B.C., Hunsur Sub-
Division
1192 TOGYA NAIK, S/o Oba Naik,
Aged about 42 years,
P.R.E. Sub-Division,
Challakere
1193. VASANTHA KUMAR NAIK
S/o T.M.Govinda Naik,
Aged about 42 years,
Junior Engineer, P.W.D.No.1,
Sub-Division, Chickamagalore
1194. SHIVAMURTHY.H.G.,
Aged about 34 years,
Jr.Engineer,
No.5, P.W.D., Sub-Division, Kadur,
Chickmagalore (Dist)
1195. SMT.K.S.KUMUDINI,
Aged about 24 years,
Jr.Engineer,
O/o Executive Engineer, 2nd Floor,
P.W.D. Division,
Near Maidhan Road, Mangalore
1196. B.K.SHIVARAMU,
Aged about 43 years,
Assistant Engineer,
O/o S.E.Office, 1st Floor,
P.W.D. Circle, Mangalore
779
1197. T.VEERABHADRA NAIK,
Aged about 41 years,
No.7, P.W.D. Sub-Division,
Soraba, Shimoga (Dist)
1198. B.ONKAR NAIK
Aged about 41 years,
No.7, P.W.D. Sub-Division,
Soraba, Shimoga (Dist)
1199. R.JAI SINGH NAIK
Aged about 41 years,
Junior Engineer,
PRE Division, Jyothi nagara,
Chickmangalore
1200. K.PRAKASH,
Aged about 38 years,
Junior Engineer,
P.R.E. Sub-Division, Kadur
1201. N.PRASANNA KUMAR,
Aged about 42 years,
PRE Sub-Division,
Tarikere, Chikamangalore District
1202. B.SHIVALINGAIAH,
Aged about 30 years,
P.R.E. Sub-Division,
Tarikere,
Chikamagalore District
1203. S.KUMAR,
Shankarappa,
Aged about 4 years,
No.5, Sub- Division, P.W.D.,
Gowribidanur, Kolar (Dist)
780
1204. M.NAGESH MURTHY,
S/o N.Madaiah,
Aged about 42 years,
Assistant Engineer, No.3, P.W.D.,
Sub-Division, Doddaballapur
1205. MAHENDER.R.,
S/o K.Rachaiah,
Aged about 35 years,
Assistant Engineer, No.5, HRBVC,
Hallymysore, H.N.Pura (Tq),
Hassan (Dist)
1206. RAJESH KUMAR.A.,
S/o Andanaiah
Aged about 31 years,
Assistant Engineer, O/o Research
Officer, Coastal Engg. Sub-
Division K.R.R.S., Mangalore-
1207. RUDRAMURTHY TALWAR,
S/o R.H.Talwar,
Aged about 39 years,
O/o Minor Irrigation Sub-
Division, Haliyal, Uttar Kannada
District
1208. SHIVARAYA.M.,
S/o Mallappa,
Aged about 42 years,
Junior Engineer, O/o Taluk
Panchayatha, Haliyal-581329,
Uttar Kannada District
781
1209. P.NAGARAJA,
S/o N.Prabhu,
Aged about 41 years,
O/o executive Engineer,
Quality Control Division,
Gorur, Hassan (Dist)-573120
1210. RANGASWAMY.C.S.,
S/o Late Siddamadaiah,
Aged about 37 years,
O/o Executive Engineer,
Quality Control Division,
Gorur, Hassan District-573120
1211. L.D.AKILAN
S/o Late
Aged about 38 years,
L.Dakshina Murthy, No.2,
Quality Control Sub-Division,
Gorur, Hassan (Dist)-573120
1212. ANANDA MURTHY.M.,
S/o M.Mani,
Aged about 37 years,
O/o Assistant Executive Engineer,
Hemavathi Rehabilitation Sub-
Division, Gorur-573120, Hassan
District
1213. SANJEEV RAMACHANDRA MIRAJKAR,
O/o Assistant Engineer,
MLBCC Sub-Division No.3,
Khanapur, Dist. Belgaum
1214. MALLIKARJUN GANGAPPA BHARAMANNAVAR,
S/o Gangappa.Y.Bharamannavar,
O/o Assistant Executive Engineer,
782
L.I.Sub- Division No.1, Manoli
Saundatti
1215. ESWARAPPA.G.,
S/o Gulappa,
O/o Assistant Executive Engineer
No.5, UTP Sub-Division, Gajanur,
Shimoga
1216. CHANDRAGIRIVAR RAVI VACHAPPA,
S/o Vachappa, O/o W&M Sub-
Division, Bijapura Camp, Athani
1217. V.HARISH KUMAR,
S/o M.Venkataramaiah,
L-I Sub-Division, No.2,
Naviluteertha
Saundatti Taluk
1218. KUMARA SWAMY.K.M.,
S/o Maraiah, O/o W&M Sub-
Division, Nargund
1219. MOHAN.K.ELIGAR,
O/o.AEEL.I Sub-Division, No.1
Munavalli, Tq Saundatti,
Dist. Belgaum
1220. K.N.HANCHINAMANI,
O/o.Assistant Executive Engineer,
LI-2, Sub-Division, Naviluteertha
1221. L.VENKATESH NAIK,
O/o Executive Engineer,
Ward on Division,
Naviluteerth Saundatti (T)
783
1222. RAMAPPA.N.P.,
O/o Executive Engineer,
M.L.B.C.C. Dn No.2,
Naviluteertha, Saundathi (Tq)
1223. SMT.GEETHA.S.
W/o Shivarudraiah, Assistant
Aged about 39 years,Engineer,
O/o The Superintending Engineer,
3rd Floor, Basava Bhavana,
Bangalore-560 001
1224. SMT.PREMALATHA.K.,
D/o M.Keshava Murthy
Aged about 42 years,Assistant Engineer,
O/o The Superintending Engineer,
3rd Floor Basava Bhavana,
Bangalore-560 001
1225. SMT.PREMA KUMARI.R.,
W/o Praveen Sri Hari,
Aged about 36 years,
Assistant Engineer, CNNL, IV
floor, Coffee Board Building,
Bangalore-560 001
1226. M.C.BHAGAVAN,
S/o Late Chandrashekaraiah
Aged about 42 years,
Assistant Engineer, O/o SE, M & E,
3rd Floor, Basava Bhavan,
Bangalore-1
784
1227. HENGARAPPA.S.,
P.R.E.Sub-Division, Magadi,
Magadi Tq., Bangalore Rural
District
1228. LAKSHMAIAH,
S/o Muddaiah
Aged about 41 years,
Assistant Engineer, No.1,
Hemavathy Canal
Investigation Sub-Divison
1229. N.GOPAL SWAMY,
S/o C.Nanjaiah,
Aged about 36 years,
Junior Engineer, No.1,
Hemavathi Camal Investigation
Sub-Division, Cauvery Neeravari
Nigama Niyamitha, Kibbanahally,
Tiptur (Tq) Tumkur (Dist)
1230. S.NIRANJANA,
S/o K.M.Siddananjaiah, Assistant
Aged about 40 years,
Engineer, No.17, H.L.B.C. (CNNL)
Sub-Division,
Karehally, Channarayapatana Tq.,
assan District
1231. B.M.LAKSHMAIAH,
S/o Melagiriaiah, Junior Engineer,
Aged about 28 years,
Office of AEE, No.18, HLBC Sub-
Division,Cauvery Neeravary Nigam
Niyamita,Turuvekere, Tumkur (Dist)
785
1232. S.N.NAGARAJU,
S/o S.Nagaiah, No.19,
Aged about 33 years,
H.L.B.C.(CNNL),
Turuvekere, Tumkur (Dist)
1233. S.SHIVANNA,
S/o Siddaiah, Junior Engineer,
Aged about 34 years,
O/o Executive Officer,
aluk Panchayat, Doddaballapur (Tq)
Bangalore (R) District
1234. B.K.DINESH KUMAR,
Assistant Engineer,
Aged about 40 years,
No.3, Yagachi Project
Rehabitation,
Sub-Division, Hassan
1235. H.R.RAMESH,
Aged about 41 years,
Junior Engineer,
O/o Assistant Executive Engineer,
No.3, CNNL Sub-Division,
Near Railways Station, Hassan
1236. M.VIJAYA KUMAR,
Aged about 41 years,
Assistant Engineer,
Chief Engineer Office,
Hemavathy Project, Gorur, Hassan
1237. N.GURU PRASAD,
Aged about 42 years,
Assistant Engineer,
Chief Engineer Office,
786
Hemavathy Project,
Gorur, Hassan
1238. KALASAPPAGOL.S.T.,
S/o Tukaram, Assistant Engineer
O/o Chief Engineer, KNNL,
Irrigation (North) Belgaum
1239. NAGESH.D.KOLKAR,
S/o Dattu.F.Kolkar,
Aged about 36 years,
O/o Executive Engineer,
KNNL GCBC, Ghataprabha Division
Ghatprabha
1240. L.VISWANATH, S/o B.Lingaiah,
Aged about 34 years,
O/o Assistant Executive Engineer,
No.2, Quality Control Sub-
Division,
Gorur-573120, Hassan District
1241. VEERAPPA SADEPPA UGARAKHUD,
Junior Engineer,P.R.E. Sub-
Division, Mudigere, Chikkamagalur
District
1242. NAGARAJ.R.,
Junior Engineer, P.R.E. Sub-
Division, Mudigere, Chickmagalur
District
1243. NARASIMHARAJU.N.,
S/o Narasaiah, No.4, HLBC
Division, CNNL, Turuvekere, Tumkur
District
787
1244. NARGUNDKAR.Y.T.,
Assistant Engineer,
S/o Tukaram,
O/o C.E.I. (N) Club Road,
Belgaum
1245. SHRIKANT.R.KOLKAR,
S/o Dattu.F.Kokar,
O/o C.E.I. (N) Club Road,
Belgaum
1246. M.NAGARAJA,
S/o Late Muniyappa, Assistant
Aged about 39 years,
Engineer, No.2, CNNL Sub-Division,
Hedagarahalli, Tiptur Taluk
1247. N.ANIL KUMAR,
S/o A.Narasimahaiah,
Behind Raghavendra Swamy Temple,
Pathanjali Nagar, Paragada
1248. M.B.KUMARASWAMY,
S/o Late M.H.Baskar, Assistant
Aged about 39 years,
Engineer, No.1, CNNL Division,
Nagavalli, Tumkur Taluk
1249. SATHISH.R.
S/o T.Ramu, Assistant Engineer,
Aged about 37 years,
O/o Superintending Engineer,
Monitoring and Evaluation,
3rd Floor, Basava Bhavan,
Bangalore-1
788
1250. B.CHANDRASHEKAR,
S/o S.Basavalingaiah, Assistant Engineer,
O/o Executive Engineer,
Minor Irrigation Division
Gulbarga
1251. SMT.KANAKAMBA.G.,
D/o K.N.Gangaraju,
Aged about 35 years,
C/o Assistant Executive Engineer,
Shira PWD Sub-Division, Shira
1252. H.CHANDRASHEKAR,
Aged about 42 years,
Junior Engineer, AEE
PWD Sub-Division, Tiptur
1253. N.DODDAIAH,
S/o Ningaiah
Aged about 37 years,
O/o Assistant Executive Engineer,
PWD Sub-Division, Tiptur
1254. K.P.UMESH,
Aged about 42 years,
Assistant Executive Engineer,
PWD Sub-Division, Turuvekere,
Tumkur Division
1255. SMT.ARUNA,
Aged about 32 years,
Assistant Engineer,
P&I Unit, Engineer-in-Chief Office,
W.R.D.O., Ananda Rao circle,
Bangalore-560 009
789
1256. SMT.N.ASHA JYOTHI,
Aged about 32 years,
Assistant Engineer,
O/o Executive Engineer,
CNNL, Manchanabele Division,
Ramanagaram
1257. SMT.SAVITHA.H.A.,
Aged about 32 years,
Assistant Engineer,
O/o the Chief Engineer,
Hemavathy Canal Zone, Tumkur
(No.313, 3rd Floor, Vikasa Soudha,
Bangalore-1)- Deputation
1258. SMT.N.SAVITHA,
Aged about 24 years,
Junior Engineer,
Office of Assistant Executive
Engineer, No.3, PWD Sub-Division,
Kanakpura,
Kanakpura Taluk, Bangalore Rural
District
1259. SMT.R.YOGALAKSHMI,
Aged about 29 years,
Junior Engineer,
Office of the Assistant Executive
Engineer,Anekal Sub-Division, PWD,
Bangalore Urban District
1260. SMT.PREMALATHA.B.M.
Aged about 40 years,Junior Engineer,
O/o Assistant Executive Engineer,
No.5, Elec. Sub-Division, ESI,
K.R.Circle (SJP Compound),
Bangalore-560 001
790
1261. SMT.A.S.IMPUKUMARI,
Aged about 29 years,Junior Engineer,
Office of Executive Engineer,
Panchayath Raj Engineering
Division, Ramanagaram,
Bangalore Rural
1262. SMT.MAMATHA.B.H.,
Aged about 26 years,Junior Engineer,
O/o the Assisitant Executive
Engineer, No.1 PWD Sub-Division,
Ramanagaram
1263. SMT.G.U.CHETHANA,
Aged about 30 years,Junior Engineer,
O/o the Assistant Executive
Engineer, No.4, PWD Sub-Division,
Magadi Taluk
1264. KANTHARAJU.M.
S/o Late Nanjaiah, Aged about 39 years,
Assistant Engineer, No.1, Quality Control,
C.N.N., Ramanagar
1265. T.S.MALLIKARJUNA,
Aged about 41 years,
Assistant Engineer, P.W.D. No.2
Sub-Division, Haliyal,
Uttar Kannada District
1266. SMT.MANJAMMA
W/o Sri.Siddesh Pujar,
Aged about 38 years,
O/o.C.E., Panchayat Raj Engineering Dept.,
791
4th Floor, Slum Clearance Board,
Sheshadripuram, Bangalore
1267. SMT.THARA.N.,
Aged about 38 years,
Water Resources Department,
Hydrology Unit, A.R.Circle,
Bangalore-9
1268. SMT.A.POONGODI,
Aged about 31 years,
C/o C.E., Hydrology & Central
Mechanical Engineer
Ananda Rao Circle, Bangalore-9
1269. SMT.G.PADMAVATHI,
Aged about 31 years,
O/o C.E., Hydrology & Central
Mechanical Engineer
Ananda Rao Circle, Bangalore-9
1270. SMT.YESHODA,
W/o Devaraj,
Aged about 30 years,
O/o C.E., Hydrology & Central
Mechanical Engineer
Ananda Rao Circle, Bangalore-9
1271. SMT.MAMTHA.M.,
Aged about 29 years,
O/o C.E., Hydrology & Central
Mechanical Engineer
Ananda Rao Circle, Bangalore-9
1272. SMT.LAKSHMI.R.,
Aged about 34 years,
O/o.C.E., Hydrology & Central
792
Mechanical Engineer
Ananda Rao Circle, Bangalore-9
1273. M.SRIHARI,
S/o Late R.Muniswamy
Aged about 39 years,
Office E.I.C., W.R.D.O.,
Hydrology Unit, Ananada Rao Circle,
Bangalore-9
1274. SMT.KAVITHA.B.N.,
S/o Narayana, Aged about 26 years,
Office of the EIC,
W.R.D.O,Planning & Investigation
Unit, Ananda Rao Circle,
Bangalore-9
1275. RAJASHEKAR.V.,
S/o Venkataramaiah, Junior
Aged about 38 years,
Engineer,P.W.D. Sub-Division,
Mulbagal
1276. SUNIL KUMAR,
S/o B.P.Venkatesh, Junior
Aged about 41 years,
Engineer,P.W.D.Sub-Division,
Mulbagal
1277. NARASIMHAIAH,
S/o Chikamunishamappa,
Aged about 37 years,
Junior Engineer, Taluk Panchayath,
Hosakote
1278. D.SHIVA SHAKTHI,
S/o V.G.Dorairaj,
793
Junior Engineer,
Taluk Panchayath,
Hosakote
1279. K.VENKATAMALAIH,
S/o Kariyappa,
PWD Sub-Division,
Gouribidanur
1280. SMT.DODDAMANI LATHA,
Aged about 42 years,
ARO (AE),Karnataka Research
Station,krishna Raja Sagar, Hyd-2
(Hydralics Div-1),
KRS, Mandya District
1281. ASHOK.B.BANT,
S/o Bommayya.D.Bant,
Aged about 36 years,
Assistant Engineer,Minor Irrigation Sub-
Division, Haliyal
(Uttar Kannada Dist), Karwar
1282. RAMA ARGEKAR,
S/o Budu Argekar,
Aged about 30 years,
Assistant Engineer,
O/o Assistant Executive Engineer,
Minor Irrigation Sub-Division,
Karwar-581301, Uttara Kannada
1283. K.V.ADINARAYAN,
S/o K.M.Venkatappa,
Aged about 41 years,
Assistant Engineer, No.2, Buildings
Division, P.W.D., K.R.Circle,
Bangalore-560 001
794
1284. SMT.V.RATHNA
W/o K.V.Adinarayan,
Aged about 31 years,
Assistant Engineer, ESI Building
Division, P.W.D., K.R.Circle,
Bangalore-560 001
1285. NATARAJ.H.R.,
S/o Ramaiah.K.,
Aged about 36 years,
Junior Engineer, No.2, W&M Sub-
Division, Dr.Rajkumar Road,
Bangalore-560 010
1286. S.DORESWAMY,
S/o A.S.Siddappa,
Aged about 36 years,
Assistant Engineer (ARO),
O/o Chief Research Officer,
Hydraulics Division-1,
KERS K.R.Sagara, Mandya District
1287. SMT.K.NIRMALA,
D/o M.Kempanna,
Aged about 28 years,
Assistant Engineer, O/o Assistant
Executive Engineer, No. 4,
Irrigation & Investigation Sub-
Division,2nd Floor, SWDC Building,
Ananda Rao Circle, Bangalore-09
1288.AMARNATH.M
Aged about 42 years,
Assistant Engineer
No.20, HLBC Sub-Division
795
Cauvery Neeravari Nigam
K.R.Pet, Mandya District
1289. RAMASANJEEVAIAH
Aged about 35 years,
Assistant Engineer
Kanva Project Modernisation,
Sub-Division (CNNL)
Channapatna Taluk,
Bangalore District
1290. H.C.MAHADEVAIAH,
Aged about 42 years,
Assistant Engineer,
O/o Assistant Executive Engineer
No.1, M.. Sub-Division
Manchanabele, Magadi Taluk
Bangalore Rural District
1291. BASAPPA JANKAR
Aged about 36 years,
Assistant Engineer,
O/o Superintending Engineer,
Tungabhadra Project,
Circle Munirabad 583 293
1292. RAJANNA.H.R.
Aged about 43 years,
Assistant Engineer,
No.1, Q.C. Sub-Division,
C.N.N.L. Ramanagaram,
Bangalore Rural District,
1293. H.J.PRAKASHA,
Aged about 39 years,
Assistant Engineer,
Hemavathi Canal Division,
796
Cauvery Neeravari Nigama Ltd.,
Yediyur
1294. D.H.KESHAVAH
Aged about 43 years,
Assistant Engineer,
O/o Assistant Executive Engineer,
No.12, Hemavathi Canal Sub-Division
Bellur Cross, Nagamangala Taluk,
Mandya District,
1295. K.M.MALLIKARJUNA,
Aged about 38 years,
Assistant Engineer,
O/o Assistant Executive Engineer
VNC Sub-Division, Kamalapur,
Hospet Taluk, Bellary District
1296. M.D.KUMAR
Aged about 41 years,
Assistant Engineer,
O/o Assistant Executive Engineer,
No.14, HCSD, CNNL,
Kunigal, Tumkur Tq. & Dist.
1297. RAVINDRA.L.NAGANATH
Aged about 39 years,
Assistant Engineer,
O/o Executive Engineer,
No.1, Tungabhadra Reservation
Division, Munirabad
1298. PRAVEEN KUMAR.R.
Aged about 39 years,
Assistant Engineer
O/o Executive Engineer, Minor
797
Irrigation,Division Office,
Bijapur
1299. M.SATISH,
Aged about 34 years,
Assistant Engineer,
No.1, KRSM and MIP,
Sub-Division, Kirugavalu-571 424
1300. KIRAN.C.
Aged about 34 years,
Assistant Engineer,
O/o Executive Engineer,
Kabini Reservoir Division,
H.D.Kote, Mysore District
1301. S.RAJESH
Aged about 35 years,
Assistant Engineer,
O/o Executive Engineer,
KRSM & MIP Division,
Kagipura Buliding Nelamakanahally
Post, Malavally
1302. M.B.MURALI,
Aged about 40 years,
Assistant Engineer,
No.10, HLBC Sub-Division,
Kikkeri, K.R.Pet Taluk,
Mandya District
1303. L.M.GURUPRASAD
Aged about 39 years,
Assistant Engineer,
No.23, HLBC Sub-Division,
Bookanakere, K.R.Pet Taluk,
Mandya District
798
1304. M.B.THIPPESWAMY
Aged about 43 years,
Assistant Engineer,
O/o Executive Engineer,
KRS M&MIP Division, Malavally
1305. SHAMANNA
Aged about 42 years,
Assistant Engineer,
No.2, T.R.Sub-Division, Agalakere,
Koppal Taluk & District
1306. D.H.PARAMESHWARAPPA
Aged about 41 years,
Assistant Engineer,
O/o The Chief Engineer,
Irrigation Central Zone,
Munirabad, Koppal Taluk &
District- 583 233
1307. PUTTASWAMY
Aged about 37 years,
Junior Engineer
ARP Dam Sub-Division,
Arobele, Kanakapura Taluk
Bangalore Rural District
1308. T.RAMESH
Aged about 35 years,
Junior Engineer,
No.3, K.R.S.M. Sub-Division,
Bharathinagar, Maddur Taluk,
Mandya District
799
1309. RAVIKUMAR.V.M.
Aged about 40 years,
Assistant Engineer,
No.3, HLBC Quarters, Kikkeri Road,
Krishnarajpet Taluk,
Mandya District
1310. D.MURALI,
Aged about 39 years,
Assistant Engineer,
No.3, HLBC Quartetrs, C.R.Patna
Road,K.R.Pet Town, Mandya District
1311. C.MURALIDHAR
Aged about 45 years,
Assistant Engineer,
No.103, Maruthinagara,
Shankaranagar Post,
Bangalore 560 092
1312. M.MAHADEVA SWAMY
Aged about 38 years,
Assistant Engineer,
No.3, KRSM Sub-Division,
Bharathinagar, Maddur Taluk,
Mandya District
1313. S.PUTTAIAH
Aged about 34 years,
Junior Engineer,
No.3, KRSM Sub-Division,
Bharathinagar, Maddur Taluk,
Mandya District
1314. SUGAPPA
Aged about 35 years,
Assistant Engineer,
800
O/o Assistant Executive Engineer,
D-31, Canal Sub-Division,
Kustagi, Gangavathi Taluk,
Koppal District
1315. SURESH.R.
Aged about 38 years,
Assistant Engineer,
O/o Assistant Executive Engineer,
D-31, Canal Sub-Division,
Karatagi, Gangavathi Taluk,
Koppal District
1316. D.SUNDARAIAH
Aged about 41 years,
Assistant Engineer,
O/o Executive Engineer,
K.R.S.M. & M.I.P. Division,
Malavalli
1317. SURYANARAYAN PAWAR
Aged about 43 years,
Assistant Engineer,
Quality Control Division,
Munirabad, H.No.S.R.100/200/10
T.B.P. Colony, Munirabad, Tq. &
Dist., Koppal
1318. B.SATEESH
Aged about 35 years,
Assistant Engineer,
O/o Administrator,
TBP-CADA, TBP Munirabad-583 233
1319. C.SREENIVASA RAO
Aged about 42 years,
Assistant Engineer,
801
O/o Administrator, TBP-CADA,
TBP Munirabad-583
1320. SADASHIVA MURTHY.G.D.
Aged about 35 years,
Assistant Engineer,
No.4, M&MIP Sub-Division,
CNNL, NES Extention,
Malavalli Town, Mandya District
1321. H.N.PARAMESHWARAPPA
Aged about 39 years,
Assistant Engineer,
O/o Superintendent Engineer,
KRSM & MIP Circle, Mandya
1322. B.N.CHANDRASHEKARAIAH
Aged about 37 years,
Assistant Engineer,
O/o Assistant Executive Engineer,
HCI Sub-Division, CNNL,
Hebbur, Tumkur Taluk & District
1323. HANUMANTHAPPA.L
Aged about 39 years,
Assistant Engineer,
O/o Assistant Executive Engineer,
Head Works Sub-Division, Munirabad
1324. D.M.MANJUNATHA NAIK
Aged about 39 years,
Assistant Engineer,
O/o Executive Engineer,
No.1, T.R.Division,
Munirabad Post, Koppal District
802
1325. D.RAMANARAJ
Aged about 40 years,
Assistant Engineer
O/o Assistant Executive Engineer,
KBJNL, Quality Control,
Sub-Division No.1,
Narayanapura, Surupura Taluk
Gulbarga District
1326. S.NAGESH
Aged about 43 years,
Assistant Engineer,
O/o Assistant Executive Engineer,
CNNL, Arkavathi Project,
Canal Sub-Division, Harobele,
Kanakapura Taluk,
Bangalore Rural District
1327. KUMARA
Aged about 23 years,
Junior Engineer,
O/o Assistant Executive Engineer,
No.1, M.C.Sub-Division,
IV Cross, Ashoknagar, Mandya
1328. G.NAGARAJU
Aged about 39 years,
Junior Engineer,
O/o Assistant Executive Engineer,
No.9, H.C. Sub-Division,
Gubbi, Tumkur District
1329. JAGADEESHWARA MURTHY.Y.P
Aged about 32 years,
Junior Engineer,
No.2, KCI Sub-Division,
T.Narasipura, Mysore District
803
1330. M.NARENDRA
Aged about 34 years,
Junior Engineer,
V.N.C.Sub-Division, Irrigation
Department,
Kamalapura, Hospet Taluk,
Bellary District
1331. RAMAPPA
Aged about 34 years,
Junior Engineer,
No.6, MLI Sub-Division, Halagani,
Bijapur Taluk & District
1332. GURURAJ.P.GAIKAWAD
Aged about 33 years,
Junior Engineer,
No.2, T.R.Sub-Division,
Agalakere 583 234,Koppal Taluk &
District
1333. C.GOPAL
Aged about 39 years,
Junior Engineer,
ARP Canal Sub-Division,
Arobele, Kanakapura Taluk,
Bangalore District
1334. V.M.RAJU
Aged about 37 years,
Junior Engineer,
ARP Canal Sub-Division, Arobele,
Kanakapura Taluk, Bangalore
District
804
1335. NAGAPPA
Aged about 37 years,
Junior Engineer,
O/o Assistant Executive Engineer,
Distributory: 31, Canal Sub-Divison
Karatagi, Gangavathi Taluk,
Koppal District 583 227
1336. LAXMAPPA.L.
Aged about 42 years,
Junior Engineer,
O/o Assistant Executive Engineer,
V.N.C. Sub-Division,
Kamalapur, Hospet Taluk
1337. JAGADEESH.H.L.
Aged about 33 years,
Junior Engineer,
O/o Assistant Executive Engineer,
No.3, HCI Sub-Division,
Hebbur, Tumkur Taluk & District
1338. RAMESH KUMAR.R.N.
Aged about 28 years,
Junior Engineer,
O/o Assistant Executive Engineer,
No.6, HCD Sub-Division,
Nagavalli, Tumkur Taluk
1339. MUKUNDAIAH.M.K.
Aged about 32 years,
Junior Engineer,
O/o Assistant Executive Engineer,
No.5, HCD Sub-Division, C.N.N.L.,
Chelur, Gubbi Taluk,
Tumkur District 572 117
805
1340. RAVI.N.K.
Aged about 26 years,
Junior Engineer,
O/o Assistant Executive Engineer,
No.6, H.C.D. Sub-Division,
Nagavalli, Tumkur District
1341.NARASIMHA MURTHY NAIK,
Aged about 37 years,
Junior Engineer,
Arkavathy Canal Sub-Division,
Harobele, Kanakapura Taluk
1342. SRIKANTH.M.Y.
S/o M.Yellappa,
Aged about 39 years,
Assistant Engineer, P.W.D. Sub-
Division, Anekal Taluk,
Bangalore District
1343. PALLAVI.M.
W/o Nagaraj.K, Aged about 30 years,
Assistant Engineer,
PWD Sub-Division,
Srinivasapura, Kolar District
1344. MUNIYAPPA.C.
Son of Chennappa,Assistat
Aged about 42 years,
Engineer, PWD Sub-Division No.9,
Bagepalli, Kolar District
1345. SHIVAKUMAR.K.
S/o of K.J.Ramaiah,
Aged about 39 years,
Assistant Engineer,
806
No.2, Irrigation Investigation,
Sub-Division, Cauvery Sankeerana Bhavan,
Gokulam, 4th Stage, Mysore District
1346. LAMANI CHENNAPPA
S/o of Vasanappa, Aged about 43 years,
Assistant Engineer,
Office of Executive Engineer,
PRE Division, Belgaum
1347. HEMANTH KUMAR.P.M.
Aged about 40 years,
Assistant Engineer
Office of Executive Engineer,
Cauvery Neeravari Nigam ltd,
No.2, KRSM & MIP Sub-Division,
Kalkuni, Malavalli Taluk, Mandya
District
1348. SHIVARAJU.K.
Aged about 42 years,
Assistant Engineer,
Office of Assistant Executive
Engineer, Cauvery Neeravari Nigam
Ltd., No.3, Harangi Canal Sub-
Division, Saligrama, K.R.Nagar
Taluk,Mysore District 571 604
1349. JAYAKUMAR,
S/o E.Hanumanthan, Junior Engineer,
No.2, Irrigation Investigation,
Sub-Division, Cauvery Sankeerana
Bhavan Gokulam, 4th Stage,
Mysore District
1350. M.JAGANNATH,
S/o Ghalappa,
807
Presently working as Junior Engineer,
Aged about 29 years,
Office of the Assistant Executive,
Engineer, KBJNL-NLBC Sub-Division
No.4, Kodekal, Shorapur Taluk,
Gulbarga District
1351. RAMASHETTY,
S/o Bheema Singh Jadhav,
Aged about 26 years,
Presently working as Junior Engineer,
Office of the Assistant Executive
Engineer, Minor Irrigation Sub-
Division, Basava Kalyan, Bidar
District
1352. K.SURESH,
S/o Kadaiah,
Aged about 38 years,
Assistant Engineer, O/o Executive
Engineer, V.C.DIVN.,.C.N.N.L.,
Mandya
1353. THIPPESHI HALANAIK,
S/o Hala Naik, A.E.
No.5, Sub-Division, Irrigation
Department,
Shikaripura Taluk, Shimoga District
1354. PRABHAKARA,
S/o Channabasappa,
Aged about 37 years, J.E.
No.Arkavathi Reservoir Project,
Kanakapura Taluk, Bangalore Rural
District
808
1355. J.VIJAY KUMAR,
S/o R.Jayappa,
Aged about 39 years, J.E.,
KNNL, No.6, UTP Sub-Division,
Honnali-577217, Davanagere District
1356. MANJUNATH.N.R.
S/o K.Rajappa, J.E.,
Aged about 43 years,
No.1, Canal Sub Division (Bhadra),
Basava Patana, Channagiri Taluq,
Davanagere District
1357. PRABHU GOWDA,
S/o Govinda Gowda, Aged about 39 years,
J.E., No.1, Bhadra Canal Sub-Divison,
Basava Patana, Channagiri Taluq,
Davanagere District
1358. H.A.BHAGYAVATHI,
W/o R.Ramakrishna,
Aged about 39 years,
J.E., Sankalpa Nilaya,
Sapthagiri extension, Tumkur
1359. K.L.SWAMY LAL,
S/o Lacha Naik, Aged about 41 years,
PRE Sub-Division,
Gubbi Taluk, Tumkur District
1360. SHANKARAPPA HAROGOPPAD,
S/o Shidiyappa Harogoppad,
Aged about 36 years,J.E.,
UTP Sub-Division, No.8, Holalur,
Shimoga District
809
1361. N.LINGARAJU,
S/o Late Neelisiddaiah,
Aged about 37 years,
A.E. No.8, UTP Sub-Division,
Holalur, Shimoga District
1362. UDAY KUMAR.T.L
S/o J.Lakshmaiah,
Aged about 42 years,
J.E, No.6, PWD Sub-Division,
Srirangapatna, Mandya District
1363. K.H.DAYANANDA SWAMY,
S/o K.Halaswamy Aged about 37 years,
A.E, LIS Sub-Division,
Devagiri Post, Yallapura
Road Haveri
1364. CHANDRA SHEKHAR,
S/o R.Siddaiah, Aged about 40 years,
A.E, No.9, HLBC Sub-Division,
Chinakurali,
Pandavapura
1365. M.PRABHU,
S/o Lat V.Muni swamy,
Aged about 40 years,
A.E, No.3, 9th Cross,
S.P.Extention, 11th Cross,
Malleswaram, Storm Water Drain,
Bangalore Mahanagara Palike
Bangalore-99
1366. MALLAPUR.C.M.
C/o AEE PHE (UKP),
J.E, Sub-Division-1, Bagalkot,
810
Melligeri Complex, Bagalkot
District
1367. H.F.BHAJANTRI,
S/o Pakirappa,
C/o AEE PHE (UKP)
J.E, Sub-Division No.2,
Hunugund Complex, Alamatti
1368. T.C.CHANDRA SHEKHAR,
S/o Late Chikkakariyappa,
Aged about 39 years,A.E,
No.8, AEE, Hemavathi, Canal Sub-
Division, Chelur, Gubbi Taluk
1369. R.SURESH
S/o Sri.K.Rachaiah, Aged about 38 years,
Assistant Engineer,
O/o the Assistant Executive Engineer,
No.4, Sub-Division, HCD, CNNL
Gubbi,Gubbi Taluk, Tumkur District
1370. M.RAJGOPAL,
S/o Sri.Maniswamy,
Aged about 37 years,
Assistant Engineer,
O/o the Assistant Executive
Engineer, P.W.D No.1 Sub-Division,
Kolar, Kolar District
1371. M.Govindappa,
S/o Sri.Muniswamy,
Aged about 39 years,
Junior Engineer,
O/o the Assistant Executive
Engineer,P.W.D No.1 Sub-Division,
Kolar, Kolar District
811
1372. P.E.NAGARAJ,
S/o Esha Naik,
Aged about 40 years,
Assistant Engineer,
O/o the Assistant Executive
Engineer,
Karnataka Neeravari Nigama Ltd.,
(KNNL), MLBCC Sub-Division-II,
KATKOL-591 114,
Ramadurg Taluk, Belgaum District
1373. K.T.PRABHU,
S/o Thimmaiah,
Aged about 36 years,
Assistant Engineer, O/o the
Assistant Executive Engineer,
Karnataka Neeravari
Nigama Ltd., (KNNL), Malaprabha
Quality Control Sub-Division-I,
RAMDURG-591 123, Belgaum District
1374. HANUMANTH.C.TALAWAR,
S/o Channappa,
Aged about 32 years,
Assistant Engineer,
O/o the Assistant Executive
Engineer, Karnataka Neeravari
Nigama Ltd., (KNNL), 123,
Belgaum District
1375. SHANKAR.K.CHAVAN,
S/o Krishnappa,
Aged about 35 years,
Junior Engineer, O/o the Assistant
Executive,Engineer, Karnataka
Neeravari Nigama Ltd., (KNNL),
812
MLBCC Sub-Division-VI,
RAMDURG-591 123, Belgaum District
1376. T.N.RUDRAMUNI,
S/o Natya Naik,
Aged about 38 years,
Junior Engineer, O/o the Assistant
Executive Engineer,
Karnataka Neeravari Nigama Ltd.,
(KNNL), MLBCC Sub-Division-II,
KATKOL-591 114,
Ramadurg Taluk, Belgaum District
1377. NIJALINGAPPA
S/o Sabanna, Aged about 43 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, KNNL BLI Sub-Division
No.3 Afzalpur,
Afzalpur taluka,
Gulbarga District-585 301
1378. CHANDULA RATHOD
S/o VithalRathod,
Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, KNNL BLI Sub-Division
No.3 Afzalpur,
Afzalpur taluka,
Gulbarga District-585 301
1379. UMESH
S/o Limbaji Rathod,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive
813
Engineer, KELLUR Sub-Division
No.13 Bheemrayan Gudi, Shahapur
Shahapur taluka, Gulbarga District
1380. UMESH.R.RATHOD
S/o Roopala, Aged about 27 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, KNNL BLI Sub-Division
No.1 Afzalpur, Afzalpur taluka,
Gulbarga District-585 301
1381. SHARANAPPA
S/o Bheemappa, Aged about 44 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, KNNL BLI Sub-Division
No.2 Afzalpur,Afzalpur taluka,
Gulbarga District-585 301
1382. VEERANDRA KUMAR.L.
S/o Laxman Naik,
Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, KNNL BNT LBC, Sub-
Division No.2 Kalgi
Chitapur taluka, Gulbarga District
1383. RAMESH
S/o Rudrappa Nathe,
Aged about 38 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Karanja Project, Dam
814
Sub-Division No.2 Halhalli (K),
Bhalki taluka, Bidar District
1384. JAGADEV
S/o Sharanappa, Aged about 36 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, KNNL Sub-Division No.3,
Gandori Nala Project,
Mahagaon Cross, Mahagaon
Gulbarga taluka, Gulbarga District
1385. GURUNATH SHRINGERI
S/o Vithal, Aged about 36 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
KNNL Amaraja Dam Sub-
Division: Bhusoor
Aland taluka, Gulbarga District
1386.JAGADEV
S/o Vithal, Aged about 35 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, KNNL Amarja Dam Sub
Division,Bhusoor, Aland taluka,
Gulbarga District
1387. VIDHYADHAR BHASAN
S/o Gundappa Bhasan,
Aged about 37 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Karanja Project, Dam Sub
Division No.2 Halhalli (K), Bhalki
taluka, Bidar District
815
1388. SHREEDHAR
S/o Ishwarappa, Aged about 38 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, KNNL BNT Project, Dam
Sub Division:
Harsoor, Chitapur taluka, Gulbarga
District
1389. SHANKAR
S/o Mareppa Kaggi,
Aged about 34 years,
Assistant Engineer,
Office of the Chief Engineer,
KNNL IPZ, Gulbarga taluka
Gulbarga District
1390. LAXMAN
S/o Zarnappa, Aged about 32 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Chandrampalli project,
Sub Division: Chandapur,
Chincholi taluka,Gulbarga District
1391. RAVI RAMPURE
S/o Devappa, Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, KNNL BNT LBC, Sub-
Division No.2 Kalgi
Chitapur taluka, Gulbarga District
1392. MOTILAL CHAVAN
S/o Kesu Chavan,
Aged about 44 years,
Assistant Engineer,
816
Office of the Assistant Executive
Engineer, KNNL BNT LBC, Sub-
Division No.2 Kalgi,
Chitapur taluka, Gulbarga District
1393. BASAVARAJ SIRIMANI
S/o Shivappa, Aged about 43 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer,
KNNL BNT LBC, Sub-Division No.2
Kalgi, Chitapur taluka, Gulbarga
District
1394. KOOSANNA RATHOD
S/o Kesu, Aged about 47 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Chandrampalli project,
Sub-Division:
Chandapur, Chincholi taluka,
Gulbarga District
1395. BASAVARAJ SUTAR
S/o Hanamanth, Aged about 33 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Chandrampalli project,
Sub-Division: Chandapur,
Chincholi taluka, Gulbarga District
1396. SHAMBULING KUDRE
S/o Lalappa, Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Karanaja Project, Dam
817
Sub Division: No.2 Halhalli (K),
Bhalki taluka, Bidar District
1397. BASAVARAJ
S/o Peerappa, Aged about 30 years,
Assistant Engineer,
Office of the Executive Engineer,
LMP Division No.3 Sulepeth,
Chincholi taluka, Gulbarga District
1398. SHIVARAJ
S/o Nagappa Palleri,
Aged about 39 years,
Assitant Engineer,
Office of the Executive Engineer,
LMP Division No.3 Sulepeth,
Chincholi taluka, Gulbarga District
1399. RAMCHANDRA
S/o Babu Rao, Aged about 34 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, LMP Sub Division No.1,
Sulepeth, Chincholi taluka,
Gulbarga District
1400. HANAMANTH
S/o Sharanappa, Aged about 33 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, LMP Sub Division:
Chimmanchod,
Chincholi taluka, Gulbarga District
1401. SWAMY.S.R.M.
S/o Rangaiyya.L, Aged about 37 years,
Assistant Engineer,Office of the Assistant
818
Executive Engineer,
LMP Dam Sub Division: Chimmanchod,
Chincholi taluka, Gulbarga District
1402. JAIRAM CHAVAN
S/o Singhya Naik,
Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, LMP Division No.3,
Sulepeth, Chincholi taluka,
Gulbarga District
1403. ADEPPA
S/o Kallappa, Aged about 40 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, KNNL LMP Canal Sub
Division: 1, Sulepeth
Chincholi taluka, Gulbarga District
1404. RAMESHA
S/o Rachaiyya, Aged about 36 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, KNNL LMP Canal Sub
Division: 1, Sulepeth
Chincholi taluka, Gulbarga District
1405. DILEEP JADHAV,
S/o Hanmanthappa,
Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, PWD Sub Division:
Basavakalyan,
Basavakalyan taluka, Bidar District
819
1406. SAIBANNA KOLLURKAR
S/o Bheemsha, Aged about 41 years,
Assistant Engineer,
Office of the Executive Engineer,
PWD Division: Chikkodi,
Chikkodi taluka, Belgaum District
1407. SUBHASH CHAVAN
S/o Seetaram, Aged about 43 years,
Assistant Engineer,
PWD Division office: Chikkodi,
Chikkodi taluka, Belgaum District
1408. VENKAT.L.CHAVAN
S/o Lalsing, Aged about 45 years,
Assitant Engineer,
Office of the Executive Engineer,
KPC Division No.3, Bhatambra,
Bhalki Taluka, Bidar District
1409. BHAGAWANSING
S/o Narsing Rao, Aged about 37 years,
Assistant Engineer,
Office of the Executive Engineer,
KPC Division No.2, Bhalki,
Bhalki Taluka, Bidar District
1410. PRAVEEN KUMAR
S/o Shivalingappa,
Aged about 36 years,
Assistant Engineer,
Office if the Superintending
Engineer IPC circle Bidar,
Bidar taluka, Bidar District
820
1411. MARUTI, S/o Khema,
Aged about 37 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
KPCC Sub Division No.4,
Bhalki,Bhalki Taluka,
Bidar District
1412. DEVIDAS MUDHOLE
S/o Ambrappa, Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer,
KPCC Sub Division No.3, Bhalki,
Bhalki Taluka, Bidar District
1413. NAGANATH, S/o Laxman,
Aged about 40 years,
Assistant Engineer,
Office of the Superintending
Engineer, Bidar
Bidar taluka, Bidar District
1414. VENKAT, S/o Dhoni Ram
Aged about 40 years, Assistant
Executive Engineer, Office of the
Assistant Executive Engineer,
PWD Sub Division: Sindhanoor,
Sindhanoor taluka, Raichur District
1415. PRAKASH, S/o Nagappa,
Aged about 40 years,Assistant Engineer,
Office of the Assistant Executive
Engineer, Karanja Lift Irrigation;
Halhalli Bhalki Taluka,
Bidar District
821
1416. SANJEEV KUMAR, S/o Sidram
Aged about 35 years,Assistant Engineer,
Office of the Executive Engineer,
KPC Division No.2, Bhalki,
Bhalki Taluka, Bidar District
1417. ASHOK
S/o Narsing Rao,
Aged about 43 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, KPC Sub Division No.3,
Bhalki, Bhalki Taluka,
Bidar District
1418. PRADEEP KUMAR
S/o Sonaji Rao, Aged about 41 years,
Junior Engineer,
Office of the Executive Engineer,
PWD Division: Bidar,
Bidar taluka, Bidar District
1419. R.C.KEMPARAJU
S/o Late Chikkanna,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.5, Varuna Canal Sub
Division, Mysore-02
1420. H.S. CHANDRA MOHAN,
S/o H.S. Siddaiah,
Aged about 42 years,
Assistant Engineer,
Office of the Executive Engineer,
822
Krishna Raja Sagar Modernisation,
and Medium Irrigation Project,
Division Malarally, Mandya Taluk
1421. P. SHIVAKUMAR,
S/o Late R. Puttamadaiah,
Aged about 40 years,
Assistant Engineer,
Office of the Chief Research Officer,
Technical Services Division,
Karnataka Engineering
Research Station,
Krishna Raja Sagar, Srirangapatna
Taluk,Mandya District
1422. G. VASANTHA KUMAR,
S/o G. Gopalaiah,
Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, K.R. Sub Division,
Kabini Colony, H.D. Kote Taluk,
Mandya District
1423. VENKATESH,
S/o Thammanna, Aged about 38 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
No.2 Vishweshwaraiah
Canal Talagavadi,
Malavalli Taluk, Mandya District
1424. VENKATARAMANAIAH,
S/o Challa Venkataswamy,
Aged about 35 years,
Junior Engineer, Office of the
Assistant Executive Engineer,No.4,
823
Medium Irrigation Project
Sub Division,Malavalli, Mandya
District, Mysore
1425. SHIVANNA. M,
S/o Late Malaiah,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Kabini Reservior Sub Division,
Kabini Colony, H.D.
Kote, Mysore District
1426. CHIDANAND.POL,
S/o Bhimarao.Pol,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Kaveri Neeravari Nigam Limited,
DBC Sub Division,
Rampur, Taluk: Sindagi,
Bijapur District
1427. RAVINDRA CHALUVAYYA,
S/o Bhojraj Chaluvayya,
Aged about 41 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Kaveri Neeravari Nigam Limited,
DBC O and M Sub
Division, 28, Honnalli,
Sindagi Taluk, District Bijapur
1428. ARAVIND MASAJI POAL,
S/o Masaji Tuljaram Poal,
Aged about 42 years,
824
Assistant Engineer,
Krishna Bhagya Jala Nigam Limited.
I. B. C. Sub Division, No.24,
Rampur, Sindagi Taluk, Bijapur
District
1429. JAGADISH SHIVAJI NARAYANKAR,
S/o Shivaji.H.Narayankar,
Aged about 34 years,
Assistant Engineer,
Public Works Department Sub
Division, Indi, Bijapur District
1430. SURESHA NAIK .M.G. ,
S/o Gangadhara Naik.M.L.
Aged about 28 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Karnataka Bhagya Jala Nigam Limited
I.B.C. O and M Sub-division, No.25,
Golagiri, Sindhagi Taluk,
Bijapur District
1431. GOILAL, S/o Seetappa,
Aged about 40 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, Panchayat Raj
Engineering Sub Division,
Shorapur, Shorapur Taluk,
Gulbarga District
1432. SOMANATH, S/o Muniya,
Aged about 41 years,
Junior Engineer,
825
Office of the Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
IBC. O and M Sub Division,
28, Honnalli, Sindagi
Taluk District Bijapur
1433. RAMASWAMY,
S/o Ramachandra Lamani,
Aged about 25 years,
Junior Engineer,
Office of the Executive Engineer,
Krishna Bhagya Jala Nigam Limited
IBC Division, Yankanchi,
Sindagi Taluk, District Bijapur
1434. SANJEEV, S/o Maruti Rao Kamble,
Aged about 34 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Krishna Bhagya Jala
Nigam Limited
IBC Sub Division, No. 16, Rampur,
Sindagi Taluk, District Bijapur
1435. BALAPPA. H. BHAJANTRI,
S/o Hanamant.N.Bhajantri,
Aged about 43 years,
Assistant Engineer,Office of the Assistant
Engineer, Mechanical Sub Division,
No.2, Ghataprabha Right Bank Canal,
Gokak Taluk, Belgaum District
1436. C. V. LAKSHMANAPPA,
S/o Chikkavenkataswamy,
Aged about 43 years,
Assistant Engineer,
826
Panchayath Raj Engineering Division,
Chikkaballapur, Kolar
District
1437. BASAVARAJ. T. GORAWAR,
S/o Tirakappa, Aged about 41 years,
Assistant Engineer,
Office of the Executive Engineer,
Karnataka Neeravari Nigam Limited
Ghataprabha Right Bank Canal,
Division No. 5, Koujalagi,
Gokak Taluk, Belgaum District
1438. S.K. KANUMAPPA,
S/o Koramappa, Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Irrigation and
Investigation Sub Division,
(Near RTO Office), Chitradurga
1439. K. KRISHNAMURTHY,
S/o Marimuthu, Aged about 36 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
No.3, Canal Sub Division,
Manvi Taluk, Irrigation Department,
Raichur District
1440. GAJANANA,
S/o Venkataramanna,
Aged about 28 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, No.3, Canal Sub
Division,(Irrigation Department)
Manvi, Raichur District
827
1441. T. KRISHNA NAIK, S/o Thimma Naik,
Aged about 45 years,
Junior Engineer, Office of
Assistant Executive Engineer,
Minor Irrigation Sub Division,
Chitradurga
1442. H.L. PUTTALINGAIAH,
S/o Late Lingappa,
Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Irrigation and
Investigation Sub Division,
Chitradura
1443. Y. CHANDRAHASA, S/o D. Yannappa,
Aged about 34 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, Tunga Tiruv
Investigation Sub Division,
Irrigation Department,
Chitradurga District
1444. PRABHU DEVAPPA HUNGUND,
S/o Devappa, Aged about 36 years,
Assistant Engineer,
Office of the Managing Director,
Krishna Bhagya Jala Nigam Limited,
Almatti, Basavana Bagewadi Taluk,
Bijapur District
1445. HANAMANTAPPA GUNDAPPA KODAGALI,
S/o Gundappa, Aged about 35 years,
Junior Engineer,
828
Office of the Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
Almatti Right Bank Canal,
Almatti, Basavana Bagewadi Taluk
Bijapur District
1446. VENKATACHALAPATHY,
S/o Lakshmana Bhovi,
Aged about 39 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Krishna Bhagya Jala
Nigam Limited, Almatti Right
Bank Canal,Sub Division, No.2,
Kamatagi,
Hungund Taluk, Bagalkote
1447. GIREESHA.B.K.
S/o Krishnappa.B., Aged about 37 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, No.1, Bhadra Canal Sub
Division, Hadadi Road, Davangere
1448. PRAKASH.D. S/o L.B.D. Naik,
Aged about 39 years,Assistant Engineer,
Office of the Assistant Executive
Engineer, No.4, Sub Division,
V.R.P., Siddapur,
Kundapur Taluk, Udupi District
1449. KRISHNA NAIK. D.
S/o Durga Naik, Aged about 33 years,
Junior Engineer,
Office of the Assistant Executive
Engineer,Public Works Department,
829
Sub Division,
Chitradurga District
1450. NAGARAJA. B.K.
S/o Kadurappa, Aged about 40 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, Panchayat Raj
Engineering Sub Division,
Hiriyur Taluk,
Chitradurga District
1451. R. SWMAY NAIK.
S/o Rama Naik, Major,
Junior Engineer,
Office of the Assistant Executive
Engineer, Panchayat Raj
Engineering Sub Division,
Hiriyur Taluk, Chitradurga District
1452. SMT. R. MAMATHA MOOD,
W/o Bhoja Naik, Aged about 30 years,
Assistant Engineer,
Office of Asst. Executive Engineer,
No.4, Sub Division, Public Works
Department Hosanagara,
Shimoga District
1453. HARI., KRISHNA SWAMY K.R.
S/o Rangappa.C.K.,
Aged about 44 years,
Assistant Engineer,
Office of Assistant Executive
Engineer, No.2, Guaging Sub
Division, Irrigation Department,
B.H. Road, Shimoga
830
1454. BALARAJA .D.,
S/o Late D.H.Durgappaiah,
Aged about 37 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.5, U.T.P. Sub
Division, Karnataka Neeravari
Nigam Niyamitha Gajanur Post,
Shimoga District
1455. A.M. RAJASHEKHARA MURTHY,
S/o Late Madaiah, Aged about 41 years,
Assistant Engineer,Office of the Assistant
Executive Engineer,
No.2, H.R. Sub Division,
Cauvery Neeravari Nigam Limited,
Ramanathapura, Arakalgud Taluk
Hassan District
1456. B.R. OBAIAH,
S/o B.P. Rosaiah, Aged about 41 years,
Assistant Engineer,Office of the Assistant
Executive Engineer,
No.2, H.R. Sub Division,
Cauvery Neeravari Nigam Limited,
Ramanathapura,
Arakalgud Taluk, Hassan District
1457. VENKATARAVANAPPA. C.M,
S/o Muniyappa, Aged about 36 years,
Assistant Engineer,
Office of the Chief Engineer,
Cauvery Neeravari Nigam Niyamitha,
Hemavathi Project, Hassan
1458. SHIVAJI CHAVAN,
S/o Premu Chavan, Aged about 36 years,
831
Junior Engineer,
Office of the Assistant Executive
Engineer, Sub Division No.1,
Karnataka Neeravari
Nigam Limited, G.N.P. Mahagaon
Cross, Gulbarga Taluk
1459. HANUMANTHARAYA,
S/o Maareppa, Aged about 35 years,
Junior Engineer,
Office of the Assistant executive
Engineer, Public Works Department
Sub Division, Shorapur,
Gulbarga District
1460. SHIVASHANKAR. T. DEVAPUR,
S/o Tippanna, Aged about 36 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Krishna Bhagya Jala
Nigam Limited, SBC, O and M Sub
Division, Hasanapur Camp, Post:
Rangam Peth,
Taluk: Shorapur, District: Gulbarga
1461. VENKATARAVANA. P,
S/o Patalappa, Aged about 38 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Minor Irrigation Sub
Division, Koppal
1462. BHIMU LAMANI,
S/o Late Seetu Lamani,
Aged about 40 years,
Junior Engineer, Minior
Irrigation,
832
Sub Division, Kushtagi, Koppal
District
1463. BABU, S/o Chandrappa Molkere,
Aged about 37 years,Junior Engineer,
Office of the Assistant Executive
Engineer, K.P.C.C. Sub Division,
No.5, Bhatambra Taluk: Bhalki,
Bidar District
1464. K.SHOBHA, Kalammanavara Shobha,
D/o Gundappa, Aged about 29 years,
Asst.Engineer
1465. ANAND D.DODDAMANI,
AEE LIS,
Both are working at Lift
Irrigation
Scheme sub division, Devigeri
Yellapura Road
Haveri
1466. K.MALTESH,
S/o Galappa,
Aged about 35 years,
Assistant Engineer, Sub division,
At Panchayatraj Engg sub division,
Gadag
1467. HANUMANTHAPPA, Asst.Engineer,
S/o Gangappa,
Aged about 40 years,
MI sub division, H.Hadagali Bellary
District
833
1468. SUNITHA.K.
W/o Ashwath.Y.M., Aged about 30 years,
No.27, K.R.Garden, Cox Town Jeevanahalli,
Bangalore-05, Working at
J.E.T.P.S.C.B.Pur,
Kolar District
1469. N. KADIRIPATHI,
S/o A.K.Narayanappa,
Aged about 40 years,
Gollapalli Village, Rayalpadu Post,
Srinivasapura Taluk, Kolar District
Working at P.R.C. Sub-Divn.,
Gudibande, Kolar District
1470. CHANDRASHEKAR.NAYAK.H.T.
S/o Shamanayak,
Aged about 40 years,
No.106, Sapthagirinagar, 3rd Cross,
6th Main,7th Block, Nagarbhavi,
2nd Stage, Bangalore-72
Working at P.R.E. Sub-Divn.,
Shidlaghatta, Kolar District
1471. Y.M.RAJU,
S/o Late.Mallanayak,
Aged about 30 years,
Arasikere, Hassan District,
Working at P.R.E. Sub-Divn.,
Siddapura, Karwar District
1472. SRIKANTH.K.KARJIGI,
S/o K.J.Karjigiri,
Aged about 40 years,
Pipeline, Vijayanagar, Bangalore -
40, Working at P.R.E. chief
Engineering
834
Office, K.S.E.E.B.Building,
4th Floor, Bangalore
1473. PUTTASWAMY.K.,
S/o Kempanna,
Aged about 40 years,
Veerapura Village, Neralakere Post,
Madhugiri Taluk, Tumkur District,
Working at P.R.E. Division,
Chikkaballapura, Kolar District
1474. ANANTHA.B.V.,
S/o Venkataiah,
Aged about 41 years,
No.16, 5th Cross, Mysore Road,
G.E.F.Post,Avalahalli, Bangalore -
Working at, P.R.E.Divn.,
C.B.Pura,
Kolar District
1475. R. LOKESH,
S/o M.Ramaiah,
Aged about 40 years,
No.16, 8th 'B'cross, 6th Main,
H.A.L.3rd Stage, Bangalore- 75,
Working at A.E.P.W.D.
Sub-Division, Shidlaghatta Taluk,
Kolar District
1476. B. KRISHNAPPA,
S/o Konappa,
Aged about 40 years,
Burgamakalapalli Village, Rayalpadu
Post,Srinivasapura Taluk,
Kolar District,
Working at J.E. P.R.E.
835
Sub-Division,
Chintamani, Kolar District
1477. M. RAMACHANDRAPPA,
S/o Narasimhappa,
Aged about 39 years,
Burgamakalapalli Village,
Rayalpadu Post,
Srinivasapura Taluk, Kolar District
Working at J.E.P.W.D. Sub-Division,
Kolar
1478. S.S. LAMANI, S/o Shivappa,
Aged about 43 years,
C/o. B.M. Gottige Building,
Govindapuragalli, Near Shivaji
Circle,Mudol Taluk, Bagalkote
District, Working at
A.E.P.W.D.Sub-Division,
Mudol Bagalkote District
1479. B.S. NARASIMHAMURTHY,
S/o Srinivasapura,
Aged about 36 years,
No.301, A.D.Nilaya, Bagepalli,
Kolar District
Working at A.E.P.W.D.Sub-Divn.,
Bagepalli, Kolar District
1480. T.V. GOVINDARAJU,
S/o Venkata Shetty,
Aged about 40 years,
Assistant Engineer,
No.3 V.C. Sub-Division,
Pandavapura, Mandya District
836
1481. K.M. KYLASA MURTHY,
S/o Mahadevaiah.K,
Aged about 42 years,
Assistant Engineer, No.1 K.R.S.M
and M.I.P. Sub-Division,
Kiragavalu, Mlavalli Taluk,
Mandya District
1482. M. SHIVAKUMAR,
S/o B. Madaiah,
Aged about 37 years,
Assistant Engineer, No.4 K.R.S Sub-
Division, Madegowdana hundi gate,
T. Nrasipura,
Mysore District
1483. R.VENUGOPAL,
S/o Ramaswamy, Aged 42 years,
Assistant Engineer, No.2 Votehole
Sub-Division, Alur,
Hassan District
1484.RAJENDRA KUMAR M.S,
S/o Somaashankara,
Aged about 39 years,
Assistant Engineer, M.I. Sub-
Division, Madikeri
1485. K.V. HARINI KUMARI,
D/o K. Venkatachalapathy,
Aged about 35 years,
Assistant Engineer, S.M and F.E.
Division Road Research Branch,
K.E.R.S. K.R. Sagara,
Mandya District
1486.K.V. PADMANABHAN,
837
S/o K. Venkatachalapathy,
Aged about 40 years,
Assistant Engineer,
K.N.N.L.G.L.B.C. Division
No.3, Biligi, Bagalkot District
1487. K. MANI,
S/o Kuppa Bovi,
Aged about 36 years,
Junior Engineer, No-5 Sub-Division
(V.C.C)Mysore District
1488. T.V. LAKSHMIPATHY,
S/o T. Venkatarathnam,
Aged about 38 years,
Junior Engineer, Taraka Canal Sub-
Division, H.D. Kote, Mysore District
1489. M.H. VIJAYA KUMAR,
S/o Hanumanthaiah,
Aged about 35 years,
Junior Engineer, P.W.D. Sub-Division,
Periyapatna, Mysore District
1490. VIJAYA KUMAR R.S,
S/o Siddajavara,
Aged about 35 years,
Junior Engineer, No.4 K.R.S. Sub-
Division, Madegowdana Hundi,
T.Narasipura Taluk,
Mysore District
1491. KUMAR N.J,
S/o Javaraiah,
Aged about 37 years,
Junior Engineer, No.
838
7 V.C.C. Sub-Division,
Mysore District
1492. RAJU K.M,
S/o Maridas,
Aged about 36 years,
Junior Engineer, No.3, P.W.D.
Sub-Division, K.R.Nagar,
Mysore District
1493. S. NAJUNDAIAH,
S/o Maraiah,
Aged about 36 years,
Junior Engineer, Office of the AEE,
P.R.E. Sub-Division,
Chamarajanagara
1494. SOMANNA, S/o Late Sannakalaiah
Aged about 37 years,
Junior Engineer,
No.3, P.W.D Sub-Division, K.R.
Nagara, Mysore District
1495. S. KRISHNA MURTHY,
S/o Late M. Siddaiah,
Aged about 39 years,
Junior Engineer,
No.3 P.W.D Sub-Division,
K.R. Nagara, Mysore District
1496. SMT. B.BINDIYA, W/o M. Sridhar,
Aged about 37 years,
Assistant Engineer,
Office of the Chief Engineer,
Hydrology and C.M.O.,
Anandarao Circle, Bangalore-9
839
1497. B. SRINIVASAMURTHY,
S/o M. Babu, Aged about 40 years,
Junior Engineer,
No.2, P.W.D., Bangalore Works
1498. SHRIDHAR. M,
S/o M. Marimuthu, Aged about 43 years,
Assistant Engineer,No.22, H.L.B.C., Nittur
Sub-Dvn., Tumkur District
1499. B. RAVI VARMA,
S/o B. Karaiyanna,
Aged about 43 years,
Assistant Engineer,
No.4, H.R.B., H.L.C. Sub-Divn.,
Halli Mysore, Holenarsipura Taluk,
Hassan District
1500. UDAYASHANKAR.L.A,
S/o Late N.P. Arjun,
Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.8. Hemavathi Left
Bank Canal (HLBC) Sub Division,
Shravanabelagola, Channarayapatna
Taluk, Hassan District
1501. M. PRAKASH,
S/o Late M.T. Naik,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.4. Hemavathi Left
Bank Canal (HLBC)Sub Division,
Channarayapatna,
Hassan District
840
1502. D. MOHAN KUMAR,
S/o D.R. Dhanasing Naik,
Aged about 35 years,
Junior Engineer,
Office of the Assistant Executive
Engineer,No.4. Hemavathi Left
Bank Canal (HLBC) Sub Division,
Channarayapatna, Hassan District
1503. K.B. VENKATESH,
S/o Bhanya Naik,
Aged about 36 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, No.8. Hemavathi
Left Bank Canal (HLBC) Sub
Division, Shravanabelagola,
Channarayapatna Taluk,
Hassan District
1504. B. RAMESH,
S/o Late S. Basavaraju
Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.16. Hemavathi Left
Bank Canal (HLBC) Sub Division,
Bagur, Channarayapatna
Taluk,Hassan District
1505. AMRUTH KUMAR.C.R.
S/o S.Chinnaiah,
Aged about 38 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Hemavathi Nala Sub
841
Division, No.5,Chellur,
Tumkur District
1506. K.R.SREEKRISHNA,
S/o K.Ruplanaik, Aged about 40 years,
Assistant Engineer,Office of the Assistant
Executive Engineer,
Karnataka Neeravari Nigam Limited,
UTP, No.4, Sub Division,
Ranebennur
1507. K.G.NANJUNDA,
S/o Gopalaiah, Aged about 34 years,
Working as Junior Engineer,
Office of the Assistant Executive
Engineer, No.4, Cauvery Neeravari
Nigam Limited,Sub Division,
Shravana Belagola
Channarayapatna Taluk,
Hassan District
1508. K.M.BALAJI, S/o M.K.Manohar,
Aged about 30 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, No.2, Votehole Project
Sub Division,Alur, Hassan District
1509. I.K.PUTTASWAMY,
S/o Kalaiah, Aged about 33 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.3, Hemavathy Right
Bank Canal Sub Division,
Cauvery Neeravari Nigam Limited,
Holenarasipura Town,
Hassan District
842
1510. H.D.SHIVAPRAKASH,
S/o Doddaiah, Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.2, Hemavathy Right
Bank Canal, Sub Division,
Cauvery Neeravari Nigam Limited,
Holenarasipur, Hassan District
1511. H.K.SOMASHEKARAPPA,
S/o Kalappa, Aged about 38 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.3, Hemavathy Right
Bank Canal, Sub Division, Cauvery
Neeravari Nigam Limited,
Holenarasipura, Hassan District
1512. M.RAVI,
S/o Late M.Mani,
Aged about 38 years,
Assistant Engineer,
Office of the Superintending
Engineer, Hemavathy Canal Circle,
Channarayapatna, Hassan District
1513. A.J.KRISHNAIAH,
S/o Javaraiah, Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.1, Hemavathy Right
Bank High Level Canal,Division,
Hemavathi Irrigation Project,
Gorur, Hassan District
843
1514. K.KESHAVAMURTHY,
S/o Keshavaiah, Aged about 39 years,
Assistant Engineer,
Office of the Superintendent
Engineer, Hemavathi Project
Circle,Gorur, Hassan District
1515. SEETHARAMU.G,
S/o Govindaiah, Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.4, Hemavathy Right
Bank Canal, Cauvery Neeravari
Nigam Limited,
Doddakadanur, Holenarasipura Taluk
Hassan District
1516. GAVIRANGAPPA.B.H.
S/o Late Hanumanthaiah.B.,
Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Yagachi Dam Sub
Division, Belur, Belur Taluk,
Hassan District
1517. H.DAYASHANKAR,
S/o Late Honnabhovi,
Aged about 39 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.1, Dam Sub Division,
Yagachi Project,
Belur, Hassan District
1518. SATHISH KUMAR.K.
S/o A.S.Kotrappa, Aged about 40 years,
844
Junior Engineer,
Office of the Assistant Executive
Engineer, No.4 Yagachi Project
Canal Sub Division,
Hagare Belur Taluk,
Hassan District
1519. B.N. NAGARAJA,
S/o. D. Narayana,
Aged about 44 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No. 1, Hemavathy Left
Bank Canal Sub Divn.
1520. MANJUNATHA H.K.
S/o. D. Kalaiah,
Aged about 38 years,
Assistant Executive Engineer,
Office of the Assistant Executive
Engineer, No.4, Hemavathy Right
Bank High Level Canal, Sub
Division, Mysore,
Holenarasipura Taluk,
Hassan District
1521. S. NAGENDRA,
S/o. C.S. Srinivas Murthy,
Aged about 39 years,
Assistant Engineer,
No.1 Yagachi Dam Sub Division,
Belur, Belur Taluk, Hassan District
1522. C. MANJUNATHA,
S/o. Ckhinnabhovi, Aged about 34 years,
Junior Engineer,
845
Office of the Assistant Executive
Engineer, Minor Irrigation Sub
Division, Kote Circle,
Chikamagalur
1523. G. KRISHNA,
S/o. Gopala Nayaka,
Aged about 35 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No. 1, V.C.C. Sub
Division, Kaveri Bharan,
Gokulam, Mysore
1524. ANAND K.
S/o. Kenchaiah. K.J.,
Aged about 31 years,
Assistant Engineer,
Office of the Assistant Engineer,
No.2, Irrigation Investigation Sub
Division, Kaveri Sankeerna
Bhavana, Mysore
1525. LINGARAJU,
S/o. Nanjundaiah,
Aged about 30 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Cauvery Neeravari Nigam
Limited, No.1, Harangi Right
Bank Canal Sub Division,
Kittur, Priyapatna Taluk,
Mysore District
1526. KUMARASWAMY. K.P.
S/o. Papanni, Aged about 36 years,
Junior Engineer,
846
Office of the Assistant Executive
Engineer, Minor Irrigation
Engineering Department,
Sub Division, Hunsur Taluk,
Mysore District
1527. J. MAHADEVAIAH,
S/o. Javaraiah, Aged about 35 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, Panchayat Raj
Engineering Sub Division,
Nanjangud, Mysore District
1528. V.Y. BHOJRAJA,
S/o. Late Yaraiah,
Aged about 43 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, K.R. Sub Division,
Kabini Colony,
H.D. Kote Taluk, Mysore District
1529. R. KONDAIAH,
S/o. Late T. Rangaswamy,
Aged about 36 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, No.2, Public Works
Department Sub Division,
Hunsur, Hunsur Taluk, Mysore
District
1530. SHIVABASAVA,
S/o. Vishnu. S. Malagavi,
Aged about 36 years,
Assistant Engineer,
847
Office of the Assistant Executive
Engineer, Kabini Reservior Sub
Division, Kabini Colony,
Beecchanahalli
H.D. Kote Taluk, Mysore District
1531. SATISH. R.
S/o. Late H. Rama Naik,
Aged about 39 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.4, Sub Division,
Public Works Department,
Sirsi, Uttara Kannada District
1532. NAGARAJ NAIK,
S/o. Dhakappa Naik,
Aged about 29 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, Panchayat Raj
Engineering Sub Division,
Department of Panchayat Raj
Sirsi, Sirsi Taluk, Uttara Kannada
District
1533. MEENAXI. B. MASTIMANI,
D/o. Beeranna Mastimane,
Aged about 31 years,
Junior Engineer,
Office of the Executive Officer,
Taluk Panchayat, Department of
Panchayat Raj,
Sirsi, Uttara Kannada
1534. MUNIGETI RAMARAO
S/o Munigeti Ramaiah,
848
Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Public Works Department
Sub Division, Mundgod Taluk, Uttara
Kannada District
1535. DINESH BABU PATTAN
S/o Late Babu, Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Public Works Department
Sub Division, Mundgod, Uttara
Kannada, Kundapur Taluk,Udupi
District
1536. K.N.NARAYANAPPA NAIK
S/o Narayanappa.K.N,
Aged about 41 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, Panchayat Raj
Engineering Sub Division,
Bangarpet Taluk, Kolar District
1537. M.JAYASWAMY
S/o Mayagaiah,
Aged about 38 years,
Junior Engineer,
No.5, Public Works Sub Division,
K.R.Pet, Mandya District
1538. SRINIVASAU,
S/o Thirupathaiah.B,
Aged about 40 years,
Junior Engineer,
849
Office of the Assistant Executive
Engineer, No.7, Public Works
Department Sub Division,
Pandavapura, Mandya District
1539. T.SRINIVASU,
S/o Thimmaiah, Aged about 41 years,
Junior Engineer,
Panchayat Raj Engineering Sub
Division, Srirangapatna, Mandya District
1540. T.VIJAYA KUMAR,
S/o Thammaiah, Aged about 39 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, No.2, V.C. Sub Division,
Talagavadi Malvalli Taluk, Mandya
District
1541. NIJALINGASWAMY.R
S/o Late M.Rudraiah,
Aged about 47 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.2, K.R.S. M and M.I.P
Sub Division, Kulkuni, Malavalli
Taluk, Mandya District
1542. S.LAKSHMI KANTH
S/o late M.Shivanna,
Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.3, Canal Sub
Division, Honagodu, Hunsur Taluk,
Mysore District
850
1543. SRINIVASA,
S/o Late Varadaiah,
Aged about 39 years,
Assitant Engineer,
Office of the Assistant Executive
Engineer, No.3, Canal Sub Division,
Honagodu, Hunsur Taluk,
Mysore District
1544. RANGAIAH, S/o Narayana,
Aged about 36 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
No.3, Canal Sub Division,
Honagodu, Hunsur Taluk, Mysore
District
1545. P.A.CHANDRAKANTHARAJU,
S/o P.Anjanappa,
Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.8, Hemavathy Left
Bank Canal, Sub Division,
Shravanabelagola,
Channarayapatna Taluk,
Hassan District
1546. M.D.SWAMY, S/o Dasaiah,
Aged about 40 years,
Assistant Engineer,
Office of the Executive Engineer,
Harangi Canal Division,
Near Railway Station, K.R.Nagar,
Mysore District
851
1547. DUSHYANTHARAJA NANDA,
S/o S.B.Ranganath,
Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.3, V.C.C Sub
Division, Gokulam,
Manjunathapura, Mysore
1548. SOMASHEKAR.S,
S/o S.Siddalingappa,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
No.2, Harangi Canal Sub Division,
Konanur, Arkalgud Taluk,
Hassan District
1549. NAGARAJ.P, S/o K.Punnappa,
Aged about 37 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
No.5, V.C.C. Sub Division,
Gokulam, 4th Stage,
Manjunatha Colony,
Mysore -26
1550. GNANESHWAR MURAL,
S/o Yamanappa Mural,
Aged about 39 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Minor Irrigation Halihal Taluk,
Uttara Kannada District
1551. SIDRAM.T.DANDGULKAR
S/o Tukaram, Aged about 42 years,
852
Assistant Engineer,
Office of the Assistant Executive Engineer,
Pubic Works Department
Sub Division,Yelburga,
Koppal District
1552. KASHINATH,
S/o Late Buddappa Bajantri,
Aged about 32 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
JBC Sub Division, No.5, Gogi,
Taluk Shohapur,
District: Gulbaraga
1553. BHAVIDODDE RAJAPPA,
S/o Gyanappa, Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Public Works Department
Sub Division, Anegundi Road,
Gangavathi Taluk,
Koppal District
1554. RAGHAVENDRA
S/o Mariyappa,
Aged about 27 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Pubic Works Department Sub Division,
Gangavathi
1555. JAYASING JADHAV,
S/o Rupasing Jadhav,
Aged about 41 years,
853
Assistant Engineer,
Office of the Assistant Executive Engineer,
Public works Department Sub Division
No.5, Kumta, Uttara
Kannada District
1556. UDAY RAJAPPA KATTIMANI,
S/o Rajappa.B.Kattimani,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Malaprabha Left Bank
Canal No.9, Karnataka Neeravari
Nigam Limited,Gaddanaker,
Bagalkot District
1557. Manjunath Davalappa Pandarpur,
S/o Davalappa.R.Pandarpur,
Aged about 26 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Panchayat Raj Engineering Sub Division
Bilagi District, Bagalkot
1558. SMT. SHOBHA MALLIKARJUN KATTIMANI,
D/o Mallikarjun, Kattimani,
Aged about 36 years,
Junior Engineer, Panchayat Raj
Engineering Division,
(Zilla Panchayat Engineering)
Mini Vidhana Soudha, Navanagar,
Bagalkot
1559. CHANDRASHEKAR.B.
S/o Bhoothaiah, Aged about 37 years,
Assistant Engineer,
Office of the Superintending
854
Engineer, National Highways,
Circle Office, K.R.Circle,
Nrupathunga Road, Bangalore
1560. KUM. DEEPA,
D/o S.Kempanna, Aged about 29 years,
Assistant Engineer,
Office of the Chief Engineer,
Karnataka Neeravari Nigam Limited,
Upper Thunga Project, Zone,
Sagar Road, Shimoga 577 201
1561. M.R.RAJKUMAR,
S/o Rekyanaik, Aged about 43 years,
Assistant Engineer,
Office of the Superintending
Engineer, Bhandra Project Circle,
B.R.Project, Bhadravati Taluk,
Shimoga District
1562. B.V.RAMACHANDRA,
S/o B.Venkataramu,
Aged about 44 years,
Assistant Engineer,
Office of the Chief Engineer,
Karnataka Neeravari Nigam Limited,
Upper Thunga Project, Zone,
Sagar Road, Shimaoga 577 201
1563. T.M.DEENADAYALAN,
S/o T.Muthuswamy,
Aged about 44 years,
Assistant Engineer,
Office of the Assistant Execdutive
Engineer, Water Resources
Department,Miliary Camp,
Bhadravathi
855
1564. BHEEMA NAIK,
S/o Durga Naik, Aged about 39 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer,Minor Irrigation Sub Division,
Magadi Taluk,
Bangalore Rural District
1565. DHANANJAYA.G.T,
S/o Thimmappa.G, Aged about 39 years,
Junior Engineer,
Office of the Assistant Executive
Engineer,Minor Irrigation Sub
Division, Magadi Taluk,
Bangalore Rural District
1566. M.AVALAPPA,
S/o Mariyappa, Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Minor Irrigation Sub Division,
Magadi Taluk,
Bangalore Rural District
1567. JAGADEESH.M.
S/o Marimadaiah,
Aged about 39 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
No.9, Hemavathy Canal Sub Division,
Kaveri Neeravari Nigam Limited,
Gubbi Taluk, Tumkur District
1568. SMT.N.LATHAMANJARI,
W/o T.Prakash, Aged about 26 years,
Junior Engineer,
856
O/o the Executive Engineer,
P.W.D. Division, Balraj Urs Road,
Shimoga- 577 201
1569. K.JAYARAM,
S/o B.Krishnappa,
Aged about 41 years,
Junior Engineer, No.6, Sub-
Division, P.W.D. Harapanahalli,
Davangere District
1570. N.Y.RAVI KUMAR,
S/o Yellappa,
Aged about 41 years,
Junior Engineer, No.1, P.W.D Sub
Division, O/o Assistant Executive
Engineer, Near by Court,
Chickamagalur
1571. MURUGESH.K.,
S/o Kannaiah,
Aged about 39 years,
Junior Enigneer, No.4, P.W.D. Sub
Division, Koppa Taluk, Balagudi
Town, Chickamagalur
1572. RAVI.Y.KANAPUR
S/o Y.B.Khanapur,
Aged about 43 years,
Assistant Engineer,
No.3, Mechanical Sub Divison,
Balaji Urs Road, P.W.D Compound,
Shimoga
1573. GOVINDA RAJU. M.K.,
S/o. M. Kariyappa,
Aged about 43 years,
857
Assistant Engineer,
Minor Irrigation Sub-division,
Hassan
1574. RAJASHEKAR BRAMAPURE,
S/o. Late Shamb Rao,
Aged about 41 years,
Junior Engineer, O/o the Assistant
Executive Engineer, Panchayatraj
Sub Division,
Bidar Taluk
1575. RANGANATH K.S.
S/o K. Shivappa,
Aged about 40 years,
Junior Engineer, No.4, Sub-division,
P.W.D., Koppa,
Chickamagalur District
1576. PANDURANGAMMA. B.S.,
W/o Doddanna. B.S.,
Aged about 31 years,
Junior Engineer,
O/o Assistant Executive Engineer,
P.W.D Sub-division,
Harappanahalli,
Davangere District
1577. SANNA NARASAPPA,
S/o Badagi Narasimhaiah,
Aged about 39 years,
Assistant Engineer,
O/o Assistant Executive
Engineer, No.3 Q C Sub-division,
CNNL, Yediyur
858
1578. P.S. RAMESH,
S/o P.B. Shivaramaiah,
Aged about 42 years,
Assistant Engineer,
O/o Assistant Executive Engineer,
Hemavathi Canal Division,
CNNL., Yediyur
1579. H.R. MOHAN KUMAR,
S/o B. Ramaiah,
Aged about 42 years,
Assistant Engineer,
O/o the Assistant Executive
Engineer,
No.3 HCD Sub Divn., CNNL,
Mayasandra-572221
1580. P.V. KRISHNA MURTHY
S/o Krishnappa,
Aged about 44 years,
Assistant Engineer, O/o the
Assistant Executive Engineer, No.
19, HLBC,Sub-division, Turuvekere
1581. H.J. RAVI,
S/o late K. Javaraiah,
Aged about 43 years,
Assistant Engineer, O/o the
Assistant Executive Engineer,
No.32 HLBC Sub-division,
Basaralu, Mandya Taluk
1582. P.N. MANJUNATHAN,
S/o Late M. Nanjaiah,
Aged about 32 years,
Junior Engineer, O/o the Assistant
Executive Engineer, No.32, HLBC
859
Sub-division, Basaralu,
Mandya Taluk
1583. K.P. SETHU RAM,
S/o Papnni,
Aged about 43 years,
Junior Engineer, O/o the Assistant
Executive Engineer, No.1, P.W.D
Sub-division, Hassan District
1584. NAGARAJA,
S/o late Hanumanthappa,
Aged about 38 years,
Junior Engineer, U.T.P Sub-division,
Tumminakatti, Ranebennur
Taluk
1585. H.B. VENKATESH,
S/o B. Byrappa,
Aged about 44 years,
Assistant Engineer, P.W.D Sub-Division,
Arklgud Taluk, Hassan District
1586. SHIVAJI, age 41 years,
S/o Raju Naika, Aged about 41 years,
Assistant Engineer,
P.R.E. Sub Division,
Yelandur, Chamarajanagar District
1587. PURUSHOTHAMA,
S/o Raja Naik,
Aged about 38 years,
Junior Engineer,
Panchayath Raj Engg Sub Division,
T. Narasipura, Mysore District
1588. H. RAJU,
860
S/o Late Honnaiah, Aged about 40 years,
Junior Engineer,
P.R.E. Sub Division, T.N. Pura,
T. Narasipura Taluq,
Mysore District
1589. M. HANUMAPPA,
S/o Muneppa,
Aged about 40 years,
Junior Engineer, P.W.D. Sub Division,
Siddlaghatta, Kolar District
1590. C.H.R. PRADEEP,
S/o Hanumappa,
Aged about 40 years,
Assistant Engineer, No.12,
Hemavathi Canal Sub Division,
Bellur Cross, Nagamangala Taluk,
Mandya District
1591. JAGADEESH. R,
S/o C. Ramaiah,
Aged about 40 years,
Assistant Engineer, No.12,
Hemavathi Canal Sub Division,
Bellur Cross, Nagamangala Taluk,
Mandya District
1592. C. MUNI MARIYAPPA,
S/o Chowdappa,
Aged about 43 years,
Assistant Engineer, No.13,
H.C. Sub-division, C.N.N.L,
Bellur Cross, Nagamangal Taluk,
Mandya District
861
1593. K.L. RANGA SWAMY,
S/o Lakka,
Aged about 36 years,
Junior Engineer,
No.4, Sub-division, Doddakadanur,
Holenarasipur Taluk,
Hassan District
1594. CHELUVAIAH,
S/o Aluraiah,
Aged about 35 years,
Assistant Engineer, No.4, H.R.B.C.
Sub-Division, Doddakadanur,
Holenarasipura Taluk,
Hassan District
1595. G.M.RAGHUNATH,
G.Mallappa,
Aged about 34 years,
Assistant Engineer,
O/o the Assistant Executive
Engineer, PMGSY Sub-Division,
Raichur
1596. B.SHANKARAPPA,
S/o Sannappa,
Aged about 42 years,
Assistant Engineer,
O/o the Assistant Executive
Enngineer, Pre Sub-Division
Manvi
1597. K.S.ANANDA,
S/o Late Siddaiah, Aged about 40 years,
Assistant Engineer,
O/o the Assistant
Executive Engineer,
862
No.4, H.R.B.C Sub-Division,
Dodda Kadur, Hole Narasipur
1598. J.V.THYAGARAJA,
S/o Valya Naik,
Aged about 41 years,
Assistant Engineer, No.13,
Hemavathy Canal Sub-Division,
Bellur Cross, Nagamangala Taluk,
Mandya District
1599. SUNDRAIAH.M.K.
S/o Kempaiah,
Aged about 42 years,
Assistant Engineer,
No.13, H.C. Sub Division,
Bellur Cross, Nagamangala Taluk,
Mandya District
1600. V.MOHAN,
S/o Venkata Swamy,
Aged about 44 years,
Assistant Engineer,
O/o the Chief Engineer Irrigation
(South)Cauvery Niravari Nigama
Nimayitha, Mysore
1601. N.THIMMAIAH, age 45 years,
S/o Late Nanjundaiah,
Aged about 45 years,
Assistant Engineer,
O/o the Executive Engineer,
V C Division, Cauvery Niravari
Nigama Nimayita, Mandya
1602. N.D.SHIVAPPA,
S/o Doothaiah,
863
Aged about 40 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
No.7, P.W.D., Sub-Division,
Pandavapura Town and
Taluq Mandya District
1603. D.DEVARAJU,
S/o G.M.Devaiah, Aged about 37 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
T.B.Extention, P.W.D.
Sub Division, Nagamangala Town and Taluk,
Mandya District
1604. H.D.DEVARAJU,
S/o Devaiah, Aged about 43 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
No.4, PWD Sub Division,
Nagamangala, T.B.Extension,
Mandya District
1605. MALLIKARJUNA.B.
S/o H.Boraiah,
Aged about 42 years,
Assistant Engineer,
O/o the Executive Engineer,
M.I.Q.C.D. Annex, K.R.Circle,
Bangalore
1606. C.Y.RAMESH,
S/o Late C.P.Yellappa, Aged about 40 years,
Assistant Engineer,
O/o the Assistant Executive Engineer,
No.34, HLBC Sub Division,
CNNL, Gubbi, Tumkur District
864
1607. SUBRAMANYAM.A.,
S/o Late Avalakondarayappa,
Aged about 40 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
No.34, H.L.B.C. Sub-Division,
Gubbi, Tumkur District
1608. A.R.NAGARAJU,
S/o Rangaiah,
Aged about 40 years,
Assistant Engineer,
O/o the Executive Engineer,
No.4, HCD Sub-Division,
CNNL, Gubbi, Tumkur District
1609. NARASIMHAMURTHY.P.N.
S/o K.Narasimahiah,
Aged about 37 years,
Assistant Engineer,
O/o the Chief Engineer Minor
Irrigation (South) K.R.Circle,
Bangalore
1610. N.N.BABU,
S/o A.Narayanappa, Aged about 40 years,
Assistant Engineer,
O/o the Chief Engineer,
Minor Irrigation (South)
K.R.Circle, Bangalore -01
1611. BANGAR SWAMY,
S/o C.Nanjundaiah,
Aged about 42 years,
Assistant Engineer,
865
O/o Executive Engineer,
Varuna Canal Construction Division,
Mysore -20
1612. CHANDRA SHEKAR B.R.,
S/o Late A.G.Ranganathaiah,
Aged about 40 years,
Assistant Engineer,
O/o the Assistant Executive Engineer,
Minor Irrigation Quality
Control Sub Division, Mysore,
NOW on Deputation in MIQC Sub-Division,
Bangalore
1613. N.NANJUNDA SWAMY,
S/o Nanjaiah,
Aged about 41 years,
Assistant Engineer,
O/o the Executive Engineer,
D and I Division, CNNL,
Bannur, Mysore District
1614. P.RANGA SWAMY,
S/o K.Pallakkappa, Aged about 40 years,
Assistant Engineer,
P.W.D No.3 Sub Division,
Virajpet, Madikeri District
1615. S.THRIVENI,
D/o Siddaiah, Aged about 28 years,
Assistant Engineer,
O/o the Administrator,
CADA, CBP, Public Office Buliding,
New Sayyaji Rao Road,
Mysore -24
866
1616. H.R.ROOPA,
D/o H.Ravikumar,
Aged about 29 years,
Assistant Engineer,
O/o the Chief Engineer,
Irrigation (South), Mysore
1617. K.KUSUMAKSHI,
D/o Late Kempaiah.H,
Aged about 31 years,
Assistant Engineer,
O/o the Director Office,
Karnataka Engineering Research
Station,
1. K.R.Sagar, Mandya
1618. B.MADESHA S/o Bellan Naika,
Aged about 43 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
No.2, CRR Sub Division,
Attigulipura,
Chamarajanagara Tq & Dist.
1619. VEERABHADRAIAH,
S/o late Chikkaveeraiah,
Aged about 42 years,
Assistant Engineer, KBJNL,
Q.C Sub-Division No.1, Golageri,
Sindagi Taluk, Bijapur District
1620. S.NAGARAJU,
S/o Siddagangaiah, Aged about 37 years,
Junior Engineer,
O/o Assistant Executive Engineer,
Cauvery Niravari Nigama Limited,
867
No.3, VC Sub-Division,
Maddur
1621. M.R.VENKATESH,
S/o M.N.Rangaiah,
Aged about 39 years,
Assistant Engineer, CADA, CBP,
Public Office Building,
New Sayyaji Road, Mysore
1622. H.GOVINDARAJU,
S/o Late H.Hanumaiah,
Aged about 41 years,
Assistant Engineer,
O/o the Assitant Executive Engineer,
No.2, CRR Sub-Division,
Attigulipur,
Chamrajnagar Tq & District
1623. NAGARAJU.R.B,
S/o Basavanna, Aged about 36 years,
Assistant Engineer,
O/o the Assistant Executive Engineer,
No.2, CRR Sub Division,
Attigulipur,
Chamrajnagar-571313
1624. R.K.SRIDHAR,
S/o K.Kempaiah,
Aged about 43 years,
Assistant Engineer,
Soil Mechanic Branch-II,
Soil Mechanic & Foundation
Engineering Dvn.,
karnataka Engineering Research
Station, KERS K.R.Sagar,
Mandya District
868
1625. H.S.SAVITHA,
D/o Sampath Kumar.H.M,
Aged about 30 years,
Assistant Engineer,
O/o the Director Office, Dam Safety
Cell,Karnataka Engineering Research
Station, Krishnaraja Sagar,
Mandya District
1626. K.L.SHANTHAMMA,
D/o Linganayak, Aged about 35 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
No.2, P.W.D. Sub Division,
Gundlupet, Chamarajnagar District
1627. K.L.RENUKA,
D/o Linganayak, Aged about 28 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
No.1, P.W.D. Sub-Division,
Chamarajnagar
1628. SAROJAMMA,
W/o H.B.Krishamurthy,
Aged about 37 years,
Junior Engineer,
Office at Executive Engineer,
P.W.D. Division, Hassan
1629. BALACHANDRAN.P.,
S/o M.Putta Swamy, Aged about 41 years,
Assistant Engineer,
O/o the Adminstrator CADA,
CBP, Public Office Buliding,
Mysore -24
869
1630. MADHUKAR.N.S.,
S/o Nagendrappa.K, Aged about 41 years,
Assistant Engineer,O/o the Adminstrator,
CADA, CBP, Public Office Buliding,
Mysore
1631. G.H.SOMASHEKAR,
S/o G.K.Huchaiah, Aged about 38 years,
Junior Engineer,
O/o the Assistant Executive
Engineer, P.W.D. Sub-Division,
Belur
1632. PETER DEVA KUMAR,
S/o R.Chikkarajaiah, Aged about 36 years,
Junior Engineer, No.4, VCC Sub Division,
Cauvery Bhavana Complex,
Gokulam IV Stage, Mysore -20
1633. POORNIMA.M.,
D/o Mallaiah.D, Aged about 30 years,
Junior Engineer,
O/o Assistant Executive Engineer,
PRE Sub Division, Yalandur Taluk,
Chamrajnagar District
1634. CHANDRASHEKAR MURHTY.M
S/o Mallaiah.D, Aged about 37 years,
Assistant Engineer, O/o the Assistant
Executive Engineer,
No.4, VCC Sub Division, Cauvery
Bhavan Complex, Manjunathpura,
Gokulam, Mysore
1635. L.CHANDRASHEKAR,
S/o Lakkanna,
870
Aged about 38 years,
Assistant Engineer, O/o the
Executive Engineer,
Upper Yunga Project Division,
KNNL, Rattihalli -581116
1636. DEEPA KUMAR.B.M,
S/o B.Mylappa,
Aged about 37 years,
O/o Chief Engineer, Hemvathi Canal
Zone,CNNL, Tumkur
1637. RAVINDRA NAIK.B
S/o Bheema Naik.P.,
Aged about 42 years,
Assistant Engineer,
O/o the Executive Engineer,
Karnataka Neeravari Nigama,
Upper Tunga Project Division,
Hirekerur Taluk, Haveri Distric
1638. MANJUNATHA.N.U
S/o M.Krishnappa,
Aged about 35 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
Karnataka Neeravari Nigama,
Upper Tunga Project Sub-Division,
Office No.3, Rattihalli,
Hirekerur Taluk, Haveri District
1639. ARUNACHALA.M.T
S/o Thavrya Naik,
Aged about 39 years,
Assistant Engineer, No.5,
HCI Sub-Division, CNN (L),
Nonavinakere, Tumkur Tq & District
871
1640. K.PUTTASWAMY,
S/o Karethimmaiah,
Aged about 41 years,
Assistant Engineer, KNNL,
Irriagtion (North)
Club Road, Belgaum District
1641. KRISHANAPPA,
S/o Ranga Nayak,
Aged about 38 years,
Junior Engineer,
O/o No.2 PRE Sub Division,
Belur, Hassan District
1642. GRIDHARKUMAR.N.T
S/o M.Thimmappa,
Aged about 44 years,
Assistant Engineer, Hemavathi Dam,
Sub-Division, Gorur
1643. H.E.NAGARAJA,
S/o H.L.Earaiah, Aged about 39 years,
Junior Engineer,
No.3, P.W.D Sub-Division,
Holenarasipura,
Hassan District
1644. B.N.BASAVALINGA SWAMY,
S/o B.N.Ningayya,
Aged about 41 years,
Junior Engineer, O/o No.3 PWD
Sub Division,
H.N.Pura, Hassan District
1645. HALAPPA.H.H,
872
S/o Huliyaiah,
Aged about 37 years,
Junior Engineer, No.4,
Yagachi Project Canal,
Sub-Division Hagare,
Belur Taluk, Hassan District
1646. J.SHARATH BABU,
S/o J.Mukappa, Aged about 37 years,
Assistant Engineer,
O/o the Quality Control Sub Division,
Opp. Railway Station
Road, Bellary- 58310
1647. DHARMA NAYAK,
S/o Deval Nayak, Aged about 41 years,
Junior Engineer,
O/o No.2, HLC Kurugodu Subdivision,
MOC Canal Division, Bellary
1648. R.DAYANAND,
S/o R.Rangappa, Aged about 38 years,
Assistant Engineer,
O/o Quality Control Subdivision,
Opp. Railway Station Road, Bellary
1649. Y.RAMACHANDRA,
S/o Y.Basavaraj,
Aged about 38 years,
Assistant Engineer,
O/o the Assistant Executive
Engineer, No.3, L.L.C. Sub
Division,Station Road, Bellary
1650. D.N.RAJU,
S/o M.H.Doddaiah, Aged about 41 years,
Assistant Engineer,
873
O/o the Assistant Executive Engineer,
CNNL, Hemavathy Canal,
No.11 Sub Division,
Yediyur, Tumkur District
1651. G. ARUNA,
D/o G. Krishnamurthy,
Aged about 28 years,
Junior Engineer,
O/o the Executive Engineers Office,
No.6, Canal Division, Bellary
1652. GANGADHARAIAH. D,
S/o Kanimaiah,
Aged about 41 years,
Assistant Engineer,
O/o the Panchayat Raj Engineering
Division,Zillapanchayat, Bellary
1653. KALYANA SWAMY S.,
S/o Hanumanthappa S. D,
Aged about 39 years,
Junior Engineer,
O/o No.3, HLC Sub-Division,
(Irrigation Department)
Station Road, Bellary
1654. P. D. KRISHNAMURTHY,
S/o P. Dasappa,
Aged about 41 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
PWD Sub Division,
Hagari Bommanahalli Post,
Bellary District
874
1655. SUDARSHAN N.,
S/o Kumara Swamy. N,
Aged about 33 years,
Assistant Engineer,
O/o the Assistant Executive Engineer,
No.3 LLC Sub-Division,
Station Road, Bellary
1656. KUMARASWAMY G.,
S/o Gangappa,
Aged about 37 years,
Junior Engineer,
O/o the Assistant Executive
Engineer,
No.3 LLC Sub Division,
Station Road, Bellary
1657. J. VENKATESHWARALU,
S/o G. Thimmarayadu,
Aged about 44 years,
Assistant Engineer,
O/o the HLC No.2, Sub-Division,
Irrigation Department,
Kurugodu, Bellary District
1658. N. KRISHNA NAIK,
S/o N. Samya Nayak,
Aged about 41 years,
Assistant Engineer,
O/o Assistant Engineer,
Hagaribommanahalli-583212,
Bellary District
1659. HEMAJI NAIK K.V.,
S/o Vachya Naik,
Aged about 42 years,
875
Assistant Engineer,
O/o the Assistant Engineer,
PRE (PMGSY) Sub Division,
Davanagere
1660. HONNAPPA B.L.,
S/o Bojappa L.,
Aged about 42 years,
Assistant Engineer,
O/o the Assistant Engineer,
PWD Sub Division Office,
Sandur, Bellary District
1661. P.R. GANAPATHI,
S/o Pakir Nayak,
Aged about 43 years,
Assistant Engineer, O/o the
Assistant Engineer,
PWD Sub Division, Hagari
Bommanahalli Taluk,
Bellary District
1662. O.K. RAJAPPA,
S/o A.D. Kariyappa,
Aged about 41 years,
Junior Engineer,
O/o the PWD, No.2, SubDivision,
Hospet, Bellary District
1663. P. DHANANJAYA,
S/o Purianayak,
Aged about 41 years,
Assistant Engineer,
O/o the PWD Sub Division,
Hagari Bommanahalli,
Bellary District
876
1664. S.P. THEPPEN SWAMY,
S/o Sure Papaiah,
Aged about 42 years,
Assistant Engineer,
O/o the Assistant Engineer,
PRE Sub Division,
Sagara Taluk,
Shimoga District
1665. A. USHA KIRAN,
W/o D.M. Shashikumar,
Aged about 32 years,
Junior Engineer,
No.3, Quality control
Sub division, Yedur-572142
1666. CHIKKA VENKATESHA. N.,
S/o Late Narayanappa,
Aged about 42 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
PRE Sub Division,
Chennapatna
1667. NAGESH,
S/o Ningaiah @ Venkatesh,
Aged about 39 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
P.W.D Sub-division,
Channapatna
1668. KRISHNA KUMAR P.V.,
S/o P.V. Venkatasubbaiah,
Aged about 40 years,
Assistant Engineer,
O/o PWD Sub division,
877
Hagari Bommanahalli,
Bellary District
1669. G.K. VIJAYA KUMAR,
S/o G.N. Krishnappa,
Aged about 42 years,
Assistant Engineer,
O/o the Assistant Executive Engineer,
No.4, HCD Sub Division,
Gubbi Taluk,
Tumkur District
1670. DEEPAK,
S/o B. Putta Swamy,
Aged about 28 years,
Junior Engineer,
O/o the Design Sub-division,
Bannur
1671. S.B. TALWAR,
S/o Bhimappa Talwar,
Aged about 35 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
FIC Sub Division, No.9, KBJNL,
Hasanapur Camp-585220,
Shdrapur, Gulbarga District
1672. M.C. NAGARAJ,
S/o A. Chikkaiah,
Aged about 42 years,
Assistant Engineer,
No.1, Design Sub-division,
Bannur
1673. P.B. HADIMANI,
S/o Basavanthappa,
878
Aged about 41 years,
Assistant Engineer,
O/o the Knnl, MRBCC,
Sub-division No.11,
Byahatti Taluk, Hubli
1674. R.B. MARATHA,
S/o Bhavsaaheb, S. Marathe,
Aged about 34 years,
Assistant Engineer,
O/o the Assistant Executive Engineer,
KNNLI, Sub-division, Munoli,
Saundathi Tauk, Belgaum
1675. SUMITHRA M. NAGATHANA,
D/o Mahadevappa S. Nagathana,
Aged about 33 years,
Junior Engineer, O/o Executive
Engineer, MRBCC, Division No.3,
Byahatti, Hubli Taluk
1676. MANJULA SEETHARAM NAYAK PATEL,
D/o Seetharama Nayak,
Aged about 30 years,
Assistant Engineer,
O/o the Supemtending Engineer,
KNNL, MRBCC Circle,
College Road, Dharwad-01
1677. K. NAGARAJ,
S/o Late T. Kengappa, Aged about 43 years,
Assistant Engineer,
O/o the Assistant Executive Engineer,
KNNL MRBCC, Sub Division No.11,
Byahatti, Hubli Taluk, Dharwad District
879
1678. MAHESH OLEKAR,
S/o Shivappa Olekar,
Aged about 39 years,
Assistant Engineer,
MRBCC Division, No.3,
Byahatti Taluk, Hubli
1679. SHEKAPPA. B. TAMADADDI,
S/o Basappa S. Tamadaddi,
Aged about 36 years,
Junior Engineer,P.W.D Sub-division,
Chitapur, Gulbarga District
1680. KOTRESH NAIK. R.,
S/o Rama Naik B.,
Aged about 37 years,
Assistant Engineer,
O/o the Assistant Executive Engineer,
M. I. Quality Control Sub-division,
Old Jewargi Road, Gulbarga
1681. GORAKHANATH SOMALA CHAWAN,
S/o Somala Chawan,
Aged about 43 years,
Assistant Engineer,
O/o the Assistant Executive Engineer,
M. I. Quality Control Sub-division,
Old Jewargi Road, Gulbarga
1682. PARASHURAM. M. KAMBLE,
S/o Muttappa S. Kamble,
Aged about 42 years,
Junior Engineer,
O/o the Assistant Executive Engineer,
P.R.E Sub-division, Savadathi,
Belgaum District
880
1683. CHARANSINGH B. CHAVAN,
S/o Bheemasing Chawan,
Aged about 29 years,
Assistant Engineer,
O/o the Assistant Executive Engineer,
M. I. Sub-division,
Afzalpur, Gulbarga District
1684. RAJENDRA DANDE,
S/o Narendra Dande,
Aged about 41 years,
Assistant Engineer,
O/o the Assistant Executive Engineer,
No.2 Sub-division,
Gandorinala Project,
Mahagaon Cross, Gulbarga District
1685. AJAY KUMAR,
S/o Mani Rao,
Aged about 38 years,
Assistant Engineer, No.3, Sub-division,
O/o the Assistant Executive Engineer,
KNNL, BLIS, Afzalpur,
Gulbarga District
1686. H. SHIVAPPA,
S/o Veerappa,
Aged about 35 years,
Assistant Engineer, No.12 Sub-Division,
KNNL, MRBCC, Morab,
Naulagunda Taluk,
Dharwad District
1687. B. RAMAIAH,
S/o Basappa,
Aged about 43 years,
Assistant Engineer,
881
No.28, HLBC Sub-division,
Nagamangala, Mandya District
1688. SANDEEP KUMAR.M.,
S/o Moodli,
Aged about 40 years,
Assistant Engineer,
No.15, HLBC Sub-division,
Nagamangala,
Mandya District
1689. BASAVARAJ M. KADEMANI
S/o Marthandappa Kademani,
Working as Junior Engineer,
No.2 Sub-division,
Huvinahadagali,
Bellary District
1690. SUBASH H. WADDATTI,
S/o Hulageppa Waddatti,
Junior Engineer,
O/o Assistant Executive Engineer,
No.6, V.C.L. Sub-division,
Cauvery Bhavan Complex,
4th stage Gokulam, Mysore.
1691. LOKESH. G,
S/o V. Gangaiah,
Aged about 35 years,
Assistant Engineer,
O/o Assistant Executive Engineer,
No.4, Tunga Anecut Sub-division,
Shimoga
1692. RAMESH. H, S/o S. Halappa,
Asistant Engineer,
No.2, Canal Sub-division,
882
SLIS, KNNL, Mundargi, Gadag
District
1693. ARVIND .Y. UGAR
S/o Yellappa. B. Ugar,
Aged about 44 years,
Junior Engineer,
Panchayat Raj Engineering,
Sub-division, Hanagal
1694. YATHEESHA. U. R.,
S/o. Ramaiah U. T.
Aged about 30 years,
Assistant Engineer,
Soil Mechanics Branch-I,
Karnataka Engineering Research
Station (KERS),
Krishna Raja Sagara, Srirangapatna
Taluk,Mandya District
1695.HARISHKUMAR. D,
S/o Late H.V. Devaiah,
Aged about 37 years,
Assistant Engineer,
Office of the Road Research Branch
Karnataka Engineering Research
Station (KERS),
Krishna Raja Sagara,
Mandya District
1696. H. B. RAVI KUMAR,
S/o. Late J. Billaiah,
Aged about 39 years,
Assistant Engineer,
Office of the Works Branch,
T. S. Division,
Karnataka Engineering Research
883
Station (KERS), Krishna Raja Sagara,
Srirangapatna Taluk,
Mandya District
1697. HARI SHANKARA. M,
S/o. Late C. Madaiah,
Aged about 39 years,
Assistant Engineer,Office of the Rock
Mechanics Branch
Soil Mechanics and Foundation
Engineering Division, Karnataka
Engineering Research Station
(KERS),Krishna Raja Sagara,
Srirangapatna Taluk,
Mandya District
1698. JAYABHIM,
S/o. Shidramappa Kadiyavaru,
Aged about 27 years,
Junior Engineer,
Office of the Director (Chief Engineer),
Karnataka Engineering
Research Station (KERS),
Krishna Raja Sagara, Srirangapatna
Taluk,Mandya District
1699. AMBANNA HARALAYYA,
S/o. Neelappa,
Aged about 33 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
IBC, Sub Division No.7 Alamel,
Sindagi Taluk,Bijapur District
1700 PRAKASH GODBOLE,
S/o. Peerappa Godbole,
884
Aged about 34 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
IBC (O&M), Sub Division No.8, Indi
R.S., Indi Taluk,
Bijapur District
1701. KISHAN,
S/o. Vithalrao Devgade,
Aged about 37 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Krishna Bhagya Jala
Nigam Limited, IBC,
Sub Division No.6 , Alamel, Sindagi Taluk,
Bijapur District
1702. RANGAPPA. MUCHAKANNAVAR,
S/o. Veerappa Muchakannavar,
Aged about 36 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, Krishna Bhagya Jala
Nigam Limited, ARBC,Sub Division,
No.3, Almatti, Basavana Bagewadi
Taluk, Bijapur District
1703. LAXMAN T. RATHOD, S/o. Tukaram
Rathod, Aged about 38 years,
Junior Engineer,
Office of the Assistant
Executive Engineer,
Krishna Bhagya Jala Nigam
Limited, MLI,
Sub Division No.7, Halagani,
Bijapur Taluk and District
885
1704. YASHWANTH C. LAMANI,
S/o. Chandappa B. Lamani,
Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Krishna Bhagya Jala
Nigam Limited, MLI,
Sub Division, No.8, Mattihal,
Basavana Bagewadi Taluk,
Bijapur District
1705. SHARANAPPA LAKKAPPA BAJANTRI,
S/o. Lakkappa B. Bajantri,
Aged about 40 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Krishna Bhagya Jala
Nigam Limited, MLI,
Sub Division No.8, Mattihal,
Basavana Bagewadi Taluk,
Bijapur District
1706. SHEKHAR RATHOD,
S/o. Dharmu Ambru Rathod,
Aged about 38 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Krishna Bhagya Jala
Nigam Limited, MLI,
Sub Division, No.8,
Mattihal, Basavana Bagewadi Taluk,
Bijapur District
1707. YUVARAJ M. NAIK,
S/o. Motilal P. Naik,
Aged about 35 years,
886
Junior Engineer,
Office of the Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
MLI, Sub Division, No.7, Halagani,
Bijapur Taluk and District
1708.MANOHAR M. KATTIMANI,
S/o. Mallappa D. Kattimani,
Aged about 38 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Mallaprabha Left Bank
Canal, Sub Division No.12,
Karnataka Neeravari Nigam Limited,
Kaladagi, Camp Gaddanakeri Cross,
Bagalkot District
1709. SADASHIV M. ALDI,
S/o. Mahadevappa,
Aged about 39 years,
Assistant Engineer,Office of the Assistant
Executive Engineer,
Minor Irrigation Sub Division,
Hangal At Post and Taluk: Hangal,
Haveri District
1710. CHANDRASHEKAR V. MASALI,
S/o. Vithal Masali,
Aged about 37 years,
Junior Engineer,
Office of the Deputy Director,
Archeology and Museums,
Government of Karnataka,
Kasturba Road, Bangalore
1711. KRISHNAKISHORE S. HALLUR,
S/o. Shivappa S. Hallur,
887
Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Krishna Bhagya Jala
Nigam Limited, IBC,
Mulawad Lift Irrigation Sub
Division No.8,
Mattihal, Basavana Bagewadi Taluk,
Bijapur District
1712. SHIVAJI, S/o. Shankar,
Aged about 42 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Krishna Bhagya Jala
Nigam Limited,MIL, Sub Division
No.8, Mattihal, Basavana Bagewadi
Taluk Bijapur District
1713. G. MAHESHA NAIK,
G. Megya Naik,
Aged about 36 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Public Works Department,
Sub Division,Channagiri Taluk At
Post, Davangere District
1714. D. Umla Naik, S/o. B. Dhavalya Naik,
Aged about 45 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
No.4, Bhadra Canal Sub Division,
Sasvehally Post, Honnali Taluk,
Davangere District
888
1715. G. KRISHNA NAIK,
S/o Ganga Naik,
Aged about 45 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
No.3, Bhadra Canal Sub Division,
Malebennur, Hirihar Taluk,
Davangere District
1716. M. SADASHIVA NAIK,
S/o. Megya Naik Doddaiah,
Aged about 44 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
No.3, Bhadra Canal Division,
Malebennur,
Harihar Taluk, Davangere District
1717. H. VENKATESHA,
S/o. Hanumanthappa,
Aged about 42 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Panchayat Raj Engineering Sub Division,
Davangere
1718. C. MANJYA NAIK,
S/o. Chandya Naik,
Aged about 36 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
UTP, Sub Divison No.3,
Devagiri Road,
Haveri Taluk and District
1719. UMA NAIK,
889
S/o. Late Chandya Naik,
Aged about 44 years,
Junior Engineer,
Office of the Assitant Executive Engineer,
Public Works Department
No.3, Sub Division, Davangere
1720. BHEEMA NAIK. K.J,
S/o Jemla Naik,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Public Works Department Sub Division,
Joida, Uttara Kannada District
1721. MANOHAR H. WALAGAD,
S/o Hanumant B. Walagad,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Public Works Department Sub Division,
Siddapur, Uttar
Kannada District
1722. AMARGOLKAR DEVANAND,
S/o. Late Yallappa Amargolkar,
Aged about 43 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Public Works Department
Sub Division, Joida, Uttar Kannada District
1723. ASWATHNARAYAN M. HONAKERI,
S/o. Mallikarjun B. Honakeri,
Aged about 35 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
890
Karnataka Neeravari
Nigam Limited,
MRBCC Sub Division No.17,
Navalgund, District: Gulbarga
1724. BASAVANNA L. BASAPUR,
Lingappa F. Basapur,
Aged about 39 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
MRBCC Sub Division No.21,
Shelwadi, Taluk: Navalagund,
Dharwad District
1725. C. SHANKARA, S/o. C. Nagaiah,
Aged about 40 years,
Assistant Engineer
Office of the Assistant Executive Engineer,
Public Works Department Sub Division,
Shirahatti Taluk
1726. NARENDRA D.B,
S/o D.S. Bhojanna,
Aged about 42 years,
Assistant Engineer,
Office of the Executive Engineer,
Public Works Department,
Gadag Division, Gadag
1727. MALLIKARJUNA. C,
S/o. Chikka Hanumaiah. H,
Aged about 39 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Public Works Department
891
Sub Division,Nargund Taluk,
Gadag District
1728. SHANTARAM KAMBLE,
S/o. Yamanappa Kamble,
Aged about 43 years,
Assistant Engineer,
Sub Divn. No.6, Public Works Dept.
Sub Divn, Naragund, District,
Gadag
1729. HULEPPA HOSMANI,
S/o Vittoba P. Hosmani,
Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Public Works Department
Sub Division, Shirahatti,
Shirahatti Taluk,
Gadag District
1730. RAVINDRA NAYAK SUGALI,
S/o S. Ranga Nayak,
Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
No.2, L.L.C. Sub Division,
Siruguppa Taluk, Bellary District
1731. RAMACHANDRAPPA, S/o. Hanumappa,
Aged about 38 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Krishna Bhagya Jala Nigam Limited,
SBC O and M. Sub Division, No.1,
Wadagere, Camp: Doranahalli
892
1732. BASAVARAJAPPA. D,
S/o. Late Dasappa,
Aged about 42 years,
Assistant Engineer,
Office of the AssistantExecutive Engineer,
Krishna Bhagya Jala Nigam Limited,
SBC O and M, Sub Division-10,
Khanapura Post,
Shahapura Taluk,
Gulbarga District
1733. LALITHA Y. GOUDAR,
D/o. Yogappa, Aged about 34 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Public Works Department
Sub Division, Shirahatti Taluk,
Gadag District
1734. RAMESH CHANNAPPA,
S/o. Channappa, Aged about 44 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Public Works Department
Sub Division,Ramdurga Ramdurga
Taluk, Belgaum District
1735. SHANKAR RAMAPPA NEERALAGI,
S/o. Ramappa, Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Public Works Department
Sub Division, Ramdurga, Taluk
RamDurga, Belgaum District
1736. ESURATHNAM,
S/o Rayappa Kareyya,
893
Aged about 37 years,
Junior Engineer,
Office of the Assistant Executive
Engineer, Karnataka Neeravari
Nigam Limited,G.R.B.C.C. Sub
Division, No.14, Mamadapur,
Belgaum District
1737. HAYYALAPPA, S/o Ambalappa
Kadarapurkar,
Assistant Engineer,
Office of the Assistant
Executive Engineer,
Public Works Department Sub Division,
Soudatti, Taluk:
Ramdurg, Belgaum District
1738. RAJENDRA A. HONAKHANDE,
S/o Ambaji Y. Honakhande,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Panchayat Raj
Engineering Sub Division,
Hukkeri, Belgaum District
1739. SHRISHAIL D. KAMBLE,
S/o. Late Dasharath S. Kamble,
Aged about 39 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Panchayat Raj
Engineering Sub Division,
Hukkeri, Belgaum District
1740. VENKATESH. G,
S/o. Chella Gerataiah,
894
Aged about 33 years,
Assistant Engineer,
Office of Assistant Executive
Engineer, No.2, Visveshwaraiah
Canal Sub Division,
Cauvery Neeravari Nigam Limited,
Mandya District
1741. K.B. CHANDRASHEKAR,
S/o Boraiah,
Aged about 44 years,
Assistant Engineer,
Office of the Superintending
Engineer, Krishna Raja Sagar,
M and N, Irrigation Circle Office,
Cauvery Neeravari Nigam Limited,
Mandya
1742. C. VIJENDRA, S/o M. Cheluvaiah,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.30, H.L.B.C. Sub
Division,Chinya Nagamangala
Taluk, Mandya
1743. K. VEERAPPA,
S/o K. Hanumanthappa,
Aged about 44 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.2, HLC Sub Division,
Kurugodu, Bellary Taluk and
District
1744. SURESH KUMAR.T, S/o M. Thimmappa,
Aged about 40 years,
895
Assistant Engineer,
Office of the Chief Engineer,
Krishna Bhagya Jala Nigam Limited,
Dam Zone, Almatti, 586 201, Bijapur
1745. B.C. SHIVANNA, S/o. Chikkamadaiah,
Aged about 40 years,
Assistant Engineer,
Office of the Executive Engineer,
Hemavati Dam Division,
Cauvery Neeravari Nigam Limited,
Gorur-573120, Hassan District
1746. LAKSHMA NAIK.D,
S/o. Bheema Naika,
Aged about 42 years,
Assistant Engineer,
Office of the Chief Engineer,
Hemavathi Project Zone,
Gorur, Hasssan District
1747. RAVI SUNDAR. T,
S/o. Thimmaraju,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
No.4, H.L.B.C. Sub Division,
Channarayapatna, Hassan
District
1748. S. MANJUNATH,
S/o. Late S. Someswar,
Aged about 42 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
No.24, H.L.B.C. Sub Division,
Pandavapura, Mandya District
896
1749. M.R. VENKATESH,
S/o. Late M. Rajashekhar,
Aged about 42 years,
Assistant Engineer,
Office of the Executive Engineer,
No.1, HLBC, Channarayapatna,
Hassan District
1750. HANUMANTHAPPA. O,
S/o. Obaleshappa,
Aged about 39 years,
Assistant Engineer,
Office of the Assistant Executive
Engineer, No.8, Hemavathi Canal
Sub Division,
Chelur, Gubbi Taluk,
Tumkur District
1751. AMARA NARAYANA,
S/o Chinna Rangappa,
Aged about 38 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
No.5, Hemavathi Canal
Distributor Sub Division,
Chelur, Gubbi Taluk,
Tumkur District
1752. B.R. SOMAIAH,
S/o B. Ramaiah, Aged about 41 years,
Junior Engineer,
Office of the Assistant Executive
Engineer,Cauvery Neeravari Nigam
Limited,Halekote Holenarasipur
Taluk,Hassan District
897
1753. VIJAYA KUMAR.B,
S/o. Bheema Naik,
Aged about 39 years,
Assistant Engineer,
Office of the Managing Director,
Karnataka Neeravari Nigam Limited,
Dr. Ambedkar Veedi, 4th Floor,
Coffee Board Building,Bangalore
1754. BASAVARAJU. Y.R,
S/o Ranganaik,
Aged about 40 years,
Assistant Engineer,
Office of the Minor Irrigation Sub Division,
Shikaripur, Shimoga District
1755. N.K. SATHYA,
S/o. N.T. Kunnaiah,
Aged about 41 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
No.13, Sub Division,
Bellur Cross,
Hemavathi Canal Zone,
Cauvery Neeravari Nigam Limited,
Bellur
1756. BASAVARAJAPPA. S,
S/o. Shivalingappa,
Aged about 32 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Karnataka Neeravari
Nigam Limited, Irrigation Sub
Division, Kurahatti,
Ron Taluk, District Gadag
898
1757. YALLAPPA F. BIRANUR,
S/o Fakirappa K. Biranur,
Aged about 38 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
Malaprabha Right Bank Canal,
Sub Division No.3, Belayanki,
Naragund Taluk, District Gadag
1758. BALLAPPA, S/o Gorla Hanumappa,
Aged about 32 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravri Nigam Limited,
Malaprabha Right Bank Canal,
Sub Division No.15, Kurahatti,
Ron Taluk, District Gadag
1759. PARAMESWARA NAIK. R,
S/o R. Ramanna Naik,
Aged about 34 years,
Junior Engineer,
O/o. Assistant Execuitve Engineer,
Karanataka Neeravari Nigam Limited,
Irrigation Sub Division, Kurahatti,
Ron Taluk, District Gadag
1760. ANIL BHAGAWANTH RATNAKAR,
S/o Bhagawanth S. Ratnakar,
Aged about 40 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
Malaprabha Right Bank Canal, Ron,
Ron Taluk, District Gadag
899
1761. RAVEENDRA D. YALIGAR,
S/o. Devappa Yaligar,
Aged about 36 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
Malaprabha Right Bank Canal,
Sub Division No.18, Mallapur,
Ron Taluk, District Gadag
1762. L. SURESH, S/o L. Gemanaik,
Aged about 31 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
Malaprabha Right Bank Canal,
Sub Division No.3, Belavanki,
Ron Taluk, District Gadag
1763. RATNA NAIK. D. LAMANI,
S/o Dakya Naik Lamani,
Aged about 38 years,
Junior Engineer,
Office of the Executive Engineer,
Karnataka Neeravari Nigam Limited,
Malaprabha Right Bank Canal,
Division No.5, Ron, District Gadag
1764. K.H. THIPPERDRAPPA,
S/o A.K. Hanumanthaiah,
Aged about 44 years,
Assistant Engineer,
Office of the Execuitve Engineer,
Malaprabha Right Bank Canal,
Sub Division No.22, Ron, District
Gadag
900
1765. SHIVAPUTRAPPA,
S/o Bhagappa N. Bani,
Aged about 36 years,
Junior Engineer,
Office of the Execuitve Engineer,
Panchayat Raj Engineering Division,
District Gadag
1766. PANDIT ATHANI,
S/o Ramanna,
Aged about 40 years,
Junior Engineer,
Office of the Executive Engineer,
Panchayat Raj Engineering Division,
District Gadag
1767. M. MAHANTHESH,
S/o Maraiah,
Aged about 37 years,
Junior Engineer,
No.2, Sub Division,
Public Works Department,
Tanikere, Chickamagalur
1768. MANJUNATHA. D,
S/o M. Demaiah, Aged about 42 years,
Assistant Engineer,
Thunga Tiruvu Project Investigation
Sub Division, Tarikere,
Chickmagalur District
1769. HIRAPPA P. RAJAPUT,
S/o. Pandappa Rajaput,
Aged about 38 years,
Assistant Engineer,
Panchayat Raj Engineering Sub Division,
Hungund, Bagalkot District
901
1770. RAJENDRA INDRAPPA PHARNAKAR,
S/o Indrappa Y. Pharnakar,
Aged about 41 years,
Assistant Engineer,
Panchayat Raj Engineering Sub Division,
Athani, Belagaum District
1771. RAJASHREE.K.Y,
D/o Yashwantrao M. Kelgade,
Aged about 40 years,
Junior Engineer,
Panchayat Raj Engineering Sub Division,
Gokak, Belgaum District
1772. PRAKASH NAIK,
S/o Shivaram Naik,
Aged about 34 years,
Assistant Engineer,
Office of the Assistant Executive Engineer,
Minor quality Control Sub Division
Bellary, Kote Bellari,
Bellary District
1773. SHRIMANT. G. ANGADI,
S/o Gopichand B. Angadi,
Assistant Engineer,
Office of the Assistant Executive
Engineer, Minor Irrigation
Division Office,
Bijapur, Dept. of Irrigation,
Bijapur District
902
1774. RAVI SOLAPUR, S/o Jatini Solapur,
Aged about 35 years,
Assistant Engineer,
Minor Irrigation Division, Raichur,
Raichur District
1775. C. THIMMASWAMY,
S/o Late Chikkathimmaiah,
Aged about 42 years,
Assistant Engineer,
Office of the Superintending Engineer,
Public Works Department,
Mangalore Circle, Mangalore
1776. S. SREENIVASA NAIK,
S/o Late Sevya Naik,
Aged about 35 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
No.4, Sub Division, Public Works Dept.,
Puttur Dakshina Kannada
1777. RATNAKAR, S/o Achutha Chowta.A,
Aged about 30 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Public Works Department, Sub Division,
Bethangaday,
Dakshina Kannada District
1778. S. BASAVARAJ, S/o N. Siddaiah,
Aged about 40 years,
Assistant Engineer,
O/o. Assistant Execuitve Engineer,
Public Works Department Sub Division,
Belthangady, Dakshina Kannada,
903
1779. LAVISH KUMAR. M.V,
S/o M. Vishwanath,
Aged about 35 years,
Junior Engineer,
Public Works Department, No.4,
Sub Division, Puttur Taluk,
Dakshina Kannada
1780. M. RAMA CHANDRA,
S/o M. Muthu Rama,
Assistant Engineer,
Office of the Execuitve Engineer,
Cauvery Neeravari Nigam Limited,
H.R. Division, Kushalnagar, Mysore
1781. SRINIVASA N, S/o. Narigadu,
Aged about 32 years,
Assistant Engineer,
Office of the Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
NRBC, Division No.6,
Amarapur Cross, Deodurga Taluk,
Raichur District
1782. CHAMPARAJA CHAVAN,
S/o D.P.Chavan, Aged about 31 years,
Assistant Engineer,
O/o. Asssitant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
Gopalpur Cross, Deodurga Taluk,
Raichur District
1783. CHANDER SONKAMBLE,
S/o. Khandu Sonkamble,
Aged about 39 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
904
Krishna Bhagya Jala Nigam Limited,
NRBC, Division No.18,
Chikkahonnakuni Camp, Krishnapur,
Taluk: Shorapur, Gulbarga District
1784. SHIVANNA. T,
S/o. Thimappa,
Aged about 35 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
NRBC, Sub Division No.13,
Amarapur Camp, Deodurga Taluk,
Raichur District
1785. SUBHASH LOKANAIK,
S/o Lokanaik Rathod,
Aged about 32 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
NRBC, Sub Division No.26,
Chikahonnkunni, Deodurga Taluk,
Raichur District
1786. LAXMAN,
S/o Mallappa, Assistant Engineer,
Aged about 39 years,
O/o. Assistant Excuitve Engineer,
Krishna Bhagya Jala Nigam Limited,
NRBC, Sub Division No.13,
Amarapur Camp, Deodurga Taluk,
Raichur District
1787. CHANDRA SHEKHARA. B.C,
S/o Channappa, Assistant Engineer,
Aged about 36 years,
905
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
NRBC, Sub Division No.25,
Chikkahanna kuni Camp, Deodurga
Taluk, Raichur District
1788. BASAVARAJ,
S/o Siddappa, Junior Engineer,
Aged about 39 years,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
Krishna Bhagya Jala Nigam Limited,
NRBC, Sub Division No.25,
Chikkahonnakuni, Deodurga Taluk,
Raichur District
1789. KALLAPPA SIDRAM,
S/o Sidram, Junior Engineer,
Aged about 43 years,
Krishna Bhagya Jala Nigam Limited,
Quality Control Sub Division No.1,
Golageri Taluk, Sindgi District
Bijapur
1790. BALAVANTH KANAKAPPA NAIKAR,
S/o. Kanakappa Naikar,
Aged about 41 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Lift Irrigation Sub Division No.3,
Karnataka Neeravari Nigam Limited,
Gulegudda, Badami Taluk,
Bagalkot District
1791. ASHOK YAMANAPPA CHALAWADI,
S/o. Yamanappa Chalwadi,
Aged about 43 years,
906
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
MLBCC Sub Division, No.10,
Kulageri, Taluk Badami,
Bagalkot District
1792. KUMARASWAMY,
S/o K. Lingaiah,
Aged about 44 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
No.4, K.C.Sub-Division,
Kamgere, Kollegal Taluk
1793. M.SIDDRAJ, S/o M. Mallaiah,
Aged about 43 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
U.R.P. Sub-Division,
Ajjipura, Kollegal Taluk
1794. NAGESH, S/o Mahadevaiah,
Aged about 31 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
No.5, K.C. Sub-Division,
Kollegal Taluk
1795. RAMESH.B, S/o Basavalingaiah
Aged about 32 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
U.R.P. Cannal, Sub-
Division, Ajjipura, Kollegal
907
1796. S.ANANDA MURTHY,
S/o M. Aged about 41 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
No.5, K.C. Sub-Division,
Kollegal
1797. M.VENKATESHA, S/o.
Marithimmaiah,
Aged about 40 years,
Junior Engineer,
O/o. Assistant Executive
Engineer, No.3, K.C.I. Sub-
Division, Kollegal
1798. I.MAHADEVASWAMY, S/o. Subbaiah,
Aged about 33 years,
Assistant Engineer,
O/o. Assistant Executive
Engineer, No.4, P.W.D. Sub-
Division, Kollegal Taluk
1799. M.N. SHIVAPRASAD,
S/o Manjaiah
Aged about 38 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
No.4, K.C.C. Sub-Division,
Kollegal
1800. C.S. SAMPATHKUMAR,
S/o Chikkasiddaiah,
Aged about 31 years,
Junior Engineer,
O/o. Assistant Executive
Engineer, No.4, K.C.C. Sub-
Division, Kollegal
908
1801. BASAVARAJ, S/o Basavaiah
Aged about 43 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
U.R.P. Sub-Division, Ajjipura,
Kollegal Taluk,
Chamarajanagar District
1802. N.SURENDRA KUMAR,
S/o M.K.Nanjaiah,
Aged about 38 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
No.4, K.C. Sub-Division, Kollegal
1803. J.SIDDALINGARAJU,
S/o Javaraiah,
Aged about 36 years,
Junior Engineer,
O/o. Assistant Executive
Engineer, U.R.P. Sub-Division,
Ajjipura, Kollegal Taluk,
Chamarajanagar District
1804. D.RAJU, S/o S. Dasappa
Aged about 42 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
No.4, K.C. Sub-Division,
Kollegal
1805. RAMAKRISHNA.R,
S/o Rangadaraiah,
Aged about 32 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
909
No.4, K.C.C. Su b-Division,
Kollegal
1806. B.SOMA,
S/o Madaiah,
Aged about 42 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
No.1, Krsm & Mip Sub-Division
Kiragavalu, Malvalli Taluk
Mandya District
1807. H.M.SHIVAKUMAR,
S/o Mallaiah
Aged about 42 years,
Assistant Engineer,
O/o. Assistant Executive Engineer
No.4, M&MIP Sub-Division,
Malavalli, Malvalli Taluk
1808 B.CHANDRASHEKAR,
S/o late Basavaiah,
Aged about 44 years,
Assistant Engineer,
P.W.D, No.1 Sub Division,
Chamarajanagar
1809. MARKANDEYA, S/o late Madaiah,
Aged about 34 years,
Junior Engineer,
No.2, P.W.D. Sub Division,
Gundlupete, Chamarajanagar District
910
1810. SMT.P.LATHA, W/o Nagendra,
Aged about 27 years,
Junior Engineer,
No.1, PWD Sub Division,
Chamarajanagar
1811. NATESH.B.C,
Aged about 42 years,
Assistant Engineer,
No.4, K.C.Sub Division,
Kamagere, Kollegal Taluk,
Chamarajanagar District
1812. MAHADEVA, S/o Nanjaiah,
Aged about 37 years,
Junior Engineer,
Panchayath Raj Sub Division,
Gundlupet
1813 SMT.LEELAVATHI.G,
D/o Late
B.Gangaiah,
Aged about 30 years,
Assistant Engineer,
O/o Chief Engineer, CMO &
Hydrology,WRDO, A.R.Circle,
Bangalore -09
1814. SMT.SANGEETH.R,
W/o Venkatesh.B,
Aged about 32 years,
Assistant Engineer,
O/o Engineer-in-Chief, WRDO,
A.R.Circle, Bangalore -09
911
1815. SMT.SWARNA.M.B,
W/o Krishna.M.D,
Aged about 30 years,
Assistant Engineer,O/o Engineer-in-Chief,
WRDO, A.R.Circle, Bangalore -09
1816. SMT.J.HEMALATHA,
W/o N.H.Raju, Aged about 33 years,
Assistant Engineer,
O/o Engineer-in-Chief, WRDO,
A.R.Circle, Bangalore -09
1817. BASAVARAJU,
S/o Late Rangashamanna.N.S,
Aged about 42 years,
Assistant Engineer,
No.34 HLBC Sub Division, Gubbi,
Tumkur District
1818. SMT.VISHALAKSHAMMA.B.M,
W/o B.R.Devanandra,
Aged about 40 years,
Assistant Engineer,Office of the Chief Engineer,
Hemavathy Canal zone,
Tumkur- 572102
1819. B.JAYARAMAIAH,
S/o Bukkappa, Aged about 38 years,
Junior Engineer,
P.W.D. Sub-Division, Channapatna,
Bangalore Rural District
1820. K.C.DINENDRAPRAKASH,
S/o K.Chikkanna,
Aged about 39 years,
912
Junior Engineer, P.W.D. Sub-
Division, Channapatna, Bangalore
Rural District
1821. SMT.SUNANDA.A,
D/o B.H.Anjaneya,
Aged about 32 years,
Office of Executive Engineer,
M.I.Q.C. Dn., K.R.Circle, Bangalore
1822. SMT.YASHODA.S,
D/o P.Sanjeenaiha, Aged about 29 years,
O/o A.E.E,
P.W.D. Sub-Division, Devanahalli
1823. SMT.H.VANAJAKSHI,
D/o Hanumanthaiah, Aged about 41 years,
O/o the A.E.E,
P.W.D. Sub-Division, Nelamangala,
Bangalore
1824. SMT.UMAVATHI.S, Assistant Engineer,
Office of A.E.E, No.4,
Q.C.Sub-Divisison, Nanjangud
1825. SMT.LEELAVATHI.K, Junior Engineer,
O/o Executive Engineer,
P.R.E.D. (Panchayath Raj
Engineering Division), Mangalore
1826. V.LAKSHMIPATHI, Assistant Engineer,
S/o Late M.Venkatesh,
O/o the Assistant Executive
Engineer,P.M.G.S.V. Sub-Division,
D.C.Office Compound, Shimoga -577201
913
1827. MANJUNATHA MURTHY, S/o D.K.Rudra
Murhty,Assistant Engineer, No.1,
HLBC Sub-Division, Dodda Magge,
Arakalagudu Tk., Hassan District
1828. SMT.V.ARUNA,
Aged about 32 years,
W/o K.Panduranga, Junior Engineer,
PRE Sub-Division, Koppal District
1829. B.SELVA KUMAR,
S/o Balakrishna.T, Aged about 37 years,
Junior Engineer,
PRE Sub-Division, Koppal District
1830. SMT.SELVI.G,
W/o Ravi Chandra,
Aged about 34 years,
Assitant Engineer,
No.4, II Sub-Division,
WRDO, Ananda Rao Circle
Bangalore
1831. H.N.MURTHY,
S/o Narasimha,
Aged about 29 years,
Junior Engineer,
PMGSY Sub-Division,
Ananda Rao Circle,
Bangalore
1832. SMT.GEETHA BAI.H.BORKER,
W/o Ravi Panduranganeralkatta,
Aged about 38 years,
Junior Engineer,
Office of the Executive Engineer,
914
Panchayath Raj Engineering Division,
KARWAR
1833. MR.GIRISH VINAYAK KUDALKAR,
S/o Vinayak.P.Kudalkar,
Aged about 29 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Panchayath Raj Engineering Sub-Division
KARWAR
1834. MR.VITHAL,
S/o Lakku,
Aged about 40 years,
Junior Engineer,
Panchayath Raj Engineering Sub-
Division,Chittapur
GULBARGA District
1835. P.S.ARUNKUMAR,
Aged about 39 years,
Asst. Engineer, No.1,
Hemavathi Canal Distribution
Sub division, Kibbanahalli,
Tiptur Taluk, Tumkur District
1836. VENKATESH NARAGUND,
S/o Y.R.Naragund,
Aged about 41 years,
Assistant Engineer
1837. SRIKANTH,
S/o Y.R.Naragund,
Aged about 33 years,
Junior Engineer,
Both are residing at
718/A, 63rd Cross, 5th Block,
915
Rajajinagar,
Bangalore
1838. J.JAGDEESH,
S/o Jogisiddaiah,
Aged about 40 years,
Assistant Engineer,
O/o the Executive Engineer,
Design and Investigation Division,
Bannur
1839. K.R.USHA
W/o Papaiah,
Engineer,
No.4410/B, 4th Cross,
17th Main, Vijaynagar
2nd Stage,
Mysore
1840. H.S.GOVINDARAJU,
S/o Sanjeevaiah,
Aged about 36 years,
Junior Engineer,
PRE Sub Division, (Sira),
Tumkur District
1841. P.T.GOPAL,
S/o Late P.T.Thimmaia,
Assistant Engineer,
No.6, Lisha Residency, Plot No.T1,
2nd Cross, Devappa Garden,
RMV 2nd Stage, Dollars Colony,
Bangalore -560094
1842. PADMASHREE.J.D.
W/o P.Nagabhushana;
Aged about 34 years,
916
Assistant Engineer,
Chief Engineer Office,
Hemavathi Nalay Valaya Vibaga,
Canal zone, Kunigal Road,
Tumkur -572102
1843. RAJANNA.J, S/o Jangamaiah,
Aged about 44 years,
Assistant Engineer,
R/at.2nd Floor, Lingegowda
Memorial Hall, Yadalam Town,
Subryamanyapura Post,
Bangalore -560 061
1844. SUNEEL RATHNAKAR,
S/o Bhagawant Ratnakar,
Aged about 37 years,
Junior Engineer,
Office of the Assistant Executive Engineer,
Karnataka Neeravari Nigama Limited,
H.B.C. Sub-Division,No.1, Athani,
Belgaum District, KARNATAKA
1845. SURESH.S.NAIK,
S/o Sitaram Naik,
Aged about 40 years,
Assistant Engineer,
Karnataka Neeravari Nigama Limited,
H.B.C. Sub-Division No.1,
Athani, Belgaum District,
KARNATAKA
1846. C.DAYANANDA,
S/o Chinaswamy,
Aged about 40 years,
Junior Engineer,
917
No.1, PWD Sub-Division, Vinoba Road,
Mysore, KARNATAKA
1847. SHANTAMALLAPPA SHIVAKERI,
S/o Shivalingappa,
Aged about 51 years,
Assistant Executive Engineer,
Left Bank Canal Sub-Division,
Hebbal, Beenethora Project,
Chitrapur Taluk, Gulbarga District,
KARNATAKA
1848. ASHOK NANDISHKAR,
S/o Krishnappa,
Aged about 43 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
WRD Quality Control,
Sub-Division, Hal Halli Camp,
BIDAR, KARNATAK STATE
1849. T.SOMLA NAIK,
S/o Thavarya Naik,
Aged about 34 years,
Junior Engineer,
Office of the Executive Engineer,
Dam Division, Alamatti, Basavana
Bagewadi, [Tq.], Bijapur District-583126
1850. RAJASHEKAR MANISINGH CHAVAN,
S/o Manisingh Chavan,
Aged about 37 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
KBJNL, ARBC Sub-Division,
Kudalsangam,
Hungund taluk, BAGALKOT -587101
918
1851. K.S.JAYARAJU,
S/o M.Siddaiah,
Aged about 40 years,
The Chief Engineer,
Minor Irrigation (South),
K.R.Circle,
BANGALORE -560001
1852. R.MANJUNATH,
S/o Ramappa,
Aged about 35 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
P.W.D. Sub-Division, Bangarpet,
Kolar District
1853. R.VENKATARAMAPPA,
S/o Ramaswamy,
Aged about 40 years,
Junior Engineer,
Office of Assistant Executive
Engineer P.W.D. Sub-Division,
Bangarpet, Kolar District
1854. B.N.DWARAKINATH,
S/o Late B.H.Narasimiaiah,
Aged about 42 years,
Assistant Engineer,
PWD, No.1, Sub-Division,
Kolar District
1855. C.P.SHANKAR,
S/o C.Periaswamy,
Aged about 43 years,
Assistant Engineer,
Office of the Chief Engineer,
919
Minor Irrigation (South)
K.R.Circle, Bangalore
1856. N.MADESHWARAN,
S/o M.Nachimuthu,
Aged about 41 years,
Assistant Engineer,
O/o. Assistant Executive
Engineer, Minor Irrigation
Quality Control Sub Division,
K.R.Circle, Public Works
Department Office Building,
Bangalore -1
1857. SARASWATHI,
W/o Subramanyam,
Aged about 33 years,
Assistant Engineer,
Office of the Executive Engineer,
Minor Irrigation Division,
Old Post Office Road,
Kolar
1858. MEGHARAJAN.H.PUJAR,
S/o Holeyappa.S.Pujar,
Aged about 35 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Lift Irrigation Sub Division No.3,
Karnataka Neeravari Nigam Limited,
Guledgudda, Taluk: Badami,
Bagalkot District
1859. R.CHANDRASHEKAR,
S/o Rajanna,
Aged about 38 years,
920
Assistant Engineer,
O/o. Assistant Executive Engineer,
Lift Irrigation Sub Division No.3,
Karnataka Neeravari Nigam Limited,
Guledgudda, Taluk: Badami,
Bagalokt District
1860. N.S.THIPPESWAMY,
S/o N.Siddalingappa,
Aged about 43 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Lift Irrigation Sub Division No.3,
Karnataka Neeravari Nigam Limited,
Guledgudda, Taluk: Badami,
Bagalkot District
1861. GOVINDAPPA.H.BAJANTRI,
S/o Hanamantappa.B.Bajantri,
Aged about 32 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited
MLBCC Sub Division No.10,
Kulageri, Taluk: Badami
District: Bagalkot
1862. NARAYAN.M.DIVATE,
S/o Mallappa.N.Divate,
Aged about 35 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
HBC Sub Division No.3, Hippargi,
Taluk: Jamkhandi, District:
Bagalkote
921
1863. VITTAL RANGAPPA BHAJANTRI,
S/o Rangappa.B.Bhajantri,
Aged about 34 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited
GRBCC Sub Division No.15,
Koujalagi, Taluk: Gokak,
District: Belgaum
1864. UDAY KUMAR,
S/o Parashuram Kamble,
Aged about 34 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited
GRBCC Sub Division No.14,
Mamadapur, Gokak Taluk,
Belgaum District
1865. PRABHAKAR.R.KAMAT,
S/o Rjashekar.S.Kamat,
Aged about 27 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
GRBCC Sub Division No.6,
Gokak
1866. SURESH SIDDAPPA GHASTI
S/o Siddappa.M.Ghasti,
Aged about 35 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited
G.R.B.C.C. Sub Division No.14,
922
Mamadapur, Gokak Taluk
Belgaum District
1867. ISHWARPPA BASAPPA BAJANTRI,
S/o Basappa.F.Bajantri,
Aged about 37 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Minor Irrigation Sub Division No.5,
At Post: Hirekumbi, Savadatti Taluk
Belgaum District
1868. PRAKASH.F.HASAMANI,
S/o Fakirapa
Aged about 36 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Malaprabha Right Bank Canal,
Sub Division No.5, Shirasangi,
Belgaum District
1869. SHETTEPPA.M.KANABOOR,
S/o Madiwalappa.S.Kanaboor,
Aged about 36 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Malaprabha Right Bank Canal,
Minor Irrigation Sub Division No.1,
Alayawadi, Taluk: Navalgund
1870. RAVI.K.V, S/o Vachya Naik,
Aged about 35 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Malaprabha Right Bank Canal,
Minor Irrigation Sub Division No.1,
Alayawadi, Taluk: Navalgund
923
1871. SURESH KUMAR.M.D,
S/o.Devaraju.M.S,
Aged about 36 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
GRBCC No.3, Division,
Gokak Taluk, Belgaum District
1872. MARUTI GOKAK,
S/o Arjunappa,
Aged about 39 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
GRBCC Sub Division, No.6,
Gokak
1873. BASAVARAJ HONNAKASTURI,
S/o Avannappa Honnakasturi,
Aged about 44 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
GRBCC Sub Division No.13,
Hidkal Dam, Post: Hidkal Dam,
Taluk: Hukkeri,
District: Belgaum
1874. SUBHAS.R.BAJANTI,
S/o Ramachandra.B.Bajantri,
Aged about 29 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
C.B.C. Sub Division No.4,
924
Kabbur Taluk: Chikkodi,
District: Belgaum
1875. SHRIMANT.J.KAMBLE,
S/o Jayawant.S.Kamble,
Aged about 32 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
GLBC Sub Division No.2,
Rayabag, District: Belgaum
1876. PRASAN NERALEKAR,
S/o Devendra L.Neralekar,
Aged about 38 years,
Junor Engineer
O/o. Asst. Executive Engineer
Karnataka Neeravari Nigam Ltd.
GLBC SUB division no.2
Rayabag District Belgaum
1877. RAMACHANDRA DIVATE,
S/o Balappa.R.Divate,
Aged about 38 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Karnataka Neeravari Nigam Limited,
GLBC Sub Division No.4,
Taluk: Rayabag, District: Belgaum
1878. AYYALAPPA,
S/o Bhimappa,
Aged about 44 years,
Junior Engineer,
O/o. Assistant Executive
Engineer,Krishna Bhagya Jala Nigam
Limited JBC, Sub Division
925
No.7, Doranalli, Shahapur taluk,
Gulbarga District
1879. VASU RATHOD,
S/o Mittu Rathod,
Aged about 43 years,
Assistant Engineer,
Minor Irrigation Sub Division,
Kustgi, Koppal District
1880. TUKARAM.L.NAIK,
S/o Laxman Naik,
Aged about 39 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam limited,
Quality Control Sub Division No.51,
Rampur {P.A} Taluk: Sindgi,
District: Bijapur
1881 SANJEEV KUMAR,
S/o Vaijinath Kelakere,
Aged about 33 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
IBC Sub Division No.24,
Rampur {P.A} Taluk: Sindgi,
District: Bijapur
1882. MANOHAR,
S/o Mahipathi,
Aged about 36 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigma Limited,
IBC Sub Division No.16,
926
Rampur {P.A} Taluk: Sindgi,
District: Bijapur
1883. BASAVARAJ MANAPPA RATHOD,
S/o Manappa Rathod,
Aged about 37 years,
Junior Engineer,
Office of the Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
IBC Sub Division No.5,
Rampur {P.A} Taluk: Sindgi,
District: Bijapur
1884. TARASING LAMANI,
S/o Bheelu Lamani,
Aged about 38 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
FIC Sub Division No.16,
Rampur {P.A} Taluk: Sindgi,
District: Bijapur
1885. SHANTAPPA NANDUR,
S/o Sidramappa,
Aged about 35 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
IBC Sub Division No.2,
Kembhavi, Taluk: Shorapur,
District: Gulbarga
1886. JATTEPPA MADAR,
S/o Bhimappa, Aged about 37 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
927
Krishna Bhagya Jala Nigam Limited,
IBC, Sub Division No.21,
Kembavi, Shorapur Taluk,
Gulbarga District
1887. MAHESH REVANSIDH JADHAV,
S/o Revansidh.L.Jadhav,
Aged about 35 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
F.I.L. Sub Division, No.14,
Almel, Sindagi Taluk,
Bijapur
1888. MAHANTESH KUMAR. Y.N,
S/o. Nagendra Naik R,
Aged about 32 years,
Assistant Engineer,
F.I.L. Sub Division, No.14,
Almel, Sindagi Taluk,
Bijapur
1889. SUBBANNA MADAPPA,
S/o. Madappa, Aged about 35 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Quality Control Sub Division,
No.50,Almel, At post: Almel,
Sindagi Taluk, Bijapur
1890. RANGAPPA NAGAPPA SAMAGAR,
S/o Nagappa A. Samagar,
Junior Engineer,
O/o. Assistant Executive Engineer,
FIC Sub Division, No.14,
Almel, At post: Almel, Sindagi Taluk,
Bijapur
928
1891. JAGADISH BASAVARAJ HONNAKASTURI,
S/o. Basavaraj, Aged about 40 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
IBC, Sub Division No.24,
Rampur, Taluk: Sindagi,
Dist: Bijapur
1892. SHIVAGOND,
S/o.Shrimant Kadanikar,
Aged about 39 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
IBC, Sub Division No.16,
Rampura (PA) Taluk: Sindagi,
District: Bijapur
1893. SHANKARAPPA RAMANNA BANDIWADDAR,
S/o. Ramanna Bandiwaddar,
Aged about 37 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
IBC Sub Division No.3, Rampura (PA)
Taluk: Sindagi,
District: Bijapur
1894. RAJASHEKHAR PAWAR,
S/o Kesu Pawar,
Aged about 38 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
929
IBC, Sub Division No.9, Golageri,
Taluk: Sindagi, District: Bijapur
1895. ISHVAR CHAVAN,
S/o Bhimasing Ramasingh Chavan,
Aged about 38 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Krishna Bhagya Jala Nigam Limited,
IBC, Sub Division No.9, Golageri,
Taluk: Sindagi, District: Bijapur
1896. SHANKAR BHIMU CHAVAN,
S/o Bhimu Chavan,
Aged about 42 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Public Works Department, Sub Divn.,
Honnavar, District Karwar
1897. NAGESH BAJANTRI,
S/o Hajappa,
Aged about 41 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Minor Irrigation, Sub Division,
Gokak, District: Belgaum
1898. C. JAIPRAKASH,
S/o Chikkasiddaiah,
Aged about 39 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
Minor Irrigation Department,
Kushtagi, Koppal District
930
1899. ASHOK B. DODAMANI,
S/o Bheemarav Dodamani,
Aged about 42 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Public Works Department,
Sub Division, Taluk: Afzalpur,
District Gulbarga
1900. G. BHARATHI,
D/o P. Govindaswamy,
Aged about 35 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Panchayat Raj Engineering Sub Division,
Bangarpet
1901. NARAYANA SWAMY D.M,
S/o Late Muniyappa,
Aged about 44 years,
Assistant Engineer,
P.R.E. Sub Division,
Bangarapet,
KOLAR
1902. VISHWANATHA .S,
S/o P.M. Sonnappa,
Aged about 38 years,
Assistant Engineer,
M.I. Sub-Division,
KOLAR-563101
1903 RAVINDRA. K.V,
S/o K. Venkateshappa,
Aged about 41 years,
Assistant Engineer,
931
Minor Irrigation Sub-Division,
Chikkaballapur, KOLAR DISTRICT
1904. RAMESH. Y.R,
S/o R. Rajanna,
Aged about 33 years,
Assistant Engineer,
O/o. Assistant Executive Engineer,
No.30, HLBC, Chinay,
MANDYA DISTRICT
1905. T. HANUMANTHARAYA,
S/o Thimmappa,
Aged about 40 years,
Assistant Engineer,
Minor Irrigation Sub-Division,
Chikkaballapur,
KOLAR DISTRICT
1906. SRINIVAS. G.H,
S/o Hanumanthaiah.H,
Aged about 40 years,
Assistant Engineer,
Minor Irrigation, C.E.(s) Office,
K.R. Circle, Bangalore
1907. JAGADEESH. R.G,
S/o R. Gopalappa,
Aged about 38 years,
Junior Engineer,
No.6, P.W.D. Sub-Division,
Srinivaspur, KOLAR DISTRICT
1908. L.C. CHANDRAIAH,
S/o Chikka Chennappa,
Aged about 36 years,
932
Junior Engineer,
M.I. Sub-Division, Tiptur,
TUMKUR DISTRICT
1909. L.M. NAGARAJ,
S/o Muniyappa,
Aged about 36 years,
Junior Engineer,
P.W.D. Sub Division,
Srinivaspur Taluk,
KOLAR DISTRICT
1910. M. UDAYA KUMAR,
S/o R. Sannaiah,
Aged about 39 years,
Assistant Engineer,
In the Office of P.W.D.
Sub Division, Srinivaspur,
KOLAR DISTRICT
1911. SANDHYA RANI.G,
D/o Ganganna.M.C,
Aged about 31 years,
Assistant Engineer,
In the Office of the Chief Engineer,
Minor Irrigation (South),
K.R. Circle, BANGALORE
1912. NARENDRA KUMAR.M,
S/o Maraiah.D,
Aged about 36 years,
Assistant Engineer,
Minor Irrigation Sub-Division,
Ivan-e-Shahi Road,
GULBARGA
933
1913. THANUJ KUMAR.K.N,
S/o Nagaraju.K.B,
Aged about 33 years,
Assistant Engineer,
No.6, Sub-Division, V.C.C,
Cauvery Niravari Nigam Ltd.,
MYSORE
1914. SRI.S.C. KESHAVA MURTHY,
Aged about 38 years,
Asst. Engineer,S/o. S.T.Channa,
C/o.Chief Engineer
Office, Hampavathy Project,
Gorur-573120, Hassan District
1915. KANAKAPPA, S/o. Amarappa,
Aged about 41 years,
Junior Engineer,
Office of the Executive Engineer,
No.4, Canal Division,
Tunga Bhadra Project,
Department of Irrigation,
Sirwar, Taluk: Manvi,
Raichur District
1916. SRI. UMAPATHI, S/o Basappa,
Aged about 35 years,
Junior Engineer,
O/o. Assistant Executive Engineer,
Rajollibanda Diversion Scheme,
Sub-Division, Gillesuger,
Raichur Talulk & District,
Karnataka
1917. SRI.S. BALARAJU,
S/o Javaraiah,
Aged about 42 years,
934
Junior Engineer, Sundanahally,
Yelur (post), Mandya District
1918. SRI. H. VENUGAPAL, Age 35 years,
S/o Halagaiah, Jun. Engineer,
No.32, H.L.B.C. Sub Division,
Dudda, Mandya District
1919. G.V. THUKARAM,
S/o. Late Gaddelingaiah,
Aged about 42 years,
Assistant Engineer,
Office of the Superintending Engineer,
Tunga Bhadra Canal Construction,
Yeramarus Camp,
Raichur
1920. N.GURUSHANKAR,
S/o M.K.Nanjundaiah,
Aged about 38 years,
Assistant Engineer
O/o. Asst.Executive Engineer,
No.11 Hemavathi Canal sub division
CNNL, Yediyur Kunigal,
Tumkur District
1921. SRI. CHANDRAKANTH HARIHARA,
S/o Ramachandrappa M,
Aged about 39 years,
Assistant Engineer,
Office of the Varahi Project Circle,
Siddapura, Kundapur Taluk,
Udupi District
1922. SRI. GURULINGAPPA MANAPPA RATHOD,
S/o Manappa Rathod,
Aged about 38 years,
935
Joint Engineer, KPJNL MLI Sub-Division No.5,
Mattihal,
Tq. Basavanabagewadi,
Bijapur District
1923. SRI. P.M. DHANG T,
S/o Mahadevappa,
Aged about 43 years,
Assistant Engineer,
KNNL MRBCC, Sub Division No.20,
Nippani, District Belgaum
1924. SRI. H.N. NAGESWARA PRASAD,
S/o H.T. Narasappa,
Aged about 43 years,
Asst. Engineer, KNNL GLBC,
Sub-Division No.2,
Raibag, Belgaum District
1925. S.S. AMMINABHAVI,
S/o Sadashiv,
Aged about 37 years,
Assistant Engineer,
KNNL, GLBL Sub-Division, No.2,
Raibag-591317, Belgaum District
1926. S.R. MALGI,
S/o Ramu,
Aged 35 years, Assistant Engineer,
Minor Irrigation Sub Division,
Belgaum District
1927. MISS. SHIVALEELA ISHWAR MUKKANNAWAR,
Aged about 26 years,
Junior Engineer,
936
Irrigation Investigation,
Sub Division.3,
Belgaum
1928. R. RAMAPPA,
S/o Rangappa.K,
Aged about 42 years,
Asst. Engineer,
MRBCC (KNNL) Nippani,
Tq: Nippani, District: Belgaum
1929. M.B. PEDNEKAR, S/o Bharmaji,
Aged about 33 years,
Asst. Engineer,
MRBCC (KNNL) Nippani,
Tq: Nippani, District: Belgaum
1930. N.P. KAMBLE,
S/o Pandit rao Adiveppa Kamble,
Aged about 40 years,
Asst. Executive Engineer,
GLBC, Sub-Division. No.1,
Ghataprabha, Tq: Gokak,
District: Belgaum
1931. DAYANANDA H.B,
S/o Byraiah H.B,
Aged about 37 years,
Arasikere, Panchayath raj,A.E
Engineering Upa-vibhaga,
Channarayapatna, Arasikere Taluk,
Hassan District
1932. SRI R.NAGARAJA,
S/o Sri R.Ramaiah,
Aged about 40 years,
Assistant Engineer,
937
Cauvery Neeravary Ningama Ltd,
Department of Irrigation,
Mysore, Residing at No.535,
18th Cross, R.T.Nagar,
Bangalore 560032
1933. SRI NARAYAN BALAPPA POWAR,
S/o Sri Balappa,
Aged about 43 years,
Diploma in Mechanical Engineering,
Kamadhenu, Vidya Nagar,
III Cross East, Vidya Nagar,
Cantonment,
Bellary-583 104
1934. SRI M.S.KANAKARAJU,
S/o Sri M.Srinivasaiah,
Aged about 38 years,
Un-employee, residing at Hejjige Village,
Nanjangud Taluk,
K.S.Hundi post,
1935. SRI T.VAIDYANATHAN,
S/o Sri T. Doddethimmaiah,
Aged about 36 years,
Un-employee, residing at
Door No.76, K.H.B.Colony,
Ooty Road, Nanjangud,
Mysore District
1936. SRI C.GANDHIMURUGAN,
S/o A.Chandrahasan,
Aged about 36 years,
R/at 432/D, 2nd A Cross,
9th Main, Ideal Homes,
938
Rajarajeshwari Nagar,
Bangalore-560 038
1937. SRI BHASKAR BHARANI S.K.,
S/o Sri S.R.Krishnappa,
Aged about 34 years,
R/at No. 593, Second 'D" Cross,
6th Main, Basaveshwara Nagar,
Bangalore-560 079
1938. SRI MALTHISH,
Major, S/o Sri Pakeera Naik,
Assistant Engineer,
Zilla Panchayath Sub-Division,
Kumta, North Canara District
1939. SRI BAKAPPA,
Aged about 35 years,
Assistant Engineer,
Public Works Department Sub-Division,
Deogurga, Raichur District
1940. SRI JANARDHAN P.,
Aged about 32 years,
Assistant Engineer,
No. 34, HLBC Kadaba Sub-Division,
Kaveri Neeravari Nigama,
Gubbi Taluk, Tumkur Distric
1941. SRI B.R.MANJUNATHA,
S/o B.Rudranaik,
Aged about 32 years,
Assistant Engineer,
Minor Irrigation Division,
Chitradurga
R/at No. 3283, MCC, B-Block,
II Main, Davanagere
939
1942. SRI SURYAKANTH GUPTA,
S/o Sri Tukaram,
Aged about 39 years,
Ho.No.9-11-164 (new), Gupta
Nivasa,Vidyanagar Colony,
Opp. Bhavani Mandir,
Bidar-585 403, District Bidar
1943. SRI RAJKUMAR VITHALRAO BALOORKAR,
S/o Sri Vithalrao Baloorkar,
Aged about 33 years,
R/o 9-12-101, Vidyanagar Colony,
Bidar, Bidar District
1944. SRI ANANDKUMAR V.BALOORKAR,
S/o Sri Vithalrao Baloorkar,
Aged about 31 years,
R/o 9-12-101, Vidyanagar Colony,
Bidar, Bidar District
1945. SRI MALLESH NAIK.L.,
S/o Sri Rama Naik,
Aged about 34 years,
R/o Amoradevora Gudda Post,
Kudligi Taluk, Bellary District
1946.KARNATAKA PUBLIC SERVICE
COMMISSION,
Rep. By its Secretary, Park House,
Bangalore-560 001
1947. SRI Y.F.BEERANUR,
Major, Working as Assistant Engineer,
MRBC Sub-Division-18,
Mallapur, Belgaum District
940
1948. SRI R.D. YALIGAR,
Major, Working as Assistant
Engineer, MRBC Sub-Division-18,
Mallapur, Belgaum District
1949. SRI H. THIMMAPERUDRAPPA,
Major, Working as Assistant
Engineer,MRBC Sub-Division-22,
Rona, Gadag District
1950. SRI K.PUTTASWAMY, Major,
Working as Assistant Engineer,
MRBC, Sub-Division-15,
Kurahatti, Belgaum District
1951. SRI VIJAY KUMAR BALI,
Aged about 30 years,
S/o Sri Adveppa Bali,
R/o No. 9-8-179, Near Harurgeri,
Basavanagar Colony,
B.V.B. College Road, Bidar taluk,
Bidar District
1952. SRI K.S.HADIMANI,
Aged about 42 years,
S/o Sri Sathyappa,
Assistant Engineer,
presently working on Contract basis),
Upper Krishna Project,
Bagalkot District
1953. SRI CHANDRAKANTH S BALOORKAR
Aged about 38 years,
S/o Sri Saidappa Baloorkar,
941
R/o 9-12-101, Vidyanagar Colony,
Bidar, Bidar District
1954. SRI SANTOSH KUMAR GUPTA,
S/o Sri Karbasappa G.,
Aged about 32 years,
R/o Gupta Nivas, Anjanaya Nagar,
Opp: RTO Office, Gulbarga-05
1955. SRI SUDHEER,
S/o Sri Dawlappa,
Aged about 29 years,
R/o Houchakanahalli,
Srikanthalli, Bidar Taluk,
Bidar-585329
1956. SRI NARAYAN NAIK,
S/o Sri Bheemsing,
Aged about 37 years,
Plot No. 497, S.R.Colony (North)
Jalanagar, Bagalkote Road,
Bijapur
1957. SRI GULBCHAND RATHOD,
S/o Sri Valu Rathod,
Aged about 37 years,
C/o Shivaraj Naik,
Near Banjara Hotel,
Solapura Road,
Bijapur District
1958. SRI CHIDANANDAPPA,
S/o Sri Tippanna,
Aged about 33 years,
Somalapur, Sindanoor,
Raichur-584 128
942
1959. SRI VIJAYAKUMAR SHANKAR DIVATE,
S/o Sri Shankar Divate,
Aged about 33 years,
KPTCL Opposite, Vidya Nagar,
Jamakhandi Taluk, Bagalkot-587 314
1960. SRI RAMESH L RATHOD,
S/o Sri Limbaji,
Aged about 33 years,
R/o Madaval Tanda,
Afzalpur,
Gulbarga-585 301
1961. SRI SANTOSH CHANDU RATHOD,
S/o Sri Chandu G. Rathod,
Aged about 32 years,
Allapur L.T. (W.No.17),
Sindagi Road, Bijapur-586 104
1962. SRI S. UMESH,
S/o Somyanaik,
Aged about 35 years,
Occ: Assistant Engineer,
Zilla Panchayath Engineering
Division,Sirasi, Karwar District
1963. SRI D.M.NARAYANASWAMY,
S/o Muniyappa,
Aged about 42 years,
Occ: Assistant Engineer,
Zilla panchayath Engineering
Division, Bangarpet, Kolar District
1964. SRI MAHESH
S/o Hanumanthappa,
Aged about 37 years,
Occ: Junior Engineer,
943
No.5 Sub-division,
Upper Tunga Project,
Gajanur, Shimoga District
1965. SRI B.N.MANJUNATH,
S/o Sri Nanjappa, Aged about 37 years,
K.Bidare Post,
B.Boomanahalli, Kadur Taluk,
Chikkamangalore District
1966. SRI SANTHOSH,
S/o Shravan,
C/o Vithal Rao Banner,
Aged about 30 years,
House No.9-8-113,
Basavanagar Colony,
Near Harugeri, Post Gandhi Gunj,
Bidar Dist-585 040
1967. SRI RAGHU R, S/o Ramu,
# 2290, Shri Rama,
4th Main R.P.C. Layout,
Vijayanagar, II Stage,
Bangalore-040
1968. SRI S. UMESH,
S/o Somyanaik,
Aged about 35 years,
Occ: Assistant Engineer,
Zilla Panchayath Engineering
Division, Sirasi, Karwar District
1969. SRI D.M.NARAYANASWAMY,
S/o Muniyappa,
Aged about 42 years,
Occ: Assistant Engineer,
944
Zilla panchayath Engineering
Division,Bangarpet, Kolar District
1970. SRI MAHESH
S/o Hanumanthappa,
Aged about 37 years,
Occ: Junior Engineer,
No.5 Sub-division,
Upper Tunga Project,
Gajanur, Shimoga District
1971. SRI RAVINDRA NAGAPPA SAVALAGI,
S/o Sri Nagappa S. Savalagi,
Aged about 36 years,
R/o Banjara Nagar,
Opp. Old Mugalkod Matt,
Solapur Road,Bijapur-03
1972. SRI CHANDRASHEKAR
S/o Sri Nagappa S.Savalagi,
Aged about 42 years,
R/o Banjara Nagar,
Opp. Old Mugalkod Matt,
Solapur Road,Bijapur-03
1973. SRI RAJENDRA A. HONAKANDE,
Assistant Engineer,
Panchayat Raj Engineering Sub-Dn,
Hukkeri, Belgaum District
1974. SRI D.SURESH,
Assistant Engineer,
Public Works Department Sub-Dn,
Tiptur, Tumkur District
1975. SRI L.NARENDRA,
S/o G.Lingappa,
945
No.2338/2, 9th Main Road,
2nd Cross Raod, M.C.C. 13th
A Block, Davangere.
1976. SRI ASHOK G. KALAKERI,
S/o Gangappa P.Kalakeri,
Aged about 38 years,
No.32, Sri Krupa,
Vishweshwara Nagar,
Hubli-580 032
1977. SRI SURENDRA,
S/o Sri Shivarudraiah,
Aged about 38 years,
R/o 3rd Cross, Jayapura,
Tumkur
1978. SRI D.M.NARAYANA SWAMY,
S/o Muniyappa,
Aged about 42 years,
Occ: Assistant Engineer,
Zilla Panchayath Engineering
Division, Kolar District
1979. SRI SANTHOSH KUMAR K. GUPTA
B.E.Mechanical,
S/o late Sri Karbasappa,
Aged about 31 years,
Plot No.30 Gupta Nivas,
Anjaeya Nagar, Opp. RTO office
Gulbaraga-585 105
1980. SRI UDAY KUMAR S. KHELAGIKAR,
B.E.Mechanical, Aged about 29 years,
S/o Sri Shivasharanappa Khelagikar,
Plot No.55 Sai Lay Out,
946
Shakthi Nagar,
Gulbaraga-585 103
1981. SRI CHANDRASHEKAR A. KOHINOOR,
Aged about 29 years,
B.E.I.P.(Mechanical),
H.No.11-862, M.S.K.Mill Road,
Ashok Nagar,Gulbaraga-585 103
1982. SRI SUBASCHANDRA.M.,
B.E.Mechanical,
S/o Sri ManikRao,
Aged about 29 years,
M.S.K.Mill Road, Ashok Nagar,
Gulbaraga-585 103
1983. SRI ANIL KUMAR KATTIMANI,
B.E.Mechanical,
Aged about 29 years,
Near Babu Vanti House,
Sunder Nagar,
Gulbaraga-585 105
1984. SRI ISHWARAPPA KATTIMANI,
B.E.Mechanical, Aged about 29 years,
Near Mallikarjun Temple,
Post Hirapur,
Gulbaraga-585 103
1985. SRI RAVINDAR DHAMA,
Aged about 32 years,
B.E.I.P. (Mechanical),
Near Railway Gate,
Kantha Lay out
Gulbaraga-585 105
947
1986. SRI JAGADISH M.,
Diploma Mechanical,
S/o Sri ManikRao,
Aged about 29 years,
M.S.K.Mill Road, Ashok Nagar,
Gulbaraga-585 103
1987. SRI NAGAWAD SHRISHAIL,
B.E.Mechanical,
S/o Sri Shivappa Nagavead,
Aged about 29 years,
At Mattagi,
Post Basavanabagewadi,
District Bijapur-586 232
1988. SRI SRIDHAR S.BHANDHARE,
B.E.Mechanical,
Aged about 29 years,
Near Sharanabasaveshwar Math,
Opp. Lokanath Bld.,
Bagalkot-587 101
1989. SRI BHOOPATHI,
B.E.Mechanical,
S/o Sri B.Ramesh Babu,
Aged about 30 years,
H.No. 4-A, H.L.C. Colony,
Ananthpur Road, Patel Nagar,
Bellary-583 101
1990. SRI BASAVARAJ S.KAMBLE,
Aged about 29 years,
B.E.I.P. (Mechanical),
Gandhi Nagar,
Behind G.L.B.C. Office,
Post Bilagi, Bagalkot
948
1991. SRI RAVI S. PAWAR,
Aged about 29 years,
B.E.Mechanical,
Gaytri Nagar, Basav Nagar,
Telagi Road,
Basavanabagewadi,
District Bijapur 586 203
1992. SRI MANJUNATH N. BYALI,
B.E. Mechanical,
Aged about 29 years,
Ambedkar Nagar,
Bijapur Road,
Basavanabagewadi,
Dist. Bijapur-586 203
1993. SRI VASANTH B. KALYANI,
B.E.Civil, Aged about 30 years,
Channabasav Nagar,
Telagi Road,
Basavanabagewadi,
Dist. Bijapur-586 203
1994. SRI HARSHAVARDHAN,
B.E.Mechanical,
Aged about 30 years,
Bheem Nagar, Jagath,
Gulbaraga-585 105
1995. SRI BASAVARAJ,
B.E.Mechanical,
S/o Sri Mahadev Sangwar,
Aged about 29 years,
M.S.K.Mill Road, Basavanagar,
Gulbaraga-585 103
949
1996. SRI LAXMIKANTH K. SHELLAGI,
B.E. (Mechanical), Aged about 29 years,
Plot No. 235,
Ambedkar Nagar (C.I.B. Colony)
Gulbaraga-585 103
1997. SRI RAMESH KHORI,
S/o Sri Mariyappa,
B.E.Mechanical Engineering,
Aged about 36 years,
C/o Srimanth Hosamani,
Seebar katta, Old Shahabad,
Chiltapur Taluk,
Gulbarga District
1998. SRI N.JAGADEESH,
S/o Sri N.Nanjappa,
Aged about 34 years,
No.LIG, 106, I Stage,
Kuvempunagar,
KHB, Mysore-570 023
1999. SRI P.S.SHIVAKUMAR,
S/o Siddappa P.M.,
Aged about 34 years,
No.340, 6th 'C' Main,
14th Cross, Gokulam 2nd stage,
V.V.Mohalla, Mysore-570 002
2000. SRI S.UMESH S/o Soma Nayak,
Aged about 35 years,
Assistant Engineer,
Z.P.Engineering Division,
Sirsi, North Canara District
950
2001. SRI D.M.NARAYANASWAMY,
S/o Muniyappa,
Aged 42 years, Assistant Engineer,
Z.P.Engineering Division,
Bangarpet, Kolar District
2002. SRI PURUSHOTHAMMA,
S/o Sri Madaiah,
Aged about 37 years,
R/o No.27, 2nd Stage,
Kuvempunagar, Mysore
2003. SRI THUKARAMA,
S/o Thimmaiah,
Aged about 38 years,
R/o D.No.CH-36,
th nd
7 Cross, 2 Main Road,
Ashokapuram, Mysore-570 008
.
2004. SRI ARVIND M.ANNIGERI,
S/o Sri Mariswamy,
Aged about 34 ½ years,
Surveyor in the office of the
Tahsildar,
Mundargi Taluk,
Gadag District
2005. SRI C.S.BALACHANDRA,
S/o Sri C.Siddaiah,
Aged about 39 years,
# 5-A, 19th 'D' Main Road,
1st Block, Rajajinagar,
Bangalore-560 010
2006. SRI T.SRINIVASA RAJU,
S/o Thimmaiah,
951
Aged about 34 years,
# 13, 1st Main Road,
4th Cross Road,
Mudalapalya,
Bangalore-560 072
2007. SRI N.SREEKANTH,
S/o Sri Nanya Naik,
Aged about 28 years,
Thouder Thanda,
Thouder Post, Harappanahalli Taluk,
Davanagere District
2008. SRI HANUMANTHA NAIK P.,
S/o Sri Kheemya Naik P.,
Aged about 32 years,
Machihalli Thanda,
Harappanahalli Taluk,
Davanagere District-583 137
2009. SRI SOMASHEKHARA BHANGI,
S/o B.Basamma,
Aged about 33 years,
6th Ward, Mariyammanahalli Post,
Hospet Taluk,
Bellary District-583 222
2010. SRI D.VENKATAMALAVAPPA,
S/o Dasaiah, Aged about 35 years,
No.1100, M.C.Lay-out,
4th Main, Vijayanagar,
Bangalore-560 040
2011. SRI G. RAMACHANDRA NAIK,
S/o N.G.Naik, C/o B.Ramadas,
Aged about 34 years,
952
Plot No.7, Prakruthi Nilaya,
Vidyanagar Extension,
Chitradurga District,
Chitradurga
2012. SRI R. SRINIVASA,
S/o Erla Ramaiah,
C/o Challa Chinna Venkataiah,
Aged about 36 years,
1st Cross, Bhovi colony,
Nehrunagar,
Mandya-571 401
2013. SRI A. KRISHNAMURTHY,
Aged about 39 years,
R/o No.317, Sheetal Nivas,
II Main Road, Muthyalanagar,
M.E.S. Road, Gokul Extension,
Bangalore-560 054
2014. SRI VITTHAL KUMAR,
S/o Maruthi Rao,
Aged about 33 years,
Occ: Un-employed,
R/o No.12-3-1, Haroora Geri,
Gandhiganj post,
Taluk & District: Bidar-585 403
2015. SRI M.L.KUMARSWAMY,
S/o Sri Lingiah,
Aged about 38 years,
R/o Inchra, 3rd Cross,
Shivananjappa Layout,
Mandya-571 401
953
2016. SRI SRIDHARA N.,
S/o Nanjundaiah,
Aged about 26 years,
R/a No.1258, Majjigepura Road,
K.R.Sagara, S.R.Patna Taluk,
Mandya District
2017. SRI G.S.MARULASIDDAPAPA,
S/o G.N.Siddappa,
Aged about 36 years,
R/o Chikkatogaleri,
Hiretogaleri Post,
Davangere Taluk & District
2018. SRI PALAKSHAPPA,
S/o B. Hanumanthappa,
Aged about 36 years,
R/o Hosamalali Village,
Hadonahalli Post, Honnali Taluk,
Davangere District
2019. SRI INDHUDHAR K,
S/o E.Kenchappa,
Aged about 34 years,
R/o Kuppagadde Village & Post,
Soraba Taluk,
Shimoga District
2020. SRI S.LAXMANA,
S/o S.Keriyappa,
Aged about 36 years,
R/o Hulemaradi Village,
Gudavi Post, Soraba Post,
Shimoga District
2021. SRI T.PARAMESWARAPPA,
S/o Tadasada Basappa,
954
Aged about 38 years,
R/o Suguru Village & Post,
Shimoga Taluk & District
2022. SRI M.B.KUMARASWAMY,
S/o M.Basavarajappa,
Aged about 37 years,
R/o Yekkagudi Village,
Siddamanatha Post,
Channagiri Taluk,
Davangere District
2023. SRI L.S. SHANMUKHAPPA,
S/o L.Siddappa,
Aged about 36 years,
R/o Kathalagere Village & Post,
Channagiri Taluk,
Davanagere District
2024. SRI G. NAGARAJU,
S/o Gangadaraiah,
Aged about 38 years,
C/o T. Srinivas, No.153, 'CHETANA',
3rd Main, 2nd Cross, 'D' Block,
Gopalagowda Extension,
Shimoga
2025. SRI B.S. HARISHA,
S/o Shivalinge Gowda,
Aged about 37 years,
R/o Karagada Village & Post,
Belur Taluk,
Hassan District
2026. SRI CHANDRASHEKAR DABADI,
S/o D.Sannaveerappa,
955
Aged about 30 years,
R/o 'Sri Kodda Veerabhadreshwara
Prasanna'
Megal Post, Harapanahalli,
Davanagere Taluk & District
2027. SRI PRABHAKAR A.H,
S/o Hala Naika,
Aged about 37 years,
R/o Anandur Village, Hulidavarabana
Post, Sagar Taluk, Shimoga Ðistrict
2028. SRI PADMANABHA S.C,
S/o Channabasava Naik,
Aged about 36 years,
R/o Sudur Village,
Mandagatta Post,
Shimoga Taluk & District
2029. SRI H.C.RUDRESHA,
S/o H.G. Channabasappa,
Aged about 37 years,
R/o Haramaghatta,
Holalur Hobli,
Shimoga Taluk & District
2030. SRI HALESHAPPA A.H,
S/o Hanumanthappa Mdiwalar,
Aged about 35 years,
R/o Begur & Post,
Shikaripura Taluk,
Shimoga District
2031. SRI BHOJARAJ K.M,
S/o Veerappa K.M,
Aged about 38 years,
956
R/o Kachikoppa, Sirege Post,
Shimoga Taluk & District
2032. SRI G.N.RAJAPPA,
S/o Nandyappa,
Aged about 38 years,
R/o Sugur Village & Post,
Shimoga Taluk & District
2033. SRI H.N.BASAVARAJAPPA,
S/o Narasimaiah,
Aged about 38 years,
Door No.1032/1,
N.M.C.II Cross, Left Side,
Old Town, Bhadravathi
2034 KARNATAKA PUBLIC SERVICE
COMMISSION,
by its Secretary, Park House,
Bangalore-560 001
2035. SRI P.VENKATARAVANA,
S/o Late Patalappa,
Aged about 35 years,
Residing at No.4,
First Floor, 114th 'A' Cross,
10th Main, Malleshwaram,
Bangalore-560 003
2036. SRI SHIVANNA,
S/o Late Marikalaiah,
Aged about 44 years,
Residing at Kallubetta Colony,
Chilkunda Post, Hunsur Taluk,
Mysore District
957
2037. SRI B.G.KUMAR,
S/o P.Gangadharaiah,
Aged about 39 years,
C/o B.G.Giruja, D-637,
Indian Institute of Science,
Bangalore-560 012
2038. SRI MAHALINGASWAMY,
S/o Late Rachaiah,
Aged about 33 years,
Resident of Byadarahalli,
K.R.Nagar Taluk,
Mysore District
2039. SRI SHIVA KUMAR,
S/o Nanjundaiah,
Aged about 36 years,
C/o Chandrasekharaiah,
Bittagowdanahalli,
Hanamunthapura & Post,
Kasaba Hobli,
Hassan Taluk & District
(BY SRI.P.S.RAJAGOPAL SENIOR COUNSEL A/W SRI GIRISH
S JAMBAGI, ADVOCATE FOR C/R1;
SRI.T.NARAYANASWAMY, ADVOCATE FOR
SRI LSRINIVASABABU ADVOCATE FOR R-6-10, 281, 282, 284,
293, 294, 295, 297, 300, 303, 304, 310, 311, 312, 315, 318,
319, 323, 325, 327, 329, 449, 331, 335, 337, 340, 350, 351,
353, 354, 358, 364, 365, 369, 376, 393, 378, 379, 444, 382,
385, 399, 402, 408, 409, 415, 420, 423, 425, 426, 427, 428,
497, 429, 443, 445, 446, 447, 448, 466, 470, 471, 473, 474,
475, 476, 481, 483, 501, 503, 507, 534, 535, 549, 551, 553,
554, 565, 566, 581, 605, 607, 609, 611, 613, 614, 615, 616,
958
619, 622, 623, 625, 626, 627, 636, 637, 639, 641, 642, 645,
646, 653, 657, 746, 752, 757, 760, 288, 296, 301, 306, 307,
308, 309, 313, 316, 317, 324, 326, 328, 333, 338, 341, 347,
362, 366, 368, 372, 374, 380, 390, 394, 395, 396, 397, 400,
401, 403, 404, 406, 407, 416, 424, 431, 432, 433, 434, 435,
436, 441, 442, 450, 451, 453, 454, 455, 456, 457, 465, 469,
482, 488, 489, 491, 493, 499, 508, 509, 510, 515, 516, 518,
520, 521, 527, 529, 540, 544, 545, 547, 558, 559, 570, 571,
572, 593, 599, 601, 604, 612, 618, 624, 631, 634, 648, 650,
651, 652, 656, 659, 680, 700, 701, 706, 713, 722, 733, 734.
740, 742, 743, 744, 748, 751, 1933, 1934, 1935, 1942, 1943,
1944, 1951, 1953, 1956, 1957,1958, 1959, 1961, 1979, 1992,
1995, 1997, 1999, 2005, 2038, 2039, 285 & 517;
SRI V.D.BAJANTRI ADVOCATE FOR R-2, 718, 719, 1975, 437,
439, 633, 299, 727, 683, 575, 578, 440, 750, 721, 2015, 717,
576, 725, 643, 2010, 2003, 2002 & 603;
SRI SANJEEV ANGADI ADVOCATE FOR R-661, 695, 702, 707,
728, 736, 1946 & 2034(KPSC);
SRI V.LAKSHMINARAYANA, ADVOCATE FOR R-2017 TO 2033;
SRI VIJAYAKUMAR, ADVOCATE FOR R-342, 340, 410, 582,
585, 587, 628, 640, 649, 669, 678, 694, 710, 1945, 344, 1952,
2004, 42, 111, 341 & 121;
SRI V.D.GANIGER, ADVOCATE FOR R-1621, 1623, 1622,
1809, 1586, 1810, 1798, 1808, 999, 120, 1004, 81, 95, 998,
1587, 239, 1000, 1006, 323, 1546, 1613, 1186, 1480, 779, 27,
778, 1740, 777, 1778, 824, 1120, 1126, 1122, 1286, 800,
1677, 1489, 1491, 1001, 1812, 1698, 1494, 1492, 1002, 1493,
1799, 1626, 1627, 1618, 1600, 773, 1676, 1801, 1424, 1128,
1615, 1617, 1373, 433, 2012, 1839, 1620, 1484, 1924, 1481,
1121, 911, 1582, 101, 804, 130, 1588, 1495, 1011, 1792, 785,
1624, 1629, 238, 1177, 1696, 1838, 1655, 1249, 1226, 1616,
959
803, 805, 1802, 1795, 1794, 1803, 1805, 1800, 1005, 780,
1917, 1003, 1487, 1541, 118, 253, 918, 1365, 234, 1841.
SRI K.SUBBA RAO SENIOR COUNSEL A/W SRI SUBRAMANYA
BHAT FOR M/S SUBBARAO & CO ADVOCATES FOR R-940,
1020, 1524, 1694, 985, 1016, 1181, 93, 946, 916, 1349,
1695,148, 689, 1525, 1614, 1632, 1540, 1206, 1179, 1482,
211, 768, 1871, 187, 1435, 186, 1908, 1688, 1804, 237, 1131,
1321, 1585, 1583, 1543, 238, 1485, 817, 1327, 1337, 969,
1490, 1250, 1322, 827, 1320, 1008, 1362, 829, 261, 1724,
260, 276, 1401, 1581, 1742, 1865, 1777, 1840, 1030, 1876,
62, 886, 910, 1720, 1770, 1739, 1152, 1168, 1167, 1903,
1516, 1517, 1691, 859, 1697, 988, 1744, 1510, 1511, 1012,
1537, 1009, 1538, 1007, 1602, 1368, 956, 1608, 1817, 1644,
1643, 1205, 1914, 1552, 1590, 1182, 1859, 1580, 1671, 1194,
1569, 920, 898, 1570, 1575, 1572, 1529, 1456, 1528, 1158,
1504, 974, 1512, 1206, 1659, 899, 901, 855, 1743, 910, 875,
1357, 830, 1827, 1894, 1241, 1242, 1884, 1201, 1202, 1603,
1604, 1150, 1228, 1193, 1438, 1442, 1192, 1576, 916, 936,
185, 1767, 76, 1539, 1554, 27, 1451, 1547, 45, 1450, 126,
1606, 222, 1866, 193, 1864, 39, 1716, 194, 1544, 175, 1542,
243, 834, 232, 1509, 112, 1666, 36, 892, 163, 828, 224, 897,
251, 1880, 53, 1738, 1973, 1550, 1352, 982, 268, 1454, 869,
870, 1222, 267, 99, 98, 865, 1562, 866, 1635, 1561, 884, 143,
1725, 1727, 1726, 1729, 1728, 1874, 1709, 1521, 1037, 1036,
24, 1755, 1660, 1647, 1661, 1663, 1668, 1658, 1662, 111, 37,
1195, 1199, 1596, 1319, 1019, 1018, 1469, 843, 1339, 1607,
1338, 1021, 188, 1111, 1440, 946, 1283, 1284, 203, 1259,
1857, 1260, 79, 1262, 1258, 963, 964, 962, 960, 959, 1419,
1420, 1421, 1630, 1125, 996, 997, 1670, 1127, 1134, 1634,
1633, 1301, 1316, 782, 1824, 1672, 990, 1171, 1625, 1347,
129, 272, 923, 864, 900, 1664, 1141, 1560, 1124, 1013, 60,
852, 1559, 1563, 874, 954, 201, 868, 32, 1452, 1568, 26, 25,
840, 43, 42, 1719, 1717, 1778, 1842, 102, 776, 1257, 1011,
1750, 1229, 1900, 1026, 1916, 83, 1289, 787, 1441, 1774,
1896, 1429, 1923, 1928, 1929, 1426, 1427, 1432, 1791, 1858,
207, 857, 1467, 844, 1714, 109, 972, 1733, 1557, 249, 1628,
960
1470, 1718, 1113, 1109, 1899, 1545, 1503, 1196, 1845, 1500,
1248, 1932, 1288, 1172, 1665, 1721, 1253, 1931, 1252, 1645,
1423, 1254, 1228, 51, 213, 831, 920, 95, 208, 249, 1883,
1348, 1129, 1797, 1191, 171, 1425, 1887, 1890, 1095, 246,
1895, 1789, 1564, 1566, 1776, 1766, 1882, 1434, 1881, 1892,
1891, 247, 1430, 1893, 1332, 1553, 839, 107, 1775, 1639,
951, 950, 1760, 1756, 1761, 1768, 878, 1759, 1187, 1265,
1239, 1245, 1039, 806, 810, 259, 1042, 1190, 1185, 156,
1873, 214, 991, 783, 1315, 1309, 1579, 955, 131, 781, 1312,
1173, 95, 1556, 1558, 1704, 1707, 1711, 1651, 1045, 981,
1433, 1465, 848, 849, 1657, 1689, 1868, 841, 106, 938, 1649,
1655, 1652, 847, 1653, 961, 937, 1656, 846, 1754, 1708,
1703, 1764, 1710, 1699, 1850, 966, 856, 1032, 1598, 1863,
192, 1926, 1927, 1686, 1869, 1183, 1673, 1678, 1675, 1687,
1870, 1693, 890, 1648, 1646, 1879, 1462, 1897, 1730, 270,
871, 1867, 485, 1811, 1921, 1915, 1324, 1292, 1169, 256,
1460, 1100, 692, 1103, 1447, 242, 1031, 1875, 840, 1159,
1123, 423, 1732, 1276, 1277, 1589, 1275, 1780, 1035, 68,
1853, 1852, 1216, 1862, 166, 1010, 1919, 1221, 1523, 1844,
876, 1636, 1815, 1994, 1591, 1530, 1488, 1486, 1028, 1422,
1508, 1752, 1631, 1306, 867, 1355, 1096, 173, 236, 1170,
1522, 1637, 1461, 688, 1526, 1519, 1129, 1191, 171, 1291,
1298, 1297, 1323, 957, 1455, 967, 1599, 1592, 124, 1318,
2112, 770, 934, 1306, 1025, 1857, 203, 97, 1152, 1432,
1699,1212, 1529, 1900, 102, 1422, 183, 1333, 1007, 1009,
1678, 1630, 1670, 1619, 1318, 1881, 1434, 1789, 264, 1454,
263, 273, 1174, 1257, 1756, 1639, 1743, 1095, 248, 88, 1112,
1294, 96, 1288, 1290, 1790, 1709, 981, 1045, 1300, 1488,
1486, 1530, 1629, 1174, 1118, 1301, 1625, 800, 801, 814,
1256, 1012, 1915, 1666, 815, 128, 1178, 1455, 1319, 1429,
1426, 1896, 1462, 1879, 1299, 398, 1890, 1887, 1365, 1600,
1275, 249, 1883, 250, 1884, 1700, 1882, 902, 1036, 1037,
1866, 76, 191, 1164, 1709, 1478, 1662, 898, 1668, 878,1893,
1874, 1865, 937, 12, 1199, 37,1195, 1323, 1228, 1759, 1026,
191, 621, 747, 743, 109, 809, 1113, 1886, 1428, 857, 1888,
1654, 1261, 79, 1919, 1581, 1741, 1509, 1512, 233, 1511,
1579, 1324, 1297, 1663, 1323, 1291, 1922, 1039, 1183, 52,
961
157, 1100, 1103, 1460, 256, 1731, 213, 1335, 1019, 156,
1675, 1016, 1502, 1655, 775, 1370, 98, 783, 1125, 991, 1277,
1279, 783, 1095, 1096, 1181, 45, 1697, 1614, 1695, 940,
1451, 199, 1690, 1780, 1401, 1724, 1649, 1656, 195, 175,
194, 1730, 1439, 1440, 847, 1689, 1765, 1396, 1302, 1303,
875, 855, 21, 973, 972, 1743, 50, 115, 1200, 20, 1241, 19,
1242, 1201, 1202, 1485, 1031, 1875, 1892, 1650, 1591, 1110,
1849, 1850, 1150,1503, 1750, 1055, 780, 26, 1564, 1426,
829, 1835, 1490, 1281, 1456, 1590, 1592, 1008, 1632, 1292,
1289, 1769, 1322, 1723, 1784, 1785, 1688, 827, 1661, 168,
1599, 1194, 1569, 1575, 1521, 1673, 1480, 1602, 126, 1846,
951, 1570, 1152, 1472, 1537, 1538, 1320, 1604, 969, 1603,
1747, 1151, 821, 1344, 1343, 1751, 1368, 1296, 1752, 1042,
923, 1298, 1221, 1182, 1580, 1231, 1339, 1567, 1337, 1328,
1550, 1293, 1578, 1577, 1032, 1643, 1631, 1601, 1515, 1123,
193, 187, 62, 1011, 22, 1526, 1583, 1628, 158, 176, 157,
1778, 1507, 1157, 1251, 1641, 1642;
SRI PRABHUGOUD B TUNAGI, ADVOCATE FOR R-291, 349,
360, 363, 370, 391, 421, 422, 617, 620, 621, 644, 1994;
SRI JAGADEESH, ADVOCATE FOR R-589, 258, 590, 591, 594,
1514, 1212, 1236;
SRI JAVED HUSSAIN, ADVOCATE FOR R-568, 1977;
SRI T.SRINIVASA REDDY, ADVOCATE FOR R-598;
SRI N.SHIVANNA, ADVOCATE FOR R-754, 346 & 479;
SRI PARASHURAM R HATTARAKITHAL, ADV. FOR R-352;
SRI N.BHASKAR JOIS ADV., FOR R-386, 1463, 412, 550;
SRI JAGADEESH GOUD PATIL, ADVOCATE FOR R-2014;
SRI BASAVARAJAPPA P.SHEKARAPPA, ADV. FOR R-2025;
962
SRI.GIRISH S JAMBAGI ADV., FOR R-619, 1443, 1936;
SRI RAJASHEKAR SEERI, ADVOCATE FOR R-1937.
SRI M.BABU RAO, ADVOCATE FOR R-367, 19 & 826.
SRI VENUGOPAL ADVOCATE FOR R-779, 1346.
SRI M.S.BHAGWAT & SRI.PAVANESH, ADVOCATES FOR R-28,
925, 1762, 29, 914, 913, 1715, 1531, 1471, 1535, 1534, 95,
64, 890, 1533, 1207, 1722, 891, 1208, 1872, 36, 892, 1851, 3,
1612, 1601, 1610, 786, 1911, 1609, 1906, 837, 170, 1250,
114, 1272, 1268, 1271, 858, 86, 132, 1204, 1905, 1925, 1877,
1270, 1189, 1188, 1027, 1209, 1154, 11, 1210, 1269, 1274,
1344, 1367, 1416, 1157, 1251, 1641, 1642, 1760, 1930, 1497,
287, 1148, 1968, 2000, 11, 494, 511, 530, 537, 555, 562,
1962, 761, 1938, 34, 1353, 30, 941, 35, 31, 942, 108, 796,
181, 1234, 1101, 258, 1343, 172, 1502, 1508, 1514, 1212,
1236, 1211, 1457, 1240, 817, 1608, 129, 867, 1812, 1696,
911, 1851, 556, 1612, 1517, 1187, 982, 487, 786, 1594, 1878,
838, 839, 699, 1922 & 29;
SRI NAGENDRA NAIK, ADVOCATE FOR R-1374, 1184, 1178,
131, 1140, 813, 114, 1741, 1823, 1307, 1414, 1333, 1334,
1311, 1310, 1105, 1085, 1413, 1463, 1468, 1479, 793, 23,
1475, 850, 245, 1375, 1920, 1861, 1376, 788, 198, 795, 221,
794, 229, 797, 863, 1041, 873, 883, 822, 861, 866, 1825,
1654, 872, 880, 879, 228, 799, 1855, 1474, 1165, 1619, 1443,
1372, 1507, 1571, 48, 1833, 968, 1278, 1313, 1308, 1514,
1457, 1211, 1240, 1236, 838, 1640, 1898, 1577, 1578, 832,
219, 826, 1147, 1734, 1735, 1737, 1682, 1262, 1473, 1054,
1769, 1346, 1038, 487, 1597, 1243, 486, 787, 157, 1161,
1180, 1230, 1213, 992, 1674, 1214, 1219, 1218, 1815, 1813,
1496, 1151, 1902, 1712, 1822, 1212, 1237, 1594, 1515, 1816,
1293, 1464, 1466, 1144, 791, 933, 807, 1836, 1605, 1051,
1371, 1370, 1907, 792, 801, 1758, 1904, 1232, 808, 77, 1066,
963
47, 61, 41, 13, 495, 512, 538, 556, 563, 1901, 1963, 1969,
1978, 2001, 1331, 1748,1155, 1747, 1821, 1814, 812, 376,
1151, 1738, 53, 16, 1038 &1682;
SRI H.VENKATESH DODDERI, ADVOCATE FOR R-1218, 150,
1436, 1939, 762, 776, 814, 819, 820, 851, 881, 167, 1816,
934, 133, 936, 970, 971, 975, 933, 976, 978, 979, 279, 1014,
71, 1370, 1015, 102, 1023, 1024, 1034, 232, 1381, 1056,
1057, 1058, 278, 1059, 1060, 1061, 1062, 1063, 1963, 1065,
74, 1008, 1071, 1072, 8, 1155, 1073, 1075, 1076, 1077, 1079,
1080, 1081, 1082, 1083, 1084, 1086, 1087, 1089, 1092, 1093,
1094, 1097, 1099, 1104, 1107, 1112, 1114, 1115, 1117, 1119,
1181, 1137, 1138, 1142, 1143, 1153, 1156, 116, 1160, 1102,
1163, 1206, 1171, 1172, 1179, 1213, 1214, 1233, 1256, 1273,
1288, 1290, 1302, 1303, 1309, 1325, 1326, 1341, 1350, 1351,
1354, 1377, 1378, 1379, 1380, 1381, 1382, 1383, 1384, 1385,
1386, 1388-1395, 1397, 1398, 1399, 1400, 1402,1403, 1405,
1406, 1407, 1408, 1876, 1410, 1417, 1418, 1431, 1444, 1445,
1458, 1459, 1482, 1551, 1555, 1679, 1680, 1681, 1683, 44,
1684, 1685, 1702, 1757, 1781-1786, 1788, 1829, 1834, 1847,
608, 1848, 1850, 1885, 1886, 1889, 1182, 1859, 1580, 1671,
1436, 1595, 920, 1430, 1433, 1414, 1741, 778, 779, 793,
1766, 1226, 1085, 812, 880, 1712, 1711, 1870, 966, 960,
1703, 1707, 1706, 961, 1867, 1868, 1869, 1557, 963, 964,
962, 959, 1704, 1070, 1781, 1384, 1671, 1574, 1463, 1415,
1333, 1334, 1307, 1098, 1069, 1885, 1398, 1090, 1084, 1413,
1889, 1710, 1366, 1451, 1367, 1556, 1558, 1327, 1321, 1596,
1652, 1705, 1708, 1701, 1331, 970, 971, 1213, 1023, 1917,
1786, 1243, 112, 1666, 36, 892 & 163.
SRI B.B.BAJANTRI ADVOCATE, FOR R-221, 70, 1222;
SRI GOWRI SHAKNKAR & GIRIJA SHANKAR, ADVOCATES
FOR R-1647, 1661, 638 & 37;
SRI ARAVIND N NEGLUR, ADV FOR R-1019 & 1018;
964
SRI B.H.SATISH, ADVOCATE FOR R-259, 1857, 1260, 79;
M/S. KAIT & KAIT ASSOCIATES, ADVOCATES FOR R-762,
1326, 1341, 1098, 1119, 1132, 1055, 1114, 1070, 1436, 819,
1414, 1433, 935, 1059, 1681, 1711, 1712, 1706, 1444, 976,
1702, 1445, 1703, 1707, 1704, 864, 900, 1664, 1141;
SRI J.D.KASHINATH, ADVOCATE FOR R-203 & 659;
SRI C.KALINGA RAO, ADVOCATE FOR R-35, 632 & 1452.
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
CALL FOR THE ENTIRE RECORDS OF THE KARNATAKA
ADMINISTRATIVE TRIBUNAL, BANGALORE IN APPLICATION
NOS. 6258/03 C/W A.NOS. 6259, 6261,6263,6267 & 6270 TO
6274/03 C/W 6278, 6284 TO 6286, 6289, 6291 TO 6295/03,
6343/03, 6543 TO 6547/03, 6551, 6553 & 6554/03, 6691 &
6692/03, 6902, 6905, 6908 TO 6912/03, 6927, 6930, 6931,
6933 & 6934/03, 7027,7030 & 7035/03, 7259, 7261 &
7263/03, 7444, 7445, 7448, 7449, 7451 TO 7456, 7459 &
7461/03, 7611 & 7613/03, 7989, 7992 & 7994/03, 8131,
8132, 8133, 8135 & 8137/03, 8151 & 8152/03, 8590 &
8591/03, 9264/03 9351/03, 9348/03, 83/04, 390 & 392/04,
693 TO 697/04, 756/04, 825 TO 827/04, 953/04, 976 &
977/04, 1084 TO 1086/04, 1162/04, 1443/04, 1464/04,
1481 TO 1486/04, 1587 TO 1590/04, 3001/04, 3361/04,
4243 TO 4248/04, 5901 TO 5904/04, 6287/04, 6533/04,
1116 TO 1119/05 2535 & 2536/05, 2537 TO 2542/05, 3328
TO 3331/05, 8528/03, 8017 TO 8023/06, 8426 TO 8428/06,
8094 TO 8096/03, 8285 TO 8287/03, 1067 TO 1069/04,
1798/04, 3529/04, 3532/04, 4151/04, 4152/04, 5373/04,
2629/05, 2852 TO 2855/05, 8048/03, 4068/05, 4158/05,
965
4145 TO 4150/05, 6728 TO 6738/05, 6468 TO 6488/05, 7481
TO 7486/05, 7493 TO 7506/05, 8727/05, 8812 TO 8826/05,
1723 TO 1726/06, 1065 TO 1079/06, 5791 TO 5794/06, 7204
& 7205/03, 3973 TO 3975/04, 7207 TO 7209/2003, 7211/03,
687/04, 884/04, 4326 & 4327/04, 4457/04, 1301/05, 7264
TO 7267/03 4522 & 4523/04, 465/04, 2606/05, 2607 TO
2611/05, 2612 & 2613/05, 3406/05, 7574/03, 8003/03,
1617/04, 1142 TO 1145/04, 769/04, 1072/04, 2095 TO
2097/04, 4301 TO 4317/04, 3081 & 3082/05, 3219/05,
3896/04, 4738 & 4739/04, 3528 TO 3546/05, 3775 &
3776/05, 3925/05, 7507 TO 7510/05, 8319/05, 4678 TO
4680/05, 4681 TO 4689/05, 7341/05, 3614 & 3615/06,
5116/2006, 5062/04, 5066/04, 1249/05, 2577 TO 2581/05,
1929/05, 2830/05, 3809/05, 5357/06, 5665/06, 7430/06,
3226 TO 3230/06, 639 TO 643/06, 3548 & 3549/05, 3777 TO
3786/05, 7080 TO 7088/2005, 2784/07, 8860 & 8861/03 &
6670/06, 7574/05, 8294/06, 126 & 127/07, 142/07, 128/07,
152/07, 207/07, 8 TO 15/07, 239 TO 241/07, 331 & 332/07,
4941/05, 3636/05, 1584/07, 3811 TO 3828/05, 594/07, 582
& 583/07, 266 & 267/07, 248/07, 604 & 605/07, 519 TO
522/07, 4091/03, 8283 & 8284/03, 8675/03, 3389/05,
3423/04, 2294 TO 2310/05, 6218/03, 1105/04, 5421/04 &
4759 TO 4760/04, AND ETC.,
In WP Nos. 27973-27974 OF 2009 &
5892 TO 5905 OF 2010
BETWEEN:
1. SRI.M.P.PRABHU
AGED ABOUT 40 YEARS
S/O LATE V.MUNISWAMY
WORKING AS AST. ENG.
966
NO.3, 9TH CROSS, S.P.EXTN.,
11TH CROSS, MALLESWARAM,
STORM WATER DRAIN,
BANGALORE MAHANAGARA PALIKE
BANGALORE-99
2. P.T.GOPAL
S/O LATE P T THIMMAYYA
WORKING AS ASST. ENG.
NO.6, USHA RESIDENCY
PLOT NO.TI, 2ND CROSS
DEVAPPA GARDEN BMV 2ND STAGE
DOLARS COLONY
BANGALORE ... PETITIONERS
(BY M/S. V.D.GANIGER & ASSOCIATES, ADVOCATES)
AND
1. THE STATE OF KARNATAKA
REP BY THE SECRETARY
DPAR, VIDHANA SOUDHA
BANGALORE-560 001
2. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
PUBLIC WORKS DEPARTMENT
M.S.BUILDING
BANGALORE-560 001
3. HUSANAPPA
S/O HANUMANTHAPPA HYATI
AGED ABOUT 34
B.E.IN CIVIL ENG.HALISAGAR
967
SHAHAPUR TALUK
GULBARGA DISTRICT
4. DEVARAJ WADEKAR
S/O HANUMANGHA WADEKAR
AGED ABOUT 30
B.E.IN CIVIL ENG.
PLOT NO. 45, NEAR P & T QUARTERS
OLD JEEVARGI ROAD
OPP WATER TANK
GANESH SAGAR
GULBARGA-585 102
5. R.SRINIVASA MURTHY
S/O B.RAJU
AGED ABOUT 38 YEARS
B.E.IN CIVIL ENG.
BENTEHALLI AT POST
BELLUR TALUK
HASSAN DIST
6. KANMANI T.C.
S/O CHINNAIAH
AGED ABOUT 35 YEARS
DIPLOMA IN CIVIL ENG.
RESIDING AT C/O R.RAVI
(PWD CONTRACTOR)
OPP. FINANCE CHANDRANNAS
RESIDENT, GANESH NAGAR
CHANNARAYAPATNA
HASSAN DISTRICT - 573 116
7. B.MRUTHUNJAYA
S/O BOTHRAJ
AGED ABOUT 39 YEARS
B.E IN MECHANICAL ENG.
RES AT NO.11, K.H.B.BUILDING
968
21ST MAIN, 18TH CROSS
BEHIND MARUTHI MANDIR
VIJAYANAGAR
BANGALORE-560 040
8. SRI.JAYA
S/O BHARATH RAO
AGED ABOUT 28 YEARS
B.E IN CIVIL ENG.
RES AT KUMBAR GALLI
HUMNABAD AT POST
HUMANABAD TALUK
BIDAR DIST
9. SHASHIDHAR R.JAWALGIKAR
S/O RAMACHANDRA RAO JAWALGIKAR
AGED ABOUT 36 YEARS
B.E MECHANICAL ENG.
RES AT NO.11-721
NEAR SHAH HUSSAIN CHILLA
BORABAI NAGAR,
BRAMHAPUR, GULBARGA-585 103
10. SRI.NARAYAN MURTHY.B
S/O LATE BELURAIAH
AGED ABOUT 36 YEARS
DEPLOMA IN MECHANICAL ENG.
RES AT HULIKAR POST
DODDAMAGGE HOBLI
ARAKALGUD TALUK
HASSAN DISTRICT
11. SRI. PRAMOD KUMAR. R.L
S/O SRI. RAMACHANDRA
AGED ABOUT 33 YEARS,
B.E. IN MECHANICAL ENGINEERING,
R/AT NO.66, PRASHANTHNAGAR (B)
969
RAJAPUR EXTENSION,
GULBARGA. ... RESPONDENTS
(BY SRI ASHOK HARNAHALLI SENIOR COUNSEL (SPECIAL
COUNSEL FOR GOVT) FOR R1 & R2
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
SET-ASIDE THE ORDER DT. 25.5.2009 PASSED IN
APPLICATION NOS 7080 TO 7088/2005, VIDE ANNEXURE-A,
AS PASSED BY THE HON'BLE KARNATAKA ADMINISTRATIVE
TRIBUNAL AT BANGALORE AS NULL AND VOID.
In WP NOs 29832-29839 OF 2009
BETWEEN
1. PRAVEEN BAJANTRI
S/O YELLAPPA BAJANTRI
A/A 38 YRS., R/O 1192, 7TH MAIN,
III CROSS, J.P.NAGAR, I PHASE,
BANGALORE-78
2. GOVINDA SWAMY J
S/O JAVARAIAH,
A/A 38 YRS., R/O NO.121, B.M.ROAD,
GANDHINAGAR, RAMANAGAR,
BANGALORE RURAL DIST.
3. RUKKU
S/O MALAVAIAH,
R/O NEELAKANTANAHALLI
CHANNAPATNA TQ.,
BANGALORE RURAL DIST.
4. RAJU K
S/O KENCHAMALLAIAH
970
A/A 38 YRS.,
R/O KODIHALLI, HIRIYUR
CHITRADURGA DIST.
5. SURESH S
S/O K. SIDDAIAH,
A/A 38 YRS., NO. 280
OPP. OLD POST OFFICE,
7TH MAIN, III CROSS,
BRINDAVAN EXTN.,
MYSORE-20
6. S B MANJUNATH
S/O BHRAMAPPA C B
A/A 38 YRS.,
R/O SOKKA POST, JAGALUR TQ.
DAVANAGERE DIST.
7. R.HANUMANTHAPPA HULAKOTI
S/O HANMANTHAPA HULUKOTI
A/A 38 YRS.,
R/A KALPATARU NILAYA
KRISHANGIRI COLONY
KUSTGI KOPPAL DIST.
8. S. RAVINDRA
S/O M.NARYANAPPA
A/A 39 YRS.,
KOGILAHALLI K.N.S.POST,
KOLAR-563101 ... PETITIONERS
(By Sri S M CHANDRASHEKAR, ADVOCATE)
971
AND
1. THE STATE OF KARNATAKA
REP. BY ITS SECRETARY OF GOVERNMENT
PUBLIC WORKS DEPARTMENT
M.S.BUILDING, SAHIVALAYA-II,
BANGALORE-560 001
2. THE CHIEF ENGINEER,
C& B SOUTH AND CHAIRMAN
OF THE SELECTION COMMITTEE
PUBLIC WORKS DEPARTMENT
K.R.CIRCLE, BANGALORE ... RESPONDENTS
(By SRI ASHOK HARNAHALLI SENIOR COUNSEL (SPECIAL
COUNSEL FOR GOVT) FOR R1 & 2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
SET ASIDE THE JUDGEMENT PASSED BY THE HON'BLE
TRIBUNAL IN APPLICATION NOS.3073 TO 3080/05 AT
ANNEXURE-A, DATED 20.7.09.
IN WP Nos.12111-12175 & 21757-21803 OF 2010
BETWEEN
1. SMT PUSHPALATHA S
W/O O.S.OBAIAH
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE P.R.E. SUB-DIVISION
CHITRADURGA
972
2. P.JANARDHAN
S/O POOJABYLAIAH
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.34, H.L.B.C SUB-DIVISION
C.N.N.L.GUBBID
TUMKUR DIST
3. PALANNNA R
S/O RANGAPPA
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
PUBLIC WORKS I.W.T.DIVISION
BIJAPURA DISTRICT
4. MAHANTHESH KUMAR Y N
S/O KUMAR
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
P.R.E SUB-DIVISION, JAGALUR
DAVANAGERE DISTRICT
5. G.S.LAXMI NARAYANA
S/O LATE K SIDDAPPA
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.W.D. & I.W.T.SUB-DIVISION NO.6 HANGAL,
MOLALKALMUR TQ,
CHITRADURGA DISTRICT
6. S.M.UDAYA KUMAR
S/O R SANNAIAH
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
973
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.W.D. SUB-DIVISION SRINIVASAPURA
KOLAR DISTRICT
7. YASHODHARA V
S/O Y VEERAPPA
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
P.W.D. SUB-DIVISION, HANAGAL
HAVERI DISTRICT
8. H NAGARAJA
S/O LATE V.H. HANUMANTHAPPA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.2 P.W.D. SUB DIVISION, HOSPET
BELLARY DISTRICT
9. SUDHAKARA P KATTIMANI
S/O KATTIMANI
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E. SUB DIVISION, SAVANUR
HAVERI DISTRICT
10. HANUMANTHAPPA G BANDIWADDAR
S/O BANDIWADDAR
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E. SUB DIVISION, SAVANUR
HAVERI DISTRICT
11. MANOHAR M KOTGIMANI
S/O MALLAPPA
974
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E. SUB DIVISION, SHIGGAON
HAVERI DISTRICT
12. DAYANAND H RAMANGOUDAR
S/O HANUMANTHAGOUDA V RAMANGOUDAR
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
K.N.N.L. UTP NO.2 SUB-DIVISION
THUMMINAKATTI, RANEBENNUR TQ,
HAVERI DIST
13. D PATTABIRAMAN
S/O B.D.NAIK
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E.SUB-DIVISION, HAVERI
HAVERI DISTRICT
14. SHANTARAM K ENTETTINAVAR
S/O KALLAPPA R ENTETTINAVAR
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.W.D.SUB DIVISION
HAVERI DISTRICT
15. D.L.KOLLOLIKAR
S/O LAXMAN P KALLOLIKAR
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.W.D. SUB DIVISION, RANEBENNUR
975
HAVERI DISTRICT
16. MARUTI H MUDAKANNAVAR
S/O HANUMANTAPPA K MUDAKANNAVAR
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST
EXECUTIVE ENGINEER
NATIONAL HIGHWAYS QUALITY
CONTROL SUB-DIV
CHENNAMMA CIRCLE,
HUBLI,
DHARWAD
17. R.HARISH KUMAR
S/O N RAJAGOPAL
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
MINOR IRRIGATION SUB-DIVISION, KOTE
CHIKMAGALUR
18. B.R.NAGARAJ
S/O B RUDRANAIK
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
MINOR IRRIGATION DIVISION
CHITRADURGA
19. VENKATESH GALAG
S/O MAREPPA
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E SUB-DIVISION, SINDHANUR
976
RAICHUR DISTRICT
20. B.R.MANJUNATHA
S/O B RUDRANAIK
AGED ABOUT 36 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
MINOR IRRIGATION DIVISION,
CHITRADURGA DISTRICT
21. BASAVARAJ B.H.
S/O LATE B.N. HANUMANTHAIAH
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E.CIRCLE
BELLARY DISTRICT
22. T.THIMMAPPA
S/O LATE THIRULAPPA
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
P.W.D. SUB-DIVISION,PAVAGADA
TUMKUR DISTRICT
23. S.J.NARASIMHAMURTHY
S/O LATE N JAVARAIAH
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
R.D. & P.R PROJECT SUB-DIVISION
SHANKARAMATA ROAD,
K.R. NAGAR,
MYSORE
24. N.M.YADAVAGIRI
S/O LATE M.K.MADAIAH
977
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.6 VCC SUB-DIVION,CNNL,
MYSORE
25. MOHAN KUMAR
S/O M LINGAIAH
AGED ABOUT 36 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.3, H.R.B.C SUB-DIVISION,
HUNSUR
MYSORE DISTRICT
26. B.DORESWAMY
S/O LATE M.R.BASAVARAJU
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.3, H.R.B.C SUB-DIVISION, HUNSUR
MYSORE DISTRICT
27. KESHAVA MURTHY A
S/O LATE V ACHUTHAN
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.2, H.C. SUB-DIVISION, KONANUR
ARKALGUD,
HASSAN DISTRICT
28. M.SIDDARAJU
S/O LATE M MALLAIAH
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
978
R.E.P.R. PROJECT SUB-DIVISION,
SHANKAR MATADA ROAD,
K.R.NAGAR,
MYSORE DIST
29. N.MAHADEVASWAMY
S/O LATE K.NANJAIAJ
AGED ABOUT YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST
EXECUTIVE ENGINEER
NO.3 VCC SUB-DIVISION, C.N.N.L.
GOKULAM 4TH STAGE,
MYSORE
30. S.SATISH CHANDRAN
S/O S SIDDAIAH
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.4, QUALITY CONTROL SUB-DIVISION,
NANJANGUD TALUK
MYSORE DIST
31. G.A.NAGENDRAPPA
S/O G.L.AMARNATH
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
MINOR IRRIGATION SUB-DIVISION
CHITRADURGA DISTRICT
32. T.H.SREEDHAR
S/O P HANUMANTHAIAH
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
979
P.R.E. SUB-DIVISION
TUMKUR DISTRICT
33. R.NAGARAJA
S/O D.RUDRAIAH
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST
EXECUTIVE ENGINEER
MINOR IRRIGATION SUB-DIVISION,
HUVINA HADAGALI, BELLARY DIST
34. B.SHIVAMURTHY
S/O BHEEMAPPA A.K
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
D-31, CANAL SUB-DIVISION, KARATGI
GANGAVATHI TQ
KOPPAL DISTRICT
35. FAKKIRESH H HARIJAN (TIMMAPUR)
S/O HARIJAN TIMMAPUR
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.W.D.SUB-DIVISION,
SAVANUR, HAVERI DIV
HAVERI DISTRICT
36. M.NARENDRA KUMAR
S/O D MARAIAH
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
M.I.CIRCLE
980
GULBARGA
37. RAVINDRA P SAKKARI
S/O PARASAPPA SAKKARI
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.W.D.SUB-DIVISION OFFICE
HAVERI
38. S.NAGARAJA
AGED ABOUT 35 YEARS
WORKING AS ASSISTANT ENGINEER
CANAL SUB-DIVISION,
ODDARAHATTI CAMP
GANGAVATHI,
KOPPAL DISTRICT
39. D.HANANJEYA G.T
S/O THIMMAPPA G
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
M-1 SUB-DIVISION, MAGADI
RAMANAGARAM DISTRICT
40. KASHIRAY H NAIK
S/O HANUMANTHA NAIK
AGED ABOUT 40 YEARS
WORKING AS JUNIOR ENGINEER
P.R.E.SUB-DIVISION, SINDHANUR
RAICHUR DISTRICT.
41. L.M.NAGARAJA
S/O MUNISWAMY
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
P.W.D SUB-DIVISION,
981
CHIKKABALLAPUR
CHIKKABALLAPUR DISTRICT
42. SRI.N.RAMACHANDRAPPA
S/O NARASIMHANNA
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
TALUK PANCHAYATH OFFICE
CHINTAMANI
CHIKKABALLAPUR DISTRICT
43. V.M.NAGARAJU
S/O MUNIVENKATAPPA
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
GANGAVATHI
KOPPAL DISTRICT
44. SRI.SRINIVASA
S/OLATE V SUNKAPPA
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE SUB-DIVISIONAL OFFICER
NO.4,R.B.L.L.C SUB-DIVISION,
T.B.BOARD ADONI,
DIST:KURNOOL
STATE:ANDHRA PRADESH
45. G.M.NAGARAJA
S/O G MALLANAYAKA
AGED ABOUT 37 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE PROJECT SUB-DIVISIONAL
CHITRADUGA DISTRICT
46. T.SHANMLUKHAPPA
S/O LATE M TIMMAPPA
982
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
P.R.E. SUB-DIVISION
CHITRADURGA DISTRICT
47. SRI.J.VIJAYA KUMAR
S/O R JAYAPPA
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE EXECUTIVE OFFICER
TALUK PANCHAYATH
CHITRADURGA
48. K.KRISHNAMURTHY
S/O LAT K KARIYAPPA
AGED ABOUT 46 YEARS
WORKING AS JUNIOR ENGINEER
P.R.E.SUB-DIVISION
CHITRADURGA
49. S.VIJAYAKUMAR
S/O K SHIVALINGAPPA
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
P.R.E.SUB-DIVISION, CHALLAKERE
CHITRADURGA DISTRICT
50. J.MAHADEVAIAH
S/O JAVARAIAH
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
P.R.E.SUB-DIVISION, NANJANGUND
MYSORE DISTRICT
51. SMT.L.A.HEMALATHA
D/O ANANTHA
AGED ABOUT 33 YEARS
983
WORKING AS JUNIOR ENGINEER
OFFICE OF THE P.W.D.SUB-DIVISION
DAVANGERE DISTRICT
52. SRI.NAGARAJ NAIK
S/O DHANAPPA NAIK
AGED ABOUT 32 YEARS
WORKING AS JUNIOR ENGINEER
P.R.E SUB-DIVISION, SIRSI
UTTARA KANNADA DISTRICT
53. SMT PUSHPALATHA S
W/O O.S.OBAIAH
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE P.R.E. SUB-DIVISION
CHITRADURGA
54. SRI. RAMACHANDRA NAIK, G
S/O N.G.NAIK,
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE P.R.E. SUB-DIVISION
CHALLAKERE
CHITRADURGA DIST.
55. P.JANARDHAN
S/O POOJABYLAIAH
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.34, H.L.B.C SUB-DIVISION
C.N.N.L.GUBBID,
TUMKUR DIST
56. PALANNNA R
S/O RANGAPPA
984
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
PUBLIC WORKS I.W.T.DIVISION
BIJAPURA DISTRICT
57. MAHANTHESH KUMAR Y N
S/O KUMAR
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
P.R.E SUB-DIVISION, JAGALUR
DAVANAGERE DISTRICT
58. SRI.S.M. UDAY KUMAR,
SON OF R.SANNAIAH
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
P.W.D. SUB-DIVISION, SRINIVASPURA
KOLAR DISTRICT
59. YASHODHARA V
S/O Y VEERAPPA
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
P.W.D. SUB-DIVISION, HANAGAL
HAVERI DISTRICT
60. H NAGARAJA
S/O LATE V.H. HANUMANTHAPPA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.2 P.W.D. SUB DIVISION, HOSPET
BELLARY DISTRICT
985
61. SUDHAKARA P KATTIMANI
S/O KATTIMANI
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E. SUB DIVISION, SAVANUR
HAVERI DISTRICT
62. HANUMANTHAPPA G BANDIWADDAR
S/O BANDIWADDAR
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E. SUB DIVISION,
SAVANUR
HAVERI DISTRICT
63. MANOHAR M KOTGIMANI
S/O MALLAPPA
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E. SUB DIVISION, SHIGGAON
HAVERI DISTRICT
64. DAYANAND H RAMANGOUDAR
S/O HANUMANTHAGOUDA V RAMANGOUDAR
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
K.N.N.L. UTP NO.2 SUB-DIVISION
THUMMINAKATTI, RANEBENNUR TQ,
HAVERI DIST
65. D PATTABIRAMAN
S/O B.D.NAIK
AGED ABOUT 43 YEARS
986
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E.SUB-DIVISION, HAVERI
HAVERI DISTRICT
66. SHANTARAM K ENTETTINAVAR
S/O KALLAPPA R ENTETTINAVAR
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.W.D.SUB DIVISION
HAVERI DISTRICT
67. D.L.KOLLOLIKAR
S/O LAXMAN P KALLOLIKAR
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.W.D. SUB DIVISION, RANEBENNUR
HAVERI DISTRICT
68. H.J. ANNAPPA
S/O LATE R.H JAYAPPA
AGED ABOUT 34 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E SUB-DIVISION, CHITRADURGA
CHITRADURGA DISTIRCT
69. SRI.R.PURUSHOTHAMA
SON OF LATE P.RANGAPPA
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
987
P.R.E. SUB-DIVISION OFFICE
HARAPANAHALLI
DAVANAGERE DISTRICT
70. R.HARISH KUMAR
S/O N RAJAGOPAL
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
MINOR IRRIGATION SUB-DIVISION, KOTE
CHIKMAGALUR
71. B.R.NAGARAJ
S/O B RUDRANAIK
AGED ABOUT 40 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
MINOR IRRIGATION DIVISION
CHITRADURGA
72. SRI.N.CHOWDAIAH
AGED ABOUT 45 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
QUALITY CONTROL SUB DIVISION NO.1
MUNIRABAD, KOPPAL TALUK
KOPPAL DISTRICT
73. B.R.MANJUNATHA
S/O B RUDRANAIK
AGED ABOUT 36 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
MINOR IRRIGATION DIVISION,
CHITRADURGA DISTRICT
988
74. BASAVARAJ B.H.
S/O LATE B.N. HANUMANTHAIAH
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E.CIRCLE
BELLARY DISTRICT
75. T.THIMMAPPA
S/O LATE THIRULAPPA
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
P.W.D. SUB-DIVISION,PAVAGADA
TUMKUR DISTRICT
76. S.J.NARASIMHAMURTHY
S/O LATE N JAVARAIAH
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
R.D. & P.R PROJECT SUB-DIVISION
SHANKARAMATA ROAD,
K.R. NAGAR, MYSORE
77. SRI.C.SHIVAMURTHY
SON OF C BASAPPA
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
P.R.E. SUB-DIVISION, HUVINAHADAGALI
BELLARY DISTRICT
78. SRI.THANUJ KUMAR K.N.
SON OF LATE NAGARAJU K.B.
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
989
NO.6, VCC SUB-DIVISION, CNNL
MYSORE
79. N.M.YADAVAGIRI
S/O LATE M.K.MADAIAH
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.6 VCC SUB-DIVION,CNNL,
MYSORE
80. MOHAN KUMAR
S/O M LINGAIAH
AGED ABOUT 36 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.3, H.R.B.C SUB-DIVISION,
HUNSUR
MYSORE DISTRICT
81. B.DORESWAMY
S/O LATE M.R.BASAVARAJU
AGED ABOUT 42 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.3, H.R.B.C SUB-DIVISION, HUNSUR
MYSORE DISTRICT
82. KESHAVA MURTHY A
S/O LATE V ACHUTHAN
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.2, H. C. SUB-DIVISION, KONANUR
ARKALGUD,
HASSAN DISTRICT
990
83. M.SIDDARAJU
S/O LATE M MALLAIAH
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
R.E.P.R. PROJECT SUB-DIVISION,
SHANKAR MATADA ROAD, K.R.NAGAR,
MYSORE DIST
84. N.MAHADEVASWAMY
S/O LATE K.NANJAIAJ
AGED ABOUT YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.3 VCC SUB-DIVISION, C.N.N.L.
GOKULAM 4TH STAGE, MYSORE
85. G.A.NAGENDRAPPA
S/O G.L.AMARNATH
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
MINOR IRRIGATION SUB-DIVISION
CHITRADURGA DISTRICT
86. T.H.SREEDHAR
S/O P HANUMANTHAIAH
AGED ABOUT 39 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.R.E. SUB-DIVISION
TUMKUR DISTRICT
87. R.NAGARAJA
S/O D.RUDRAIAH
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
991
OFFICE OF THE ASST EXECUTIVE ENGINEER
MINOR IRRIGATION SUB-DIVISION,
HUVINA HADAGALI, BELLARY DIST
88. B.SHIVAMURTHY
S/O BHEEMAPPA A.K
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
D-31, CANAL SUB-DIVISION, KARATGI
GANGAVATHI TQ,
KOPPAL DISTRICT
89. SRI.MAHANTESH K
SON OF KUBER NAIK
AGED ABOUT 36 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
NO.1 BHADRA CANAL SUB-DIVISION
DAVANAGERE DISTRICT
90. FAKKIRESH H HARIJAN (TIMMAPUR)
S/O HARIJAN TIMMAPUR
AGED ABOUT 43 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.W.D.SUB-DIVISION, SAVANUR, HAVERI DIV
HAVERI DISTRICT
91. SRI.C.NINGARAJU
SON OF CHIKKALINGA
AGED ABOUT 44 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
PANCHAYATH RAJ ENGINEERING SUB-DIVISION
CHAMARAJANAGAR POST
CHAMARAJANAGARA DISTRICT
992
92. M.NARENDRA KUMAR
S/O D MARAIAH
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
M.I.CIRCLE
GULBARGA
93. RAVINDRA P SAKKARI
S/O PARASAPPA SAKKARI
AGED ABOUT 47 YEARS
WORKING AS ASSISTANT ENGINEER
OFFICE OF THE ASST EXECUTIVE ENGINEER
P.W.D.SUB-DIVISION OFFICE
HAVERI
94. S.NAGARAJA
AGED ABOUT 35 YEARS
WORKING AS ASSISTANT ENGINEER
CANAL SUB-DIVISION, ODDARAHATTI CAMP
GANGAVATHI,
KOPPAL DISTRICT
95. D.HANANJEYA G.T
S/O THIMMAPPA G
WORKING AS JUNIOR ENGINEER
M-1 SUB-DIVISION, MAGADI
RAMANAGARAM DISTRICT
96. KASHIRAY H NAIK
S/O HANUMANTHA NAIK
AGED ABOUT 40 YEARS
WORKING AS JUNIOR ENGINEER
P.R.E.SUB-DIVISION, SINDHANUR
RAICHUR DISTRICT.
993
97. B.KRISHNAPPA
SON OF KONNAPPA
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
P.R.E.SUB-DIVISION, CHINTAMANI
CHIKKABALLAPUR DISTRICT
98. SRI.N.RAMACHANDRAPPA
S/O NARASIMHANNA
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
TALUK PANCHAYATH OFFICE
CHINTAMANI
CHIKKABALLAPUR DISTRICT
99. V.M.NAGARAJU
S/O MUNIVENKATAPPA
AGED ABOUT 39 YEARS
WORKING AS JUNIOR ENGINEER
GANGAVATHI, KOPPAL DISTRICT
100. SRI.GOPAL G.P
SON OF PAPANAIK C
AGED ABOUT 40 YEARS
WORKING AS JUNIOR ENGINEER
CHALLAKERE TALUK
CHITRADURGA DISTRICT
101. SRI.SRINIVASA
S/OLATE V SUNKAPPA
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE SUB-DIVISIONAL OFFICER
NO.4,R.B.L.L.C SUB-DIVISION
T.B.BOARD ADONI, DIST: KURNOOL
STATE: ANDHRA PRADESH
994
102. G.M.NAGARAJA
S/O G MALLANAYAKA
AGED ABOUT 37 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE
PROJECT SUB-DIVISIONAL
CHITRADUGA DISTRICT
103. SRI.M.NARENDRA
SON OF NAGAPPA MAROL
AGED ABOUT 37 YEARS
WORKING AS JUNIOR ENGINEER
V.C.C.SUB-DIVISION 4TH STAGE
GOKULAM, MYSORE
104. SRI.T.SHANMUKHAPPA
SON OF LATE M.THIMMAPPA
AGED ABOUT 43 YEARS
WORKING AS JUNIR ENGINEER
P.R.E.SUB-DIVISION
CHITRADURGA DISTRICT
105. SRI.J.VIJAYA KUMAR
SON OF R.JAYAPPA
AGED ABOUT 42 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE EXECUTIVE OFFICER
TALUK PANCHAYATH
CHITRADURGA
106. SRI.K.KRISHNAMURTHY
SON OF LATE K.KARIYAPPA
AGED ABOUT 46 YEARS
WORKING AS JUNIOR ENGINEER
P.R.E.SUB-DIVISION
CHITRADURGA
995
107. SRI.S.VIJAYAKUMAR
SON OF K.SHIVALINGAPPA
AGED ABOUT 43 YEARS
WORKING AS JUNIOR ENGINEER
P.R.E.SUB-DIVISION
CHALLAKERE
CHITRADURGA DISTRICT
108. SRI.J.MAHADEVAIAH
SON OF JAVARAIAH
AGED ABOUT 38 YEARS
WORKING AS JUNIOR ENGINEER
P.R.E.SUB-DIVISION
NANJANAGUD
MYSORE DISTRICT
109. SRI.H.R.CHANDRA MOHAN
SON OF M.KARGARAMAIAH
AGED ABOUT 35 YEARS
WORKING AS JUNIOR ENGINEER
NO.3, V.C.C. SUB-DIVISION
GOKULAM 4TH STAGE
MYSORE
110. SRI.Y.P.JAGADEESHWARA MURTHY
SON OF PUTTANNAIAH
AGED ABOUT 33 YEARS
WORKING AS JUNIOR ENGINEER
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
QUALITY CONTROL SUB-DIVISION
P.W.D.(NAZARABAD)
MYSORE
111. SMT.L.A.HEMALATHA
DAUGHTER OF ANANTHA
AGED ABOUT 33 YEARS
WORKING AS JUNIOR ENGINEER
996
OFFICE OF THE P.W.D.SUB-DIVISION
DAVANAGERE DISTRICT
112. SRI.NAGARAJ NAIK
SON OF DHANAPPA NAIK
AGED ABOUT 32 YEARS
WORKING AS JUNIOR ENGINEER
P.R.E.SUB-DIVISION, SIRSI
UTTARA KANNADA DISTRICT. ... PETITIONERS
(BY SRI. RAVIVARMA KUMAR SENIOR COUNSEL FOR
M/S RAVIVARMA KUMAR ASSOCIATES,ADVOCATES)
AND
1. THE STATE OF KARNATAKA
REP BY ITS SECRETARY
PUBLIC WORKS DEPARTMENT
M.S.BUILDING
BANGALORE
2. THE CHIARMAN RECRUITMENT AUTHORITY
& CHIEF ENGINEER (COMMUNICATIONS &
BUILDINGS) SOUTH
PUBLIC WORKS DEPARTMENT
K.R.CIRCLE, BANGALORE
3. SUNILKUMAR GURULINGAPPA
S/O GURULINGAPPA
AGED ABOUT 30 YEARS
C/O BASAWARAHJ AWANTI
R/AT PLOT NO.191, PRASHANT NAGAR (B)
GULBARGA
997
4. VASANNA K
S/O VENKATAPPA
R/AT MATUTLA VILLAGE
D ANTHAPURA TALUK
BELLARY DIST
BELALRY
5. R.K.NARAYANAMURTHY
S/O R KENCHAPPA
AGED ABOUT 30 YEARS
R/AT PLOT NO.277
CIB COLONT
GULBARGA
6. SRI.N.C.KRISHNAIAH
S/O CHIKKANARASAIAH
NARANAHALLI AT POST
C S PURA HOBLI, GUBBI TALUK
TUMKUR DIST
TUMKUR
7. SRI.R.RAMAKRISHNA
S/O RAMAIAH
R/AT CHETHANA COMPOUND
UPPARAHALLI S S PURAM POST
TUMKUR DIST
8. SRI.THIPPESWAMY M.N
S/O NAGAPPA
R/AT JENUGUDU IV MAIN
NRYPATUNGA EXTENSION
TUMKUR DIST
TUMKUR
998
9. SRI.D.G.DEVARAJU
S/O D GIRIYAPPA
AGED ABOUT 36 YEARS
R/AT DODDAVEERANAHALLI
C NANDIHALLI POST
TUMKUR TALUK & DISTRICT
10. SRI.K.N.SHIVAMURTHY
S/O NAGAPPA
AGED ABOUT 37 YEARS
R/AT KEREYAGALAHALLI
HULIKATTI POST
DAVANGERE DISTRICT
11. SRI.VASUDEVA H.M.
S/O HOLEBASAMMARA MYLAMMA
R/AT RAJANAHALLI POST
HARIHUR TALUK
DAVANGERE POST
DAVANGERE DISTRICT
12. SRI.NAGARAJAPPA T R
S/O SRI RANGAPPA
R/AT TUMBIGERE
DAVANAGERE TQ & DIST
DAVANGERE
13. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
D P A R, VIDHANASOUDHA
BANGALORE-560001
999
14. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
PUBLIC WORKS DEAPRTMENT
M.S.BUILDING
BANGALORE-560001
15. THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT
C & B DIVISION, K.R.CIRCLE
BANGALORE-560001
16. HUSANAPPA
S/O HANUMANTHAPPA HYATI
AGED ABOUT 34 YEARS
B.E IN CIVIL ENGINEERING
R/AT ALLISAGAR, SHAHAPUR TQ,
GULBARGA DIST.
17. SRI.L.DEVRAJ WADEKAR
S/O HANUMANTHA WADEKAR
AGED ABOUT 30 YEARS
B.E. IN CIVIL ENGINEERING
PLOT NO.45, NEAR P & T QUARTERS
OLD JEEVARGI ROAD, OPP WATER TANK
GANESH NAGAR, GULBARGA
18. SRI.R.SRINIVASA MURTHY
S/O B RAJU
AGED ABOUT 38 YEARS
B.E. IN MECHANICAL ENGINEERING
BENTEHALLI AT PLOST
BELUR TALUK
HASSAN DIST
19. SRI.KANMANI T C
S/O CHINNAIAH
AGED ABOUT 35 YEARS
1000
DIPLOMA IN CIVIL ENGINEERING
R/AT C/O R RAVI (PWD CONTRACTOR)
OPP FINANCE CHANDRANNA RESIDENT
GANESH NAGAR
CHANNARAYAPATNA,
HASSAN DIST
20. SRI.B.MRUTHUNJAYA
S/O BOOTHRAJ
AGED ABOUT 39 YEARS
B.E IN MECHANICAL ENGINEERING
R/AT NO.11, KHB BUILDING,
21ST MAIN 18TH CROSS,
BEHIND MARUTHI MANDIR
VIJAYANAGAR, BANGALORE-40
BANGALORE
21. SRI.JAYA
S/O BHARATH RAO
B.E IN CIVIL ENGINEERING
R/AT KUMBAR GALLI, HUMNABAD AT POST
HUMNABAD TALUK BIDAR DIST
BIDAR
22. SRI SHASHIDHAR R JAWALGIKAR
S/O RAMACHANDRA RAO JAWALGIKAR
AGED ABOUT 36 YEARS
B.E IN MECHANICAL ENGINEERING
R/AT H.NO.11-721 NEAR SHAHA HUSSAIN CHILLA
BORABAI NAGAR, BRANHAPUR
GULBARGA
23. SRI.NARAYAN MURTHY B
S/O LATE BELURAIAH
AGED ABOUT 36 YEARS
DIPLOMA IN MECHANICAL ENGINEERING
R/AT HULKAL POST. DODDAMAGGE HOBLI
1001
ARAKALGUD TALUK
HASSAN DIST
24. PRAMOD KUMAR R.L
S/O RAMACHANDRA
AGED ABOUT 33 YEARS
B.E. IN MECHANICAL ENGINEERING
R/AT NO.66, PRASHANTANAGAR(B)
RAJAPUR EXTENSION
GULBARGA 58105 ...RESPONDENTS
(BY SRI.V.D.BHAJANTRI ADVOCATE FOR R4
SRI.M.SHIVANNA, ADVOCATE FOR R-8
R- 1 TO 3 , 5 TO 17, 19 TO 24 ARE SERVED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
CALL FOR THE ENTIRE RECORDS OF THE CASE IN
APPLICATION NO.7080 TO 7088/2005, APPLICATION
NOs.6258/2003 AND CONNECTED CASES ON THE FILE OF
THE KAT, AND ETC.
In WP Nos. 19141 OF 2010 & 514 OF 2011
BETWEEN
1. J D GURUPRASAD
S/O.LATE DASAPPA
PRASHANTHANAGAR
BANGALORE-560 079
2. P NAGABHUSHAN
S/O.LATE PUTTA NATASAIAH B
R/AT.NO.8, S L N NILAYA
IST CROSS, NEAR UPPARAHALLI
RAILWAY GATE, RIGHT SIDE
TUMKUR 572 101 ... PETITIONERS
1002
(BY SRI ANJANEYA, ADVOCATE)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
D P A R, VIDHANA SOUDHA
BANGALORE-560 001
2. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPLE SECRETARY
PUBLIC WORKS DEPARTMENT
M S BUILDING, BANGALORE-560 001
3. THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT
C & B DIVISION
K R CIRLE, BANGALORE-560 001 ... RESPONDENTS
(BY SRI ASHOK HARNAHALLI SENIOR COUNSEL
(SPECIAL COUNSEL) FOR R1 TO R3)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
ISSUE WRIT OF CERTIORARI BY INVOKING PROVISIONS OF
ARTICLES 226 & 227 OF CONSTITUTION OF INDIA BY
CONFIRMING THE ORDER PASSED BY THE HON'BLE
KARNATAKA ADMINISTRATIVE TRIBUNAL, AT BANGALORE IN
APPLICATION'S NO. 1356 & 1357/2007 DATED 14.08.2009
AND ALSO COVERED BY DECISIONS APPLICATIONS NOS.
7080 TO 7088/2005, 6258/2003, 6259/2003, 6261/2003,
6263/2003, 6267/2003, 6270/200, 6271/2003, 6272/2003,
6273/2003, 6274/2003 ON DATED 25.05.2009.
THESE WRIT PETITIONS COMING ON FOR HEARING
THIS DAY N.KUMAR J., MADE THE FOLLOWING:-
1003
ORDER
In all these writ petitions, the petitioners have challenged the order passed by the Karnataka Administrative Tribunal dated 25.5.2009 striking down The Karnataka Civil Services (Absorption of persons appointed on contract basis against backlog vacancies in the category of Assistant Engineers and Junior Engineers) in the Departments of the Public Works Engineering, Water Resources and Rural Development and Panchayath Raj (Special Rules) 2005 as being contrary to the provisions of Articles 14 and 16 of the Constitution of India and several decisions of the Supreme Court and consequently declaring that all appointments under the said rules are illegal, null and void. The writ petitions are preferred both by the State as well as by the persons whose employment under the said Rules were struck down.
2. For the purpose of convenience, the parties are referred to as they are referred to in the original applications. 1004 FACTUAL MATRIX
3. The Government of Karnataka, on 4.7.1977, revised the policy of reservation in appointments and posts in the State Civil Services and determined 15% in favour of the Scheduled Castes and 3% in favour of the Scheduled Tribes. The Government on 17.10.1983 constituted a High Level Committee for observing the proper implementation of the Government Order relating to reservation of vacancies for SC/STs. It was found that the representation of persons belonging to SC/STs in certain posts of Assistant Engineers, Junior Engineers is lower than the prescribed percentage of reservation. When the quota reserved for Scheduled Castes and Scheduled Tribes were not fully utilized, the Government by order dated 25.9.1984 directed that the percentage of reservation in direct recruitment in all the cadres in which representation of Scheduled Castes and Scheduled Tribes was less than 15% and 3% should be enhanced to 20% and 5% respectively, till their representation in each cadre reach 15% and 3%. For this purpose, a separate roster was also 1005 prescribed. When a further review was made to ascertain the actual percentage of employees belonging to Scheduled Castes and Scheduled Tribes in the State Civil Services as on 1.1.1988, it disclosed that over all percentage of employees belonging to Scheduled Castes and Scheduled Tribes in the State Civil Service was 14.27% and 2.4% respectively. Therefore, the Government considered it necessary to take further steps to give greater philip to the process of utilisation of quota for reservation meant for them with the goal of reaching the extent of utilisation to 15% and 3% respectively. Accordingly, an order came to be made on 12.7.1989 whereunder, the vacancies respectively classified for Scheduled Castes and Scheduled Tribes,but not filled up by appointment from each of such categories due to non-availability of candidates belonging to said community in all the direct recruitments made on or after 1st January 1986 so far, shall be categorised as backlog vacancies and one attempt shall be made for recruiting suitable candidates belonging only to Scheduled Castes and Scheduled Tribes through the 1006 appropriate recruiting agencies. On 12.7.1989 the Government issued an order with a direction to identify those vacancies which were to be filled up by eligible SC/STs and which were filled up by SC/STs by direct recruitment till 1.1.1984.
4. In the above background, the Government considered it necessary to have Special Rules framed for the purpose of complete implementation of the identified reserved vacancies earmarked for SC/STs. Accordingly, the Government framed The Karnataka Civil Services (unfilled vacancies reserved for the persons belonging to SC/STs) (Special Recruitment) Rules, 2001 (for short hereinafter referred to as "Backlog Rules"). In fact a draft of the aforesaid Rules was notified on 6.8.2001 calling for objections. After considering the objections, a final notification came to be issued on 21.11.2001. In pursuance of the aforesaid notification, KPSC issued notification dated 20.2.2002 and 19.3.2002 calling for applications to fill up 208 posts of Assistant Engineers from the members of SC/STs in PWD and Irrigation Department. 1007 Subsequently, the Chief Engineer issued the notification dated 31.1.2002 and 28.1.2002 calling for applications to fill up 166 posts of Junior Engineers in both PWD as well as Irrigation Department. In pursuance of the said notification, number of persons applied including some of the applicants before the Tribunal in these proceedings.
5. The Cabinet Sub-Committee on Reservation in its meeting held on 11th September 2002, to give effect to its recommendations made in the meeting held on 10th July 2002 and the decision of the Cabinet in the Cabinet meeting held on 03.08.2002 in Subject No.C-338/02 resolved to withdraw vacancies of Assistant Engineers released to the Karnataka Public Service Commission by the Public Works Department and the Water Resources Department for recruitment in accordance with the Backlog Rules. Further, they also resolved to withdraw the notification dated 31.1.2002 issued by the Public Works Department to make recruitment to fill up the unfilled vacancies of Junior Engineers in the Public Works 1008 Department in accordance with the aforesaid rules. Thereafter they resolved to fill up the unfilled vacancies of Assistant Engineers and Junior Engineers in the Department of Public Works and Water Resources, on contract basis, on the lines similar to those adopted in respect of appointment of Doctors on contract basis in the Department of Health and Family Welfare Department. For the said purpose, the unfilled vacancies, both in the Public Works and Water Resources Department were clubbed together, category wise. The Public Works Department was entrusted with the task of filling up the unfilled vacancies as defined in the Backlog Rules on contract basis, based on age-cum-merit. Necessary guidelines/norms were issued in this regard.
6. In pursuance of the aforesaid recommendations made by the Cabinet Sub-Committee, a Government Order came to be passed on 12.12.2002. In the preamble to the said Government Order it is stated that the State Government has decided to expedite the policy framed by the State Government 1009 to give proper representation to the persons belonging to the Scheduled Castes and Scheduled Tribes in the Government employment. There is deficiency in the representation of persons belonging to Scheduled Castes and Scheduled Tribes while making general recruitment and appointment of Engineers on contract basis. Since there is no proper representation of the persons belonging to Scheduled Castes and Scheduled Tribes in the cadre of Assistant Engineers and Junior Engineers in the Public Works Department, the Government has decided to fill up the backlog posts so as to make good the shortfall. The post of Assistant Engineers and Junior Engineers which are the primary post, play a dominant role to implement the works taken up by the Government effectively. As on 01.11.2002 there were 1179 posts in the Assistant Engineers cadre and 1133 posts in the cadre of Junior Engineers in PWD. It has become very difficult to discharge the day-to-day function of the PWD and it has adversely affected the execution of various projects. In terms of the provisions made as per the notification dated 21.11.2001, 1010 there are 411 backlog posts in the cadre of Assistant Engineers and 193 backlog posts in the cadre of Junior Engineers in the Public Works Department. Accordingly the Government has decided to fill up the above backlog posts on contract basis by filling up 90% of the post by appointment of Civil Engineers and 10% of the post by appointment of Mechanical Engineers on the basis of need. This has been treated as a special case, as one time measure. For the purpose of recruitment, the Deputy Commissioners of different districts have been nominated as recruiting authorities. The Deputy Commissioner is required to take suitable action to fill up backlog posts in their respective districts. The said Government Order made it clear that this recruitment shall be on contract basis for a period of 12 months on a consolidated pay of Rs.6,000-00 to the Assistant Engineers and Rs.4575-00 per month to the Junior Engineers. It prescribed educational qualification for both the category of posts as well as age. Clause (6) of the order provided that minimum age shall be 18 years and maximum age 40 years as on 22.11.2001.Clause (7) 1011 provided that the recruiting authority shall classify the candidates on the basis of their age in the age group of 35-40, 29-34 and 18-28 and the select list may be prepared on the basis of merit. At the first instance the candidates from the age group 35-40 shall be selected on the basis of the percentage of marks secured by them. In the event of candidates not being available in the said age group, the candidates from the age group of 29-34 shall be considered for selection on the basis of merit. By following the same procedure, candidates belonging to age group of 18-28 shall also be considered on the basis of the respective merit subject to the availability of vacant posts.
7. Annexure-A2 to the aforesaid Government Order prescribed the Conditions and Regulations for the appointment of the Assistant Engineers and Junior Engineers on contract basis. The relevant conditions are as under:-
Condition (1) reads as under
"The selection on contract basis is for a period of one year. This selection on contract basis is 1012 purely temporary and the same may be cancelled or terminated at any time without issuing any notice"
Condition (7) reads as under:
"The persons who are appointed on contract basis to the cadre of Assistant Engineers/Junior Engineers are not entitled for permanent appointment, absorption in service, retirement benefits, yearly increments."
Condition (8) reads as under:
"The persons who are appointed on contract basis to the cadre of Assistant Engineers/Junior Engineers are required to give consent and execute indemnity bond mentioning the aforesaid condition on Rs.50-00 stamp paper to the Chief Engineer."
8. In pursuance of this Government Order, the Deputy Commissioner of different districts issued notifications calling for applications from eligible candidates belonging to Scheduled Castes and Scheduled Tribes only, on 18.12.2002. 1013
9. The said Government Order and the notifications issued were challenged by some of the applicants before the Karnataka Administrative Tribunal in Application No.15422- 431/02 on the ground that the recruitment to the said posts ought to have been made according to the Backlog Rules and also on the ground that classification of candidates into three age groups giving preference to the persons who are elders to the total exclusion of youngsters is bad. The Tribunal granted interim stay of the order as well as the notification. The State filed an application for vacating the interim order of stay. After hearing the parties, the Tribunal, with a view to avoid endless delay in appointment of Scheduled Castes and Scheduled Tribe candidates in respect of backlog vacancies, made certain suggestions to the State to which even the applicants did not have any objection. The suggestion made by the Tribunal related to working out common merit lists for all the applicants who have applied for selection pursuant to the notifications issued in various districts and thereafter the selected candidates to be distributed by the Government in accordance 1014 with the need in the various districts of the State. The second suggestion was that the selection as per Backlog Rules may be simultaneously initiated, so that the regular recruitment is completed expeditiously. The third suggestion was that when the recruitment under the Backlog Rules is notified, the State may make provisions for relaxation of age of candidates who are selected as contract Engineers under the impugned Government Order and notification to the extent of age of the candidates exceeding the maximum age fixed for recruitment under the Backlog Rules, in the event of contract Engineers being selected by virtue of the said notification seeking regular recruitment.
10. The learned Advocate General who took time to secure response of the State submitted that the State is willing to accept all the three suggestions made by the Tribunal with a view to expedite recruitment of candidates under the Backlog Rules. In fact, before the learned Advocate General gave consent, the suggestion made by the Tribunal was discussed in 1015 the meeting of the Cabinet Sub-Committee held on 16.01.2003 and on 21.01.2003. They resolved to resort to contract appointment with three slab age groups and simultaneously initiate the process of recruitment as per the Backlog Rules. The learned Advocate General was instructed to inform the Tribunal the stand of the Government and enable the State to fill up the vacancies expeditiously.
11. In the light of the aforesaid consensus reached, the applications were disposed of with a direction that the above suggestions be acted upon in relation to contract recruitment. The contract appointment notified in pursuance of the notification was modified to the extent indicated in the order. It was made clear that the said order shall not be regarded as a precedent applicable to any other recruitment. All other contentions raised in the applications were left open for being urged at any future point of time in the event of need. This order of the Tribunal came to be made on 05.03.2003. In pursuance of the aforesaid order passed by the Tribunal, the 1016 Government issued an order dated 05.04.2003 and decided to fill up backlog vacancies of 411 posts in the cadre of Assistant Engineers and 195 posts in the cadre of Junior Engineers. The Chief Engineer was directed to take immediate steps to get it published in the Gazette and popular daily news papers in respect of recruitment of backlog vacancies. The Chief Engineer was nominated as appointing authority instead of Deputy Commissioner. All other conditions and Regulations as stipulated in the earlier order dated 12.12.2002 remained intact.
12. In pursuance of the Government Order dated 05.04.2003, the Chief Engineer issued notification dated 10.04.2003 for appointment of backlog posts to be filled up in the cadre of Assistant Engineers and Junior Engineers in Public Works Department and Water Resources Department among Scheduled Castes and Scheduled Tribes on contract basis. The age limit prescribed was to be determined as on 22.11.2001, when the Backlog Rules came into effect. It is 1017 relevant to mention herein at this stage that the order passed by the Tribunal dated 05.03.2003 in terms of its suggestion as accepted by the State was under challenge before this Court in W.P.No.24601-24603/03 and other connected matters by the applicants. Before the High Court it was contended by the applicants that they did not give any consent for contract appointments. It is their case that they had insisted that there should be only regular recruitment as per Special Recruitment Rules, i.e., Backlog Rules and that there was no need to resort to any contract employment as stop gap arrangement. Even if any contract recruitment is to be made pending regular appointment, then the contract recruitment should also be done in the manner provided under Rule 6 of the Backlog Rules, prepare a list of candidates falling between age group of 29-40 years and a supplementary list of candidates aged between 18-28 years to be used if sufficient number of candidates were not available in the age group of 29-40 years in the order of merit. The notification issued prescribing three age groups violates Rule 6 of the Backlog Rules. 1018
13. When the Writ Petition came up for hearing, the Counsel for the applicants submitted that the applicants had no objection for contract recruitment and implementation of the three suggestions of the Tribunal, provided the list of candidates for contract employment was also prepared in the manner laid down in Rule 6. Their grievance was that the contract recruitment cannot be made with the intention of defeating the Backlog Rules. Even the contract recruitment should be by preparing only two age groups of 29-40 years and 18-28 years as per Rule 6 and not by preparing three age groups 35-40, 29-34 and 18-28 years, as stated in the Government order dated 12.12.2002 and 05.04.2003.
14. This Court was of the view in the aforesaid writ petitions that a reading of the order of the Tribunal in entirety would show that contract appointment notification had to be modified in order to bring it in consonance with the Special Recruitment Rules, i.e., Backlog Rules. Otherwise, there was 1019 no need for the Tribunal to refer to the Backlog Rules when referring to the contract recruitment in paragraph 8 of the order. The order of the Tribunal meant that while contract recruitment can be made pending regular recruitment under Backlog Rules, preparation of merit/selection lists will necessarily have to be in accordance with the Backlog Rules, i.e., Rule 6. When the Tribunal has stated that contract recruitment should be as per the Government Order dated 12.12.2002 as well as the Backlog Rules, the provisions of Rule 6 cannot obviously be ignored while making contract recruitment.
15. Dealing with the grievance voiced by the petitioners in W.P.Nos. 30498 & 30772/2003 that recruitment under the Backlog Rules may be delayed and therefore they may not be entitled to apply at all having regard to the fact that they are in Government employment in some other capacity, it is sufficient to notice that second suggestion of the Tribunal that recruitment under the Backlog Rules should be initiated 1020 simultaneously, has been accepted by the State Government. Therefore, they did not find any justification to interfere with the order of the Tribunal except to clarify the true effect of the order of the Tribunal as under: -
"The State Government can proceed with the filling up of the backlog vacancy posts on contract basis, purely as a stop-gap arrangement as stated in the Government Order dated 12.12.2002 and the subsequent Government Order dated 5.4.2003 to meet the urgent needs of the Department pending regular recruitment, making it clear that preparation of statewise list should be in accordance with Rule 6 of the Special Recruitment Rules i.e., first list of candidate in the age group of 29 to 40 years and second contingency list of candidates in the age group of 18 to 29 years (instead of three lists relating to the age groups 35-40, 29-34 and 18-
28). Respondents are directed to re-issue or issue appropriate corrigendum to the G.O. dated 5.4.2003 and the consequent notification dated 10.4.2003. In view of the modification, it necessarily follows that time for application will have to be suitably extended."1021
16. The said order of the High Court was passed on 17.7.2003.
17. The State preferred Review Petition Nos. 540- 545/2003 contending that since the order of the Tribunal was based on consent, the applicants could not have challenged the order of the Tribunal, the number of posts that were to be filled up on contract basis was only a small percentage of total existing backlog vacancies, there is no requirement in law that the mode of recruitment for contract appointment should be the same as the mode prescribed under the Rules for regular appointment. The applicants in the original proceedings submitted in the said review petition that, if they are also appointed on contract basis, they will not have any objections in regard to the selection of Contract Engineers made in pursuance of the Government Order dated 12.12.2002 categorising the candidates into 3 age groups that is 35 to 40 years, 29 to 34 years and 18 to 28 years. The State has no objection for appointing them. A memo dated 18.8.2003 came 1022 to be filed agreeing to include 22 out of 38 applicants who had approached the Tribunal and whose names have not been included in the list dated 25.7.2003. Further it was stated that, if there are other candidates who have approached the Tribunal for similar relief on or before 25.7.2003, their names shall also be included in the list of appointees on contract basis. They also included the 5 petitioners in W.P. Nos. 36927- 931/2003. It was made clear that the aforesaid appointment shall be subject to the condition that the candidates possessed requisite qualification. Accordingly, the Review Petitions came to be disposed of making it clear that the order of the Tribunal dated 5.3.2002 was not disturbed and the clarification made by the High Court to the effect that the preparation of selection list of Contract Engineers should be in accordance with Rule 6 of the Special Recruitment Rules was deleted. Again it was made clear that the said order shall not be treated as a precedent. In fact, another batch of applicants had filed Applications before the Tribunal in Application Nos. 6170 to 6203/2003 challenging the Government Order dated 5.4.2003 and the 1023 notification issued in pursuance of the same dated 10.4.2003. The said Applications were disposed of in terms of the order passed by the Tribunal earlier as aforesaid. Challenging the said order passed, applicants preferred W.P.Nos. 37663- 37696/2003. The said Writ Petitions were also dismissed on identical grounds. However, the order of this Court at para 13 is relevant. Therefore, it is extracted hereunder:-
"13. The petitioners next expressed an apprehension that the contract appointments are likely to be continued thereby delaying the regular appointments under the Special Recruitment Rules or deny them the benefit of appointment under the Special Recruitment Rules. The Tribunal in its Order dated 9.3.2002 had specifically recorded the consent of the learned Advocate General to the suggestion that the process of recruitment under the Special Recruitment Rules 2001 will be commenced and completed expeditiously. That was recorded by the Tribunal. In fact when the Review Petitions were considered, the learned Advocate General reiterated that the process of regular appointments under the Special Recruitment Rules will be 1024 commenced shortly. Therefore, the apprehension of the petitioners is without basis. If the State Government fails to initiate steps for regular recruitment, in accordance with the Special Recruitment Rules, and attempts to perpetuate the contract appointments, it is open to the petitioners at that stage, to seek appropriate relief."
18. Aggrieved by the said order, the applicants approached the Supreme Court of India in Special Leave Petition (C) No. 55254/2003. The Special Leave Petition came to be dismissed without being admitted. Thus, the said order attained finality. Thereafter, on 25.8.2003 the applicants who were eligible to be appointed were appointed as Contract Engineers. Though order of appointments were issued to fill up the aforesaid vacancies, when some of them did not report to duty to fill up those posts, one more appointment order came to be issued on 1.9.2003 to fill up those unfilled vacancies. Many of the applicants who were not successful in securing the employment and some of them who had not applied in 1025 pursuance of the notification filed applications before the Karnataka Administrative Tribunal in Application Nos. 6257- 6274/2003, 8298 to 8300, 8302 to 04/2003 and connected cases seeking a direction to the State to initiate recruitment proceedings under the Backlog Rules and in the alternative to recruit them also as Contract Engineers.
19. At this juncture, it is relevant to mention that though the notifications were issued for only 411 posts of Assistant Engineers and 195 Junior Engineers, in fact they filled up 462 Assistant Engineers and 243 Junior Engineer posts as they had to accommodate the applicants who had said no objection, subject to they being appointed. However, even after appointing 462 Assistant Engineers and 243 Junior Engineers, the Department identified that still there were 384 backlog vacancies in the cadre of Assistant Engineers and 258 backlog vacancies in the cadre of Junior Engineers. When attempts were made to fill up those vacancies, in the aforesaid application, the applicants sought an order of stay for filling up 1026 those vacancies and an interim order of stay was passed which order was continued from time to time. Therefore, the total backlog vacancies in all would come to 846 in Assistant Engineers cadre and 501 in Junior Engineers cadre. In other words, after filling up of 462 posts of Assistant Engineers, the backlog remains to be filled up is 384 posts and out of 501 Junior Engineer posts, after 243 posts were filled up, the balance to be filled is 258 posts. Though the order of stay was granted on 22.1.2004 presumably after 10.30 AM, the Government came up with a version that before the stay order, on the very same day they have filled up all these posts and thus, rendering the interim order of stay infructuous. In the meanwhile, as 12 months period of Contract Engineers was coming to an end, as there was an apprehension that it is going to be renewed in the pending cases sought for an interim order not to renew the contract employment after the expiry of 12 months period. By an order dated 24.2.2005 the Tribunal passed an interim order directing the State not to renew the contract appointment if the tenure of the contract appointees 1027 were to come to an end or expired by 28.2.2005 till 4.3.2005. The contract engineers whose tenure was coming to an end got themselves impleaded in the said proceedings and sought for vacating the said interim order. The Tribunal by an order dated 28.2.2005 passed an order keeping the order dated 24.2.2005 in abeyance till 8.4.2005. Therefore, the contract employment was renewed from 29.3.2005 to 8.4.2005.
20. During the pendency of these proceedings, on 7.4.2005 the Cabinet approved the draft of the Karnataka Civil Services (Absorption of Persons Appointed on Contract Basis Against Backlog Vacancies in the Category of Assistant Engineers and Junior Engineers in the Departments of Public Works Engineering, Water Resources and Rural Development and Panchayath Raj) (Special) Rules, 2005, [for short hereinafter referred to as the "Absorption Rules"] subject to approval of the Karnataka Administrative Tribunal. However, it is not in dispute between the parties that the said Rules were never placed before the Tribunal for its approval. The said 1028 draft Rules came to be published in the Karnataka Gazette on 12.4.2005 calling for objections or suggestions likely to be affected by the said Rules. All the applicants have filed their objections to these draft Rules. It is relevant to point out that the note prepared by the Law Department explicitly made it clear that the persons who are working on contract basis cannot be absorbed to fill the backlog vacancies as it would run counter to the undertaking given by the Government in W.P. Nos. 15422-432/2002 and W.P.Nos. 24601-24603/2003 and 37633-37696/2003. They opined that it is better to request the Advocate General to inform the Tribunal about the cabinet decision to absorb these employees. Accordingly, the cabinet instructed the Advocate General to inform the Tribunal. In the meanwhile as the term of these contract engineers were expiring on 8.4.2005, their services were extended by another 6 months which is also subject to the approval of the Tribunal. However, the said Rules were notified on 24.5.2005 over-ruling all the objections. The said Absorption Rules contain a schedule giving the names of all persons who are appointed on 1029 contract basis as having been absorbed into service as Assistant Engineers and Junior Engineers which includes the persons who are appointed as Contract Engineers by the Government Order dated 5.4.2003 and 20.1.2004. The Absorption Rules and the absorption of Contract Engineers was challenged before the Tribunal by filing applications.
21. The Tribunal, after hearing all the parties, held that the Absorption Rules are de hors the Rules and the Constitutional Scheme of Public Employment and violative of the Equality Clause as enshrined in Articles 14 and 16 of the Constitution of India. The Absorption Rules are contrary to the earlier decisions of the Tribunal, the High Court and the Supreme Court and the Absorption Rules have the effect of nullifying the said decisions. The State Government has acted in an arbitrary manner in absorbing the services of the Contract Engineers. The State Government has acted in a partisan manner to favour the Contract Engineers at the cost of the applicants and other eligible candidates. The law laid down 1030 by the Apex Court in Umadevi's case is a general law and the absorption of Contract Engineers in the present case is hit by the said general law. The State Government was estopped from absorbing the services of the Contract Engineers in view of the undertaking given by it before the Tribunal and the High Court that it would simultaneously resort to regular recruitment under the Backlog Rules. The action of the State Government in resorting to absorption of Contract Engineers instead of adhering to the regular recruitment under the Backlog Rules is not justified. The State Government has taken the Tribunal and the High Court for granted not only for continuing the services of the Contract Engineers beyond one year, but also for appointing many more candidates during the pendency of the proceedings before the Tribunal and the High Court and ultimately absorbing the services of the Contract Engineers. Even though the Cabinet took a decision to continue the services of the Contract Engineers subject to the approval by the Tribunal, approval was not obtained from the Tribunal. The State Government did not bring the decisions of the 1031 Cabinet to the notice of the Tribunal not only in the earlier proceedings, but also in the present proceedings. This is a serious lapse on the part of the Government. Therefore, they struck down the Absorption Rules as being ultra vires the provisions of the Constitution and the decisions of the Supreme Court. After declaring that the Absorption Rules are illegal, null and void, in view of the undertaking given by the Government before the Tribunal and the High Court in the earlier proceedings that the Government would simultaneously resort to regular recruitment under the Backlog Rules and also the directions of the Tribunal to simultaneously make direct recruitment, a direction was given to respondents to fill up the backlog vacancies of Junior Engineers and Assistant Engineers in the PWD and other Departments in accordance with the Backlog Rules and two months time was fixed for compliance of the order. Consequently, the applications filed by the applicants who had prayed for a mandamus to the State Government to fill up the backlog vacancies strictly in accordance with the Backlog Rules and to consider their 1032 candidature for appointment to the posts of Assistant Engineers and Junior Engineers on contract basis was not granted on the ground that it does not arise for consideration. It is against the said order, the present Writ Petitions are filed both by the State Government as well as by the Engineers who were absorbed under the Absorption Rules, whose appointment stands set aside.
RIVAL CONTENTIONS
22. Sri Ashok Haranahalli, learned Senior Counsel appearing for the State submitted the following points for consideration-
23. Firstly, he submitted that, it is well settled that, statute can be invalidated or held unconstitutional on limited grounds namely on the ground of the incompetence of the Legislature which enacts it and on the ground it breaches or violates any of the fundamental rights or other constitutional rights and on no other grounds. The competency of the State 1033 Legislature to pass these Rules is beyond question as Section 3(1) read with Section 8 of the Act empowers the State Legislature to pass the said Rules. These Rules are passed with reference to the mandate of Article 16 of the Constitution of India. Therefore, the argument that it is unconstitutional is without any substance.
24. Secondly, he contended that the absorption is one of the mode of recruitment which the Legislature has devised by virtue of the power conferred by Section 3(1) read with Section 8 of the Karnataka State Civil Services Act, 1978 and therefore, the legislative competence cannot be questioned.
25. Thirdly, he contended that merely because the Government has given an undertaking to the Tribunal to recruit engineers under the Backlog Rules, it does not take away the power of the Government to come up with the legislation to recruit persons by way of absorption. There 1034 cannot be an estoppel against the Government to exercise such power.
26. Fourthly, he contended that it is not a case of regularisation of daily wagers who are employed temporarily contrary to the law governing recruitment. They are not recruited contravening the reservation policy of the State. It is also not a case where they are recruited to posts which were not in existence. Therefore, he submits that the case of these persons who are recruited as contract employees is not comparable to the cases of regularization of daily wagers.
27. Fifthly, he contended that in Para 53 of UMADEVI's case the Apex Court has held that all such recruitments validly done should not be reopened. Admittedly all these absorptions have taken place prior to the judgment of the Apex Court in Umadevi's case and the recruitment has been made validly under the Rules formulated by the 1035 Government and as such the same cannot be held invalid in view of the law laid down by the Apex Court in Umadevi's case.
28. Lastly, he contended that the absorption is in the nature of one time measure. For nearly two decades no recruitment took place to these departments. Therefore, the backlog vacancies which ought to have been filled up from persons belonging to Scheduled Caste and Scheduled Tribe were not filled. It is under those circumstances as a policy decision Backlog Rules of 2001 was framed. Subsequently, when it is felt that the recruitment under the aforesaid Rules is time consuming, by virtue of the Government Order after following all the procedures, these eligible persons were recruited on contract basis. Thereafter by virtue of the impugned Rules persons working on contract basis were absorbed in the service. Under those circumstances, keeping in mind the background which necessitated the aforesaid Rules coupled with the fact that persons who were age barred, but, who possessed requisite qualifications were absorbed in the 1036 employment. The Court should not interfere with the policy decision of the Government as reflected in these Rules.
29. Sri M S Bhagawat, learned counsel appearing for the petitioners contended that in the instant case the appointments are made after following the procedure and in accordance with the Rules. If the appointment itself is in infraction of the Rules or if it is in violation of the Constitution, then it is a case of illegal appointment and illegality cannot be regularised. However, if it is a case of non-compliance with the procedure, it does not go to the root of the appointment and then such an appointment cannot be struck down. In this case there is no illegality in the appointment. This is not a case of back-door entry which is sought to be regularised. A committee was constituted to go into the question of modalities to fill-up the backlog vacancies. Qualifications were prescribed, applications were invited, purely on merit selection has been made and therefore, this is not a case of illegal appointment and therefore the Rules framed do not violate any 1037 of the provisions of the constitution. Even if it is to be held that there is some infraction of procedure, the appointments are not vitiated. Umadevi's case has no application to the facts of this case because, in Umadevi's case they were only dealing with the case of regularisation of illegal or irregular appointments. That was not a case of absorption under the Rules framed by the Government. The learned counsel relied on the judgment of the Apex Court in the case of State of Karnataka and another Vs. Suvarna Malini reported in 2001(1) SCC 728 where similar Absorption Rules made to absorb part-time lecturers was upheld by the Apex Court, which according to him squarely applies to the facts of this case. Lastly, he contended the applicants who challenged these Absorption Rules before the tribunal were not contract engineers and they had no locus standi to challenge the validity of these rules.
30. Sri K Subba Rao, learned senior counsel appearing for some of the petitioners, contended after the backlog rules of 2001 is framed, as recruitment under the said rules would have 1038 taken considerable time and public interest was suffering, the Government issued the order dated 12.12.2002 to recruit persons, who are eligible to be considered for recruitment against those back log vacancies on contract basis for a period of 12 months. Similarly, one more Government order was issued on 5.4.2003 modifying slightly the qualification prescribed for selection. There is no conflict between these two Government orders and the back log vacancy Rules of 2001. Wide publicity was given inviting applications from all eligible candidates. The Government orders prescribed the terms and conditions for such recruitment. It is only after considering the qualification of each of the candidate purely on merit, the selections of these contract engineers were made. It was a legal selection and the Government cannot be accused of any favoritism. In fact, both these Government orders were challenged before the tribunal and the said orders were upheld. The High Court and also the Apex Court has upheld those Government Orders. The persons who were selected in pursuance of the aforesaid two Government orders constituted a special group by themselves. It is for 1039 absorption of these engineers, the 2005 Absorption Rules were framed and absorptions were made under the said Rules. They are now working in the Government for the last one decade. The 'absorption' is one mode of regularisation. Persons who are in service continuously for a particular period who have acquired experience, if they are to be continued in service on regular basis, it is open to the legislature to pass law for absorption of such employees, by which the services of persons, who are appointed temporarily are regularised as permanent employees. When once it is held that absorption is a mode of regularisation, the law laid down by the Constitution Bench in Umadevi's case is attracted. If the persons who are irregularly appointed are not continued in service for ten years without the aid of the Court orders, all that happens is that their case is to be considered after completion of ten years for regularisation, but they should not be terminated from the services.
31. He further submitted that in order to meet the extreme exigencies the Legislature has passed backlog rules, 1040 which are in the nature of special rules when compared to Karnataka Civil Services (General Recruitment) Rules, 1977. The backlog rules will prevail over the general rules 1977. Similarly, when the legislature found that backlog rules is inadequate to meet the emergency situation they have made the impugned rules which is also a special rules. Between backlog rules and the impugned rules, the backlog rules would become general rules and the impugned rule would become the special rules. In view of non obstante clause used in the impugned rules, it prevails over the backlog rules. Therefore, when once it is not disputed that the Legislature has power to make the rules and when they have made the impugned rules with a non obstante clause, it has the effect of over riding the backlog rules. The appointments made by way of absorption is validly made and it cannot be found fault with.
32. The persons who have challenged these Absorption Rules have no locus standi. They have not pointed out how these Rules adversely affect their interest. If they have not 1041 applied in pursuance of the Government orders, they have no locus standi to challenge the Absorption Rules. Human considerations also have to be taken into consideration while considering the constitutional validity of a law. All these persons who are selected belong to the Schedule Castes and Schedule Tribes. From 1984 they were deprived of employment. It is to do justice to them the Government came up with these Backlog Rules to fill up back log vacancies and the subsequent Government order. The policy of the Government is given effect to and persons who are appointed under the two government orders are now sought to be absorbed under these rules and therefore, not only legislature has competence to make Rules, the Rules made are valid and do not contravene any of the provisions of the Constitution. The Tribunal committed serious error in setting aside the said Rules at the instance of the persons who have no locus standi.
33. Prof. Raviverma Kumar, the learned senior counsel appearing for some of the petitioners submitted that, while 1042 considering the validity of the impugned Rules, the Courts have to take into consideration the necessity and the circumstances under which these Special Rules came to be made. The persons who are appointed by virtue of the Government Order dated 12.12.2002 and 5.4.2003 possessed all the qualifications, which are prescribed under the Backlog Rules. Even notifications were issued. Only persons who applied against the said notification and who possessed the requisite qualification were appointed on contract basis. All the requirements are substantially complied with. Therefore, it is only to regularize the services of those contract engineers these Absorption Rules were thought of and they were absorbed into the service. The persons who are challenging those absorption have no subsisting interest. They are set up by persons with ulterior motive and at their instance the validity of the Rules cannot be gone into and at any rate after a lapse of 10 years, the said Rules cannot be set aside. He submitted that these persons have worked for 10 long years, gained experience, but for their services the projects could not have been completed. 1043 They are an asset to the Department. Now they are over aged. If fresh recruitment has to take place in terms of the Backlog Rules they would be age barred. It is a human problem and therefore in such similar circumstances the Supreme Court has upheld the Absorption Rules absorbing such persons as it is a one time arrangement. The Tribunal committed a serious error in not appreciating these facts and in setting aside the impugned Rules. Therefore, the judgment of the Tribunal requires to be interfered with. He also contended that all these applicants did not choose to make application for recruitment as Contract Engineers and thus they are estopped from challenging the impugned Rules as they have no locus standi. When the Government wanted the services of the Engineers, they did not offer their services. It is these Engineers who offered service, rendered service, completed the projects and in those circumstances as a policy of the Government they have come up with these Rules to absorb them into the service permanently which cannot be found fault with. By their 1044 conduct in not applying to the post of Contract Engineers, they have lost their right to challenge the impugned Rules.
34. Sri B B Bajentri, learned counsel appearing for the applicants submitted that Rule 15 of the Karnataka Civil Services (General Recruitment) Rules, 1977 deals with appointment of retired Government servants and appointment on contract. According to him, the case falls under Section 15(1)(B)(2) i.e. posts requiring technical qualifications. Both Assistant Engineers and Junior Engineers require the technical qualification of B.E. in Engineering and Diploma in Engineering. According to the said Rule, it is the Government which has to make an appointment under the said Rules. At any rate, the Government has not delegated its authority to appoint contract Engineers to the Chief Engineer. In the instant case, both the Junior Engineers and Assistant Engineers are appointed by the Chief Engineer. Therefore, their appointments are per se illegal. Rule 7 of the Karnataka Civil Services(CC and A) Rules, 1957 deals with appointing 1045 authorities. The post of Assistant Engineer is a Group-"B" post. The first appointment should be made by the Government. Therefore, he submitted that the appointments are illegal and contrary to the aforesaid statutory provision.
35. He contended that the Government Orders were issued providing for contract employment. The said Government Orders were challenged by these applicants. The application filed was dismissed by the Tribunal, which was upheld by this Court. A reading of the order of this Court clearly demonstrates that the order was not interfered with, not on the ground that it was legal, but on the ground that it was only a stop gap arrangement. Because of the assurance given by the Government that they would initiate steps for recruitment according to the Backlog Rules, in public interest so that the work of the department should not suffer, they did not strike down the appointments made in pursuance of the Government Orders, which is patently illegal. Therefore, it is not open to the State now to contend that the Government 1046 Orders passed and recruitment made in terms of the Government Orders have been upheld by the Courts and those persons who are absorbed under the Absorption Rules, are validly appointed.
36. He also submitted that Backlog Rules were enacted to fill up backlog vacancies in all Governmental Departments, which was a general rule. In fact, in PWD itself, the backlog vacancies in Group-C, B and D are filled up under the said Rules. Only in the instant case, to fill up the posts of Assistant Engineers and Junior Engineers, they chose to issue Government orders, which is followed by this Absorption Rules.
37. Sri Ullal, learned counsel appearing for the respondent submitted that, the Recruiting Authority under the Backlog Rules insofar as B group posts are concerned, is the KPSC, whereas in the Government Orders the said power is conferred on the Chief Engineer. Asst. Engineer's post being a Group B post, the said Government order runs counter to the 1047 Rules and therefore, any recruitment made in the said Government order is illegal recruitment and not irregular recruitment. Rule 6 of the said Backlog Rules speaks of merit amongst persons who are in the age group of 29 to 40, whereas in the Government order one more age group is introduced which has taken away the opportunity of the person whom he is representing, who were more meritorious. If that age group had been kept in tact, his client would have been in Sl.No.2 in the list. He further contended that in terms of the Backlog Rules, a notification came to be issued on 20.2.2002 calling for applications to recruit 208 engineers to fill up the posts of back log vacancies i.e. on 31.1.2002 to fill 86 back log vacancies of Junior Engineers. The said recruitment has to be done on state- wise. However, they were withdrawn on 2.10.2002 on the promise that the recruitment would be done on district wise basis. However, thereafter, recruitment under the Rules either for District wise or State wise was given up by the Government. When the respondents came to know about the intention of the Government not to recruit under the Rules, they made a request 1048 to the authorities to consider their case for recruitment as contract engineers as, earlier they had not made applications in pursuance to the Government order and the notification issued thereunder. On the premise that it was for 12 months and the applications would be invited under the Rules, their request was not considered. Moreover, he submitted the back-log vacancy for which this exercise was done is in respect of 411 Asst. Engineers, 193 Junior Engineers, but now under the guise of absorption, they have absorbed 803 persons under the Asst. Engineer category and 473 persons under Junior Engineer category thus depriving all eligible meritorious persons from even applying for appointment as against the said back log vacancies. Therefore, he submits the entire recruitment is illegal and the absorption of such illegally recruited engineers is also illegal and it cannot be regularised by way of absorption. As such, the absorption rules offend Articles 14 and 16 of the Constitution.
38. Sri T. Narayana Swamy, learned counsel appearing for some of the applicants submitted that, with the avowed 1049 object of filling up backlog vacancies, Backlog Rules came to be passed. In pursuance of the same, notifications were issued and in respect of the post of Assistant Engineers, KPSC was requested to initiate recruitment process. After the issue of notification calling for applications and after applications were filed, suddenly on 11.9.2002 the sub-committee of the cabinet took a decision not to proceed with the aforesaid recruitment and withdrew their request. On the contrary, on their recommendation a Government Order came to be passed on 12.12.2002 directing for recruitment on contract basis for a temporary period of 12 months. In pursuance of the said Government Order, on 18.12.2002 a notification came to be issued calling for applications District-wise, in all the Districts. The said notification was challenged by some of the applicants in Civil Application Nos.15422-31/2002 and an interim order was also granted. At that stage when the Government appeared, the Tribunal made three suggestions which were in fact accepted by the Government and adopting the said suggestions an order came to be passed on 5.4.2003 which was 1050 duly published on 10.4.2003 in newspapers calling for applications to fill 411 Assistant Engineer posts and 195 Junior Engineer posts in the PWD Department as well as the Irrigation Department. At that stage, some of the applicants filed W.P. Nos. 24601-603/2003 challenging both the order of the Tribunal as well the Government Order and the notification issued in pursuance of the Government Orders. In the Writ Petition though this Court did not interfere with the said Government Order and notification, the 3 slabs which were proposed were reduced to 2 slabs and a direction was issued to initiate recruitment according to the Backlog Rules. After the said order a Review Petition came to be filed in Review Petition No. 540-45/2003 in which the order directing 2 slabs was deleted and 3 slabs was restored by its order dated 19.8.2003. It is thereafter, the first batch of appointments was made on 25.7.2003 and as the entire vacancies were not filled, the second batch of appointments were made on 1.9.2003. At that stage it was found that there were additional backlog vacancies numbering 384 Assistant Engineers and 258 Junior Engineer 1051 posts. An order came to be passed to fill up the same. Subsequently, it was found there were still some more backlog vacancies, i.e., 208 Assistant Engineer posts and 147 Junior Engineer posts. Some of the applicants rushed to the Tribunal pointing out that the Department is filling up even future vacancies and they wanted an interim order. Though an interim order was passed on 22.1.2004 not to fill up any vacancies, by an order of the same date, the aforesaid 384 and 258 posts were filled up. Again in spite of the interim order dated 28.1.2004, on the very same day another 208 and 147 vacancies were filled up. Thereafter, the cabinet took a decision on 30.8.2004 to regularize the services of these contract engineers and that is how in spite of the Court orders not to fill up vacancies, to initiate recruitment proceedings in pursuance of Backlog Rules and in spite of the Courts making it very clear that it is only a stop gap arrangement for a temporary period and therefore they are not interfering with those appointments, a calculated attempt was made by the Government to absorb all those persons appointed by passing 1052 the impugned Rules which is totally contrary to the existing Rules. Further, it is submitted that, by such an act the fundamental right guaranteed to these applicants under Article 16 of the Constitution in respect of public employment is taken away. Therefore, it was contended that the impugned Rules are violative of Articles14 and 16 of the Constitution of India and the Tribunal rightly struck down the said Rules.
39. Though the impugned Rules starts with a non obstante clause in Rule 3 and subsequently certain rules have been mentioned which is intended to be abrogated, the backlog rules is not mentioned in the said Section. Therefore, the non obstante clause will not have the effect of over-riding the provisions in the backlog rules. Any provision in the impugned rules which is inconsistent with the backlog rules, backlog rules prevail. He further contended that the sub-ordinate legislation can be questioned on the grounds on which the legislation could be questioned. But, in addition to the said grounds, the sub-ordinate legislation can be questioned also on 1053 the ground that it is not in consonance with the Act under which the said sub-ordination legislation is passed or on the ground that the sub-ordinate legislation is contrary to any other statutory provision.
40. The validity of the Government order and notifications issued in pursuance of the Government order and appointments made in pursuance of such notification was challenged before this Court. Because the government gave an undertaking to the Court that these appointments are purely temporary in nature for a period of 12 months and that they are going to recruit in accordance with the Rules already framed, this Court did not go into the validity of the Government order and notification and appointments made in pursuance of the notification. It is thereafter the Government has gone back on their promise to the Court and has absorbed these persons under the impugned rules. Therefore, these rules run counter to the undertakings/promise given by the Government to the Court and it is a case of arbitrary exercise of 1054 power by the legislature, which is hit by Article 14 of the Constitution.
41. In the batch of writ petitions he is representing all the applicants have been to this day are within the age limit prescribed. All of them had applied against the notification issued in pursuance of the Government order and also the notification issued by the KPSC. If the two slabs age requirement had been followed, they would have been selected. Because of the modification of that particular condition and making three slabs they could not be selected. Therefore, even to this day, all of them have subsisting interest and the challenge made by them is valid. If the impugned rules are set aside and if a direction is issued to recruit in terms of the backlog rules, they would certainly get employment. The Absorption Rules have deprived them the benefit of getting public employment. In their writ petition, they have not only challenged the Absorption Rule, but also the Government Order and the notification issued under the Government order 1055 providing for contract employment. They have also sought a positive direction to the State to make recruitment in terms of the backlog rules. During the pendency of these applications, when they were trying to enforce the backlog rules, the State has come up with the impugned Rules, which is not only contrary to the backlog rules but it took away the right of the applicants for public employment.
III - POINT FOR CONSIDERATION
42. In the light of the aforesaid facts and rival contentions, the point that arises for consideration in these batch of writ petitions is as under:-
"Whether the Karnataka Civil
Services(Absorption of persons appointed on
contract basis against the backlog vacancies in the category of Assistant Engineers and Junior Engineers) in the department of Public Works Engineering, Water Resource and Rural Development and Panchayath Raj (Special Rules), 1056 2005 (Absorption Rules) is violative of Articles 14 and 16 of the Constitution as held by the Tribunal?"
43. In view of the divergent and inconsistent arguments placed by the learned counsel on certain basic concepts coupled with the reliance on the several judgments of the Apex Court which are some times in conflict with each other, which in fact necessitated the constitution of a Constitution Bench to clarify the legal position on certain aspects of Service jurisprudence, it is necessary to have a clear understanding of the basic concepts, before we try to answer the point that arise for consideration in these cases.
CIVIL SERVICE-APPOINTMENT-CONSTITUTIONAL SPHERE
44. The Administration of the States has to be carried on through the agency of large number of persons employed in the various services and posts under the States. The services under the State Governments consist of civil services only. There is relationship of master and servant 1057 between the States and its servants. The relationship between the States and its servants is not left to be regulated as a mere contractual relationship in view of the provisions contained in part III of the Constitution (Fundamental rights) and part XIV (Articles 309 to 323). Their rights and obligations are all required to be determined by the provisions of statutes and statutory rules which may be framed or altered by the competent authority unilaterally and are not to be determined by consent of both the parties as in the case of contractual relationship. The services under the State fall within the legislative power of Parliament vide entry 70 of list 1 of the VII schedule to the Constitution read with Articles 245 and 246(1). By virtue of these legislative powers it is competent for Parliament or the legislature, as the case may be, to make any law relating to the services. Matters relating to the services include the power to create or abolish the services or posts fixing the strength of a cadre, prescription of powers and duties attached to the post and every matter relating to services including matters relating to recruitment and conditions of service. It is competent for the legislature to 1058 provide by legislation for all matters relating to the services in exercise of its legislative power. Rules framed under Article 309 have to be strictly confined to recruitment and conditions of services of persons mentioned therein. Under Article 309 the power of legislature to regulate recruitment and conditions of service is wide and includes power to constitute a new cadre by merging certain existing cadres. Subject to the law made by legislature the rule has the same efficacy as that of legislative enactment. This legislative power carries with it the power to amend or alter the rules with retrospective effect. Though non- statutory rules cannot modify statutory rules there is nothing to prevent the Government from issuing administrative instructions on matter upon which the statutory rules are silent. While making instructions for promotion etc., the instruction should not override statutory rules. A rule made in exercise of the power under the proviso to Article 309 constitutes law within the meaning of Article 235. For the same reason such rule may be struck down only on such ground as may invalidate a legislative measure, e.g., violation of Articles 14 and 16 and not because 1059 the Court considers it to be unreasonable. The executive power of the States under Article 162 is co-extensive with that of legislative power of the States. Therefore, it is competent for the State Government to regulate recruitment and conditions of service relating to the services under them in exercise of executive power in the absence of legislation or until statutory rules are framed under proviso to Article 309 of the Constitution. But once the field is occupied either by legislation or by statutory rules, it is not competent for the executive to act contrary to or ignoring the provisions of the statutory provisions.
45. Equality in matters relating to employment under the State is found in the three provisions of the Constitution, namely, Articles 14, 15 and 16, which form part of the same constitutional code of guarantees and supplement each other. The doctrine of equality before law is a necessary corollary of rule of law, which pervades the Indian Constitution. The preamble to the Constitution emphasises upon the principle of equality as basic to the Constitution. Recognising this the 1060 Supreme Court has declared equality as one of the basic features of the Indian Constitution. Among the constitutional provisions Article 14 is the genus while Articles 15 and 16 are the species. Article 14 says that:
"14. Equality before law. The State shall not deny to any person equality before the law or the equal protection of the laws within the territory of India."
46. Two concepts are involved in Article 14 namely 'equality before law' and 'equal protection of laws'. Among this the first is a negative concept which ensures that there is no special privilege in favour of any one, that all are equally subject to the ordinary law of the land and that no person, whatever be his rank or condition, is above law. The second concept, is positive in nature and does not postulate equal treatment to all persons without distinction. It postulates that the same laws should be applied to all persons who are 1061 similarly situated. It means that among equals the law should be equal and equally administered.
47. Article 15 prohibits discrimination on any ground. It reads as under:-
15. Prohibition of discrimination on grounds of religion, race, caste, sex or place of birth.
(1) The State shall not discriminate against any citizen on grounds only of religion, race, caste, sex, place of birth or any of them."
(2) xxx xxx (3) xxx xxx (4) xxx xxx (5) xxx xxx
48. It is an extension of Article 14, which expresses a particular application of the general principle of equality. 1062
49. Article 16 which takes its root again from Article 14, ensures equality of opportunity in matters of employment under the State. It reads as under:-
"16. Equality of opportunity in matters of public employment.
(1) There shall be equality of opportunity for all citizens in matters relating to employment or appointment to any office under the State.
(2) No citizen shall, on grounds only of religion, race, caste, sex, descent, place of birth, residence or any of them, be ineligible for, or discriminated against in respect of, any employment or office under the State.
(3) Nothing in this article shall prevent Parliament from making any law prescribing, in regard to a class or classes of employment or appointment to an office under the Government of, or any local or other authority within, a State or Union territory, any requirement as to residence within that State or Union territory prior to such employment or appointment.1063
(4) Nothing in this article shall prevent the State from making any provision for the reservation of appointment or posts in favour of any backward class of citizen which, in the opinion of the State, is not adequately represented in the services under the State.
(4A) Nothing in this article shall prevent the State from making any provision for reservation in matters of promotion, with consequential seniority, to any class or classes of posts in the services under the State in favour of the Scheduled Castes and the Scheduled Tribes which, in the opinion of the State, are not adequately represented in the services under the State.
(4B) Nothing in this article shall prevent the State from considering any unfilled vacancies of a year which are reserved for being filled up in that year in accordance with any provision for reservation made under clause (4) or clause (4A) as a separate class of vacancies to be filled up in any succeeding year or years and such class of vacancies shall not be considered together with the vacancies of the year in which they are being filled up for determining the 1064 ceiling of fifty per cent reservation on total number of vacancies of that year.
(5) Nothing in this article shall affect the operation of any law which provides that the incumbent of an office in connection with the affairs of any religious or denominational institution or any member of the governing body thereof shall be a person professing a particular religion or belonging to a particular denomination."
50. It guarantees equality of opportunity to all citizens in matters relating to employment or appointment to any office under the State. Clauses (1) and (2) of Article 16 really give effect to equality before law guaranteed by Article 14 and to the prohibition of discrimination guaranteed by Clause(1) of Article 15 with specific reference to the services under the State. Article 14 is an injunction to both the legislative and executive organs of the State and other subordinate authorities not to deny any person equality before law or the equal protection of the laws. Article 16 is only an instance of the general rule of 1065 equality laid down in Article 14. The equality envisaged in the Indian Constitution outlaws discrimination in a general way and guarantees equality before law to all persons. The guarantee of equality in matters relating to employment under the State given under Articles 14 and 16 of the Constitution does not prohibit the state from making a reasonable classification of its services and to prescribe reasonable rules relating to recruitment and conditions of service. The fundamental right of equality means that persons in like situations, under like circumstances, are entitled to be treated alike. Article 14 of the Constitution ensures equality among equals and its aim is to protect persons similarly placed against discriminatory treatment. It does not however operate against rational classification. A person setting up a grievance of denial of equal treatment by law must establish that between persons similarly circumstanced, some were treated to their prejudice and the differential treatment had no reasonable relation to the object sought to be achieved by the law. The quality of opportunity for purposes of seniority, 1066 promotion and like matters of employment is available only for persons who fall substantially within the same class or unit of service. The Constitution does not command that in all matters of employment absolute symmetry be maintained. The classification, in order to avoid the vice of inequality must be founded on an intelligible differentia, which, on rational grounds, distinguishes persons grouped together from those left out. The difference, which warrants a classification, must be real and substantial. In other words, there must be a reasonable classification. In addition to there being a reasonable classification, the difference which is sought to be brought about must bear a just and reasonable relation to the object sought to be achieved i.e. there should be a nexus between the classification made and the object sought to be achieved. If the above tests are satisfied, then the classification cannot be hit by the vice of inequality. If any one of above tests was not satisfied by any law or rules made by the State it would suffer from the vice of inequality. The equality before law guaranteed under Articles 14, 15 and 16 being a constitutional 1067 injunction against both the legislature and the executive organ of the State, neither legislature nor the rule-making authority can make a law or rule which is violative of these articles. The same principle applies to even to the government or other authorities exercising administrative or executive power.
51. There is always a presumption in favour of the constitutionality of an enactment and the burden is upon him who attacks it to show that there has been a clear transgression of the constitutional principles. The presumption of constitutionality stems from the wide power of classification which the legislature must, of necessity possess in making laws operating differently as regards different groups of persons in order to give effect to policies. It must be presumed that the legislature understands and correctly appreciates the need of its own people. The validity of every state action whether executive or legislative, is liable to be tested on the touchstone of the reasonableness. If the provision is found to be unreasonable or arbitrary, the same is 1068 liable to be struck down as offending Articles 14 or 16(1) as the case may be, notwithstanding the fact that it applies to all persons similarly situated. Now arbitrariness in the state action itself constitutes an independent ground for declaring the law invalid. (Ref. Service under the State by Justice Rama Jois).
STATUTORY PROVISIONS
52. Article 309 of the Constitution of India provides for recruitment and conditions of service of persons serving the Union or a State which reads as under:
"309. Recruitment and conditions of service of persons serving the Union or a State.- Subject to the provisions of this Constitution, Acts of the appropriate Legislature may regulate the recruitment, and conditions of service of persons appointed, to public services and posts in connection with the affairs of the Union or of any State:
Provided that it shall be competent for the President or such person as he may direct in the 1069 case of services and posts in connection with the affairs of the Union, and for the Governor of a State or such person as he may direct in the case of services and posts in connection with the affairs of the State, to make rules regulating the recruitment, and the conditions of service of persons appointed, to such services and posts until provision in that behalf is made by or under an Act of the appropriate Legislature under this article, and any rules so made shall have effect subject to the provisions of any such Act."
53. In exercise of the powers conferred by the proviso to Article 309 of the Constitution, the Governor of Karnataka has framed the Karnataka Civil Services (Classification, Control and Appeal) Rules, 1957 for short hereinafter referred to as the Rules 1957. Rule 7 of the said Rules, which finds a place in Part 3 of the Rules, deals with the appointments to State Civil Services, which reads as under:
"7. Appointments to State Civil Services - (1) Save as otherwise provided, all first appointments 1070 to the State Civil Services Group 'A' and Group 'B' shall be made by the Government;
Provided that, where, in respect of any posts under State Civil Services, Group 'B', any other Appointing Authority is specified, first appointments to such posts shall be made by the authority so specified.
(2) All first appointments to the State Civil Services Groups 'C' and 'D' shall be made by the authorities mentioned in column (2) of Schedules II and III[x x x x x]."
54. In exercise of the powers conferred by the proviso to Article 309 of the Constitution of India, the Governor of Karnataka has made the Karnataka Civil Services (General Recruitment) Rules 1977 [for short hereinafter referred to as "Rules 1977"] which applies to the recruitment to all State services and to all posts in connection with the affairs of the State of Karnataka and to Boards of all State Civil Services and to the holders of the posts whether temporary or permanent except to the extent otherwise expressly provided by or under 1071 any law for the time being in force or in respect any Board of such service by a contract or agreement subsisting between such Board and the State Government. The relevant Rules reads as under:-
2(g) 'Direct recruitment' in relation to any service or post means appointment otherwise than by promotion or transfer from any State Civil Service, but shall not include appointment under Rule 15.
2(m) 'Promotion' means the appointment of a Government Servant from a post or grade of service or class of service to a higher post or higher grade of service or higher class of service"
2(n) 'Selection' means selection in accordance with the provisions of these rules -
i) after consulting the Commission where
such consultation is necessary; or
ii) by the Advisory or Selection Committee,
if any, appointed for the purpose by the
Government or
1072
iii) by the Appointing Authority where no
Advisory or Selection Committee has
been appointed.
3. Method of recruitment.- [(1) Except as
otherwise provided in these rules or any other rules specially made in this behalf, recruitment to any service or post shall be made by direct recruitment which may be either by competitive examination or by selection, or by promotion which may be either by selection or on the basis of seniority-cum-merit. The methods of recruitment and qualifications shall be as specified in the rules of recruitment specially made in the behalf:
Provided that in respect of direct recruitment to any service or post when the method of recruitment is not specified in the rules of recruitment specially made, the method of recruitment shall be by selection after an interview by the Commission, the Advisory or Selection Committee or the Appointing Authority as the case may be:1073
Provided further that no person shall be eligible for promotion unless he has satisfactorily completed the period of probation or officiation, as the case may be, in the post held by him."
"4. Procedure of appointment.- Subject to the provisions of these rules, appointments to any service or post shall be made.-
(1) In the case of recruitment by direct
recruitment. -
(a) if it is by competitive examinations, in
the order of merit from the list of
candidates prepared by the
Commission or other examining
authority;
(b) if it is by selection, after giving such
adequate publicity to the recruitment as
the Appointing Authority may
determine, in the order of merit of
candidates as determined by the
Commission, the Advisory or Section
1074
Committee, or the Appointing Authority
as the case may be;"
55. Rule 15 of the Rules, 1977 provides for
appointment of retired Government servants and for
appointment by a contract, which reads as under:
"15. Provision for appointment of retired Government Servants and for appointment by contract.- (1) Notwithstanding anything contained in these rules or in the rules of recruitment specially made in respect of any service or post, the Government may, if it considers necessary for reasons to be recorded in writing, that it is in public interest so to do.-
(a) appoint to a service or a post any person who has retired from the service of the Government, Central Government or any other State Government on such terms and conditions and for such period, as may be necessary, and after consultation with the commission where such consultation is necessary;1075
(b) appoint to the following categories of posts any person who in its opinion is able to discharge the duties of such post on such terms and conditions as may be determined by agreement.-
(i) posts of Heads of Departments
when suitable officers are not
available for appointment,
according to the rules of
recruitment applicable to the
posts.
(ii) posts requiring technical
qualifications.
(iii) posts in the personal
establishment of a Minister, a
Minister of State or a Deputy
Minister.
(iv) posts in the personal
establishment of a Chairperson of
a Commission or a Committee
constituted by the Government,
where such Chairperson is a non-
official and has been given the
status of a Deputy Minister;
1076
(v) Group C posts in the legal cell of
the Karnataka Bhavan, New
Delhi, when suitable persons are
not available for appointment,
according to the rules of
recruitment applicable to the
posts.
(vi) Posts of Personnel Assistants,
Second Division Assistants,
Drivers and Group 'D' posts
sanctioned in Revenue
Department for assisting the
Members of Parliament and any
other post which may be
sanctioned in Revenue
department for the said purpose.
Provided that notwithstanding anything to the contrary contained in any rule made under the proviso to Article 309 of the Constitution of India or in the agreement or the terms, conditions and the period of appointment of any person under clause
(a) or clause (b), the services of a person so appointed shall be liable for termination at any time by a notice in writing given either by such person to 1077 the Government or by the Government to such person and the period of such notice shall be one month.
Provided further that the services of any such person may be terminated forthwith and on such termination he shall be entitled to claim a sum equivalent to the amount of his pay plus allowances for the period of the notice at the same rates at which he was drawing them immediately before the termination of his services, or, as the case may be, for the period by which such notice falls short of one month.
(2) The total period of appointment of any person or the total period of appointment in any post under clause (b) of sub-rule (1) shall not exceed five years:
Provided that appointments to posts mentioned in sub-clause (iii) and sub-clause (vi) of clause (b) of sub-rule(1) may be made for a period co-terminus with the tenure of office of the Minister, the Minister of State the Deputy Minister or the Member of Parliament concerned.
1078
(3) Notwithstanding anything contained in clause (b) of sub-rule (1) a person in the service of the Government shall not be eligible for appointment under the said clause."
56. The Karnataka State Legislature in pursuance of the power vested in them under Clause (2) of Article 187, Clause (2) of Article 229 and Article 309 and under Entries 3 and 41 of List II of VII Schedule to the Constitution of India has enacted the Karnataka State Civil Services Act, 1978 [for short hereinafter referred to as 'the Act'] for the purpose of regulating the recruitment and conditions of service of persons appointed to public services and posts in connection with the affairs to the State of Karnataka and to the Secretarial Staff to the house of the Karnataka State Legislature and in regard to conditions of service of officers and service of the High Court of Karnataka.
1079
57. Section 3 of the Act deals with the regulation of recruitment and conditions of service, which is as under:
"3. Regulation of recruitment and the conditions of service.-
(1) Subject to the provisions of this Act, the State Government, may, by notification, make rules,-
(a) specifying the different categories of posts in the different branches of public services of the State, the total number and nature of posts in each such category and the scale of pay admissible to each such category;
(b) for regulation of the recruitment and conditions of service of persons appointed to public services;
Provided that in respect of the officers and servants of the High Court the powers of the State Government under this sub-section, shall be exercised by the Chief Justice of the High Court:
Provided further that in respect of the Secretariat Staff of the Houses of the Legislature, the powers of the State Government under this sub-section, shall be exercised by the Special Board.1080
(2) The power to make rules conferred by sub-
section (1) shall be subject to the following conditions, namely:-
(a) the rules shall be made after previous publication for a period not less than thirty days;
(b) where the proposed rules relate to the methods of recruitment to civil services or civil posts in respect of which the Karnataka Public Service Commission has to be consulted under clause (3) of Article 320 of the Constitution of India and in the case of officers and servants of the High Court under the proviso to clause (I) of Article 229 of the Constitution of India, a copy of the draft rules as published under clause (a) shall be forwarded to the Secretary of the Karnataka Public Service Commission for communicating the views of the Commission on the proposed rules within the period specified under the said clause;
(c) the State Government or the Chief Justice of the High Court or the Special Board shall consider the views of the Karnataka Public Service Commission and any objection or suggestion from any person likely to be affected by the said rules 1081 received before the expiry of the period specified under clause (a) and make the rules with such modifications as it or he may deem fit;
Provided that nothing in this sub-section shall apply to rules regulating the pay and other emoluments of persons appointed to public services.
(3) All rules relating to matters referred to in sub-
section (1) and in force on the date of commencement of this Act,- (i) made by the Governor under clause (3) of
article 187 of the Constitution of India regulating the recruitment and conditions of service of persons appointed to the Secretarial staff of the Houses of Legislature;
(ii) made by the Chief Justice of the High Court of Karnataka or some other Judge or officer of the High Court of Karnataka authorised by the Chief Justice under clause (2) of article 229 of the Constitution of India regulating the conditions of service of the officers and servants of the High Court of Karnataka; and 1082
(iii) made by the Governor under the proviso to article 309 of the Constitution of India, regulating the recruitment and conditions of service of persons appointed to the civil services and posts in connection with the affairs of the State ; and
(iv) made by the Government under any law for the time being in force, shall be deemed to be rules made under sub-section (1) and shall continue in force until they are modified or replaced by rules made under this Act.
58. Section 8 of the Act confers power on the State Government to make rules by issue of notifications to carry out the purpose of the Act, which reads as under:
"8. Power to make rules.-(1) The State Government may, by notification, make rules to carry out the purposes of this Act.
(2) Any rule made under this Act may be made with retrospective effect and when such a rule is made, the reasons for making the rule shall be specified in a statement to be laid before both 1083 Houses of the State Legislature and subject to any modification made under sub-section(3) , every rule made under this Act shall have effect as if it is enacted in this Act.
(3) Every rule made under this Act shall be laid as soon as may be, after it is made, before each House of the State Legislature while it is in session for a total period of thirty days which may be comprised in one session or in two or more successive sessions, and if before the expiry of the session in which it is so laid or the sessions immediately following both Houses agree in making any modification in the rule or both Houses agree that the rule should not be made, the rule shall thereafter have effect only in such modified form or be of no effect, as the case may be; so, however, that any modification or annulment shall be without prejudice to the validity of anything previously done under that rule.
59. By virtue of the power conferred by Sub-Section (1) of Section (3) read with Section 8 of the Act, the Government of 1084 Karnataka has made the Karnataka Public Works (Irrigation Services) (Recruitment of Assistant Engineers and Junior Engineers) (Special) Rules, 1998 providing for manner and method of selection of candidates for the post of Assistant Engineers and Junior Engineers working in the Department. The relevant Rules are as under:-
6. Application for recruitment:- (1) Selection Authority shall advertise the vacancies in the official Gazette specifying the conditions of eligibility, the nature of selection, the number of vacancies to be filled and classification in accordance with the orders of reservation in force and invited applications from the intending candidates. Abstract of such advertisement shall also be published in two news papers having wide circulation in the State.
(2) The candidates who have already made applications in response to the Notification No.CE.WRD.RCE.Est.6.CR 56.91-92 dated 18th June 1991 and also the candidates sponsored by Employment Exchange vide letters specified in the Annexures to these Rules shall also apply afresh 1085 with fresh declaration in support of their claims for reservation, if any, in accordance with the orders inforce."
7. Method of selection of candidates:- (1) The selection Authority shall on the basis of the aggregate of the percentage of marks secured in the qualifying examination and taking into consideration the weightage allowed under these rules, and subject to orders in force providing for reservation for posts for the Scheduled Castes, Scheduled Tribes and other Backward Classes, prepare in the order of merit, lists of candidates eligible for appointment under these rules to the posts of Assistant Engineers and Junior Engineers. If the marks obtained by two or more applicants is equal, the order or merit in respect of such candidates shall be fixed on the basis of their age the older in age being placed above the younger. (2) The number of candidates to be selected under Sub Rule (1) shall be equal to the number of vacancies notified:-
Provided that while preparing the above lists:-1086
(a) weightage shall be given to rural
candidates in accordance with the
Karnataka Civil Service (General
Recruitment) Rules, 1977,
(b) a weightage of five percent for each year of service subject to a maximum of thirty percent shall be added to the percentage of total marks secured by the candidates in the qualifying examination, if such candidate has served on contract basis, as Assistant Engineer or Junior Engineer, as the case may be in the Irrigation Department in the State; and
(c) a weightage of one percent shall be added to the percentage of marks secured in the qualifying examination in respect of the candidates belonging to displaced families.
Explanation 1: For the purpose of the weightage under Clauses (b), service rendered for fraction of a year shall also be reckoned as service rendered for a whole year.
1087
Explanation 2: Displaced family in relation to a person means the individual, the husband or wife as the case may be, or such individual and their son and un-married daughter residing with them and dependent on them for livelihood and such person being a tenure holder, tenant, Government lessee or owner of property has been displaced from his land or other property on account of acquisition of such land including a plot in the Gramathana or other property in the affected zone for the purpose of the Irrigation Project. The ' Authority' for issuing the certificate relating to a displaced family shall be the Deputy Commissioner?
(3) The select list should be published on the notice board of the office of the Selection Authority and a copy thereof shall be sent to the Appointing Authority."
60. Article 320 of the Constitution deals with the functions of the Public Service Commission, which reads as under:
1088
"320. Functions of Public Service Commissions.-
xxxxxxxx xxxxxxxx (3) The Union Public Service Commission or the State Public Service Commission, as the case may be, shall be consulted-
(a) on all matters relating to methods of recruitment to civil services and for civil posts;
(b) on the principles to be followed in making appointments to civil services and posts and in making promotions and transfers from one service to another and on the suitability of candidates for such appointments, promotions or transfers."
61. Clause 3 of Article 320 of the Constitution makes it obligatory on the State to consult the State Public Service Commission on all matters relating to methods of recruitment in services and for civil posts and on the principles to be followed in making appointments to civil services and posts and in making promotions and advertisements from one service 1089 to another and on the suitability of the candidates for such appointments, promotions or transfers.
62. The Governor of Karnataka, by virtue of the power conferred on him under the proviso to Clause (3) of Article 320 of the Constitution, has framed the Karnataka Public Service Commission (Consultation) Regulations, 2000.
63. Regulation 3 of the Karnataka Public Service Commission (Consultation) Regulations, 2000 deals with the method of recruitment, which reads as under:
"3. It shall not be necessary to consult the Commission-
(a) as respects any of the matters mentioned in sub-clauses (a) to (e) of clause (3) of Article 320 of the Constitution, in the case of the services and the posts specified in Annexure-I to these regulations;1090
(b) as respects any of the matters mentioned in sub-clauses (a) and (b) of clause (3) of Article 320 of the Constitution in the case of the services and the posts specified in Annexure-II to these regulations;
(c) in regard to the suitability of Government servants for promotion to any of the posts or services or for appointment by transfer to any post or service except the promotions in accordance with the provisions of the Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973 and the rules made thereunder;
(d) in regard to making rules regulating recruitment to Civil Services of the State and civil posts in connection with the affairs of the State;
(e) in regard to making of any appointments to any post the terms of which are governed by contract;
Provided that in every case of appointment on contract which may involve a total period of service 1091 on contract exceeding five years, and the appointment has to be made to a post to which recruitment can be made only in consultation with the Commission, the Commission shall be consulted before the contract is made or renewed;
(f) in regard to re-employment to any service or post of a person who has retired on a civil pension or gratuity or who, while in service, was a subscriber to a Contributory Provident Fund; Provided that the Commission shall be consulted in every case where the period of re-employment exceeds five years and re-employment is in a service or post appointment to which can be made only in consultation with the Commission;
(g) in regard to prescription or modification or deletion of any examination under the Karnataka Civil Services (Service and Kannada Language Examinations) Rules, 1974.
1092
64. The aforesaid Acts and the Rules are in force and holding the field. For a proper appreciation of these statutory provisions, it is necessary to have the meaning of the words which are defined in the said Rules and those words which are freely used in service jurisprudence which are not defined under the Act and Rules.
65. One such word, which requires to be noticed is the word 'Post'.
POST
66. There is no formal definition of "post" and "civil post". The meaning of the said word is to be gathered from the judgments, where the said word is used. A Constitutional Bench of the Apex Court in the case of STATE OF ASSAM Vs. KANAK CHANDRA DUTTA reported in AIR 1967 SC 884 while interpreting Articles 310 and 311 have explained the meaning of the word 'Post' as under:
1093
"9. The question is whether a Mauzadar is a person holding a civil post under the State within Art. 311 of the Constitution. There is no formal definition of "post" and "civil post". The sense in which they are used in the Services Chapter of Part XIV of the Constitution is indicated by their context and setting. A civil post is distinguished in Art. 310 from a post connected with defence; it is a post on the civil as distinguished from the defence side of the administration, an employment in a civil capacity under the Union or a State, see marginal note to Art.311. In Art. 311, a member of a civil service of the Union or an all-India service or a civil service of a State is mentioned separately, and a civil post means a post not connected with defence outside the regular civil service. A post is a service or employment. A person holding a post under a State is a person servicing or employed under the State. see the marginal notes of Arts. 309, 310 and
311. The heading and the sub-heading of Part-XIV and Chapter I emphasise the element of service. There is a relationship of master and servant between the State and a person said to be holding a post under it. The existence of this relationship is indicated by the State's right to select and appoint 1094 the holder of the post, its right to suspend and dismiss him, its right to control the manner and method of his doing the work and the payment by it of his wages or remuneration. A relationship of master and servant may be established by the presence of all or some of these indicia, in conjunction with other circumstances and it is a question of fact in each case whether there is such a relation between the State and the alleged holder of a post.
10. In the context of Articles 309, 310 and 311, a post denotes an office. A person who holds a civil post under a State holds "office" during the pleasure of the Governor of the State, except as expressly provided by the Constitution, see Art. 310. A post under the State is an office or a position to which duties in connection with the affairs of the State are attached, an office or a position to which a person is appointed and which may exist apart from and independently of the holder of the post. Article 310(2) contemplates that a post may be abolished and a person holding a post may be required to vacate the post, and it emphasises the idea of a post existing apart from the holder of the post. A 1095 post may be created before the appointment or simultaneously with it. A post is an employment, but every employment is not a post. A casual labourer is not the holder of a post. A post under the State means a post under the administrative control of the State. The State may create or abolish the post and may regulate the conditions of service of persons appointed to the post."
67. The Hon'ble Supreme Court in the case of P.R. NAIK Vs. UNION OF INDIA reported in 1972(1) SCC 332 explaining the meaning of the word 'Post' has held as under:
"35. Article 565(a) of the Civil Service Regulations spoke of office' and thereafter Fundamental Rule 56(c)(i) and Fundamental Rule 56(f) spoke of 'post'. The word 'post' and its previous counterpart the word 'office' mean position in service. In the Indian Administrative Service (Cadre) Rule, 1954 cadre post means any of the posts specified under item I of each cadre in the Schedule to the Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955. In the 1955 Regulations posts 1096 are mentioned for each State. In the Centre there is no cadre. There are senior posts. The members of the Indian Civil Service come and occupy senior posts under the Government of India. Such officers of' the Indian Civil 'Service who come and occupy posts in the Central Government move from one Ministry to another Therefore, at the end of 35 years' service when the services of a member of the Indian Civil Service are extended normally he assumes or retains that post. Post here will therefore mean the place and ' position in service- held by him. The words " retains high post' mean, first that he remains a member of, the Indian ,Civil Service, and secondly, he is kept in that place position and is allowed to remain there in service."
68. Again, yet another Constitutional Bench of the Apex Court, in the case of R.K. SABHARWAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS reported in 1995(2) SCC 745 explaining the difference between the expressions 'Posts' and 'Vacancies' has held as under:
1097
"6. The expressions 'posts' and 'vacancies', often used in the executive instructions providing for reservations, are rather problematical. The word 'post' means an appointment, job, office or employment. A position to which a person is appointed. 'Vacancy' means an unoccupied post or office. The plain meaning of the two expressions make it clear that there must be a 'post' in existence to enable the 'vacancy' to occur. The cadre-strength is always measured by the number of posts comprising the cadre. Right to be considered for appointment can only be claimed in respect of a post in a cadre. As a consequence the percentage of reservation has to be worked out in relation to the number of posts which form the cadre-strength. The concept of 'vacancy' has no relevance in operating the percentage of reservation."
69. From the aforesaid judgments of the Apex Court, it is clear that the word 'Post' means an appointment, job, office or employment and a position to which a person is appointed. 'Post' is a service or employment. A post denotes an office. 'Post' therefore means the place and position in service held by 1098 him. In fact the word 'Post' and its previous counter part, the office means the position in service. A person holding a post under a State is a person serving or employed under the State. There is a relationship of master and servant between the State and a person said to be holding a post under it. A relationship of master and servant may be established by the presence of all or some of the indicia. However, 'Post' means a post not connected with defence outside regular civil services. A civil post is distinguished in Art. 310 from a post connected with defence. A civil post means a post not connected with defence outside the regular civil service. A person who holds a civil post under a State holds "office" during the pleasure of the Governor of the State, except as expressly provided by the Constitution. A post under the State is an office or a position to which duties in connection with the affairs of the State are attached, an office or a position to which a person is appointed and which may exist apart from and independently of the holder of the post. A post may be created before the appointment or simultaneously with it. A post is an employment, but every 1099 employment is not a post. A casual labourer is not the holder of a post. The State may create or abolish the post and may regulate the conditions of service of persons appointed to the post.
RECRUITMENT
70. The word 'Recruitment' used in the Act and the Rules has been the subject matter of interpretation by the Apex Court.
71. The Apex Court in the case of K.NARAYANAN AND OTHERS Vs. STATE OF KARNATAKA reported in AIR 1994 SC 55 explaining the meaning of the word 'Recruitment' has held as under:
"6. Art.309 of the Constitution empowers appropriate legislature to frame rules to regulate recruitment to public services and the post. 'Recruitment' according to dictionary means 'enlist'. It is comprehensive term and includes any method 1100 provided for inducting person in public service. Appointment, selection, promotion, deputation are all well known methods of recruitment. Even appointment by transfer is not unknown. But any rule framed is subject to other provisions of the Constitution. Therefore, it has to be tested on rule of equality. Transfer is normally resorted in same cadre. But when it is made in a different and in a higher cadre it must not be violative of constitutional guarantee and the rule of fairness."
72. The Supreme Court in the case of UNION OF INDIA Vs. A.R. SHINDE AND ANOTHER reported in 1987 (2) SCC 1 has dealt with three modes of recruitments. They are:
(i) By promotion; failing which
(ii) By deputation; and failing which
(iii) By direct recruitment
73. 'Recruitment' according to dictionary means 'enlist'. The object of recruitment is to appoint persons capable of satisfactorily discharging the duties and responsibilities of the posts to which they are appointed. The important aspects 1101 relating to recruitment are (i) the prescription of qualification, (ii) the determination of sources of recruitment i.e., whether by direct recruitment and promotion, (iii) the method of procedure for selection i.e., whether by interview, viva voce or by competitive examination or by combination of some or all of the above tests in the case of direct recruitment as also the authority competent to make the selection, i.e., whether the public service commission or by a recruitment committee constituted for the purpose or by the appointing authority itself, or in the case of promotion whether the case of persons should be considered by the appointing authority by itself or with the assistance of screening committee or a departmental promotion committee. It is a comprehensive term and includes any method provided for inducting a person in public service. Appointment, selection, promotion, deputation are all well known methods of recruitment. Even appointment by transfer is not unknown. It is for the state to regulate these matters either by making a law and by subordinate legislation, or by rules framed under proviso to Article 309 and in the absence of both by executive orders of 1102 instructions. The State is free to regulate these matters according to its own requirements only subject to the provisions of the fundamental rights and specific provisions contained in the Constitution. No person without prescribed qualification can be appointed. A person to be appointed to a civil post under the state must possess the qualification prescribed under the rules. No person can be appointed to a post under the State unless he possesses the prescribed qualification. A person appointed in violation of the rules has no right to claim on a regular basis in view of his service and experience.
74. While the normal method for appointment is direct recruitment or promotion, sometimes it becomes necessary either because of the service of a particular Government servant in other department of State Government or on account of abolition of posts or reorganization of department to appoint a person already in service to a post in some other department of the Government. The State has the necessary power to do so. An appointment of a person already in Government service to a 1103 different department is called appointment by transfer. Subject to the condition prescribed in the rules, it is competent for the State to transfer government servant from one post to another. The transfer, however, could be only to an equivalent post and as provided in the rules. However, recruitment by transfer can only be made from any other service. It cannot be done where both the posts are under the same service. The employees transferred bring along with them the seniority and are entitled to hold substantively the permanent posts to which they are transferred. It will necessarily affect the chances of promotion of persons in the department to which such officers are transferred. But it is open for the state to impose a condition to the effect that officials will be absorbed in the specified department if only they agree to forego their earlier service for seniority.
ABSORPTION
75. Though the word 'absorption' is used freely by the legislature while making rules, or by the Courts, the word 1104 'absorption' as such has not been defined in any of the Acts or Rules. Therefore, to understand the meaning of the word 'absorption' as understood in the context of service jurisprudence, we have to look to the decisions where the said word has been freely used. The earliest judgment in this regard is the judgment of this Court in the case of A.G.HASABNIS Vs. STATE OF MYSORE reported in 1967(1) Mys.L.J. 118 where the word 'absorption' has been explained which reads as under:
"We think that we should not give the word "absorbed" occurring in the clause any sharp definition. We should give that word a meaning, which promotes the legislative intent and fits into the context. The purpose of this clause is to continue in service of an employee under the abolished District Board, so that employee may have an uninterrupted employment either in the Taluk Board or under Government. The restricted power created in Government by that clause is the power to determine whether such absorption should be made by the Taluk Board or by Government. The 1105 consequence emanating from such absorption is continuity in service without a break. The abolished District Local Board was established and functioning under the Bombay Local Boards Act, 1923 and its place was taken by the Taluk Board which now functions under the repealing Act. The clear legislative intent which manifests itself in the relevant provisions of the repealing Act to which we have referred was to bring about an assimilation between service under the District Local Board and service under the Taluk Board or under Government as the case may be, by the process of absorption. By such assimilation there is a coalescence and fusion of the two services, and such union makes the service in the absorbing unit a continuation of the service in the other.
In the Dictionary on English Law by Earl Jowitt, it is stated that the word absorption should be given the meaning, which the word "amalgamation" should receive. "Amalgamation" as explained in that book involves a process by which two things become united. We think that that is how also we should understand the process of absorption of which the repealing Act speaks. The 1106 true position, therefore, is that the service under the District Board becomes united with the Service under the Taluk Board or under Government as the case may be, and that union excludes the concept of the termination of one and the commencement of the other. On the contrary, such absorption ensures continuity without intermission.
So, the petitioner became statutorily entitled to the inclusion of every part of the service rendered by him in the Local Board in the period of service to be rendered by him under Government. It was not within the competence of Government, even if they were so advised by the high power committee, which they appointed, to exclude from such service a moiety thereof.
76. The word 'absorption' fell for consideration by the Apex Court in the case of DEVDUTTA AND OTHERS Vs. STATE OF M.P. AND OTHERS reported in 1991 Supp(2) SCC
553. At para-8 the Hon'ble Supreme Court has held as under:-
1107
"8. Now coming to the question of seniority, the term "absorbed" in Service Jurisprudence with reference to a post in the very nature of things implies that an employee who has not been holding a particular post in his own right by virtue of either recruitment or promotion to that post but is holding a different post in a different department is brought to that post either on deputation or by transfer and is subsequently absorbed in that post whereafter he becomes a holder of that post in his own right and loses his lien on his parent post. No one asserts that the instant one was a case of the absorbed Sales Tax Inspectors being initially sent on deputation from the post of Block Level extension Officer to the post of Sales Tax Inspector and being subsequently absorbed in that post. Consequently, when as pointed out by the High Court, it was not disputed that the surplus Block Level Extension Officers had been absorbed in the post of Sales Tax Inspectors it is obvious that it was a case of absorption by transfer. In this connection it would be useful to recapitulate that the minutes of the meeting referred to above held on September 30, 1965 laying down the principles of procedure for absorbing the surplus personnel specifically stated 1108 that the surplus staff which was to be "absorbed"
should be treated as having been transferred from one post to another so that there may be no break in their service."
77. The Apex Court in the case of RAMAKANT SHRIPAD SINAI ADVALPALKAR Vs. UNION OF INDIA AND OTHERS reported in 1991 SUPP (2) SCC 733 has dealt with the difference between an absorbed post and an absorbed employee. In that connection at para-7, it has been held as under:
"7. The second contention is that the definition of expressions "absorbed post" and "absorbed employee" in section 2 of the act are wide enough to take in their sweep not only a person holding an "absorbed post" before December 20, 1961, but also one who has been merely serving in a higher post and that, accordingly, such higher post is also rendered, in relation to that person " an absorbed post". We are afraid, this construction is clearly unsupportable.1109
78. Then they set out the definitions contained in the Act regarding 'absorbed employee' and 'absorbed post' and held as under:-
"These provisions in the interpretation clause merely indicate that an "absorbed employee" should have held the "absorbed post" immediately before the December 20, 1961 and that it did not detract from that position if subsequently he was serving in any other post in connection with the administration of the Union of Territory of Goa. It is erroneous to construe that in such circumstances the 'other' post would also become an "absorbed post" in relation to such person. He would continue to be "absorbed employee" only in relation to the post he held immediately prior to December 20, 1961..."
79. In the Dictionary on English Law by Earl Jowitt, it is stated that the word absorption should be given the meaning, which the word "amalgamation" should receive.
"Amalgamation" as explained in that book involves a process by which two things become united. Union excludes the 1110 concept of the termination of one and the commencement of the other. On the contrary, such absorption ensures continuity without intermission. The consequence emanating from such absorption is continuity in service without a break.
An assimilation of services rendered in two posts. By such assimilation, there is coalescence and person of the two services and such union makes the service in the absorbing unit a continuation of the service in the other.
80. The term "absorb" in service jurisprudence with reference to a post in the very nature of things implies that, an employee who has not been holding a particular post in his own right by virtue of either recruitment or promotion to that post, but is holding a different post in a different department is brought to that post either on deputation or by transfer and is subsequently absorbed in that post whereafter he becomes a holder of that post in his own right and loses his lien on his parent post. The surplus staff which was to be "absorbed" 1111 should be treated as having been transferred from one post to another so that there may be no break in their service. On several occasions on account of the taking over of the establishments or institutions belonging to local or other authorities or even private organizations along with the members of the staff, the employees of such non-governmental bodies are absorbed in the Government service. For a permanent absorption, a formal order of the absorbing body is necessary. Similarly, where employees of a sick Government company are deployed in the Government service pursuant to a scheme settled by the BIFR, it would amount to absorption of such employees and the scheme would be as good as statute and cannot be defeated by the State Legislation. Where a private educational institution is taken over by the State Government subject to the condition that the services rendered by the members to the staff in such institution will be treated as public service, an officer who is absorbed by that process in Government service is entitled to count his previous service in the equivalent cadre for purposes of 1112 seniority. In such a case, it is not competent for the Government to treat him as a fresh recruit in the service. Similarly, where an enactment provides that servants of the erstwhile district boards should be absorbed in Government service, the clear meaning of the word 'absorption' is continuation of service of an employee without interruption. The consequence emanating from such absorption is continuity in service without any break. The true position in such a case is that services under the erstwhile district board become united with the services under the Government and such an absorption excludes the concept of termination of previous service and the commencement of service in the Government. In such a case, it is not competent for the Government to exclude the whole or part of the previous service for purpose of seniority in the State service. Similar is the effect where a private organization is taken over by a Government order. The antecedent service has to be taken into account for consideration of seniority under the Government. Such taking over excludes the concept of fresh 1113 appointment. A deputationist has no enforceable right to absorption in deputed department. The employer always has a right to repatriate the deputationist to the parent organization. That means consent of the parent authority as well as the authority under which deputation takes place is necessary.
81. Therefore, absorption pre-supposes that the person absorbed is recruited to service in a legal manner. When he is absorbed it is not a fresh appointment. Absorption ensures continuity without intermission. The person absorbed must be holding a permanent post in service in his own right by virtue of either recruitment or promotion to the post. The consequence emanating from such absorption is continuity in service without any break. Service rendered under the old post unites with the service under the new post, which excludes the concept of termination of previous service and the commencement of service under the new post. The thread which connects the old employment from new employment is the legality of employment. If this link is missing there cannot 1114 be absorption. Normally the absorption is resorted to after a transfer or deputation. The absorbed should be treated as having been transferred or deputed from one post to another, so that there may be no break in their service. ABSORPTION AS A MODE OF RECRUITMENT
82. An employee is recruited to service to hold a post or office, in terms of the law applicable to such recruitment. Therefore, his appointment is legal and valid. Thereafter, if he is transferred or deputed to a different department, or a different establishment to an equivalent post. His tenure in the post to which he is transferred or deputed is only temporary. After the expiry of the period, he is liable to be repatriated to his parent organization. But if his services are very much required in the transferred post on a permanent basis, it is possible to 'absorb' him in the transferred post. From the date of absorption, he becomes a holder of the said post in his own right, and loses his lien in the parent post. In other words it amounts to his recruitment to the new post. After he is 1115 recruited to the new post, he will enjoy all the benefits attached to the new post as if he is appointed to the said post and also the benefit of continuity of service without any break, rendered by him in his parent organisation.
83. Therefore, the person who is absorbed should be holding an equivalent valid post in service. By absorption his appointment to the post cannot be validated for the first time. A person illegally appointed cannot be absorbed into service. Absorption cannot be resorted to regularize an illegal appointment. Absorption is not a mode of recruitment to issue fresh appointment to persons who are appointed for a temporary period on daily wages or on contract basis. REGULARISATION
84. The next word, which is of utmost important in deciding the issue in this case, is the meaning of the word 'regularisation'. The Constitution Bench of the Apex Court in the case of SECRETARY, STATE OF KARNATAKA AND 1116 OTHERS Vs. UMADEVI AND OTHERS reported in 2006 (4) 1 SCC has approved the judgment in (1) S.V.Narayanappa's case, (2) R.N.Nanjundappa's and (3) B.N.Nagarajan's case, where this word has been explained. To understand the concept of regularisation, it is necessary to look into these decisions.
85. In the case of STATE OF KARNATAKA Vs. S.V. NARAYANAPPA reported in AIR 1967 SC 1071, the Apex Court dealing with the regularisation of services of the local candidates at para-10 has held as under:
" It is clear from the express words used in this sub- clause that continuity of service from January 1, 1960 until the date of the order is a condition prescribed for regularisation. In other words, a candidate claiming the benefit of this order has to satisfy that he was initially appointed prior to December 31, 1959, that he was in service on January 1, 1960 and continued in that service till the date of the order, i.e., September, 22, 1961. This construction finds support from sub-clause (iii) which provides that local service prior to 1117 regularisation would be counted for the purpose of leave, pension and increments though not for seniority as seniority was to be fixed from the length of service calculated from the date of regularisation. It is manifest that unless the local service was continuous such service could not be taken into account for the purposes, in particular of pension and increments. How would increments, for example, be granted unless the service prior to such increments was continuous? The same consideration would also apply in the case of pension. It had, therefore, to be provided as has been done in Sub-Clause (iv) that a break in service would not be condoned for a period howsoever short. Continuity of service is thus a condition for both Sub-clauses 2 and 3. The High Court was, therefore, in error when it said that Sub-Clause (iv) did not relate to considerations under Sub-Clause (ii) or that it had reference only to a break in service before December 31, 1959. The High Court was also in error when it construed Sub-Clause (ii) to mean that the only thing it required was that the candidate had to be appointed initially prior to December 31, 1959 and that he had to be in service on the two dates, viz., January 1, 1960 and 1118 September 22, 1961 and that the service during the interval need not be continuos. If that construction were to be upheld it would result in injustice, for local candidates, not recruited regularly and not in continuous service provided they were in service on the two relevant dates viz., January 1, 1960 and September 22, 1961, would get seniority over candidates regularly appointed after December 31, 1959 and whose service is continuos. Such a result would manifestly be both unjust and improper and could hardly have been contemplated. Therefore, the proper interpretation would be that in order that the regularisation order may apply to a particular case the local candidate must be initially appointed prior to December 31, 1959, he must be in service on January 1, 1960 and continue to be in service without any break till the date of the said order. If his service is regularised, his service from the date of such regularisation would be counted for seniority as against others who were recruited properly under the Rules of Recruitment. Under Sub-Clause
(iii), however, if the service is continuous from January 1, 1960 to September 22, 1961, such service is to be taken into account for purposes of leave, pension and increments but not for purposes 1119 of seniority. The construction which we are inclined to adopt thus harmonises all the provisions of the Order and besides results in fairness to all the local candidates appointed by direct recruitment whether regularly or otherwise. For the reasons aforesaid the construction placed by the High Court cannot be sustained."
86. The next judgment is the case of R.N. NANJUNDAPPA Vs. T. THIMMAIAH reported in (1972) 1 SCC
409. The Hon'ble Supreme Court while considering the rules providing for methods of recruitment by promotion, selection or competitive examination has held as under:
"23. It was contended on behalf of the State that under Article 309 of the Constitution the State has power to make a rule regularising the appointment. Shelter was taken behind Article 162 of the Constitution and the power of the Government to appoint. No one can deny the power of the Government to appoint. If it were a case of direct appointment or if it were a case of appointment of a candidate by competitive examination or if it were a 1120 case of appointment by selection recourse to rule under Article 309 for regularisation would not be necessary. Assume that rules under Article 309 could be made in respect of appointment of one man but there are two limitations. Article 309 speaks of rules for appointment and general conditions of service. Regularisation of appointment by stating that notwithstanding any rules the appointment is regularised strikes at the root of the rules and if the effect of the regularisation is to nullify the operation and effectiveness of the rules, the rule itself is open to criticism on the ground that it is in violation of current rules. Therefore the relevant rules at the material time as to promotion and appointment are infringed and the impeached rule cannot be permitted to stand to operate as a regularisation of appointment of one person in utter defiance of rules requiring consideration of seniority and merit in the case of promotion and consideration of appointment by selection or by competitive examination.
24. It was contended on behalf of the State that Rule 3 of the Mysore State Civil Services Rules, 1957 spoke of method of recruitment to be by competitive examination, or by selection, or by 1121 promotion. The method of recruitment and qualifications for each State Civil Service were to be set forth in the rules of recruitment but there were no rules until the year 1964. In 1964 the rule spoke of the Principal of School of Mines to be Class-I and the method of recruitment for the Principal of School of Mines was to fill up the post by promotion from the cadre of Heads of Sections or by direct recruitment. It was said on behalf of the respondent that he was the only eligible candidate in 1964, and, therefore, his appointment was valid. This is opposed to facts. It is not a case of direct recruitment in the year 1958 or at any time. The State made rules in the year 1967 to regularise the appointment from the month of February, 1958. Again, if it were a case of direct recruitment one would expect proper materials for the direct recruitment. There should be advertisements for the post. Candidates have to be selected. Their respective merits would have to be considered. To say that the appellant was the only eligible candidate is to deny the rights of others to apply for such eligibility tests.1122
26. The contention on behalf of the State that a rule under Article 309 for regularisation of the appointment of a person would be a form of recruitment read with reference to power under Article 162 is unsound and unacceptable. The executive has the power to appoint. That power may have its source in Article 162. In the present case, the rule, which regularised the appointment of the respondent with effect from February 15th , 1958 notwithstanding any rules cannot be said to be in exercise of the power under Article 162. First, Article 162 does not speak of rules whereas Article 309 speaks of the rules. Therefore, the present case touches the power of the State to make rules under Article 309 of the nature impeached here. Secondly, when the Government acted under Article 309 the Government cannot be said to have acted also under Article 162 in the same breath. The two articles operate in different areas. Regularisation cannot be said to be a form of appointment. Counsel on behalf of the respondent contended that regularisation would mean conferring the quality of permanence on the appointment whereas Counsel on behalf of the State contended that regularisation did not mean permanence but that it was a case of 1123 regularisation of the rules under Article 309. Both the contentions are fallacious. If the appointment itself is in infraction of the rules or if it is in violation of the provisions of the Constitution, illegality cannot be regularised. Ratification or regularisation is possible of an act, which is within the power and province of the authority, but there has been some non-compliance with procedure or manner, which does not go to the root of the appointment. Regularisation cannot be said to be a mode of recruitment. To accede to such a proposition would be to introduce a new head of appointment in defiance of rules or it may have the effect of setting at naught the rules.
87. Then they proceeded to hold that regularisation is bad for the following reasons:
33. ..... First, regularisation is not itself a mode of appointment. Secondly, the modes of appointments are direct recruitment or selection or promotion or appointing for reasons to be recorded in writing an officer holding a post of an equivalent grade, by transfer, from any other service of the State. The 1124 Government did not contend it to be a case of promotion. If it were a case of promotion it would not be valid because it would be a promotion not on the basis of seniority-cum-merit but a promotion of some one who was in Class III to Class I. Even with regard to appointment under Rule 16 by transfer of a person holding an equivalent grade the appointment would be offending the rules because it would not be transfer from an equivalent grade. Again, merit and seniority could not be disregarded because the respondent was not in the same class as the Principal of the School of Mines."
Then they concluded by saying, "34. ....... Article 162 does not confer power of regularisation. Article 162 does not empower on the Government to make rules for the recruitment or conditions of service. There can be rule for one person or one post but rules are made for recruitment and conditions of service. Rules are not for the purpose of validating an illegal appointment or for making an appointments or promotions or approval. Rules under Article 309 are for the purpose of laying down the conditions of service 1125 and recruitment. Therefore, the regularisation by way of Rules under Article 309 in the present case by stating that notwithstanding anything in the rules the appointment of the respondent was being regularised was in itself violation of the rules as to appointment and as to cadre and also as to the proper selection. If the respondent were to be appointed by direct recruitment, there should have been advertisements. Then others would have got the opportunity of applying. That would be proper selection."
88. Again the Apex Court in the case of B.N. NAGARAJAN Vs. STATE OF KARNATAKA reported in AIR 1979 SC 1681 explaining the meaning of the word 'regular' and 'regularisation' has held as under:
"Firstly, the words "regular" or "regularisation"
do not connote permanence. They are terms calculated to condone any procedural irregularities and are meant to cure only such defects as are attributable to the methodology followed in making the appointments. They cannot be construed so as 1126 to convey an idea of the nature of tenure of the appointments.
When rules framed under Article 309 of the Constitution of India are in force, no regularisation is permissible in exercise of the executive powers of the Government under Art. 162 thereof in contravention of the rules. The regularisation order was made long after the Probation Rules, the Seniority Rules and the Recruitment Rules were promulgated and could not therefore direct something which would do violence to any of the provisions thereof. Regularisation in the present case, if it meant permanence operative from the 1st of November., 1956 would have the effect of giving seniority to promotees over the direct recruits who, in the absence of such regularisation, would rank senior to the former because of the Seniority Rules read with the Probation Rules and may in consequence also confer on the promotees a right of priority in the matter of sharing the quota under the Recruitment Rules. In other words, the regularisation order, in colouring the appointments of promotees as Assistant Engineers with permanence would run counter to the rules framed 1127 under Art.309 of the Constitution of India. What could not be done under the three sets of Rules as they stood, would thus be achieved by an executive flat. And such a course is not permissible because an act done in the exercise of the executive power of the Government, as already stated, cannot override rules framed under Art. 309 of the Constitution."
89. A three judge of the Apex Court in A. UMARANI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND OTHERS reported in (2004) 7 SCC 112 dealing with regularisation has held as under:
"Regularisation, in our considered opinion, is not and cannot be the mode of recruitment by any "State" within the meaning of Article 12 of the Constitution of India or any body or authority governed by a statutory Act or the Rules framed thereunder. It is also now well settled that an appointment made in violation of the mandatory provisions of the statute and in particular, ignoring the minimum educational qualification and other essential qualification would be wholly illegal. Such 1128 illegality cannot be cured by taking recourse to regularisation.
40. It is equally well settled that those who come by back door should go through that door.
41. Regularisation furthermore cannot give permanence to an employee whose services are accused hoc in nature.
45. No regularisation is, thus, permissible in exercise of the statutory power conferred under Article 162 of the Constitution if the appointment have been made in contravention of the statutory rules.
90. The Constitution Bench in Uma Devi's case dealing with regularisation has held as under:-
"15. Even at the threshold, it is necessary to keep in mind the distinction between regularization and conferment of permanence in service jurisprudence. In STATE OF MYSORE Vs. S.V. NARAYANAPPA [1967 (1) S.C.R. 128], this Court stated that it was a mis-conception to consider that regularization meant permanence. In R.N. NANJUNDAPPA Vs T. 1129 THIMMIAH & ANR. [(1972) 2 S.C.R. 799], this Court dealt with an argument that regularization would mean conferring the quality of permanence on the appointment. This Court stated:-
"Counsel on behalf of the respondent contended that regularization would mean conferring the quality of permanence on the appointment, whereas counsel on behalf of the State contended that regularization did not mean permanence but that it was a case of regularization of the rules under Article
309. Both the contentions are fallacious. If the appointment itself is in infraction of the rules or if it is in violation of the provisions of the Constitution, illegality cannot be regularized. Ratification or regularization is possible of an act which is within the power and province of the authority, but there has been some non- compliance with procedure or manner which does not go to the root of the appointment. Regularization cannot be said to be a mode of recruitment. To accede to such a proposition would be to introduce a new head of 1130 appointment in defiance of rules or it may have the effect of setting at naught the rules.
16. In B.N. Nagarajan & Ors. Vs. State of Karnataka & Ors. [(1979) 3 SCR 937], this court clearly held that the words "regular" or "regularization" do not connote permanence and cannot be construed so as to convey an idea of the nature of tenure of appointments. They are terms calculated to condone any procedural irregularities and are meant to cure only such defects as are attributable to methodology followed in making the appointments. This court emphasized that when rules framed under Article 309 of the Constitution are in force, no regularization is permissible in exercise of the executive powers of the Government under Article 162 of the Constitution in contravention of the rules. These decisions and the principles recognized therein have not been dissented to by this Court and on principle, we see no reason not to accept the proposition as enunciated in the above decisions. We have, therefore, to keep this distinction in mind and proceed on the basis that only something that is irregular for want of compliance with one of the 1131 elements in the process of selection which does not go to the root of the process, can be regularized and that it alone can be regularized and granting permanence of employment is a totally different concept and cannot be equated with regularization.
17. We have already indicated the constitutional scheme of public employment in this country, and the executive, or for that matter the Court, in appropriate cases, would have only the right to regularize an appointment made after following the due procedure, even though a non-fundamental element of that process or procedure has not been followed. This right of the executive and that of the court, would not extend to the executive or the court being in a position to direct that an appointment made in clear violation of the constitutional scheme, and the statutory rules made in that behalf, can be treated as permanent or can be directed to be treated as permanent.
19. One aspect arises. Obviously, the State is also controlled by economic considerations and financial implications of any public employment. The viability of the department or the instrumentality of the 1132 project is also of equal concern for the State. The State works out the scheme taking into consideration the financial implications and the economic aspects. Can the court impose on the State a financial burden of this nature by insisting on regularization or permanence in employment, when those employed temporarily are not needed permanently or regularly? As an example, we can envisage a direction to give permanent employment to all those who are being temporarily or casually employed in a public sector undertaking. The burden may become so heavy by such a direction that the undertaking itself may collapse under its own weight. It is not as if this had not happened. So, the court ought not to impose a financial burden on the State by such directions, as such directions may turn counter- productive."
91. The expression "regularisation" has a definite connotation. The concept of regularisation pre-supposes irregular appointment at the first instance so as to enable the employer to regularise the same. There is a vital distinction between "regularisation" and "conferment of permanence", in 1133 service jurisprudence. The words "regular" or "regularisation" do not connote permanence. They cannot be construed to convey an idea of the nature of tenure of appointments. They are terms calculated to condone any procedural irregularities and are meant to cure the defects in the method of appointments. It is a misconception to equate regularisation with permanence. Regularisation is not a mode of appointment. Regularisation is not and cannot be the mode of recruitment by any "State" within the meaning of Article 12 of the Constitution of India or any body or authority governed by a statutory Act or the Rules framed thereunder. To accede to such a proposition would be to introduce a new head of appointment in defiance of rules or it may have the effect of setting at naught the rules. If the appointment itself is in infraction of the rules or if it is in violation of the provisions of the Constitution, illegality cannot be regularised. Ratification or regularisation is possible of an act, which is within the power and province of the authority, where there has been some non- compliance with procedure or manner, of recruitment which 1134 does not go to the root of the appointment. In case of a direct recruitment there should be an advertisement for the post. Everyone who is duly qualified should have an opportunity of applying. The respective merits would have to be considered. Candidates have to be selected. Then only it could be called a proper selection. If in the process of such selection, if any irregularity is crept in, the said irregularity could be corrected by way of regularization. Rules under Article 309 are for the purpose of laying down the conditions for service and recruitment. Therefore, regularisation by way of Rules under Article 309 by stating that notwithstanding anything in the rules, the appointment is being regularised is itself in violation of the rules as to appointment as to cadre and also as to the proper selection. Regularisation of appointment by stating that notwithstanding any rules the appointment is regularised strikes at the root of the rules and if the effect of the regularisation is to nullify the operation and effectiveness of the rules, the rule itself is liable to be struck down on the ground that it is in violation of current rules. By regularization, an 1135 illegal appointment cannot be regularized. Similarly, regularization cannot be resorted to, to give permanence to an employment. If the appointment is a contractual one it should come to an end with the expiry of the terms for which they were appointed. If it is an employment on daily basis it comes to an end when it is discontinued. If it is a temporary employment it comes to an end after the expiry of the period for which he was appointed. In all these cases regularization cannot be adopted to confer permanence on such employment. The aforesaid persons cannot be recruited into service permanently by way of regularization. If the appointment is in infraction of the Rules or if it is in violation of the Constitution, then it is a case of illegal appointment and illegality cannot be regularised. REGULARISATION AS A MODE OF RECRUITMENT
92. Regularisation is not a mode of recruitment/ appointment. Regularisation cannot give permanence to an employee who is appointed on contract basis or temporarily or as daily wages. By regularisation an illegal appointment cannot 1136 be regularised. If in the process of recruitment, there is some non-compliance of the procedure, which does not go to the root of the appointment, such an irregularity could be condoned by way of regularisation. By way of absorption such an irregularity cannot be condoned. The condition precedent for absorption, is, the person to be absorbed should have been recruited into service validly. A valid appointment is a sine quo non for absorption. Such an appointment does not require regularisation. Therefore absorption by way of regularisation is a misnomer. If an illegal or irregular appointment is sought to be regularised by way of absorption, the absorption becomes bad, and the absorption confers no right to the person in the post to which he is absorbed.
LAW WHICH HOLDS THE FIELD TODAY
93. Now let us see what is the law laid down by the Constitution Bench of the Apex Court in the judgment in Uma Devi's case. At paras 2, 3, 4, 5, 43 and 45 it is held as under:- 1137
2. Public employment in a sovereign socialist secular democratic republic, has to be as set down by the Constitution and the laws made thereunder. Our constitutional scheme envisages employment by the Government and its instrumentalities on the basis of a procedure established in that behalf. Equality of opportunity is the hallmark, and the Constitution has provided also for affirmative action to ensure that unequals are not treated equals. Thus, any public employment has to be in terms of the constitutional scheme.
3. A sovereign government, considering the economic situation in the country and the work to be got done, is not precluded from making temporary appointments or engaging workers on daily wages. Going by a law newly enacted, The National Rural Employment Guarantee Act, 2005, the object is to give employment to at least one member of a family for hundred days in an year, on paying wages as fixed under that Act. But, a regular process of recruitment or appointment has to be resorted to, when regular vacancies in posts, at a particular point of time, are to be filled up and the 1138 filling up of those vacancies cannot be done in a haphazard manner or based on patronage or other considerations. Regular appointment must be the rule.
4. But, sometimes this process is not adhered to and the Constitutional scheme of public employment is by-passed. The Union, the States, their departments and instrumentalities have resorted to irregular appointments, especially in the lower rungs of the service, without reference to the duty to ensure a proper appointment procedure through the Public Service Commission or otherwise as per the rules adopted and to permit these irregular appointees or those appointed on contract or on daily wages, to continue year after year, thus, keeping out those who are qualified to apply for the post concerned and depriving them of an opportunity to compete for the post. It has also led to persons who get employed, without the following of a regular procedure or even through the backdoor or on daily wages, approaching Courts, seeking directions to make them permanent in their posts and to prevent regular recruitment to the concerned posts. Courts have not always kept the legal 1139 aspects in mind and have occasionally even stayed the regular process of employment being set in motion and in some cases, even directed that these illegal, irregular or improper entrants be absorbed into service. A class of employment which can only be called 'litigious employment', has risen like a phoenix seriously impairing the constitutional scheme. Such orders are passed apparently in exercise of the wide powers under Article 226 of the Constitution of India. Whether the wide powers under Article 226 of the Constitution is intended to be used for a purpose certain to defeat the concept of social justice and equal opportunity for all, subject to affirmative action in the matter of public employment as recognized by our Constitution, has to be seriously pondered over. It is time, that Courts desist from issuing orders preventing regular selection or recruitment at the instance of such persons and from issuing directions for continuance of those who have not secured regular appointments as per procedure established. The passing of orders for continuance, tends to defeat the very Constitutional scheme of public employment. It has to be emphasized that this is not the role envisaged for High Courts in the scheme of things and their 1140 wide powers under Article 226 of the Constitution of India are not intended to be used for the purpose of perpetuating illegalities, irregularities or improprieties or for scuttling the whole scheme of public employment. Its role as the sentinel and as the guardian of equal rights protection should not be forgotten.
5. This Court has also on occasions issued directions which could not be said to be consistent with the Constitutional scheme of public employment. Such directions are issued presumably on the basis of equitable considerations or individualization of justice. The question arises, equity to whom? Equity for the handful of people who have approached the Court with a claim, or equity for the teeming millions of this country seeking employment and seeking a fair opportunity for competing for employment? When one side of the coin is considered, the other side of the coin, has also to be considered and the way open to any court of law or justice, is to adhere to the law as laid down by the Constitution and not to make directions, which at times, even if do not run counter to the Constitutional scheme, certainly tend to water 1141 down the Constitutional requirements. It is this conflict that is reflected in these cases referred to the Constitution Bench.
43. Thus, it is clear that adherence to the rule of equality in public employment is a basic feature of our Constitution and since the rule of law is the core of our Constitution, a Court would certainly be disabled from passing an order upholding a violation of Article 14 or in ordering the overlooking of the need to comply with the requirements of Article 14 read with Article 16 of the Constitution.
Therefore, consistent with the scheme for public employment, this Court while laying down the law, has necessarily to hold that unless the appointment is in terms of the relevant rules and after a proper competition among qualified persons, the same would not confer any right on the appointee. If it is a contractual appointment, the appointment comes to an end at the end of the contract, if it were an engagement or appointment on daily wages or casual basis, the same would come to an end when it is discontinued. Similarly, a temporary employee could not claim to be made permanent on the expiry of his term of appointment. It has also to be clarified 1142 that merely because a temporary employee or a casual wage worker is continued for a time beyond the term of his appointment, he would not be entitled to be absorbed in regular service or made permanent, merely on the strength of such continuance, if the original appointment was not made by following a due process of selection as envisaged by the relevant rules. It is not open to the court to prevent regular recruitment at the instance of temporary employees whose period of employment has come to an end or of ad hoc employees who by the very nature of their appointment, do not acquire any right. High Courts acting under Article 226 of the Constitution of India, should not ordinarily issue directions for absorption, regularization, or permanent continuance unless the recruitment itself was made regularly and in terms of the constitutional scheme. Merely because, an employee had continued under cover of an order of Court, which we have described as 'litigious employment' in the earlier part of the judgment, he would not be entitled to any right to be absorbed or made permanent in the service. In fact, in such cases, the High Court may not be justified in issuing interim directions, since, after all, if ultimately the 1143 employee approaching it is found entitled to relief, it may be possible for it to mould the relief in such a manner that ultimately no prejudice will be caused to him, whereas an interim direction to continue his employment would hold up the regular procedure for selection or impose on the State the burden of paying an employee who is really not required. The courts must be careful in ensuring that they do not interfere unduly with the economic arrangement of its affairs by the State or its instrumentalities or lend themselves the instruments to facilitate the bypassing of the constitutional and statutory mandates.
45. While directing that appointments, temporary or casual, be regularized or made permanent, courts are swayed by the fact that the concerned person has worked for some time and in some cases for a considerable length of time. It is not as if the person who accepts an engagement either temporary or casual in nature, is not aware of the nature of his employment. He accepts the employment with eyes open. It may be true that he is not in a position to bargain not at arms length since he might have been searching for some 1144 employment so as to eke out his livelihood and accepts whatever he gets. But on that ground alone, it would not be appropriate to jettison the constitutional scheme of appointment and to take the view that a person who has temporarily or casually got employed should be directed to be continued permanently. By doing so, it will be creating another mode of public appointment which is not permissible. If the court were to void a contractual employment of this nature on the ground that the parties were not having equal bargaining power, that too would not enable the court to grant any relief to that employee. A total embargo on such casual or temporary employment is not possible, given the exigencies of administration and if imposed, would only mean that some people who at least get employment temporarily, contractually or casually, would not be getting even that employment when securing of such employment brings at least some succor to them. After all, innumerable citizens of our vast country are in search of employment and one is not compelled to accept a casual or temporary employment if one is not inclined to go in for such an employment. It is in that context that one has to proceed on the basis 1145 that the employment was accepted fully knowing the nature of it and the consequences flowing from it. In other words, even while accepting the employment, the person concerned knows the nature of his employment. It is not an appointment to a post in the real sense of the term. The claim acquired by him in the post in which he is temporarily employed or the interest in that post cannot be considered to be of such a magnitude as to enable the giving up of the procedure established, for making regular appointments to available posts in the services of the State. The argument that since one has been working for some time in the post, it will not be just to discontinue him, even though he was aware of the nature of the employment when he first took it up, is not one that would enable the jettisoning of the procedure established by law for public employment and would have to fail when tested on the touchstone of constitutionality and equality of opportunity enshrined in Article 14 of the Constitution."
1146
94. Subsequently, the ratio of the Constitution Bench judgment has been followed by two judges bench for declining to entertain the claim of regularisation of service made by adhoc/temporary/daily wage/casual employment or for reversing the orders of the high court granting relief to such employees in the case Indian Drugs and Pharmaceuticals Ltd. -vs- Workmen (2007) 1 SCC 408; Gangadhar Pillai -vs- Siemens Ltd. (2007)1 SCC 533; Kendriya Vidyalaya Sangthan
-vs- L.V.Subramanyeshwara and another reported (2007)5 SCC 326; Hindustan Aeronautics Ltd. -vs- Dan Bahadur Singh and Others reported in (2007)6 SCC 207.
95. However, in UP STATE ELECTRICITY BOARD Vs. POORAN CHANDRA PANDEY reported in (2007) 11 SCC 92, the two judges Bench attempted to dilute the Constitution Bench judgment by suggesting that the said decision cannot be applied to a case where regularisation has been sought for in pursuance of Article 14 of the Constitution and that the Judgment in UMA DEVI's case is in conflict with the judgment of the seven judges 1147 bench in Maneka Gandhi Vs. Union of India (1978) 1 SCC 248. When this was brought to the notice of a three judges bench of the Apex Court in the case of OFFICIAL LIQUIDATOR vs DAYANAND AND OTHERS [(2008) 10 SCC] after carefully analysing the judgment in Pooran's case they were of the view that the observations were not called for.
96. After pointing out how to the facts of the case in Pooran's case, the said judgment has no application, they observed that the two Judge Bench had no occasion to make any adverse comment on the binding character of the Constitution Bench judgment in the State of Karnataka Vs. Umadevi. Then referring to various judgments of the Apex Court dealing with role of judicial discipline which is a Sine-quo-non for sustaining system they held as under :-
90. We are distressed to note that despite several pronouncements on the subject, there is substantial increase in the number of cases involving violation of the basics of judicial discipline. The learned 1148 Single Judges and Benches of the High Courts refuse to follow and accept the verdict and law laid down by coordinate and even larger Benches by citing minor difference in the facts as the ground for doing so. Therefore, it has become necessary to reiterate that disrespect to the constitutional ethos and breach of discipline have grave impact on the credibility of judicial institution and encourages chance litigation. It must be remembered that predictability and certainty is an important hallmark of judicial jurisprudence developed in this country in the last six decades and increase in the frequency of conflicting judgements of the superior judiciary will do incalculable harm to the system inasmuch as the courts at the grass roots will not be able to decide as to which of the judgements lay down the correct law and which one should be followed.
91. We may add that in our constitutional set-up every citizen is under a duty to abide by the Constitution and respect its deals and institutions.
Those who have been entrusted with the task of administering the system and operating various constituents of the State and who take oath to act in accordance with the Constitution and uphold the 1149 same, have to set an example by exhibiting total commitment to the constitutional ideals. This principle is required to be observed with greater rigour by the members of judicial fraternity who have been bestowed with the power to adjudicate upon important constitutional and legal issues and protect and preserve rights of the individuals and society as a whole. Discipline is sine qua non for effective and efficient functioning of the judicial system. If the courts command others to act in accordance with the provisions of the Constitution and rule of law, it is not possible to countenance violation of the constitutional principle by those who are required to lay down the law.
92. In the light of what has been stated above, we deem it proper to clarify that the comments and observations made by the two-Judge bench in U.P.SEB v.Pooran Chandra Pandey 12 should be read as obiter and the same should neither be treated as binding by the High Courts, tribunals and other judicial foras nor they should be relied upon or made basis for bypassing the principles laid down by the Constitution Bench.
1150
97. Therefore, the comments and observations made by the two Judges Bench in Pooran Chandra's case, at best is only an obiter and the same is not binding on this Court and the said judgment cannot be relied upon or made basis for by passing principles laid down by the Constitution Bench. In other words, the law laid down by the Constitution Bench in Umadevi's case is reiterated.
98. Therefore, from the aforesaid discussion it is clear that the law regarding regularisation is now settled by the decision of the Constitution Bench of the Apex Court in Umadevi's case. When an attempt was made to dilute the said law, the larger bench found fault with such an attempt and declared the said judgment as only a obiter and not a binding decision on the High Court. A series of judgments of the Apex Court have reiterated the said legal position. Therefore, the said judgment holds the field.
1151
99. What could be deduced from the aforesaid judgment is as under:-
1. Any public employment has to be in terms of the Constitutional scheme.
2. Adherence to the rule of equality in public employment is a basic feature of our Constitution.
3. Regular appointment must be the rule.
4. A regular process of recruitment or appointment has to be resorted to, when regular vacancies in posts, at a particular point of time, are to be filled up.
5. The appointment should be in terms of relevant rules and after a proper competition among the qualified persons. Otherwise, such appointment would not confer any right on the appointee.
6. If a contractual appointment is made, the appointment comes to an end at the end of the contract. The Government or the instrumentality of the State cannot confer any 1152 permanency of such employment either by way of regularisation or by way of absorption.
7. If it were an engagement or appointment on daily wages or casual basis, the same would come to an end when it is discontinued.
8. A temporary employee could not claim to be made permanent on the expiry of his term of appointment.
9. Merely because a temporary employee or a casual wage worker is continued for a time being beyond the term of his appointment, he would not be entitled to be absorbed in regular service or made permanent, merely on the strength on such continuance, if the original appointment was not made by following a due process of selection as envisaged by the relevant rules.
10. Regularisation is not a mode of appointment.
11. Regularisation can be only of irregular appointment.1153
12. Regularisation of an illegal appointment is not permissible in law. It is not permissible in law, to confer permanence on the employee, whose appointment is illegal.
13. The Government or the instrumentality of the State cannot regularise the appointment made contrary to the course of selection as envisaged by the relevant rules.
14. The High Court acting under Article 226 of the Constitution of India should not ordinarily issue directions for absorption, regularisation or permanent continuance unless the recruitment itself was made regularly and in terms of the constitutional scheme.
15. There should be no further by-passing of the constitutional requirement and regularisation or making permanent those not duly appointed as per the constitutional scheme.
100. However, in Umadevi's case, the Apex Court was conscious of the fact that because of divergent opinions of the Apex Court itself, directions had been issued from time to time 1154 for regularisation which was given effect to and persons who are irregularly appointed were regularised in service. Therefore, they carved out an exception to the law laid down by them regarding regularisation. It finds a place in para 53 of the said judgment which reads as under :-
53. One aspect needs to be clarified. There may be cases where irregular appointments (not illegal appointments) as explained in S.V.Narayanappa (Supra), R.N.Nanjundappa (Supra) and B.N.Nagarajan (Supra) and referred to in para 15 above, of duly qualified persons in duly sanctioned vacant posts might have been made and the employees have continued to work for ten years or more but without the intervention of orders of the Courts or of tribunals. The question of regularisation of the services of such employees may have to be considered on merits in the light of the principles settled by this Court in the cases above referred to and in the light of this judgment.
In that context, the Union of India, the State Governments and their instrumentalities should take steps to regularise as a one-time measure, the 1155 services of such irregularly appointed, who have worked for ten years or more in duly sanctioned posts but not under cover of orders of the Courts or of tribunals and should further ensure that regular recruitments are undertaken to fill those vacant sanctioned posts that require to be filled up, in cases where temporary employees or daily wagers are being now employed. The process must be set in motion within six months from this date. We also clarify that regularisation, if any already made, but not sub judice, need not be reopened based on this judgment, but there should be no further bypassing of the constitutional requirement and regularising or making permanent, those not duly appointed as per the constitutional scheme.
101. In fact, subsequently, the two judge Bench of the Apex Court had an occasion to explain this para 53 in the case of STATE OF KARNATAKA & ORS. Vs. M.L. KESARI & ORS reported in AIR 2010 SC 2587, as under:-
5. It is evident from the above that there is an exception to the general principles against 1156 `regularization' enunciated in Umadevi (AIR 2006 SC 1806 : 2006 AIR SCW 1991), if the following conditions are fulfilled :
(i) The employee concerned should have worked for 10 years or more in duly sanctioned post without the benefit or protection of the interim order of any court or tribunal. In other words, the State Government or its instrumentality should have employed the employee and continued him in service voluntarily and continuously for more than ten years.
(ii) The appointment of such employee should not be illegal, even if irregular. Where the appointments are not made or continued against sanctioned posts or where the persons appointed do not possess the prescribed minimum qualifications, the appointments will be considered to be illegal. But where the person employed possessed the prescribed qualifications and was working against sanctioned posts, but had been selected without undergoing the process of open competitive selection, such appointments are considered to be irregular.1157
Umadevi casts a duty upon the concerned Government or instrumentality, to take steps to regularize the services of those irregularly appointed employees who had served for more than ten years without the benefit or protection of any interim orders of courts or tribunals, as a one-time measure.
Umadevi, directed that such one-time measure must be set in motion within six months from the date of its decision (rendered on 10.4.2006).
6. The term `one-time measure' has to be understood in its proper perspective. This would normally mean that after the decision in Umadevi, each department or each instrumentality should undertake a one-time exercise and prepare a list of all casual, daily-wage or ad hoc employees who have been working for more than ten years without the intervention of courts and tribunals and subject them to a process verification as to whether they are working against vacant posts and possess the requisite qualification for the post and if so, regularize their services. Again at para 8 it is held as under :-
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8. The object behind the said direction in para 53 of Umadevi is two- fold. First is to ensure that those who have put in more than ten years of continuous service without the protection of any interim orders of courts or tribunals, before the date of decision in Umadevi was rendered, are considered for regularization in view of their long service. Second is to ensure that the departments/instrumentalities do not perpetuate the practice of employing persons on daily-wage/ad-hoc/casual for long periods and then periodically regularize them on the ground that they have served for more than ten years, thereby defeating the constitutional or statutory provisions relating to recruitment and appointment. The true effect of the direction is that all persons who have worked for more than ten years as on 10.4.2006 (the date of decision in Umadevi) without the protection of any interim order of any court or tribunal, in vacant posts, possessing the requisite qualification, are entitled to be considered for regularization. The fact that the employer has not undertaken such exercise of regularization within six months of the decision in Umadevi or that such exercise was undertaken only in regard to a limited few, will not disentitle such employees, the right to 1159 be considered for regularization in terms of the above directions in Umadevi as a one-time measure.
102. The explanation carved out by the Apex Court in Umadevi's case is applicable only to cases where the following conditions are fulfilled.
i) A person should have been appointed
temporarily to work against a sanctioned
post;
ii) Such a person should possess the required
qualification prescribed under law to hold the said post;
iii) Such a person should have continued to hold the said post uninterruptedly for a period of 10 years or more;
iv) Such a continuous service should have been rendered without the aid of or under the cover of order of the courts or the Tribunals;
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v) Conditions stipulated in (i) to (iv) should have been fulfilled anterior to the pronouncement of the judgment in Umadevi's case i.e., 10th April 2006.
vi) It has no prospective application.
vii) The appointment should be only irregular and
not illegal.
103. Only in cases where the aforesaid conditions are fulfilled, as "one time" measure the Government or the instrumentalities of the State could regularise such irregular appointments. It is manifestly made clear that the regularisation can be only of irregular appointments and not illegal appointments. If the appointment is illegal at the inception, even if a person is in continuous service for more than 10 years, possesses the prescribed qualification and is working against a sanctioned post, regularisation is not permissible. The said benefit is extended only to irregular appointments.
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104. Two other aspects which are settled by the aforesaid judgment of the Apex Court are:-
(1) It is also clarified that those decisions which run counter to the principle settled in this decision, or in which directions running counter to what we have held herein, will stand denuded of their status as precedents. (vide para 54) (2) We also clarify that regularisation, if any already made, but not sub judice, need not be reopened based on this judgment, but there should be no further bypassing of the constitutional requirement and regularising or making permanent, those not duly appointed as per the constitutional scheme. (vide para 53)
105. In fact, the judgment on which strong reliance was placed in support of such regularisation by absorption is the judgment of the Apex Court in the case of State of Karnataka and another Vs. Suvarna Malini reported in 2001(1) SCC 728 wherein reliance is placed on paras 8 and 9. 1162
8. From time to time, the Government has also been issuing instructions for canalising the method of appointment and directing that even Part-time Lecturers could be appointed through the Directorate of Collegiate Education and not otherwise. The Directorate of Collegiate Education also has been issuing circulars indicating the guidelines. The reasons which weighed with the High Court to sustain striking down of the Absorption Rules are that the so-called Part-time Lecturers had not been appointed after a process of selection in accordance with the prescribed rules but on the other hand, their appointment is dehors the rules. Further such candidates are not scrutinised by the Public Service Commission and they do not possess the NET test, as provided by the University Grants Commission, which is one of the essential requisites for recruitment under the statutory Recruitment Rules of 1993.
9. From the materials on record, it appears that the State Government has been regulating the mode of appointment of Part-time Lecturers and it is not Correct that there has been no process of selection 1163 before such appointment of Part-time Lecturers. Even though the selection had not been made by the Public Service Commission, yet there was a process of selection and it further appears that unqualified people were not being appointed as Part-time Lecturers. Part-time Lecturers having formed a class by themselves and for some reason are the other, they having been deprived of the benefits of the earlier directions of this court on account of inaction of the part of the State Government, the matter was re-examined by a Committee of experts as to how best, the services of these Part-time Lecturers can be utilised and at the same time, there will be no dilution in the quality of teaching nor can there be any infraction in the minimum qualification necessary for appointment as a lecturer. The concept of equality before the law does not involve the idea of absolute equality among human beings which is a physical impossibility. All that Article 14 guarantees is a similarity of treatment contradistinguished from identical treatment. Equality before law means that among equals the law should be equal and should be equally administered and that the likes should be treated alike. Equality before the law does not 1164 mean that things which are different shall be treated as though, they are the same. It of course means denial of any special privilege by reason of birth, creed or the like. The legislature as well as the executive Government, while dealing with diverse problems arising out of an infinite variety of human relations must of necessity have the power of making special laws, to attain any particular object and to achieve that object, it must have the power of selection or classification of persons and things upon which such laws are to operate. Mere differentiation or inequality of treatment does not per se amount to discrimination. When the absorption rules are examined from the aforesaid stand point and when we consider the circumstances under which the said Rules were made to solve a human problem and that the Rules made were put to objection to the general public and even the Public Service Commission was consulted and finally was (sic were laid) before the State Legislature to have their concurrence, we are of the considered opinion that the High Court committed an error in striking down the Rules on the ground that they were discriminatory. When this Court deprecates the regularisation and absorption when 1165 it comes to the conclusion that such regularisation and absorption has become a common method of allowing back-door entries and then regularising such entries, it is not that in every case, the court would be justified in striking down the process of absorption or regularisation, more so when such absorption has been made as a legislative measure and that also as a one time measure, and at the same time insisting upon the essential qualifications to be duly complied with, by the persons intended to be absorbed on regular basis. In the aforesaid premises, we have no hesitation to come to the conclusion that the Tribunal as well as the High Court committed serious error in striking down the impugned absorption rules. We, therefore, set aside the judgment of the Tribunal and the High Court and allow these appeals. While we hold the absorption rules to be valid, we would further direct that the State government must insist upon the candidates to pass the NET test, as required by the University Grants Commission within the period three years and it is only on passing of such test, the absorbed employees will be entitled to the scale of pay, available for the regular qualified lecturers. 1166
Failure on their part to pass the NET test would debar them from being absorbed and regularised.
106. A Division Bench of this Court in the case of M.S. GANESH AND OTHERS vs SUBRAMANYA AND OTHERS [ILR 2002 KAR 4123] had an occasion to consider this argument as well as this judgment and the said argument was answered in the following manner :
"15. ......... The petitioners point out that even the two Absorption Rules with which we are concerned, require possessing of minimum academic qualifications and also require that the candidates should not be disqualified under the General Recruitment Rules and also provide that the absorption is a one time measure. They contend that the Absorption Rules should be upheld on the basis of the ratio laid down in Suvarna Malini's case. But the distinguishing feature in Suvarna Malini's case is that it dealt with the absorption of part-time lecturers who had served for periods varying from 10 years to 20 years. The Supreme Court proceeded on the basis that the case involved not only a 1167 question of law, but also a human problem and that if they were not regularised and treated as regular service, they will not be able to get themselves engaged anywhere else and at the same time, their experience in teaching would be lost to the student community. The significant aspect is that the Rules provided for absorption of lecturers who had put in 10 to 20 years of service. It is now recognised by a series of decisions that there is need to make an exception to the general rule (requiring the notifying or advertising posts, inviting applications from all eligible candidates) where persons have served continuously either temporarily or on ad hoc basis or on contract basis for long periods (say 10 years) by framing a scheme for regularizing their service. Therefore, if the Absorption Rules with which we are concerned had provided for absorption on completion of any 10 years service as contract employees, it would have been possible to hold the rules as valid with reference to the decision in Suvarna Malini's case, and the series of other decisions which have permitted regularisation on completion of a long period of temporary service. But where appointed a day earlier, without undergoing the process of selection and thereby denies 1168 opportunity to other eligible candidates to compete, it would be nothing but an arbitrary exercise of power violating Articles 14 and 16 of the Constitution. It is this aspect that persuaded the Tribunal to hold that the impugned rules were unconstitutional.
18. The petitioners plead hardship. The question is whether petitioners in these cases and others whose names are found in the Schedules to Groups 'C' and 'D' Absorption Rules, are entitled to any relief? We are informed that some of them are still working as contractual employees in the establishment of Ministers. The services of many were discontinued either as a result of the modification of the interim order granted in these cases and on account of Ministers under whom they were working, ceasing to be Ministers. Some of them have obtained regular employment by undergoing recruitment process. Exact number of the persons who have entered regular service is not valuable.
19. The decisions of the Supreme Court have made it clear that human angle is something that cannot be ignored. We have already referred to the decision 1169 in Suvarna Malini's case. We may also refer to the decision of the Supreme Court in H. C. Puttaswamy and Ors. v. The Hon'ble Chief Justice of Karnataka High Court, Bangalore and Ors., . In that case, it was found that certain appointments made violated constitutional protection of equality of opportunity guaranteed to the candidates under Articles 14 and 16(1) of the Constitution. The High Court quashed the appointments so made. The said decision of the High Court was affirmed by the Supreme Court. Subsequently, affected employees filed review petitions. While allowing the said review petitions, the Supreme Court held thus:
"The human problem stands at the outset in these cases and it is that problem that motivated in allowing the review petitions. It may be recalled that the appellants are in service for the past 10 years.... One could only imagine their untold miseries and of their family if they are left at the midstream. Indeed, it would be an act of cruelty at this stage to ask them to appear for written test and viva- voce to be conducted by the Public Service Commission for fresh selection".1170
The Supreme Court directed that such employees shall be treated as regularly appointed with all benefits of past service. Here again, the fact that the employees had been in service for more than 10 years persuaded the Supreme Court to give relief.
20. In pursuance of the decision in Dharwad District Public Works Department Literate Daily Wages Employees Association and Ors. v. State of Karnataka and Ors., , the State had formulated the scheme for regularizing the services of persons who were employed on daily wage before 1-7-1984 and who had served for 10 years. This Court in several decisions had recognised the need for regularizing the services of those who have served for 10 years by formulation of some scheme, even if their initial appointment was not as per Rules.
21. The Absorption Rules relate to a group of people who were appointed, not on daily wage basis but on contract basis to serve the Ministers. If such employees had served Ministers for only one term and had left, obviously, they will not be entitled to claim any benefit. But, several of them have been 1171 continuously re-employed except for small breaks which shows that they have been found to be efficient and their services are found to be necessary. In the circumstances the quashing of the Rules by the Tribunal will not come in the way of any Rules or scheme being made by the Government enabling absorption in the case of those who have served either for 10 years or as special case for those who have worked not less than 2,400 days in a block period of 10 years. Even those who have not completed 10 years of contract service but who are continued in contract employment may be considered for absorption on completion of that period. We make it clear that ultimately, it is for the State Government to prescribe the minimum period required for absorption, while framing the scheme, provided such period is not arbitrary and is in consonance with the period that is prescribed for absorption/regularization by the Government in other cases."
107. In the instant case the employees had put in hardly two years of service, on the day the Absorption Rules came into 1172 force under which they were absorbed. Therefore, the law laid down by the Supreme Court in Suvarna Malini's case has no application. However, even otherwise, in view of what has been laid down by the Apex Court in Umadevi's case at para 54 that those decisions which run counter to the principle settled in Umadevi's case or in which directions running counter to what they have held herein are given, will stand denuded of their status as precedents. Directions issued in the said decision run counter to the law laid down and declared by the Constitution Bench of the Apex Court. Therefore, they ceased to enjoy the status as a precedents and therefore, that judgment cannot be relied on as a precedent.
108. Then, the latest decision on the points is in STATE OF ORISSA AND ANOTHER Vs. MAMATHA MOHANTY reported in (2011) 3 SCC 436. Dealing with the question of appointment/employment without advertisement it was observed as under:-
1173
35. At one time this Court had been of the view that calling the names from Employment Exchange would curb to certain extent the menace of nepotism and corruption in public employment. But, later on, came to the conclusion that some appropriate method consistent with the requirements of Article 16 should be followed. In other words there must be a notice published in the appropriate manner calling for applications and all those who apply in response thereto should be considered fairly. Even if the names of candidates are requisitioned from Employment Exchange, in addition thereto it is mandatory on the part of the employer to invite applications from all eligible candidates from the open market by advertising the vacancies in newspapers having wide circulation or by announcement in Radio and Television as merely calling the names from the Employment Exchange does not meet the requirement of the said Article of the Constitution.
36. Therefore, it is a settled legal proposition that no person can be appointed even on a temporary or ad hoc basis without inviting applications from all eligible candidates. If any appointment is made by 1174 merely inviting names from the Employment Exchange or putting a note on the Notice Board etc. that will not meet the requirement of Articles 14 and 16 of the Constitution. Such a course violates the mandates of Articles 14 and 16 of the Constitution of India as it deprives the candidates who are eligible for the post, from being considered. A person employed in violation of these provisions is not entitled to any relief including salary. For a valid and legal appointment mandatory compliance with the said Constitutional requirement is to be fulfilled.
The equality clause enshrined in Article 16 requires that every such appointment be made by an open advertisement as to enable all eligible persons to compete on merit.
Dealing with the question what is the legal position if an order is bad in its inception, it is held as under:-
37. It is a settled legal proposition that if an order is bad in its inception, it does not get sanctified at a later stage. A subsequent action/development cannot validate an action which was not lawful at its inception, for the reason that the illegality strikes at the root of the order. It would 1175 be beyond the competence of any authority to validate such an order. It would be ironic to permit a person to rely upon a law, in violation of which he has obtained the benefits. If an order at the initial stage is bad in law, then all further proceedings consequent thereto will be nonest and have to be necessarily set aside. A right in law exists only and only when it has a lawful origin.
The concept of adverse possession of lien on post or holding over are not applicable in service jurisprudence. Therefore, continuation of a person wrongly appointed on post does not create any right in his favour.
Dealing with Article 14 it is held as under:-
56. It is a settled legal proposition that Article 14 is not meant to perpetuate illegality and it does not envisage negative equality. Thus, even if some other similarly situated persons have been granted some benefit inadvertently or by mistake, such order does not confer any legal right on the petitioner to get the same relief.1176
57. This principle also applies to judicial pronouncements. Once the court comes to the conclusion that a wrong order has been passed, it becomes the solemn duty of the court to rectify the mistake rather than perpetuate the same.
109. Relying upon the judgment of the Apex Court in Hotel Balaji Vs. State of Andhra Pradesh reported in 1993 SC 1048 at para 12 it is observed that, to perpetuate an error is no heroism. To rectify it is the compulsion of judicial conscience. In this, we derive comfort and strength from the wise and inspiring words of Justice Bronson in Pierce v. Delameter 52 at p.18.
"A Judge ought to be wise enough to know that he is fallible and, therefore, ever ready to lean:
great and honest enough to discard all mere pride of opinion and follow truth wherever it may lead: and courageous enough to acknowledge his errors".
Then dealing with 'arbitrariness' it held as under:-
59. The rule of law inhibits arbitrary action and also makes it liable to be invalidated. Every action of the 1177 State or its instrumentalities should not only be fair, legitimate and above-board but should be without any affection or aversion. It should neither be suggestive of discrimination nor even give an impression of bias, favouritism and nepotism.
Procedural fairness is an implied mandatory requirement to protect against arbitrary action where statute confers wide power coupled with wide discretion on an authority. If the procedure adopted by an authority offends the fundamental fairness or established ethos or shocks the conscience, the order stands vitiated. The decision making process remains bad.
ON FACTS
110. It is in this background, we have to consider in the facts of these cases, whether the impugned Rules are arbitrary, violative of Article 14 and 16 of the Constitution and run counter to the Backlog Rules.
1178
111. The applicants before the Tribunal can be broadly categorized under four heads:
(1) Persons who had applied against notification issued by the KPSC, which was subsequently withdrawn and did not apply against the notification issued in pursuance of the Government Order which was on contract basis for 12 months period.
(2) Persons whose claim was not considered as they belong to age group between 28-29, 34-35.
(3) Persons who are above 40 years, whose claim were not considered, whereas persons who are similarly placed, have been given contract employment.
(4) The persons who had applied against the notification issued by the KPSC and who also applied against the notification issued for recruiting on contract basis but who were not selected.
112. By virtue of the power conferred under clause-(a) of sub-section(2) and Section 3 of the Act and also sub-section (1) of Section 3 r/w Section 8 of the Act, the Backlog Rules are 1179 made by Government of Karnataka. The object of the said Rules is to fill up backlog vacancies. While passing the said Rules, they have taken into consideration the fact that as no recruitment took place for considerable time, persons who possessed eligible required qualification did not get opportunity to be appointed. In the mean-while, with passage of time they were advanced in age. Therefore, it became necessary to provide for a higher age limit when compared with the existing rules to see that those who are over-aged are also accommodated. It is understandable and it is reasonable.
113. In the Backlog Rules, Rule 3 deals with the age which read as under:-
"Notwithstanding anything to the contrary contained in the Karnataka Civil Services (General Recruitment) Rules, 1977, or the rules of recruitment specially made for recruitment to any service or post, the candidate, for recruitment to any service or post under these rules must have attained the age 1180 of eighteen years but not attained the age of forty years."
114. Therefore by this Rule, what is intended to be done is to enhance the age of candidate for being eligible to be considered for appointment as Assistant Engineers or Junior Engineers.
115. Then, we have Rule 5 which deals with the Mode of recruitment, which reads as under:-
"(1) Notwithstanding anything to the contrary contained in the Karnataka Civil Serives (General Recuritment) Rules, 1977 or the rules of recruitment specially made for recruitment to any service or post, recruitment under these rules shall be made by the Selecting Authority.
(2) The Selecting Authority shall, for recruitment to the category of posts referred to in rule 4, cause to invite applications from the candidates possessing the qualification by publishing in the official Gazette and in more than 1181 one widely circulated regional newspaper, of which, at least, one shall be in Kannada."
116. Next, an attempt is made to bifurcate the candidates between age group of 18-40 into two categories. First category 29-40 years, second category 18-29 years. Though selection was purely on merit, it was made clear that the persons who are in the category of 18-29 would be considered for selection only in the event of sufficient number of persons are not available in the category of 29-40. Therefore, age became the criteria and it superceded the merit. The said bifurcation based purely on age, in which merit was casualty, remains on the statute Book.
117. Rule 6 deals with the aspect, which reads as under:-
6. Authority shall, from among the candidate who have applied in pursuance to the publication inviting applications under rule 5 and who have attained the age of 29 years but not attained the 1182 age of 40 years, prepare a list of candidates for each category of posts in the order of merit on the basis of percentage of total marks secured in the qualifying examination and taking into consideration the reservation for women, ex-
servicemen, physically handicapped and project displaced persons in accordance with the Karnataka Civil Services(General Recruitment) Rules, 1977 and the rural candidates in accordance with the Karnataka Reservations of Appointments or posts (In the Civil Services of the State for Rural candidates, who have attained the age of 29 years but not attained the age of 40 years are not available, the candidates, who have attained the age of 18 years but not attained the age of 29 years shall also be included in the select list in accordance with the provisions specified above to the extent of such insufficient number:
Provided that if two or more candidates have secured equal percentage of total marks in the qualifying examination, the order of merit in respect of such candidates shall be fixed on the basis of their age, the one older in age being placed higher in the order of merit. The number of candidates to be 1183 included in such list of eligible candidates shall be equal to the total number of vacancies notified under these rules.
(2) The list prepared in accordance with sub-rule (1) shall be published in the official Gazette and shall be valid till all the candidates suitable for appointment notified under these rules are appointed.
118. Then we have Rule 8 which reads as under:
8. Application of other rules- The Karnataka Civil Services Rules, the Karnataka Civil Services (Probation) Rules, 1977 and such other rules for the time being in force regulating the conditions of service made or deemed to have been made under the Karnataka State Civil Services Act, 1978 (Karnataka Act 14 of 1990) in so far as they are not inconsistent with the provisions of those rules shall be applicable to the persons appointed under these rules."1184
119. Therefore, in pursuance of the said Backlog Rules, KPSC was requested to recruit Assistant Engineers. The Chief Engineer was requested to recruit Junior Engineers. Notifications were issued. Eligible persons applied in pursuance to the said notification. Absolutely there was no difficulty to complete the recruitment in pursuance of the said notifications. If Government was sincere, when they have taken pains to make these backlog rules, they could have completed the selection process and appointed all eligible persons to the said posts. In fact in all the departments of the Government these backlog vacancies were filled up in terms of these backlog Rules expeditiously without any difficulty. In fact, in the PWD itself, all other backlog vacancies were filled up under the Backlog Rules. However, after the selection process was set in motion, to recruit Assistant and Junior Engineer abruptly the cabinet took a decision to cancel the entire selection process. The Cabinet sub-committee made a recommendation on 10th July 2002 to the cabinet to withdraw the said process. The cabinet held a meeting on 3.8.2002 in Subject No.C-3 38/2002 1185 resolving to withdraw vacancies for Assistant Engineers released to the Karnataka Public Service Commission. They also resolved to withdraw the notification issued to recruit Junior Engineers. Thereafter they have resolved to fill up vacancies on contract basis on the lines similar to those adopted in respect of appointment of Doctors on contract basis in the Department of Health and Family Welfare Department. In fact, this decision to withdraw was taken when the applications challenging the Backlog Rules were pending consideration before the Administrative Tribunal. Thus only in Irrigation and PWD Departments, they have not followed the Rules in so far as recruitment of Assistant and Junior Engineers and they have resorted to these Government Orders and thereafter, the absorption Rules.
GOVERNMENT ORDER
120. It is in this background, the Government order dated 12.12.2002 came to be passed. The Deputy Commissioner was authorised to initiate recruitment 1186 proceedings to fill up backlog posts on the basis of District wise. In this Government order, they have introduced two clauses. They are:-
Clause 6- Minimum age shall be 18 years and maximum age 40 years as on 22.11.2001.
Clause 7- Recruiting Authority shall classify the candidates on the basis of their age, in the age group of 35-40, 29-34 and 18-28 and the selection list may be prepared on the basis of merit.
121. The said Government order provided that selection would be based on merit. The persons who are in the age group of 35-40 would be preferred first. If sufficient number of persons are not available in the said age group, then the selection would be made in the age group between 29-34 again on the basis of merit. Even in that group, if sufficient number of persons are not available, then persons in the age group of 18-28 are to be selected. Therefore this classification of 1187 candidates into three categories run counter to Rule 6 of the Backlog Rules. Again, merit became casualty, age became the sole criteria for selection. This Government order was challenged before the Tribunal. After hearing the parties, to avoid needless delay in the appointments, Tribunal made three suggestions:
122. The first suggestion was to have a common merit list of those who have applied for selection pursuant to the Government order in various Districts and thereafter the selected candidates to be distributed by the Government in accordance with the need in various Districts of the State.
123. The second suggestion was selection as per the Backlog Rules may be simultaneously initiated so that regular recruitment is completed expeditiously.
124. The third suggestion was when recruitment under the Backlog Rules are notified, the respondents may 1188 make provisions for relaxation of the age of candidates who are selected as contract engineers under the Government order to the extent of age of the candidates exceeding the maximum age fixed for recruitment under the Backlog Rules, in the event of contract engineers selected by virtue of the Government order seeking regular recruitment.
125. The learned Advocate General communicated the said suggestions to the Cabinet Sub-committee. The Cabinet Sub-committee after considering the said suggestions accepted the said three suggestions and resolved to appoint contract engineers with three slab age groups and simultaneously to initiate process of recruitment as per the Backlog Rules of 2001. They also accepted the suggestion to make age relaxation. The learned Advocate General was instructed to inform the Hon'ble Administrative Tribunal the stand of the Government. Thereafter submission was made before the Tribunal that the Government accepts all the three suggestions. Therefore, the Tribunal by its order dated 1189 5.3.2003 disposed of the applications with a direction that the suggestions made by it may be acted upon in relation to contract recruitment as per the Government order as well as the Backlog Rules. Therefore, it held that the contract recruitment notified under the Government order shall stand modified to the extent indicated in the said order. It also made it clear that the said order shall not be regarded as a precedent applicable to any other recruitment. All contentions raised in the applications are left open for being urged at any future point of time in the event of need. Therefore, the Tribunal did not go into the question of legality of the Government order. The contention that the validity of the said Government Order was upheld by the Tribunal is not correct.
126. The Government by giving effect to the said suggestions passed a Government order dated 5.4.2003 modifying the terms of the earlier order in terms of the suggestions of the Tribunal. The recruitment was done in terms of the Government order dated 5.4.2003. It is to be noticed 1190 here that the said recruitment of contract engineers was for a period of only 12 months. They recruited 846 Assistant Engineers and 501 Junior Engineers. These appointments are admittedly made on contract basis by invoking Rule 15 of the Rules 1977. The said Rules start with an non-obstante clause. Notwithstanding anything contained in these rules or in the rules of recruitment specially made in respect of any service or post, the Government may, if it considers necessary for reasons to be recorded in writing, that it is in public interest so to do, appoint to the posts requiring technical qualifications, any person, who in its opinion is able to discharge the duties of such post on such terms and conditions as may be determined by the agreement. The total period of appointment of any person or the total period of appointment in any post under clause (b) of sub-rule (1) shall not exceed five years. The power to make appointment is conferred on the Government. The said power was not delegated to the Chief Engineer who has made these contract appointments. Therefore the appointment of these contract Engineers by a person who is not authorised to 1191 appoint, renders his appointment illegal from the inception. If an order appointing a contract engineer is bad in law, then this irregularity strikes at the root of the order, renders it non est in the eye of law and it cannot be sanctifed at a later stage in any manner.
127. Rule 7 of the Karnataka Civil Services (CC and A) Rules, 1957 provides, save as otherwise provided, all first appointments to the State Civil Services Group 'A' and Group 'B' shall be made by the Government, provided that, where, in respect of any posts under the said State Civil Services, Group 'B', any other appointing authority is specified, first appointments to such posts shall be made by the authority so specified. All first appointments to the State Civil Services Groups 'C' and 'D' shall be made by the authorities mentioned in column (2) of Schedules II and III. The post of Assistant Engineers is a Group-B post. The first appointment should be made by the Government. Again the initial appointment of 1192 these contract Engineers, in particular the Assistant Engineers is per se illegal, contrary to law and non est in the eye of law. Therefore the recruitment made in pursuance of the said Government Order is illegal recruitment and it is not irregular recruitment.
128. Under Rules 1977, the recruitment by direct recruitment is two fold. It is either by competitive examination or by selection. In the instant case the recruitment was by way of selection. Clause (b) of Sub-Rule (1) of Rule 4 provides that, if it is by selection, after giving such adequate publicity to the recruitment, as the appointment authority may determine, in the order of merit of candidates as determined by the Commission, the Advisory or Selection Committee or the Appointing Authority. "Commission" means the Karnataka Public Service Commission. No Advisory or Selection Committee was constituted. Selection means in accordance with the provisions of the Rules, 1977, i.e., after consulting the Commission where such consultation is necessary. The 1193 recruiting authority under the Backlog Rules 2001 in so far as B-Group is concerned is KPSC. That is the reason why a request was made to KPSC to initiate proceedings for recruitment under the said Rules. Later, the said lawful recruitment procedure was abandoned. The Government Order conferred the said power on the Chief Engineer. Assistant Engineer's post being a Group-B post, the said Government Order runs counter to the Rules.
129. The appointment made under this rule cannot be construed as direct recruitment. Because Rule 2(g) of the Rules of 1977 explicitly makes it clear that the direct recruitment in relation to any service or post means appointment otherwise than by promotion or transfer from any State Civil Service, but shall not include appointment under Rule 15. Therefore, the appointment of these engineers cannot be construed as direct recruitment, which is a condition precedent for conferring permanency on such appointment.
1194
130. Rule 6 of the Backlog Rules speaks of preparation of list of candidates for each category of post in the order of merit on the basis of the percentage of total marks secured in the qualifying examination. The age prescribed is 18-40 years. Among them two groups are formed viz., 18-29 years and 29- 40 years. The persons who fell under the category of 29-40 are to be appointed in the first instance. Only when sufficient number of persons are not available in that group, appointment has to be made between age group of 18-29. There is discrimination between persons who are similarly placed who possess requisite qualification and who possess merit are discriminated on the ground of age, which is against the constitutional scheme. In the Government Order one more age group contrary to the aforesaid Rule is introduced bifurcating candidates belonging to the age group of 29 years to 40 years into two categories, i.e., 29-33 years and 34 years to 40 years. The right accrued to a person under the Backlog Rules, where he was between age group of 29-40 and possessed requisite merit, he would have preferential right over 1195 a person who did not possess merit even though he is more aged. By virtue of these three slabs system, merit is compromised and there is discrimination apparent on the face of the record. There are petitioners before this Court who complain that Government has not made any provision at all for persons of the age group between 28 & 29, 34 and 35, though all persons aged between 18-40 are eligible to apply. It is only the persons who are between age group of 35 and 40 get preference and then persons who are in the age group of 29-34 get preference and then the persons who are in the age group of 18 & 28 get preference. In the bargain, persons who are in age group of 28 & 29 and 34 and 35 are not even considered. Therefore, the said classification is unreasonable. This classification is arbitrary. There is no nexus sought to be achieved and merit is sacrificed. Age became sole criteria for a public employment. Therefore, this classification which is resorted to successfully excluding persons who possess requisite qualification, who belong to the same age group and who did not opt for contract employment, are kept away from 1196 employment, which is violative of Article 14 and 16 of the Constitution. Therefore on that ground also, the impugned order is vitiated.
131. Article 162 of the Constitution provides for extension of the executive power of the State to the matters with respect to which the legislature of the State has power to make laws. The Article, in short, says that the executive power of a State shall be co-extensive with its legislative power. Under Article 162 of the Constitution the executive power of a State, therefore, extends to the matter with regard to which the legislature of a State has power to make laws. If there is no legislation covering the field of selection of candidates, the State Government would, undoubtedly, be competent to pass executive orders in this regard. Even though the executive power may, in the absence of a constitutional bar, be exercised in the absence of any legislation to support such action, it cannot be so exercised as to contravene any law relating to the 1197 matter or Rules having the force of law. The Executive has the power to make any regulation which would have the effect of a law so long as it does not contravene any legislation already covering the field. Article 162 of the Constitution cannot prevail over a statute or statutory Rules framed under the proviso to Article 309. In case of any conflict between an executive Instruction and a Rule made under Article 309, the latter shall prevail.
132. Therefore, when an executive order is called in question, while exercising the power of judicial review, the Court is required to see whether the Government has departed from such rule and if so, the action of the Government is liable to be struck down.
133. In the instant case, Backlog special Rules were framed for filling up the Backlog vacancies. In fact, in pursuance of the said Rules, KPSC was asked to initiate recruitment proceedings for recruitment of Assistant Engineers 1198 which they did. Similarly, the Chief Engineer was asked to initiate proceedings for recruiting Junior Engineers. If the Assistant and Junior Engineers have to be recruited on contract basis, Rule 15 of the Karnataka Civil Services (General Recruitment) Rules, 1977 provided for recruitment on contract basis. Therefore, the entire field for recruitment of engineers to fill up the Backlog vacancies either as permanent employees or on contract basis was governed by these Rules. Therefore, when the field was governed by the Rules providing for recruitment, the question of the State exercising its power under Article 162 of the Constitution would not arise. The executive power of the State under Article 162 is co-extensive with that of legislative power of the States. Therefore, it is competent for the State Government to regulate recruitment and conditions of service relating to the service under them in exercise of executive power, in the absence of legislation or statutory Rules framed under proviso to Article 309 of the Constitution. But, once the field is occupied either by legislation or by statutory Rules it is not open to the executive 1199 to act contrary to or ignoring the statutory provisions. In the instant case there is legislation as well as the statutory Rules to regulate recruitment and conditions of service relating to the service under them and also to fill up Backlog vacancies. The Governor of Karnataka, by virtue of the proviso to Article 309 of the Constitution of India, had made the Karnataka Civil Services (Classification, Control, and Appeal) Rules, 1957, which defined who is the appointing authority and how appointments should be made to State Civil Service. Again by virtue of the aforesaid provision the Governor has made the Karnataka Civil Services (General Recruitment) Rules, 1977 providing for method of recruitment and procedure of appointment as well as for appointment by contract. The Karnataka Legislature by virtue of the power conferred under Clause (2) of Article 187, Clause (2) of Article 229 and Article 309 and under entries 3 and 41 of List II of the seventh schedule to the Constitution of India has passed the Karnataka State Civil Services Act, 1978 for regulating the recruitment and the conditions of service of persons appointed to public 1200 services and posts in connection with the affairs of the State of Karnataka. By virtue of the power conferred by Sub-Section (1) of Section 3 read with Section 8 of the aforesaid Act, the Government of Karnataka has made the Karnataka Public Works (Irrigation Services) (Recruitment of Assistant Engineers and Junior Engineers) (Special) Rules, 1998 to recruit Assistant and Junior Engineers in the Department, providing for the manner and method of selection and for their appointment. Lastly, again by invoking the very same provision the Government of Karnataka made the Karnataka Civil Services (Unfilled Vacancies Reserved for Persons Belonging to Scheduled Caste/Scheduled Tribes) (Special Recruitment) Rules, 2001 i.e., Backlog Rules providing for age relaxation, mode and manner of selection to the backlog vacancies. In spite of availability of such legislation and the Rules, and when the field is completely occupied, the executive acted contrary to the statutory provisions in the matter of recruitment. Therefore, the Government order issued under the purported exercise of the executive power under Article 162 1201 of the Constitution is void ab initio. Consequently, the appointment orders on contract basis under such void order is also void ab initio. It is not a case of irregular appointment. It is a case of illegal appointment, an appointment without the authority of law and therefore an appointment which is void abinitio.
ABSORPTION RULES
134. Then the Cabinet instructed that action may be initiated to regularise the services of the said engineers who have worked on contract basis against the backlog vacancies by bringing necessary amendments to the rules and the above decision may also to be informed to the Tribunal. Pending finalisation of the process, their services may be extended by six months at a time from time to time. Accordingly, orders were issued extending the services of the contract engineers by six months. The DPAR was of the view that if the services of contract engineers is to be regularised, special rules have to be framed. Therefore, they framed draft rules and sent it to the 1202 Law department. The Law department put up a note stating that Applications filed to fill the posts as per the Backlog Rules are pending in the High Court in W.P.Nos.37663-37696/2003 and in the said writ petitions, the High Court has passed the order as under:-
"If the State Government fails to initiate steps for regular recruitment, in accordance with the Special Recruitment Rules, and attempts to perpetuate the contract appointments, it is open to the petitioners at that stage, to seek appropriate relief."
135. Therefore, they were of the view that if these absorption rules are challenged in a Court of law, it would be difficult to defend the same. They were also of the view that the learned Advocate General has given an undertaking to the Karnataka Administrative Tribunal as well as to the High Court in W.P.Nos.15422-15431/2002 and W.P.Nos.24601-24603/ 2003 and W.P.Nos.37663-37696/2003 to the effect that action will be taken to recruit these contract engineers under the Backlog Rules and therefore, the proposal to regularise their 1203 services by making absorption rules is not acceptable. Therefore, they sought for reconsideration of the decision by the Government. The cabinet considered the said suggestion of the law department and were not persuaded to reconsider the earlier decision. The Cabinet instructed the Department to request the Advocate General to inform the Karnataka Administrative Tribunal that they would like to continue and absorb the candidates recruited on contract basis. Towards this end, the Government decided to extend the services of those candidates whose term was expiring on 8.4.2005 by another six months subject to approval of Karnataka Administrative Tribunal. Further they also approved the draft of the impugned Rules of 2005, again subject to approval of Karnataka Administrative Tribunal. The said fact was never brought to the notice of Karnataka Administrative Tribunal. However, the Government proceeded to issue impugned Rules. Alongwith the Rules, they also made a list of all the Engineers who are recruited as contract engineers and regularised their service. Therefore, the Government of the day did not keep its 1204 word given to the Tribunal and this Court to initiate recruitment under the Backlog Rules. They went back on the undertaking given to the Tribunal.
136. The Rule 3 & 4 of the absorption Rules impugned, reads as under:-
"3. Absorption of Contract Assistant Engineers and Junior Engineers appointed against backlog vacanies in the Department of Public Works Engineering, Water Resources and Rural Development and Panchayat Raj into the State Civil Services-
Notwithstanding anything contained in the Karnataka Civil Services (General Recruitment) Rules, 1977 or the Karnataka Public Works Engineering Department Service (Recruitment) Rules, 1988 or Karnataka Public Works (Irrigation Services) (Recruitment) Rules, 1988 or the rules of recruitment pertaining to Rural Development and Panchayat Raj Department or any other rules made or deemed to have been made under the provisions 1205 of the Karnataka State Civil Services Act, 1978 (Karnataka Act 14 of 1990) every contract Assistant Engineers and Junior Engineers mentioned in column (2) of the schedule and continued as such on the date of commencement of these rules, shall with effect from such date of commencement be absorbed in the corresponding category of posts and pay scales specified in columns (5) and (6) thereof, respectively, in the Departments of Public Works Engineering, Water Resources and Rural Development and Panchayat Raj respectively:
Provided that no such person shall be absorbed-
(i) If, he was disqualified for appointment under
the Karnataka Civil Services (General
Recruitment) Rules, 1977 on the date of his appointment as Assistant Engineer or Junior Engineer;
(ii) If, he does not possess the minimum academic qualification, specified in the rules of recruitment applicable for recruitment to the said post in the respective services;1206
(iii) In any post reserved for the persons belonging to the Scheduled Castes, Scheduled Tribes to which he was appointed as contract Assistant Engineers or Junior Engineers, if he is found to be not belonging to such castes or tribes, as the case may be.
Rule 4: Pay, pension, leave and seniority of Assistant Engineers and Junior engineers absorbed under these Rules- Notwithstanding anything contained in the Karnataka Civil Services Rules-
(i) The initial basic pay of a contract Assistant Engineer and Junior Engineer absorbed under these rules shall be fixed at the minimum in the scale of pay of the Assistant Engineers and Junior Engineers as the case may be, to which, he is appointed with effect the date of his absorption under these rules.
(ii) The services rendered as a Assistant Engineer or Junior Engineer, as the 1207 case may be, on contract basis shall count for the purpose of leave and pension only and services rendered on contract basis shall not count for purpose of seniority and for grant of Selection Time scale of Pay under the Karnataka Civil Services (Time Bound Advancement) Rules, 1983 and the Karnataka Civil Services (Automatic grant of Special Promotion to Senior Scale of Pay) Rules, 1991.
(iii) The seniority interse among persons regularised under these rules shall be in accordance with the seniority determined by the selection authority at the time of their appointment on contract basis.
Rule 5. Application of other rules:- The provisions of the Karnataka State Civil Services Rules, the Karnataka Civil Services (Conduct) Rules, 1966 and all other rules regulating the conditions of services of the 1208 Government servants, in so far as they are not inconsistent with the provisions of these rules, shall apply to persons absorbed under these rules.
137. A perusal of the aforementioned Rules makes it clear that it is case of regularisation. As is clear from clauses (i) to (iii) of Rule 4 the contract engineers are appointed with effect from the date of his absorption nder the Absorption Rules. They were fixed a minimum scale of pay from the date of absorption. Their service rendered during the period of contract employment is not counted for the purpose of seniority and for grant of selection time pay scale. However, it is taken into consideration for the purpose of leave and pension. Therefore, it is not a case of absorption. By the aforesaid process they were recruited to service by granting permanence to their service, which otherwise was purely contractual, which was coming to an end at the expiry of the period of contract. This is because though they were recruited directly as contract 1209 engineers under Rule 15 of Rules 1977, it is not a direct recruitment under the Rules 1977, because of the definition of direct recruitment contained in Rules 2(5) of the Rules, which expressly did not include within its ambit recruitment of employees on contract basis. It is to get over these legal hurdle, the device of Absorption Rules is thought off. Is it permissible is the question?
138. These absorption rules are attacked on the ground that if it is to be treated as recruitment, it is violative of Article 14 and 16, because persons belonging to Scheduled Castes and Scheduled Tribes who possess requisite qualification to be appointed to the said posts of Assistant Engineers and Junior Engineers were denied opportunity even to participate in the selection process. These rules confine public appointment only to persons who were earlier recruited as contract engineers. Therefore, impugned rules is violative of Article 14 and 16 of the Constitution. Repelling the said arguments, it was contended on behalf of the State as well as the absorbed 1210 engineers that though there is discrimination between persons who are working as contract engineers and persons who are engineers who possess requisite qualification to be appointed to the said posts among Scheduled caste, these contract engineers formed a class among themselves and therefore Article 14 is not attracted.
139. Article 14 of the Constitution forbids the State to deny to any person equality before the law or the equal protection of the laws within the territory of India. Thus, Article 16 is an instance of the application of the general rule of equality laid down in Article 14, with special reference to the opportunity for appointment and employment under the Government. Today, the Government is the largest employer in the country and employment or appointment to an office under it is a valuable right possessed by citizens. Article 14, however, does not forbid classification. The principle underlying the guarantee of Article 14 is not that the same rules of law should be applicable to all persons within the 1211 territory of India irrespective of differences of circumstances. It only means that all persons similarly circumstanced should be treated alike and there should be no discrimination between one person and another as regards the subject-matter of the legislation and their position is substantially the same. By the process of classification, the State has the power to determine who should be regarded as a class for the purposes of legislation and in relation to a law enacted on a particular subject. The classification to be valid, however, must not be arbitrary, but must be rational. It must not only be based on some qualities or characteristics which are to be found in all the persons grouped together and not in others who are left out, but those qualities or characteristics must have a reasonable nexus or relation to the object of the legislation. In order to pass the test two conditions have to be fulfilled, namely (1) that the classification must be founded on an intelligible differentia which distinguishes those that are grouped together from others, and (2) the differentia must 1212 have a rational nexus or relation to the object sought to be achieved by the legislation.
140. In the instant case, the question is, whether the classification is based on an intelligible differentia and does it have any rational nexus or relation to the object sought to be achieved?
REASONABLE CLASSIFICATION
141. The object set down behind the Backlog Rules makes it clear that as the policy of reservation enunciated in Section 16(4) of the Constitution was not followed at the time of recruitment and in fact the recruitment itself was not done regularly, there was no adequate representation to persons belonging to the social backward classes. As they are not sufficiently represented in the services of State and for considerable time there was no recruitment and at the time of regularisation of persons who are regularly appointed under a scheme, there was no proper representation to the persons 1213 belonging to those communities, the State passed the Backlog Rules to provide employment to those persons who are denied employment. The whole object of this Backlog Rules is to provide employment opportunity to those engineers who belong to Scheduled Caste and Scheduled Tribes, who are denied employment under the State. Therefore, all the engineers who possess the requisite qualification and who belong to Scheduled caste and Scheduled Tribes and who are between the age group of 18 & 40 constitute a class by themselves. Contrary to the existing Rules the age limit was increased to 40 years. It is because persons who are duly possessing the requisite qualification were not able to get into Government service and therefore an attempt was made to provide employment to such persons who are advanced in age also. But, it does not mean that the persons who possessed the requisite qualification and belong to the socially backward class did not have any opportunity of employment in the private sector or any other sectors at all. Persons who are meritorious among them secured employment and were 1214 working. It is only those who were not meritorious could not secure employment elsewhere. These Backlog Rules are not meant for persons who are unable to secure employment elsewhere. It is meant for all persons belonging to the said section and the Backlog Rules made it clear that the basis for recruitment is merit alone. If a person has secured employment elsewhere and was working in a permanent employment and drawing a salary more than what is offered to the contract engineers, though the said employment cannot be equated to employment in Government, they were not willing to get into Government service by way of contract employment. However, they were willing to join the Government service under the Backlog Rules as permanent employees as they possessed the requisite qualification, merit and experience. When Backlog Rules are framed they were made aware that under the said Rules these persons would be recruited to Government employment on permanent basis, merit being the sole criteria. When the Government Order providing for appointment of contract engineers was challenged before the 1215 Tribunal, the Tribunal suggested to the Government to initiate recruitment process according to the Backlog Rules expeditiously and the said suggestion was accepted by the Government. The earlier Government order was modified. An undertaking was given to the Tribunal that they would initiate regular recruitment under the Backlog Rules. Under the Backlog Rules, if they had been recruited, they would have secured a permanent post in civil service and were eligible for all consequential benefits. But the State instead of recruiting them under the said Rules chose a shortcut method by issuing the Government order to recruit engineers on contract basis by virtue of the power conferred under Rule 15 of the Rules. However, it was for a period of 12 months and on consolidated pay. No-doubt, notification was issued calling for applications and selection was made on the basis of merit and only persons who had requisite qualification were selected. But Rule 15 of the Rules 1977 was invoked to make contract employment. It was for a period of 12 months only. It was by direct recruitment. But the definition of direct recruitment under 1216 Rule 2(g) of the said rules makes it clear that direct recruitment shall not include appointment under Rule 15. Therefore, their recruitment at the inception do not constitute direct recruitment, to be regularized or absorbed. However, persons who belong to Scheduled Caste and Scheduled Tribe, who had requisite qualification, who belong to the said age group who were already employed in various establishments did not opt for such contract employment. Probably, they were more meritorious working in private sector as engineers, as they could secure employment. If those persons were drawing salary more than the consolidated pay offered to contract engineers and if they were on permanent basis and then the period for which the contract engineers was for a period of 12 months, it is unreasonable to expect them to give up their present employment to an employment which is on contract basis. When notification was issued under the Government order, it was not made known to them that it is only those persons who are recruited as contract engineers would be appointed or would be absorbed in course of time. Therefore, 1217 they had every reason not to apply in pursuance to the notification issued for appointing contract engineers. They had every reason to wait for the notification which would be issued under the Backlog Rules for a permanent appointment in the State. Consequently, they did not apply. Sub-Rule (2) of Rule 5 of Backlog Rules provide that the selecting authority shall, for recruitment to the category of posts referred to in Rule 4 namely "unfilled vacancies" cause to invite applications from the candidates possessing the qualification by publishing in the Official Gazette and in more than one widely circulated regional news paper, of which, at least, one shall be in Kannada. This is a constitutional requirement. The equality clause enshrined in Article 16 requires that every such appointment be made by an open advertisement as to enable all eligible persons to compete on merit. For a valid and legal appointment mandatory compliance with the said constitutional requirement is to be fulfilled. Otherwise, it violates the mandate of Articles 14 and 16 of the Constitution 1218 of India, as it deprives the candidates who are eligible for the post, from being considered.
EQUALITY
142. The effect of impugned rules is, that all the persons who are working on contract basis whose names find place in the list appended to the said rules were recruited to the services of the Government and posted as Assistant Engineers and Junior Engineers in the vacancies which was prevailing on that date. The mode of recruitment adopted is absorption/regularisation. It is settled legal position that no person could be appointed even on temporary or adoc basis without inviting applications from all eligible candidates. That is the reason why, initially when the contract employment was thought of, applications were invited from all eligible candidates by way of a paper notification. The equality clause enshrined in Article 16 requires that every such appointment be made by an open advertisement as to enable all eligible persons to compete on merit. However, the said appointment, 1219 as is clear from the Government Order as well as from the notification was only for a period of 12 months. After expiry of the said 12 months period or after the expiry of any extended period, the same would come to an end. A contractual appointment comes to an end at the end of the contract. It is also a term of the contract as well as the law regulating recruiting persons on contract basis. Therefore, when such persons are recruited into service on a permanent basis, again, the law should be followed, i.e., all persons who are eligible for being considered for appointment to the said post should be given an opportunity by inviting applications. That is the mandatory requirement of Article 14 and 16 of the Constitution. If that procedure is not followed, such a course violates the mandate of Article 14 and 16 of the Constitution of India as it deprives the candidates who are eligible for the post, from being considered.
1220DISCRIMINATION
143. Now by virtue of the impugned rules, whether it is called as a new appointment by way of absorption or regularization, this class of engineers belonging to the very same community are excluded from consideration. They are discriminated. The persons who are more meritorious are left out and persons who are less meritorious are recruited into the Government service. It is against all canons of public employment as well as against public interest. Now, by resorting to the impugned Rules virtually recruitment/appointment is made by way of absorption. It is per se illegal and discriminatory as far as those engineers who had the requisite merit and also experience. There is no intelligible differentia to treat these contract engineers as a class by themselves so as to exclude the other engineers who possess requisite qualification and who belong to the same age group from being appointed as engineers in the State service. 1221
144. The condition stipulated in the Government Order made it clear that the employment on contract basis is for a period of one year. It is purely temporary. The same may be cancelled or terminated at any time without issuing any notice. The persons who are appointed on contract basis are not entitled for permanent appointment, absorption in service, retirement benefits and yearly increments. They were required to give consent and execute indemnity bond mentioning the aforesaid conditions, which all of them have done. Therefore, when no right is conferred on them, when it is expressly stated in the Government Order that they are not entitled for absorption in service and also not entitled for permanent appointment and the said appointment may be cancelled or terminated at any time without hearing, notice, they could not have been absorbed in service contrary to the terms of their appointment. The absorption is illegal and does not confer any right on the persons absorbed to hold the post to which they are absorbed. The State at the first instance cannot create an artificial class, bypassing the law and then 1222 contend that they form a class by themselves and thereafter contend that equality clause contained in Article 14 of the Constitution is not applicable to them and they have to be treated separately. If this modus operendi is permitted, then Article 14 of the Constitution would be rendered illusory. Then it would encourage the State to nullify the constitutional scheme by flagrant violation of Articles 14, 15 and 16, in the matter of public employment. Then regularisation and absorption would become common method of allowing back- door entries to be regularised. If the initial appointment is bad, it cannot get sanctified at a later stage by regularisation or absorption. A subsequent action/development cannot validate an action which was not lawful at its inception. The illegality strikes at the root of the order. It would be ironic to permit a person to rely upon a law, in violation of which he has obtained the benefits. A right in law exists only when it has a lawful origin. There is no nexus between classification and the object sought to be achieved. The ultimate object was to provide employment in the State to all eligible engineers 1223 belonging to Scheduled castes and Scheduled Tribes who possess requisite qualification, and who are meritorious. But those who had secured employment elsewhere on the basis of merit are discriminated and persons who could not secure employment are preferred to the State service. Therefore, these impugned rules are violative of Article 14 and 16 of the Constitution.
CHALLENGE TO SUBORDINATE LEGISLATION
145. The Apex Court in the case of INDIAN EXPRESS NEWSPAPERS (BOMBAY) PRIVATE LIMITED AND OTHERS vs UNION OF INDIA AND OTHERS [AIR 1986 SC 515] dealing with the question on what grounds a subordinate legislation could be questioned held as under:-
"73. A piece of subordinate legislation does not carry the same degree of immunity which is enjoyed by a statute passed by a competent legislature. Subordinate legislation may be questioned on any of the grounds on which plenary legislation is 1224 questioned. In addition it may also be questioned on the ground that it does not conform to the statute under which it is made. It may further be questioned on the ground that it is contrary to some other statute. That is because subordinate legislation must yield to plenary legislation. It may also be questioned on the ground that it is unreasonable, unreasonable not in the sense of not being reasonable, but in the sense that it is manifestly arbitrary. In England, the judges would say "Parliament never intended authority to make such rules. They are unreasonable and ultra vires". The present position of law bearing on the above point is stated by Diplock, L.J. in Mixnam Properties Ltd. v. Chertsey U.D.C.(1964 (1) QB 214 thus:
'The various grounds upon which subordinate legislation has sometimes been said to be void ..... can, I think, today be properly regarded as being particular applications of the general rule that subordinate legislation, to be valid must be shown to be within the powers conferred by the statute. Thus the kind of unreasonableness which invalidates a by-law 1225 is not the antonym of 'reasonableness' in the sense of which that expression is used in the common law, but such mainfest arbitrariness, injustice or partiality that a court would say:
'Parliament never intended to give authority to make such rules: they are unreasonable and ultra vires..' If the courts can declare subordinate legislation to be invalid for 'uncertainty,' as distinct from unenforceable .... this must be because Parliament is to be presumed not to have intended to authorise the subordinate legislative authority to make changes in the existing law which are uncertain. ....."
74. Prof. Alan Wharam in his Article entitled 'Judicial Control of Delegated Legislation: The Test of Resonableness' in 36 modern Law Review 611 at pages 622-23 has summarised the present position in England as follows:
"(i) It is possible that the courts might invalidate statutory instrument on the grounds of unreasonableness or uncertainty, vagueness or aribitrariness; but the writer's view is that for all 1226 practical purposes such instruments must be read as forming part of the parent statute, subject only to the ultra vires test.
(ii) The courts are prepared to invalidate by-
laws, or any other form of legislation, emanating from an elected, representative authority, on the grounds of unreasonableness uncertainty or repugnance to the ordinary law; but they are reluctant to do so and will exercise their power only in clear cases.
(iii) The courts may be readier to invalidate by- laws passed by commercial undertakings under statutory power, although cases reported during the present century suggest that the distinction between elected authorities and commercial undertakings, as explained in Kruse v. Johnson, might not now be applied so stringently.
(iv) As far as subordinate legislation of non- statutory origin is concerned, this is virtually obsolete, but it is clear from In re French Protestant Hospital [1951] ch. 567 that it would be subject to strict control."
1227
75. In India arbitrariness is not a separate ground since it will come within the embargo of Article 14 of the Constitution. In India any enquiry into the vires of delegated legislation must be confined to the grounds on which plenary legislation may be questioned, to the ground that it is contrary to the statute under which it is made, to the ground that it is contrary to other statutory provisions or that it is so arbitrary that it could not be said to be in conformity with the statute or that it offends Article 14 of the Constitution.
76. That subordinate legislation cannot be questioned on the ground of violation of principles of natural justice on which administrative action may be questioned has been held by in The Tulsipur Sugar Co. Ltd. v. The Notified Area Committee, Tulsipur 1980 (2) SCR 1111), Rameshchandra Kachardas Porwal v. State of Maharashtra(1981) 2 SCR 866 and in Bates v. Lord Hailsham of St Marylebone(1972) 1 WLR 1373. A distinction must be made between delegation of a legislative function in the case of which the question of reasonableness cannot be enquired into and the investment by statute to exercise particular discretionary powers. 1228 In the latter case the question may be considered on all grounds on which administrative action may be questioned, such as, non-application of mind, taking irrelevant matters into consideration, failure to take relevant matters into consideration, etc. etc. On the facts and circumstances of a case, a subordinate legislation be may struck down as arbitrary or contrary to statute if it fails to take into account very vital facts which either expressly or by necessary implication are required to be taken into consideration by the statute or, say, the Constitution. This can only be done on the ground that it does not conform to the statutory or constitutional requirements or that it offends Article 14 or Article 19 (1) (a) of the Constitution. It cannot, no doubt, be done merely on the ground that it is not reasonable or that it has not taken into account relevant circumstances which the Court considers relevant.
77. We do not, therefore, find much substance in the contention that the courts cannot at all exercise judicial control over the impugned notifications. In cases where the power vested in the Government is a power which has got to be exercised in the public 1229 interest, as it happens to be here, the Court may require the Government to exercise that power in a reasonable way in accordance with the spirit of the Constitution. The fact that a notification issued under section 25 (1) of the Customs Act, 1962 is required to be laid before Parliament under section 159 thereof does not make any substantial difference as regards the jurisdiction of the court to pronounce on its validity."
146. From the aforesaid judgment it is clear a subordinate legislation does not carry the same degree of immunity which is enjoyed by a statute passed by a competent legislature. In addition to the grounds on which a statute could be challenged, a subordinate legislation could be challenged on the ground that it does not conform to the statute under which it is made. It could also be challenged on the grounds that it is arbitrary to some other statute, manifestly arbitrary and also that the legislature never intended to make such Rules. It is because the subordinate legislation must yield to plenary legislation. If the subordinate 1230 legislation fails to take into account the very vital facts which either expressly or by necessary implication are required to be taken into consideration by the statute or the Constitution then it can be struck down on the ground that it does not conform to the statutory or constitutional requirements or that it offends Article 14 and 16 of the Constitution. It is because the power vested in the Government to make subordinate legislation is a power which has got to be exercised in public interest in a reasonable way in accordance with the spirit of the Constitution. Therefore, when the Government enacted the Backlog Rules with the sole object of providing employment to all eligible duly qualified engineers belonging to the Scheduled Caste and Scheduled Tribes any further subordinate legislation made by the State cannot run counter to such intention. Articles 14 and 16 of the Constitution confers the right on all persons belonging to Scheduled Caste and Scheduled Tribe to seek employment in Government under the Backlog Rules. By the subordinate legislation an artificial classification is made by employing a non-obstante clause and the General Rules 1231 which cater to needs and requirement of all persons who are similarly placed are excluded. Therefore, these impugned Rules run counter to the Backlog Rules which is the general rule which equally applies to all persons belonging to Scheduled Caste and Scheduled Tribes.
NON-OBSTANTE CLAUSE
147. The Government seems to think that by invoking a non-obstante clause, their action would be beyond judicial review. In so far as the use of non-obstante clause to by-pass the existing law is concerned, the law on the point is well settled. A clause beginning with a non-obstante clause is sometimes appended to a section in the beginning with a view to give the enacting part of the section in case of conflict an overriding effect over the provision or Act mentioned in the non-obstante clause. It is equivalent to saying that in spite of the provision or Act mentioned in the non-obstante clause, the enactment following it will have its full operation or that the provisions embraced in the non-obstante clause will not be an 1232 impediment for the operation of the enactment. Thus a non- obstante clause may be used as a legislative device to modify the ambit of the provision or law mentioned in the non- obstante clause or to override it in specified circumstances. Even though the non-obstante clause is a very widely worded, its scope may be restricted by construction having regard to the intention of the Legislature gathered from the enacting clause or other related provisions in the Act. This may be particularly so when the non-obstante clause does not refer to any particular provision which it intends to override, but refers to the provisions of the statute generally. But the wide meaning of the non-obstante clause cannot be curtailed when the use of wide language accords with the object of the Act. However, the adoption of a non-obstante clause would not give freedom to the legislature or to the rule making authority to enact a law which is contrary to the constitutional scheme and the statute governing the field. If there is a law already governing the field, if that law is inadequate or if that is causing any inconvenience in its implementation, at the same 1233 time if the legislature does not want to repeal the said law and they want to enact a law to meet a particular situation to which the law in force is not suitable, without repealing the law in force by invoking a non-obstante clause they could enact a law which meets the situation. But, the enacting law also should be in accordance with the constitutional scheme. The said law also could be attacked on all the grounds on which the earlier law could be attacked. The only ground on which the said law cannot be attacked is on the ground that the said law is not inconsistent with the earlier law. If the earlier law is constitutionally valid and if the law enacted with a non- obstante clause is constitutionally invalid, the very mode of invoking the non-obstante clause to over-ride a law which is constitutionally valid would render that law arbitrary and without any further proof the same is liable to be struck down as violative of Article 14 of the Constitution. Viewed from that angle the law which governs the field was in tune with Articles 14 and 16 of the Constitution. The Absorption Rules are in conflict with Articles 14 and 16 of the Constitution. This non- 1234 obstante clause would not save the impugned Rules from the vice of unconstitutionality. Therefore, the impugned Rules are liable to be struck down on that score.
RIGHT TO RESILE FROM AN UNDERTAKING
148. Learned counsel appearing for the State contended that, if the State had agreed or even given an undertaking to the Court that they would adopt a particular procedure for recruitment, the State is not power less to go back on such undertaking. When once the Government is vested with the power under the statute to make Rules for recruitment, the said undertaking or agreement would not come in the way of State passing law contrary to such agreement or undertaking. When the State as a litigant before a Court or a Tribunal gives an undertaking in a pending litigation, a Government which is wedded to Rule of Law and functioning under a constitutional scheme is expected to honour such solemn commitment given to a Court or a Tribunal. However, if the agreement entered into or the undertaking given is contrary to law, violates any 1235 statutory provision, or is unconstitutional, the principles of estoppel is not attracted. There cannot be an estoppel against statute. This is a well recognised principle. In such circumstances, if the State wants to pass laws in accordance with the constitutional scheme, certainly the State cannot be found fault with for not acting on the agreement or on the undertaking given to the judicial body. However, when the action of the State and the order passed is challenged before the Tribunal or a Court on the ground that it is one without jurisdiction, unconstitutional and when the Court makes a suggestion how to bring their actions in accordance with law and when the Government accepts such suggestion and in fact issues a Government Order giving effect to such suggestion made by judicial body which is in conformity with the constitutional scheme and in accordance with law it is not open to the State to resile from such stand. At any rate after resiling from such a stand, they cannot pass law by way of subordinate legislation, which is per se unconstitutional and contrary to the law governing the field. Though the power of 1236 the State to pass laws cannot be disputed, the law passed by them should be within the four corners of the Constitution which in turn gives them the power to pass such laws. Seen from this background, we do not see any substance in the contention urged on behalf of the State.
ABSORPTION OF CONTRACT EMPLOYEES
149. It was contended that State Legislature has competence to pass rules, which includes their right to pass rules to absorb persons who are employed as contract engineers. Further, it was contented that it is not a case of regularization and therefore the law laid down by the Apex Court in Umadevi's case is not attracted. If it is case of absorption as understood in service jurisprudence, the person to be absorbed should have been recruited in accordance with rules and if such a person is transferred from one department to another department either by transfer or by way of deputation or even lengthy service and if such a person is to be absorbed, it is permissible in law. On such absorption, he loses 1237 his lien in the parent department and he becomes an employee where he is posted/absorbed. Therefore, the question of going into the validity of initial appointment would not arise. It is only persons who are initially appointed in the civil services in accordance with law could be absorbed in the newly created post or in the new post to which he is posted. Seen from that angle in the instant case, these contract engineers were appointed in pursuance of Government order, which was passed by the Government without jurisdiction. Their appointment is illegal from the inception. The Government order was not struck down nor it was upheld, because the period of employment was only for 12 months and a solemn undertaking was given to the Tribunal as well as to the High Court that simultaneous proceedings would be initiated for recruitment under the Backlog Rules. Therefore, High Court did not go into the validity of the said Rules and left that question to be adjudicated by the parties if and when it becomes necessary. That is why the applicants were justified in raising these grounds before the Tribunal as well as before the 1238 High Court. Therefore, the Tribunal was justified in going into the constitutional validity of the impugned order and the Rules and the finding recorded by the Tribunal is in consonance with law and it was justified in holding that the impugned rules are vitiated as it is violative of Article 14 and 16 of the Constitution.
REGULARISATION OF CONTRACT EMPLOYEES
150. Though the State contended that it is not case of regularization, but a case of absorption, learned Advocates appearing for the engineers contended that it is a case of regularization and the State had jurisdiction to pass such orders regularizing their services. Their contention was that the judgment in Umadevi's case came after they were absorbed in services. Therefore that judgment has no application to the facts of these cases. Secondly, it was contended that as on this day the Court is hearing the matters, all those persons have completed 10 years of uninterrupted service as Assistant Engineers and Junior Engineers against the sanctioned post. 1239 All of them have requisite qualification and therefore their case falls under paragraph 53 in Umadevi's case where regularization is permissible.
151. We do not see any substance in both these contentions. In Umadevi's case, the Apex Court made it clear that if regularization has taken place and if the same is not challenged and attained finality, on the ground that regularization is contrary to the law declared by the Apex Court in Umadevi's case, it should not be re-opened. They have entered caveat stating that it is not applicable to cases where those regularizations are under challenge. Therefore, merely because the said judgment came after absorption rules came into force, it cannot be contended that the said judgment has no application. When once those absorption rules are challenged and pending on the day Umadevi's case was decided, this Court has to decide the legality of the regularization in terms of the law laid down by the Apex Court. As set out above, as the law stands today, there cannot be any 1240 regularization or recruitment or appointment of a person to a civil service except in accordance with Act and the Rules governing the same. Public notice is to be given calling for applications from all those persons who are eligible to hold the said post and then only that would meet the requirements of Article 14 and 16 of the Constitution. Admittedly, in the instant case, the appointment of these engineers is not made in accordance with the Backlog rules framed for filling up backlog vacancies. As is clear from the notification issued for recruiting these engineers on contract basis which was duly published in the News Paper on 10-4-2003, applications are called for to fill up 411 Assistant Engineers post and 195 Junior Engineer Post. Their appointment was made on 25-7-2003. A second batch of appointment was made on 1-9-2003, filing up 384 Assistant Engineers and 254 Junior Engineers purporting to be additional backlog vacancies. Again on 28-1-2004, another 208 Assistant Engineers and 147 Junior Engineers were appointed as a further additional backlog vacancy. Thus these backlog vacancies have been filled up without first computing the 1241 number of backlog vacancies, and in an arbitrary and fanciful manner. It is made contrary to the said rules and therefore the said appointments are per se illegal and cannot be regularised. What can be regularised is only an irregular appointment. The appointments made in these cases are illegal appointments. Therefore, an illegal appointee can never be regularised by the State.
152. Insofar as application of paragraph 53 of the judgment of Umadevi's case is concerned, though these applicants satisfy the condition that they have requisite qualification; they were appointed against a substantial post; from the date of appointment till the date of their absorption, they had completed hardly two to three years of service. Even that service is because of concessions made. More than 10 years is the period prescribed for continuous service of work against a sanctioned post. None of these engineers possess the said qualification of ten years of continuous service for regularization. Moreover all these appointments are illegal 1242 appointments. In that view of the matter, whether we call it absorption or regularization, on both counts, it is contrary to law and it is contrary to the law declared by the Apex Court in Umadevi's case.
SUB-JUDICE
153. It was contended that, in para 53 of Umadevi's case, the Apex Court has held that all such recruitments validly done should not be reopened. Admittedly all these absorptions have taken place prior to the judgment of the Apex Court in Umadevi's case and the recruitment has been made validly under the Rules formulated by the Government and as such the same cannot be held invalid in view of the law laid down by the Apex Court in Umadevi's case.
154. In Umadevi's case it is specifically held as under: -
"We also clarify that regularisation, if any already made, but not sub judice, need not be reopened 1243 based on this judgment, but there should be no further bypassing of the constitutional requirement and regularising or making permanent, those not duly appointed as per the constitutional scheme."
155. If on the day Umadevi's case was decided, if any regularisation is made and if the same is not challenged, they need not be reopened based on the said judgment. Therefore, it follows, if the regularisations made prior to Umadevi's case was the subject matter of litigation or it is challenged in any forum, then the questions involved in the said litigation has to be decided in accordance with the law laid down by the Apex Court in Umadevi's case.
156. In the facts of this case it is clear the appointments were made in pursuance of the Government Order dated 12.12.2002. The said Government Order was challenged before the Tribunal. The Tribunal while considering the legality of the Government Order and the appointment made therein suggested certain modifications by its order dated 5.3.2003. 1244 Accordingly, the Government Order dated 5.4.2003 was issued. The said order of the Tribunal dated 5.3.2003 was challenged in W.P. Nos. 24601-24603/2003. The Government Orders and the appointments made under the aforesaid appointments were not struck down, not on the ground that the Government Orders were legal and the appointments were legal but on the ground it was a stop gap arrangement and the appointment of contract engineers is only for a period of 12 months and the Government gave an undertaking to the Court that they will recruit them according to Backlog Rules. Contrary to the undertaking given to the Tribunal and in utter disregard to the order made by the Tribunal without resorting to the procedure prescribed under the Backlog Rules, the Absorption Rules came to be passed absorbing all the persons who were appointed under the Government Orders. Immediately thereafter the said Absorption Rules are challenged before the Tribunal. Now, the said Absorption Rules are struck down by the Tribunal. Therefore, the appointment of all these engineers is subjudice on the day the Constitutional Bench delivered the 1245 judgment in Umadevi's case. As is clear from the aforesaid observations it is not a case of reopening of illegal or irregular appointments which are regularised by way of absorption which had attained finality. They are not sought to be reopened by virtue of Umadevi's case. It is a case where these appointments, regularisation and absorption were under attack from the first day of their appointment which was pending on the day Umadevi's case was decided. Therefore, the law laid down in Umadevi's case is applicable in deciding the legality of the appointment of these engineers who are absorbed under the Absorption Rules. Hence, the contention that Umadevi's case has no application to the facts of the case is not correct. LOCUS STANDI
157. It was contended that the applicants before the Tribunal did not have locus-standi to challenge the impugned rules on the ground that they had not applied against notification for being recruited as contract engineers. When all these applicants possess the requisite qualification, fell within 1246 age group and were eligible to be recruited as engineers under the Backlog Rules, the impugned rules has taken away such a right of public employment offending Article 16 of the Constitution. Their non filing of an application in pursuance to the notification to be recruited as contract engineers would not disentitle them from challenging the impugned rules, as it is the impugned rules which took away their right to participate in the selection process. Several judgments were relied to show that persons who does not possess locus standi cannot challenge the Constitutional validity of the Act or Rules. It is also true that it is not a Public Interest Litigation. But the persons who have challenged these rules have a right to be considered for appointment under the State and that right has been taken away by impugned Rules. In fact for their benefit the Backlog Rules were framed. The impugned Rules take away the right conferred under the Backlog Rules. They are aggrieved by the impugned Rules. Therefore, it cannot be said that they have no locus standi to maintain these applications. 1247 FUTILE WRIT
158. It was contended that now all these applicants have become age barred and tomorrow if fresh recruitments are initiated, they will not be eligible to apply. Therefore if Courts were to issue any Writs nullifying the impugned rules, it would be a futile writ and it serves no purpose. Counsel for the applicants submit that majority of them even today have not crossed the age of 40 years and they are eligible to be appointed and therefore they contend there is no merit in the said submission. It is true as held by the Apex Court in various judgments that the Court is not going to issue any futile writ, it is equally well settled that the Court is not going to decide the validity of enactment or rules in vacuum. It decides legality only in an application or writ petition filed by a person who has subsisting interest. In the instant case, if the applicants before the Tribunal are within age group and if the selection process to commence from now onwards, they would be eligible and 1248 therefore the question of Court issuing a writ or deciding legality of Rules in vacuum would not arise.
DISCRIMINATION AMONG SC AND ST
159. Next, it was contended that all these persons are innocent, they have no role to play in the illegality. They have worked all these years, they have gained experience and that experience would be a loss to the State, if they are disturbed from their position. We do not see any merit in this contention. If the rules are annulled, it does not mean that the persons who are appointed under the annuled rules are ineligible for appointment. If fresh recruitment is to be done, certainly their case also will be considered It is nobody's case that those persons who are selected do not possess requisite qualification nor did they possess merit. What is in challenge is the procedure which is followed and denial of opportunity to persons who are similarly placed as those who are selected. In our constitutional scheme, where equal opportunity has to be provided to every citizen of this Country, discrimination on any 1249 ground is not tolerated. The State cannot enact law regarding public employment which discriminates persons who are similarly placed. Infact, the State seems to think that there should not be any discrimination between persons who are belonging to scheduled castes and scheduled tribes and other communities and there could be discrimination between persons belonging to said community. The law makes no difference. It is not based on community or caste. Even among persons belonging to scheduled caste and scheduled tribes, there should not be any discrimination. All should be treated equally and that aspect appears to have been forgotten while making these rules, especially the bifurcation of age groups which is per se discriminates on the basis of age and in the process sacrifices merit among the persons belonging to scheduled castes and scheduled tribes.
ABANDONMENT
160. It was contended that all these applicants when they did not file an application for appointment as contract 1250 engineers, it amounts to abandonment of their right or waiver of their right and therefore they are not entitled to be recruited, absorbed or regularized under the impugned rules. The applicants wanted a permanent job in the State. For that purpose, the State took the trouble of passing the special rules. In fact, initially KPSC was requested to recruit Assistant Engineers and Chief Engineer was directed to recruit Junior Engineers. That is the right that the applicants wanted to enforce. When that was recalled and Government order was issued for recruiting only contract engineers for a period of 12 months, they did not want to give up their larger right to the smaller right. They did not choose for smaller right. Their larger right to seek for appointment to permanent post is neither abandoned nor waived and therefore, there is no merit in the said contention.
HUMAN PROBLEM
161. Next it was contended that the Court has to look at the problem from an equitable angle. It is a human problem. 1251 These persons are working now for more than 10 years. If their appointment is to be set aside at this juncture, they and their family would come to the street. Therefore, their appointment should be not be disturbed. While dealing with the question of human problem which the Court shall take note of, the Apex Court in the aforesaid Umadevi's judgment held as under: -
"44. ..... the courts are swayed by the fact that the concerned person has worked for some time and in some cases for a considerable length of time. It is not as if the person who accepts an engagement either temporary or casual in nature, is not aware of the nature of his employment. He accepts the employment with eyes open. It may be true that he is not in a position to bargain -not at arm's length - since he might have been searching for some employment so as to eke out his livelihood and accepts whatever he gets. But on that ground alone, it would not be appropriate to jettison the constitutional scheme of appointment and to take the view that a person who has temporarily or casually got employed should be directed to be continued permanently. By doing so, it will be 1252 creating another mode of public appointment which is not permissible......
47. When a person enters a temporary employment or gets employment as a contractual or casual worker and the engagement is not based on a proper selection as recognised by the relevant rules or procedure, he is aware of the consequences of the appointment being temporary, casual or contractual in nature. Such a person cannot invoke the theory of legitimate expectation for being confirmed in the post when an appointment to the post could be made only by following a proper procedure for selection and in cases concerned, in consultation with the Public Service Commission. Therefore, the theory of legitimate expectation cannot be successfully advanced by temporary, contractual or casual employees."
162. Further, repelling the argument that the State action in not regularising the employees was not fair/within the framework of the rule of law compels the State to make appointments as envisaged by the Constitution and in the 1253 manner stipulated under the statutory provisions. In most of these cases, no doubt, the employees had worked for some length of time, but this has also been brought about the pendency of proceedings in tribunals and Courts initiated at the instance of the employees. Moreover, accepting an argument of this nature would mean that the State would be permitted to perpetuate an illegality in the matter of public employment and that would be a negation of the constitutional scheme adopted by us, the people of India. It was further held, in a country like India where there is so much poverty and unemployment and there is no equality of bargaining power, the action of the State in not making the employees permanent, would be violative of Article 21 of the Constitution. But the very argument indicates that there are so many waiting for employment and an equal opportunity for competing for employment and it is in that context that the Constitution as one of its basic features, has included Articles 14, 16 and 309 so as to ensure that public employment is given only in a fair and equitable manner by giving all those who are qualified, an 1254 opportunity to seek employment. In the guise of upholding rights under Article 21 of the Constitution, a set of persons cannot be preferred over a vast majority of people waiting for an opportunity to compete for State employment. The acceptance of the argument on behalf of the respondents would really negate the rights of the others conferred by Article 21 of the Constitution, assuming that we are in a position to hold that the right to employment is also a right coming within the purview of Article 21 of the Constitution.
163. It is in this background, the argument of human problem, canvassed in this case, requires to be considered. The human problem is a creature of the State by not following the very Rules which are framed by them for the same persons. When the State bypasses the Rule made by it for the benefit of the very same section of the society and creates unwarranted human problem, they cannot pass one more set of Rules which are arbitrary, unconstitutional for the purpose of solving such human problem. It is only a lame excuse, well thought of, to 1255 perpetuate an illegality. By doing so the State wants to create another mode of public employment which is not provided for under our constitutional scheme and which in fact is contrary to the constitutional scheme. In this regard the State is ill advised. The State cannot be permitted to indulge in such illegal acts under the cover of a legislative device which is nothing but a colourable exercise of such rule making power conferred. It runs counter to Articles 14 and 16 of the Constitution. It is unconstitutional, arbitrary. The human problem which is put forth is only a shield to protect the said unconstitutional law from being attacked. The Court can pierce through the curtains and if the said argument is upheld, it only encourages the State to bypass all constitutional requirement and the statutes governing recruitment to the Government service. Such conduct on the part of the Government cannot be countenanced by the Courts. 1256 FINAL CONCLUSION
164. From the aforesaid discussion it is clear the Government of the day though sympathetic to the problems faced by persons belonging to Scheduled Castes/Scheduled Tribes framed special Rules for filling up the backlog vacancies, it was not sincere in providing employment to persons who are belonging to these classes and who possessed merit. The way they have attempted to fill these backlog vacancies clearly demonstrate that the Government has no respect for the Constitution, the laws passed by the legislature and the special laws passed by them. The Government has abused its constitutional power conferred under Article 162 to deprive meritorious engineers who belong to these classes. They have abused the rule making power to deny equal opportunity to the persons to whom these special rules are framed. When their action was challenged in the Court, to get over the challenge they agreed to the suggestions made by the Tribunal. But, they had no intention of respecting the solemn undertaking given to 1257 the Tribunal and the High Court which is evident from their subsequent conduct. Thus, they have demonstrated not only they have no respect for the Constitution and the laws but also to the Tribunal and Courts. They have gone back on the solemn promise made by them to the Tribunal. This only shows the Government of the day thinks that they are supreme. What they say is the law, Constitution and laws passed by legislature are all sub-servient to their whims and fancies. With impunity the Court order and undertaking given to the Court are breached. This is not what is expected of a Government which is wedded to the rule of law and which has to work under the Constitutional scheme, which has conferred on them the power to rule and administer the State. The material on record shows though they had the advice from the Law Department, they preferred to ignore the said sound advice and exercised the power in contravention of the constitutional provisions in an arbitrary, unreasonable and whimsical manner. This is not what is expected of a responsible Government in a democratic set up which is expected to treat 1258 all its subjects alike. The conduct of the Government and the orders and the Rules which are impugned in these Writ Petitions are unconstitutional, arbitrary, unreasonable and therefore they are rightly quashed by the Tribunal. There is no illegality in the impugned order which calls for interference by this Court. Hence, we pass the following:
ORDER (1) All these writ petitions challenging the impugned order passed by the Karnataka Administrative Tribunal in application No. 6258/2003 and other connected matters dated 25th day of May, 2009, are dismissed.
(2) The order passed by the Karnataka Administrative Tribunal declaring that the Karnataka Civil Services (Absorption of persons appointed on contract basis against backlog vacancies in the category of Assistant Engineers and Junior Engineers in the Department of Public Works Engineering, Water Resources and Rural Development and Panchayat Raj) (Special) Rules, 2005 as 1259 being contrary to the provisions of Articles 14 and 16 of the Constitution of India and the several decisions of the Supreme Court and consequently striking down the said Rules is hereby affirmed.
(3) The respondents shall initiate recruitment process to the backlog vacancies under the provisions of the Karnataka State Civil Services (Unfilled vacancies reserved for the persons belonging to the Scheduled Caste/Scheduled Tribes) (Special Recruitment)] Rules 2001, i.e., Backlog Rules and complete the same within a period of 6 months from today and the outer limit being one year from today.
(4) The eligibility for applying as against those backlog vacancies would be the qualification, educational and age prescribed in the Backlog Rules of 2001 as on the day the said Rules came into force i.e., 21st of November 2001. Only those persons who possessed the requisite 1260 qualification as on 21st November 2001 shall be considered for filling up of those backlog vacancies.
(5) All the persons absorbed/appointed/regularised under the impugned Rules are permitted to be continued in service till the appointments are made in pursuance of the Rules of 2001 as aforesaid or for a period of one year, which ever is earlier.
(6) This recruitment to fill up the backlog vacancies shall apply only to the backlog vacancies which were existing on the day the Backlog Rules came into force i.e., 21st of November, 2001.
(7) Parties to bear their own costs.
Sd/-
JUDGE Sd/-
JUDGE ckl/ksp/alb/sa/rs/nsu/bk/ujk