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[Cites 56, Cited by 0]

Karnataka High Court

Sri R Manjunath vs The State Of Karnataka Rep By Its Secy on 13 July, 2012

Bench: N.Kumar, H.S.Kempanna

                                           ®
IN THE HIGH COURT OF KARNATAKA AT BANGALORE

         Dated this the 13th day of July, 2012

                      PRESENT

       THE HON'BLE MR. JUSTICE N. KUMAR

                         AND

     THE HON'BLE MR.JUSTICE H. S. KEMPANNA

 Writ Petition Nos.15314-15378 & 15739-15750 of 2009
                       (S-KAT)
                         c/w
        Writ Petition Nos. 15955-16115 of 2009
        Writ Petition Nos.16820-16917 of 2009
        Writ Petition Nos.17556-17728 of 2009
        Writ Petition Nos.17729-17940 of 2009
 Writ Petition Nos.19264-19272 & 20095-20232 of 2009
        Writ Petition Nos.19700-19849 of 2009
       Writ Petition Nos. 23707, 26018-26525 &
                27432-27433 of 2009
       Writ Petition Nos.27973-27974 of 2009 &
               5892 TO 5905 OF 2010
        Writ Petition Nos.29832-29839 of 2009
 Writ Petition Nos.12111-12175 & 21757-21803 of 2010
                         and
    Writ Petition Nos.19141 of 2010 & 514 of 2011
                           2




IN WP Nos. 15314-15378 AND 15739-15750 OF 2009
BETWEEN

1.   SRI R MANJUNATH
     S/O LATE H.RAMA NAIK
     AGED ABOUT 43 YEARS
     ASSISTANT ENGINEER KNNL NO.1, BRLBC
     SUB DIVISION, B.R PROJECT, BHADRAVATHI
     TALUK, SHIMOGA DISTRICT

2.   SRI L SURESH
     S/O L GEMA NAIK
     AGED ABOUT 33 YEARS
     JUNIOR ENGINEER, KNNL, NO.3, BHADRA
     CANAL SUB DIVISION, MALEBENNUR,
     HARIHAR TALUK,
     DAVANAGERE DISTRICT

3.   SRI L M RUDRESH NAIK
     S/O HALA NAIK L
     AGED ABOUT 42 YEARS
     ASSISANT ENGINEER, NO.1 BHADRA
     CANAL SUB DIVISION, KNNL BASVAPATNA
     CHANNAGIRI TALUK
     DAVANAGERE DSITRICT

4.   SRI H VENKATA NAIK
     S/O HARIYA NAIK
     AGED ABOUT 40 YEARS
     JUNIOR ENGINEER KNNL NO.1,
     BHADRA CANAL SUB DIVISION,
     DAVANAGERE
                            3




5.   SRI G KRISHNA NAIK
     S/O GANGA NAIK
     AGED ABOUT 47 YEARS
     ASSISATNT ENGINEER NO.3 KNNL
     BHADRA CANAL SUB DIVISION,
     MALEBENNUR HARIKAR TLAUK,
     DAVANAGERE DSITRICT

6.   SRI SATISH R
     S/O H RAMA NAIK
     AGED ABOUT 42 YEARS
     ASSISATNT ENGINEER
     PWD SUB DIVISION,
     SIRSI U.K

7.   SRI Y M RAJU
     S/O Dr L MALLA NAIK
     AGED ABOUT 42 YEARS
     ASSISATNT ENGINEER
     PRE SUB DIVISION,
     SIDDAPURA (U.K.)
     KARWAR DISTRICT

8.   SRI D B PATTAN
     S/O BABU BALAKRISHNA PATTAN
     AGED ABOUT 44 YEARS
     ASSISATNT ENGINEER
     PWD SUB DIVISION,
     MUNDAGOD, U.K

9.   SRI MUNIGETI RAMARAO
     S/O M RAMAIAH
     AGED ABOUT 43 YEARS
     ASSISATNT ENGINEER
     PWD SUB DIVISION,
     MUNDAGOD, U.K
                             4




10.   SRI ANIL KUMAR SHINGE
      S/O BASVANATH SHINGE
      AGED ABOUT 43 YEARS
      ASSISATNT ENGINEER
      PWD SUB DIVISION,
      HALIYAL, (UK)

11.   SMT MEENAKSHI B MASTIMANI
      D/O BEERANNA
      AGED ABOUT 34 YEARS
      JUNIOR ENGINEER
      TALUK PANCHAYATH SIRSI (U.K)

12.   SRI RUDRA MURTHY TALAWAR
      S/O RAMACHANDRA TALAWAR
      AGED ABOUT 42 YEARS
      JUNIOR ENGINEER
      M.I.SUB DIVISION, HALIYAL (U.K.)

13.   SRI AMARGOLKAR DEVANAND
      S/O YELLAPPA AMARGOLKAR
      AGED ABOUT 44 YEARS
      ASSISTANT ENGINEER
      PWD SUB DIVISION,
      JOIDA (UK) KARWAR DSITRICT

14.   SRI MAHADEV IRAPPA KOLI
      S/O IRAPPA KOLI
      AGED ABOUT 47 YEARS
      ASSISTANT ENGINEER
      PWD SUB DIVISION,
      HALIYAL (UK) KARWAR DISTRICT

15.   SRI SHIVARAYA M
      S/O MUDDAPPA
      AGED ABOUT 45 YEARS
                            5




      ASSISTANT ENGINEER
      TALUK PANCHYAT,
      HALIYAL (U.K.) KARWAR DISTRICT

16.   SRI MARUTHI GOKAK
      S/O ARJUNAPPA
      AGED ABOUT 41 YEARS
      ASSISTANT ENGINEER
      KNNL, NO.4, MRBCC SUB DIVISION,
      KIRESURA HUBLI TALUK,
      DHARWAD DISTRICT

17.   SRI JAYARAM NAIK D
      S/O THIPPAIA NAIK
      AGED ABOUT 45 YEARS
      ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      PWD SUB DIVISION, YELLAPUR,
      U.K.DISTRICT

18.   SRI K S JAYARAJU
      S/O M SIDDAIAH
      AGED ABOUT 40 YEARS
      CHIEF ENGINEER
      MINOR IRRIGATION (SOUTH) K.R.CIRCLE
      BANGALORE

19.   SRI CHANDRA SHEKAR B R
      S/O LATE A.G.RANGANATHAIAH
      AGED ABOUT 40 YEARS
      ASSISTANT ENGINEER
      O/O ASSISTANT EXECUTIVE ENGINEER
      M. I. QUALITY CONTROLSUB DIVISION,
      MYSORE NOW ON DEPUTATION IN
      MIQC SUB DIVISION, BANGALORE
                           6




20.   SRI N THIMMAIAH
      S/O LATE NANJUNDAIAH
      AGED ABOUT 45 YEARS
      ASSISTANT ENGINEER
      O/O THE EXECUTIVE ENGINEER
      V.C.DIVISION, CAUVERY NIRAVARI NIGAMA
      NIYAMITA MANDYA

21.   SRI N N BABU
      S/O A NARAYANAPPA
      AGED ABOUT 40 YEARS
      ASSISTANT ENGINEER
      O/O THE CHIEF ENGINEER
      MINOR IRRIGATION (SOUTH)
      K.R.CIRCLE, BANGLAOER

22.   SRI D RAVI
      S/O H DASAIAH
      AGED ABOUT 36 YEARS
      WORKING AS A.E. SMALL IRRIGATION
      DIVISION, COMMERCIAL COMPELX,
      5TH FLOOR JAYANAGAR, 4TH BLOCK
      BANGALORE

23.   SMT SANDHYA RANI G
      D/O GANGANNA M.C.
      AGED ABOUT 31 YEARS
      WORKING AS ASSISTANT ENGINEER
      INT HE OFFICE OF THE CHIEF ENGINEER
      MINOR IRRIGATION (SOUTH)
      K.R.CIRCLE, BANGALOER

24.   SRI NARASIMHAMURTHY P N
      S/O K.NARASIMAIAH
      AGED ABOUT 37 YEARS
      ASSISTANT ENGINEER
      OFFICE OF THE CHIEF ENGINEER
                           7




      MINOR IRRIGATION (SOUTH)
      K.R.CIRCLE, BANGALOER

25.   SRI SRINIVAS G H
      S/O HANUMANTHAIAH
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      MINOR IRRIGATION ,
      C.E.(S) OFFICE
      K.R.CIRCLE, BANGALOERE

26.   SRI B CHANDRASHEKAR
      S/O S BASAVALINGAIAH
      AGED ABOUT 37 YEARS
      ASSISTANT ENGINEER
      O/O EXECUTIVE ENGINEER
      MINOR IRRIGATION DIVISION,
      GULBARGA

27.   SRI B CHANDRASHEKAR
      S/O BORAIAH
      AGED ABOUT 41 YEARS
      WORING AS ASSISTANT ENGINEER
      K.G.UNIT W.R.D.O. B
      BANGALORE

28.   SMT LAKSHMI R
      AGED ABOUT 34 YEARS
      O/O C. E. HYDROLOGY &
      CENTRAL MECHANICAL ENGINEER
      ANANDA RAO CIRCLE, BANGALORE

29.   SMT A POONGODI
      AGED ABOUT 31 YEARS
      O/O C. E. HYDROLOGY &
      CENTRAL MECHANICAL ENGINEER
                            8




      ANANDA RAO CIRCLE,
      BANGALORE

30.   SMT MAMTHA M
      AGED ABOUT 43 YEARS
      O/O C. E. HYDROLOGY &
      CENTRAL MECHANICAL ENGINEER
      ANANDA RAO CIRCLE, BANGALORE

31.   SRI H C HARISH CHAND
      S/O H.D.CHIKKARAMAIAH
      AGED ABOUT 40 YEARS
      WOKRING AS ASSITANT ENGINEER
      MINOR IRRIGATION SUB DIVISION,
      SHIKARIPURA 577 427
      SHIMOGA DISTRICT

32.   SRI NAGESH MURTHY M
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      NO.3, PWD SUB DIVISION,
      DODDABALLAPUR
      BANGALORE RURAL DISTRICT.

33.   SRI T HANUMANTHARAYA
      S/O THIMMAPPA
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      MINOR IRRIGATION SUB DIVISION,
      CHIKKABALALPUR KOLAR

34.   SRI S S AMMINABHAVI
      S/O SADASHIV
      AGED ABOUT 37 YEARS
      ASSISTANT ENGINEER
      KNNL GLBL SUB DIVISION NO.2,
                             9




      RAIBAG 591 217
      BELGAUM DSITRICT

35.   RAMACHANDRA DIVATE
      S/O BALAPPA R DIVATE
      AGED ABOUT 38 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, GLBC SUB DIVISON, NO.4 TALUK
      RAYABAG, DIST BELGAUM

36.   SMT YESHODA
      W/O DEVARAJ
      AGED ABOUT 30 YEARS
      O/O C.E.HYDROLOGY &
      CENTRAL MECHANICAL ENGINEER
      ANANDA RAO CIRCLE
      BANGALORE

37.   NAGESH M D
      S/O DEVAIAH
      AGED ABOUT 34 YEARS
      ASSISTANT ENGINEER
      NO.12, HLBC CNNL
      RAJAGATTA RAOD
      HASSAN

38.   B S PRAVEEN KUMAR
      S/O LAET SATHIGAIAH
      AGED ABOUT 36 YEARS
      ASSISTANT ENGINEER
      NO.3, YPR SUB DIVISION,
      RAJAGHATTA ROAD,
      HASSAN 573 201
                          10




39.   SRI P SADASHIV
      S/O PUNDALIK
      AGED ABOUT 39 YEARS
      WORKING AS A. E. KNNL GRBCC
      DIVISION NO.4, CHIKKODI
      BELGAUM DISTRICT

40.   SRI RAJU S DHANG
      S/O SUSHEELA DHANG,
      AGED ABOUT 31 YEARS
      WORKING AS A. E. KNNL MQC
      SUB DIVISION NMO.3, MAHALINAGAPUR
      MUGHOL TALUK
      BAGALKOT DISTRICT

41.   SRI B L KRISNAMURTHY
      AGED ABOUT 35 YEARS
      ASSISTANT ENGINEER
      O/O SUPERINTENDEING ENGINEER
      HARANGI PROJECT CIRCLE,
      KUSHALNAGAR

42.   SRI P NAGARAJA
      S/O N PRABHU
      AGED ABOUT 41 YEARS
      O/O EXECUTIVE ENGINEER
      QUALITY CONTROL DIVISION, GORUR,
      HASSAN DSITRIC 573 120

43.   SRI RANGASWAMY C S
      S/O LATE SIDDAMADAIAH
      AGED ABOUT 37 YEARS
      O/O EXECUTIVE ENGINEER
      QUALITY CONTROL DIVISION,
      GORURU,
      HASSAN DISTRICT 573 120
                           11




44.   SMT G PADMAVATHI
      W/O DEVARAJ
      AGED ABOUT 31 YEARS
      O/O C.E. HYDROLOGY & CENTRAL
      MECHANICAL ENGINEER
      ANANDA RAO CIRCLE,
      BANGALORE

45.   MT KAVITHA B N
      S/O NARAYANA
      AGED ABOUT 26 YEARS
      OFFICE OF THE EIC, WRDO PLANNING
      & INVESTIGATION UNIT,
      ANANDA RAO CIRCLE
      BANGALORE

46.   SRI MUNIYAPPA C
      S/O CHENNAPPA
      AGED ABOUT 42 YEARS
      ASSISTANT ENGINEER
      PWD SUB DIVISION NO.9, BAGEPALLI,
      KOLAR DISTRICT

47.   SRI H F BHAJANTRI
      S/O PAKIRAPP
      AGED ABOUT 35 YEARS
      C/O AEE PHE (UKP)
      WORKING AS JUNIOR ENGINEER
      SUB DIVISOIN NO.2, HUNUGUND COMPLEX,
      ALAMATTI

48.   SRI SANJEEVA KUMAR
      S/O SIDRAM
      AGED ABOUT 35 YEARS
      WOKRING AS ASSISTANT ENGINEER OFFICE
      OF THE EXECUTIVE ENGINEER
      KPC DIVISION, NO.2 BHALKI
                           12




      BHALKI TALUK
      BIDAR DISTRICT

49.   SRI PUTTASWAMY S.C.
      S/O CHIKKAPUTTAIAH
      AGED ABOUT 40 YEARS
      A. E. NO.2 HANGI DAM SUB DIVISION,
      HULGUNDA
      SOMWARPET TALUK

50.   SMT KANAKAMBA G
      D/O K N GANGARAJU
      AGED ABOUT 35 YEARS
      C/O ASSISTANT EXECUTIVE ENGINEER
      SHRIA PWD SUB DIVISION
      SHIRA

51.   SRI KRISHANPPA
      S/O RANGA NAYAK
      AGED ABOUT 38 YEARS
      JUNIOR ENGINEER
      O/O NO.2, PRE SUB DIVISION,
      BELUR
      HASSAN DISTRICT

52.   SRI GIRIDHAR KUMAR N T
      S/O M THIMMAPPA
      AGED ABOUT 44 YEARS
      ASSISTANT ENGINEER
      HEMAVATHID AM
      SUB DIVISION
      GORUR

53.   SRI ANIL BHAGAWANTH RATHNAKAR
      S/O BHAGWANTH S
      RATHNAKAR, AGED ABOUT 40 YEARS
                            13




      WORKING AS ASISTANT ENGINEER
      O/O ASSISTANT EXECUTIVE ENGINEER
      KARNATAK NEERAVARI NIGAM LIMTIED MALAPR-
      ABHA RIGH BANK CANAL, RON TALUK
      DISTRICT GADAG.

54.   SRI N P KAMBLE
      S/O PANDIT RAO ADIVEPPA KAMBLE
      AGED ABOUT 40 YEARS
      ASST. EXECUTIVE ENGINEER
      GLBC SUB DIVISION NO.1, GHATAPRABHA
      TQ GOKAK
      DIST BELGAUM

55.   SRI B SRINIVASA MURTHY
      S/O M BABU
      AGED ABOUT 40 YEARS
      WORKING AS JUNIOR ENGINEER
      NO.2, PWD BANGALORE WORKS

56.   SRI H P SHIVANNA
      S/O H K PUTTAIAH
      AGED ABOUT 37 YEARS
      WORKING AS ASSISTANT ENGINEER
      NO.3, GAUGING SUB DIVISION,
      ANANDA RAO CIRCLE
      BANGALORE 9

57.   SRI S UMESH
      S/O SAMYA NAIK
      AGED ABOUT 39 YEARS
      ASSISTANT ENGINEER
      PWD SUB DIVISION, SIRSI U.K. (W.P.NO.15370/09)

58.   SRI S UMESH
      S/O SAMYA NAIK
      AGED ABOUT 39 YEARS
                            14




      ASSISTANT ENGINEER
      PWD SUB DIVISION, SIRSI U.K. (W.P.NO.15371/09)

59.   SRI S UMESH
      S/O SAMYA NAIK
      AGED ABOUT 39 YEARS
      ASSISTANT ENGINEER
      PWD SUB DIVISION, SIRSI U.K. (W.P.NO.15372/09)

60.   SRI S UMESH
      S/O SAMYA NAIK
      AGED ABOUT 39 YEARS
      ASSISTANT ENGINEER
      PWD SUB DIVISION, SIRSI U.K. (W.P.NO.15373/09)

61.   SRI S UMESH
      S/O SAMYA NAIK
      AGED ABOUT 39 YEARS
      ASSISTANT ENGINEER
      PWD SUB DIVISION, SIRSI U.K. (W.P.NO.15374/09)

62.   SRI MALATHESHA P
      S/O PAKEER NAIK D
      AGED ABOUT 38 YEARS
      ASSISTANT ENGINEER
      PRE SUB DIVISION KUMTA (UK)
      KARWAR DISTRICT

63.   SRI R MANJUNATH
      S/O H RAMA NAIK
      AGED ABOUT 43 YEARS
      ASSISTANT ENGINEER
      KNNL NO.1 BRLBC SUB DIVISION
      B.R.PROJECT BHADRAVATHI TALUK
      SHIMOGA DISTRICT
                            15




64.   SRI L M RUDRESH NAIK
      S/O HALA NAIK L
      AGED ABOUT 42 YEARS
      ASSISTANT ENGINEER
      NO.1 BHADRAV CANAL SUB DIVISION,
      KNNL BASVAPATNA CHANNAGIRI
      TALUK DAVANAGER

65.   SRI THIPPESHI HALA NIAK
      S/O HALA NAIK
      AGED ABOUT 45 YEARS
      ASSISTANT ENGINEER
      KNNL NO.5, SUB DIVISON, SHIKARIPURA
      TALUK, SHIMOGA DISTRICT

66.   SRI Y M RAJU
      S/O DR L MALLA NAIK
      AGED ABOUT 42 YEARS
      ASSISTANT ENGINEER
      PRE SUB DIVISION, SIDDAPURA (U.K.)
      KARWAR DSITRICT

67.   SRI MALATHESHA P
      S/O PAKEER NAIK D
      AGED ABOUT 38 YEARS
      ASSISTANT ENGINEER
      PRE SUB DIVISION, KUMTA (U.K.)
      KARWAR DSITRICT

68.   SRI V UMA NAIK
      S/O VALYA NAIK
      AGED ABOUT 42 YEARS
      ASSISTANT ENGINEER
      PRE SUB DIVISION, SIDDAPURA (U.K.)
      KARWAR DSITRICT
                          16




69.   SRI G K NAIK
      S/O GANGYA NAIK
      AGED ABOUT 42 YEARS
      ASSISTANT ENGINEER
      PRE DIVISOIN
      MANGALORE

70.   SRI ANIL KUMAR SHINGE
      S/O BASAVANATH SHINGE
      AGED ABOUT 43 YEARS
      ASSISTANT ENGINEER
      PWD SUB DIVISION
      HALIYAL (UK)

71.   SRI SRINIVAS G H
      S/O HANUMANTHAIAH H
      AGED ABOUT 40 YEARS
      WORKING AS ASSIATNT ENGINEER
      M.I. C.E.(S) OFFICE
      K.R.CIRCLE
      BANGALORE.

72.   SRI H C HARISH CHAND
      S/O H D CHIKKARAMAIAH
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      MINOR IRRIGATION SUB DIVISION,
      SHIKARIPURA 577 427
      SHIMOGA DISTRICT

73.   SRI M K GOVINDARAJA
      AGED ABOUT 41 YEARS
      WOKRING AS ASSISTANT ENGINEER
      MINOR IRRIGATION SUB DIVISION,
      HASSAN
                            17




74.    SRI NAGESH MURTHY M
       AGED ABOUT 40 YEARS
       WOKRING AS ASSISTANT ENGINEER
       NO.3 PWD SUB DIVISION, DODDABGALALPURA
       BANGALORE RURAL DISTRICT

75.    SRI B K DINESH KUMAR
       AGED ABOUT 39 YEARS
       WOKRING AS ASSISTANT ENGINEER
       NO.3 YPR SUB DIVISION,
       CNNL, HASSAN

76.    SRI SUMITRANANDA
       AGED ABOUT 35 YEARS
       WORKING AS JUNIOR ENGINEER
       KBJNL JBC SUB DIVISION NO.7
       DOORNAHALL SHANAPUR TALUK
       GULBARGA DISTRICT

77.    SMT PALLAVI
       AGED ABOUT 40 YEARS
       WORKING AS ASSISTANT ENGINEER
       PWD SUB DIVISION, SRINIVASAPURA
       KOLAR DISTRICT                ... PETITIONERS

      (BY SRI M.S.BHAGWAT & D.PAVANESH, ADVOCATES)


AND

1.     THE STATE OF KARNATAKA
       REP BY ITS SECY
       DEPT OF PERSONNEL AND
       ADMINISTRATIVE REFORMS
       VIDHANA SOUDHA
       BANGALORE-560001
                           18




2.   THE STATE OF KARNATAKA
     REP BY ITS PRINCIPAL SECRETARY
     PUBLIC WORKS DEPARTMENT
     M S BUILDING,
     BANGALORE-560001

3.   THE CHIEF ENGINEER
     PUBLIC WORKS DEPT,
     C & B DIVISION, K R CIRCLE
     BANGALORE-560001

4.   HUSANAPPA
     S/O.HANUMANTHAPPA HYATI
     AGED ABOUT 34 YEARS
     B E IN CIVIL ENGINEERING
     R/AT.HALLISAGAR, SHAHAPUR TALUK
     GULBARGA DIST

5.   DEVARAJ WADEKAR
     S/O.HANUMANTHAPPA WADEKAR
     AGED ABOUT 30 YEARS
     B E IN CIVIL ENGINEERING
     PLOT NO.45, NEAR P & T QUARTERS
     OLD JEEVARGI ROAD, OPP WATER TANK
     GANESH NAGAR
     GULBARGA 585 102

6.   R SRINIVASA MURTHY
     S/O.B RAJU
     AGED ABOUT 38 YEARS
     B E IN MECHANICAL ENGINEERING
     BENTEHALLI AT POST
     BELUR TALUK
     HASSAN DIST

7.   KANMANI T C
     S/O.CHINNAIAH
                          19




      AGED ABOUT 35 YEARS
      DIPLOMA IN CIVIL ENGINEERING
      R/AT C/O.R RAVI (PWD CONTRACTOR)
      OPP FINANCE CHANDRANNS RESIDENT
      GANESH NAGAR
      CHANNARAYAPATNA
      HASSAN DIST 573 116

8.    B MRUTHUNJAYA
      S/O.BOOTHRAJ
      AGED ABOUT 39 YEARS
      B E IN MECHANICAL ENGINEERING
      R/AT.NO.11, KHB BUILDING,
      21ST MAIN, 18TH CROSS, BEHIND
      MARUTHI MANDIR , VIJAYANAGAR
      BANGALORE-40

9.    JAYA
      S/O.BHARATH RAO
      AGED ABOUT 28 YEARS
      B E IN CIVIL ENGINEERING
      R/AT.KUMBAR GALLI,
      HUMNABAD POST,
      HUMNABAD TALUK BIDAT DIST

10. SHASHIDHAR R JAWALGIKAR
     S/O.RAMACHANDRA RAO JAWALGIKAR
     AGED ABOUT 36 YEARS
     B E IN MECHANICAL ENGG
     R/AT.H NO.11-721
     NEAR SHAHA HUSSAIN CHILLA
     BORABAI NAGAR BRAMHAPUR,
     GULBARGA 585 103

11.   NARAYAN MURTHY B
      S/O.LATE BELURAIAH
      AGED ABOUT 36 YEARS
                           20




      DIPLOMA IN MECHANICAL ENGG
      R/AT.HULIKAL POST,
      DODDAMAGGE HOBLI
      ARAKALGUD TALUK
      HASSAN DIST

12.   SRI.PRAMOD KUMAR R.L
      S/O.RAMACHANDRA
      AGED ABOUT 33 YEARS
      B E IN MECHANICAL ENGG
      R/AT.NO.66, PRASHANTHNAGAR (B)
      RAJAPUR EXTENSION
      GULBARGA 585 103

13.   THE STATE OF KARNATAKA
      REP BY ITS SECRETARY
      DEPT OF PUBLIC WORKS
      M S BUILDING, SACHIVALAYA-II
      BANGALORE-560001

14.   THE CHIEF ENGINEER (C & B) SOUTH
      AND CHAIRMAN OF THE SELECTION COMMITTEE
      PUBLIC WORKS DEPARTMENT
      K R CIRCLE
      BANGALORE-560001

15.   N PARAMESH
      S/O.M NAGARAJ
      AGED ABOUT 33 YEARS
      NO.12/B, 3RD MAIN 6TH CROSS
      BAPUJINAGAR, MYSORE ROAD,
      BANGALORE-560 026

16.   K NAGESH
      S/O.KEMPASIDDAIAH
      AGED ABOUT 37 YEARS
      NO.321, 2ND MAIN ROAD
                           21




      80 FEET RING ROAD, JAGA JYOTHI
      BASAVESHWAR LAYOUT, JNANABHARATH
      POST, BANGALORE-56

17.   RAJESH B CHANDRAPPA
      S/O.CHANDRAPPA
      AGED ABOUT 37 YEARS
      NO.7-3-61
      BHIMANAGAR, NEAR DARGA
      BIDAR DIST

18.   BHEEM MALLAPPA
      S/O.MALLAPPA
      AGED ABOUT 33 YEARS
      SIDDARTH NAGAR BHALKI
      BIDAR DIST

19.   THE STATE OF KARNATAKA
      REP BY ITS SECRETARY
      DEPT OF PUBLIC WORKS
      3RD FLOOR, 5TH STAGE
      M S BUILDING,
      BANGALORE-560001

20.   THE CHIEF ENGINEER ( C & B) SOUTH
      PUBLIC WORKS DEPT
      K R CIRCLE,
      BANGALORE-560001

21.   ANJANEYYA K R
      S/O.RANGARAO,
      AGED ABOUT 35 YEARS
      R/O.NO.1.4.946/97, IDSMT LAYOUT
      RAICHUR DIST

22.   S SURESH
      S/O.V SIDRAM,
                         22




      AGED ABOUT 39 YEARS
      H NO.2/23, NEARBY BALWEDI WCHOOL
      RAICHUR DIST

23.   N S SOMASHEKARAIAH
      S/O.SHIVARUDRAIAH
      AGED ABOUT 42 YEARS
      HONGANOOR POST,
      R/O.NEELAKANTANAHALLI,
      CHANNAPATNA TALUK
      BANGALORE-571 501

24.   ASHOK D SHIVANOOR
      S/O.DURGAPPA
      AGED ABOUT 28 YEARS
      THARFILE NEAR HANUMAN TEMPLE
      H NO.1-1121
      GULBARGA 585 106

25.   HANUMANTH R M
      S/O.RAMIAH,
      AGED ABOUT 33 YEARS
      H NO.2-156 SIDDESWAR COLONY
      SEDAM ROAD,
      GULBARGA 585 106

26.   SHANTHKUMAR N KAKHANDAKI
      S/O.MAHADEVA
      AGED ABOUT 32 YEARS
      BHAGYA NAGAR
      UNIVERSITY ROAD,
      GANESH NILAYA
      GULBARGA 585 106

27.   RAJESH A
      S/O.ARJUNA RAO N
      AGED ABOUT 30 YEARS
                           23




      R/O.PLOT NO.26,
      VIJWAL HOUSING SOCIETY,
      RAJPUR COLONY RAJPUR ROAD
      GULBARGA 585 106

28.   G MANOJ
      S/O.D GIRISH,
      AGED ABOUT 34 YEARS
      HOUSE NO.1324, IST FLOOR
      GIRIDHAMA 3RD CROSS,
      VIDYANAGARA,
      DAVANAGERE DIST

29. SUBHASH
     S/O.SHARNAPPA KHARATAMAL
     AGED ABOUT 32 YEARS
     H NO.24, EWS II PHASE
     ADARSH NAGAR
     GULBARGA 585 105

30.   VIDYA BELANIKAR
      AGED ABOUT 29 YEARS
      H NO.124, NEAR DEPOT NO.2
      VIDYA NAGAR
      GULBARGA 585 103

31.   TARAMANI G
      S/O.GANGAPPA
      AGED ABOUT 32 YEARS
      H NO.46 LIG IST PHASE
      ADHARSHANAGAR
      GULBARGA 585 103

32.   KRISHNARAJ KALGI
      S/O.TIPPANNA,
      AGED ABOUT 34 YEARS
      STATION ROAD,
                           24




      JAFFER GUNJI
      POST AND TQ CHITTAPUR
      GULBARGA 585 211

33.   DEVARAJ
      S/O.BHIMSAIN GOLEYA
      AGED ABOUT 31 YEARS
      H NO.11-1891/2 RMANAGARA
      NEAR S B COLONY
      GULBARGA 585 103

34.   ANAND M
      S/O.MAHADEVAPPA
      AGED ABOUT 30 YEARS
      NO.252, CIB COLONY
      GULBARGA 585 103

35.   KSHEERALINGAPPA
      AGED ABOUT 33 YEARS
      H NO.12.6.300 LBS NAGAR
      RAICHUR 584 102

36.   THE STATE OF KARNATAKA
      REP.BY ITS SECRETARY
      DEPARTMENT OF PUBLIC WORKS
      M.S.BUILDINGM
      SACHIVALAYA-II
      BANGALORE-560001

37.   THE CHIEF ENGINEER
      (C & B) SOUTH
      AND CHAIRMAN OF THE SELECTION COMMITTEE
      PUBLIC WORKS DEPARTMENT,
      K.R.CIRCLE
      BANGALORE-560001
                           25




38.   L SHIVAMURTHY
      S/O LAKSHMANA
      AGED ABOUT 38 YEARS
      R/O J C R ETENSION
      NEAR LAKSHMI TEMPLE JAGALUR
      DAVANAGERE DIST

39.   K V DURGA PRASAD
      S/O.K RAMAIAH
      AGED ABOUT 37 YEARS
      R/O.OLD POST OFFICE ROAD
      LAKKAVALLI (PO)
      TARIKERE TALUK
      CHIKMAGALORE DIST

40.   ARUN KUMAR
      S/O.SHIVASHARANAPPA,
      AGED ABOUT 34 YEARS
       R/O.SINDGI (B)
       GULBARGA DIST

41.   GANGA NARASIMHAIAH
      S/O.YELLAPPA
      AGED ABOUT 36 YEARS
      R/O.NO.42, 3RD CROSS
      2ND MAIN, VIJAYA NAGAR
      BANGALORE-40

42.   PRAKASHA M
      S/O.M L MARIMADHU
      AGED ABOUT 38 YEARS
      R/O.MALAVALLI VILLAGE
      MANDYA DIST

43.   K C RAVIKUMAR
      S/O.CHIKKAMADAIAH
                           26




      AGED ABOUT 34 YEARS
      HOSAKUKKUR VILLAGE
      MYSORE DIST

44.   C V RANGANATH
      S/O.CHIKKARANGAIAH
      AGED ABOUT 34 YEARS
      R/O.NO.335/2
      SRI JAGADEESHWARI NILAYA
      MES ROAD, JALAHALLI
      BANGALORE-13

45.   C MAHESHWARA
      S/O.C KOTRAPPA
      AGED ABOUT 37 YEARS
      R/O.SOMANATHAPURA VILLAGE
      MYSORE DIST

46.   M MANJUNATHA
      S/O.G S MAHADEVAIAH
      AGED ABOUT 37 YEARS
      R/O.SOMANATHAPURA VILALGE
      MYSORE DIST

47.   PRASHANTH KUMAR B M
      S/O.B MADAIAH
      AGED ABOUT 31 YEARS
      R/O.593/B, 11TH MAIN ROAD
      ALLANAHALLI EXTENSION
      MYSORE-11

48.   SHIVALINGAPPA L
      S/O.LINGANNAIAH
      AGED ABOUT 36 YEARS
      R/O.63, 2ND MAIN, IST STAGE
      ATHMEEYA GELEYARA BALAGA
                         27




      MAHALAKSHMI PURAM,
      BANGALORE-560 086

49.   SIDDARTHA
      S/O.SUGRIVE
      AGED ABOUT 29 YEARS
      R/O.PLOT NO.18 SHIVANAGAR SOUTH
      BIDAR 585 401

50.   SUBHASH S RAMAN
      S/O.SHIVPUTHRAPPA
      AGED ABOUT 28 YEARS
      R/O.AT POST CHINCHANSOOR
      TALUK ALAND DIST GULBARGA

51.   SANJEEV KUMAR T
      S/O.RUKKANNA
      AGED ABOUT 30 YEARS
      R/O.POST KOHINOOR
      TQ BASVAKALYAN
      DIST BIDAR 585 419

52.   THE STATE OF KARNATAKA
      REP.BY ITS SECRETARY
      DEPARTMENT OF PUBLIC WORKS
      M.S.BUILDING,SACHIVALAYA-II
      BANGALORE-560001

53.   THE CHIEF ENGINEER (C&B) SOUTH
      AND CHAIRMAN OF THE SELECTION COMMITTEE
      PUBLIC WORKS DEPARTMENT, K.R.CIRCLE
      BANGALORE-560001

54.   SRIMANT HADGAL
      S/O.ZOOLAKI K,
                           28




      AGED ABOUT 35 YEARS
      PLOT NO.35, CIB COLONY
      ALAND TALUK
      GULBARGA DIST

55.   TATARM K CHAVAN
      S/O.KISANA,
      AGED ABOUT 35 YEARS
      HODLERE TANDA
      ALAND TALUK
      GULBARGA DIST-585 314

56.   SUDHAKAR D B
      S/O.BHEEMAHA
      AGED ABOUT 28 YEARS
      SARVODAYA NAGAR RAJAPUR ROAD
      AMBICA NIVAS PLOT NO.2 909/68/3/1
      GULBARGA 585 105

57.   SENTHAIAH C
      S/O.CHINNAIAH, AGED ABOUT 42 YEARS
      SHIVA NILAYA MIG-1-6 KHB COLONY
      III PHASE, PRESS COLONY
      GOPALA
      SHIMOGA DIST

58.   CHANDRASHEKAR B C
      S/O.CHANNAPPA
      AGED ABOUT 31 YEARS
      C/O.VANANTHARAJ RAILWAY QUATRAS
      NO.192/1, NEAR MELHODIST CHERCH
      RAICHUR DIST

59.   NAGARAJ HULLI
      S/O.SHANKAR RAL HULLI
      AGED ABOUT 28 YEARS
                          29




      R/O.NO.214, C I B COLONY
      BEHIND OF CENTRAL BUS STAND
      GULBARGA 585 103

60.   THE STATE OF KARNATAKA
      REP.BY ITS SECRETARY
      DEPARTMENT OF PUBLIC WORKS
      M.S.BUILDING, SACHIVALAYA-II
      BANGALORE-560001

61.   THE CHIEF ENGINEER
      (C&B) SOUTH AND CHAIRMAN
      OF THE SELECTION COMMITTEE
      PUBLIC WORKS DEPARTMENT
      K.R.CIRCLE
      BANGALORE-560001

62.   B N MANJUNATH
      S/O.NANJAPPA
      AGED ABOUT 37 YEARS
      K BIDARE POST
      B BOOMANAHALLI KADUR TALUK
      CHIKKAMANGALORE DIST

63.   SANTHOSH
      S/O.SHRAVAN, AGED ABOUT 30 YEARS
      C/O.VITHAL RAO BANNER
      HOUSE NO.9-8-113, BASAVANAGAR
      COLONY, NEAR HARUGERI POST
      GANDHI GUNJ
      BIDAR DIST 585 040

64.   RAGHU R
      S/O.RAMU, MAJOR
      NO.2290, RPC LAYOUT,
      VIJAYANAGAR II STAGE
      BANGALORE-560 040
                         30




65.   THE STATE OF KARNATAKA
      REP.BY ITS SECRETARY
      DEPARTMENT OF PUBLIC WORKS
      M.S.BUILDING,SACHIVALAYA-II
      BANGALORE-560001

66. THE CHIEF ENGINEER
     (C&B) SOUTH
     AND CHAIRMAN OF THE
     SELECTION COMMITTEE
     PUBLIC WORKS DEPARTMENT
     K.R.CIRCLE
     BANGALORE-560001

67.   BHASKAR BHARANI S K
      S/O.S R KRISHNAPPA
      AGED ABOUT 34 YEARS
      R/A NO.593, SECOND D CROSS
      6TH MAIN BASAVESHWARA NAGAR
      BANGALORE-560 079

68.   THE STATE OF KARNATAKA
      REP.BY ITS SECRETARY
      DEPARTMENT OF PUBLIC WORKS
      M.S.BUILDING,SACHIVALAYA-II
      BANGALORE-560001

69.   THE CHAIRMAN RECRUITMENT AUTHORITY
      AND CHIEF ENGINEER (COMMUNICATION
      & BUILDING)
      PUBLIC WORKS DEPARTMENT
      K.R.CIRCLE
      BANGALORE-560001

70.   SUNILKUMAR GURULINGAPPA
      S/O.GURULINGAPPA
                           31




      AGED ABOUT 30 YEARS
      C/O.BASWARAJ AWANTI
      R/AT.PLOT NO.191, PRASHANT NAGAR (B)
      GULBARGA

71.   VASANNA K
      S/O.VENKATAPPA
      AGED ABOUT 32 YEARS
      R/AT.MARUTLA VILLAGE
      D ANTHAPURA POST,
      SANDUR TALUK
      BELLARY DIST

72.   R K NARAYANAMURTHY
      S/O.R KENCHAPPA
      AGED ABOUT 30 YEARS
      R/AT PLOT NO.277
      CIB COLONY,
      GULBARGA

73.   N C KRISHNAIAH
      S/O.CHIKKANARASAIAH
      AGED ABOUT 33 YEARS
      NARANAHALLI AT POST
      C S PURA HOBLI, GUBBI TALUK
      TUMKUR DIST

74.   R RAMAKRISHNA
      S/O.RAMAIAH
      AGED ABOUT 38 YEARS
      R/AT.CHETHANA COMPOUND
      UPPARAHALLI S S PURAM POST
      TUMKUR DIST

75.   THIPPESWAMY M N
      S/O NAGAPPA
      AGED ABOUT 37 YEARS
                             32




       R/AT.JENUGUDU IV MAIN
       NRYPATUNGA EXTENSION
       TUMKUR DIST

76.    D G DEVARAJU
       S/O.GIRIYAPPA
       AGED ABOUT 36 YEARS
       R/AT.DODDAVEERANAHALLI C NANDIHALLI POST
       TUMKUR TALUK AND DIST

77.    K N SHIVAMURTHY
       S/O.NAGAPPA
       AGED ABOUT 37 YEARS
       R/AT.KEREYAGALAHALLI,
       HULIKATTI POST
       DAVANAGERE DIST

78.    VASUDEV H M
       S/O.HOLEBASAMMARA MYLAMMA
       AGED ABOUT 37 YEARS
       R/AT.RAJANAHALLI POST
       HARIUR TALUK
       DAVANAGERE DIST

79.    NAGARAJAPPA T R
       S/O.RANGAPPA
       AGED ABOUT 40 YEARS
       R/AT.TUMBIGERE
       DAVANGERE TQ AND DIST           ...RESPONDENTS


       (BY SRI RAGHAVENDRA GAYATHRI GOVERNMENT
      ADVOCATE FOR R1-3,13,14,19,20,36,37,52,53,60,61,
                      65,66,68 & 69,
      SRI T.NARAYANASWAMY FOR SRI.L.SRINIVASA BABU,
              ADVOCATES FOR C/R 8,17,75 & 76;
                           33




           SRI S.N.BABU, ADVOCATE FOR R80;
        SRI V.D.BHAJANTRI, ADVOCATE FOR R71;
       SRI SRERANGAIAH L, ADVOCATE FOR R 62)


     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED ORDER DATED 25.05.2009 PASSED
BY    THE   KARNATAKA      ADMINISTRATIVE     TRIBUNAL,
BANGALORE, IN APPLICATION NOS.7080-88/05, 1723-26/06,
8812-26/05, 7493-7506/05, 7481-7486/05, 239-241/07,
7574/05, 6258-59, 6261, 6263, 6267 & 6270-6274/03 (ANN-A
TO THE WP) AND CONSEQUENTLY DISMISS THE SAID
APPLICATIONS AND ETC.


In WRIT PETITION Nos. 15955-16115 OF 2009
BETWEEN:

1.   SRI V. DEVARAJ
     S/O R. VENKATAPPA
     AGED ABOUT 41 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE
     ENGINEER, KNNL (LIS) LIFE
     IRRIGATION SUB DIVISION
     HANEGAL
     HAVERI DISTRICT

2.   SRI BASAVASINGH NAIK
     S/O M. SANGADANAIK
     AGED ABOUT 45 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE
     ENGINEER, NO.3, CANAL SUB DIVISION
     SIDDANUR
     RAICHUR DISTRICT
                          34




3.   SRI ANAND K
     S/O KENCHAIAH K.J.
     AGED ABOUT 33 YEARS
     WORKING AS ASSISTANT EXECUTIVE
     ENGINEER, NO.2, IRRIGATION
     INVESTIGATION SUB-DIVISION
     VARUNABHAVAN, SANKERNA
     GOKULA 4TH STAGE
     MYSORE - 570 020

4.   SRI YATHEESHA U.R
     S/O RAMAIAH U.T.
     AGED ABOUT 32 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF NO.3, PWD SUB DIVISION
     VIRAJPET TALUK, VIRAJPET
     KODAGU DISTRICT

5.   SRI R. MANJUNATH
     S/O K. RACHAIAH
     AGED ABOUT 42 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF VARUNA CANAL
     CONSTRUCTION, NO.3 VCC SUB-DN
     GOKULAM 4TH STAGE
     MYSORE

6.   SRI M. HANUMANTHAPPA
     S/O MARIYAPPA
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE NO.3, CANAL SUB DIVISION
     SINDHANOOR

7.   SRI S. KRISHNAMURTHY
     S/O SHANKARA NAIK
                           35




      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF NATIONAL HIGHWAY
      SUB-DIVISION, NRUPATHUNGA ROAD
      (NEAR K.R. CIRCLE), SUDHARSHAN
      HOTEL BUILDING, 4TH FLOOR
      BANGALORE

8.    SRI M. KRISHNAMURTHY
      S/O MARAPPA
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF MINOR IRRIGATION DIVISION
      CHITRADURGA

9.    SRI DHANANJAYA S
      S/O LATE S.K. OBAIAH
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      P.R.E.D. SUB-DIVISION
      HOSADURGA TQ.

10.   SRI H. JAYAKUMAR
      S/O E. HANUMANTHAN
      AGED ABOUT 36 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF ASSISTANT EXECUTIVE ENGINEER
      NO.2. IRRIGATION INVESTIGATION
      SUB-DIVISION, GOKULAM IVTH STAGE
      MYSORE - 570 020

11.   SRI D. HARISH KUMAR
      S/O H.V. DEVAIAH
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF CHIEF RESEARCH OFFICER
                           36




      SOIL AND FOUNDATION ENGINEERING
      K.E.R.S. K.R. SAGAR
      MANDYA DISTRICT

12.   SRI LAKSHMANA
      S/O HANUMA NAIK
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, MINOR IRRIGATION
      SUB-DIVISION, V.P. EXTENSION
      CHITRADURGA

13.   SRI LINGARAJU
      S/O NANJUNDAIAH
      AGED ABOUT 32 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      NO.1. IRRIGATION INVESTIGATION DIVISION
      MYSORE-570 020

14.   SRI P. RANGASWAMY
      S/O K. PALLAKKAPA
      AGED ABOUT 52 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE NO.3, PWD SUB-DIVISION
      VIRAJPET
      KODAGU DISTRICT

15.   SRI PETERDEVAKUMAR
      S/O R. CHIKKANANJAIAH
      AGED ABOUT 39 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, NO.3, VCC SUB DIVISION
      GOKULAM, IVTH STATE
      MYSORE-20
                          37




16.   SRI T VIJAYAKUMAR
      S/O THAMMAIAH
      AGED ABOUT 42 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, NO.2, VC SUB-DIVISION
      TALAGAVADI
      MALAVALLI TALUK
      MANDYA

17.   SRI RAJESH KUMAR A
      S/O ANDANAIAH
      AGED ABOUT 33 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE RESEARCH OFFICER
      COASTAL ENGINEER SUB-DIVISION
      K.E.R.S.
      MANGALORE

18.   SRI LAVISH KUMAR M.V.
      S/O M. VISHWANATH
      AGED ABOUT 38 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, PORT AND FISHERIES
      SUB-DIVISION
      UDUPI

19.   SRI M. SHIVAKUMAR
      S/O H. MAHADEVAIAH
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE CHIEF ENGINEER
      CAUVERY NEERAVARI NIGAM LTD.,
      MYSORE
                           38




20.   SRI S.M. PRASANNAKUMAR
      S/O MADAIAH
      AGED ABOUT 35 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE NO.2, GANGING SUB-DIVISION
      KRISHNARAJASAGAR
      MANDYA DISTRICT

21.   SRI SURESH KUMAR M.D.
      S/O DEVARAJ M.S.
      AGED ABOUT 39 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      KNNL, GRBCC DIVISION
      NO.3, GOKAK

22.   SRI BALAPPA H. BHAJANTRI
      S/O HANUMANTH N. BHAJANTRI
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE KNNL MECHANICAL
      SUB DIVISION NO.2, KOUJALAGI
      TK. GOKAK
      DIST. BELGAUM

23.   SRI BASAVARAJ T GORAWAR
      S/O T.Y. GORAWAR
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE KNNL GRBCC SUB DIVISION NO.II
      KOUJALAGI, TQ. GOKAK
      DIST. BELGAUM

24.   SRI L.C. CHANDRAIAH
      S/O CHIKKACHANNAPPA
      AGED ABOUT 40 YEARS
      WORKING AS JUNIOR ENGINEER
                           39




      OFFICE OF MINOR IRRIGATION
      SUB DIVISION
      RAITHA BHAVAN, TIPTUR
      TUMKUR DISTRICT

25.   SRI SANDEEP KUMAR M
      S/O MOODILY
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      BANGALORE

26.   SRI D. RAJU
      AGED ABOUT 35 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE A.E.E.
      ZILLAPANCHAYATH ENGINEER
      YELANDUR

27.   SRI G.S. PRABHAKARANAYAKA
      S/O SIDDANAYAKA
      AGED ABOUT 38 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF ASSISTANT EXECUTIVE
      ENGINEER, AKKIHABBULU PO
      MANDYA DISTRICT

28.   SRI H.N. PARAMESHWARAPPA
      S/O LATE M. NIRVANAPPA
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE SUPERINTENDING
      ENGINEER, CNNL, K.R.S.M. & MIP CIRCLE
      MANDYA - 571 401
                          40




29.   SRI VENKATESH H B
      S/O B. BYRAPPA
      AGED ABOUT 47 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      NO.1, HRBHC
      GORUR
      HASSAN DISTRICT - 573 201

30.   SRI K. P. SEETHARAM
      S/O PAPANNI
      AGED ABOUT 37 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, NO.I, PWD SUB-DIVISION
      HASSAN

31.   SRI SREENIVASA
      S/O VARADAIAH
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF C.S.D. HANAGADU
      HUNSUR TALUK
      MYSORE DISTRICT

32.   SRI SIDDARAJU
      S/O SIDDAIAH
      AGED ABOUT 40 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      NO.2, VCC DIVISION
      MYSORE

33.   SMT. HARINIKUMARI K.V.
      S/O K. VENKATACHALAPATHI
      AGED ABOUT 35 YEARS
      OFFICE KCC SUB DIVISION
                          41




      SANTHEMARAHALLY
      CHAMARAJANAGAR DIST

34.   SRI B.N. MANJUNATHA
      S/O NARASHIMAPPA
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, NO.7
      H. C. SUB DIVISION
      CNNL, TUMKUR

35.   SRI KUMARA
      S/O SIDDAIAH
      AGED ABOUT 26 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER OFFICE
      NO.1, M.C. SUB DIVISION
      ASHOKNAGAR
      MANDYA

36.   SRI JAGADEESH H.L.
      S/O LAKSHMAIAH
      AGED ABOUT 36 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, NO.19, HEMAVATHI
      CANAL SUB DIVISION
      CAUVERY NEERAVARI NIGAMA LTD.,
      GUBBI

37.   SRI DEVENDRA
      S/O SIDDA NAYAKA
      AGED ABOUT 39 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT
                            42




      EXECUTIVE ENGINEER
      NO.14, H.C. SUB DIVISION
      BEGUR ROAD, CNNL
      KUNIGAL, TUMKUR DIST.

38.   SRI VIJAYA KUMAR P.S.
      S/O SIDDARAJU
      AGED ABOUT 38 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, NO.4, KRS SUB DIVISION
      MADAGOWDANA HUNDI
      T. NARASIPURA TALUK
      MYSORE DISTRICT

39.   SRI B. CHANDRASHEKARAIAH
      S/O B. V. OBALAIAH
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, NO.3, HCI SUB DIVISION
      CNNL, HEBBUR, TUMKUR TALUK
      AND DISTRICT

40.   SRI CHIKKANNA C
      S/O CHIKKARANGAIAH
      AGED ABOUT 43 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, NO.5, P.W.D. SUB DIVISION
      KADUR, CHIKMAGALUR DISTRICT

41.   SRI SADASHIVA MURTHY G.D.
      S/O LATE DODDALINGAIAH
      AGED ABOUT 37 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
                          43




      ENGINEER, NO.4, PWD SUB DIVISION
      NAGAMANGALA TOWN
      MANDYA DISTRICT

42.   SRI G.K. SIDDESHWARA PRASAD
      S/O G. S. KEMPUVAIAH
      AGED ABOUT 39 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT
      EXECUTIVE ENGINEER
      NO.5, HARANGI CANAL SUB DIVISION
      K.R. NAGAR

43.   SRI T. L. UDAYA KUMAR
      S/O LATE J. LAKSHMAIAH
      AGED ABOUT 46 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE PWD SUB DIVISION
      NO.3, S. R. PATNA
      MANDYA DISTRICT

44.   SRI MANJUNATHA T
      S/O D. THAMMAIAH
      AGED ABOUT 43 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      P.R.E.D. BANGALORE URBAN DIVISION
      NEAR SHIVANANDA CIRCLE
      BANGALORE

45.   SRI BASAVANNA L. BASAPUR
      S/O LINGAPPA F BASAPUR
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE CHIEF ENGINEER
      IRRIGATION CENTRAL ZONE
      MUNIRABAD, KOPPAL DISTRICT
                          44




46.   SRI ASHWATHANARAYANA M. HONAKERI
      S/O MALLIKARJUN B. HONAKERI
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT EXECUTIVE ENGINEER
      KNNL, MRBCC SUB DIVISION, NO.11
      BYAHATTI, DHARWAD DISTRICT

47.   SRI SWAMY S.R.M
      S/O RANGAIAN L
      AGED ABOUT 39 YEARS
      WORKING AS ASSISTANT ENGINEER
      KNNL, LMP DAM SUB DIVISION
      CHIMMANCHOD
      TQ. CHINCHOLI
      GULBARGA DISTRICT

48.   SRI H.J. RAVI
      S/O LATE K. JVARAIAH
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.3, SUB DIVISION (WEST)
      BDA COMPLEX, VIJAYANAGAR
      BANGALORE

49.   SRI C. VIJENDAR
      S/O M. CHELUVAIAH
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.2, DCF SUB DIVISION
      BDA T CHOWDAIAH ROAD
      BANGALORE

50.   SRI PRABHAKAR R KAMAT
      S/O RAJASHEKAR S KAMAT
                          45




      AGED ABOUT 30 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      KNNL GRBCC SUB DIVISION NO.6
      GOKAK, TQ. GOKAK
      BELGAUM DISTRICT

51.   SRI RATNAKAR
      S/O ACHUTHA CHOWTA A
      AGED ABOUT 32 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PWD SUB DIVISION, BELTHANGADY
      D.K. DISTRICT

52.   SRI H S GOVINDARAJU
      S/O SANJEEVAIAH
      AGED ABOUT 39 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PRE SUB DIVISION
      SIRA, TUMKUR DISTRICT

53.   SRI RAVIKANT BAPU SHIVARAI
      S/O BAPU DASHARATH SHIVARAI
      AGED ABOUT 37 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      P.R.E. SUB DIVISION
      GOKAK

54.   SRI PRASAN NERALEKAR
      S/O DEVNDRA L. NERALEKAR
      AGED ABOUT 41 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT
      EXECUTIVE ENGINEER
                          46




      PANCHAYAT RAJ ENGINEERING DEPARTMENT
      SUB DIVISION, GOKAK
      BELGAUM DISTRICT

55.   SRI SANJAY PRABHURAJ WALLYAPURKAR
      S/O PRABHURAJ RAMAPPA WALLYAPURKAR
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      P.R.E. SUB DIVISION
      RAIBAG
      DIST. BELAGAVI

56.   SRI ASHOKABABU G. NAIK
      S/O GURUNATH D NAIK
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PANCHAYAT RAJ ENGINEER SUB DIVISION
      RABAG
      DIST. BELGAUM

57.   SRI BHEEMA NAIK K J
      S/O JEMLA NAIK
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PUBLIC WORKS POST AND
      INTERIOR WATER TRANSPORT DEPARTMENT
      JOIDA SUB DIVISION
      JOIDA
      UTTARA KANNADA DISTRICT

58.   SRI RAJENDRA I. PHARNAKAR
      S/O INDRAPPA YAMANAPPA PHARNAKAR
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
                          47




      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PRE SUB DIVISION, ATHANI
      BELGAUM DISTRICT

59.   SRI SHRISHAIL DASHARATH KAMBLE
      S/O DASHARATH SADAPPA KAMBLE
      AGED ABOUT 42 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PRE SUB DIVISION, KUKKERI
      BELGAUM DISTRICT

60.   SRI H. B. THIPPESWAMY
      S/O BASAPPA
      AGED ABOUT 39 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.1 SUB-DIVISION
      WATER RESOURCE DEPARTMENT
      KAMPLI, HOSPET TALUK
      BELLARY DISTRICT

61.   SRI N. VENKATESH
      S/O P. NAGABHUSHAN
      AGED ABOUT 44 YEARS
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.1, SUB DIVISION, IRRIGATION DEPT.,
      KAMPLI, HOSPET TALUK
      BELLARY DISTRICT

62.   SRI N RAVICHANDRAN
      S/O LATE P. NAGABHUSHAN
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PRE SUB DIVISION
      BANGARPET
                          48




63.   SRI RAVINDRA K V
      S/O LATE K. VENKATESHAPPA
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      M. I. SUB DIVISION
      CHICKBALLAPUR

64.   SRI GAVIRANGAPPA B H
      S/O LATE B HANUMANTHAIAH
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.1, YAGACHI DAM SUB DIVISION
      BELUR, HASSAN DISTRICT

65.   SRI H DAYASHANKAR
      S/O HONNABHOVI
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.1 DAM SUB DIVISION
      YENGACHI PROJECT, BELUR
      HASSAN DISTRICT

66.   SRI LOKESH G
      S/O V GANGAIAH
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      KNNL, NO.4, TUNGA DISTRICT
      SUB DIVISION
      SHIMOGA

67.   SRI B. L. JAYARAM
      S/O L. LAKSHMANA NAIK
                          49




      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.4, KNNL, TUNGA SUB DIVISION
      SHIMOGA

68.   SRI HARI SHANKARA M
      S/O LATE C. MADAIAH
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE PUBLIC WORKS PORT INLAND AND
      WATER TRANSPORT DEPARTMENT NO.4
      SUB DIVISION
      H. D. KOTE

69.   SRI KRISHNA P
      S/O LATE PUTALINGAIAH
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE NO.3 VCC SUB DIVISION
      VARUNA BHAVAN
      GOKULAM IVTH STAGE
      MYSORE

70.   SRI T SURESH KUMAR
      S/O M. THIMMAPPA
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE NO.2, WORKSHOP & MECHANICAL
      SUB DIVISION, RAJAJINAGAR
      BANGALORE

71.   SRI H. D. SHIVAPRAKASH
      S/O H. DODDAIAH
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT ENGINEER
                             50




      OFFICE OF NO.2 HRC SUB DIVISION
      CNNL, HOLENARASIPUR

72.   SRI H. K. SOMASHEKARAPPA
      S/O KALAPPA
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT ENGINEER
      NO.3. HRBC SUB DIVISION
      HOLENARASIPUR
      HASSAN DISTRICT - 573 211

73.   SRI PUTTASWAMY
      S/O LATE JAVANAIAH
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE PANCHAYAT RAJ ENGINEERING
      SUB DIVISION
      CHANNAPATNA

74.   SRI M. JAYASWAMY
      S/O MAYAGAIAH
      AGED ABOUT 42 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE NO.5, PWD SUB DIVISION
      KR PET SUB DIVISION
      MANDYA DISTRICT - 571 426

75.   SRI D. C. RAMASWAMY
      S/O CHIKKAHANUMAIAH
      AGED ABOUT 43 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE R.D.P.R. PROJECT SUB DIVISION
      MANDYA

76.   SRI SRINIVASA
      S/O THIRUPATHAIAH B
                          51




      AGED ABOUT 43 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      P.W.D. NO.7 SUB-DIVISION
      PANDAVAPURA
      MANDYA

77.   SRI LINGARAJU G.B.
      S/O BASAVAIAH
      AGED ABOUT 41 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.5, H. DY SUB DIVISION
      K. R. NAGAR
      MYSORE DISTRICT

78.   SRI N. D. SHIVAPPA
      S/O LATE DOOTHAIAH
      AGED ABOUT 42 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.7, PWD SUB DIVISION
      PANDAVAPURA - 571 434

79.   SRI T. C. CHANDRASHEKAR
      S/O LATE CHIKKAKARIYAPPA
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.8, HEMAVATHI CANALA
      SUB DIVISION, CNNL, CHELUR GUBBI
      PIN CODE - 572 117
      TUMKUR DISTRICT

80.   SRI S NAGARAJU
      S/O GANGANNA
      AGED ABOUT 42 YEARS
                           52




      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.9, H. C. SUB-DIVISION, CNNL
      GUBBI

81.   SRI NAGARAJU A.R.
      S/O RANGAIAH
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.4, HCD SUB DIVISION
      CNNL, GUBBI
      TUMKUR DISTRICT

82.   SRI BASAVARAJU
      S/O LATE RANGASHAMANNA N. S.
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF NO.34, HLBC SUB DIVISION
      CNNL GUBBI
      TUMKUR DISTRICT

83.   SRI BASAVALINGASWAMY B.N
      S/O NINGAIAH B.N.
      AGED ABOUT 44 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE NO.3, PWD SUB DIVISION
      HOLENARASIPUR - 573 211

84.   SRI NAGARAJ H.E.
      S/O ERAIAH H.L.
      AGED ABOUT 42 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF NO.3, PWD SUB DIVISION
      HOLENARASIPUR - 573 211
                          53




85.   SRI MAHENDER R
      S/O K. RACHAIAH
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF NO.1 HRBHLC SUB DIVISION
      DODDAMAGGE

86.   SRI S. C. KESHAV MURTHY
      S/O S. T. CHANNA
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE CHIEF ENGINEER OFFICE
      CNNL HEMAVATHY PROJECT
      GORUR 573 120
      HASSAN DISTRICT

87.   SRI K. B. CHANDRASHEKARA
      S/O BASAVAIAH
      AGED ABOUT 41 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF PUBLIC WORKS POST AND
      INLAND WATER TRANSPORT DEPARTMENT
      SUB DIVISION
      GOKAK, BELGAUM DISTRICT

88.   SRI ERAIAH N. C
      S/O LATE CHIKKAIAH
      AGED ABOUT 42 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.4, PR.E SUB DIVISION
      ARKALGUD, HASSAN DISTRICT

89.   SRI D. S. RANGAIAH
      S/O SIDDAIAH
      AGED ABOUT 46 YEARS
      WORKING AS JUNIOR ENGINEER
                          54




      OFFICE OF PWD SUB DIVISION
      NO.2, CHOURANGA PATNA
      HASSAN DISTRICT

90.   SRI KASHINATH
      S/O BUDDAPPA BAJANTRI
      AGED ABOUT 35 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF PWD SUB DIVISION
      BYADAGI, DIST. HAVERI

91.   SRI P. R. DEVARAJA
      S/O P. RANGAIAH
      AGED ABOUT 44 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      P.R.E. SUB DIVISION, MALUR
      KOLAR DISTRICT

92.   SRI C.H.R. PRADEEP
      S/O HANUMAPAPPA
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF A.E.E. SUB DIVISION I
      H.P.D. II, BANGALORE DEVELOPMENT
      AUTHORITY (BDA)
      BANGALORE

93.   SRI KANTHARAJA
      S/O LATE MUTHAIAH
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      CNNL, TURUVEKERE

94.   SRI R. CHANDRASHEKAR
      S/O RAJANNA
                           55




      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF AEE, LIS KNNL
      HANAGAL
      APMC BUILDING
      HANAGAL TALUK, HAVERI DISTRICT

95.   SRI P.V. KRISHNAMURTHY
      S/O KRISHNAPPA
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF A.E.E. NO.19, H2BC
      SUB DIVISION, TURUVEKERE

96.   SRI SHIVAPPA B. TALAWAR
      S/O BHIMAPPA TALAWAR
      AGED ABOUT 37 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF A.E.E. KBJNL NRBC
      SUB DIVISION NO.16, DORANAHALLI
      TQ. SHAHAPUR, GULBARGA DISTRICT

97.   SRI SHIVAMURTHY H. G
      S/O GURUMURTHY
      AGED ABOUT 36 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE NO.5, PWD SUB DIVISION
      KADUR
      CHIKKAMAGALORE DISTRICT

98.   SRI K. JAYARAMU
      S/O B. KRISHNAPPA
      AGED ABOUT 43 YEARS
      OFFICE OF A.E.E.
      NO.4, PWD SUB DIVISION
      KOPPA
      CHICKMAGALUR
                          56




99.   SRI J.S. THIMMARAJU
      S/O K. SIDDAPPA
      AGED ABOUT 47 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF BHADRA NO.1, CANAL
      SUB DIVISION, HADADI ROAD
      DAVANGERE

100. SRI SWAMY S. M
     S/O SIDDAPPA V
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF A.E.E. PRE SUB DIVISION
     CHALLAKERE
     CHITRADURGA DISTRICT

101. SRI M. Y. RAVIKUMAR
     S/O N. YELLAPPA
     AGED ABOUT 43 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF NO.1, SUB DIVISION
     PWD, CHICKAMAGALUR
     OPP. DISTRICT COURT

102. SRI RANGANATH K S
     S/O K. SHIVAPPA
     AGED 43 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF NO.4 PWD SUB DIVISION
     KOPPA
     CHICKAMAGALUR DISTRICT

103. SRI RAVI Y. KHANAPUR
     S/O LATE Y. B. KHANAPUR
     AGED ABOUT 46 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF NO.3, MECHANICAL SUB DIVISION
                         57




    BALARAJ URS ROAD
    PWD COMPOUND
    SHIMOGA

104. R. KONDAIAH
     S/O LATE T. RANGASWAMY
     AGED ABOUT 39 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF NO.2, SUB DIVISION
     PWD OFFICE, HUNSUR

105. SRI B. R. OBAIAH
     S/O LATE B. P. ROSAIAH
     AGED ABOUT 44 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF HEGGANAHALLI SUB DIVISION
     DASARAHALLI ZONE
     BBMP, BANGALORE

106. SRI V. Y. BHOJARAJU
     S/O LATE YERRAIAH
     AGED ABOUT 45 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF PANCHAYATH RAJ ENGINEERING
     SUB DIVISION HUNSUR
     MYSORE DISTRICT

107. SRI B.K. MANOJKUMAR
     S/O B. KONDAIAH
     MAJOR
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF NO.1. HASANGI DAM SUB DIVISION
     HULUGUNDA
     SOMAVARPET TALUK
     KODAGU DISTRICT
                          58




108. SRI NANJUNDAIAH
     S/O BASAVAIAH
     AGED ABOUT 43 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF ASSISTANT EXECUTIVE ENGINEER
     PRE SUB DIVISION
     SARKLESPUR

109. SRI KRISHNAIAH
     S/O LATE RANGAIAH
     AGED ABOUT 43 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PRE SUB DIVISION
     SAKLESHPUR

110. SRI B. RAMESH
     S/O LATE S. BASAVARAJU
     AGED ABOUT 44 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF NO.16, HLBC SUB DIVISION
     BEGUR C R PATNA TALUK
     HASSAN DISTRICT

111. SRI RAGHAPPA LALAPPA LAMANI
     S/O LALAPPA TULAJAPPA LAMANI
     AGED ABOUT 33 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     B.T.D.A. SUB DIVISION, NO.8,
     BAGALKOT

112. SRI RAVI M
     S/O M. MANI
     AGED ABOUT 41 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE SUPERINTENDING ENGINEER
                          59




     HEMAVATHY CANALA CIRCLE
     CHANNARAYAPATNA
     HASSAN DISTRICT

113. SRI K. PRAKASH
     S/O KARIYAPPA
     AGED ABOUT 41 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE P.R.E. SUB DIVISION
     MUDIGERE
     CHIKAMAGALUR DISTRICT

114. SRI HEMAJI NAIK K.V
     S/O VACHYA NAIK
     AGED ABOUT 46 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PROJECT SUB-DIVISION
     DAVANGERE

115. SRI RAVIKUMAR C
     S/O LATE CHANDRAIAH C
     AGED ABOUT 46 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT ENGINEER
     NO.4, PWD SUB DIVISION
     JAGALUR, DAVANGERE DISTRICT

116. SRI NEELAKANTA.Y
     S/O LATE YELLAPPA
     AGED ABOUT 45 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF A.E.E. NO.4, PWD 1 & W
     SUB-DIVISION, HOLALKERE TALUK
     CHITRADURGA DISTRICT - 577 525
                          60




117. SRI VISHWANATHA D
     S/O DEVAPPA
     AGED ABOUT 39 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF ASSISTANT EXECUTIVE ENGINEER
     NO.4, PWD SUB DIVISION
     HOLAKERE
     CHITRADURGA DISTRICT - 577 525

118. SRI K. VEERAPPA
     S/O K. HANUMANTHAPPA
     AGED ABOUT 47 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF PANCHAYAT RAJ ENGINEERING
     SUB DIVISION
     CHITRADURGA - 577 501

119. SRI R. RAMACHANDRAPPA
     S/O RAMADHOVI
     AGED ABOUT 44 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF P.R.E. SUB DIVISION
     HOLAKERE
     CHITRADURGA DISTRICT

120. SRI G. RAMESHA
     S/O H. GANGADHARA
     AGED ABOUT 35 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     MINOR IRRIGATION SUB DIVISION
     CHITRADURGA

121. SRI K.L. SWAMY LAL
     S/O LACHA NAIK
     AGED ABOUT 44 YEARS
     WORKING AS JUNIOR ENGINEER
                          61




     OFFICE OF PRE SUB DIVISION
     GUBBI

122. SRI PUTYA NAIK H
     S/O SAKRA NAIK
     AGED ABOUT 42 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF AEE PRE SUB DIVISION
     DAVANGERE

123. SHI R. MANJUNATHAMURTHY
     S/O P.K. RUDRAMURTHY
     AGED ABOUT 42 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF NO.1 HLBC SUB DIVISION
     DODDAMAGGE
     ARKALGUD TALUK
     HASSAN DISTRICT

124. SRI RAJASHEKAR KESH PAWAR
     S/O KESU G. PAWAR
     AGED ABOUT 41 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF A.E.E.,
     KBJNL NO.17 SUB DIVISION
     SACOTAGI, TQ. IND
     DIST. BIJAPUR

125. SRI VEERAPPA SADAPPA U. GARAKHOD
     S/O SADAPPA
     AGED ABOUT 41 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PRE SUB DIVISION, MUDIGERE
     CHICKMAGALUR DISTRICT
                         62




126. SRI NAGARAJ R
     S/O RAMANAIK
     AGED ABOUT 42 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PRE SUB DIVISION, MUDIGERE
     CHICKMAGALUR DISTRICT

127. SRI TARASING BHEELU LAMANI
     S/O BHEELU BHAVASI LAMANI
     AGED ABOUT 41 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     FIC SUB DIVISION, NO.16 KBJNL
     RAMPUR (PA)
     TQ. SINDGI
     DIST. BIJAPUR

128. SRI PRASANNAKUMAR N
     S/O A. D. NAGAPPA
     AGED ABOUT 45 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PRE SUB DIVISION
     TARIKERE
     CHICKMAGALUR DISTRICT

129. SRI B. SHIVALINGAIAH
     S/O BORAIAH
     AGED ABOUT 42 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF ASSISTANT EXECUTIVE ENGINEER
     PRE SUB DIVISION
     TARIKERE
     CHICKMAGALUR DISTRICT
                         63




130. SRI D. DEVARAJ
     S/O G. M. DEVAIAH
     AGED ABOUT 39 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.5, H.L.B.C. SUB DIVISION
     CAUVERY NEERAVARI NIGAMA LIMITED
     K.R. PET, MANDYA DISTRICT - 571 426

131. SRI H. D. DEVARAJU
     S/O DEVAIAH
     AGED ABOUT 37 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.4 PWD SUB DIVISION
     NAGAMANGALA T. B. EXTENSION
     MANDYA DISTRICT

132. SRI.V.R.KRISHNAPPA
     S/O RAMAIAH
     AGED ABOUT 37 YEARS,
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.17, H.L.B.C. SUB DIVISION
     C.N.N.L, KAREHALLY

133. SRI.B.M.LAKSHMAIAH
     S/O MELAGIRAIAH
     AGED ABOUT 41 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.19, H.L.B.C. SUB DIVISION
     CNNL, TURUVEKERE

134. SRI.VASANTH KUMAR NAIK
     S/O GOVIND NAIK,
     AGED ABOUT 43 YEARS,
                          64




     WORKING AS JUNIOR ENGINEER
     OFFICE OF NO.1 PWD SUB DIVISION
     CHIKMAGALORE

135. SRI.S.K. KANUMAPPA
     S/O KORAMAPPA
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     MINOR IRRIGATION DEPARTMENT
     SHIKARIPUR TALUK
     SHIMOGA DIST

136. SRI.H.L.PUTTALINGAIAH
     S/O LATE LINGAPPA
     AGED ABOUT 42 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE CHIEF ENGINEER
     UPPER BHADRA PROJECT
     K.N.N.L. JCR EXTENSION II CROSS,
     CHITRADURGA-577501

137. SRI. TOGYA NAIK
     S/O LATE OBA NAIK
     AGED ABOUT 43 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF P.M.G.S.Y SUB DIVISION
     CHITRADURGA

138. SMT.PANDURANGAMMA BS
     D/O DODDANNA BS
     AGED ABOUT 33 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PWD SUB DIVISION
     HORAPANAHALLI
                         65




139. SRI.VISWANATH P
     S/O PAKKIRAPPA
     AGED ABOUT 45 YEARS,
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF EXECUTIVE ENGINEER
     MINOR IRRIGATION DEPT.
     RAJENDRA NAGAR, 100 FEET ROAD
     NEAR LAXMI TALIKES
     SHIMOGA DIST

140. SRI. GURUSIDDAPUR GOKHLE
     S/O CHANDSHA GOKHALE
     AGED ABOUT 44 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     GOVER P.W.D.SUB DIVISION
     HONNAVAR

141. SHRIKANT K.KARIJIGI
     S/O LATE K.J.KARIJIGI
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THECHIEF ENGINEER
     PANCHAYATH RAJ ENGG. DEPT
     CENTRAL OFFICE, 4TH FLOOR
     K.S.C. BOARD BUILDING
     RISALDAR STREET
     SHESHADRIPURAM,
     BANGALORE

142. SRI.M.MAHANTESH
     S/O T.MARAIAH
     AGED ABOUT 40 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.2, PWD TARIKERE
     CHIKMAGALUR DIST
                          66




143. T.SRINIVASU
     S/O THIMMAIAH
     AGED ABOUT 43 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE PRE SUB-DIVISION
     SRIRANGAPATNA TALUK
     MANDYA DISTRICT

144. SRI.RAGHAVENDRA
     S/O SRI.MARIYAPPA
     AGED ABOUT 29 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE A.E.E
     PWD SUB DIVISON
     GANGAVATHI TALUK
     KOPPAL DISTRICT.


145. SRI.R.SWAMY NAIK
     S/O RAMA NAIK
     AGED ABOUT 45 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF NO.3, PWD SUB DIVISION
     HIRIYUR, CHITRADURGA DIST

146. SRI.DUSHYANATHARAJA NADA
     S/O S.B.RANGANATH
     AGED ABOUT 42 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF NO.3, VCC SUB DIVISON
     VARUNA BHAVAN
     DRUNDAVAN EXTENSION
     MYSORE

147. SRI.NAGARAJA B.K.
     S/O SRI.KADURAPPA
                         67




    AGED ABOUT 42 YEARS
    WORKING AS JUNIOR ENGINEER
    OFFICE OF PANCHAYATH RAJ
    ENGINEERING, SUB-DIVISION
    HIRIYUR, CHITRADURGA DIST.

148. SRI.C.Y.RAMESH
     S/O LATE C.P.YELLAPPA
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE EXECUTIVE ENGINEER
     M.I.DIVISION, TUMKUR

149. SRI.SURESH SIDDAPPA GHASTI
     S/O SIDDAPPA M.GHASTI
     AGED ABOUT 38 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     GRBCC SUB DIVISION NO.14
     MAMADAPUR, TALUKA GOKAK
     DIST:BELGAUM

150. SRI.UDAYKUMAR PARASHURAM KAMBLE
     S/O PARASHURAM K.KAMBLE
     AGED ABOUT 37 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     KNNL GRBCC SUB DIVISION
     NO.14, MAMADAPUR, TQ:GOKAK
     DIST:BELGAUM

151. SRI.M.SADASHIVA NAIK
     S/O MEGHYA NAIK
     AGED ABOUT 47 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE EXECUTIVE ENGINEER
     KNNL, NO.3 BHADRA CANAL
                         68




    DIVISION MALEBENNUR
    HARIHAR TQ, DAVANAGERE DIST

152. SRI.RANGAIAH
     S/O NARAYANA
     AGED ABOUT 38 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.3, CANAL SUB DIVISION
     HANAGODU, HUNSUR TALUK
     MYSORE DIST

153. SRI.S.LAKSHMIKANT
     S/O LATE M.SHIVANNA
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.3, CANAL SUB DIVISION
     HANAGODU, HUNSUR TALUK

154. SRI.R.S.IMMANUAL SANTOSH KUMAR
     S/O LATE R.S.JOHN DEV DAS
     AGED ABOUT 39 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT ENGINEER
     MINOR IRRIGATION DIVISION
     NIZARBAD, MYSORE

155. SRI.I.K.PUTTASWAMY
     S/O KALAIAH
     AGED ABOUT 35 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT ENGINEER
     NO.3, HRBC SUB DIVISION
     H.N.PURA
     HASSAN DIST-573211
                           69




156. SRI.CHIKKAVENKATESH V
     S/O LATE NARAYANAPPA
     AGED ABOUT 45 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE THE PANCHAYATH ENGINEERING
     SUB DIVISION, CHANNAPATNA

157. SRI.JAYARAMA NAIK D
     S/O THIPPAIAH NAIK
     AGED ABOUT 39 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PW.T AND IWP SUB DIVISION
     YELLAPUR-581359

158. SRI.DEVENDRAPPA MARUTHY BHAJANIRI
     S/O MARUTHY BHAJANTRI
     AGED ABOUT 42 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF PWD SUB DIVISION
     GUBBI, TUMKUR DIVISION

159. SRI.G.GOPALA
     S/O S GIDDAPPA
     AGED ABOUT 45 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF A.E.E.NO.2, SUB DIVISION
     PWD CHALLAKERE
     CHITRADURGA DIST
     PIN CODE-5771522

160. SRI.TUKARAM L NAIK
     S/O LAXMAN J NAIK
     AGED ABOUT 41 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF ASST.EXECUTIVE ENGINEER
     KBJNL QUALITY CONTROL SUB DIVISION NO.51
                               70




       RAMPUR (P.A.) SINDGI
       DIST: BIJAPUR

161. SRI.RAJENDRA A HONAKHANDE
     S/O AMBAJI Y HONAKHANDE
     AGED ABOUT 44 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PRE SUB DIVISION
     HUKKERI TALUK
     HUKKERI, BELGAUM DIST          ...PETITIONERS


         (SRI A. SUBBA RAO, SENIOR COUNSEL A/W
                  M.SUBRAMANYABHAT FOR
            M/S. SUBBA RAO & CO., ADVOCATES)

AND:

1.     THE STATE OF KARNATAKA
       BY ITS SECRETARY
       PUBLIC WORKS DEPARTMENT
       M.S.BUILDING
       BANGALORE-560001

2.     THE STATE OF KARNATAKA
       REPRESENTED BY ITS PRINCIPAL SECRETARY
       PUBLIC WORKS DEPARTMENT
       M.S.BUILDING
       BANGALORE-560001

3.     THE CHIEF ENGINEER
       PUBLIC WORKS DEPARTMENT
       C & B DIVISION, K.R.CIRCLE
       BANGALORE-560001
                         71




4.   HUSANPPA
     S/O HANUMANTHAPPA HYATI
     AGED ABOUT 34 YEARS
     B.E.IN CIVIL ENGINEERING
     R/AT HALLISAGAR, SHAHPUR TALUK
     GULBARGA DIST

5.   DEVARAJ WADEKAR
     S/O HANUM,ANTHA WADEKAR
     AGED ABOUT 30 YEARS
     B.E.CIVIL ENGINEERING
     PLOT NO.45, NEAR P & T QUARTERS
     OLD JEEVARGI ROAD, OPP: WATER TANK
     GANESH NAGAR,
     GULBARGA-585102

6.   R.SRINIVASA MURTHY
     S/O B.RAJU
     AGED ABOUT 38 YEARS
     B.E. IN MECHANICAL ENGINEERING
     BANTEHALLI AT POST
     BELUR TALUK, HASSAN DISTRICT

7.   KANMANI T.C.
     S/O CHINNAIAH
     AGED ABOUT 35 YEARS
     DIPLOMA IN CIVIL ENGINEERING
     R/AT C/O R.RAVI (PWD CONTRACTOR)
     OPP: FINANCE CHANDRANNA'S RESIDENT
     GANESH NAGAR, CHANNARAYAPATNA
     HASSAN DIST-573116

8.   B.MRUTHUNAJAYA
     S/O BOOTHRAJ
     AGED ABOUT 39 YEARS
     B.E.IN MECHANICAL ENGINEERING
     R/AT NO.11, K.H.B. BUILDING
                          72




      21ST MAIN, 18TH CROSS
      BEHIND MARUTHI MANDIR
      VIJAYANAGAR, BANGALORE-40

9.    SRIJAYA
      S/O BHARATH RAO,
      AGED ABOUT 28 YEARS
      B.E. IN CIVIL ENGINEERING,
      R/AT KUMBAR GALLI, HUMNABAD AT POST
      HUMNABAD TALUK, BIDAR DISTRICT

10.   SRI.SHASHIDHAR R JAWALGIKAR
      S/O RAMACHANDRA RAO JAWALGIKAR
      AGED ABOUT 36 YEARS
      B.E.IN MECHANICAL ENGINEERING
      R/AT H.NO.11-721 NEAR SHAHA HUSSAIN CHILLA
      BORABAI NAGAR, BRAHMPAUR
      GULBARGA-585103

11.   SRI.NARAYAN MURTHY B
      S/O LATE BELURAIAH
      AGED ABOUT 36 YEARS
      DIPLOMA IN MECHANICAL ENGINEERING
      R/AT HULIKAL POST
      DODDAMAGGE HOBLI
      ARAKALGUD TALUK
      HASSAN DISTRICT.

12.   SRI.PRAMOD KUMAR R.L
      S/O SRI.RAMACHANDRA
      AGED ABOUT 33 YEARS
      B.E.IN MECHANICAL ENGINEERING
      RESIDING AT NO.66, PRASHANTHNAGAR(B)
      RAJAPUR EXTENSION
      GULBARGA-58105
                          73




13.   THE STATE OF KARNATAKA
      BY ITS SECRETARY
      PUBLIC WORKS DEPARTMENT
      M.S.BUILDING
      BANGALORE-560001

14.   THE CHAIRMAN RECRUITMENT AUTHORITY &
      CHIEF ENGINEER (COMMUNICATION & BUILDINGS)
      SOUTH, PUBLIC WORKS DEPARTMENT
      K.R.CIRCLE, BANGALORE-560001

15.   SRI.SUNIL KUMAR GURULINGAPPA
      S/O SRI GURULINGAPPA
      AGED ABOUT 30 YEARS
      C/O SRI.BASAWARAJ AWANTI
      R/AT PLOT NO.191,
      PRASHANT NAGAR (B)
      GULBARGA

16.   SRI.VASANNA K
      S/O SRI.VENKATAPPA
      AGED ABOUT 32 YEARS
      R/AT MARUTLA VILLAGE
      D.ANANTHPURA POST
      SASNDUR TALUK, BELLARY DISTRICT

17.   SRI.R.K. NARAYANAMURTHY
      S/O SRI. R.KENCHAPPA
      AGED ABOUT 30 YEARS
      R/AT PLOT NO 277
      CIB COLONY, GULBARGA

18.   SRI.N.C.KRISHNAIAH
      S/O SRI.CHIKKANARASAIAH
      AGED ABOUT 33 YEARS
      NARANAHALLI AT POST
                          74




      C.S.PURA HOBLI, GUBBI TALUK
      TUMKUR DISTRICT

19.   SRI.R.RAMAKRSIHNA
      S/O SRI.RAMAIAH
      AGED ABOUT 38 YEARS
      R/AT CHETHANA COMPOUND
      UPPARAHALLI, S.S.PURAM POST
      TUMKUR DISTRICT

20.   SRI.THIPPESWAMY M.N.
      S/O SRI. NAGAPPA
      AGED ABOUT 37 YEARS
      R/AT JENUGUDU, IV MAIN
      NRUPATHUNGA EXTENSION
      TUMKUR

21.   SRI.D.G.DEVARAJU
      S/O SRI.D.GIRIYAPPA
      AGED ABOUT 36 YEARS
      R/AT DODDAVEERANAHALLI
      C.NANDIHALLI POST,
      TUMKUR TALUK & DIST

22.   SRI.K.N. SHIVAMURTHY
      S/O SRI.NAGAPPA
      AGED ABOUT 37 YEARS
      R/AT KEREYAGALAHALLI
      HULIKATTE POST
      DAVANAGERE DISTRICT

23.   SRI.VASUDEVA H.M.
      S/O SRI.HOLEBASAMMARA MYLAMMA
      AGED ABOUT 37 YEARS
      R/AT RAJANAHALI POST
      HARUHUR TALUK
      DAVANAGERE DISTRICT
                           75




24.   SRI.NAGARAJAPPA T.R
      S/O SRI.RANGAPPA
      AGED ABOUT 40 YEARS
      R/AT TUMBIGERE
      DAVANAGERE TQ & DISTRICT


25.   SRI.RAVINDRA NAGAPPA SAVALAGI
      S/O SRI NAGAPPA S.SAVALAGI
      AGED ABOUT 36 YEARS
      R/O BANJARA NAGAR
      OPP: OLD MUGALKOD MATT,
      SOLAPUR ROAD, BIJAPUR-03

26.   SRI.CHANDRASHEKAR
      S/O SRI.NAGAPPA S.SAVALGI
      AGED ABOUT 42 YEARS
      R/O BANJARA NAGAR
      OPP: OLD MUGALKOD MATT,
      SOLAPUR ROAD, BIJAPUR-03

27.   THE STATE OF KARNATAKA
      REP. BY ITS PRINCIPAL SECRETARY
      PUBLIC WORKS DEPARTMENT
      MULTISTORIED BUILDING
      BANGALORE-560001

28.   THE PRINCIPAL SECRETARY TO GOVERNMENT
      WATER RESOURCES DEPARTMENT
      MULTISTORIED BUILDINGS
      BANGALORE-560001

29.   THE PRINCIPAL SECRETARY TO GOVERNMENT
      RURAL DEVELOPMENT AND PANCHAYATH RAJ
      DEPARTMENT
      M.S.BUILDING, BANGALORE-560001
                         76




30.   THE PRINCIPAL SECRETARY TO GOVERNMENT
      D.P.A.R VIDHANA SOUDHA
      BANGALORE-560001

31.   THE CHIEF ENGINEER
      COMMUNICATION & BUILDINGS (SOUTH)
      K.R.CIRCLE, BANGALORE-560001

32.   SRI.MANJUNATH M
      S/O SRI. LATE MUDDUMALLAIAH
      AGED ABOUT 34 YEARS
      B.E.CIVIL ENGINEER
      H.NO.58, 'B' 10TH CROSS
      I BLOCK, RAJAJINAGAR
      BANGALORE-560010.

33.   SRI.THIPPESWAMY H
      S/O SRI HANUMANTHA BHOVI
      AGED ABOUT 36 YEARS
      B.E.MECHANICAL ENGINEER
      AMBALAGERE, HIRIYUR TALUK
      CHITRADURGA DISTRICT

34.   SRI.S.R.JAYAPRAKASH
      S/O SRI.S.G.RAMAIAH
      AGED ABOUT 31 YEARS
      B.E.MECHANICAL ENGINEER
      SHETTIHALLI, DEVALAPURA HOBLI
      KUDAGABALU POST, NAGAMANGALA TALUK
      MANDYA DISTRICT

35.   SRI.MANJUNATHA N.K.
      S/O SRI.N.K.KENGAIAH
      AGED ABOUT 36 YEARS
      DIPLOMA IN MECHANICAL ENGINEER
      MATHRUSREE NILAYA, BEHIND DEPOT
                           77




      HOUSING BOARD, HOLENARASIPURA TOWN
      HASSAN DISTRICT

36.   SRI.RADHAKRISHNA A.H.
      S/O SRI.ALLAPPA HARIWAR
      AGED ABOUT 37 YEARS
      B.E.MECHANICAL ENGINEER
      H.NO.21, PILLANNARAMASWAMY STREET
      J.C.NAGAR, BANGALORE-560006

37.   SRI.S.NIRANJAN
      S/O SRI.SIDDAMANJAIAH K.M.
      AGED ABOUT 39 YEARS
      B.E.CIVIL, R/AT TALAKAD HOBLI
      T.NARASIPURA
      MYSORE DISTRICT

38.   SRI.SHIVANNA H.P
      S/O SRI.H.K.PUTTAIAH
      AGED ABOUT 33 YEARS
      B.E.CIVGIL, HITTANAHALLI
      MALAVALLI TALUK
      MANDYA DISTRICT

39.   SRI.VENKATESH
      S/O SRI.RANGADAS
      AGED ABOUT 36 YEARS
      DIPLOMA IN MECHANICAL ENGINEER
      R/AT NO.1-3-400, ARKIHAL,
      EXTENSION AREA
      RAICHUR

40.   SRI.ANNAPPA H.KOTRE
      S/O SRI.HAYYALAPPA
      AGED ABOUT 34 YEARS
      R/OBOMMANAHALLI, ALAND TALUK
      GULBARGA DISTRICT
                         78




41.   SRI.MAREPPA KADEKAR
      S/O SRI. BHEEMARAO KADEKAR
      AGED ABOUT 35 YEARS
      B.E. R/AT 283, CIB COLONY
      BEHIND CENTRAL MBUS-STAND
      GULBARGA

42.   SRI.BANDESH
      S/O SRI.AMALAPPA
      AGED ABOUT 28 YEARS
      B.E.CIVIL ENGINEER
      R/AT M.B.NAGAR, NEW EXTENSION
      HARERELEEYA COLONY
      GULBARGA-585105

43.   SRI.CHIDANANDAPPA R
      S/O SRI.RAJAPPA
      AGED ABOUT 33 YEARS
      B.E.MECHANICAL ENGINEER,
      R/AT BHOVI COLONY
      RAMAGIRI POST, HOLALKERE TALUK
      CHITRADURGA DISTRICT

44.   SRI.THIPESWAMY S
      S/O SRI.KALESIDDAPPA
      AGED ABOUT 34 YEARS
      B.E.CIVIL ENGINEER
      R/AT MUDDAPURA POST
      CHITRADURGA TQ & DIST

45.   SRI.P.V.SATHYAPPA
      S/O SRI.P.M.VENKATESHAPPA
      AGED ABOUT 32 YEARS
      DIPLOMA IN MECHANICAL ENGINEER
      R/AT V.PALYA POST
      CHITRADURGA TQ & DIST
                           79




46.   SRI.SATHISH KUMAR H.S
      S/O SRI H.S.SEETHARAM
      AGED ABOUT 32 YEARS
      B.E.MECHANICAL ENGINEER
      R/AT D.NO.EWS 720
      III MAIN, KUVEMPUNAGAR
      HASSAN-573201

47.   SRI.VENKAT M.RATHOD
      S/O SRI.M.RATHOD
      AGED ABOUT 32 YEARS
      B.E.MECHANICAL ENGINEER
      R/AT KALMOEL POST
      KAMALAPUR-585212
      GULBARGA DISTRICT

48.   SRI.H.V.MARISWAMY
      S/O H.V.KENCHAPPA
      AGED ABOUT 34 YEARS
      B.E.CIVIL ENGINEER, FIRST WARD
      BAPUJI COLONY, HARAPANAHALLI
      DAVANAGERE DISTRICT

49.   SRI.PRAKASH
      S/O LATE C.MANCHAIAH
      DIPLOMA IN CIVIL ENGINEER
      R/AT HOSABADANUR VILLAGE
      HALEBADANUR POST
      MANDYA TQ & DIST

50.   SRI.PURUSHOTHAM
      S/O SRI.LATE JAVARIAH
      AGED ABOUT 32 YEARS
      B.E.MECHANICAL
      R/AT NO.121, B.M.ROAD
                          80




51.   KANTHILAL L
      S/O.LOKYA NAYAK, AGED ABOUT 33 YEARS
      B E MECHANICAL ENGINEER
      C/O.D GOPAL NAIK
      KIRAN NURSING HOME,
      HIRIYUR TALUK
      CHITRADURGA DIST

52.   R SHASHIDARA
      S/O.K M RUDRAPPA, AGED ABOUT 30 YEARS
      B E IN CIVIL ENGINEER
      D.NO.169/A, RAILWAY COLONY
      SOUTHERN RAILWAY ARASIKERE POST
      HASSAN DIST

53.   K MAHESH
      S/O.VADDARU KAMAPPA,
      AGED ABOUT 34 YEARS
      DIPLOMA IN CIVIL ENGINEER
      SRI CHAMUNDESHWARI NILAYA
      MUNICIPAL COLONY
      V MAIN KELAGOTTE, CHITRADURGA DIST
      CHITRADURGA

54.   B DURGA PRASAD
      S/O.LATE DURGAPPA B, AGED ABOUT 31 YEARS
      B E IN MECHANICAL ENGINEER
      R/AT.NO.P-3, UNIVERSITY QUARTERS
      PANPATHA ROAD,
      SARASWATHIPURAM
      MYSORE

55.   JAGADISH
      S/O.MANIKAPPA, AGED ABOUT 35 YEARS
      B E IN MECHANICAL ENGINEER
      R/AT.HEAD POST, HUDGI
                          81




      HUMANBAD TALUK
      BIDAR DIST

56.   RAJSHEKAR MITRA
      S/O.M NAGESH, AGED ABOUT 30 YEARS
      B E IN CIVIL ENGINEER
      R/O.SHANTHI NIVAS, NO.9-12-582
      NEW OXFORD PUBLIC SCHOOL
      VIDYANAGAR
      BIDAR

57.   VIDYASAGAR T S
      S/O.TUKARAM, AGED ABOUT 30 YEARS
      B E IN MECHANICAL
      I P ENGINEERING NO.4-601/11-C
      4TH CROSS, M B COLONY
      GULBARGA

58.   SARANABASAPPA
      S/O.TULIJARAM GODKAR, AGED ABOUT 27 YEARS
      B E IN MECHANICAL
      I P ENGINEERING
      R/AT.MEENHALLI POST,. ALAND TALUK
      GULBARGA DIST

59.   SANJEEV S RUGAR
      S/O.SHANKAR, AGED ABOUT 36 YEARS
      B E IN MECHANICAL
      I P ENGINEERING
      R/AT.GADAVANTHI, HUMNABAD TQ
      BIDAR DIST

60.   VIDYASAGAR RAMACHANDRA
      S/O.RAMACNAHDRA, AGED ABOUT 36 YEARS
      B E CIVIL ENGINEER
      R/AT.NO.9/6/50
                          82




      NEAR AYYABOWDI MADDIPET
      RAICHUR DIST

61.   E MAHADEVASWAMY
      S/O.ERAIAH, AGED ABOUT 34 YEARS
      B E CIVIL ENGINEER
      R/AT.NO.3869, 2ND CROSS
      CHIKKAMAHADEVI TEMPLE ROAD
      GHANDINAGAR
      MYSORE

62.   MUNIRAJU L
      S/O.LINGAPPA, AGED ABOUT 32 YEARS
      B E MECHANICAL ENGINEER
      DODDAKUKKANAHALLI KANASWADI POST
      DODDABALLAPUR TALUK
      BANGALORE RURAL DIST

63.   RAGHU S
      S/O.LATE SEETHARAM NAIK,
      AGED ABOUT 31 YEARS
      B E CIVIL ENGINEERING
      R/AT.NO.363, I MAIN IST CROSS
      3RD PHASE, MANJUNATHA NAGAR
      BANGALORE

64.   MANIK
      S/O.SAILANNA,
      AGED ABOUT 34 YEARS
      DIPLOMA IN MECHANICAL ENGINEER
      R/AT.SNAKARA CHANDANAHALLI
      HUMANABAD TALUK
      BIDAR DIST

65.   DILIP KUMAR VAIDYA
      S/O.SHANKARA RAO,
      AGED ABOUT 34 YEARS
                          83




      DIPLOMA IN CIVIL ENGINEER
      HOUSE NO.14, BEHIND MES QUARTERS
      AURAD NAGAR
      BIDAR DIST

66.   UDAYKUMAR R HONWADKAR
      S/O.RAYAPPA, AGED ABOUT 33 YEARS
      B E CIVIL ENGINEER
      R/AT.DARBARGALLI,
      BAGALKOT ROAD
      BIJAPUR DIST

67.   D G PUTTARAJU
      S/O.GIRIYAPPA, AGED ABOUT 31 YEARS
      B E MECHANICAL ENGINEER
      DODDAVEERANAHALLI
      C NARDIHALLI POST
      TUMKUR DIST

68.   UMAKANTH HOSAMANI
      S/O.SHARANAPPA HOSAMANI, AGED ABOUT 36 YEARS
      B E CIVIL ENGINEER
      R/AT.PLOT NO.92, BEHIND MES
      OFFICERS QUARTERS, ANANDNAGAR
      BIDAR DIST

69.   GANGAPATHI
      S/O.VASURAM RATHOD, AGED ABOUT 37 YEARS
      DIPLOMA IN MECHANICAL
      R/AT.BAGDAL TANDA (A)
      BAGDAL POST,
      BIDAR DIST
      BIDAR

70.   ROBINSON
      S/O.NAGAPPA, AGED ABOUT 33 YEARS
      DIPLOMA IN MECHANICAL ENGINEERING
                           84




      R/AT.11-512/8, BARABAINAGAR
      BRAHMAPUR
      GULBARGA DIST

71.   MONAPPA
      S/O.BAGAPPA ANWAR, AGED ABOUT 32 YEARS
      B E MECHANICAL
      R/AT.NO.4-4-1, AMBEDKAR NAGAR
      YADAGIRI
      GULBARGA DIST

72.   RAJKUMAR
      S/O.RAMACHANDRA RAO, AGED ABOUT 29 YEARS
      B E MECHANICAL ENGINEER
      R/AT.C/O.MANIK V RESHME, EX PRESIDENT
      TOWN MUNICIPAL COUNCIL, OLD TOWN
      BYADAGI BASE GALLY, BHALKI TALUK
      BIDAR DIST

73.   NAGARAJA K
      S/O.KOTRAPPA R, AGED ABOUT 35 YEARS
      B E CIVIL ENGINEER
      R/AT.NO.12, 4TH CROSS, A BLOCK,
      DEVARAJA URS LAYOUT,
      DAVANAGERE-577006

74.   NARASIMHULU
      S/O.RAMRATAN, AGED ABOUT 34 YEARS
      B E CIVIL ENGINEER
      R/AT.H NO.5-9-18
      OPP REDDY FLOUR MILL
      SESHAMAHAL ROAD,
      RAICHUR 584 101

75.   SRI RAMACHANDRA NAIK
      S/O.BILLAJI NAIK, AGED ABOUT 31 YEARS
      B E CIVIL ENGINEER
                           85




      R/AT.NAIK NAGAR COLONY
      ALAND
      GULBARGA DIST

76.   MAHADEVAPPA
      S/O.RANGANNA, AGED ABOUT 33 YEARS
      B E MECHANICAL
      R/AT.MAHADEVAPPA KOLAR TALUK
      MADARKAL POST, DEVDURGA TALUK
      RAICHUR DIST

77.   LAKSHAMAN
      S/O.SOMIU, AGED ABOUT 31 YEARS
      B E MECHANICAL
      R/AT NAIK NAGAR COLONY
      ALAND
      GULBARGA DIST

78.   BASAWANTHRAO
      S/O.MALLIKARJUN,AGED ABOUT 32 YEARS
      B E CIVIL ENGINEER
      R/AT.H NO.5-11-112, BEHIND ZILLA PANCHAY
      AT OFICE, GHANDINAGAR STATION AREA
      YADAGIRI, GULBARGA DIST

79.   KAILASH
      S/O.BHAGAPP ANWAR, AGED ABOUT 31 YEARS
      B E MECHANICAL ENGINEER
      R/AT.AMBEDKAR NAGAR
      YADAGIRI
      GULBARGA DIST

80.   K MOTHILAL
      S/O.KUBERANAIK,AGED ABOUT 34 YEARS
      B E CIVIL ENGINEER
      R/AT.RANGANATHA NILAYA
      MANJUNATHA BADAVANE
                           86




      NEAR BHARANI INDUSTRIES,
      SHIMOGA TOWN

81.   SANJEEV KUMAR G BHASAN
      S/O.G.BHASAN, AGED ABOUT 31 YEARS
      C/O.SAIBANNAVAO DHANSHRIKAR
      R/AT.PLOT NO.158, H NO.19/2/41,.
      ANAND NAGAR NEAR RAILWAY GATE
      BEHIND AIRFORCE QUARTERS
      BIDAR 584 402

82.   VISHNUKANTA MALLI
      S/O.KARBASAPPA MALLI, AGED ABOUT 35 YEARS
      B E MECHANICAL
      R/AT.NO.8-9-245 C GURUNAGAR
      COLONY, OPP JHARA FUNCTION HALL
      BIDAR

83.   NAVANEET MARUTI JABA
      S/O.MARUTI JABA,
      AGED ABOUT 26 YEARS
      B E CIVIL ENGINEER
      R/AT.PLOT NO.18, CIB COLONY
      BEHIND CENTRAL BUS STAND
      GULBARGA 585 103

84.   MALLIKARJUNA
      S/O.ISHWARAPPA,
      AGED ABOUT 30 YEARS
      B E MECHANICAL ENGINEER
      R/AT.H NO.2-811/3,
      SUNDAR NAGAR NEAR GOVT HOSPITAL
      GULBARGA 585 105

85.   KISHAN NAIK
      S/O.SHIKKUSINGH NAIK,
      AGED ABOUT 29 YEARS
                          87




      B E MECHANICAL
      R/AT.BAGAL TANDA,
      BAGDAL POST, BIDAR TALUK
      BIDAR DIST

86.   K ASHOK KHAMEN
      S/O.KHANDAPPA, AGED ABOUT 37 YEARS
      B E MECHANICAL ENGINEER
      R/AT.SANGOLIGI C
      CHINCHANSOOR ALAND TALUK
      GULBARGA DIST

87.   B CHANDRASHEKAR
      S/O.BOOTHAIAH, AGED ABOUT 34 YEARS
      B E CIVIL ENGINEER
      R/AT.196, 14TH CROSS I MAIN
      JAYANAGAR
      MYSORE

88.   SHEKHARA NAIK B
      S/O.BASAVA NAYAK, AGED ABOUT 33 YEARS
      B E MECHANICAL ENGINEER
      R/AT N GANADA KATTE GOKOMARANAHALLI
      POST, CHANNAGIRI TALUK
      DAVANAGERE DIST

89.   VINAY KUMAR KAMBLE
      S/O.SHANKAR RAO KAMBLE, AGED ABOUT 27 YEARS
      B E MECHANICAL ENGINEER
      R/AT H NO.1-1193, SEDAM ROAD
      BHAGYA NAGAR
      GULBARGA

90.   VIJAY KUMAR S SHINDE
      S/O.SHANKAR RAO SHINDE, AGED ABOUT 35 YEARS
      B E MECHANICAL ENGINEER
      R/AT H NO.278, FLOUR MILL
                           88




      SHINDE GALLI NEAR JAMA MASJID
      AURAD B BIDAR DIST

91.   RAMESH KUMAR H C
      S/O.CHANDA NAYAK,
      AGED ABOUT 32 YEARS
      B E MECHANICAL ENGINEER
      R/AT HALEHATTY SAKREPATNA POST
      KADUR TALUK
      CHICKMAALUR DIST

92.   MALLIKARJUN S HIRAPUR
      S/O.SHIVANNA HIRAPUR,
      AGED ABOUT 28 YEARS
      B E MECHANICAL ENGINEER
      R/AT H NO.11, ANAND NAGAR
      RAJAPUR ROAD
      GULBARGA

93.   SUBHASH MARTAND
      S/O.MARTAND,
      AGED ABOUT 40 YEARS
      B E CIVIL ENGINEER
      R/O.PADASALA, BALATHA (B)
      PST OF BALATHA (K) AURAD TALUK
      BIDAR DIST

94.   PUTTASWAMY C
      S/O.CHAMAIAH, AGED ABOUT 45 YEARS
      B E CIVIL ENGG
      20 19TH CROSS I MAIN JAYANAGAR
      MYSORE

95.   M. ANANDA MURTHY
      S/O LATE M. MADAIAH
      AGED ABOUT 43 YEARS
      B.E. CIVIL ENGINEER
                           89




      C/O LATE M Y PAWAR
      R/AT 560/51 7TH MAIN ROAD
      VIJAYANAGAR
      BANGALORE-560040

96.   VIJAYAKUMAR NARAYANA MASUTI
      S/O.NARAYANA MASUTI,
      AGED ABOUT 46 YRS
      B E CIVIL ENGINEER R/AT.JADARAGALLY
      H NO.506, BIJAPUR
      BIJAPUR

97.   MUKUNDA T C
      S/O.LATE G CHANNAGIRIYAPPA,
      B E CIVIL ENGINEERING
      R/O.TAVAREKERE, OBALAPURA PO
      THYAMAGONDI HOBLI,
      NELAMANGALA TALUK
      BANGALORE RURAL DIST

98.   SHIVKUMAR SASANA MARI
      S/O.YELLAPPA SASANAMARI,
      B E MECHANICAL ENGINEER
      C/O.SRI NAGENDRA RETD TAHSILDAR
      R/AT.H NO.1-4-88/78, TELECOM COLONY
      RAMALINGESHWARA LAYOUT
      RAICHUR

99.   RAMESH KRISHNAKUMAR
      S/O.LATE KRISHNAKUMAR, AGED ABOUT 31 YEARS
      B E CIVIL ENGINEER
      R/AT.H NO.4-2-77/1,
      MANGALWAR PET ASHOK ROAD
      RAICHUR

100. RAJKUMAR
     S/O.TIPPANNA, AGED ABOUT 31 YEARS
                         90




    DIPLOMA IN CIVIL ENGINEERING
    R/AT H NO.11/1767, MSK MILL ROAD
    VIDYANAGAR
    GULBARGA

101. MURALIDHAR S
     S/O.NAGA NAIK, AGED ABOUT 33 YEARS
     B E CIVIL ENGINEER
     C/O.GANGA NIVAS FIRST MAIN
     III CROSS, N C COLONY HOSPET
     BELLARY

102. BASAVARAJ N S
     S/O.SHIVAPPA N, AGED ABOUT 32 YEARS
     B E MECHANICAL DIPLOMA IN MECH ENGINEER
     R/O.MUDUBA SIDDAPURA VILLAGE
     AMBLIGOLA POST, SHIKARIPURA TALUK
     SHIMOGA DIST

103. K SHIVAPRASAD
     S/O.M KESHAVA MURTHY, AGED ABOUT 36 YEARS
     B E IN CIVIL ENGINEERING
     R/AT BED VOKKALIGARA HOSTEL
     BAPUJI SCHOOL ROAD, C K PURA
     CHITRADURGA DIST

104. YOGENDRALAL
     S/O.SOMASUNDARALAL NAIK, AGED ABOUT 33 YEARS
     B E IN CIVIL ENGINEERING
     R/AT.D NO.1790/100-101
     SHARADA VIJAYA NILAYA S S LAYOUT
     DAVANAGERE 577 004

105. RAVIKUMAR S
     S/O.SAKRYA NAIK, AGED ABOUT 36 YEARS
     BE MECHANICAL ENGINEER
     R/O.KASHIPURAM DODDAMALLAPURA POST
                         91




     CHANNAGIRI TALUK
     DAVANAGERE DIST

106. SATISH D KAMBLE
     S/O.DASHAATH KAMBLE, AGED ABOUT 29 YEARS
     BE MECHANICAL
     R/AT.H NO.MIG-7
     KHB COLONY, JANAWADA ROAD
     BIDAR 585 401

107. L VENKATARAVANAPPA
     S/O.K LAKSHMAIAH, AGED ABOUT 32 YEARS
     B E MECHANICAL
     R/AT.OOLAVADI VILLAGE & POST,
     CHINTHAMANI TALUK KOLAR DIST

108. SHANTHA MURTHY
     S/O.RAJASEKHAR, AGED ABOUT 34 YEARS
     B E MECHANICAL ENGINEER
     R/AT C/O.MUTHYALA BABU
     H NO.11-13-52, NEAR OLD MYSORE CAFE
     BESTHAWARPET

109. HABU SOMANNA NAIK
     S/O.SOMANNA NAIK R, AGED ABOUT 31 YEARS
     B E CIVIL R/O.NO.373, NEAR JALANAGAR
     BAGALKOT ROAD, S R COLONY
     BIJAPUR

110. SURESH KUMARA R N
     S/O.NARASIMHA MURTHY, AGED ABOUT 30 YEARS
     DIP IN MECHANICAL ENGINEER
     C/O.RANGASWAMY NO.202,
     DARSHANA NILAYA SUDDAGUNTE PALYA
     C V RAMAN NAGAR POST, BANGALORE-93
     BANGALORE CITY
                         92




111. ANILKUMAR LAXMANRAO
     S/O.LAXMANRAO, AGED ABOUT 30 YEARS
     B E CIVIL ENGINEER
     H NO.290, VIDYANAGARA
     GULBARGA DIST

112. RAVIKUMAR D NAIK
     S/O.DESING C NAIK, AGED ABOUT 29 YEARS
     B E CIVIL ENGINEER
     R/AT LAXMI NIVAS SUBHAS COLONY
     NEAR GOLGUMBAZ STATION ROAD
     BIJAPUR 586104

113. RAJESH L KAMAGIRI
     S/O.LAXMAIAH Y KAMAGIRI, AGED ABOUT 33 YEARS
     B E MECHANICAL ENGINEER
     C/O.L T KAMAGIRI
     H NO.11-1750, VIDYANAGAR
     GULBARGA

114. MAHADEVAPPA MADANI
     S/O.GUNDAPPA MADANI, AGED ABOUT 32 YEARS
     B E MECHANICAL ENGINEER
     R/AT.PLOT NO.274 CIB COLONY
     GULBARGA

115. SHARANAPPA
     S/O.BABSHETTY WADEKAR, AGED ABOUT 34 YEARS
     BE MECHANICAL ENGINEER
     R/AT.BUDDHA NILAYA
     BEHIND NIRATE COMPLEX ZION COLONY
     KUMBARWADA ROAD, BIDAR 585403

116. SURESH YALLAPPA BYAKOD
     S/O.YALLAPPA, AGED ABOUT 33 YEARS
     BE MECHANICAL ENGINEER
     R/AT NAURASPUR
                        93




     NEAR NEW COURT,
     BIJAPUR 586104

117. ASHOK S HOSAMANI
     S/O.SRIMANTH
     BE MECHANICAL ENGINEER
     R/AT J B NAGAR NEAR GOVT R V D
     DEVALGANGAPUR AFZALPUR TALUK
     GULBARGA DIST
     GULBARGA

118. SHARANAPPA S
     S/O.BHEEMAYYA, AGED ABOUT 31 YEARS
     B E CIVIL ENGINEER
     R/AT.POTHNAL
     MANVI TALUK
     RAICHUR DIST

119. HANUMANTHA P BELLAD
     S/O.PEERAPPA BELLAD, AGED ABOUT 40 YEARS
     BE CIVIL ENGINEER
     R/AT.H NO.5-449, BADA ROZA
     NEAR BIBI RAZA COLLEGE FOR WOMEN
     GULBARGA

120. SHARANABASAPPA M
     S/O.MAILARAPPA, AGED ABOUT 34 YEARS
     BE IN MECHANICAL ENGINEERING
     R/AT.MAKTAPUR, HOTHAPET POST
     SHAHAPUR TALUK
     GULBARGA DIST

121. BABU M ADAKE
     S/O.MARAPPA, AGED ABOUT 27 YEARS
     BE MECHANICAL
     AT & PO WADAGON (D) AURAD TALUK
     BIDAR DIST
                        94




122. SHUKLODAN
     S/O.SANTHOSH, AGED ABOUT 27 YEARS
     BE MECH R/O.C/O.JYOTHI NIVAS
     BVB COLLEGE ROAD, BASAVANAGAR
     COLONY NEAR GANDHI GUNJ PO BIDAR
     BIDAR

123. NARASINGA RAO R SEDANKAR
     S/O.RAMACHANDRA, AGED ABOUT 30 YEARS
     B E MECH R/O.H NO.2-68/19/A
     OPP GOVT HOSPITAL
     SUNDAR NAGAR GULBARGA

124. RAMESH
     S/O.MALLIKARJUN, AGED ABOUT 28 YEARS
     B E CIVIL R/O.H NO.5-1-202,
     GANDHINAGAR STATION AREA YADGIR
     GULBARGA DIST

125. VISHWANATH
     S/O.MEGHANATH,
     AGED ABOUT 26 YEARS
     B E MECH R/O.H NO.5-1-115
     GANDHINAGAR STATION AREA
     YADGIR GULBARGA DIST

126. VIJAYKUMAR J MAHADEVAPPA
     S/O.MAHADEVAPPA,
     AGED ABOUT 27 YEARS
     B E CIVIL R/O.H NO.P E 23/1,
     NEAR UKP CANTEEN RD BHEMARAYAN GUDI
     SHAHAPUR TALUK
     GULBARGA DIST

127. S G SATHISHA
     S/O.GOPALAIAH,
                         95




    AGED ABOUT 35 YEARS
    B E CIVIL ENGINEER
    R/AT NO.4063, II CROSS
    SHANKARANAGARA CHANDRALAYOUT,
    MANDYA

128. RAGHU
     S/O.ORPHAN, AGED ABOUT 32 YEARS
     BE CIVIL ENGINEER
     R/AT.JALASANGI POST
     HUMNABAD TALUK
     BIDAR DIST

129. SOMANATHA B N
     S/O.NARASAPPA, AGED ABOUT 34 YEARS
     B E MECHANICAL ENGINEER
     R/AT.BEHIND DR AMBEDKAR CHOULTRY
     RAJENDRA NAGAR
     CHITRADURGA 577 501

130. CHATHRAPATHY
     S/O.LATE R SIDDAIAH, AGED ABOUT 33 YEARS
     B E CIVIL ENGINEER
     R/AT.NO.11 KHB COLONY
     NEAR DEPUTY COMMISSIONER OFFICE
     MANDYA

131. DHANIKA NAIK U
     S/O.YUVARAJA NAIK, AGED ABOUT 29 YEARS
     DIPLOMA IN MECHANICAL ENGINEER
     R/AT C/O.DR H V NAIK NEXT TO
     NAVODAYA HOSPITAL MCCA BLOCK
     DAVANAGERE 577 004

132. VIJAYAKUMAR AURADKAR
     S/O.MARUTHI, AGED ABOUT 29 YEARS
     B E MECHANICAL
                        96




     R/AT H NO.17-4-68/1,
     AGRICULTURE COLONY OPP
     GUMPA MANHALLI ROAD
     BIDAR

133. VENKATESH
     S/O.SHIVANANDAPPA, AGED ABOUT 38 YEARS
     DIPLOMA IN MECHANICAL ENGG
     R/AT.SHIVABASAVA NILAYA
     VIJAYANAGARA BADAVANE HILKAL
     HUNGUND TALUK BAGALKOT DIST

134. SRI CHANDRAKANTH BALAPPA HALKI
     S/O.BASAPPA, AGED ABOUT 36 YEARS
     B E MECHANICAL ENGG R/AT.SECTOR 33 GONDA
     HOUSE BEHIND RTO OFFICE NAVANAGARA
     BAGALAKOT DIST

135. SHIVAKUMAR OBELAPPA RAJAPUR
     S/O.OBALAPPA, AGED ABOUT 34 YEARS
     BE MECHANICAL ENGINEER
     R/O.KAMATHAGI HUNGUND TALUK
     BAGALKOT DIST

136. DIVAKARAPPA K V
     S/O.LATE VENKATARAMAIAH, AGED ABOUT 33 YEARS
     BE MECHANICAL ENGINEER NO.7 III MAIN
     AGRAHARA DASARAHALLI
     BANGALORE-560 079

137. GURURAJ NAGENDRA SANGAVI
     S/O.NAGENDRA K SANGAVI, AGED ABOUT 30 YEARS
     BE CIVIL ENGINEER
     R/AT.NO.125/2-C, AIWAIE SHAHI
     QUARTERS PWD QUARTERS
     GULBARGA 585 102
                         97




138. SURYAKANTH SHRIMANTH
     S/O.SHRIMANTH, AGED ABOUT 30 YEARS
     BE CIVIL ENGINEER NO.1-867 22-C-1
     MAHAVIR NAGAR, BEHIND KOTHARI BHAVAN
     PLOT NO.152 GULBARGA

139. SHANTHAKUMAR
     S/O.V RANGASWAMY, AGED ABOUT 38 YEARS
     BE CIVIL ENGINEER
     R/AT NO.1848, VI A MAIN
     D BLOCK II STAGE
     RAJAJINAGAR
     BANGALORE-560010

140. P S LAKSHMI NARASIMHA NAIK
     S/O.B SRIRAM NAIK, AGED ABOUT 37 YEARS
     B E CIVIL ENGINEER
     R/AT NO.1589, E BLOCK, II STAGE
     RAJAJINAGAR
     BANGALORE-10

141. VENKATESHAPPA M
     S/O.MUNISHAMAPPA, AGED ABOUT 33 YEARS
     R/AT C/O.MANJUNATHA
     BCIE DOORVANINAGAR
     BANGALORE-560016

142. ANAND TIPPANNA AKKI
     S/O.TIPPANNA AKKI,
     AGED ABOUT 34 YEARS
     DIPLLOMA IN CIVIL ENGINEER
     R/AT.H NO.11-1767
     VIDYANAGAR GULBARGA

143. D K PARASHIVA MURTHY
     S/O.D KESHAVAMURTHY,
     AGED ABOUT 38 YEARS
                         98




     NO.17, 17TH MAIN ROAD
     NEAR SILLY LALLY AGS LAYOUT
     AREHALLY BANGALORE

144. S G SATHISHA
     S/O.GOPALAIAH T,
     AGED ABOUT 35 YEARS
     R/AT H NO.4063, II CROSS SHANKAR NAGAR
     CHANDAGALU LAYOUT
     MANDYA

145. RATHOD JAGADISH KUMAR
     S/O.KAMSINGH RATHOD,
     AGED ABOUT 35 YEARS
     R/AT H NO.1-933
     KAMATH NVIAS OPP RAILWAY STATION
     NEAR L M SCHOOL
     GULBARGA 565 102

146. NAGARAJ S CHAVAN
     S/O.SOMALU CHAVAN,
     AGED ABOUT 34 YEARS
     R/AT C/O.SOMALU CHAVAN
     JAILOR CENTRAL PRISON JAIL
     GULBARGA 565 102

147. NAGESHAPPA H
     S/O.HANUMANTHAPPA,
     AGED ABOUT 34 YEARS
     R/AT SHRIHALLI
     NARASAPURA POST
     SHIKARIPURA TALUK
     SHIMOGA DIST 577 450

148. C KALARAJU
     S/O.CHINNAPPA,
     AGED ABOUT 28 YEARS
                         99




     R/AT MILLGHATTA I CROSS
     BEHIND POLICE QUARTERS
     SHIMOGA 577 201

149. ANIL KUMAR S
     S/O.S T NAIK, AGED ABOUT 31 YEARS
     BE CIVIL ENGINEER
     R/AT.KHB 10 VEDAVATHINAGAR
     HIRIYUR TALUK
     CHITRADURGA DIST 572 143

150. SREEDHARA S N
     S/O.S NAGAPPA, AGED ABOUT 36 YEARS
     B E MECHANICAL ENGINEER
     R/AT C/O.HANUMANTHARAYAPPA
     KPTCL GOKUL EXTN OPP TO HMT
     KYATHASANDRA POST,
     TUMKUR 572 104

151. MOHAN KUMAR
     S/O.THIMMARAYAPPA, AGED ABOUT 35 YEARS
     B E MECH R/AT.NO.8, 5TH CROSS
     MARUTHI EXTENSION 2ND MAIN
     VYALI KAVAL PALACE GUTTAHALLI
     BANGLAORE-3

152. RAJAPPA K
     S/O.KOTRAPPA, AGED ABOUT 35 YEARS
     DIPLOMA IN CIVIL ENGG
     KATHALAGERE VILLAGE AND POST
     CHANNAGIRI TALUK
     DAVANAGERE DIST

153. G N MANJUNATH
     S/O.G H NARAYANASWAMY, AGED ABOUT 35 YEARS
     DIPLOMA IN CIVIL ENGG
     DODDAGANJUR
                         100




     CHITHAMANI TALUK
     KOLAR DIST

154. SRIDHAR KOTRE
     S/O.PANDURANGA KOTRE, AGED ABOUT 29 YEARS
     BE CIVIL ENGINEER
     H NO.11-862/4/2B ASHOK NAGAR
     GULBARGA 585 103

155. PRALHAD KUMAR
     S/O.MALKAPPA, AGED ABOUT 28 YEARS
     BE MECHANICAL CIVIL ENGINEER
     MSK MILL BEHIND HIRAPUR (HIRA NAGAR)
     GULBARGA 585 103

156. MISS SMITA SUBHAS NAVENKAR
     D/O.SUBHASH, AGED ABOUT 28 YEARS
     B E CIVIL ENGINEER
     H NO.244, VIDYANAGAR
     GULBARGA

157. ANJANEYA NAYAKA S
     S/O.SOMAPPA, AGED ABOUT 34 YEARS
     R/O.TYAVANIGE CHANNAGIRI
     DAVANGERE 577544

158. SRI.S.RAMANJANEYA
     S/O.B SIDDAPPA, AGED ABOUT 31 YEARS
     VEDAVATHI NAGARA
     NEAR VEDAVATHI HIGH SCHOOL
     HIRIYUR TALUK
     CHITRADURGA DIST 572144

159. MOHAN D KALGURKI
     S/O.DURAPPA S KALGURKI, AGED ABOUT 36 YEARS
     NEAR A H DARGA
     BIJAPUR
                        101




160. SHARANAPPA C CHALAWADI
     S/O.CHANDRAPPA V CHALAWADI,
     AT POST BEWOOR
     BAGALKOTE TALUK AND DIST

161. NAGENDRA RAO S V
     S/O.S VENKATSWAMY(LATE)
     AGED ABOUT 41 YEARS
     B E CIVIL ENGINEER
     C/O.CHAMAYYA AGRAHARA BEEDHI
     S B ROAD, K R PET MANDYA DIST

162. SHANKARAPPA SANGAPPA HOOLAGERI
     S/O.SANGAPPA T HOOLAGERI,
     AGED ABOUT 33 YEARS
     BE IN MECHANICAL ENGINEERING
     R/AT ALAMPUR PETH ILLKAL 587 154
     BAGALKOT DIST

163. NAGARAJ G HOSAMANI
     S/O.GANGADHANARA HOSAMANAI,
     AGED ABOUT 30 YEARS
     B E IN MECHANICAL ENGINEERING
     R/AT C/O.M S LAKSHMINARASMIHAIAH
     17 3RD CROSS, N R GARDEN
     CHOLARAPALYA MAGADI ROAD
     BANGALORE-560 023

164. RAVI S
     S/O.AMRUT RAO,
     AGED ABOUT 28 YEARS
     B E IN MECHANICAL ENGINEERING
     R/AT SITAGERA POST
     HUMANABAD TALUK
     BIDAR DIST
                         102




165. B P KUMAR
     S/O.A K PAPAIAH, AGED ABOUT 30 YEARS
     BE IN CIVIL ENGINEERING
     R/AT.BELAGHATTA AT POST
     CHITRADURGA TALUK AND DIST

166. JEEVAN DAMODAR WARAKARI
     S/O.DAMODAR, AGED ABOUT 37 YEARS
     DIPLOMA IN CIVIL ENGINEERING
     R/AT BUDA PLOT NO.31
     SECTOR NO.8, II RAILWAY GATE
     TILAKAWADI BELGAUM 560006

167. HENJESH BABU S
     S/O.SIDDAIAH K, AGED ABOUT 29 YEARS
     DIPLOMA IN CIVIL ENGINEERING
     R/AT VEDAVAHI NAGAR NEAR SAINT
     ANNS SCHOOL HIRIYUR CHITRADURGA DIST

168. NAGAPRASAD NAYAKA
     S/O.B NAJANYYA, AGED ABOUT 33 YEARS
     B E IN CIVIL C/O.R N KULKARNI
     ASHIRWAD BUILDING NEAR OM BUILDING
     GOURISHANKAR NAGAR RANEBENNUR
     HAVERI DIST

169. SURYANARAYAN RANAPPA BAJANTRI
     S/O.RANAPPA BAJANTRI, AGED ABOUT 29 YEARS
     NO.1041, DIVATAGERI GALLLI
     NEAR RAGHAVENDRA TEMPLE
     BIJAPUR

170. PARASHURAM HALLI
     S/O.YANKAPPA HALLI, AGED ABOUT 37 YEARS
     TREASURY COLONY TAKKE ROAD
     NEAR HANUMAN TEMPLE
     BIJAPUR 586 102
                         103




171. VISHNU SHIVAJI POL
     S/O.SHIVAJI POL, AGED ABOUT 38 YEARS
     SHAHAPUR GATE DHAR GALLI
     K K ROAD, BIJAPUR

172. GANAPATHI
     S/O.CHANDU NAIK, AGED ABOUT 31 YEARS
     R/O.HIPPARAGABAG TANDA
     VIA MUDUBI BASAVA KALYANA TALUK
     BIDAR DIST

173. CHANDRAKANT
     S/O.PEERAPPA HAGARGI, AGED ABOUT 35 YEARS
     R/O.PLOT NO.22/2, NEW GATEGE LAYOUT
     MSK MILL ROAD, GULBARGA

174. BABURAYA B CHANDAKI
     S/O.BHIMASHA, AGED ABOUT 33 YEARS
     R/O.PLOT NO.2/2, NEW GHATAGE LAYOUT
     GULBARGA DIST

175. N ASHOKA
     S/O.N NAGARAJU, AGED ABOUT 35 YEARS
     R/O.D NO.602, A2, SHARAVATHI BLOCK
     NATIONAL GAMESH HOUSING COMPLEX
     KORAMANGALA
     BANGALORE-560047

176. G N ANANDA RAJ
     S/O.G H NAGENDRAPPA, AGED ABOUT 36 YEARS
     MIG 102, KHB COLONY
     GANDHINAGAR
     BELLARY DIST

177. A H BYRAPPAJI
     S/O.HUCHCHAIAH, AGED ABOUT 33 YEARS
                         104




     R/O.NO.935, 17TH CROSS
     KUMARASWAMY LAYOUT
     BANGALORE

178. S SATISH
     S/O.LATE C SIDDAPPA, AGED ABOUT 35 YEARS
     R/AT.NO.325, 2ND F CROSS 3RD STAGE
     3RD BLOCK, BASAVESHWARA NAGAR
     BANGALORE

179. L SHIVAMURTHY
     S/O.LATE LAKSHAMANA, AGED ABOUT 37 YEARS
     R/AT J C R EXTENSION
     NEAR LAKSHMI TEMPLE
     JAGALOR DAVANAGERE DIST

180. J THIPPESWAMY
     S/O.G P JAYANNA, AGED ABOUT 35 YEARS
     R/AT SRI GURUNATHA NILAYA
     3RD CROSS, C K PURA EXTENSION
     CHITRADURGA

181. L ASHOKRAJ LINGAPPA
     S/O.LINGAPPA, AGED ABOUT 39 YEARS
     R/O.PLOT NO.180, NEAR CO OP TRAINING
     CENTRE, PRAGATHI COLONY
     SEDAM ROAM GULBARGA DIST

182. B THIPPESWAMY
     S/O.BORAIAH, AGED ABOUT 36 YEARS
     R/O.NO.M I G 347, NEW KHB COLONY
     KALLAHALLI SHIMOGA TALUK
     SHIMOGA DIST

183. SHIVA PRASAD K S
     S/O.SIDDABASAVAIAH R, AGED ABOUT 37 YEARS
     R/O.NO.826, 2ND STAGE
                         105




     VINAYA MARGA SIDDARTHA NAGAR
     MYSORE-11

184. SRINIVASA R
     S/O.IRLA RAMAIAH, AGED ABOUT 36 YEARS
     R/AT.BHOVI COLONY
     IST MAIN NEHRU NAGAR
     MANDYA CITY
     MANDYA DIST 571401

185. A KRISHNAMURTHY
     S/O.ANJANAPPA, AGED ABOUT 40 YEARS
     R/AT.NO.302, MUNESHWARA NILAYA II MAIN
     MUTHYALA NAGAR MES ROAD
     BANGALORE-54

186. B BASAVARAJA
     S/O.BUDDAPPA, AGED ABOUT 36 YEARS


    R/IO.NO.508/2, V B COLONY
    K R ROAD, DAVANGERE 577 001

187. BANNER NANDU
     S/O.VITHAL RAO, AGED ABOUT 30 YEARS
     R/O.NO.9.8.13, BASAVA NAGAR COLONY
     NEAR HARURGERI POST GANDHI GUNJ
     TALUK DIST BIDAR 585 403

188. ASHOK KUMAR V
     S/O.VARADIAH, AGED ABOUT 39 YEARS
     R/O.1292, IST CROSS MRHB COLONY
     BANGALORE-79

189. GURURAJAN K S
     S/O.K H SANNAIAH, AGED ABOUT 39 YEARS
     R/O.LIG NO.209, 26TH CROSS,
                        106




     OPP TO WATER TANK
     KUVEMPUNAGAR HASSAN

190. ANAND KUMAR M S
     S/O.M SIDDAIAH, AGED ABOUT 37 YEARS
     R/O.NO.351, 20TH CROSS
     SREENIVASANAGAR NANDINI LAYOUT
     BANGALORE

191. SHIVA KUMAR K
     S/O.B KAPANAIAH, AGED ABOUT 37 YEARS
     R/O.NO.25, 8TH MAIN
     5TH CROSS SARASWATHI PURAM
     MYSORE-9

192. J S OBANNA
     S/O.PAPAIAH, AGED ABOUT 34 YEARS
     R/O.NO.26/4, IST MAIN
     MARENAHALLY VIJAYANAGAR
     BANGALORE-560040

193. SHIVRAJ RAMACHANDRA NAIK
     S/O.RAMACHANDRA NAIK, AGED ABOUT 37 YEARS
     NEAR BANJARA HIGH SCHOOL
     R/O.BANJARANAGAR SOLAPUR ROAD
     BIJAPUR 586103

194. C UMESH
     S/O.K CHANDRASHEKAR, AGED ABOUT 35 YEARS
     R/O.11TH CROSS, SEEMA NILAYA
     IUDP LAYOUT, NEAR STB BOOTH
     BANGALORE ROAD, CHITRADURGA DIST

195. B S CHATRAPATHY
     S/O.SIDDAIAH, AGED ABOUT 34 YEARS
     R/O.NO.11, KHB COLONY
     NEAR D C OFFICE MANDYA-571401
                        107




196. MOHAN K
     S/O.THOLACHA NAIK, AGED ABOUT 35 YEARS
     R/O.SHARADHA NILAYA
     NEAR DURGAMBA TEMPLE
     GADI KOPPA SHIMOGA

197. TULAJAPPA H KATTIMANI
     ALVIMASIDI ROAD, AGED ABOUT 37 YEARS
     R/O.NEAR JAIN TEMPLE
     BIJAPUR 586 101

198. MALLESHAPPA N HAROGERI
     R/O.HIREWADDATI, AGED ABOUT 36 YEARS
     TALUK MUNDARGI
     GADAG 582222

199. PARAMESWARAPPA
     S/O.HONNURAPPA, AGED ABOUT 34 YEARS
     R/O.BALLARIHATTY
     HOSADURGA ROAD POST
     CHITRADURGA DIST

200. K MOTHILAL
     S/O.D KUBERA NAIK, AGED ABOUT 35 YEARS
     R/O.KASHIPURA DODDAMALLAPURA POST
     CHANNAGIRI TALUK
     DAVANAGERE DISTRICT

201. TANAJI
     S/O.TUKARAM SHINDE, AGED ABOUT 33 YEARS
     PLOT NO.10 BANK COLONY
     NEAR CHANDRASHEKAR STADITUM
     GULBARGA 585 103

202. UDAYAKUMAR
     S/O.SHIVASHARANAPPA, AGED ABOUT 30 YEARS
                        108




     NO.55, SAI LAYOUT SHAKTHI NAGAR
     GULBARGA 585 103

203. DAMA
     S/O.SHANKER DAMA, AGED ABOUT 32 YEARS
     R/O.NO.10, KANTHA LAYOUT
     NEAR RAILWAY GATE ABJALPUR ROAD
     GULBARGA 585 103

204. DATTATRAYA KUNTTANKAR
     S/O.DODDAPPA KUNTTANKAR
     NO.1-867/3F, VENKTESH NAGAR
     GULBARGA 585103

205. SRI UMA KANTH
     S/O. AMBANNA KOODI, AGED ABOUT 30 YEARS
     AGED ABOUT 30 YEARS
     COLLEGE COUS ROAD, RAMANAGAR
     GULBARGA

206. SRI HEMKUMAR
     S/O. HANUMANTHA RAO MOCHI,
     CHAPPAL SHOP NEAR AMBEDKAR CIRCLE
     AT POST, MALLIKHED (B) HUMNABAD TALUK
     GULBARGA

207. SRI YESHWANTARAYA ASHTAGI
     S/O. BASANNA ASHTAGI, AGED ABOUT 30 YEARS
     AGED ABOUT 30 YEARS
     R/O. ASSHTAGA (V)
     GULBARGA

208. SRI MALLIARJUN SHIVAPPA
     S/O. SHIVAPPA HULEKAR, AGED ABOUT 29 YEARS
     AGED ABOUT 29 YEARS
     R/O. MALLIKARJUNA S HULKAR
     RAJIVA GANDHI NAGAR
                         109




     LIGHT POWER HOUSE ROAD
     GULBARGA-585104

209. SRI BHEEMARAJ R NAIK
     S/O. RAMCHANDRA, AGED ABOUT 32 YEARS
     AGED ABOUT 32 YEARS
     NEAR GOVT HIGH SCHOOL
     P O WADI (IN) DIST GULBARGA
     TALUK CHITTAPUR
     GULBARGA

210. SRI BALAJI K E
     S/O. ESHWAR KANERI B,
     AGED ABOUT 30 YEARS
     R/O. LIG-81, KHB HUDCO COLONY
     BIDAR-585401

211. SRI RAMANAD
     S/O. ANNURAO TOLE
     AGED ABOUT 30 YEARS
     AFZALPUR ROAD
     GULBARGA

212. SRI J T RAJANNA
     S/O. SRI THIRUKAPPA
     AGED ABOUT 36 YEARS
     J C R EXTENSION
     R/O. JAGALUR TALUK
     DAVANGERE DISTRICT

213. SRI S T CHIDANANDA SWAMY
     S/O. SRI THIPPERUDRAPPA
     AGED ABOUT 39 YEARS
     EX Z P MEMBER , R/O. SIDDAPURA
     H P HALLI (POST) CHALLAKERE TALUK
     DIST CHITRADURGA
                        110




214. SRI LAKSHMANA PATHAKOTA
     S/O. SRI HANAMANTHA PATHAKOTA
     AGED ABOUT 33 YEARS
     R/O. MALPE-INGALESWARA
     TALUK BASAVANA BAGEWADI
     DIST BIJAPUR

215. SRI BALACHANDRA NATIKAR
     S/O. GANGAPPA NATIKAR
     AGED ABOUT 31 YEARS
     R/O. UKAMANALA POST KARTANAHALLI
     TALUK AND DIST BIJAPUR

216. SRI MALLIKARJUN
     S/O. SRI R HALASANGI
     AGED ABOUT 31 YEARS
     R/O. UKAMANALA POST KARTANAHALLI
     TALUK AND DIST BIJAPUR

217. SRI VIJAYAKUMAR M PANDARPURKOAR
     S/O. SRI MALLAPPA
     AGED ABOUT 29 YEARS
     R/O. H NO. E W S 12
     K H B COLONY
     SHANTINAGAR
     DIST GULBARGA

218. SRI RAJESH S L
     S/O. LATE S K LINGAIAH
     AGED ABOUT 36 YEARS
     R/O. NO. 1121, 34TH CROSS
     1ST STAGE KUMARASWAMY LAYOUT
     BANGALORE

219. SRI RAMESH G
     S/O. SRI G M GANGADHARAIAH
     AGED ABOUT 33 YEARS
                          111




     R/O. 480, 1ST CROSS, 3RD STAGE, 3RD BLOC
     BASAVESHWARANAGAR
     BANGALORE

220. SRI MANJUNATHA N
     S/O. SRI S NARASIMHAIAH
     AGED ABOUT 34 YEARS
     R/O. SREENIVASANAGAR, SIRA TOWN
     SIRA, TUMKUR DISTRICT

221. SRI MANJUNATHA
     S/O. LATE JAVARAIAH
     AGED ABOUT 37 YEARS
     C/O. CHALLIAHA NO.82, 2ND STAGE
     3RD CROSS, BAPUJI NAGAR
     BANGALORE

222. SRI SHIVAKUMAR S L
     S/O. SRI S K LINGAIAH
     AGED ABOUT 34 YEARS
     R/O. NO 13, 7TH CROSS
     GANAPATHI NAGAR, MYSORE ROAD
     BANGALORE

223. SRI M K PRAKASH
     S/O. SRI D KADAIAH
     AGED ABOUT 38 YEARS
     R/O. D NO. 584, 3RD STAGEUDAYGIRI
     MYSORE

224. SRI H V MADHUSUDHAN
     S/O. SRI P VISHWANATH
     AGED ABOUT 33 YEARS
     R/O. D NO. 2887, 6TH CROSS,
     GANDHINAGAR
     MANDYA
                        112




225. SRI BABURAO
     S/O. SRI KALYANI GURODE
     AGED ABOUT 33 YEARS
     R/AT POST SALGAR (VK)
     TALUK ALAND DIST GULBARGA

226. SRI BASAVARAJ
     S/O. SRI NAGENDRAPPA KASANAKAR
     AGED ABOUT 34 YEARS
     R/O. AT POST BELAMAGI
     TALUK ALAND
     DISTRICT GULBARGA

227. SRI K V RAMANARAYANA
     S/O. SRI VENKATASWAMY
     R/O. 2ND MAIN ROAD
     GANDHI NAGAR
     KOLAR

228. SRI MALLIKARJUNA G
     S/O. SRI MAHADEVAPPA G
     AGED ABOUT 28 YEARS
     R/O. HOUSE NO. 5-5-360/1
     NAZARETH COLONY HOSAHALLI
     CROSS, YADGIRI-585202

229. SRI PURUSHOTHAMA K M
     S/O. SRI K R MANOHAR
     AGED ABOUT 36 YEARS
     R/O. NO. 466, I E CROSS
     3RD STAGE, 4TH BLOCK
     8TH MAIN, BASAVESWARA NAGAR
     BANGALORE

230. SRI VENKATESH MURTHY H
     S/O. SRI HANUMAIAH ND H
     AGED ABOUT 34 YEARS
                          113




     R/O. NO. 1591, 1ST A CROSS
     2ND STAGE, CHANDRA LAYOUT
     BANGALORE

231. SRI M PRASANNA KUMAR
     S/O. SRI A D NEELAKANTAPPA
     AGED ABOUT 37 YEARS
     R/O. NO. 236 1ST A MAIN
     BEHIND APEX BANK MAHALAKSHMI PURAM
     BANGALORE

232. SRI GOPAL JADHAV
     S/O. SRI BEEBA JADHAV
     AGED ABOUT 35 YEARS
     R/O. ODGAON TALUK AURAD
     DISTRICT BIDAR

233. SRI SRIMANT HADGAL
     S/O. SRI ZOOLAKI K
     AGED ABOUT 35 YEARS
     PLOT NO.35, C I B COLONY
     ALAND TALUK
     GULBARGA DISTRICT

234. SRI TATARM K CHAVAN
     S/O. SRI KISANA
     AGED ABOUT 35 YEARS
     HODLERE TANDA ALAND TALUK
     GULBARGA

235. SRI SUDHAKAR D B
     S/O. SRI BHEEMAHA
     AGED ABOUT 28 YEARS
     SARVODAYA NAGAR, RAJAPUR ROAD
     AMBICA NIVAS PLOT NO. 2-909/68/3/1
     GULBARGA-585105
                          114




236. SRI SENTHAIAH C
     S/O. SRI CHINNAIAH
     AGED ABOUT 42 YEARS
     SHIVA NILAYA, MIG - 1-6
     K H B COLONY, III PHASE
     PRESS COLONY
     GOPALA, SHIMOGA DISTRICT

237. SRI CHANDRASHEKAR B C
     S/O. SRI CHANNAPPA
     AGED ABOUT 31 YEARS
     C/O. VANATHARAJ
     RAILWAY QUARTRAS NO.192 A
     NEAR METHODIST CHURCH
     RAICHUR DISTRICT

238. SRI NAGARAJ HULLI
     S/O. SHANKAR RAL HULLI
     AGED ABOUT 28 YEARS
     R/O. NO. 214, C I B COLONY
     BEHIND OF CENTRAL
     BUS STAND
     GULBARGA

239. SRI L SHIVAMURTHY
     S/O. LAKSHMANA
     AGED ABOUT 38 YEARS
     R/O. J C R EXTENSION
     NEAR LAKSHMI TEMPLE
     JAGALUR
     DAVANGERE DISTRICT

240. SRI K V DURGA PRASAD
     S/O. SRI K RAMAIAH
     AGED ABOUT 37 YEARS
     R/O OLD POLICE OFFICE ROAD
     LAKKAVALLI (PO)
                            115




     TARIKERE TALU
     CHIKMAGALUR DISTRICT

241. SRI ARUN KUMAR
     S/O. SRI SHIVASHARANAPPA
     AGED ABOUT 26 YEARS
     R/O. SINDGI (B)
     GULBARGA DISTRICT

242. SRI GANGA NARASIMHAIAH
     S/O. YELLAPPA
     AGED ABOUT 36 YEARS
     R/O. NO. 42, 3RD CROSS, 2ND MAIN
     VIJAYA NAGAR,
     BANGALORE

243. SRI PRAKASHA M
     S/O. SRI M L MARIMADHU
     AGED ABOUT 38 YEARS
     R/O. MALAVALLI VILLAGE
     MANDYA DISTRICT

244. SRI K C RAVIKUMAR
     S/O. SRI CHIKKAMADAIAH
     AGED ABOUT 37 YEARS
     HOSAKUKKUR VILLAGE
     MYSORE DISTRICT

245. SRI C V RANGANATH
     S/O. SRI CHIKKARANGAIAH
     AGED ABOUT 34 YEARS
     R/O. NO. 335/2, SRI JAGADEESHWARI NILAYA
     M E S ROAD, JALAHALLI
     BANGALORE

246. SRI C MAHESHWARA
     S/O. SRI C KOTRAPPA
                         116




     AGED ABOUT 37 YEARS
     R/O. CHIKKAJOGIHALLY VILLAGE
     KUDLIGI TALUK
     BELLARY DISTRICT

247. SRI M MANJUNATHA
     S/O. SRI G S MAHADEVAIAH
     AGED ABOUT 37 YEARS
     R/O. SOMANATHAPURA VILLAGE
     MYSORE DISTRICT

248. SRI PRASHANTH KUMAR B M S/O B.MADAIAH
     R/O. 593/B, 11TH MAIN ROAD
     ALLANAHALLI ETENSION
     MYSORE-11

249. SRI SHSIVALINGAPPA L
     S/O SRI LINGANNAIAH
     AGED ABOUT 36 YEARS
     R/O 63, 2ND MAIN, I STAGE,
     ATHMEEYA GELEYARA BALAGA
     MAHALAKSHMI PURAM, BANGALORE-56086

250. SRI SIDDARTHA
     S/O. SRI SUGRIVE
     AGED ABOUT 29 YEARS
     R/O. PLOT NO.18, SHIVANAGAR (SOUTH)
     BIDAR-585401

251. SRI SUBHASH S RAMAN
     S/O. SRI SHIVAPURTHRAPPA
     AGED ABOUT 28 YEARS
     R/O. AT POST CHINCHANSOOR
     TALUK ALAND
     DIST GULBARGA
                         117




252. SRI SANJEEV KUMAR R
     S/O. SRI RUKKANNA
     AGED ABOUT 30 YEARS
     R/O.POST KOHINOOR
     TALUK BASAVAKALYAN
     DIST BIDAR

253. SRI PRASAD BABU
     S/O. SRI M BORIAH
     AGED ABOUT 29 YEARS
     R/O. HIG-B0-545 HUDCO 1ST STAGE
     LAXMIKANTHANAGAR HEBBAL
     MYSORE

254. SRI ANJANEYYA K R
     S/O. SRI RANGARAO
     AGED ABOUT 35 YEARS
     R/O. NO. 1.4.946/97
     I D S M T LAYOUT
     RAICHUR DISTRICT

255. SRI S SURESH S/O. SRI V SIDRAM
     AGED ABOUT 39 YEARS
     H NO. 2/23, NEARBY BALWEDISCHOOL
     RAICHUR DISTRICT

256. SRI N S SOMASHEKARAIAH
     S/O. SRI N SHIVARUDRAIAH
     AGED ABOUT 42 YEARS
     HONGANOOR POST,
     R/O. NEELAKANTANAHALLI
     CHANNAPATNA TALUK
     BANGALORE

257. SRI ASHOK D SHIVANOOR S/O. DURGAPPA
     THARFILE NEAR HANUMAN TEMPLE
                         118




     H NO. 1-1121
     AGED ABOUT 28 YEARS
     GULBARGA

258. SRI HANUMANTH R M
     S/O. SRI RAMIAH
     AGED ABOUT 33 YEARS
     H NO. 2-156, SIDDESWAR COLONY
     SEDAM ROAD
     GULBAGA

259. SRI SHANTHKUMAR N KAKHANDAKI
     S/O. SRI MAHADEVA
     AGED ABOUT 32 YEARS
     BHAGYA NAGAR, UNIVERSITY ROAD
     GANESH NILAYA
     GULBARGA

260. SRI RAJESH A
     S/O. SRI ARJUNA RAO N
     AGED ABOUT 30 YEARS
     R/O. PLOT NO. 26, VIJWAL HOUSING SOCIETY
     RAJPUR COLONY RAJPUR ROAD
     GULBARGA

261. SRI G MANOJ
     S/O. SRI D GIRISH
     AGED ABOUT 34 YEARS
     HOUSE NO.1324, IST FLOOR
     GIRIDHAMA 3RD CROSS, VIDYANAAGARA
     DAVANGERE DISTRICT

262. SRI SUBHASH S/O SRI SHAMAPPA KHARATAMAL
     AGED ABOUT 32 YEARS
     H NO. 24, EWS II PHASE ADARSH NAGAR
     GULBARGA
                           119




263. MISS VIDYA BELANIKAR
     H NO. 124 NEAR DEPOT NO.2
     AGED ABOUT 29 YEARS
     VIDYA NAGAR
     GULBARGA

264. SRI TARAMANI G
     S/O. SRI GANGAPPA
     AGED ABOUT 32 YEARS
     H NO. 46, LIG IST PHASE
     ADARSHANAGAR
     GULBARGA

265. SRI KRISHNARAJ KALGI
     S/O SRI TIPPANNA
     AGED ABOUT 34 YEARS
     STATION ROAD, JAFFER GUNJI
     POST AND TALUK CHITTAPUR
     GULBARGA

266. SRI DEVARAJ
     S/O. BHIMSAIN GOLEYA
     AGED ABOUT 31 YEARS
     H NO. 11-1891/2, RAMANAGARA
     NEAR S B COLONY
     GULBARGA

267. SRI ANAND M
     S/O. SRI MAHADEVAPPA
     AGED ABOUT 30 YEARS
     NO.252 CIB, COLONY
     GULBARGA

268. SRI KSHEERALINGAPPA
     H NO. 12.6.300 LBS NAGAR
     AGED ABOUT 33 YEARS
     RAICHUR
                         120




269. SRI N PARAMESH
     S/O. SRI M NAGARAJ
     NO.12/B, 3RD MAIN, 6TH CROSS
     BAPUJINAGAR , MYSORE ROAD
     AGED ABOUT 33 YEARS
     BANGALORE

270. SRI K NAGESH
     S/O. SRI KEMPASIDDAIAH
     AGED ABOUT 37 YEARS
     NO.321, 2ND MAIN ROAD 80 FEET
     RING ROAD, JAGA JYOTHI BASAVESHWAR
     LAYOUT, JNANABHARATH (POST)
     BANGALORE

271. SRI RAJESH B CHANDRAPPA
     S/O. SRI CHANDRAPPA
     AGED ABOUT 37 YEARS
     NO.7-3-61, BHIMANAGAR,
     NEAR DARGA
     BIDAR DISTRICT

272. SRI BHEEM MALLAPPA
     S/O. SRI MALLAPPA
     AGED ABOUT 33 YEARS
     SIDDARTH NAGAR, BHALKI
     BIDAR DISTRICT

273. SRI M SHIVANNA S/O. MANCHAIAH
     AGED ABOUT 37 YEARS
     NO.2525, 7TH MAIN, RPC LAYOUT
     OPP SWIMMING CENTRE
     BANGALORE

274. SRI ARAVIND BASAVANT DHAMANNAVAR
     AGED ABOUT 36 YEARS
                           121




     S/O. BASAVANT L
     R/O. NO.4, ADARSH COLONY
     VISHVESWARAIAH NARAG
     BELGAUM

275. SRI S SATISH ALLOLI
     S/O. SHANKRAPPA
     AGED ABOUT 30 YEARS
     C/O. SHANTIDHAMA, LIG NO.84
     3RD PHASE, BADEPUR COLONY, SEDAM ROAD
     GULBARGA

276. SRI ANJANEYA R ALLOLI
     S/O. SHIVAPPA R N NATEKAR
     AGED ABOTU 30 YEARS
     H NO. 3.974, HARANAMA NILAYA
     NATEKAR GALLI, GAZIPUR
     GULBARGA

277. SRI ANAND M GAIKWAD
     S/O. MALLAPPA
     C/O. BASAVANTH VANTI
     AGED ABOUT 40 YEARS
     GGA B-6/7
     P W D QUARTERS
     RAJAPRAD ANAND NAGAR
     GULBARGA

278. SRI VIJAYKUMAR GILKI
     S/O. CHANDRASHA GILKI,
     AGED ABOUT 33 YEARS
     H NO. M I G 29, FIRST PHASE
     ADARSH NAGAR
     GULBARGA

279. SRI LINGGARAJ RAO M S
     S/O. MALLANNA, AGED ABOUT 33 YEARS
                           122




     H NO. 11-1996/7/5
     NEAR S B COLLEGE RAMNAGAR
     GULBARGA

280. SRI SOMASHEKAR G JALADI
     S/O. GHALAPPA JALADI
     AGED ABOUT 30 YEARS
     H NO. 11-1906/11/14
     NEAR S B COLLEGE, RAMNAGAR
     GULBARGA

281. SRI SHANTKUMAR B. KRANATIVEER
     AGED ABOUT 35 YEARS
     S/O K. BASAPPA
     110 K.V. MUSS, KPTCL QUARTERS
     KOLAR(K), BIDAR DISTRICT

282. SRI VIKAS G HOSAMANI
     S/O. GURUPADAPPA HOSMANI
     AGED ABOUT 35 YEARS
     NEAR JUMBAGI ICE FACTORY
     UPALI BURUJ
     BIJAPUR

283. SRI NATARAJ
     S/O. MAHADEVAPPA, AGED ABOUT 27 YEARS
     R/O. C/O. S R HOSMANI
     H NO. 3-801
     GAZKIPUR, GULBARGA

284. SRI K M MOHANKUMAR
     S/O. K MAHADEVAPPA
     AGED ABOUT 33 YEARS
     R/O. L I G 69, II STAGE
     K H B KUVEMPUNAGAR
     MYSORE
                         123




285. SRI BABU DIRGAPPA DODAMANI
     S/O. DURGAPPA DODDAMANI
     AGED ABOUT 34 YEARS
     NEAR AGASI AMINGAD HUNGANND TALUK
     BAGALKOT

286. SRI JAGANATH
     S/O. SHANAPPA, AGED ABOUT 37 YEARS
     C/O. MARY W/O. JOHAN
     H NO. 10-1-146/1
     NEAR PWD OFFICE MANGALPET
     BIDAR

287. SRI PANDURANG MALGE
     S/O. RAMANNA MALGE
     AGED ABOUT 37 YEARS
     R/O HARURGERI
     H NO. 12-3-21,GANDHI GUNJ TALUK
     BIDAR DISTRICT
     BIDAR

288. SRI JAVARAIAH S/O. SRI CHIKKADODIYAIAH
     AGED ABOUT 38 YEARS
     KODAMBAHLLI VILLAGE
     CHANNAPATNA TALUK
     BANGALORE DISTRICT

289. SRI M VENKATARAMU
     S/O. SRI RUDRAPPA
     AGED ABOUT 39 YEARS
     MAKA MAREMMA TEMPLE
     S C STREET, BELLARY TALUK
     BELLARY DISTRICT

290. SRI SHIVAJI R RAJAPUT
     S/O. SRI RAMADAS C RAJAPUT
     AGED ABOUT 35 YEARS
                          124




     YATNAPUR POST
     BIJAPUR DISTRICT

291. SRI APPA RAO
     S/O. SRI LALAPPA
     AGED ABOUT 30 YEARS
     KALLUR POST, HUMANABAD TALUK
     BIDAR DISTRICT

292. SRI N RAJASHEKARA BABU
     S/O. LATE P NAGABHUSHANAM
     AGED ABOUT 33 YEARS
     R/O. NO.54, ORGAUMPET (PO)
     KGF
     KOLAR DISTRICT

293. SRI N RAJAGOPALA BABU
     S/O LATE P. NAGABHUSHANAM
     AGED ABOUT 35 YEARS
     R/O NO.54, OORGAMPET (PO)
     KGR, KOLAR DISTRICT-563 121

294. SRI M N LOKESH
     S/O. SRI M D NARAYANA DAS
     AGED ABOUT 31 YEARS
     H NO. 1875, 20H MAIN
     20TH CROSS, MRCR
     VIJAYA NAGAR
     BANGALORE

295. SRI K T SREENIVASA
     S/O. SRI C THIPPAIAH
     AGED ABOUT 32 YEARS
     R/O. NO.1739, 6TH A MAIN
     7TH CROSS, RPC LAYOUT
     VIJAYA NAGAR,
     BANGALORE
                         125




296. SRI H S JAYAKUMAR
     S/O. SRI SANJEEVAIAH H L
     AGED ABOUT 31 YEARS
     R/O. 43, 3RD MAIN
     2ND STAGE, BAPUJI NAGAR
     BANGALORE

297. SRI SUBHASH D SHIVA
     S/O. SRI DAITAPPA
     AGED ABOUT 28 YEARS
     R/AT POST KERIAMBALAGA
     ALANDA TALUK
     GULBARGA

298. SRI LAKSHMIKANT
     S/O. SRI AMRUTRAO
     AGED ABOUT 25 YEARSD
     R/AT H NO. 11-678/3
     NEAR BHAVANI TEMPLE
     BASAVANAGAR
     GULBARGA

299. SRI SHIVAMURTHY
     S/O. SRI MARUTHI
     AGED ABOUT 27 YEARS
     R/AT NO.18,
     SHIVANAGAR (SOUTH)
     BIDAR

300. RAMESH S NAIK
     S/O. S D NAIK
     AGED ABOUT 25 YEARS
     RESIDING NEAR MAHAVEER ROAD
     NEAR DURGA VIHAR
     BAGALKOT
                        126




301. SRI N C KRISHNAIAH
     S/O. CHIKKANARASAIAH
     AGED ABOUT 33 YEARS
     R/AT NARANAHALLI AT AND POST
     C S PURA HOBLI, GUBBI TALUK
     TUMKUR DISTRICT

302. SRI T N SIDDARAJU
     S/O. HANUMANTHAIAH
     AGED ABOUT 31 YEARS
     R/AT SASLU (POST) DODDABALLAPUR TALUK
     BANGALORE RURAL DISTRICT

303. SRI H K NARAYANASWAMY
     S/O. LATE KHADRI NARASIMHAIAH
     AGED ABOUT 37 YEARS
     R/AT HOSAHALLI
     AKKIRAMPURA POST
     KORATAGERE TALUK
     TUMKUR DISTRICT

304. SRI A P MOHAN KUMAR
     S/O. LATE POOJARAIAH
     AGED ABOUT 35 YEARS
     R/AT HOSAHALLI AKKIRAMPURA POST
     KORATAGERE TALUK
     TUMKUR DISTRICT

305. SRI C VENKATESH
     S/O. P CHIKKAHANUMAIAH
     AGED ABOUT 31 YEARS
     R/AT NO.274, KANASAWADI COLONY
     MADHURAI HOBLI, DODDABALLAPUR TALUK
     BANGALORE RURAL DISTRICT

306. SRI VISHWANATH B M
     S/O. MURUGENDRASWAMY
                         127




    AGED ABOUT 35 YEARS
    R/AT NO.260, 13TH MAIN, 2ND STAGE
    SHEELAMARGA, SIDDARTH NAGAR
    MYSORE

307. SRI R SHANKAR
     S/O. SRI TULACHAYA NAIK
     AGED ABOUT 44 YEARS
     CIVIL ENGINEER (UN EMPLOYEE)
     R/AT UKKINAL POST
     SHAHAPUR TLAUK
     GULBARBGA DISTRICT

308. SRI R SHANKAR
     S/O. SRI DHARUN
     AGED ABOUT 43 YEARS
     R/AT UDDANUR VILLAGE
     GULBARGA DISTIRCT

309. SRI HANUMANTHA
     S/O. SRI GIREPPA SAVARKAR
     AGED ABOUT 46YEARS
     CIVIL ENGINEER (UN EMPLOYEE)
     R/AT FILTERBED, RAJIV GANDHI NAGAR
     NEAR HANUMAN TEMPLE
     GULBARGA

310. SRI CHANDRAKANTH
     S/O. SRI CHANNAPPA CHALAWADI
     AGED ABOUT 46 YEARS
     NEAR HEAD POST OFFICE HUNGUND
     BAGALKOT

311. SRI KRISHNA KUMAR
     S/O. SRI LAXMAN NAIK
     AGED ABOUT 43 YEARS
     R/AT PLOT NO. 134
                          128




     NGO COLONY BANJARS ROAD
     GULBARGA

312. SRI C RANGANATHA
     S/O. LATE CHIKKAMADAIAH
     AGED ABOUT 42 YEARS
     C/O. SRI H C PRASANNA
     R/AT D NO. 1408, II CROSS
     V C QUARTERS
     ASHOKA NAGAR MANDYA

313. SRI M CHANDRA SHEKAR
     S/O. LATE MARISWAMY
     AGED ABOT 28 YEARS
     R/O. NO. 1-157A,A J COLONY
     BANGALORE ROAD,
     KOLLEGAL
     MYSORE DISTRICT

314. SRI C RAMESH
     S/O. T CHIKKATHIMMAPPA
     AGED ABOT 40 YEARS
     R/AT NO. 13, E CROSS
     AGRAHARA DASARAHALLI
     BEHIND VEERABHADRA SCHOOL
     BANGALORE

315. SRI M D HARISH BABU
     S/O. SRI MARIYAPPA
     AGED ABOT 30 YEARS
     R/AT NO. 209, 13TH B CROSS IV
     B MAIN, YELAHANKA NEW TOWN
     BANGALORE

316. SMT B A JAYA LAXMI
     W/O SRI D R NAGENDRAPPA
     AGED ABOUT 36 YEARS
                         129




     SWAMY EYE HOSPITAL
     OPP PATIL NURSING HOME
     BUS STAND ROAD
     GANGAVATHI
     KOPPAL

317. SRI SHANKARA NAIK
     S/O. SRI BHEEMA NAIK
     AGED ABOUT 29 YEARS
     R/AT ARASIKERE
     HASSAN TALUK AND DISTRICT

318. SRI MALLESHWARAPPA
     S/O. SRI ANJANAPPA
     AGED ABOUT 37 YEARS
     R/AT 4203,. I FLOOR
     I MAIN OPP CANARA BANK
     SUBRAMANYA NAGAR
     BANGALORE

319. SRI MEGHANATH
     S/O. KUNTA SHETTY
     AGED ABOUT 39 YEARS
     R/AT NO.4033, X CROSS,
     GAYATHRINAGAR
     BANGALORE

320. SRI G GOVINDARAJU
     S/O. SRI GOVINDAIAH
     AGED ABOUT 35 YEARS
     R/AT NO.12, III CROSS, WEAVERS
     COLONY, VISHWESWARAIAH NAGAR
     II NAGAR, MYSORE

321. SRI D MAHESH
     S/O. SRI D HULUGAPPA
     AGED ABOUT 35 YEARS
                          130




     R/AT NO. 395, SADASHIVANAGAR
     13TH WARD SIRGUPPA
     BELLARY DISTRICT

322. SRI LOKYA NAIK N J
     S/O. SRI JAMLA NAIK
     AGED ABOUT 39 YEARS
     R/AT NELLISARA VILLAGE
     KUVEMOPU UNIVERSITY
     POST, BHADRAVATHI TALUK
     SHIMOGA DISTRICT

323. SRI M V VENKATACHALAPATHY
     S/O. M VENKATARAMANA
     AGED ABOUT 31 YEARS
     R/O. MANDYALA
     MANCHINEELLAKMOTA POST
     SRINIVASAPUT TALUK
     KOLAR DISTRICT

324. SRI K N SHANTH KUMAR
     S/O. S NANJAIAH,
     R/O. NO. 1419, C & B BLOCK
     UDAYANA CROSS
     KUVEMPUNAGAR
     MYSORE

325. SRI PRAKASH
     S/O. AMBA RAO GADAD
     AGED ABOUT 29 YEARS
     R/O. H NO. 11-862, ASHOK NAGAR
     GULBARGA

326. SRI S K DINESH KUMAR
     S/O. SRI KALAIAH
     AGED ABOUT 31 YEARS
     NO.5, "K" BLOCK, 2ND CROSS
                          131




     RAMAKRISHNA NAGAR
     MYSORE

327. SRI K T GIRIRAJU
     S/O. SRI M S THIMMAIAH
     AGED ABOUT 31 YEARS
     BILLINAKOTE POST
     MACHENAHALLI NELAMANGALA TALUK
     BANGALORE RURAL DISTRICT

328. SRI LOKESH NAIK
     S/O. SRI KRISHNA NAIK
     AGED ABOUT 29 YEARS
     GOLLAHALLI, DODDABALLAPUR TALUK
     BANGALORE RURAL DISTRICT

329. SRI H V PRAKASH
     S/O. SRI VENKATAIAH
     AGED ABOUT 34 YEARS
     HOSSUR, GOWRIBIDANUR TALUK
     KOLAR DISTRICT

330. SRI S J JAGADISH B E
     S/O. S B SANNER
     AGED ABOUT 37 YEARS
     R/O. NO.3, IST MAIN ROAD
     3RD CROSS, III BLOCK, III STAGE
     NEAR APEX BANK, BASAVESHWARANAGAR
     BANGALORE

331. SRI L M MAHESH
     S/O. LATE L N MAHADEVAIAH
     AGED ABOUT 40 YEARS
     R/AT NO.20, H MAIN , 6TH CROSS
     LAKSHMINARAYANAPURA
     NEW EXTENSION
     BANGALORE
                         132




332. SRI Y ANAND
     S/O. SRI YELLAPPA
     AGED ABOUT 39 YEARS
     R/AT NO.37/1, THIRTHAHALLI ROAD
     SHIMOGA

333. SRI H N JAMBLA NAIK
     S/O. SRI NAGA NAIK
     AGED ABOUT 39 YEARS
     R/O. HIRIYUR VILLAGE
     AND POST, BHADRAVATI TALUK
     SHIMOGA DISTRICT

334. SRI SOUNDARRAJAN
     S/O. SRI CHINNA KULANDI
     AGED ABOUT 38 YEARS
     R/O. NO.55/1, 4TH CROSS
     CHELUVADIPALYA
     DR T C M ROYAN ROAD
     BANGALORE

335. SRI RAMESH H RATHOD
     S/O. SRI HIRASINGH
     AGED ABOUT 36 YEARS
     NO.178, K H B COLONY
     SHANTINAGAR,
     GUBARGA

336. SRI RAM
     S/O. SRI HANUMANTH
     AGED ABOUT 36 YEARS
     R/AT KONMELKUNDA
     BHALKI TALUK
     BIDAR DISTRICT
                          133




337. SRI PRAKASH D PAWAR
     S/O. SRI DESA H PAWAR
     AGED ABOUT 34 YEARS
     R/O. PLOT NO.104, H NO. 1-891/13C
     NGOS COLONY
     BANJARA ROAD
     GULBARGA

338. SRI NAVEEN KUMAR N RATHOD
     S/O. SRI NANDKISHORE RATHOD
     AGED ABOUT 33 YEARS
     R/O. NO 46/113
     PWD QUARTERS, OLD JEWARGI ROAD
     GULBARGA

339. SRI GANGADHAR RATHOD
     S/O. SRI SHIVARAM RATHOD
     AGED ABOUT 35 YEARS
     R/O. HARIJNAYAK THANDA POST
     GULBARGA TALUK
     GULBARGA DISTRICT

340. SRI DEVENDRA KUMAR B K
     S/O. SRI BHIM RAO
     AGED ABOUT 33 YEARS
     R/O. PLOT NO. 283, CIB COLONY
     BEHIND CENTRAL BUS STAND
     GULBARGA

341. SRI VIJAYAKUMAR G TILE
     S/O SRI GYANANDEV TILE
     AGED ABOUT 30 YEARS
     R/O PLOT NO.78
     H.NO.18-28 I BLOCK
     OM NAGAR
                          134




     UNIVERSITY ROAD
     GULBARGA

342. SRI RAJKUMAR
     S/O. SRI DEVENDRAPPA
     AGED ABOUT 32 YEARS
     C/O MANI, RAO
     NO. 11-842, RAVI NIVAS
     BASAVANAGAR
     GULBARGA

343. SRI PUNDALIK S RATHOD
     S/O. SRI SOMNATH RATOD
     AGED ABOUT 33 YEARS
     R/O. NO. 1-932, OPP RAILWAY
     STATION ROAD, VISHAL NAGAR
     GULBARGA

344. SRI SADANAND A BU HUGGIKAR
     S/O. SRI BELLIEPPA
     AGED ABOUT 31 YEARS
     R/O. BUDHA NAGAR, NEAR JAIN HOSTEL
     OPP TO RAILWAY STATION
     GULBARGA DISTRICT

345. SRI DHANKE SHIVARAJ
     S/O. LATE CHANDRAPPA
     AGED ABOUT 37 YEARS
     R/O. NO. 8-2-157
     SHAMSUNDRANAGAR
     NEAR RATNA LODGE MAIN ROAD
     BIDAR

346. SRI SHIVAAJ D PARANJPE
     S/O. SRI DHONDIBA
     AGED ABOUT 37 YEARS
     R/O. BHATAMBRA POST
     BHIMNAGATR
                           135




     BHALKI TALUK
     BIDAR DISTRICT

347. SRI SHAM RAO
     S/O. SRI SANGANNA SURYAVANSHI
     AGED ABOUT 37 YEARS
     R/O. NO.EWS 90, HUDCO COLONY
     BIDAR DISTRICT

348. SRI RAMESH
     S/O. SRI DASHRATH RAO
     AGED ABOUT 35 YEARS
     R/O. NO. 174, KANTA COLONY
     NEAR RAILWAY STATION
     GULBARGA

349. SRI SUBHASH
     S/O. SRI SHANKER RAO
     AGED ABOUT 36 YEARS
     R/O. AT POST SIRSI (A)
     VIA KAMATHANNA BIDAR TALUK
     BIDAR DISTRICT

350. SRI VIJAYKUMAR V
     S/O. SRI VITHALARAO CHIDRIKAR
     AGED ABOUT 34 YEARS
     R/O.NO. 2-906/10, PLOT NO. 80
     NIJAYNIVAS GUBBI COLONY
     SEDAM ROAD
     GULBARGA

351. SRI SAMPATHKUMAR J K
     S/O. SRI SHIVAPPA
     AGED ABOTU 35 YEARS
     R/O. CIVIL H NO. 332, CIB COLLNY
     BEHIND CENTRAL BUS STAND
     GULBARGA
                          136




352. SRI C MAHADEVAIAH
     S/O. SRI CHIKKANANJAIAH
     AGED ABOUT 45 YEARS
     R/O. NO. 40, 3RD CROSS, NEW MODEL HOUSES
     NEAR GOVERNMENT WOOD YARD ASHOKAPUR
     MYSORE

353. SRI P M LOKESGH
     S/O. SRI K MAHADEVAIAH
     AGED ABOUT 44 YEARS
     R/O. NO. 240, 4TH MAIN, 3RD CROSS
     H BLOCK, RAMAKRISHNAGAR
     MYSORE

354. SRI PURUSHOTHAM
     S/O. SRI JAVARAIAH
     AGED ABOUT 33 YEARS
     NO.121, B M ROAD
     GHANDINAGAR RAMANAGAR
     BANGALORE RURAL DISTRICT

355. SRI VIJAYAK SHANTAGERI
     S/O. SRI LAXMANA SHATAGERI
     AGED ABOUT 29 YEARS
     R/O. ADARSHANAGAR
     GADAG, GADAG DISTRICT

356. SRI PRASHANT VALLYAPUR
     S/O. SRI YAMANAPPA
     AGED ABOUT 35 YEARS
     R/O. SHIVAJI ROAD
     OPP NARSAPUR CLINIC (EYE)
     BIJAPUR

357. SRI SHATA REDDY
     S/O SRI RAMAYYA
     AGED ABOUT 38 YEARS
     R/O. SWAMIVIVEKANANDA CHOWK
                           137




     BALAJI MANDIR ROAD
     SHAHABAD
     GULBARGA DISTRICT

358. SRI SHIVARAJ RAMACHANDRA NAIK
     S/O SRI RAMACHANDRA NAIK,
     NEAR BANJARA HIGH SCHOL,
     SOLAPUR ROAD, BIJAPUR 586 103

359. SRI VEERANJANEYA S/O SRI HANUMANTHAPPA
     R/O MAHALINGESWRA NILAYA,
     IST MAIN, 3RD CROSS, KHB COLONY,
     KOLAGOTE CHITRADURGA DSITRICT.

360. SRI SUBRAMNAYAM R S/O SRI NAGANNA
     R/O JOQ 15, VIYAMANDIR ROAD,
     NEW TOWN, BHADRAVAHI,
     SHIMIOGA DSITRICT.

361. SRI RAVI KUMAR S/O SRI K.N.NARAYANAPPA
     R/O GANDHINAGAR MAGADI TOWN,
     BANGLAORE RURAL DISTRICTG.

362. SRI RAJASHEKAR N R S/O SRI RANGAIAH E
     R/O NO.28 10TH MAINR OAD,
     SRI MANJUNATHASWAMY NILAYA
     PALACE GUTTAHALLI,
     BANGALORE 3

363. SRI RUPLA NAIK S/O SRI SHARMA NIAK
     R/O HALEHATTI SAKKAREPATNA POST
     CHIKKAMGALUR DISTRICT

364. SRI NINGAPPA Y BEVINAGUDAD
     S/O SRI YAMAPPA Y BEVINAGIDADA
     R/O TONDIHALPOST
     YELBURGA TLAUK,
     KOPPAL DISTRICT
                         138




365. SRI KUMRAPPA R S/O SRI RANGAPPA
     R/O SOKKEPOST ANJANAPUIRA
     TURUVEREKE KTALUK
     CHIKKAMAGALUR DISTRICT

366. SRI VENKATASWAMY S/O SRI VENSKATESHAPPA
     R/O C.R.PALYA, PAVAGADA TALUK,
     GUJJANADU POST
     TUMKUR DISTRICT
     TUMKUR

367. SRI LAKSHMIKANTH G KATTIMANI
     S/O SRI GOPALA
     KATTIMANI
     R/O AMBIKANAGAR BEHIND RAILWAY, STATION,
     GULBARGA GUBLARGA DISTRICT

368. PRAKASH H P S/O SRIPUTTANANJAIAH
     R/O NO.955, E & F BLOCK, ANGIHAMSA ROAD,
     KUVEMPUNAGAR, MYSORE 570 023

369. SRI SADASHIVAPPA Y HAIDMANI
     S/O SRI YAMANAPPA HADIMANI
     R/O MANGALORE DEVAPUR POST
     BIJAPUR TALUK, BIJAPUR DISTRICT

370. SRI RAJU C S/O SRI CHANDRASHEKARAPPA G.T.
     R/O PLOT NO.6, 2ND STAGE, HUMNANAGAR
     BELGAUM, BELGAUM DISTRICT

371. SRI RAGHAVENDRA S/O SRI SHIVAYOGI
     R/O PLOT NO.23/1, GHATGE LAYOUT,
     NEAR CHAMBAL SCHOOL,
     GULBARGA
     GULBARGA DISTRICT

372. SRI BEEHAMSINGH G RATHOD
     S/O SRI GUJJU L RATHOD
                          139




     R/O NAKALAGI POST BIJAPUR TALUK,
     BIJAPUR DISTRICT.

373. SRI MALLIKARJUN M GIRI
     S/O SRI MARIYAPPA GIRI.
     R/O PLOT NO.275, CIB COLONY,
     BEHIND CENTRAL BUS STADN,
     GUBLARGA 585 103

374. SRI MANOJ KUMAR B HIROLI
     S/O SRI BASVANAT RAO
     R/O NO.11-954/3/5, AHSOKNAGAR,
     MSK MILLR OAD, GULBARGA 585 103

375. SRI GANGADHARA NAIK K H
     S/O SRI HEMA NAIK
     R/O KUGENAHALLI VILLAGE
     VIADYARAHATHUR POST, HONALLI
     TALUK, DAVANAGERE TALUK.

376. SRI SUHAS M
     S/O SRI LATE D MANJAPPA
     R/AT 2246, IST MAIN, 4TH MAIN,
     4TH A CROSS RPC LAYOUT,
     VIJAYANAGAR BANGALORE 40

377. SRI JEEVAN MURTHY B
     S/O SRI BASARAJAPPA
     R/AT THAYITONE, JAGALUR TALUK,
     DAVANAGERE DISTRICT.

378. SRI SUNKAPPA Y
     S/O SRI VENKATESHAPPA
     MARAMMANAHALLALI RASTI MACHIKERE (P)
     JAGALUR (T)
     DAVANAGERE (D)
                           140




379. SRI HARSHA PRIYA SERAM
     S/O SRI HANUMANTH RAO SERAM
     R/O PLOT NO.8, BESIDE BHAVANI TEMPLE
     SHAKTI NAGAR GULBARGA,
     GULBARGA DISTRICT

380. SRI D GOPINATH @ D GOPI
     S/O DHARAAMAPPA
     R/AT NO.82, BSK III STAGE, III PHASE
     4TH LBOCK, BANGLAORE 85

381. SRI BASAVARAJ FARSHI
     S/O SRI RAMACHANDRA FARSHI
     R/AT LAKSHMI BUILDING, LAKSHMI SINGH
     TALUK, MANJUANTHAOPURA
     DHARWAD DSITRICT

382. SRI MARIAYAPPA M PYATI
     S/O SRI MALLANNAPYATI
     R/AT SHIRAWAL SHAHPUAR TALUK,
     GULBARGA DISTRICT

383. SRI ANNAPOORNA R MANAKWAD
     D/O RACHYAPPA
     R/AT JANATHA HOUSE,
     NO.11 B GULBAGANJI KOPPA
     DHARWAD DISTRICT

384. SRI JAYA PRAKASH B
     S/O BHEEMA NAIK
     R/O HOUSE NO.225, 5TH CROSS, B BLOCK
     GNADHINAGAR,
     SHIMOGA 577 20

385. SRI GOPINATH J M
     S/O SRI J M RATNAKAR
     R/AT 772, 5TH CROSS CANARA BANK
                          141




     ROAD, K.B.EXTENSION,
     DAVANAGERE 577 002

386. SRI SHANKARA BHASAN
     S/O SRI S SIDDALINGAIAH
     R/AT NO.8, 3RD CROSS BHIMAJYOTHI LIC
     COLONY, WEST OF CHORD ROAD,
     BASAVESHWAR
     NAGAR, BANGALORE 79.

387. SRI S RAJASHEKHAR
     S/O SRI S SIDDALINAGAIAH
     R/AT NO.8, 3RD CROSS BHIMAJYOTHI LIC
     COLONY, WEST OF CHORD ROAD,
     BASAVESHWAR NAGAR,
     BANGALORE 79

388. SRI GIRISH M
     S/O SRI M MUNIVENKATAPPA
     R/AT NO.582, 23RD CROSS, BSK II STAGE,
     BANGALORE 70

389. SRI M KESHAVA MURTHY
     S/O M.MUNIVENKATAPPA
     R/AT NO.582, 23RD CROSS, BSK II STAGE,
     BANGALORE 70

390. SRI SHIVASHANKARASWAMY P.N.
     S/O LATE B NANJAIAH
     R/O NO.222, EWS 2ND STAGE, 5TH CROSS,
     KHB COLONY, BASAVESHWARANAGAR
     BANGALORE 79.

391. SRI HARISDARSHAN HALI
     S/O LATE MALLAPPA HALU
     MIGH-15, SHANTINAGAR, MSK MILL
     ROAD, GULBARGA.
     GULBARGA
                        142




392. SRI AMRUT D MAHURKAR,
     S/O SRI DHONDIRAM N MAHURKAR
     R/AT PLOT NO.59, SHANTINAGAR BHAVANI
     LAYOUT, GULBARGA 585 103

393. SRI MADHUSUDHAN H S/O HONGAYYA M
     R/O NO.30 MIG KHB COLONY,
     ISTAGE I CROSS, AGARAHARA
     DASARAHALLI
     BASAVESHWARA NAGAR
     BANGALORE 79

394. SRI SATHYANARAYANA G
     S/O SRI GAVIRANGAIAH T
     R/AT NO.2159, D 5TH CROSS
     KUVEMPUNAGAR EXTENSION,
     CHANNAPATNA BANGLAORE RURAL
     DISTRICT.

395. SRI LACHMA NAIK
     S/O ALTE MAVINAKATTE SIDDANAIK
     R/O MEERA NILAYA NO.55,
     BASVANAGUDI 5TH CROSS SHIMOGA
     SHIMOGA DISTRICT.

396. SRI MANUSING RATHOD S/O SRI HOBU NIAK
     R/O NO.EWS 183 7TH CROSS
     NAVANAGAR, HUBLI 25

397. SRI VIJAYA BHASKAR M BAJANTRI
     S/O SRI MALIYAPPA
     ASSISTATN ENGINEER
     O/O KARNATAK AURBAN INFRASTRUCTRE
     DEVELOPMENT AND FINANCE CORPORIATON
     SIRSI UTTARAKANNADA DISTRICT
                         143




398. SRI SHIVKUMAR S/O SRI LAXMAN
     R/JOHARUGERI H.NO.12-3-68,
     GNADHIGUNJ, BIDAR 585 403

399. SRI SHIVARAJ
     S/O SRI LAXUMAN
     R/O HARUGERI H.NO.12-3-68,
     GANDHIGUNJ, BIDAR 585 403

400. SRI EKHELIKAR SATISH
     S/O SRI SHVIAPPA
     C/O MINIM VENKATESHWARA
     DAL MILL, HUGERI BIDAR
     BIDAR DSITRICT.

401. SRI BASAVANT RAI M
     S/O SRI MALAKAJAPPA
     R/O LIG II PHASE NO.63, ADARSHNAGAR
     GULBARGA
     GULBARGA DISTRICT

402. SRI K C SHIVASHANKAR
     S/O K O CHIKKA RAMAIYA
     NO.1705, 17TH CROSS
     BEHIND MARUTHI MANDIR
     VIJAYANAGAR, BANGLAORE 40

403. SRI R KIRAN KUMAR
     S/O SRI RAMACHANDRA P
     R/O 294, 6TH CROSS C LAYOUT,
     BANNIMANTAP MYSORE
     MYSORE DISTRICT

404. SRI BHUVANESHWARA J K
     S/O K D JANAGI
     NO.63/B, 21ST CROSS
     2ND BLOCK, RAJAJINAGAR
     BANGALORE 10
                         144




405. SRI DURGAPPA M HONAKERI
     S/O K D HONAKERI
     R/O MAIN BAZAR NARGUND,
     GADAG DISTRICT

406. SRI CHANDRASHEKAR
     S/O SRI P SOMAPPA
     R/O NO.21, 7THC ROSS
     KEMPAIAH BLOCK
     MUNIREDDY PALYAM,
     BANGALORE 6

407. SRI SHANKAR N
     S/O LATE NANJUNDAPPA
     NO.17, 7TH LANE, 3RD BLCOK,
     DASAPPA LAYOUT,
     RAMAMURTHYNAGAR,
     BANGALORE 16.

408. SRI SHOBHA P
     D/O PUTTAIAH
     LIG 6 3RD STAGE
     MYSORE 23

409. SRI H L SHIVAPRAKASH
     S/O H L LINGAIAH
     R/ATN O.225, V CROSS, LEELAVATHI
     EXTENSINO, MADDUR MANDYA DISTRICT

410. SRI H B NAGARAJU
     S/O SRI BETTAYYA
     R/O HARIHARA VILLAGE SATHANUR HOBLI,
     HARAGONAHALLI POST,
     KANAKAPURA TALUK,
     BANGLAORE RURAL DISTRICT

411. SRI R BHASKAR
     S/O RANGADASAIAH
                         145




     NO.118, H BLOCK, 3RD MAIN, 3RD CROSS
     RAMAKRISHNA NAGAR,
     MYSORE 570 022

412. SRI H T GIRISH BABU
     S/O DODDATHIMMAIAH
     UN EMPLOYEDD,
     R/AT LIG 23, I STAGE, KUVEMPUNAGAR
     MYSORE 23.

413. SRI SIDDLE SURYAKANT
     S/O SHANKAR RAO
     R/O NEW BHEMANAGAR AT POST
     HALLIKHED H HUMNABED TALUK
     BIDAR DISTRICT.

414. SRI UMESH T
     S/O T THIMMAIAH
     NO.1612, 6TH C MAIN
     4TH A CROSS, RPC LAYOUT,
     VIJAYANAGAR,ANGALORE 40.
     BANGALORE CITY

415. SRI HEMANTH H S
     S/JO SRI SEETHARAM H.S.
     NO.EWS 720, 3RD MAIN ROAD,
     NEAR 24TH CROSS,
     KUVEMPU NAGAR,HASSAN TOWN,
     HASSAN 573 201

416. SRI MAHADEVA SWMAY M
     S/O MARISIDDAIAH
     MADENAHALLI MADDUR TALUK,
     MANDYA DISTRICT 571 422

417. SRI RENUKANANDA
     S/O N T SHIVAYYA
     NO.S-640, RENUKA NILAYA
                          146




      BEHIND JAIN TEMPLE, SRIRANGAPATNA
      MANDYA DISTRICT

418. SRI RAJU S/O DR ANAND
     AMBEDKAR NAGAR
     MUNIRABAD DAM 583 233,
     KOPPAL TALUK AND DSITRICT

419. SRI DEVAPPA BAJENTRI
     S/O PARAMESHWRAPPA BAJENTRI
     POST SINGATALOOR TALUK MUNDARGI
     GADAG DISTRICT

420. SRI NARAYAN N S/O SRI NARIGADU
     R/AT NO.33, ANDHRALINE,
     A NARAYANAPURA DOORAVANINAGAR
     BANGALOER 16

421. SRI H PRASHANTHA S/O SRI M H IRANNAIAH
     R/AT VISHALA NILAYA I MAIN
     DEVARAJ URS NAGAR, SHIMOGA

422. SRI K VIJAYA KUMAR S/O SRI K ARJUN RAO
     R/AT 9-8-457 VIJAYNIVAS KALIDASANAGAR
     BVB COLLEGE ROAD, BIDAR 585403

423. SRI VEERESH S/O SRI JAGANNATHA RAO
     R/O NO.1-6-23
     R/O SINGARBAGH CHOWBARA ROAD,
     BIDAR 585 401424.

424   SRI JAGADISH A S/O SRI ANNEPAPSHIVA NAIK
      R/O 138, SAPTAGIRI NIVAS
      JAYANAGAR, SEDAM RAOD,
      GULBARGA 585 105

425. SRI SUBHASHCANDRA S/O SRI HALLAPPA
     DIPLOMA IN CIVIL ENGINEERING
                         147




     NO.LIG 14, HOUSING BOARD COLONY,
     JEEVARGI TALUK 585 310
     GUBLARGA DISTRICT

426. SRI SOMU S/O SHANKAR RATHOD
     DIPLOMA IN CIVIL ENGINEERING
     JAINAPUR VILLAGE KELLUR POST 585 303
     JEEVARGI TALUK
     GUBLARGA DISTRICT

427. SRI MAHADEVAPPA HYATI
     S/O SRI PAKEERAPPA HYATI
     B.E.IN CIVIL ENGINEERING
     R/AT KIDADAL KOPPALTAULK,
     KOPPAL DISTRICT

428. SRI D DHARANENDRA S/O B.S.DURGAPPA
     B.E.IN CIVIL ENGINEERING
     R/AT NEAR HINDI B.ED COLLEGE
     GADAG RAOD, KOPPAL DISTRICT 583 231

429. SRI N.S.RAMESH S/O R SUBBANNA
     B.E. IN INDUSTRIAL AND PRODUCTION,
     R/ATDOORNO.22, 8TH MAIN,
     5TH CROSS, SARASWATHIPURAM,
     MYSORE

430. SRI GANESH D S/O DHARMA NAIK
     B.E.CIVIL ENGINEERING
     R/AT DOOR NO.13 LABOUR COLONY,
     NITUVALLY ROAD, DAVANAGERE 577 002

431. SRI M GANGADHAR S/O D.U.MANJAIAH
     B.E. IN MECHANICAL ENGINEERING
     H.NO.1165, S.L.N.NILAYA
     2B CROSS, TANK ROAD,
     MARUTHINAGARA, TUMKUR 572 102.
                         148




432. SRI B GINISH S/O B DAYANANDA
     B.E. IN CIVIL ENGINEERING
     NO.227, 32 A CROSS
     7TH BLOCK, JAYANAGAR
     BANGLAORE 82.

433. SRI RAJU S/O ADIVAPPA
     B.E.IN INDUSTRIAL AND PRODUCTION,
     H.NO.217, MSK MILLS ROAD,
     UDAYA NAGAR, GULBARGA 585 103

434. SRI SANJUKUMAR KOUDAL S/O SRIPUNDLIKAPPA
     BE. IN MECHANICAL ENGINEERGIN
     P & T QUARTEDRS, NEAR BUS STAND,
     HUMNABAD, BIDAR DSITRIC 585 330

435. SRI M SHIVAPPA S/O MARISIDDAIAH
     DIPLOMA IN CIVIL ENGINEERING
     NO.21 HSAVADA NAGAR
     VASANTHAPURA, SUBRAMNAYA PURA
     (POST) BANGALORE 61

436. SRI PARASHURAMAIAH S/O B BHIMANNA
     DIPLOMA IN MECHANICAL ENGINEERING
     C/O CHINNAPPA (CONTRACTOR)
     IST CROSS, MILLAGATTA
     SHIMOGA 577 201

437. SRI NARAYAN BALAPPA POWAR S/O SRI BALAPPA
     DIPLOMA IN MECHANICAL ENGINEERING
     KAMADHENU VIDYA NAGAR
     III CROSS EAST VIDYANAGAR
     CANTONMENT BELLARY 583 104.

438. SRI M.S.KANAKARAJU S/O SRI M SRINIVAAIAH
     UN EMPLOYEE
     R/AT HEJJIGE VILLAGE NANJANGUD TALUK,
                        149




    K.S.HUNDI POST
    MYSORE DSITRICT

439. SRI T VAIDYANATHAN
     S/O SRI T DODDETHIMMAIAH
     UN EMPLOYEE
     R/AT DOOR NO.76, KHB COLONY,
     OOTY ROAD, NANJANGUD
     MYSORE DISTRICT

440. SRI C GANDHIMURUGAN S/O A CHANDRAHASAN
     R/AT 432/D 2ND A CROSS 9TH MAIN,
     IDEAL HOMES RAJAJESHWARI NAGAR
     BANGALORE 38

441. SRI BHASKAR BHARANI S K
     S/O SRI S R KRISNAPPA
     R/AT NO.593, SECOND D CROSS
     6TH MAIN, BASVAESHWARA NAGAR
     BANGALORE 79

442. SRI SURYAKANTH GUPTA S/O SRI TUKARAM
     R/AT HO NO.9-11-164/NEW ) GUPTA
     NIVASA VIDYANAGAR COLONY,
     OPP. BHAVANI MANDIR BIDAR
     585 403 DIST BIDAR

443. SRI RAJKUMAR VITHAL RAO BALOORKAR
     S/O SRI VITHALRAO BALOORKAR
     R/O 9-12-101, VIDYANAGAR COLONY,
     BIDAR BIDAR DISTRICT

444. SRI ANANDKUMAR V BALOORKAR
     S/O SRI VITHALRAO BALOORKAR
     R/O 9-12-101 VIDYANAGAR COLONY,
     BIDAR, BIDAR DISTRICT
                         150




445. SRI MALLESH NAIK L S/O SRI RAMA NAIK
     R/O AMORADEVORA GUDDA POST
     KUDLIGI TALUK BELLARY DISTRICT.

446. SRI VIJAY KUMAR BALI S/O SRI ADVEPPA BALI
     R/O NO.9-8-179, NEAR HARURGERI
     BASAVANAGAR COLONY,
     BVB COLLEGE ROAD, BIDAR TALUK,
     BIDAR DISTRICT.

447. SRI K S HADIMANI S/O SRI SATHYAPPA
     ASSISTANT ENGINEER,
     (PRESENTLY WORKING ON CONTRACT
     BASIS) UPPER KRISHNA PROJECT
     BAGALKOT DISTRICT.

448. SRI CHANDRAKANTH S BALOORKAR
     S/O SRI SAIDAPPA
     BALOORKAR
     R/O 9-12-101, VIDYANAGAR COLONY,
     BIDAR,BIDAR DISTRICT.

449. SRI SANTOSH KUMAR GUPTA
     S/O SRI KARBASAPPA G
     R/O GUPTA NIVAS ANJANAYA NAGAR
     OPP. RTO OFFICE GULBARGA 5

450. SRI SUDHEER S/O SRI DAWLAPPA
     R/O HOUCHAKANAHALLI
     SRIKANTHALLI BIDAR TALUK,
     BIDAR 585 329

451. SRI NARAYAN NAIK S/O SRI BHEEMSING
     PLOT NO.497, S.R.COLONY (NORTH)
     JALANAGAR, BAGALKOT ROAD,
     BIJAPUR.
                         151




452. SRI GULBCHAND RATHOD S/O SRI VALU RATHOD
     C/O SHIVARAJ NAIK, NEAR BANJARA HOTEL
     SOLAPURA RAOD, BIJAPUR DISTRICT.

453. SRI CHIDANANDAPPA S/O SRI TIPPANNA
     SOMALAPUR SINDANOOR
     RAICHUR 584 128

454. SRI VIJAYAKUMAR SHANKAR DIVATE
     S/O SRI SHANKAR DIVATE
     KPTCL OPPOSITE VIDYA NAGAR
     JAMAKHANDI TALUK,
     BAGALKOT 587 314

455. SRI RAMESH L RATHOD S/O SRI LINMBAJI
     R/O MADAVAL TANDA
     AFZALPUR GULBAGA 58 5301

456. SRI SANTOSH CHANDUR ATHOD
     S/O SRI CHANDU G RATHOD
     ALLAPUR L.T. (W.NO.17)
     SINDAGI ROAD,
     BIJAPUR 586 104

457. SRI B N MANJUNATH S/O SRI NANJAPPA
     K.BIDARE POST
     B.BOOMANAHALLI KADUR TALUK,
     CHIKKAMANGALORE DISTRICT.

458. SRI SANTHOSH S/O SHRAVAN
     C/O VITHAL RAO BANNER
     HOUSE NO. 9-8-113, BASVANAGAR COLONY,
     NEAR HARUGERI POST GANDHI
     GUNJ, BIDAR DISTRICT 585 040

459. SRI RAGHU R S/O RAMU
     NO.2290, SHRI RAMA
     4TH MAIN RPC LAYOUT
                        152




    VIJAYANAGAR II STAGE,
    BANGALORE 40

460. SRI RAVINDRA NAGAPPA SAVALAGI
     S/O SRI NAGAPPA S SAVALAGI
     R/O BANJARA NAGAR
     OPP. OLD MUGALKOD MATT SOLAPUR
     ROAD, BIJAPUR 3,

461. SRI CHANDRASHEKAR
     S/O SRI ANGAPA S SAVALAGI
     R/O BANJARA NAGAR
     OPP. OLD MUGALKOD MATT SOLAPUR
     ROAD, BIJAPUR 3,

462. SRI L NARENDRA S/O G LINGAPPA
     NO.2338/2, 9TH MAIN ROAD,
     2ND CROSS ROAD, MCC 13TH A BLOCK
     DAVANAGERE

463. SRI ASHOK G KALAKERI
     S/O GANGAPPA P KALAKERI
     NO.32, SRI KRUPA VISHWESHWARA NAGAR
     HUBLI 580 032

464. SRI SURENDRA S/O SRI SHIVARAUDRAIAH
     R/O 3RD CROSS, JAYAPURA, TUMKUR.

465. SRI SANTHOSH KUMAR K GUPTA
     B.E.MECHANICAL
     S/O LATE KARBASAPPA
     PLOT NO.30, GUPTA NIVAS
     ANJANEYA NAGAR OPP. RTO OFFICE
     GULBARGA 585 105

466. SRI UDAY KUMAR S KHELGIKAR
     B.E.MECHANICAL
     S/O SRI SHIVASHARANAPPA KHELAGIKAR
                         153




    PLOT NO.55, SAI LAYOUT, SHAKTHINAGAR
    GULBARGA 585 103

467. SRI CHANDRASHEKAR A KOHINOOR
     BEIP (MECHANICAL)
     H.NO.11-862, MSK MILL ROAD
     ASHOK NAGAR, GULBARGA 585 103

468. SRI SUBASHCHANDRA M S/O SRI MANIKRAO
     B E MECHANICAL
     MSK MILL ROAD, ASHOK RAOD,
     GULBARGA 585 103

469. SRI ANIL KUMAR KATTIMANI
     B E MECHANICAL
     NEAR BABU VANTI HOUISE
     SUNDER NAGAR
     GULBARGA 585 105

470. SRI ISHWARAPPA KATTIMANI
     B E MECHANICAL
     NEAR MALLIKARJUN TEMPLE
     POST HIRAPUR
     GULBARGA 585 103

471. SRI RAVINDAR DHAMA
     B E I P MECHANICAL
     NEAR RAILWAY GATE
     KANTHA LAYOUT,
     GULBARGA 585 105

472. SRI JAGADISH M S/O SRI MANIKRAO
     DIPLOMA MECHANICAL
     MSK MILL ROAD,
     ASHOKNAGAR, GULBARGA 585 103

473. SRI NAGAWAD SHRISHAIL
     S/O SRI SHIVAPPA NAGAVEA
                        154




    B.E.MECHANICAL
    AT MATTAGI, POST BASVANABAGEWADI
    DISTRICT BIJAPUR 586 232

474. SRI SRIDHAR S BHANDHARE
     BE MECHANICAL
     NEAR SHARANABASAVESHWRA MATH
     OPP. LOKANATH BLD.,
     BAGALKOT 587 101.

475. SRI BHOOPATHI S/O B RAMESH BABU
     BE MECHANICAL
     H.NO.4-A HLC COLONY,
     NANATHAPUR ROAD, PATEL NAGAR
     BELLARY 583 101.

476. SRI BASVARAJ S KAMBLE
     BEIP (MECHANICL)
     GANDHINAGAR,
     BEHIND GLBC OFFICE
     POST BILAGI BAGALKOT

477. SRI RAVI S PAWAR
     BE MECHANICAL
     GAYTRI NAGAR BASAVA NAGAR
     TALAGI ROAD,
     BASAVANABAGEWADI
     DISTRICT BIJAPUR 586 203.

478. SRI MANJUNATH N BYALI
     BE MECHANICAL
     MABEDKAR NAGAR
     BIJAPUR JROAD, BASVANABAGEWAD
     DIST BIJAPUR 586 203.

479. SRI VASANTHA B KALYANI
     BE CIVIL,
     CHANNBASAV NAGAR,
                         155




    TELAGI ROAD,
    BASAVNABAGEWADI,
    DIST BIJAPUR 586 203.

480. SRI HARSHAVARDHAN
     BE MECHANICAL
     BHEEM NAGARJ OGATH
     GULBARGA 585 105

481. SRI BASAVARAJ S/O SRI MAHADEV SANGWAR
     BE MECHANICAL
     MSK MILL ROAD, BASAVANAGAR
     GULBARGA 585 103

482. SRI LAXMIKANTH K SHELLAGI
     BE MECHANICAL PLOT NO.235,
     AMBEDKAR NAGAR (CIB COLONY)
     GULBARGA 585 103

483. SRI RAMESH KHORI S/O MARIYAPPA
     BE MECHANICAL ENGINEERING
     C/O SRIMANTH HOSAMANI
     SEEBAR KATTA OLD SHAHABAD CHILTAPUR
     TALUK, GULBARGA DISTRICT.]

484. SRI N JAGADEESH S/O N NANJAPPA
     NO.LIG 106, I STAGE, KUVEMPUNAGAR
     KHB MYSORE 570 023.

485. SRI P S SHIVAKUMAR S/O SIDDAPPA P M
     NO.340, 6TH C MAIN
     14TH CROSS GOKULAM 2ND STAGE, V.V.MOHA-
     LLA, MYSORE 570 002

486. SRI PURUSHOTHAMA
     S/O SRI MADIAAH
     R/O NO.27 2ND STAGE,
     KUVEMPUNAGAR MYSORE
                          156




487. SRI THUKARAMA S/O THIMMAIAH
     R/O D.NO.CH-36,
     7TH CROSS, 2ND MAIN ROAD,
     ASHOKAPURAM
     MYSORE 570 009

488. SRI ARVIND M ANNIGERI
     S/O MARISWAMY
     PRESENTLY WOKRING AS THE 2ND DIVISION,
     SURVEYOR IN THE OFFICE OF THE
     TAHSILDAR, MUNDARGI TALUK
     GADAG DISTRICT

489. SRI C S BALACHANDRA
     S/O C SIDDIAAH
     NO.J5-A, 19TH D MAI ROAD, IST BLOCK
     RAJAJINAGAR
     BANGALORE 10

490. SRI T SRINIVASA RAJU
     S/O THIMMAIAH
     NO.13, IST MAIN ROAD, 4TH CROSS ROAD,
     MUDALAPALYA
     BANGALORE 72

491. SRI N SREEKANTH S/O NANYA NAIK
     THOUDER THANDA
     TOUDER POST HARAPPANAHALLI TALUK,
     DAVANAGERE DISTRICT

492. SRI HANUMANTHA NIAK P
     S/O KHEEMYA NAIK P
     MACHIHALLI THANDA
     HARAPPANAHALLI TALUK,
     DAVANAGERE DISTRICT

493. SRI SOMASHEKHARA BHANGI
     S/O B BASAMMA
                        157




    6TH WARD, MARIYAMMANAHALLI POST
    HOSPET TALUK, BELLARY DISTRICT
    583 222

494. SRI D VENKATAMALAVAPPA
     S/O DASAIAH
     NO.1100, M.S.LAYOUT,
     4TH MAIN, VIJAYANAGAR,
     BANGALORE 40

495. SRI G RAMACHANDRA NAIK
     S/O N.G.NAIK
     C/O B RAMADAS PLOT NO.7
     PURAKRUTHI NILAYA
     VIDYANAGAR EXTENSION, CHITRADURGA
     DISTRICT CHITRADURGA

496. SRI R SRINVIASA
     S/O ERLA RAMAIAH
     C/O CHALLA CHINNA VENKATAIAH
     IST CROSS BHOVI COLONY,
     NEHRU NAGAR,
     MANDYA 571 401

497. SRI A RKSIHNAMURTHY
     R/O NO.317, SHEETAL NIVAS
     II MAIN ROAD, MUTHYALANAGAR
     MES ROAD, GOKUL EXTENSION,
     BANGALORE 54

498. SRI VITTHAL KUMAR
     S/O MARUTHI RAO
     OCC UN EMPLOYUED
     R/O NO.12-3-1 HAROORA GERI
     GANDHINGAJ POST TALUK
     AND DSITRICT BIDAR 585 403
                        158




499. SRI M L KUMARSAWMY
     S/O SRILINGAIAH
     R/O INCHRA 3RD CROSS
     HISVANANJAPPALAYOUT,
     MANDYA 571 401

500. SRI SRIDHARA N
     S/O NANJUNDAIAH
     R/O NO.1258, MAJJIGEPURA ROAD,
     K.R.SAGARA S.R.PATNA TALUK,
     MANDYA DISTRICT501

501. SRI G S MARULASIDDAPPA
     S/O G N SIDDAPPA
     R/O CHIKKTOGALERI
     HIRETOGALERI POST
     DAVANAGERE TALUK
     AND DISTRICT

502. SRI PALAKSHAPPA
     S/O B HANUMANTHAPPA
     R/O HOSAMALALI VILLAGE
     HADONAHALIPOST HONNALI TALUK
     DAVANAGERE DISTRICT

503. SRI INDHUDHAR K
     S/O E KENCHAPPA
     KUPPAGADDE VILLAGE AND POST
     SORABA TALUK,
     SHIMOGA DISTRICT

504. SRI S LAXMANA
     S/O S KERIYAPPA
     R/O HULEMARADI VILLAGE
     GUDAVI POST SORABA POST
     SHIMOGA DSITRICT
                         159




505. SRI T PARAMESHWRAPPA
     S/O TADASADA BASAPPA
     R/O SUGURU VILLAGE AND POST
     SHIMOGA TALUK AND
     SHIMOGA DSITRICT

506. SRI M B KUMARSWAMY
     S/O M BASVARAJAPPA
     R/O YEKKAGUDI VILLAGE
     SIDDAMANATHA POST
     CHANNAGIRI TALUK,
     DAVANAGERE DISTRICT

507. SRI L S SHANMUKHAPPA
     S/O L SIDDAPPA
     R/O KATHALAGERE VILLAGE AND POST
     CHANNAGIRI TALUK,
     DAVANAGERE DSITRICT

508. SRI G NAGARAJU
     S/O GANGADHARAIAH
     C/O T SRINIVAS NO.153, CHETANA
     3RD MAIN, 2ND CROSS D BLOCK
     GOPALGOWDA EXTENSION,
     SHIMOGA

509. SRI B S HARISHA
     S/O SH IVALINGE GOWDA
     R/O KARAGADA VILLAGE AND POST
     BELUR TALUK,
     HASSAN DISTRICT

510. SRI CHANDRASHEKAR DABADI
     S/O D SANNAVEERAPPA
     R/O SRI KODDA VEERABHADRESHWRA PRASANNA
     MEGAL POST HARAPANAHAALLI
     DAVANAGERE TALUK AND DISTRICT
                        160




511. SRI PRABHAKAR A H
     S/O HALA NAIKA
     R/O ANANDUR VILLAGE
     HULIDAVARABANA POST
     SAGAR TALUK,
     SHIMOGA DISTRICT

512. SRI PADMANBHA S C
     S/O CHANNABASAVA NAIK
     R/O SANDUR VILLAGE
     MANDAGATTA POST
     SHIMOGA TALUK AND DISTRICT

513. SRI H C RUDRESHA
     S/O H G CHANNABASAPPA
     R/O HARAMAGHATTA
     HOLALUR HOBLI
     SHIMOGA TALUK AND DSITRICT

514. SRI HALESHAPPA A H
     S/O HANUMANTHAPPA MADIWALAR
     R/O BEGUR AND POST
     SHIKARIPURA TALUK
     SHIMOGA TALUK AND DSITRICT

515. SRI BHOJARAJ K M
     S/O VEERAPPA K M
     R/O KACHIKOPPA SIREGE POST
     SHIMOGA TALUK AND DSITRICT

516. SRI G N RAJAPPA
     S/O NANDYAPPA
     R/O SUGUR VILLAGE AND POST
     SHIMOGA TALUK AND DISTRICT
                         161




517. SRI H N BASVARAJAPPA
     S/O NARASIMAIAH
     DOOR NO. 1032/1, NMC II CROSS
     LEFT SIDE OLD TOWN, BHADRAVATHI

518. SRI P VENAKTARAVANA S/O LATE PATALAPPA
     R/AT NO.4, I FLOOR
     114TH A CROSS
     10TH MAIN, MALLESHWARAM,
     BANGALORE 3

519. SRI B G KUMAR
     S/O P GANGADHARAIAH
     C/JO G.B.GIRUJA D -637
     INDIAN INSTITUTE OF SCIENCE BANGALORE
     BANGALORE CITY

520. SRI MAHALINGASWAMY
     S/O LATE RACHAIAH
     R/AT BYADRAHALLI
     K.R.NAGAR TALUK, MYSORE DISTRICT

521. SRI SHIVAKUMAR
     S/O NANJUNDAIAH
     C/O CHANDRASHEKHARAIAH
     BITTAGOWDANAHALI
     HANAMANTHAPURA AND POST
     KASABA HOBLI, HASSAN TALUK AND
     DISTRICT

522. THE KARNATAKA PUBLIC SERVICE COMMISSION
     BY ITS SECRETARY
     PARK HOUSE, BANGALORE 1     ... RESPONDENTS


(BY SRI ASHOK HARNAHALLI, SENIOR COUNSEL (SPECIAL
COUNSEL FOR GOVERNMENT) FOR R1 TO R3;
                               162




SRI T.NARAYANASWAMY, FOR SRI L.SRINIVASA BABU,
ADVOCATE FOR C/R 39, 59, 64, 67, 77, 79, 117, 336, 348,
487, 287, 470, 115, 271, 286, 69, 82, 174, 120, 74, 78, 76,
144, 306, 54, 368, 102, 61, 223, 284, 293, 329, 292, 365, 379,
32, 416, 375, 429, 150, 410, 20, 21, 195, 221, 218, 224, 245,
62, 229, 231, 178, 270, 243, 222, 331, 333, 219, 249, 33, 23,
22, 44, 24, 104, 199, 129, 51, 45, 359, 239, 194, 180, 282,
350, 538, 337, 343, 346, 349, 347, 340, 339, 46, 364, 335, 351,
176, 198, 35, 214, 48, 360, 177, 63, 136, 200, 91, 88, 70, 101,
197, 66, 116, 369, 166, 196, 86, 362, 153, 109, 105, 133, 160,
171, 159, 92, 370, 342, 373, 476, 89, 123, 427, 463, 84, 420,
421, 412, 451, 457, 58, 454, 298, 299, 75, 131, 328, 374, 355,
148, 423, 452, 155, 154, 297, 15, 12, 252, 250, 125, 442, 186,
254, 268, 167, 4, 381, 201, 207, 398, 152, 288, 158, 184, 136,
325, 146, 9, 434, 206, 28, 257, 259, 260, 483, 52, 255, 119,
147, 217, 378, 182, 213, 236, 372, 183, 113, 319, 479, 157,
308, 202, 481, 140, 213, 444, 277, 357, 450, 449, 446, 380,
266, 347, 251, 273, 318, 215, 278, 151, 403, 187, 168, 145,
441, 60, 193, 426, 230, 233, 234, 192, 175, 47, 141, 519, 396,
425, 324, 204, 435, 518, 185, 241, 289, 98, 397, 431, 36, 256,
244, 269, 393 & 18;
SR .V.D.BHAJANTRI, ADVOCATE FOR R409, 305, 302, 327,
366, 484, 485, 392, 417, 492, 188, 354, 460, 259,
357, 436, 437, 388, 17, 267, 325, 258, 517, 498,
189, 402, 428, 212 & 464;
M/S. SANJEEV ANGADI & ASSOCIATES, ADVS., FOR R-520;
SRI.PRABHUGOUD B TUMBIGI, ADVOCATE FOR R100, 114,
142, 172, 173, 344, 345, 367, 478, 42, 111, 341, 121, 81;
SRI C.JAGADISH, ADVOCATE FOR R-314, 315, 316, 319;
SRI JAVID HUSSAIN, ADVOCATE FOR R-462, 295;
SRI T.N.SRINIVASA REDDY, ADVOCATE FOR R-323;
SRI N.SHIVANNA, ADVOCATE FOR R6, 97 & 227;
SRI PARASHURAM R.HATTARKINAL, ADVOCATE FOR R-103;
SRI.V.LAKSHMI NARAYANA, ADV., FOR R499-505 & 508-515;
SRI JAGADEESHGOUD PATIL, ADV., FOR R-496;
SRI.BASAVARAJ P.SHEKHARAPPA, ADV., FOR 507;
                           163




SRI B.B.BAJANTRI, ADVOCATE FOR R-371,445, 363, 387, 395,
195, 93, 95, 310, 161;
SRI.GOWTHAMDEV C ULLAL, ADVOCATE FOR R-182, 184,
272, 357, 425)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLE
226 OF CONSTITUTION OF INDIA PRAYING TO CALL FOR THE
ENTIRE RECORDS OF THE CASE IN APPLICATION
NO.7080/05, APPLICATION NOs.6258/03 AND CONNECTED
CASES ON FILE OF THE KAT AND ETC.


In WP Nos.16820-16917 of 2009
BETWEEN:

1.   SRI M R VENKATESH
     S/O M.N.RANGAIAH, A/A 42 YRS
     OCC: BE-CIVIL WORKING AS ASSISTANT
     ENGINEER, R/O NO. 1271, SHIVAPARVATHI
     NILAYA, BEHIND MARADI GUDDA
     KOLLEGALA TOWN
     CHAMARAJANAGAR DISTRICT

2.   SRI NAGARAJU R.B
     S/O BASAVANNA, A/A 38 YRS, OCC: BE CIVIL
     WORKING AS ASSISTANT ENGINEER
     R/O DR. AMBEDKAR BADAVANE
     RAMASAMUDRA, CHAMARAJANAGAR

3.   SRI H.GOVINDARAJU
     S/O LATE H. HANUMAIAH, A/A 44 YRS, OCC:
     BE-CIVIL WORKING AS ASSISTANT ENGINEER
     R/O HARADANAHALLI
     CHAMARAJANAGAR
                           164




4.   SRI MARKANDEYA
     S/O LATE MADAIAH, A/A 36 YRS, OCC:
     DIPLOMA IN CIVIL ENGINEERING WORKAING AS
     JUNIOR ENGINEER, R/O NO. 385, AMACHAVADI
     VILLAGE & POST, HARADANAHALLI HOBLI
     CHAMARAJANAGAR

5.   SRI SHIVAJI
     S/O RAJU NAIKA,A/A 45 YRS,OCC:B.E CIVIL
     WORKING AS ASSISTANT ENGINEER
     R/O MUKANAPALYA VILLAGE & POST
     CHAMARAJANAGAR TALUK & DISTRICT

6.   SMT. LATHA P
     W/O A.N.NAGENDRA, A/A 30 YRS, OCC:
     DIPLOMA IN CIVIL ENGINEERING WORKING AS
     JUNIOR ENGINEER, R/O NO. 4/249, GOWTHAM
     BADAVANE, YELANDUR POST
     CHAMARAJANAGAR TALUK & DISTRICT

7.   SRI S.MAHADEVASWAMY
     S/O SUBBAIAH, A/A 37 YRS
     OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
     AS JUNIOR ENGINEER, R/O NO.38, GANIGANUR
     VSIP, YELANDUR TALUK,
     CHAMARAJANAGAR
     DISTRICT

8.   SRI B CHANDRASHEKAR
     S/O LATE C.H.BASAVAIAH, A/A 47 YRS
     OCC:B.E.CIVIL WORKING AS ASSISTANT
     ENGINEER, R/O NO. 130, 4TH B, SAMPATH
     ROAD, MAMBALLY, YELANDUR TALUK
     CHAMARAJANAGAR DISTRICT

9.   SRI V.RAMESHA
     S/O VEERABHADRANAYAKA, A/A 39 YRS
                           165




      OCC:B.E.CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO.66/7, 7TH WARD
      DODDAYANA KERE STREET, YELANDUR TOWN
      CHAMARAJANAGAR DISTRICT

10.   SRI BASAVARAJU B.C
      S/O CHIKKAMADAIAH, A/A 40 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      JUNIOR ENGINEER,R/O H.M.STREET, KAMAGERE
      KOLLEGAL TALUK
      CHAMARAJANAGAR DISTRICT

11.   SRI J.SHIVAKUMAR
      S/O M.JAVARAIAH, A/A 41 YRS
      OCC: B.E.CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O OLD SOSALE T.NARASIPURA
      TALUK, MYSORE DISTRICT

12.   SRI PURRSHOTHAMA
      S/O RAJA NAIK, A/A 41 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O NO.MUKANAPALYA
      CHAMARAJANAGAR TALUK & DISTRICT

13.   SRI H.C.SOMANNA
      S/O LATE CHAMAIAH, A/A 39 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O NO.MUKANAPALYA
      CHAMARAJANAGAR TALUK & DISTRICT

14.   SRI M LOKESH
      S/O C.MALLIKARJUNAIAH, A/A 46 YRS
      OCC: B.E.CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO. 456, 6TH CROSS
      SIDDARTHANAGAR, MALAVALLI TOWN
      MANDYA DISTRICT
                            166




15.   SRI M.D.SWAMY
      S/O DASAIAH, A/A 43 YRS
      OCC: B.E.CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO. 1756, 6TH CROSS
      SIDDARTHANAGAR, MALAVALLI TOWN
      MANDYA DISTRICT

16.   SRI NANJUNDASWAMY. N
      S/O NANJAIAH, A/A 44 YRS
      OCC: B.E.CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O MANGALA HOSUR
      KANNEGALA POST
      CHAMARAJANAGAR DISTRICT

17.   SRI SHANKARAPPA.M.L
      S/O M.G.LINGAIAH, A/A 40 YRS
      OCC: B.E.CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO. 37, LIG, 8TH A CROSS,
      1ST MAIN, II STAGE, K.S.TOWN
      BANGALORE

18.   SRI T.V.GOVINDA RAJU
      S/O VENKATA SHETTY, A/A 42 YRS
      OCC: B.E.CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O HARALAHALLY NEW EXTENSION
      R.S.POST, PANDAVAPURA TALUK
      MANDYA DISTRICT

19.   SRI NAGESHA
      S/O MODDAIAH, A/A 41 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O BLOCK IV
      V.C.QUARTERS IVTH CROSS, ASHOKANAGAR
      MANDYA

20.   SRI D.K.BORAIAH
      S/O KADAIAH
                           167




      OCC: B.E.CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O IV BLOCK, V.C.COLONY
      IVTH CROSS, ASHOKNAGAR
      MANDYA

21.   SRI VENKATESHA.G
      S/O LATE CHELLA GERATAIAH, A/A 35 YRS
      OCC: B.E.CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O BHAVI COLONY, 2ND CROSS
      NEHRU NAGAR
      MANDYA

22.   SRI.J.JAGADISH
      S/O LATE JAVARAIAH, A/A 40 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O NO. 227/2, V.C.
      ENGINEERS QUATERS, IVTH CROSS
      ASHOK NAGAR, MANDYA

23.   SRI S BASAVARAJU
      S/O SIDDAIAH, A/A 41 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      JUNIOR ENGINEER, R/O IV BLOCK, VTH MODEL
      HOUSE BEHIND S.E.S QUARTERS, V,C.QUQRTER
      4TH CROSS, ASHOKNAGAR
      MANDYA

24.   SRI NANDAKUMAR
      S/O BILIGIRAIAH, A/A 42 YRS
      OCC:B.E.CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O DIVISION 4, BLOCK 20
      DOR NO 211, DR. AMBEDKAR CIRCLE
      GUNDLUPET TOWN

25.   SRI M CHANDRA
      W/O MAHADEVAIAH, A/A 30 YRS
      OCC:B.E.CIVIL WORKING AS ASSISTANT
                           168




      ENGINEER, R/O NO. 144, 4TH MAIN, D BLOCK
      VIJAYANAGAR, 3RD STAGE MYSORE

26.   SRI D.P.SHIVAPRASAD
      S/O PUTTASIDDAIAH, A/A 41 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O NO.24, 1ST CROSS
      GAYATHRIPURAM, 11 STAGE, MYSORE

27.   SRI N SHIVAKUMAR
      S/O NINGAIAH, A/A 39 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O M.KANNENAHALLY
      CHIKKAKEREYUR(PO)HEGGADA DEVANA KOTE(TQ)
      MANDYA DISTRICT

28.   SRI S DORESWAMY
      S/O LATE A.S.SIDDAPPA, A/A 38 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS ASSISTANT ENGINEER,R/O NO.263, 19TH
      CROSS, B BLOCK, VIJAYANAGARA, 3RD STAGE
      MANDYA-17

29.   SRI Y S MURTHY
      S/O L.SHIVAKINGAIAH, A/A 41 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS ASSISTANT ENGINEER,R/O YADAGANAHALLY
      POST, MADDUR TALUK, MANDYA DISTRICT

30.   SRI K NAGARAJA
      S/O LATE T KENGAPPA, A/A 46 YRS
      OCC:B.E.MECHANICAL WORKING
      AS ASSISTANT ENGINEER, R/O NO.A/1,
      K.E.R.S QUARTERS BESIDE K.E.R.S HOSTEL
      SANTEMALA, KRS
      SRIRANGAPATNA TALUK
                           169




31.   SRI M H VIJAYAKUMAR
      S/O HANUMANTHAIAH R, A/A 38 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O BENAGALU VILLAGE
      NILAVADI POST, PERIYAPATNA TALUK

32.   SRI KUMAR N J
      S/O JAVARAIAH, A/A 40 YRS
      OCC:D.C.E.WORKING AS JUNIOR ENGINEER
      R/O NO. 1, BLOCK 11/A, B.E.M.L.LAYOUT
      SRIRAMPURA, 2ND STAGE
      MYSORE

33.   SRI REVANNA M
      S/O MARISIDDAIAH, A/A 37 YRS
      OCC:DIPLOMA IN CIVIL
      ENGINEERING WORKING
      AS JUNIOR ENGINEER,
      R/O KARIYANAKATTE
      VILLAGE, ALUR POST,
      CHAMARAJANAGAR (TQ & DIST)

34.   SRI MAHADEVA
      S/O LATE NANJAIAH, A/A 39 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O HARIGEN NEW SITE
      SIDDAIAHANA PURAM POST
      KOLLEGALA TALUK, CHAMARAJANAGAR

35.   SRI JAYABHIM
      S/O SIDRAMAPPA KADIYAVARU, A/A 30 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O AT POST
      ARALAGUNDAGI TALUK JEWARGI
      GULBARGA DISTRICT
                           170




36.   SRI SOMANNA
      S/O SANNAKALAIAH, A/A 41 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O NO. 110,
      EMPLOYEES LAYOUT, HUNNASEKUPPE ROAD
      PERIYAPATTANA TOWN
      MYSORE DISTRICT

37.   SRI K M RAJU
      S/O MARIDAS, A/A 39 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O KATTEMALA LAVADI
      (POAST), HUNSUR TALUK
      MYSORE DIST

38.   SRI R GURUSIDDAIAH
      S/O RACHIAH, A/A 41 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O SIDDAIAHNAPURA
      CHIKKAHOLE POST,
      CHAMARAJANAGAR TALUK & DIST

39.   SRI S.NANJUNDAIAH
      S/O MARAIAH, A/A 40 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      JUNIOR ENGINEER, R/O NEAR GIRLS HOSTEL
      A.J.SHEET, CHAMARAJANAGARA

40.   SRI M N SHIVAPRASAD
      S/O NANJAIAH, A/A 40 YRS
      OCC:B.E.CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO. MAMBALLY,
      SUVARNAVATHI
      STREET, YALANDUR TALUK
      CHAMARAJANAGARA DIST
                           171




41.   SMT.K.L.SHANTHAMMA
      D/O LINGANAYAKA, A/A 37 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER,
      R/O KENGAKI VILLAGE
      SAGADE POST
      CHAMARAJANAGARA DIST

42.   SMT.RENUKA.K.L
      D/O.LINGANAYAKA, A/A 32 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O KENGAKI VILLAGE
      SAGADE POST, CHAMARAJANAGARA DIST

43.   SRI MADESHA.B
      S/O BELLANAYAKA, A/A 37 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O UDIGALA VILLAGE
      CHAMARAJANAGARA TALUK & DIST

44.   SRI V MOHAN
      S/O VENKATA SWAMY,
      A/A 47 YRS
      OCC: B.E.CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO. 2687, MEDAR STREET
      1ST CROSS, K R MOHALLA
      MYSORE-4

45.   SRI M M RAVI
      S/O LATE S MALLAIAH, A/A 41 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO. 47-73, P W D COLONY
      CHAMARAJANAGAR

46.   SMT MANJULA
      D/O SITARAMANAYAK H PATIL, A/A 34 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
                           172




      ENGINEER, R/O H.NO149, BASAVESWARA NAGAR
      GOKUL ROAD
      HUBLI

47.   B. BASAVARAJU
      S/O BASAVAIAH, A/A 46 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O MADDURA VILLAGE
      YELANDURU TALUK
      CHAMARAJANAGAR DIST

48.   SRI VENKATARAMAIAH
      S/O CHALLA VENKATSWAMY, A/A 38 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O K E E,
      C/O VENKATARAMAIAHA H E, NO 4 SUB
      DIVISION, M&M T.P N -5 EXTENSION
      MALAVALLI, MANDYA DIST

49.   SRI SHIVAKUMAR
      S/O MALLAIAH, A/A 44 YRS
      OCC: B E CIVIL, M.TECH(CADS) WORKING AS
      ASSISTANT ENGINEER,
      R/A NO.101, 8TH CROS
      SIDDARTHANAGAR,
      MALAVALLI
      MANDYA DIST

50.   SRI B SOMA
      S/O MADAIAH, A/A 44 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO 386, 5TH CROSS
      SIDDARTHANAGAR, MALLAVALLI
      MANDYA DIST

51.   SRI BALASUBRAMANYA
      D/O LATE M PUTTASWAMY, A/A 42 YRS
                            173




      OCC:B E, MBA, WORKING AS ASSISTANT
      ENGINEER, R/O 16, 9TH MAIN ROAD, 7TH
      CROSS, SARASWATHIPURAM,
      MYSORE

52.   S THRIVENI
      D/O SIDDAIAH, A/A 30 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O LIG-45, R S NAIDUNAGAR
      MYSORE

53.   DODDAMANI LATHA
      D/O SHANKARAPPA S DODDAMANI,W/O DAYANAND
      MANEE,OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O YN-35, YASHODANAGAR
      BAGADHI, MYSORE

54.   KUSUMAKSHI
      OCC: B E (1 & P) WORKING AS ASSISTANT
      ENGINEER, R/O H NO 50, 8TH MAIN, 5TH
      CROSS, SARASWATHIPURAM
      MYSORE

55.   SRI PRABHU K T
      S/O THIMMAIAH, A/A 38 YRS
      OCC: B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O MDA 52, 2ND CROSS
      VIDYANAGAR,
      MYSORE-11

56.   SRI R SRINIVAS
      S/O RAMAIAH, A/A 42 YRS
      OCC: B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O C/O VASUDEVA POST OFFICE
      BUILDING, HEMAVATHINAGAR
      HASSAN
                           174




57.   SMT K R USHA
      W/O PAPPAYA, A/A 36 YRS
      OCC: B E CIVIL WORKING AS ASSISTANT
      ENGINEER, CHIEF ENGINEER OFFICE
      IRRIGATION (SOUTH) CNNL
      MYSORE

58.   SRI T S NAGARAJU
      S/O SIDDAGANGAIAH, A/A 39 YRS
      OCC: B E CIVIL WORKING AS JUNIOR
      ENGINEER, R/O THOTAGERE VILLAGE
      RAILWAY GOLLAHALLI POST
      DASANAPURA HOBLI
      BANGALORE NORHT TALUK
      BANGALORE DIST

59.   SRI M S RAJENDRA KUMAR
      S/O M SOMASHANKARA, A/A 42 YRS
      OCC: B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO. 4, 6TH CROSS
      NEW MODEL HOUSE, ASHOKAPURAM
      MYSORE

60.   SRI H N NAGESWARA PRASAD
      S/O LATE H T NARASAPPA, A/A 46 YRS
      OCC:B E M TECH WORKING AS ASSISTANT
      ENGINEER, R/O GLBC COLONY
      RAYABAG
      BELGAUM POST

61.   SRI K M KYLASSMURTHY
      S/O K MAHADEVAIAH, A/A 44 YRS
      OCC: B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O HANAVADY VILLAGE
      PURGALY POST, MALAVASLY TALUK,
      MANDYA DIST
                            175




62.   C RACHIPA
      S/O LATE CHIKKAIAH, A/A 40 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS ASSISTANT ENGINEER, R/O K R NAGARA
      MYSORE

63.   SRI SANTRAM MAISHALE
      S/O BABU MAISHALE, A/A 45 YRS
      OCC: B E CIVIL WORKING AS ASSISTANT
      EGINEER, R/O CHINCHOLI, RAIBAG TALUK
      DIST: BELGAUM

64.   SRI P N MANJUNATHA
      S/O LATE M NANJAIAH, A/A 34 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O P N MANJUNATHA,
      S/O LATE M NANJAIAH, ASHOK, ROAD
      MALAVALLI TALUK
      MANDYA DIST

65.   SRI BANGARA SWAMY
      S/O LATE C NANJUNDAIAH, A/A 45 YRS
      OCC: B E CIVIL WORKING AS ASSISTANT
      ENGINEER,
      R/O GOWDALLY,
      YELANDUR TALUK
      CHAMARAJANAGARA DIST

66.   SRI BHARAT KAMBLE
      S/O LATE YELLAPPA, A/A 43 YRS
      OCC: B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO. 492, CHAVADI STREET
      AGRAHARA CIRCLE, M G ROAD
      MYSORE

67.   SRI H RAJU
      S/O LATE HONNAIAH,
                           176




      A/A 42 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER,
      R/O GANIGANAKOPPALU
      VILLAGE, BANNUR POST, T NARASIPURA TALUK
      MYSORE DIST

68.   SRI S KRISHNA MURTHY
      S/O M SIDDAIAH,
      A/A 44 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS ASSISTANT ENGINEER, R/O 21(1)
      SREERAMA BLOCK, K R NAGAR
      MYSORE

69.   SRI MAHESH S
      S/O SIDDAIAH,
      A/A 46 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O NO. 363, 14TH
      CROSS, GOKULAM II STAGE
      MYSORE

70.   SRI L KUMARASWAMY
      S/O K LINGAIAH, A/A 47 YRS
      OCC: B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O RAGIBOMMANAHALLI
      MALAVALLI TALUK
      MANDYA DIST

71.   SRI MALINGAIAH @ YELLAMALLAYYA
      S/O ELUMALAIAH, A/A 41 YRS
      OCC: B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO. 131/1, 7TH MAIN
      CHIKKA ADUGODI EXTENSION
      ORC POST, BANGALORE-29
                           177




72.   SRI R K SRIDHAR
      S/O K KEMPAIAH, A/A 46 YRS
      OCC: B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O 3, MODEL HOSUE(OPP-PARK)
      3RD MAIN, JAYALAKSHMIPURAM
      MYSORE

73.   SRI P BALACHANDRAN
      S/O M PUTTASWAMY, A/A 44 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O MAIN ROAD, MAMBALY
      YELANDUR TALUK, CHAMARAJANAGAR DIST

74.   SRI S SIDDARAJU
      S/O SIDDAIAH, A/A 46 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO. 173/1, 1ST FLOOR, 2ND
      MAIN, A-1 BLOCK, VIJAYANAGAR III STAGE
      MYSORE

75.   SRI H B RAVIKUMAR
      S/O J BILLAIAH,
      A/A 40 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO. 246, 12TH MAIN, 5TH
      CROSS, SARASWATHIPURAM
      MYSORE-09

76.   SRI J JAGADISH
      S/O JOGISIDDIAH,
      A/A 42 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO 329, IST FLOOR,
      IST STAGE, INDUSTRIAL SUBURB
      VISHWESWARA NAGAR
      MYSORE-8
                            178




77.   SRI SUDARSHAN N
      S/O LATE M NANJAIAH,
      A/A 42 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO 7, 18TH CROSS,
      2ND MAIN, JAYANAGAR,
      MYSORE

78.   SRI SATHISH R
      S/O T RAMU, A/A 38 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO A-225, SECTOR-II
      HMT QUARTERS
      BANGALORE-13

79.   SRI M C BHAGAVAN
      S/O LATE M B CHANDRASHEKARAIAH,A/A 45 YR
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O NO 1807, 7TH CROSS, NEAR
      100 FEET ROAD, SUBASH NAGAR
      MANDYA

80.   H R ROOPA
      D/O H RAVI KUMAR, A/A 30 YRS
      OCC:B E (I.P) WORKING AS ASSISTANT
      ENGINEER, R/O NO 1287, 4TH MAIN, 9TH
      CROSS, VIVEKANANDA NAGAR
      MYSORE

81.   SRI VIJAYARAJ URS T S
      S/O K T SRINIVASAIAH, A/A 43 YRS
      OCC:B E (ICIVIL) WORKING AS ASSISTANT
      ENGINEER, R/O NO 74, BLD-74, K H B FLATS
      KENGERI SATELITE TOWN
      BANGALORE
                           179




82.   SRI H C MALLARAJU
      S/O LATE M CHIKKABASAVAIAH, A/A 41 YRS
      OCC: B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O MUGUR HOBLI
      T NARASIPURA TALUK
      MYSORE DIST

83.   SRI N SURENDRA KUMAR
      S/O M K NANJAIAH, A/A 41 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O VASANTHA STREET
      MAMBALLY, YELANDUR TALUK
      CHAMARAJANAGAR DIST

84.   SRI RAMESH B
      S/O BASAVALINGAIAH, A/A 35 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O D.NO 476/2, HARALIMARA
      STREET, DODDINADUVADI POST
      KOLLEGAL TALUK
      CHAMARAJANAGAR DIST

85.   SRI NAGESH
      S/O MAHADEVAIAH, A/A 32 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O HOUSEA-4(4),
      F F HOUSING BLOCK, HAAC CAMPUS
      BANGALORE

86.   SRI SIDDALINGARAJU J
      S/O JAVARAIAH, A/A 39 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O B M HALLI POST
      HANUR HOBLI, KOLLEGAL TALUK
      CHAMARAJANAGAR DIST
                           180




87.   SRI R RAMAKRISHNA
      S/O RANGADASAIAH, A/A 42 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      ENGINEER, R/O G V GOWDANAGAR
      MADHUVANHALLI, KOLLEGAL TALUK
      CHAMARAJANAGAR DIST

88.   SRI SAMPATH KUMAR C S
      S/O CHIKKASIDDAIHA, A/A 34 YRS
      OCC:DIPLOMA IN CIVIL ENGINEERING WORKING
      AS JUNIOR ENGINEER, R/O SIDDAIAHNA PURAM
      POST, KOLLEGAL TALUK
      CHAMARAJANAGAR DIST

89.   SRI NINGARAJU S
      S/O SIDDAIAH, A/A 42 YRS
      OCC:B E CIVIL WORKING AS ASSISTANT
      EXECUTIVE ENGINEER, R/O M-49, EXT. BLOCK
      RAMAKRISHNA NAGAR
      MYSORE-23

90.   SRI K G VIDYADHARA
      S/O GUNDAIAH, A/A 43 YRS
      OCC:DCE, B E M TECH, MIE WORKING AS
      ASSISTANT EXECUTIVE ENGINEER
      R/O NO. 4005, 1ST CROSS, SHANKARANAGAR
      MANDYA
91.    SRI.VENKATESH MURTHY
       S/O VENKATAKRISHNAIAH
       AGE 43 YEARS
       OCC:B.E.
       WORKING AS ASSISTANT EXECUTIVE ENGINEER
       R/O SHANBAG NAGAR, 2ND CROSS
       BEHIND SRI GEETA HIGH SCHOOL
       MANDYA-571401
                           181




92.   SRI.S.BALARAJU
      S/O LATE JAVARAIAH
      AGE 45 YEARS
      OCC:DIPLOMA CIVIL ENGINEERING
      WORKING AS JUNIOR ENGINEER
      TALUK PANCHAYAT OFFICE,
      PANDAVAPURA
      MYSORE DISTRICT

93.   SRI.K.M.MANJUNATHA SWAMY
      S/O K.MAHADEVU
      AGE 40 YEARS
      OCC:B.E.(CIVIL)
      WORKING AS ASSISTANT ENGINNER
      R/O NO.139, TRIVENI NAGAR
      (PARVATHI NILAYA)
      T.NARASIPURA TOWN
      MYSORE DISTRICT

94.   SRI.K.MANI
      S/O LATE R.KUPPABHOVI
      AGE 39 YEARS
      OCC:DIPLOMA IN CIVIL ENGINEERING
      WORKING AS JUNIOR ENGINNER
      R/O NO.242, N.K.NILAYA
      BELAVATH, RBI POST
      MYSORE-570003

95.   SRI VENUGOPAL R
      S/O RAMASWAMY B, A/A 42 YRS
      OCC:B E (MECHANICAL) WORKING AS ASSISTAT
      ENGINEER, R/O NO 947, 2ND CROSS
      AGNIHAMSA ROAD, KUVEMPU NAGAR
      MYSORE-23

96.   SRI NIJALINGASWAMY R
      S/O LATE M RUDRAIAH, A/A 51 YRS
                            182




       OCC:B E (CIVIL) WORKING AS ASSISTAT
       ENGINEER, R/O NO 28, EAST OF KAMAKSHI HO
       MYSORE

97.    SRI VIJAYAKUMAR K T
       S/O THIRUMALAIAH, A/A 40 YRS
       OCC:B E CIVIL WORKING AS ASSISTANT
       ENGINEER, R/O NO.738, 15TH CROSS
       NEAR MOSQUE B M SHREE NAGAR
       METAGALLI ROAD
       MYSORE

98.   SRI.B.C.SATISH KUMAR
      S/O LATE B.N.CHINANNA
      AGE 43 YEARS
      OCC:B.E.
      WORKING AS ASSISTANT ENGINEER
      R/O NO.273, AVALAKKI MILL ROAD
      SHANKARANAGAR,
      MANDYA                         ... PETITIONERS

      (BY M/S. V. D. GANIGER & ASSOCIATES, ADVOCATES)


AND

1.     THE STATE OF KARNATAKA
       BY ITS SECRETARY
       PUBLIC WORKS DEPARTMENT
       M S BUILDIN, BANGALORE

2.     THE CHAIRMAN
       RECRUITMENT AUTHORITY AND
       CHIEF ENGINEER
       (COMMUNICATION & BUILDING)
       SOUTH, PUBLIC WORKS DEPARTMENT
       K R CIRCLE, BANGALORE
                          183




3.   SRI.HUSANAPPA
     S/O HANUMANTHAPPA HYATI
     AGED ABOUT 34 YEARS,
     B.E. IN CIVIL ENGINEERING
     R/AT HALLISAGAR, SHAHAPUR TQ.
     GULBARGA DIST.

4.   SRI.DEVARAJ WADEKAR
     S/O HANUMANTHA WADEKAR
     AGED ABOUT 30 YEARS,
     R/AT PLOT NO.45,
     NEAR P & T QUARTERS,
     OLD JEEVARGI ROAD, OPP. WATER TANK,
     GANESH ANGAR, GULBARGA-585 102

5.   SRI.R.SRINIVASA MURTHY
     S/O B.RAJU
     AGED ABOUT 38 YEARS,
     R/AT BENTEHALLI AT POST,
     BELUR TQ., HASSAN DIST.

6.   SRI KANMANI.T.C
     S/O CHINNAIAH
     AGED ABOUT 35 YEARS,
     DIPLOMA IN CIVIL ENGINEERING
     R/AT C/O R.RAVI (PWD CONTRACTOR)
     OPP. FINANCE CHANDRANNAS RESIDENT
     GANESHNAGAR,
     CHANNARAYAPATNA,
     HASSAN DIST.-573 116

7.   SRI M.MRUTHUNJAYA
     S/O BOOTHRAJ
     AGED ABOUT 39 YEARS,
     B.E.IN MECHANICAL ENGINEERING
     R/AT NO.11, K.H.B BUILDING,
                           184




      21ST MAIN, 18TH CROSS,
      BEHIND MARUTHI MANDIR, VIJAYANAGAR,
      BANGALORE-40

8.    SRI JAYA
      S/O BHARATH RAO
      AGED ABOUT 28 YEARS,
      B.E. IN CIVIL ENGINEERING
      R/AT KUMBAR GALLI,
      HUMNABAD AT POST,
      HUMNABAD TALUK, BIDAR DIST.

9.    SRI.SHASHIDHAR R.JAWALGIKAR
      S/O RAMACHANDRA RAO JAWALGIKAR
      AGED ABOUT 36 YEARS,
      B.E IN MECHANICAL ENGINEERING
      R/AT H.NO.11-721, NEAR SHAHA HUSSAIN
      CHILLA, BORABAI NAGAR, BRAMHAPURA,
      GULBARGA-585 103

10.   SRI.NARAYAN MURTHY.B
      S/O ALTE BELURAIAH
      AGED ABOUT 36 YEARS,
      R/AT HULIKAL POST,
      DODDAMAGGE HOBLI,
      ARAKALGUD TQ.,
      HASSAN DIST.

11.   SRI PRAMOD KUMAR.R.L
      S/O RAMACHANDRA
      AGED ABOUT 33 YEARS,
      R/AT NO.66, PRASHANTHNAGAR,
      (B) RAJAPUR EXTENSION,
      GULBARGA-581 105

12.   THE STATE OF KARNATAKA
      BY ITS SECRETARY
                          185




      PUBLIC WORKS DEPARTMENT
      M S BUILDIN, BANGALORE

13.   THE CHAIRMAN
      RECRUITMENT AUTHORITY AND
      CHIEF ENGINEER
      (COMMUNICATION & BUILDING)
      SOUTH, PUBLIC WORKS DEPARTMENT
      K R CIRCLE
      BANGALORE

14.   SUNILKUMAR GURULINGAPPA
      S/O SRI GURULINGAPPA
      AGED ABOUT 30 YEARS
      C/O SRI BASAWARAJ AWANTI
      RESIDING AT PLOT NO.191,
      PRASHANTH NAGAR(B)
      GULBARGA

15.   SRI VASANNA.K
      S/O SRI.VENKATAPPA
      AGED ABOUT 32 YEARS,
      R/AT MARUTLA VILLAGE,
      D.ANTHAPURA POST,
      SANDUR TQ.,
      BELLARY DIST.

16.   SRI.R.K.NARAYANAMURTHY
      S/O SRI.R.KENCHAPPA
      AGED ABOUT 30 YEARS,
      R/AT PLOT NO.277,
      C.I.B. COLONY, GULARGA

17.   SRI.N.C.KRISHNAIAH
      S/O SRI.CHIKKANARASAIAH
      AGED ABOUT 33 YEARS,
                            186




      R/AT NARANAHALLI AT POST,
      C.S.PURA, HOBLI, GUBBI TQ.,
      TUMKUR DIST.

18.   SRI.R.RAMAKRISHNA
      S/O SRI.RAMAIAH
      AGED ABOUT 38 YEARS,
      R/A CHETANA COMPOUND,
      UPPARAHALLI, S.S.PURAM POST,
      TUMKUR DIST.

19.   SRI.TIPPESWAMY.M.N.
      S/O SRI.NAGAPPA
      AGED ABOUT 37 YEARS,
      R/A JENUGUDU,
      IV MAIN,
      NRUPATUNGA EXTENSION,
      TUMKUR DIST.

20.   SRI.D.G.DEVARAJU
      S/O SRI.D.GIRIYAPPA
      AGED ABOUT 36 YEARS,
      R/AT DODDAVEERANAHALLI,
      C.NANDIHALLI POST,
      TUMKUR TQ & DIST.

21.   SRI.K.N.SHIVAMURTHY
      S/O SRI.NAGAPPA
      AGED ABOUT 37 YEARS,
      R/AT KEREYAGALAHALLI,
      HULIKATTI POST,
      DAVANAGERE DIST.

22.   SRI.VASUDEVA.H.M.
      S/O SRI.HOLEBASAMMA MYLAMMA
      AGED ABOUT 37 YEARS,
      R/AT RAJANAHALLI POST,
                            187




       HARIHAR TQ.,
       DAVANAGERE DIST.

23.    SRI.NAGARAJAPPA.T.R.
       S/O SRI.RANGAPPA
       AGED ABOUT 40 YEARS,
       R/AT TUMBIGERE,
       DAVANAGERE TQ. & DIST.         ...RESPONDENTS

     (By SRI ASHOK HARNAHALLI SENIOR COUNSEL (SPECIAL
           COUNSEL FOR GOVT) FOR R1, 2, 12 AND 13;
      SRI T. NARAYANASWAMY FOR SRI L. SRINIVASA BABU,
                 ADVOCATES FOR C/R 21 TO 23;
           SRI S.D. GODKNER FOR ADVOCATE FOR R8)

      THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
SET ASIDE THE ORDER DATED 25-5-2009, VIDE
ANNEXURE-A PASSED IN APPLICATION NOS. 7080 TO
7088/2005, 6258/2003, 6259/2003, 6261/2003, 6263/20O3,
6267/2003, 6270/2003, 6271/2003, 6272/2003, 6273/2003,
6274/2003 AS PASSED BY THE HON'BLE KARNATAKA
ADMINISTRATIVE TRIBUNAL AT BANGALORE AS NULL AND
VOID.


In WP Nos.17556-17728/2009

BETWEEN:

1)      SRI GNANESHWAR MURAL,
        S/O. YAMANAPPA MURAL,
        AGED ABOUT 42 YEARS
        WORKING AS JUNIOR ENGINEER,
        OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
        PRED SUB DIVISION,
        MUDDELGIHALLI, DIST. BIJAPUR
                        188




2)   SRI K. SURESH,
     S/O. C. KADAIAH
     AGED ABOUT 40 YEARS,
     WORKING AS ASSISTANT ENGINEER,
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.2 VS SUB DIVISION,
     ASHOKNAGAR,
     5TH CROSS, MANDYA

3)   SRI D. BALARAJ,
     S/O. LATE D.H. DURGAPPAIAH
     AGED ABOUT 39 YEARS
     WORKING AS ASSISTANT ENGINNER,
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     UPPER TUNGA PROJECT,
     NO.5 SUB DIVISION,
     GAJANUR PO
     SHIMOGA

4)   SRI M.C. RAVI KUMAR,
     S/O. T. CHINNAPPA
     AGED ABOUT 41 YEARS
     WORKING AS ASSISTANT ENGINEER,
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.5 SUB DIVISION
     UPPER TUNGA PROJECT KNNL
     GAJANUR
     SHIMOGA DIST.

5)   SRI THIPPA NAIK. H,
     S/O. HANUMA NAIK,
     AGED ABOUT 42 YEARS
     WO4RKING AS ASSISTANT ENGINEER,
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.5 SUB DIVISION,
                           189




     UTP, KNNL, GAJANUR
     SHIMOGA DIST.

6)   SRI RAMAPPA NP
     S/O. LATE PARUSAPPA
     AGED ABOUT 41 YEARS
     WORKING AS JUNIOR ENGINEER,
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.5 SUB DIVISION
     UPPER TUNGA PROJECT KNNL
     GAJANUR
     SHIMOGA DIST.

7)   SRI RAJA
     S/O. OBAIAH,
     AGED ABOUT 38 YEARS,
     WORKING AS JUNIOR ENGINEER,
     OFFICE OF THE CHIEF ENGINEER,
     UTP ZONE, KNNL,
     SAGAR ROAD,
     SHIMOGA.

8)   SRI MUKUNDARAJA .T,
     S/O. LATE THIMMANNA,
     AGED ABOUT 41 YEARS,
     WORKING AS ASSISTANT ENGINEER,
     OFFICE OF THE SUPERINTENDING ENGINEER,
     PWD CIRCLE OFFICE
     SHIMOGA CIRCLE,
     SHIMOGA

9)   SRI B.V. RAMACJAMDRA.
     S/O. B. VENKATARAMU,
     AGED ABOUT 46 YEARS
     WORKING AS ASSISTANT ENGINEER,
     OFFICE OF THE CHIEF ENGINEER,
     KNNL, UTP ZONE,
                         190




      SAGAR ROAD,
      SHIMOGA-577 202

10)   SRI M.R. THEERTHAPRASAD,
      S/O. T. RUDRAPPA,
      AGED ABOUT 39 YEARS,
      WORKING AS JUNIOR ENGINEER,
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINNER,
      NO.6 PWD SUB DIVISION,
      SHIKARIPURA
      SHIMOGA DISTRICT


11)   SRI CHANDRASHKAR .L.
      S/O. LAKKANNA,
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER,
      OFFICE OF THE EXECUTIVE ENGINEER,
      KNLL NO.4 BRLBC DIVISION
      BHADRAVATHI
      SHIMOGA DISTRICT

12)   SRI M.R. RAJAKUMAR
      S/O. REKYANAIK,
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE SUPERINTENDING ENGINEER,
      KNNL BHADRA PROJECT,
      B.K. PROJECT
      CHITRADURGA

13)   SRI H. BASAVARAJ
      S/O. BHEEMAPPA MUNDINAMANI
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER,
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      PWD SUB DIVISION,
                         191




      HALAKERE PO
      TK. RON
      DIST. GADAG

14)   SRI C. SHANKARA
      S/O. C. NAGAIAH
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      PROJECT SUB DIVISION PMGS4
      PWD BUILDING, NEAR NEHRU STADIUM
      MANGALORE

15)   SRI C. MALLIKARJUNA,
      S/O. H. CHIKKAHANUMAIAH,
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER,
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      PWD SUB DIVISION,
      GADAG

16)   SRI D.B. NARENDRA
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER,
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      PWD DIVISION
      GADAG

17)   SRI H.V. HOSAMANI
      S/O. VITTOBA
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGISNEER,
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      PWD SUB DIVISION
      HARIPURA
      SHIRAHATTI TALUK
      GADAG DIST
                         192




18)   SRI SHANTHARAM Y KAMBLE
      S/O. YAMUNAPPA KAMBLE
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      PWD SUB DIVISION
      NARAGUND

19)   SRI SUBHASH R BAJANTRI
      S/O. RAMACHANDRA S BAJANTRI
      AGED ABOUT 32 YEARS
      WORKING AS ASSISTANT ENGINEER,
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      KNNL GBC SUB DIVISION NO.4,
      KABBUR
      TK. CHIKODI,
      BELGAUM DISTRICT.

20)   SRI SADASHIVA M. ALADI
      S/O. MAHADEVAPPA A ALADI
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER,
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      M.I. SUB DIVISION,
      SIRSI, U.K. DISTRICT

21)   SRI S. NAGENDRA
      S/O. C.S. SRINIVASAMURTHY,
      AGED ABOUT 40 YEARS,
      WORKING AS ASSISTANT ENGINEER,
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      NO.1 YAGACHI DAM SUB DIVISION,
      BELUR, HASSAN DIST.
                          193




22)   SRI BASAVARAJ K LAMANI
      S/O. KHEMU LAKU LAMANI
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER,
      OFFICE OF THE SUPERINTENDING ENGINEER,
      GRBC CIRCLE, HIDAKAL DAM,
      TQ. HUKKERI,
      BELGAUM DIST.

23)   SRI PANDIT HANUMANT GANGANNAVAR
      S/O. HANUMANT K. GANGANNAVAR
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER,
      OFFICE OF THE SUPERINTENDING ENGINEER,
      GRBCC CIRCLE OFFICE,
      HIDAKAL DAM,
      TQ. HUKKERI,
      DIST. BELGAUM

24)   SRI B.L. HONNAPPA,
      S/O. L. BHOJAPPA,
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTNT ENGISNNER
      OFFICE OF THE ASSISTANT ENGINEER,
      PWD SUB DIVISION
      SNADU, BELLARI DIST.

25)   SRI DHARMA NAIK,
      S/O. A. DEVLA NAIK,
      AGED ABOUT 43 YEARS
      WORKING AS JUNIOR ENGINEER,
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      NO.2, HLC KVR GODU,
      NO.6 CANAN TBP
      BELLARI DIST.
                         194




26)   SRI. P.R.GANAPATHI
      S/O. PAKIR NAYAK
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      P.W.D. & IWTD HB HALLI SUB DIVISION
      BELLARY DISTRICT

27)   SRI.P.DHANANJAYA
      S/O. PURYA NAIK
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECTUIVE ENGINEER
      NO.1 SUB DIVISION
      W.R.D.O, KAMPLI
      HOSPET TALUK

28)   SRI. KRISHNA KUMAR P.V
      S/O. P.VENKATASUBBAIAH
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF HT ASSISTANT EXECUTIVE ENGINEER
      PWD SUB DIVISION
      HOOVAINAHADAGALI
      BELLARY DISTRICT

29)   SRI.N.KRISHNA NAIK
      S/O. N.SAMYA NAIK
      AGED ABOUT 43 YEARS
      WORKING A ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PWD SUB DIVISION
      HAGARIBOMMANAHALLI 583212
      BELLARY DISTRICT
                         195




30)   SRI.O.K.RAJAPPA
      S/O. LATE A.D.KARIYAPPA
      AGED ABOUT 44 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PWP & WTD NO. 2, SUB DIVISION
      HOSPET
      BELLARY DISTRICT

31)   SRI.LAKSHMAPPA.L
      S/O. TOLEPPA.L
      AGED ABOUT 44 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSITANT EXECUTIVE ENGINEER
      VNC SUB DIVISION
      KAMALAPUR
      HOSPET TQ.
      BELLARY DIST.

32)   SRI.B.SHANKARAPPA
      S/O. B.SANNAPPA
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINNER
      PRE SUB DIVISION
      HB HALLI TK.
      BELLARY DIST .

33)   SRI.C.SREENIVAAS RAO
      S/O. C.GANGAIAH
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT
      EXECUTIVE ENGINEER
      ADMINISTRATOR
      TBP, CADA, MUNIRABAD
                          196




      & TBPP ADA SUB DIVISION
      SINDHANUR

34)   SRI. HANUMANTHAPPA
      S/O. HANUMANTHAPPA
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO. 3, CANAL SUB DIVISION
      IRRIGATION DEPARTMENT
      PWD CAMP SINDHANUR
      DIST. RAICHUR .

35)   SRI. SHIVAPPA.H
      S/O. K.MARUTHI
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO. 3, CANAL SUB DIVISION
      SINDHANUR TQ.
      DIST. RAICHUR .

36)   SRI.N.KADIRIPATHI
      S/O. G.K.NARAYANAPPA
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      UTTARAHALLI SUB DIVISION
      BBMP
      BANGALORE - 560 061

37)   SRI.MANJUNATHA.B
      S/O. LATE UTTNNA
      AGED ABOUT 28 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
                          197




      NO.1 CANAL SUB DIVISION
      TURUHAL
      SINDHANUR TQ.
      RAICHUR DISTRICT

38)   SRI.K.V.VENKATARAVANA
      S/O. LATE UTTNNA
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PRE SUB DIVISION
      PANCHAYAT RAJ ENGINEERING
      MALUR
      KOLAR DIST.

39)   SRI. MUKUNDAIAH M.K
      S/O. KEMPAIAH
      AGED ABOUT 34 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.5, CNNL. HEMAVATHI CANAL DISTRIBUTING
      SUB DIVISION CHELUR
      GUBBI TQ- 572 117

40)   SRI. H.VISHWANATHA
      S/O. H.MALLAIAH
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PWD SUB DIVISION KUDLIGI
      BELLARY DISTRICT

41)   SRI. SUBRAMANYAM.A
      S/O.LATE AVALAKIONDARAYAPPA
      AGED ABOUT 36 YEARS
      WORKING AS JUNIOR ENGINEER
                         198




      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO. 34, HLBC, SUB DIVISION
      CNNL, GUBBI

42)   SRI. RAMESH KUMAR R.N
      S/O. N.NARASIMHAIAH
      AGED ABOUT 31 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      MINOR IRRIGATION SUB DIVISION
      TUMKUR

43)   SRI. C.H.G.VENKATESHWARA RAO
      S/O. C.H.PICHAIYYA
      AGED ABOUT 39 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.2, CANAL SUB DIVISION
      KAVITHAL PO, MANVI TQ.
      RAICHUR DISTRICT.

44)   SRI. YELLAPPA
      S/O. HUSSAINAPPA
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.4, CANAL SUB DIVISION
      HIREKOTHEKAL
      TQ.MANVI
      RAICHUR DISTRICT .

45)   SRI. ANJANEYA
      S/O. SHIVAPPA
      AGED ABOUT 33 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
                          199




      NO.2, CANAL SUB DIVISION
      KAVITHAL 58412
      TQ.MANVI
      DIST.RAICHUR.

46)   SRI. GAJANNA
      S/O. VENKATARAMANNA
      AGED ABOUT 31 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO. 3, CANAL SUB DIVISION
      MANVI
      RAICHUR DISTRICT

47)   SRI. M.KRISHNAMURTHY
      S/O. MARIMUTHU
      AGED ABOUT 39 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.3 CANAL SUB DIVISION
      MANVI TALUK
      RICHUR DISTRICT

48)   SMT. R.YOGALAKSHMI
      W/O. SRI.K.H.SURESHA
      AGED ABOUT 31 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      KPWD ESI DIVISION
      K.R.CIRCLE
      BANGALORE - 560 001

49)   SMT .SARASWATHI. M
      W/O. SHIVA SUBRAMANYAM
      AGED ABOUT 37 YEARS
      WORKING AS ASSISTANT ENGINEER
                         200




      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      MINOR IRRIGATION DIVISION
      KOLAR

50)   IMPUKUMARI.A.S
      D/O. T.SHANTHAPPA
      AGED ABOUT 31 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT
      EXECUTIVE ENGINEER
      PANCHAYAT RAJ ENGINEERING DIVISION
      RAMANAGAR

51)   SMT.N.SAVITHA
      W/O. SRI.B.S.CHANDRASHEKAR
      AGED ABOUT 27 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      PWD, RAMANAGAR DIVISION
      RAMANAGAR

52)   SRI. SURESH. M
      S/O.MALLAPPA A.K
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      W & M SUB DIVISION
      NARGUND KNNL
      GADAG DISTRICT

53)   SRI. SURESH A HONNAKASTURI
      S/O. AVANAPPA K HONNAKASTURI
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      MRECC DIVISION NO. 1
                         201




      NARAGUDA TQ.
      GADAG DIST.

54)   SRI.GOVINDA NAYAKA .O
      S/O. OBANAYAKA
      AGED ABOUT 41 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT
      EXECUTIVE ENGINEER
      NO. 2, SUB DIVISION
      MRBCC NARGUND
      GADAG DIST.

55)   SRI.R.C.KEMPARAJU
      S/O. LATE CHIKKANNNA
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      NO. 5, VCC SUB DIVISION
      GOKULAM
      MYSORE - 20

56)   SRI. H.S.CHANDRAMOHAN
      S/O. H.S.SIDDAIAH
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      KRSM & MIP DIVISION
      MALAVATHY

57)   SRI. P.SHIVAKUMAR
      S/O. O.R.PUTTAMADAIAH
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE CHIEF RESEARCH ENGINEER
      TECHNICAL SERVICE DIVISION
                         202




      KARNATAKA ENGINEERING RESEARCH STATION
      KRISHNARAJA SAGAR

58)   SRI. MADHUKAR . N.S
      S/O. NAGENDRAPPA.K
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      CNNL 1 DESIGN SUB DIVISION
      BANNUR

59)   SRI. B.J.SATHYANARAYANA
      S/O. B.K.JAYARAJU
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.3, K.C.SUB DIVISION
      HULLAHALLY
      NANJANGUD TALUK

60)   SRI. H.G.KUMARASWAMY
      S/O. H.K.GANGADHARAN
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.3, HR SUB DIVISION
      BETTEDAPURA
      PERIAPATNA TALUK

61)   SRI. K.C.KANTHARAJU
      S/O. B.CHIKKAMADAIAH
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT
      EXECUTIVE ENGINEER
      PWD SUB DIVISION
                         203




      TURUVEKERE
      TUMKUR DIST.

62)   SRI. DEEPAK
      S/O. B.PUTTASWAMY
      AGED ABOUT 31 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.1 DESIGN SUB DIVISION
      APMC YARD
      BANNUR

63)   SRI. SHIVARAM
      S/O. HANUMANTHAIAH
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      MINOR IRRIGATION SUB DIVISION
      KOLAR

64)   SRI. NARAYANI
      S/O. URUTIRANGAIAH
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PANCHAYAT RAJ ENGINEERING
      SUB DIVISION, NELAMANGALA
      BANGALORE RURAL DIST.

65)   SRI. M.CHANDRASHEKARA MURTHY
      S/O. D.MALLAIAH
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT
      EXECUTIVE ENGINEER
      NO.4, VLC SUB DIVISION
                         204




      CAUVERY BHAVAN COMPLEX
      GOKULAM IV STAGE
      MYSORE

66)   SRI. M POORNIMA
      W/O. D.MALLAIAH
      AGED ABOUT 34 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      ZILLA PANCHAYAT
      YELANDUR TALUK
      CHAMARAJANAGAR DIST.

67)   SRI.S.RAJESH
      S/O. LATE S.M.SIDDAIAH
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      KRSM & MIP DIVISION
      MALAVALLY

68)   SRI.D.SUNDARAIAH
      S/O. LATE DODDAIAH
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      KRSM & MID DIVISION
      MALVALLY

69)   SRI. M.SHIVAPRAKASH
      S/O. LATE MALLAIAH
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO. 4, NUGU SUB DIVISION
      18TH CROSS, KABINI COLONY
      NANJUNGUD
                         205




70)   SMT. UMAVATHI.S
      D/O. N.SOMANNA
      AGED ABOUT 30 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO. 04, QUALITY CONTROL SUB DIVISION
      NANJANGUD - 1

71)   SRI. M.C.NAGARAJ
      S/O. A.CHIKKAIAH
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.1, DESIGN SUB DIVISION
      BANNUR

72)   SRI. PUTTAIAH
      S/O. KARIYAIAH
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      KNNL VARAHI PROJECT CIRCLE
      SIDDAPURA PO
      KUNDAPUR TQ.
      UDUPI DISTRICT

73)   SRI. M. SURESH
      S/O. S.MADAIAH
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.2, INVESTIGATION SUB DIVISION
      KODIYAL

74)   SMT. SAVITHA H.S
      D/O. SAMPATH KUMAR H.M
                         206




      AGED ABOUT 29 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      MINOR IRRIGATION DIVISION
      NAZARBAD
      MYSORE

75)   SRI. P.M.HEMANTH KUMAR
      S/O. M.MALLIKARJUNAIAH
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      MINOR IRRIGATION QUALITY CONTROL
      SUB DIVISION, VINOBA ROAD
      MYSORE

76)   SRI. RAMACHANDRAPPA H.R
      S/O. H.B.RAMAPPA
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      KNNL UTP SUB DIVISION
      RANNIBENNUR

77)   SRI.RAJAPPA K.G
      S/O. K.GOVINDAPPA
      AGED ABOUT 43 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      P.M.G.SY SUB DIVISION
      DAVANGERE

78)   SRI.S.P. THIPPESWAMY
      S/O. SURE PAPAIAH
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
                         207




      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PRE SUB DIVISION, SAGAR TG.
      SHIMOGA DIST.

79)   SRI. CHALUVARAJ
      S/O. KALAIAH B.K
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.2, GAUGING SUB DIVISION
      SHIMOGA

80)   SRI. NATESH H.T
      S/O. D.DODDA THIMMAIAH
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO. 76, KHB COLONY
      NANJANGUD
      MSYORE

81)   SRI. NAGARAJAPPA P. S
      S/O. SANNA RANGAPPA
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.6, SUB DIVISION
      UTP HONNALLI TK
      DAVANGERE DIST.

82)   SRI. G.H.LAKSHMAPPA
      S/O. H.HANUMATHAPPA
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      KNNL UTP NO.6, SUB DIVISION
                         208




      HONNALI,
      DAVANGERE DIST.

83)   SRI. SHANKARAPPA HAROGOPPAD
      S/O. SHEDIYAPPA
      AGED ABOUT 39 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.8, UPPER TUNGA SUB DIVISION
      HOLALUR

84)   SRI.T.REVANNA
      S/O. T.THIMMAIAH
      AGED ABOUT 37 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      KNNL, UPPERTUNGA PROJECT DIVISION
      MAGOD, RANEBENNUR
      HAVERI DIST.

85)   SRI.CHANDRASHEKAR.B
      S/O. BOOTHAIAH
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE SUPERINTENDING ENGINEER
      NATIONAL HIGH WAY CIRCLE
      KR CIRCLE
      BANGALORE

86)   SRI. T.M.DEENADAYALAM
      S/O. LATE T.MUTHISWAMY
      AGED ABOUT 47 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.1, DANDAVATI RESERVOIR PROJECT
                         209




      SUB DIVISION
      SHIKARIPURA

87)   SRI. JAGADEESHA K
      S/O. LATE T.MUTHUSWAMY
      AGED ABOUT 44 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.4, PWD SUB DIVISION
      HOSANAGARA TQ.
      SHIMOGA DIST.

88)   SRI. A.R.RAVIKUMAR
      S/O. A RANGAPPA
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PRE SUB DIVISION
      MOLOKALMURU TQ.
      CHITRADURGA DIST.

89)   SRI.SRIDHARA.S
      S/O. SIDDAPPA . O
      AGED ABOUT 39 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PANCHAYAT RAJ ENGINEERING
      SUB DIVISION
      SAGARA

90)   SMT. LATHAMANJARI
      W/O. T.PRAKASH
      AGED ABOUT 28 YEARS
      WORKING AS JUNIOR ENGINEER
                         210




      OFFICE OF THE EXECUTIVE ENGINEER
      PWD DIVISION, BALRAJ URS ROAD
      SHIMOGA

91)   SRI. T.VEERABHADRA NAIK
      S/O. TOGYA NAIK
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO. 6, PWD SUB DIVISION
      HARAPANAHALLI
      DAVANAGERE DIST.

92)   SRI. VENKATESH M
      S/O. MOTLA NAIK
      AGED ABOUT 42 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.2,SUB DIVISION
      PWD KUNDAPURA
      UDUPI DIST.

93)   SRI. HARISHA
      S/O. LATE SOMAYYA
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PWD NO. 1 SUB DIVISION
      BANNAJE UDUPI

94)   SRI. RAMACHANDRAPPA.H
      S/O. HANUMANTHAPPA
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PWD NO.7, SUB DIVISION
                         211




      SORABA
      SHIMOGA DIST

95)   SRI.G.MAHESHA NAIK
      S/O. G.MEGHA NAIK
      AGED ABOUT 39 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.3, PWD SUB DIVISION
      DAVANGERE

96)   SRI.UMA NAIK
      S/O. LATE CHANDYANAIK
      AGED ABOUT 45 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      NO.3, PWD SUB DIVISION
      DAVANGERE

97)   SRI. H.VENKATESH
      S/O. HANUMANTHAPPA
      AGED ABOUT 44 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PRE SUB DIVISION
      DAVANAGERE

98)   SRI. S.BASAVARAJ
      S/O.N.SIDDAIAH
      AGED ABOUT 47 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PWD SUB DIVISION
      BELTHANGADY D.K
                         212




99)   SMT. PADMASHREE.J.D
      D/O. LATE DASAPPA
      AGED ABOUT 37 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE CHIEF ENGINEER
      HEMAVATHY CANAL ZONE
      KUNIGAL ROAD
      TUMKUR

100) SRI.K.N.NARAYANAPPA NAIK
     S/O. K.N.NARAYANAPPA
     AGED ABOUT 44 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PRE SUB DIVISION
     PANCHAYAT RAJ ENGG.
     BANGARPET
     KOLAR DIST.

101) SMT. SHOBHA
     D/O. KERAGAIAH
     AGED ABOUT 36 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     CIRCLE OFFICE
     KRS & MIP CIRCLE
     IRRIGATION PROJECT CIRCLE
     MANDYA

102) KUM . SAVITHA .H.A
     D/O. LATE SHRI.H.S.ANANDA MURTHY
     AGED ABOUT 35 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     MANCHANABELA PROJECT DIVISION
     CNNL. RAMANAGAR
     RAMANAGAR DIST.
                        213




103) SRI.MAHESH.S
     S/O. SIDDAIAH
     AGED ABOUT 46 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PWD SUB DIVISION
     H.D.KOTE TALUK
     MYSORE DISTRICT

104) SRI. O.HANUMANTHAPPA
     S/O. LATE OBLESHAPPA
     AGED ABOUT 42 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PRE S/P TUMKUR
     PANCHAYAT RAJ ENGINEERING
     SUB DIVISION, TUMKUR

105) SRI.M.SATISH
     S/O. MANCHAIAH
     AGED ABOUT 37 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.1, KRS M & MIP
     SUB DIVISION, KIRUGAVALU

106) SMT.BHARATHI.G
     D/O. P.GOVINDASWAMY
     AGED ABOUT 35 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PRE SUB DIVISION
     BANGARPET
                        214




107) SRI. YARAKADA GOPALKRISHNA
     S/O. LATE Y BHARAMAPPA
     AGED ABOUT 45 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     MASKI NALA PROJECT SUB DIVISION
     WATER RESOURCE DEPT.
     MASKI PO, LINGASUGUR TQ.
     RAICHUR DIST.

108) SRI. UMAPATHI
     S/O.BASAPPA
     AGED ABOUT 38 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     RDS SUB DIVISION
     WATER RESOURCE DEPARTMENT
     GILLESUGAR CAMP
     GILLESUGAR
     TQ. & DIST, RAICHUR

109) SRI. RAMASANJEEVAIAH
     S/O. DODDAHANUMAIAH
     AGED ABOUT 38 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     YELAHANKA NEW TOWN SUB DIVISION
     YELAHANKA NEW TOWN
     BBMP
     BANGALORE

110) SRI. T.KRISHNA NAIK
     S/O. THIMMA NAIK
     AGED ABOUT 48 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
                        215




    ZILLAPANCHIT ENGG SUB DIVISION
    PRE SUB DIVISION
    HOSADUNGA

111) SRI. RAVI SHALAPUR
     S/O. JATTING SHOLAPUR
     AGED ABOUT 37 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     MINOR IRRIGATION SUB DIVISION
     GOKAK
     BELGAUM DIST

112) SRI.SHANKAR B CHAVAN
     S/O. BHEMU R CHAVAN
     AGED ABOUT 44 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PWP & IWT DEPARTMENT
     SUB DIVISION INDI
     BIJAPUR DIST

113) SRI JAGADISH SHIVAJI NARAYANKAR
     S/O. SHIVAJI NARAYANKAR
     AGED ABOUT 37 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PWD SUB DIVISION INDI
     TQ.INDI
     BIJAPUR DIST.

114) SRI.PRAKASH MAHADEV DHANG
     S/O. MAHADEV RAMPPA DHANG
     AGED ABOUT 47 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
                        216




    KNNL MRBCC SUB DIVISION NO. 20
    NIPPANI 591237

115) SRI.RAMAPPA.R
     S/O. K.RANGAPPA
     AGED ABOUT 44 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     KNNL, MRBCC SUB DIVISION NO.20
     NIPPANI TQ.
     BELGAUM DISTRICT


116) SRI.MAKARAND BHARAMAJI PEDNEKAR
     S/O. BHARAMAJI LADOJI PEDNEKAR
     AGED ABOUT 36 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     KNNL, MRBCC SUB DIVISION NO.20
     NIPPANI TQ

117) SRI. CHIDANAND B POL
     S/O. BHIMARAO POL
     AGED ABOUT 45 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     KBJNL IBC O & M
     SUB DIVISION NO.3 INDI RAILWAY
     INDI BIJAPUR DIST

118) SRI. RAVINDRA BHOJARAJ CHALUVAYYA
     S/O. BHOJRAJ
     AGED ABOUT 43 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
                        217




    KBJNL INC O & M
    SUB DIVISION 28, HONNALLI
    TQ.SINDAGI
    DIST. BIJAPUR

119) SRI. SOMANATH RATHOD
     S/O. MUNIA
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     KBJNL, IBC O & M
     SUB DIVISION NO. 28, HONNALLI
     TQ. SINDAGI, DT. BIJAPUR

120) SRI. CHALAWADI ASHOK YAMANAPPA
     S/O. YAMANAPPA G CHALAWADI
     AGED ABOUT 46 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     KNNL, MLBC SUB DIVISION NO.10
     KULAGEREI TQ. BADAMI
     DIST.BAGALKOT

121) SRI. MEGHARAJAN HOLEYAPPA PUJAR
     S/O. HOLEYAPPA SUNKAPPA PUJAR
     AGED ABOUT 38 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     LI SUB DIVN. NO. 3, KNNL
     MLBC GULEGUDDA
     DIST BAGALKOT

122) SRI. MANNU GURAPPA RATHOD
     S/O. GURAPPA RATHOD
     AGED ABOUT 45 YEARS
     WORKING AS JUNIOR ENGINEER
                        218




    OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
    PRE SUB DIVISION ,
    RON
    DIST. GADAG

123) SRI. HANUMANTH MADAR
     S/O. G.GANGAPPA
     AGED ABOUT 43 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PRE SUB DIVISION , HIREKEURU
     HAVERI DISTRICT

124) SRI.G.HANUMANTHAPPA
     S/O. G.GANGAPPA
     AGED ABOUT 43 YERS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     MINOR IRRIGATION
     SUB DIVISION, HUVUNAHADAGALI
     BELLARY DISTRICT

125) SRI.K.R.PRASANNA
     S/O. K.T.RAMA NAIK
     AGED ABOUT 44 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     KNNL, UTP SUB DIVISION NO. 4
     MAGOD RANEBENNUR
     HAVERI DIST.

126) SRI. UMLA NAIK D
     S/O. B.DHAVALYA NAIK
     AGED ABOUT 48 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.4, CANAL SUB DIVISION
                        219




    SASVEHOLLY, HONNALLI
    DAVANGERE

127) SRI. DHARAM RAJ G NAIK
     S/O.LATE GANAPATHI NAIK
     AGED ABOUT 46 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     MAJOR ROADS(WEST)
     N R SQUARE
     COUNCIL BUILDING I FLOOW
     BANGALORE

128) LALITA YOGAPPA GOUDAR
     D/O. YOGAPPA Y GOUDAR
     AGED ABOUT 37 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PWD SUB DIVISION
     HUBLI.

129) SRI.MANJUNATH D PANDARPUR
     S/O. DAVALAPPA R PANDARUPUR
     AGED ABOUT 28 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     DIVISION NO.8, ZALAKI TQ INDI
     BIJAPUR DIST.

130) SRI. BASAVARAJ M RATHOD
     S/O. MANAPPA
     AGED ABOUT 39 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     DIVISION NO. 8, ZALAKI TQ.INDI
     BIJAPUR DIST
                        220




131) SMT. M.N.SHYALAJA
     D/O.M.S.NAGAPPA
     AGED ABOUT 37 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     IRRIGATION (SOUTH) CNNL
     FOR MAHAL NEW SAYAJI ROA ROAD
     MYSORE

132) SRI. DHARMASINGH
     S/O. CHATRU NAIK
     AGED ABOUT 41 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     MARUTHI NAGAR SUB DIVISION
     YELAHANKA BBMP
     BANGALORE

133) SMT. SAROJAMMA
     W/O. RANGASHETTY
     AGED ABOUT 39 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE EXECUTIVE ENGINEER
     HASSAN DIVISION
     HASSAN

134) SRI.CHANDRASHEKAR NAIK H. S
     S/O. SHAMA NAIK
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PROJECT SUB DIVISION (P-3)
     BBMP, BYTARAYANAPURA
     BANGALORE - 92
                         221




135) SRI. MANJYA NAIK
     S/O. CHANDYA NAIK
     AGED ABOUT 38 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     ZILLA PANCHAYAT SUB DIVISION
     CHANNAGIRI TQ.
     DAVANGERE DIST.

136) SMT. N.SRIDEVI
     D/O. N.NARASAPPA
     AGED ABOUT 37 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.4, IRRIGATION INVESTIGATION SUB DIVISION
     YERMARUS CAMP
     RAICHUR

137) SRI.HARIDAS
     S/O. GOVIND DAS
     MAJOR
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     M.I. SUB DIVISION RAICHUR, RAICHUR

138) SRI.SHANKAR
     S/O. MANIK RAO
     AGED ABOUT 42 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     MINOR IRRIGATION SUB DIVISION
     RAICHUR

139) SRI. ASHOK B DODDAMANI
     S/O. BHEEMAPPA D.DODAMANI
     AGED ABOUT YEARS
     WORKING AS ASSISTANT ENGINEER
                         222




    PANCHAYAT RAJ ENGINEERING DEPARTMENT
    MUDDEBIHAL,
    DIST BIJAPURA

140) SRI. P.A.CHANDRAKANTHARAJU
     S/O. LATE ANJANAPPA
     AGED ABOUT 45 YARS
     WORKING AS ASSISTANT ENGINEER
     NO. 8, HLBC, SUB DIVISION, SHRAVANABELAGOLA
     CR PATNA, HASSAN DISTRICT

141) SRI. K.B.VENKATESH
     S/O. BHANYA NAIK
     AGED ABOUT 38 YEARS
     WORKING AS JUNIOR ENGINEER
     NO. 8, HLBC, SUB DIVISION,
     SHRAVANABELAGOLA
     C.R.PATNA HASSAN DISTRICT

142) SRI. B.K.SHIVA RAMU
     S/O. KULLAIAH
     AGED ABOUT 46 YEARS
     WORKING AS ASSISTANT ENGINEER (PWD)
     OFFICE OF THE SUPERINTENDENT ENGINEER
     PWD MANGALORE CIRCLE
     MANGALORE

143) SRI. SURESH SITARAM NAIK
     S/O. SITARAM K NAIK
     AGED ABOUT 42 YEARS
     WORKING AS ASSISTANT ENGINEER (IRRIGATION
     WRDO)
     C/O. ASSISTANT EX-ENGINEER
     R & R SUB DIVISION NO.1 ATHANI
     BELGAUM DISTRICT
                         223




144) SRI.L.A.UDAYA SHANKAR
     S/O. LATE N.P.ARJUN
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE EXECUTIVE ENGINEER
     PROJECT WEST
     BRUHAT BANGALORE MAHANAGARA PALIKE
     DASAPPA HOSPITAL PREMISES
     BANGALORE

145) SRI. M.B.KUMARA SWAMY
     S/O. LATE M H BHASKAR
     AGED ABOUT 42 YEARS
     WORKING AS CHIEF ASSISTANT ENGINEER
     CNNL, DIVISION NAGAVALLI
     TUMKUR DIST

146) SRI. R.NAGARAJA
     S/O. R.RAMAIAH
     AGED ABOUT 41 YEARS
     WORKING AS CHIEF ASSISTANT ENGINEER
     CHIEF ENGINEERING OFFICE, IRRIGATION SUB
     DIVISION
     CNNL, SAYYAJ RAO ROAD
     MYSORE

147) SRI.M.AMARNATH
     S/O. LATE MUDDUMALLAIAH
     AGED ABOUT 45 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.20, HLBC SUB DIVISION
     CAUVERY NEERAVARI NIGAMA
     K.R.PETE MANDYA DIST
                         224




148) SRI.SATISH KUMAR C.R
     S/O. C.RUDRAPPA
     AGED ABOUT 45 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO. 2, W &M SUB DIVISION
     DR.RAJKUMAR ROAD, RAJAJINAGAR
     BANGALORE

149) SRI.A.USHA KIRAN
     W/O. D.M.SHASHI KUMAR
     AGED ABOUT 34 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     QCSD, YEDIYUR, CNNL
     TUMKUR

150) SRI. MANOHAR HANUMANT WALAGAD
     S/O. LATE HANUMANT B WALAGAD
     AGED ABOUT 46 YEARS
     WORKING AS ASSISTANT ENGINEER
     PWD SUB DIVISION
     SIDDAPUR
     UTTARA KANNADA DIST

151) SRI.D.MURTHY
     S/O. DASAPPA
     NOW WORKING AT E E PROJECT - 1
     BYTARAYANAUR ZZONE
     YELANKHA
     BANGALORE - 29
     RES. NO. 31, I CROSS APPAIAH GARDEN
     SARASWATHIPURAM HALASUR
     BANGALORE - 8

152) G.ESHWARAPPA
     S/O. GULAPPA
                         225




    AGED ABOUT 43 YEARS
    WORKING AS ASSISTANT ENGINEER
    OFFICE OF THE ASSISTANT
    EXECUTIVE ENGINEER
    NO.5, UTP SUB DIVISION
    GAJANUR

153) SRI. HARI KRISHNASWAMY K .R
     S/O. RANGAPPA
     AGED ABOUT 47 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.2, GAUGING SUB DIVISION
     BH ROAD , IRRIGAITON DEPT.
     SHIMOGA - 577 201

154) SRI.N.K SATHYA
     S/O. N.T.KUNAIAH
     AGED ABOUT 45 YARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO. 13, SUB DIVISION CNNL
     BELLUR NAGAMANGALA TQ.
     MANDYA DIST.

155) SMT. K.S.KUMUDINI
     D/O. L.SADANANDA
     AGED ABOUT 28 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE SUPERINTENDING ENGINEER
     PWD MANGALORE CIRCLE
     1 FLOOR NEAR MAIDHAN ROAD
     MANGALORE - 01

156) SRI. R.JAISINGH NAIK
     S/O. B R NAIK
     AGED ABOUT 44 YEARS
                        226




    WORKING AS JUNIOR ENGINEER
    OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
    PRE DIVISION
    CHICKMAGALUR

157) SRI. DURGANNA
     S/O. ADANAGOUDA
     AGED ABOUT 39 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.2, F.C.SUB DIVISION
     JAWALGERE TQ.
     SINDHANUR

158) SRI. K.V.ADINARAYAN
     S/O. K.M.VENKATAPPA
     AGED ABOUT 44 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE CHIEF ENGINEER
     PANCHAYAT RAJ ENGG. DEPT
     KARNATAKA SLUM CLEARANCE BOARD
     4TH FLOOR , SHESHADRIPURAM
     BANGALORE

159) SRI. RATHNA V
     S/O. ADINARAYAN K.V
     AGED ABOUT 34 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT
     EXECUTIVE ENGINEER
     PWD ESI DIVISION
     KR CIRCLE
     BANGALORE

160) SMT. B.M.PREMALATHA
     S/O. POOJABYLAIAH
                        227




    AGED ABOUT 43 YEARS
    WORKING AS JUNIOR ENGINEER
    NO.5, ELECTRICAL SUB DIVISION (PWD)
    VIDHANA SOUDHA
    BANGALORE

161) SRI.GANGARAJU P
     S/O. POOJABYLAIAH
     AGED ABOUT 47 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE EXECUTIVE ENGINEER
     NARGUND,
     GADAG DIST.

162) SRI. PRASHANTH . R
     S/O.. M.H.RAJAN
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     W & M SUB DIVISION
     NARAGUND, KNNL

163) SRI. H.N.RAMESH NAIK
     S/O. L.NAGYA NAIK
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE EXECUTIVE ENGINEER
     UTP DIVISION , KNNL
     SAGAR ROAD
     SHIMOGA

164) SRI. RUDRAPPA.A.H
     S/O. HANUMANTHAPPA A
     AGED ABOUT 41 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     SUB DIVISION NO.1, UTP KNNL
                        228




    RANEBENNUE TQ.
    HAVERI DIST.

165) SRI.B.G.SHIVARUDRAPPA
     S/O. LATE B H GIRIYAPPA
     AGED ABOUT 44 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO. 1, BHADRA CANAL SUB DIVISION
     DAVANAGERE
     DAVANGERE DIST.

166) SMT.K.DEEPA
     D/O S.KEMPANNA
     AGED ABOUT 32 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE CHIEF ENGINEER
     KNNL , UTP ZONE
     SAGAR ROAD
     SHIMOGA

167) SRI.A.R.KRISHNAMURTHY
     S/O. A.RANGAPPA
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE EXECUTIVE ENGINEER
     PRE DIVISION
     SHIMOGA

168) SMT. MAMATHA MOOD.R
     W/O. H.S.BHOJA NAIK
     AGED ABOUT 32 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT
     EXECUTIVE ENGINEER
     NO.3, PWD SUB DIVISION
                        229




    BHADRAVATHI
    SHIMOGA

169) SRI.B.OMKAR NAIK
     S/O. BHEEMA NAIK
     AGED ABOUT 46 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PWD SUB DIVISION NO. 7
     SORAB, SHIMOGA

170) SRI.T.THIRUMALESH
     S/O. T.T.KONDAIAH
     AGED ABOUT 47 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PROJECT SUB DIVISION
     PRE DIVISION
     ANAND RAO CIRCLE
     BANGALORE

171) SRI. SURYANARAYANA PAWAR
     S/O. KHUBA
     AGED ABOUT 46 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NH SUB DIVISION
     KUSTIGI
     KOPPAL DIST.

172) SRI. M.H.ADINARAYANAPPA
     S/O. A. HANUMANTHAPPA
     AGED ABOUT 40 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PRE SUB DIVISION
     GOWRIBIDANUR
                            230




173) SRI.MAHESHA
     S/O. H.HANUMANTHAPPA
     AGED ABOUT 41 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINNER
     BI, 5M SUB DIVISION
     GAJANUR
     SHIMOGA DIST                 ...PETITIONERS

        (BY SRI K. SUBBA RAO SENIOR COUNSEL A/W
           SRI.M.SUBRAMANYA BHAT, ADVOCATES)


AND

1.    THE STATE OF KARNATAKA
      REP. BY ITS SECRETARY
      D.P.A.R, VIDHANA SOUDHA,
      BANGALORE-560 001

2.    THE STATE OF KARNATAKA
      REP BY ITS PRINCIPAL SECRETARY
      PUBLIC WORKS DEPARTMENT,
      M.S.BUILDING, BANGALORE-560 001
3.    THE CHIEF ENGINEER
      PUBLIC WORKS DEPARTMENT
      C & B DIVISION, K.R.CIRCLE,
      BANGALORE-560 001

4.    HUSANAPPA
      S/O HANUMANTHAPPA HYATI
      AGED ABOUT 34 YEARS,
      B.E IN CIVIL ENGINEERING
      R/AT HALLISAGAR, SHAHAPUR TQ.,
      GULBARGA DIST.
                           231




5.    DEVARAJ WADEKAR
      S/O.HANUMANTHA WADEKAR
      B E IN CIVIL ENGINEERING
      PLOT NO.45, NEAR P & T QUARTERS, OLD
      JEEVARGI ROAD, OPP WATER TANK
      GANESH NAGAR GULBARGA

6.    R SRINIVASA MURTHY
      S/O.B RAJU
      B E IN MECHANICAL ENGINEERING
      BENTEHALLI AT PLOST
      BELUR TALUK
      HASSAN DIST

7.    KANMANI T C
      S/O.CHINNAIAH
      DIPLOMA IN CIVIL ENGINEERING
      R/AT.C/O.R RAVI PWD CONTRACTOR
      OPP FINANCE CHANDRANNA RESIDENT GANESH
      NAGAR CHANNARAYAPATNA, HASSAN DIST

8.    B MRUTHUNJAYA
      S/O.BOOTHRAJ
      B E IN MECHANICAL ENGINEERING
      R/AT.NO.11, KHB BUILDING, 21ST MAIN
      18TH CROSS, BEHIND MARUTHI MANDIR
      VIJAYANAGAR, BANGALORE-40

9.    JAYA
      S/O.BHARATH RAO
      B E IN CIVIL ENGINEERING
      R/AT.KUMBAR GALLI, HUMNABAD AT POST
      HUMNABAD TALUK BIDAR DIST

10.   SHASHIDHAR R JAWALGIKAR
      S/O.RAMACHANDRA RAO JAWALGIKAR
      B E IN MECHANICAL ENGINEERING
      R/AT.H NO.11-721 NEAR SHAHA HUSSAIN CHIL
                          232




      BORABAI NAGAR
      BRAMHAPUR

11.   NARAYAN MURTHY B
      S/O.LATE BELURAIAH
      DIPLOMA IN MECHANICAL ENGINEERING
      R/AT.HULIKAL POST, DODDAMAGGE HOBLI
      ARAKALGUD TALUK
      HASSAN DIST

12.   PRAMOD KUMAR R L
      S/O.RAMACHANDRA
      B E IN MECHANICAL ENGINEERING
      R/AT.NO.66, PRASHANTHNAGAR
      RAJAPUR EXTENSION,
      GULBARGA 58 105

13.   THE RECRUITMENT AUTHORITY
      AND CHIEF ENGINEER C & B (S)
      PUBLIC WORK DEPARTMENT
      BANGALORE -560 001
      KARNATAKA PUBLIC SERVICE COMMISSION
      BY ITS SECRETARY
      PARK HOUSE
      BANGALORE-560 001

14.   SUNILKUMAR GURULINGAPPA
      S/O.GURULINGAPPA
      C/O.BASAWARAJ AWANTI
      R/AT.PLOT NO.191, PRASHANT NAGAR
      GULBARGA

15.   VASANNA K
      S/O.VENKATAPPA
      R/AT.MARUTLA VILLAGE
      D ANTHAPURA POST
      SANDUR TALUK
      BELLARY DIST
                            233




16.   R K NARAYANAMURTHY
      S/O.R KENCHAPPA
      R/AT.PLOT NO.277
      CIB COLONY
      GULBARGA

17.   N C KRISHNAIAH
      S/O.CHIKKANARASAIAH
      NARANAHALLI AT POST
      C S PURA HOBLI, GUBBI TALUK
      TUMKUR DIST

18.   R RAMAKRISHNA
      S/O.RAMAIAH
      R/AT.CHETHANA COMPOUND
      UPPARAHALLI S S PURAM POST
      TUMKUR DIST

19.   THIPPESWAMY M N
      S/O.NAGAPPA
      R/AT.JENUGUDU IV MAIN
      NRYPATUNGA EXTENSION
      TUMKUR DIST

20.   D G DEVARAJU
      S/O.D GIRIYAPPA
      R/AT.DODDAVEERANAHALLI
      C NANDIHALLI POST
      TUMKUR DIST

21.   K N SHIVAMURTHY
      S/O.NAGAPPA
      R/AT.KEREYAGALAHALLI
      HULIKATTI POST
      DAVANGERE DIST

22.   VASUDEVA H M
      S/O.HOLEBASAMMARA MYLAMMA
      R/AT.RAJANAHALLI POST
                           234




      HARIHUR TALUK
      DAVANAGERE DIST

23.   NAGARAJAPPA T R
      S/O.RANGAPPA
      R/AT TUMBIGERE
      DAVANAGERE TQ AND DIST

24.   SRI J T RAJANNA
      S/O. SRI THIRUKAPPA
      AGED ABOUT 36 YEARS
      J C R EXTENSION
      R/O. JAGALUR TALUK
      DAVANGERE DISTRICT

25.   SRI S T CHIDANANDA SWAMY
      S/O. SRI THIPPERUDRAPPA
      AGED ABOUT 39 YEARS
      EX Z P MEMBER , R/O. SIDDAPURA
      H P HALLI (POST) CHALLAKERE TALUK
      DIST CHITRADURGA

26.   SRI LAKSHMANA PATHAKOTA
      S/O. SRI HANAMANTHA PATHAKOTA
      AGED ABOUT 33 YEARS
      R/O. MALPE-INGALESWARA
      TALUK BASAVANA BAGEWADI
      DIST BIJAPUR

27.   SRI BALACHANDRA NATIKAR
      S/O. GANGAPPA NATIKAR
      AGED ABOUT 31 YEARS
      R/O. UKAMANALA POST KARTANAHALLI
      TALUK AND DIST BIJAPUR

28.   SRI MALLIKARJUN
      S/O. SRI R HALASANGI
      AGED ABOUT 31 YEARS
                           235




      R/O. UKAMANALA POST KARTANAHALLI
      TALUK AND DIST BIJAPUR

29.   SRI VIJAYAKUMAR M PANDARPURKOAR
      S/O. SRI MALLAPPA
      AGED ABOUT 29 YEARS
      R/O. H NO. E W S 12
      K H B COLONY
      SHANTINAGAR
      DIST GULBARGA

30.   SRI RAJESH S L
      S/O. LATE S K LINGAIAH
      AGED ABOUT 36 YEARS
      R/O. NO. 1121, 34TH CROSS
      1ST STAGE KUMARASWAMY LAYOUT
      BANGALORE

31.   SRI RAMESH G
      S/O. SRI G M GANGADHARAIAH
      AGED ABOUT 33 YEARS
      R/O. 480, 1ST CROSS, 3RD STAGE, 3RD BLOC
      BASAVESHWARANAGAR
      BANGALORE

32.   SRI MANJUNATHA N
      S/O. SRI S NARASIMHAIAH
      AGED ABOUT 34 YEARS
      R/O. SREENIVASANAGAR, SIRA TOWN
      SIRA, TUMKUR DISTRICT

33.   SRI MANJUNATHA
      S/O. LATE JAVARAIAH
      AGED ABOUT 37 YEARS
      C/O. CHALLIAHA NO.82, 2ND STAGE
      3RD CROSS, BAPUJI NAGAR
      BANGALORE
                            236




34.   SRI SHIVAKUMAR S L
      S/O. SRI S K LINGAIAH
      AGED ABOUT 34 YEARS
      R/O. NO 13, 7TH CROSS
      GANAPATHI NAGAR, MYSORE ROAD
      BANGALORE

35.   SRI M K PRAKASH
      S/O. SRI D KADAIAH
      AGED ABOUT 38 YEARS
      R/O. D NO. 584, 3RD STAGEUDAYGIRI
      MYSORE

36.   SRI H V MADHUSUDHAN
      S/O. SRI P VISHWANATH
      AGED ABOUT 33 YEARS
      R/O. D NO. 2887, 6TH CROSS,
      GANDHINAGAR
      MANDYA

37.   SRI BABURAO
      S/O. SRI KALYANI GURODE
      AGED ABOUT 33 YEARS
      R/AT POST SALGAR (VK)
      TALUK ALAND DIST GULBARGA

38.   SRI BASAVARAJ
      S/O. SRI NAGENDRAPPA KASANAKAR
      AGED ABOUT 34 YEARS
      R/O. AT POST BELAMAGI
      TALUK ALAND
      DISTRICT GULBARGA

39.   SRI K V RAMANARAYANA
      S/O. SRI VENKATASWAMY
      R/O. 2ND MAIN ROAD
      GANDHI NAGAR
      KOLAR
                          237




40.   SRI MALLIKARJUNA G
      S/O. SRI MAHADEVAPPA G
      AGED ABOUT 28 YEARS
      R/O. HOUSE NO. 5-5-360/1
      NAZARETH COLONY HOSAHALLI
      CROSS, YADGIRI

41.   SRI PURUSHOTHAMA K M
      S/O. SRI K R MANOHAR
      AGED ABOUT 36 YEARS
      R/O. NO. 466, I E CROSS
      3RD STAGE, 4TH BLOCK
      8TH MAIN, BASAVESWARA NAGAR
      BANGALORE

42.   SRI VENKATESH MURTHY H
      S/O. SRI HANUMAIAH ND H
      AGED ABOUT 34 YEARS
      R/O. NO. 1591, 1ST A CROSS
      2ND STAGE, CHANDRA LAYOUT
      BANGALORE

43.   SRI M PRASANNA KUMAR
      S/O. SRI A D NEELAKANTAPPA
      AGED ABOUT 37 YEARS
      R/O. NO. 236 1ST A MAIN
      BEHIND APEX BANK MAHALAKSHMI PURAM
      BANGALORE

44.   SRI GOPAL JADHAV
      S/O. SRI BEEBA JADHAV
      AGED ABOUT 35 YEARS
      R/O. ODGAON TALUK AURAD
      DISTRICT BIDAR

45.   SRI SANTOSH KUMAR GUPTA
      S/O SRI KARBASAPPA G
                           238




      R/O GUPTA NIVAS ANJANAYA NAGAR
      OPP. RTO OFFICE GULBARGA

46.   SRI SUDHEER S/O SRI DAWLAPPA
      R/O HOUCHAKANAHALLI
      SRIKANTHALLI BIDAR TALUK,
      BIDAR 585 329

47.   SRI NARAYAN NAIK
      S/O SRI BHEEMSING
      PLOT NO.497, S.R.COLONY (NORTH)
      JALANAGAR, BAGALKOT ROAD,
      BIJAPUR.

48.   SRI GULBCHAND RATHOD
      S/O SRI VALU RATHOD
      C/O SHIVARAJ NAIK, NEAR BANJARA HOTEL
      SOLAPURA RAOD,
      BIJAPUR DISTRICT.

49.   SRI CHIDANANDAPPA
      S/O SRI TIPPANNA
      SOMALAPUR SINDANOOR
      RAICHUR 584 128
50.   SRI VIJAYAKUMAR SHANKAR DIVATE
      S/O SRI SHANKAR DIVATE
      KPTCL OPPOSITE VIDYA NAGAR
      JAMAKHANDI TALUK,
      BAGALKOT 587 314

51.   SRI RAMESH L RATHOD
      S/O SRI LINMBAJI
      R/O MADAVAL TANDA
      AFZALPUR GULBAGA 58 5301

52.   SRI SANTOSH CHANDU RATHOD
      S/O SRI CHANDU G RATHOD
      ALLAPUR L.T. (W.NO.17)
                             239




      SINDAGI ROAD,
      BIJAPUR 586 104

53.   SRI VIJAYA BHASKAR M BAJANTRI
      S/O SRI MALIYAPPA
      ASSISTATN ENGINEER
      O/O KARNATAK AURBAN INFRASTRUCTRE
      DEVELOPMENT AND FINANCE CORPORIATON
      SIRSI UTTARAKANNADA DISTRICT.

54.   MANJUNATH M
      S/O.LATE MUDDUMALLAIAH
      B E CIVIL ENGINEER
      H NO.58, B 10TH CROSS, I BLOCK
      RAJAJINAGAR
      BANGALORE-560 010

55.   THIPPESWAMY H
      S/O.HANUMANTHA BHOVI
      B E MECHANICAL ENGINEER
      AMBALAGERE HIRIYUR TALUK
      CHITRADURGA DIST

56.   S R JAYAPRAKASH
      S/O.S R RAMAIAH
      B E MECHANICAL ENGINEER
      SHETTIHALLI DEVALAPURA HOBLI
      KUDAGABALU POST, NAGMANGALA TALUK
      MANDYA DIST

57.   MANJUNATHA N K
      S/O.N K KENGAIAH
      CIPLOMA IN MECHANICAL ENGINEER
      MATHRUSREE NILAYA BEHIND DEPOT
      HOUSING BOARD HOLENARASIPURA TOWN
      HASSAN DIST

58.   RADAKRISHNA A H
      S/O.ALLAPPA HARIWAR
                           240




      B E IN MECHANICAL ENGINEER
      H NO.21, PILLANNARAMASWAMY STREET
      J C NAGAR
      BANGALORE 560 006

59.   S NIRANJAN
      S/O.SIDDAMANJAIAH K M
      B E IN CIVIL
      R/AT.TALAKAD HOBLI,
      T NARASIPURA
      MYSORE DIST
60.   SHIVANNA H P
      S/O.H K PUTTAIAH
      B E IN CIVIL
      HITTANAHALLI
      MALAVALLI TALUK
      MANDYA DIST

61.   VENKATESH
      S/O.RANGADAS
      DIPLOMA IN MECHANICAL ENGINEER
      R/AT.NO.1-3-400 ARKIHAL EXTENSION AREA
      RAICHUR

62.   ANNAPPA H KOTRE
      S/O.HAYYALAPPA
      R/O.BOMMANAHALLI
      ALAND TALUK
      GULBARGA DIST

63.   MAREPPA KADEKAR
      S/O.BHEEMRAO KADEKAR
      B E R/AT.NO.283, CIB COLONY
      BEHIND CENTRAL BUS STAND
      GULBARGA

64.   BANDESH
      S/O.AMALAPPA
                          241




      BE CIVIL ENGINEER
      R/AT.M B NAGAR NEW EXTENSION
      HARERELEEYA COLONY
      GULBARGA

65.   CHIDANANDAPPA R
      S/O.RAJAPPA
      BE MECHANICAL ENGINEER
      R/AT.BHOVI COLONY
      RAMAGIRI POST, HOLALKERE TALUK
      CHITRADURA DIST
66.   THIPPESWAMY S
      S/O.KALESIDDAPPA
      BE CIVIL ENGINEER
      R/AT.MUDDAPURA POST
      CHITRADURGA TQ AND DIST

67.   P V SATHYAPPA
      S/O.VENKATESHAPPA
      DIPLOMA IN MECHANICAL ENGINEER
      R/AT.V PALYA POST
      CHITRADURGA TQ AND DIST

68.   SATHISH KUMAR H S
      S/O.SEETHARAM H S
      DIPLOMA IN MECHANICAL ENGINEER
      R/AT.D NO.EWS 720, III MAIN
      KUVEMPUNAGAR
      HASSAN 573 201

69.   VENKAT M RATHOD
      S/O.RATHOD
      B E IN MECHANICAL ENGINEER
      R/AT.KALMOEL POST
      KAMALAPUR 585313
      GULBARGA DIST
                          242




70.   H V MARISWAMY
      S/O.H V KENCHAPPA
      B E CIVIL ENGINEER
      FIRST WARD BAPUJI COLONY
      HARAPANAHALLI,
      DAVANAGERE DIST

71.   PRAKASH
      S/O.LATE C MANCHAIAH
      DIPLOMA IN CIVIL ENGINEER
      R/AT.HOSABADANUR VILLAGE
      HALEBADANUR POST
      MANDYA TQ AND DIST


72.   PURUSHOTHAM
      S/O.LATE JAVARIAH
      B E MECHANICAL
      R/AT.NO.121, B M ROAD
      GANDHINAGAR, RAMNAGARAM 571 511
      BANGALORE RURAL DIST

73.   KANTHILAL L
      S/O.LOKYA NAYAK
      B E MECHANICAL ENGINEER
      C/O.D GOPAL NAIK
      KIRAN NURSING HOME,
      HIRIYUR TALUK
      CHITRADURGA DIST

74.   R SHASHIDARA
      S/O.K M RUDRAPPA
      B E IN CIVIL ENGINEER
      D.NO.169/A, RAILWAY COLONY
      SOUTHERN RAILWAY ARASIKERE POST
      HASSAN DIST
                           243




75.   K MAHESH
      S/O.VADDARU KAMAPPA
      DIPLOMA IN CIVIL ENGINEER
      SRI CHAMUNDESHWARI NILAYA
      MUNICIPAL COLONY
      V MAIN KELAGOTTE,
      CHITRADURGA DIST

76.   B DURGA PRASAD
      S/O.LATE DURGAPPA B
      B E IN MECHANICAL ENGINEER
      R/AT.NO.P-3, UNIVERSITY QUARTERS
      PANPATHA ROAD,
      SARASWATHIPURAM
      MYSORE

77.   JAGADISH
      S/O.MANIKAPPA
      B E IN MECHANICAL ENGINEER
      R/AT.HEAD POST, HUDGI
      HUMANBAD TALUK
      BIDAR DIST

78.   RAJSHEKAR MITRA
      S/O.M NAGESH
      B E IN CIVIL ENGINEER
      R/O.SHANTHI NIVAS, NO.9-12-582
      NEW OXFORD PUBLIC SCHOOL
      VIDYANAGAR
      BIDAR

79.   VIDYASAGAR T S
      S/O.TUKARAM
      B E IN MECHANICAL
      I P ENGINEERING NO.4-601/11-C
      4TH CROSS, M B COLONY
      GULBARGA
                          244




80.   SARANABASAPPA
      S/O.TULIJARAM GODKAR
      B E IN MECHANICAL
      I P ENGINEERING
      R/AT.MEENHALLI POST,. ALAND TALUK
      GULBARGA DIST

81.   SANJEEV S RUGAR
      S/O.SHANKAR
      B E IN MECHANICAL
      I P ENGINEERING
      R/AT.GADAVANTHI, HUMNABAD TQ
      BIDAR DIST

82.   VIDYASAGAR RAMACHANDRA
      S/O.RAMACNAHDRA
      B E CIVIL ENGINEER
      R/AT.NO.9/6/50
      NEAR AYYABOWDI MADDIPET
      RAICHUR DIST

83.   E MAHADEVASWAMY
      S/O.ERAIAH
      B E CIVIL ENGINEER
      R/AT.NO.3869, 2ND CROSS
      CHIKKAMAHADEVI TEMPLE ROAD
      GHANDINAGAR
      MYSORE

84.   MUNIRAJU L
      S/O.LINGAPPA
      B E MECHANICAL ENGINEER
      DODDAKUKKANAHALLI KANASWADI POST
      DODDABALLAPUR TALUK
      BANGALORE RURAL DIST

85.   RAGHU S
      S/O.LATE SEETHARAM NAIK
                           245




      B E CIVIL ENGINEERING
      R/AT.NO.363, I MAIN IST CROSS
      3RD PHASE, MANJUNATHA NAGAR
      BANGALORE

86.   MANIK
      S/O.SAILANNA
      DIPLOMA IN MECHANICAL ENGINEER
      R/AT.SNAKARA CHANDANAHALLI
      HUMANABAD TALUK
      BIDAR DIST
87.   DILIP KUMAR VAIDYA
      S/O.SHANKARA RAO
      DIPLOMA IN CIVIL ENGINEER
      HOUSE NO.14, BEHIND MES QUARTERS
      AURAD NAGAR
      BIDAR DIST

88.   UDAYKUMAR R HONWADKAR
      S/O.RAYAPPA
      B E CIVIL ENGINEER
      R/AT.DARBARGALLI,
      BAGALKOT ROAD
      BIJAPUR DIST

89.   D G PUTTARAJU
      S/O.GIRIYAPPA
      B E MECHANICAL ENGINEER
      DODDAVEERANAHALLI
      C NARDIHALLI POST
      TUMKUR DIST

90.   UMAKANTH HOSAMANI
      S/O.SHARANAPPA HOSAMANI
      B E CIVIL ENGINEER
      R/AT.PLOT NO.92, BEHIND MES
                           246




      OFFICERS QUARTERS, ANANDNAGAR
      BIDAR DIST

91.   GANGAPATHI
      S/O.VASURAM RATHOD
      DIPLOMA IN MECHANICAL
      R/AT.BAGDAL TANDA (A)
      BAGDAL POST,
      BIDAR DIST

92.   ROBINSON
      S/O.NAGAPPA
      DIPLOMA IN MECHANICAL ENGINEERING
      R/AT.11-512/8, BARABAINAGAR
      BRAHMAPUR
      GULBARGA DIST

93.   MONAPPA
      S/O.BAGAPPA ANWAR
      B E MECHANICAL
      R/AT.NO.4-4-1, AMBEDKAR NAGAR
      YADAGIRI
      GULBARGA DIST

94.   RAJKUMAR
      S/O.RAMACHANDRA RAO
      B E MECHANICAL ENGINEER
      R/AT.C/O.MANIK V RESHME, EX PRESIDENT
      TOWN MUNICIPAL COUNCIL, OLD TOWN
      BYADAGI BASE GALLY, BHALKI TALUK
      BIDAR DIST

95.   NAGARAJA K
      S/O.KOTRAPPA R
      B E CIVIL ENGINEER
      R/AT.NO.12, 4TH CROSS, A BLOCK,
      DEVARAJA URS LAYOUT,
      DAVANAGERE-577006
                          247




96.   NARASIMHULU
      S/O.RAMRATAN
      B E CIVIL ENGINEER
      R/AT.H NO.5-9-18
      OPP REDDY FLOUR MILL
      SESHAMAHAL ROAD,
      RAICHUR 584 101

97.   SRI RAMACHANDRA NAIK
      S/O.BILLAJI NAIK
      B E CIVIL ENGINEER
      R/AT.NAIK NAGAR COLONY
      ALAND
      GULBARGA DIST

98.   MAHADEVAPPA
      S/O.RANGANNA
      B E MECHANICAL
      R/AT.MAHADEVAPPA KOLAR TALUK
      MADARKAL POST, DEVDURGA TALUK
      RAICHUR DIST

99.   LAKSHAMAN
      S/O.SOMIU
      B E MECHANICAL
      R/AT NAIK NAGAR COLONY
      ALAND
      GULBARGA DIST

100. BASAWANTHRAO
     S/O.MALLIKARJUN
     B E CIVIL ENGINEER
     R/AT.H NO.5-11-112, BEHIND ZILLA PANCHAY
     AT OFICE, GHANDINAGAR STATION AREA
     YADAGIRI, GULBARGA DIST

101. KAILASH
     S/O.BHAGAPP ANWAR
                          248




    B E MECHANICAL ENGINEER
    R/AT.AMBEDKAR NAGAR
    YADAGIRI
    GULBARGA DIST

102. K MOTHILAL
     S/O.KUBERANAIK
     B E CIVIL ENGINEER
     R/AT.RANGANATHA NILAYA
     MANJUNATHA BADAVANE
     NEAR BHARANI INDUSTRIES,
     SHIMOGA TOWN

103. SANJEEV KUMAR G BHASAN
     S/O.BHASAN
     C/O.SAIBANNAVAO DHANSHRIKAR
     R/AT.PLOT NO.158, H NO.19/2/41,.
     ANAND NAGAR NEAR RAILWAY GATE
     BEHIND AIRFORCE QUARTERS
     BIDAR 584 402

104. VISHNUKANTA MALLI
     S/O.KARBASAPPA MALLI
     B E MECHANICAL
     R/AT.NO.8-9-245 C GURUNAGAR
     COLONY, OPP JHARA FUNCTION HALL
     BIDAR

105. NAVANEET MARUTI JABA
     S/O.MARUTI JABA
     B E CIVIL ENGINEER
     R/AT.PLOT NO.18, CIB COLONY
     BEHIND CENTRAL BUS STAND
     GULBARGA 585 103

106. MALLIKARJUNA
     S/O.ISHWARAPPA
     B E MECHANICAL ENGINEER
                          249




    R/AT.H NO.2-811/3,
    SUNDAR NAGAR NEAR GOVT HOSPITAL
    GULBARGA 585 105

107. KISHAN NAIK
     S/O.SHIKKUSINGH NAIK
     B E MECHANICAL
     R/AT.BAGAL TANDA,
     BAGDAL POST, BIDAR TALUK
     BIDAR DIST

108. K ASHOK KHAMEN
     S/O.KHANDAPPA
     B E MECHANICAL ENGINEER
     R/AT.SANGOLIGI C
     CHINCHANSOOR ALAND TALUK
     GULBARGA DIST

109. B CHANDRASHEKAR
     S/O.BOOTHAIAH
     B E CIVIL ENGINEER
     R/AT.196, 14TH CROSS I MAIN
     JAYANAGAR
     MYSORE

110. SHEKHARA NAIK B
     S/O.BASAVA NAYAK
     B E MECHANICAL ENGINEER
     R/AT N GANADA KATTE GOKOMARANAHALLI
     POST, CHANNAGIRI TALUK
     DAVANAGERE DIST

111. VINAY KUMAR KAMBLE
     S/O.SHANKAR RAO KAMBLE
     B E MECHANICAL ENGINEER
     R/AT H NO.1-1193, SEDAM ROAD
     BHAGYA NAGAR
     GULBARGA
                         250




112. VIJAY KUMAR S SHINDE
     S/O.SHANKAR RAO SHINDE
     B E MECHANICAL ENGINEER
     R/AT H NO.278, FLOUR MILL
     SHINDE GALLI NEAR JAMA MASJID
     AURAD (B) BIDAR DIST

113. RAMESH KUMAR H C
     S/O.CHANDA NAYAK
     B E MECHANICAL ENGINEER
     R/AT HALEHATTY SAKREPATNA POST
     KADUR TALUK
     CHICKMAALUR DIST

114. MALLIKARJUN S HIRAPUR
     S/O.SHIVANNA HIRAPUR
     B E MECHANICAL ENGINEER
     R/AT H NO.11, ANAND NAGAR
     RAJAPUR ROAD
     GULBARGA

115. SUBHASH MARTAND
     S/O.MARTAND
     B E CIVIL ENGINEER
     R/O.PADASALA, BALATHA (B)
     PST OF BALATHA (K) AURAD TALUK
     BIDAR DIST

116. PUTTASWAMY C
     S/O.CHAMAIAH
     B E CIVIL ENGG
     20 19TH CROSS I MAIN JAYANAGAR
     MYSORE

117. M. ANANDA MURTHY
     S/O LATE M. MADAIAH
     AGED ABOUT 43 YEARS
     B.E. CIVIL ENGINEER
                         251




    C/O LATE M.Y. PAWAR
    RESIDING AT NO.560/51
    7TH MAIN ROAD, VIJAYANAGAR
    BANGALORE - 560 040

118. VIJAYAKUMAR NARAYANA MASUTI
     S/O.NARAYANA MASUTI
     AGED ABOUT 46 YRS
     B E CIVIL ENGINEER R/AT.JADARAGALLY
     H NO.506, BIJAPUR

119. MUKUNDA T C
     S/O.LATE G CHANNAGIRIYAPPA
     B E CIVIL ENGINEERING
     R/O.TAVAREKERE, OBALAPURA PO
     THYAMAGONDI HOBLI,
     NELAMANGALA TALUK
     BANGALORE RURAL DIST

120. SHIVKUMAR SASANA MARI
     S/O.YELLAPPA SASANAMARI
     B E MECHANICAL ENGINEER
     C/O.SRI NAGENDRA RETD TAHSILDAR
     R/AT.H NO.1-4-88/78, TELECOM COLONY
     RAMALINGESHWARA LAYOUT
     RAICHUR

121. RAMESH KRISHNAKUMAR
     S/O.LATE KRISHNAKUMAR
     B E CIVIL ENGINEER
     R/AT.H NO.4-2-77/1,
     MANGALWAR PET ASHOK ROAD
     RAICHUR

122. RAJKUMAR
     S/O.TIPPANNA
     DIPLOMA IN CIVIL ENGINEERING
     R/AT H NO.11/1767, MSK MILL ROAD
                         252




    VIDYANAGAR
    GULBARGA

123. MURALIDHAR S
     S/O.NAGA NAIK
     B E CIVIL ENGINEER
     C/O.GANGA NIVAS FIRST MAIN
     III CROSS, N C COLONY
     HOSPET, BELLARY DISTRICT

124. BASAVARAJ N S
     S/O.SHIVAPPA N
     B E MECHANICAL DIPLOMA IN MECH ENGINEER
     R/O.MUDUBA SIDDAPURA VILLAGE
     AMBLIGOLA POST, SHIKARIPURA TALUK
     SHIMOGA DIST


125. K SHIVAPRASAD
     S/O.M KESHAVA MURTHY
     B E IN CIVIL ENGINEERING
     R/AT BED VOKKALIGARA HOSTEL
     BAPUJI SCHOOL ROAD, C K PURA
     CHITRADURGA DIST

126. YOGENDRALAL
     S/O.SOMASUNDARALAL NAIK
     B E IN CIVIL ENGINEERING
     R/AT.D NO.1790/100-101
     SHARADA VIJAYA NILAYA S S LAYOUT
     DAVANAGERE 577 004

127. RAVIKUMAR S
     S/O.SAKRYA NAIK
     BE MECHANICAL ENGINEER
     R/O.KASHIPURAM DODDAMALLAPURA POST
     CHANNAGIRI TALUK
     DAVANAGERE DIST
                          253




128. SATISH D KAMBLE
     S/O.DASHAATH KAMBLE
     BE MECHANICAL
     R/AT.H NO.MIG-7
     KHB COLONY, JANAWADA ROAD
     BIDAR 585 401

129. L VENKATARAVANAPPA
     S/O.K LAKSHMAIAH
     B E MECHANICAL
     R/AT.OOLAVADI VILLAGE & POST,
     CHINTHAMANI TALUK
     KOLAR DIST

130. SHANTHA MURTHY
     S/O.RAJASEKHAR
     B E MECHANICAL ENGINEER
     R/AT C/O.MUTHYALA BABU
     H NO.11-13-52, NEAR OLD MYSORE CAFE
     BESTHAWARPET

131. HABU SOMANNA NAIK
     S/O.SOMANNA NAIK R
     B E CIVIL R/O.NO.373, NEAR JALANAGAR
     BAGALKOT ROAD, S R COLONY
     BIJAPUR

132. SURESH KUMARA R N
     S/O.NARASIMHA MURTHY
     DIP IN MECHANICAL ENGINEER
     C/O.RANGASWAMY NO.202,
     DARSHANA NILAYA SUDDAGUNTE PALYA
     C V RAMAN NAGAR POST,
     BANGALORE-93

133. ANILKUMAR LAXMANRAO
     S/O.LAXMANRAO
     B E CIVIL ENGINEER
                         254




    H NO.290, VIDYANAGARA
    GULBARGA DIST

134. RAVIKUMAR D NAIK
     S/O.DESING C NAIK
     B E CIVIL ENGINEER
     R/AT LAXMI NIVAS SUBHAS COLONY
     NEAR GOLGUMBAZ STATION ROAD
     BIJAPUR 586104

135. RAJESH L KAMAGIRI
     S/O.LAXMAIAH Y KAMAGIRI
     B E MECHANICAL ENGINEER
     C/O.L T KAMAGIRI
     H NO.11-1750, VIDYANAGAR
     GULBARGA

136. MAHADEVAPPA MADANI
     S/O.GUNDAPPA MADANI
     B E MECHANICAL ENGINEER
     R/AT.PLOT NO.274 CIB COLONY
     GULBARGA

137. SHARANAPPA
     S/O.BABSHETTY WADEKAR
     BE MECHANICAL ENGINEER
     R/AT.BUDDHA NILAYA
     BEHIND NIRATE COMPLEX ZION COLONY
     KUMBARWADA ROAD,
     BIDAR - 585403

138. SURESH YALLAPPA BYAKOD
     S/O.YALLAPPA
     BE MECHANICAL ENGINEER
     R/AT NAURASPUR
     NEAR NEW COURT,
     BIJAPUR 586104
                           255




139. ASHOK S HOSAMANI
     S/O.SRIMANTH
     BE MECHANICAL ENGINEER
     R/AT J B NAGAR NEAR GOVT R V D
     DEVALGANGAPUR AFZALPUR TALUK
     GULBARGA DIST

140. SHARANAPPA S
     S/O.BHEEMAYYA
     B E CIVIL ENGINEER
     R/AT.POTHNAL
     MANVI TALUK
     RAICHUR DIST

141. HANUMANTHA P BELLAD
     S/O.PEERAPPA BELLAD
     BE CIVIL ENGINEER
     R/AT.H NO.5-449, BADA ROZA
     NEAR BIBI RAZA COLLEGE FOR WOMEN
     GULBARGA

142. SHARANABASAPPA M
     S/O.MAILARAPPA
     BE IN MECHANICAL ENGINEERING
     R/AT.MAKTAPUR, HOTHAPET POST
     SHAHAPUR TALUK
     GULBARGA DIST

143. BABU M ADAKE
     S/O.MARAPPA
     BE MECHANICAL
     AT & PO WADAGON (D) AURAD TALUK
     BIDAR DIST

144. SHUKLODAN
     S/O.SANTHOSH
     BE MECH R/O.C/O.JYOTHI NIVAS
     BVB COLLEGE ROAD,
                          256




    BASAVANAGAR COLONY
    NEAR GANDHI
    GUNJ PO BIDAR

145. NARASINGA RAO R SEDANKAR
     S/O.RAMACHANDRA
     B E MECH R/O.H NO.2-68/19/A
     OPP GOVT HOSPITAL
     SUNDAR NAGAR GULBARGA

146. RAMESH
     S/O.MALLIKARJUN
     B E CIVIL R/O.H NO.5-1-202,
     GANDHINAGAR STATION AREA YADGIR
     GULBARGA DIST

147. VISHWANATH
     S/O.MEGHANATH
     B E MECH R/O.H NO.5-1-115
     GANDHINAGAR STATION AREA
     YADGIR GULBARGA DIST

148. VIJAYKUMAR J MAHADEVAPPA
     S/O.MAHADEVAPPA
     B E CIVIL R/O.H NO.P E 23/1,
     NEAR UKP CANTEEN RD BHEMARAYAN GUDI
     SHAHAPUR TALUK
     GULBARGA DIST

149. S G SATHISHA
     S/O.GOPALAIAH
     B E CIVIL ENGINEER
     R/AT NO.4063, II CROSS
     SHANKARANAGARA CHANDRALAYOUT,
     MANDYA

150. RAGHU
     S/O.ORPHAN
     BE CIVIL ENGINEER
                           257




    R/AT.JALASANGI POST
    HUMNABAD TALUK
    BIDAR DIST

151. SOMANATHA B N
     S/O.NARASAPPA
     B E MECHANICAL ENGINEER
     R/AT.BEHIND DR AMBEDKAR CHOULTRY
     RAJENDRA NAGAR
     CHITRADURGA 577 501

152. CHATHRAPATHY
     S/O.LATE R SIDDAIAH
     B E CIVIL ENGINEER
     R/AT.NO.11 KHB COLONY
     NEAR DEPUTY COMMISSIONER OFFICE
     MANDYA

153. DHANIKA NAIK U
     S/O.YUVARAJA NAIK
     DIPLOMA IN MECHANICAL ENGINEER
     R/AT C/O.DR H V NAIK NEXT TO
     NAVODAYA HOSPITAL MCCA BLOCK
     DAVANAGERE 577 004

154. VIJAYAKUMAR AURADKAR
     S/O.MARUTHI
     B E MECHANICAL
     R/AT H NO.17-4-68/1,
     AGRICULTURE COLONY OPP
     GUMPA MANHALLI ROAD
     BIDAR
155. VENKATESH
     S/O.SHIVANANDAPPA
     DIPLOMA IN MECHANICAL ENGG
     R/AT.SHIVABASAVA NILAYA
                           258




    VIJAYANAGARA BADAVANE HILKAL
    HUNGUND TALUK BAGALKOT DIST

156. SRI CHANDRAKANTH BALAPPA HALKI
     S/O.BASAPPA
     B E MECHANICAL ENGG R/AT.SECTOR 33 GONDA
     HOUSE BEHIND RTO OFFICE NAVANAGARA
     BAGALAKOT DIST

157. SHIVAKUMAR OBELAPPA RAJAPUR
     S/O.OBALAPPA
     BE MECHANICAL ENGINEER
     R/O.KAMATHAGI HUNGUND TALUK
     BAGALKOT DIST

158. DIVAKARAPPA K V
     S/O.LATE VENKATARAMAIAH
     BE MECHANICAL ENGINEER NO.7 III MAIN
     AGRAHARA DASARAHALLI
     BANGALORE-560 079

159. GURURAJ NAGENDRA SANGAVI
     S/O.NAGENDRA K SANGAVI
     BE CIVIL ENGINEER
     R/AT.NO.125/2-C, AIWAIE SHAHI
     QUARTERS PWD QUARTERS
     GULBARGA 585 102

160. SURYAKANTH SHRIMANTH
     S/O.SHRIMANTH
     BE CIVIL ENGINEER NO.1-867 22-C-1
     MAHAVIR NAGAR, BEHIND KOTHARI BHAVAN
     PLOT NO.152
     GULBARGA

161. SHANTHAKUMAR
     S/O.V RANGASWAMY
     BE CIVIL ENGINEER
     R/AT NO.1848, VI A MAIN
                           259




    D BLOCK II STAGE
    RAJAJINAGAR
    BANGALORE-560010

162. P S LAKSHMI NARASIMHA NAIK
     S/O.B SRIRAM NAIK
     B E CIVIL ENGINEER
     R/AT NO.1589, E BLOCK, II STAGE
     RAJAJINAGAR
     BANGALORE-10

163. VENKATESHAPPA M
     S/O.MUNISHAMAPPA
     R/AT C/O.MANJUNATHA
     BCIE DOORVANINAGAR
     BANGALORE-560016

164. ANAND TIPPANNA AKKI
     S/O.TIPPANNA AKKI
     DIPLLOMA IN CIVIL ENGINEER
     R/AT.H NO.11-1767
     VIDYANAGAR GULBARGA

165. D K PARASHIVA MURTHY
     S/O.D KESHAVAMURTHY
     NO.17, 17TH MAIN ROAD
     NEAR SILLY LALLY AGS LAYOUT
     AREHALLY BANGALORE

166. S G SATHISHA
     S/O.GOPALAIAH T
     R/AT H NO.4063, II CROSS SHANKAR NAGAR
     CHANDAGALU LAYOUT
     MANDYA

167. RATHOD JAGADISH KUMAR
     S/O.KAMSINGH RATHOD
     R/AT H NO.1-933
     KAMATH NVIAS OPP RAILWAY STATION
                             260




    NEAR L M SCHOOL
    GULBARGA 565 102

168. NAGARAJ S CHAVAN
     S/O.SOMALU CHAVAN
     R/AT C/O.SOMALU CHAVAN
     JAILOR CENTRAL PRISON JAIL
     GULBARGA 565 102

169. NAGESHAPPA H
     S/O.HANUMANTHAPPA
     R/AT SHRIHALLI
     NARASAPURA POST
     SHIKARIPURA TALUK
     SHIMOGA DIST 577 450

170. C KALARAJU
     S/O.CHINNAPPA
     R/AT MILLGHATTA I CROSS
     BEHIND POLICE QUARTERS
     SHIMOGA 577 201

171. ANIL KUMAR S
     S/O.S T NAIK
     BE CIVIL ENGINEER
     R/AT.KHB 10 VEDAVATHINAGAR
     HIRIYUR TALUK
     CHITRADURGA DIST 572 143

172. SREEDHARA S N
     S/O.S NAGAPPA
     B E MECHANICAL ENGINEER
     R/AT C/O.HANUMANTHARAYAPPA
     KPTCL GOKUL EXTN OPP TO HMT
     KYATHASANDRA POST,
     TUMKUR 572 104

173. MOHAN KUMAR
     S/O.THIMMARAYAPPA
                         261




    B E MECH R/AT.NO.8, 5TH CROSS
    MARUTHI EXTENSION 2ND MAIN
    VYALI KAVAL PALACE GUTTAHALLI
    BANGLAORE-3

174. RAJAPPA K
     S/O.KOTRAPPA
     DIPLOMA IN CIVIL ENGG
     KATHALAGERE VILLAGE AND POST
     CHANNAGIRI TALUK
     DAVANAGERE DIST


175. G N MANJUNATH
     S/O.G H NARAYANASWAMY
     DIPLOMA IN CIVIL ENGG
     DODDAGANJUR
     CHITHAMANI TALUK
     KOLAR DIST

176. SRIDHAR KOTRE
     S/O.PANDURANGA KOTRE
     BE CIVIL ENGINEER
     H NO.11-862/4/2B ASHOK NAGAR
     GULBARGA 585 103

177. PRALHAD KUMAR
     S/O.MALKAPPA
     BE MECHANICAL CIVIL ENGINEER
     MSK MILL BEHIND HIRAPUR (HIRA NAGAR)
     GULBARGA 585 103

178. SMITA SUBHAS NAVENKAR
     D/O.SUBHASH
     B E CIVIL ENGINEER
     H NO.244, VIDYANAGAR
     GULBARGA
                         262




179. ANJANEYA NAYAKA S
     S/O.SOMAPPA
     R/O.TYAVANIGE CHANNAGIRI
     DAVANGERE 577544

180. RAMANJANEYA
     S/O.B SIDDAPPA
     VEDAVATHI NAGARA
     NEAR VEDAVATHI HIGH SCHOOL
     HIRIYUR TALUK
     CHITRADURGA DIST 572144
181. MOHAN D KALGURKI
     S/O.DURAPPA S KALGURKI
     NEAR A H DARGA
     BIJAPUR
182. SHARANAPPA C CHALAWADI
     S/O.CHANDRAPPA V CHALAWADI
     AT POST BEWOOR
     BAGALKOTE TALUK AND DIST

183. NAGENDRA RAO S V
     S/O.S VENKATSWAMY LATE
     B E CIVIL ENGINEER
     C/O.CHAMAYYA AGRAHARA BEEDHI
     S B ROAD, K R PET
     MANDYA DIST

184. SHANKARAPPA SANGAPPA HOOLAGERI
     S/O.SANGAPPA T HOOLAGERI
     BE IN MECHANICAL ENGINEERING
     R/AT ALAMPUR PETH ILLKAL 587 154
     BAGALKOT DIST

185. NAGARAJ G HOSAMANI
     S/O.GANGADHANARA HOSAMANAI
     B E IN MECHANICAL ENGINEERING
     R/AT C/O.M S LAKSHMINARASMIHAIAH
                         263




    17 3RD CROSS, N R GARDEN
    CHOLARAPALYA MAGADI ROAD
    BANGALORE-560 023

186. RAVI S
     S/O.AMRUT RAO
     B E IN MECHANICAL ENGINEERING
     R/AT SITAGERA POST
     HUMANABAD TALUK
     BIDAR DIST

187. B P KUMAR
     S/O.A K PAPAIAH
     BE IN CIVIL ENGINEERING
     R/AT.BELAGHATTA AT POST
     CHITRADURGA TALUK AND DIST

188. JEEVAN DAMODAR WARAKARI
     S/O.DAMODAR
     DIPLOMA IN CIVIL ENGINEERING
     R/AT BUDA PLOT NO.31
     SECTOR NO.8, II RAILWAY GATE
     TILAKAWADI
     BELGAUM 560006

189. HENJESH BABU S
     S/O.SIDDAIAH K
     DIPLOMA IN CIVIL ENGINEERING
     R/AT VEDAVAHI NAGAR
     NEAR SAINT ANNS SCHOOL
     HIRIYUR CHITRADURGA DIST

190. NAGAPRASAD NAYAKA
     S/O.B NAJANYYA
     B E IN CIVIL C/O.R N KULKARNI
     ASHIRWAD BUILDING NEAR OM BUILDING
     GOURISHANKAR NAGAR RANEBENNUR
     HAVERI DIST
                         264




191. SURYANARAYAN RANAPPA BAJANTRI
     S/O.RANAPPA BAJANTRI
     NO.1041, DIVATAGERI GALLLI
     NEAR RAGHAVENDRA TEMPLE
     BIJAPUR

192. PARASHURAM HALLI
     S/O.YANKAPPA HALLI
     TREASURY COLONY TAKKE ROAD
     NEAR HANUMAN TEMPLE
     BIJAPUR 586 102

193. VISHNU SHIVAJI POL
     S/O.SHIVAJI POL
     SHAHAPUR GATE DHAR GALLI
     K K ROAD, BIJAPUR
194. GANAPATHI
     S/O.CHANDU NAIK
     R/O.HIPPARAGABAG TANDA
     VIA MUDUBI BASAVA KALYANA TALUK
     BIDAR DIST

195. CHANDRAKANT
     S/O.PEERAPPA HAGARGI
     R/O.PLOT NO.22/2, NEW GATEGE LAYOUT
     MSK MILL ROAD, GULBARGA

196. BABURAYA B CHANDAKI
     S/O.BHIMASHA
     R/O.PLOT NO.2/2, NEW GHATAGE LAYOUT
     GULBARGA DIST

197. N ASHOKA
     S/O.N NAGARAJU
     R/O.D NO.602, A2, SHARAVATHI BLOCK
     NATIONAL GAMESH HOUSING COMPLEX
     KORAMANGALA
     BANGALORE
                          265




198. G N ANANDA RAJ
     S/O.G H NAGENDRAPPA
     MIG 102, KHB COLONY
     GANDHINAGAR
     BELLARY DIST

199. A H BYRAPPAJI
     S/O.HUCHCHAIAH
     R/O.NO.935, 17TH CROSS
     KUMARASWAMY LAYOUT
     BANGALORE

200. S SATISH
     S/O.LATE C SIDDAPPA
     R/AT.NO.325, 2ND F CROSS 3RD STAGE
     3RD BLOCK, BASAVESHWARA NAGAR
     BANGALORE

201. L SHIVAMURTHY
     S/O.LATE LAKSHAMANA
     R/AT J C R EXTENSION
     NEAR LAKSHMI TEMPLE
     JAGALOR DAVANAGERE DIST

202. J THIPPESWAMY
     S/O.G P JAYANNA
     R/AT SRI GURUNATHA NILAYA
     3RD CROSS, C K PURA EXTENSION
     CHITRADURGA

203. L ASHOKRAJ LINGAPPA
     S/O.LINGAPPA
     R/O.PLOT NO.180, NEAR CO OP TRAINING
     CENTRE, PRAGATHI COLONY
     SEDAM ROAM
     GULBARGA DIST

204. B THIPPESWAMY
     S/O.BORAIAH
                         266




    R/O.NO.M I G 347, NEW KHB COLONY
    KALLAHALLI SHIMOGA TALUK
    SHIMOGA DIST

205. SHIVA PRASAD K S
     S/O.SIDDABASAVAIAH R
     R/O.NO.826, 2ND STAGE
     VINAYA MARGA SIDDARTHA NAGAR
     MYSORE-11

206. SRINIVASA R
     S/O.IRLA RAMAIAH
     R/AT.BHOVI COLONY
     IST MAIN NEHRU NAGAR
     MANDYA CITY
     MANDYA DIST 571401

207. A KRISHNAMURTHY
     S/O.ANJANAPPA
     R/AT.NO.302, MUNESHWARA NILAYA II MAIN
     MUTHYALA NAGAR MES ROAD
     BANGALORE-54

208. B BASAVARAJA
     S/O.BUDDAPPA
     R/IO.NO.508/2, V B COLONY
     K R ROAD, DAVANGERE 577 001

209. BANNER NANDU
     S/O.VITHAL RAO
     R/O.NO.9.8.13, BASAVA NAGAR COLONY
     NEAR HARURGERI, POST GANDHI GUNJ
     TALUK DIST BIDAR 585 403

210. ASHOK KUMAR V
     S/O.VARADIAH
     R/O.1292, IST CROSS MRHB COLONY
     BANGALORE-79
                          267




211. GURURAJAN K S
     S/O.K H SANNAIAH
     R/O.LIG NO.209, 26TH CROSS,
     OPP TO WATER TANK
     KUVEMPUNAGAR HASSAN

212. ANAND KUMAR M S
     S/O.M SIDDAIAH
     R/O.NO.351, 20TH CROSS
     SREENIVASANAGAR NANDINI LAYOUT
     BANGALORE

213. SHIVA KUMAR K
     S/O.B KAPANAIAH
     R/O.NO.25, 8TH MAIN
     5TH CROSS SARASWATHI PURAM
     MYSORE-9

214. J S OBANNA
     S/O.PAPAIAH
     R/O.NO.26/4, IST MAIN
     MARENAHALLY VIJAYANAGAR
     BANGALORE-560040

215. SHIVRAJ RAMACHANDRA NAIK
     S/O.RAMACHANDRA NAIK
     NEAR BANJARA HIGH SCHOOL
     R/O.BANJARANAGAR SOLAPUR ROAD
     BIJAPUR 586103

216. C UMESH
     S/O.K CHANDRASHEKAR
     R/O.11TH CROSS, SEEMA NILAYA
     IUDP LAYOUT, NEAR STB BOOTH
     BANGALORE ROAD,
     CHITRADURGA DIST

217. B S CHATRAPATHY
     S/O.SIDDAIAH
                         268




    R/O.NO.11, KHB COLONY
    NEAR D C OFFICE
    MANDYA

218. MOHAN K
     S/O.THOLACHA NAIK
     R/O.SHARADHA NILAYA
     NEAR DURGAMBA TEMPLE
     GADI KOPPA SHIMOGA

219. TULAJAPPA H KATTIMANI
     ALVIMASIDI ROAD
     R/O.NEAR JAIN TEMPLE
     BIJAPUR 586 101

220. MALLESHAPPA N HAROGERI
     R/O.HIREWADDATI
     TALUK MUNDARGI
     GADAG 582222

221. PARAMESWARAPPA
     S/O.HONNURAPPA
     R/O.BALLARIHATTY
     HOSADURGA ROAD POST
     CHITRADURGA DIST

222. K MOTHILAL
     S/O.D KUBERA NAIK
     R/O.KASHIPURA DODDAMALLAPURA POST
     CHANNAGIRI TALUK
     DAVANGERE DISTRICT

223. TANAJI
     S/O.TUKARAM SHINDE
     PLOT NO.10 BANK COLONY
     NEAR CHANDRASHEKAR STADITUM
     GULBARGA 585 103
                         269




224. UDAYAKUMAR
     S/O.SHIVASHARANAPPA
     NO.55, SAI LAYOUT SHAKTHI NAGAR
     GULBARGA 585 103

225. RAVINDRA DAMA
     S/O.SHANKER DAMA
     R/O.NO.10, KANTHA LAYOUT
     NEAR RAILWAY GATE ABJALPUR ROAD
     GULBARGA 585 103

226. DATTATRAYA KUNTTANKAR
     S/O.DODDAPPA KUNTTANKAR
     NO.1-867/3F, VENKTESH NAGAR
     GULBARGA 585103

227. SRI UMA KANTH
     S/O. AMBANNA KOODI,
     AGED ABOUT 30 YEARS
     COLLEGE COUS ROAD, RAMANAGAR
     GULBARGA

228. SRI HEMKUMAR
     S/O. HANUMANTHA RAO MOCHI
     AGED ABOUT 31 YEARS
     CHAPPAL SHOP NEAR AMBEDKAR CIRCLE
     AT POST, MALLIKHED (B) HUMNABAD TALUK
     GULBARGA

229. SRI YESHWANTARAYA ASHTAGI
     S/O. BASANNA ASHTAGI
     AGED ABOUT 30 YEARS
     R/O. ASSHTAGA (V)
     GULBARGA

230. SRI MALLIARJUN SHIVAPPA
     S/O. SHIVAPPA HULEKAR
     AGED ABOUT 29 YEARS
     R/O. MALLIKARJUNA S HULKAR
                           270




    RAJIVA GANDHI NAGAR
    LIGHT POWER HOUSE ROAD
    GULBARGA

231. SRI BHEEMARAJ R NAIK
     S/O. RAMCHANDRA
     AGED ABOUT 32 YEARS
     NEAR GOVT HIGH SCHOOL
     P O WADI (IN) DIST GULBARGA
     TALUK CHITTAPUR

232. SRI BALAJI K E
     S/O. ESHWAR KANERI B
     AGED ABOUT 30 YEARS
     R/O. LIG-81, KHB HUDCO COLONY
     BIDAR

233. SRI RAMANAD
     S/O. ANNURAO TOLE
     AGED ABOUT 30 YEARS
     AFZALPUR ROAD
     GULBARGA

234. SRI SRIMANT HADGAL
     S/O. SRI ZOOLAKI K
     AGED ABOUT 35 YEARS
     PLOT NO.35, C I B COLONY
     ALAND TALUK
     GULBARGA DISTRICT

235. SRI TATARM K CHAVAN
     S/O. SRI KISANA
     AGED ABOUT 35 YEARS
     HODLERE TANDA ALAND TALUK
     GULBARGA

236. SRI SUDHAKAR D B
     S/O. SRI BHEEMAHA
     AGED ABOUT 28 YEARS
                           271




    SARVODAYA NAGAR, RAJAPUR ROAD
    AMBICA NIVAS PLOT NO. 2-909/68/3/1
    GULBARGA

237. SRI SENTHAIAH C
     S/O. SRI CHINNAIAH
     AGED ABOUT 42 YEARS
     SHIVA NILAYA, MIG - 1-6
     K H B COLONY, III PHASE
     PRESS COLONY
     GOPALA,
     SHIMOGA DISTRICT


238. SRI CHANDRASHEKAR B C
     S/O. SRI CHANNAPPA
     AGED ABOUT 31 YEARS
     C/O. VANATHARAJ
     RAILWAY QUARTRAS NO.192 A
     NEAR METHODIST CHURCH
     RAICHUR DISTRICT

239. SRI NAGARAJ HULLI
     S/O. SHANKAR RAL HULLI
     AGED ABOUT 28 YEARS
     R/O. NO. 214, C I B COLONY
     BEHIND OF CENTRAL BUS STAND
     GULBARGA

240. SRI L SHIVAMURTHY
     S/O. LAKSHMANA
     AGED ABOUT 38 YEARS
     R/O. J C R EXTENSION
     NEAR LAKSHMI TEMPLE
     JAGALUR
     DAVANGERE DISTRICT
                          272




241. SRI K V DURGA PRASAD
     S/O. SRI K RAMAIAH
     AGED ABOUT 37 YEARS
     R/O OLD POLICE OFFICE ROAD
     LAKKAVALLI (PO)
     TARIKERE TALU
     CHIKMAGALUR DISTRICT

242. SRI ARUN KUMAR
     S/O. SRI SHIVASHARANAPPA
     AGED ABOUT 26 YEARS
     R/O. SINDGI (B)
     GULBARGA DISTRICT

243. SRI GANGA NARASIMHAIAH
     S/O. YELLAPPA
     AGED ABOUT 36 YEARS
     R/O. NO. 42, 3RD CROSS, 2ND MAIN
     VIJAYA NAGAR,
     BANGALORE

244. SRI PRAKASHA M
     S/O. SRI M L MARIMADHU
     AGED ABOUT 38 YEARS
     R/O. MALAVALLI VILLAGE
     MANDYA DISTRICT

245. SRI K C RAVIKUMAR
     S/O. SRI CHIKKAMADAIAH
     AGED ABOUT 37 YEARS
     HOSAKUKKUR VILLAGE
     MYSORE DISTRICT

246. SRI C V RANGANATH
     S/O. SRI CHIKKARANGAIAH
     AGED ABOUT 34 YEARS
     R/O. NO. 335/2, SRI JAGADEESHWARI NILAYA
                          273




    M E S ROAD, JALAHALLI
    BANGALORE

247. SRI C MAHESHWARA
     S/O. SRI C KOTRAPPA
     AGED ABOUT 37 YEARS
     R/O. CHIKKAJOGIHALLY VILLAGE
     KUDLIGI TALUK
     BELLARY DISTRICT

248. SRI M MANJUNATHA
     S/O. SRI G S MAHADEVAIAH
     AGED ABOUT 37 YEARS
     R/O. SOMANATHAPURA VILLAGE
     MYSORE DISTRICT

249. SRI PRASHANTH KUMAR B M
     R/O. 593/B, 11TH MAIN ROAD
     ALLANAHALLI ETENSION
     MYSORE

250. SRI SHVALINGAPPA L
     S/O. SRI LINGANNAIAH
     AGED ABOUT 36 YEARS
     HOUSE NO. 1324, 1ST FLOOR
     GIRIDHAMMA 3RD CROSS, VIDYANAGARA
     DAVANGERE DISTRICT

251. SRI SIDDARTHA
     S/O. SRI SUGRIVE
     AGED ABOUT 29 YEARS
     R/O. PLOT NO.18, SHIVANAGAR (SOUTH)
     BIDAR

252. SRI SUBHASH S RAMAN
     S/O. SRI SHIVAPURTHRAPPA
     AGED ABOUT 28 YEARS
     R/O. AT POST CHINCHANSOOR
                          274




    TALUK ALAND
    DIST GULBARGA

253. SRI SANJEEV KUMAR R
     S/O. SRI RUKKANNA
     AGED ABOUT 30 YEARS
     R/O.POST KOHINOOR
     TALUK BASAVAKALYAN
     DIST BIDAR

254. SRI PRASAD BABU
     S/O. SRI M BORIAH
     AGED ABOUT 29 YEARS
     R/O. HIG-B0-545 HUDCO 1ST STAGE
     LAXMIKANTHANAGAR HEBBAL
     MYSORE

255. SRI ANJANEYYA K R
     S/O. SRI RANGARAO
     AGED ABOUT 35 YEARS
     R/O. NO. 1.4.946/97
     I D S M T LAYOUT
     RAICHUR DISTRICT

256. SRI S SURESH
     S/O. SRI V SIDRAM
     AGED ABOUT 39 YEARS
     H NO. 2/23, NEARBY BALWEDISCHOOL
     RAICHUR DISTRICT

257. SRI N S SOMASHEKARAIAH
     S/O. SRI N SHIVARUDRAIAH
     AGED ABOUT 42 YEARS
     HONGANOOR POST,
     R/O. NEELAKANTANAHALLI
     CHANNAPATNA TALUK
     BANGALORE
                          275




258. SRI ASHOK D SHIVANOOR
     S/O. DURGAPPA
     THARFILE NEAR HANUMAN TEMPLE
     H NO. 1-1121
     AGED ABOUT 28 YEARS
     GULBARGA

259. SRI HANUMANTH R M
     S/O. SRI RAMIAH
     AGED ABOUT 33 YEARS
     H NO. 2-156, SIDDESWAR COLONY
     SEDAM ROAD
     GULBAGA

260. SRI SHANTHKUMAR N KAKHANDAKI
     S/O. SRI MAHADEVA
     AGED ABOUT 32 YEARS
     BHAGYA NAGAR, UNIVERSITY ROAD
     GANESH NILAYA
     GULBARGA

261. SRI RAJESH A
     S/O. SRI ARJUNA RAO N
     AGED ABOUT 30 YEARS
     R/O. PLOT NO. 26, VIJWAL HOUSING SOCIETY
     RAJPUR COLONY RAJPUR ROAD
     GULBARGA

262. SRI G MANOJ
     S/O. SRI D GIRISH
     AGED ABOUT 34 YEARS
     HOUSE NO.1324, IST FLOOR
     GIRIDHAMA 3RD CROSS, VIDYANAAGARA
     DAVANGERE DISTRICT

263. SRI SUBHASH S/O
     SRI SHAMAPPA KHARATAMAL
     AGED ABOUT 32 YEARS
                            276




    H NO. 24, EWS II PHASE ADARSH NAGAR
    GULBARGA

264. MISS VIDYA BELANIKAR
     H NO. 124 NEAR DEPOT NO.2
     AGED ABOUT 29 YEARS
     VIDYA NAGAR
     GULBARGA

265. SRI TARAMANI G
     S/O. SRI GANGAPPA
     AGED ABOUT 32 YEARS
     H NO. 46, LIG IST PHASE
     ADARSHANAGAR
     GULBARGA

266. SRI KRISHNARAJ KALGI
     SO. SRI TIPPANNA
     AGED ABOUT 34 YEARS
     STATION ROAD, JAFFER GUNJI
     POST AND TALUK CHITTAPUR
     GULBARGA

267. SRI DEVARAJ
     S/O. BHIMSAIN GOLEYA
     AGED ABOUT 31 YEARS
     H NO. 11-1891/2, RAMANAGARA
     NEAR S B COLONY
     GULBARGA

268. SRI ANAND M
     S/O. SRI MAHADEVAPPA
     AGED ABOUT 30 YEARS
     NO.252 CIB, COLONY
     GULBARGA

269. SRI KSHEERALINGAPPA
     H NO. 12.6.300 LBS NAGAR
                          277




    AGED ABOUT 33 YEARS
    RAICHUR

270. SRI N PARAMESH
     S/O. SRI M NAGARAJ
     NO.12/B, 3RD MAIN, 6TH CROSS
     BAPUJINAGAR , MYSORE ROAD
     AGED ABOUT 33 YEARS
     BANGALORE

271. SRI K NAGESH
     S/O. SRI KEMPASIDDAIAH
     AGED ABOUT 37 YEARS
     NO.321, 2ND MAIN ROAD 80 FEET
     RING ROAD, JAGA JYOTHI BASAVESHWAR
     LAYOUT, JNANABHARATH (POST)
     BANGALORE

272. SRI RAJESH B CHANDRAPPA
     S/O. SRI CHANDRAPPA
     AGED ABOUT 37 YEARS
     NO.7-3-61, BHIMANAGAR,
     NEAR DARGA
     BIDAR DISTRICT

273. SRI BHEEM MALLAPPA
     S/O. SRI MALLAPPA
     AGED ABOUT 33 YEARS
     SIDDARTH NAGAR, BHALKI
     BIDAR DISTRICT

274. SRI M SHIVANNA
     S/O. MANCHAIAH
     AGED ABOUT 37 YEARS
     NO.2525, 7TH MAIN, RPC LAYOUT
     OPP SWIMMING CENTRE
     BANGALORE
                           278




275. SRI ARAVIND BASAVANT DHAMANNAVAR
     AGED ABOUT 36 YEARS
     S/O. BASAVANT L
     R/O. NO.4, ADARSH COLONY
     VISHVESWARAIAH NARAG
     BELGAUM

276. SRI S SATISH ALLOLI
     S/O. SHANKRAPPA
     AGED ABOUT 30 YEARS
     C/O. SHANTIDHAMA, LIG NO.84
     3RD PHASE, BADEPUR COLONY, SEDAM ROAD
     GULBARGA

277. SRI ANJANEYA R ALLOLI
     S/O. SHIVAPPA R N NATEKAR
     AGED ABOTU 30 YEARS
     H NO. 3.974, HARANAMA NILAYA
     NATEKAR GALLI, GAZIPUR
     GULBARGA

278. SRI ANAND M GAIKWAD
     S/O. MALLAPPA C/O. BASAVANTH VANTI
     AGED ABOUT 40 YEARS
     GGA B-6/7
     P W D QUARTERS
     RAJAPRAD ANAND NAGAR
     GULBARGA

279. SRI VIJAYKUMAR GILKI
     S/O. CHANDRASHA GILKI
     H NO. M I G 29, FIRST PHASE
     ADARSH NAGAR
     GULBARGA

280. SRI LINGGARAJ RAO M S
     S/O. MALLANNA
     H NO. 11-1996/7/5
                            279




    NEAR S B COLLEGE RAMNAGAR
    GULBARGA

281. SRI SOMASHEKAR G JALADI
     S/O. GHALAPPA JALADI
     AGED ABOUT 30 YEARS
     H NO. 11-1906/11/14
     NEAR S B COLLEGE, RAMNAGAR
     GULBARGA

282. SRI SHANTKUMAR B KRANATIVEER
     S/O. K BASAPPA, 110K V MUSS
     KPTCL ARTERS
     KOLAR (K)
     BIDAR DISTRICT

283. SRI VIKAS G HOSAMANI
     S/O. GURUPADAPPA HOSMANI
     AGED ABOUT 35 YEARS
     NEAR JUMBAGI ICE FACTORY
     UPALI BURUJ
     BIJAPUR

284. SRI NATARAJ
     S/O. MAHADEVAPPA
     R/O. C/O. S R HOSMANI
     H NO. 3-801
     GAZKIPUR, GULBARGA

285. SRI K M MOHANKUMAR
     S/O. K MAHADEVAPPA
     AGED ABOUT 33 YEARS
     R/O. L I G 69, II STAGE
     K H B KUVEMPUNAGAR
     MYSORE

286. SRI BABU DIRGAPPA DODAMANI
     S/O. DURGAPPA DODDAMANI
     AGED ABOUT 34 YEARS
                         280




    NEAR AGASI AMINGAD HUNGANND TALUK
    BAGALKOT

287. SRI JAGANATH
     S/O. SHANAPPA
     C/O. MARY W/O. JOHAN
     H NO. 10-1-146/1
     NEAR PWD OFFICE MANGALPET
     BIDAR

288. SRI PANDURANG MALGE
     S/O. RAMANNA MALGE
     AGED ABOUT 37 YEARS
     R/O HARURGERI
     H NO. 12-3-21,GANDHI GUNJ TALUK
     BIDAR DISTRICT
     BIDAR

289. SRI JAVARAIAH
     S/O. SRI CHIKKADODIYAIAH
     AGED ABOUT 38 YEARS
     KODAMBAHLLI VILLAGE
     CHANNAPATNA TALUK
     BANGALORE DISTRICT

290. SRI M VENKATARAMU
     S/O. SRI RUDRAPPA
     AGED ABOUT 39 YEARS
     MOKA GONAHAL (V) POST
     NEAR MAREMMA TEMPLE
     S C STREET BELLARY
     BELLARY DISTRICT
291. SRI SHIVAJI R RAJAPUT
     S/O. SRI RAMADAS C RAJAPUT
     AGED ABOUT 35 YEARS
     YATNAPUR POST
     BIJAPUR DISTRICT
                           281




292. SRI APPA RAO
     S/O. SRI LALAPPA
     AGED ABOUT 30 YEARS
     KALLUR POST, HUMANABAD TALUK
     BIDAR DISTRICT

293. SRI N RAJASHEKARA BABU
     S/O. LATE P NAGABHUSHANAM
     AGED ABOUT 33 YEARS
     R/O. NO.54, ORGAUMPET (PO)
     KGF
     KOLAR DISTRICT

294. SRI N RAJAGOPALA BABU
     S/O. LATE P NAGABHUSHANAM
     AGED ABOUT 35 YEARS
     R/O. NO.54, OORGAUMPET (PO)
     KGF
     KOLAR DISTRICT

295. SRI M N LOKESH
     S/O. SRI M D NARAYANA DAS
     AGED ABOUT 31 YEARS
     H NO. 1875, 20H MAIN
     20TH CROSS, MRCR
     VIJAYA NAGAR
     BANGALORE

296. SRI K T SREENIVASA
     S/O. SRI C THIPPAIAH
     AGED ABOUT 32 YEARS
     R/O. NO.1739, 6TH A MAIN
     7TH CROSS, RPC LAYOUT
     VIJAYA NAGAR,
     BANGALORE

297. SRI H S JAYAKUMAR
     S/O. SRI SANJEEVAIAH H L
                         282




    AGED ABOUT 31 YEARS
    R/O. 43, 3RD MAIN
    2ND STAGE, BAPUJI NAGAR
    BANGALORE

298. SRI SUBHASH D SHIVA
     S/O. SRI DAITAPPA
     AGED ABOUT 28 YEARS
     R/AT POST KERIAMBALAGA
     ALANDA TALUK
     GULBARGA
299. SRI LAKSHMIKANT
     S/O. SRI AMRUTRAO
     AGED ABOUT 25 YEARSD
     R/AT H NO. 11-678/3
     NEAR BHAVANI TEMPLE
     BASAVANAGAR
     GULBARGA

300. SRI SHIVAMURTHY
     S/O. SRI MARUTHI
     AGED ABOUT 27 YEARS
     R/AT NO.18,
     SHIVANAGAR (SOUTH)
     BIDAR

301. RAMESH S NAIK
     S/O. S D NAIK
     AGED ABOUT 25 YEARS
     RESIDING NEAR MAHAVEER ROAD
     NEAR DURGA VIHAR
     BAGALKOT

302. SRI N C KRISHNAIAH
     S/O. CHIKKANARASAIAH
     AGED ABOUT 33 YEARS
     R/AT NARANAHALLI AT AND POST
                          283




    C S PURA HOBLI, GUBBI TALUK
    TUMKUR DISTRICT

303. SRI T N SIDDARAJU
     S/O. HANUMANTHAIAH
     AGED ABOUT 31 YEARS
     R/AT SASLU (POST) DODDABALLAPUR TALUK
     BANGALORE RURAL DISTRICT

304. SRI H K NARAYANASWAMY
     S/O. LATE KHADRI NARASIMHAIAH
     AGED ABOUT 37 YEARS
     R/AT HOSAHALLI
     AKKIRAMPURA POST
     KORATAGERE TALUK
     TUMKUR DISTRICT
305. SRI A P MOHAN KUMAR
     S/O. LATE POOJARAIAH
     AGED ABOUT 35 YEARS
     R/AT HOSAHALLI AKKIRAMPURA POST
     KORATAGERE TALUK
     TUMKUR DISTRICT

306. SRI C VENKATESH
     S/O. P CHIKKAHANUMAIAH
     AGED ABOUT 31 YEARS
     R/AT NO.274, KANASAWADI COLONY
     MADHURAI HOBLI,
     DODDABALLAPUR TALUK
     BANGALORE RURAL DISTRICT

307. SRI VISHWANATH B M
     S/O. MURUGENDRASWAMY
     AGED ABOUT 35 YEARS
     R/AT NO.260, 13TH MAIN, 2ND STAGE
     SHEELAMARGA, SIDDARTH NAGAR
     MYSORE
                         284




308. SRI R SHANKAR
     S/O. SRI TULACHAYA NAIK
     AGED ABOUT 44 YEARS
     CIVIL ENGINEER (UN EMPLOYEE)
     R/AT UKKINAL POST
     SHAHAPUR TLAUK
     GULBARBGA DISTRICT

309. SRI R SHANKAR
     S/O. SRI DHARUN
     AGED ABOUT 43 YEARS
     R/AT UDDANUR VILLAGE
     GULBARGA DISTIRCT

310. SRI HANUMANTHA
     S/O. SRI GIREPPA SAVARKAR
     AGED ABOUT 46YEARS
     CIVIL ENGINEER (UN EMPLOYEE)
     R/AT FILTERBED, RAJIV GANDHI NAGAR
     NEAR HANUMAN TEMPLE
     GULBARGA

311. SRI CHANDRAKANTH
     S/O. SRI CHANNAPPA CHALAWADI
     AGED ABOUT 46 YEARS
     NEAR HEAD POST OFFICE HUNGUND
     BAGALKOT

312. SRI KRISHNA KUMAR
     S/O. SRI LAXMAN NAIK
     AGED ABOUT 43 YEARS
     R/AT PLOT NO. 134
     NGO COLONY BANJARS ROAD
     GULBARGA

313. SRI C RANGANATHA
     S/O. LATE CHIKKAMADAIAH
     AGED ABOUT 42 YEARS
                          285




    C/O. SRI H C PRASANNA
    R/AT D NO. 1408, II CROSS
    V C QUARTERS
    ASHOKA NAGAR MANDYA

314. SRI M CHANDRA SHEKAR
     S/O. LATE MARISWAMY
     AGED ABOT 28 YEARS
     R/O. NO. 1-157A,A J COLONY
     BANGALORE ROAD,
     KOLLEGAL MYSORE DISTRICT
315. SRI C RAMESH
     S/O. T CHIKKATHIMMAPPA
     AGED ABOT 40 YEARS
     R/AT NO. 13, E CROSS
     AGRAHARA DASARAHALLI
     BEHIND VEERABHADRA SCHOOL
     BANGALORE

316. SRI M D HARISH BABU
     S/O. SRI MARIYAPPA
     AGED ABOT 30 YEARS
     R/AT NO. 209, 13TH B CROSS IV
     B MAIN, YELAHANKA NEW TOWN
     BANGALORE

317. SMT B A JAYA LAXMI
     W/O SRI D R NAGENDRAPPA
     AGED ABOUT 36 YEARS
     SWAMY EYE HOSPITAL
     OPP PATIL NURSING HOME
     BUS STAND ROAD
     GANGAVATHI

318. SRI SHANKARA NAIK
     S/O. SRI BHEEMA NAIK
     AGED ABOUT 29 YEARS
                         286




    R/AT ARASIKERE
    HASSAN TALUK AND DISTRICT

319. SRI MALLESHWARAPPA
     S/O. SRI ANJANAPPA
     AGED ABOUT 37 YEARS
     R/AT 4203,. I FLOOR
     I MAIN OPP CANARA BANK
     SUBRAMANYA NAGAR
     BANGALORE

320. SRI MEGHANATH
     S/O. KUNTA SHETTY
     AGED ABOUT 39 YEARS
     R/AT NO.4033, X CROSS, GAYATHRINAGAR
     BANGALORE

321. SRI G GOVINDARAJU
     S/O. SRI GOVINDAIAH
     AGED ABOUT 35 YEARS
     R/AT NO.12, III CROSS, WEAVERS
     COLONY, VISHWESWARAIAH NAGAR
     II NAGAR, MYSORE

322. SRI D MAHESH
     S/O. SRI D HULUGAPPA
     AGED ABOUT 35 YEARS
     R/AT NO. 395, SADASHIVANAGAR
     13TH WARD SIRGUPPA
     BELLARY DISTRICT

323. SRI LOKYA NAIK N J
     S/O. SRI JAMLA NAIK
     AGED ABOUT 39 YEARS
     R/AT NELLISARA VILLAGE
     KUVEMOPU UNIVERSITY
     POST, BHADRAVATHI TALUK
     SHIMOGA DISTRICT
                           287




324. SRI M V VENKATACHALAPATHY
     S/O. M VENKATARAMANA
     AGED ABOUT 31 YEARS
     R/O. MANDYALA
     MANCHINEELLAKMOTA POST
     SRINIVASAPUT TALUK
     KOLAR DISTRICT

325. SRI K N SHANTH KUMAR
     S/O. S NANJAIAH
     R/O. NO. 1419, C & B BLOCK
     UDAYANA CROSS
     KUVEMPUNAGAR
     MYSORE

326. SRI PRAKASH
     S/O. AMBA RAO GADAD
     AGED ABOUT 29 YEARS
     R/O. H NO. 11-862, ASHOK NAGAR
     GULBARGA

327. SRI S K DINESH KUMAR
     S/O. SRI KALAIAH
     AGED ABOUT 31 YEARS
     NO.5, "K" BLOCK, 2ND CROSS
     RAMAKRISHNA NAGAR
     MYSORE

328. SRI K T GIRIRAJU
     S/O. SRI M S THIMMAIAH
     AGED ABOUT 31 YEARS
     BILLINAKOTE POST
     MACHENAHALLI NELAMANGALA TALUK
     BANGALORE RURAL DISTRICT

329. SRI LOKESH NAIK
     S/O. SRI KRISHNA NAIK
     AGED ABOUT 29 YEARS
                           288




    GOLLAHALLI, DODDABALLAPUR TALUK
    BANGALORE RURAL DISTRICT

330. SRI H V PRAKASH
     S/O. SRI VENKATAIAH
     AGED ABOUT 34 YEARS
     HOSSUR, GOWRIBIDANUR TALUK
     KOLAR DISTRICT

331. SRI S J JAGADISH B E
     S/O. S B SANNER
     AGED ABOUT 37 YEARS
     R/O. NO.3, IST MAIN ROAD
     3RD CROSS, III BLOCK, III STAGE
     NEAR APEX BANK,
     BASAVESHWARANAGAR
     BANGALORE

332. SRI L M MAHESH
     S/O. LATE L N MAHADEVAIAH
     AGED ABOUT 40 YEARS
     R/AT NO.20, H MAIN , 6TH CROSS
     LAKSHMINARAYANAPURA
     NEW EXTENSION
     BANGALORE

333. SRI Y ANAND
     S/O. SRI YELLAPPA
     AGED ABOUT 39 YEARS
     R/AT NO.37/1, THIRTHAHALLI ROAD
     SHIMOGA

334. SRI H N JAMBLA NAIK
     S/O. SRI NAGA NAIK
     AGED ABOUT 39 YEARS
     R/O. HIRIYUR VILLAGE
     AND POST, BHADRAVATI TALUK
     SHIMOGA DISTRICT
                           289




335. SRI SOUNDARRAJAN
     S/O. SRI CHINNA KULANDI
     AGED ABOUT 38 YEARS
     R/O. NO.55/1, 4TH CROSS
     CHELUVADIPALYA
     DR T C M ROYAN ROAD
     BANGALORE

336. SRI RAMESH H RATHOD
     S/O. SRI HIRASINGH
     AGED ABOUT 36 YEARS
     NO.178, K H B COLONY
     SHANTINAGAR,
     GUBARGA

337. SRI RAM
     S/O. SRI HANUMANTH
     AGED ABOUT 36 YEARS
     R/AT KONMELKUNDA
     BHALKI TALUK
     BIDAR DISTRICT

338. SRI PRAKASH D PAWAR
     S/O. SRI DESA H PAWAR
     AGED ABOUT 34 YEARS
     R/O. PLOT NO.104, H NO. 1-891/13C
     NGOS COLONY
     BANJARA ROAD
     GULBARGA

339. SRI NAVEEN KUMAR N RATHOD
     S/O. SRI NANDKISHORE RATHOD
     AGED ABOUT 33 YEARS
     R/O. NO 46/113
     PWD QUARTERS, OLD JEWARGI ROAD
     GULBARGA
                           290




340. SRI GANGADHAR RATHOD
     S/O. SRI SHIVARAM RATHOD
     AGED ABOUT 35 YEARS
     R/O. HARIJNAYAK THANDA POST
     GULBARGA TALUK
     GULBARGA DISTRICT

341. SRI DEVENDRA KUMAR B K
     S/O. SRI BHIM RAO
     AGED ABOUT 33 YEARS
     R/O. PLOT NO. 283, CIB COLONY
     BEHIND CENTRAL BUS STAND
     GULBARGA

342. SRI VIJAYAKUMAR G TILE
     S/O SRI GYANADEV TILE
     AGED ABOUT 30 YEARS
     R/O POST NO.78, H.NO.18-28
     I BLOCK, OM NAGAR, UNIVERSITY ROAD
     GULBARGA

343. SRI RAJKUMAR
     S/O. SRI DEVENDRAPPA
     AGED ABOUT 32 YEARS
     C/O MANI, RAO
     NO. 11-842, RAVI NIVAS
     BASAVANAGAR
     GULBARGA

344. SRI PUNDALIK S RATHOD
     S/O. SRI SOMNATH RATOD
     AGED ABOUT 33 YEARS
     R/O. NO. 1-932, OPP RAILWAY
     STATION ROAD, VISHAL NAGAR
     GULBARGA

345. SRI SADANAND A BU HUGGIKAR
     S/O. SRI BELLIEPPA
                           291




    AGED ABOUT 31 YEARS
    R/O. BUDHA NAGAR, NEAR JAIN HOSTEL
    OPP TO RAILWAY STATION
    GULBARGA DISTRICT

346. SRI DHANKE SHIVARAJ
     S/O. LATE CHANDRAPPA
     AGED ABOUT 37 YEARS
     R/O. NO. 8-2-157
     SHAMSUNDRANAGAR
     NEAR RATNA LODGE MAIN ROAD
     BIDAR

347. SRI SHIVAAJ D PARANJPE
     S/O. SRI DHONDIBA
     AGED ABOUT 37 YEARS
     R/O. BHATAMBRA POST
     BHIMNAGATR
     BHALKI TALUK
     BIDAR DISTRICT

348. SRI SHAM RAO
     S/O. SRI SANGANNA SURYAVANSHI
     AGED ABOUT 37 YEARS
     R/O. NO.EWS 90, HUDCO COLONY
     BIDAR DISTRICT

349. SRI RAMESH
     S/O. SRI DASHRATH RAO
     AGED ABOUT 35 YEARS
     R/O. NO. 174, KANTA COLONY
     NEAR RAILWAY STATION
     GULBARGA

350. SRI SUBHASH
     S/O. SRI SHANKER RAO
     AGED ABOUT 36 YEARS
     R/O. AT POST SIRSI (A)
                           292




    VIA KAMATHANNA BIDAR TALUK
    BIDAR DISTRICT

351. SRI VIJAYKUMAR V
     S/O. SRI VITHALARAO CHIDRIKAR
     AGED ABOUT 34 YEARS
     R/O.NO. 2-906/10, PLOT NO. 80
     NIJAYNIVAS GUBBI COLONY
     SEDAM ROAD
     GULBARGA

352. SRI SAMPATHKUMAR J K
     S/O. SRI SHIVAPPA
     AGED ABOTU 35 YEARS
     R/O. CIVIL H NO. 332, CIB COLLNY
     BEHIND CENTRAL BUS STAND
     GULBARGA

353. SRI C MAHADEVAIAH
     S/O. SRI CHIKKANANJAIAH
     AGED ABOUT 45 YEARS
     R/O. NO. 40, 3RD CROSS,
     NEW MODEL HOUSES
     NEAR GOVERNMENT WOOD YARD
     ASHOKAPUR, MYSORE

354. SRI P M LOKESGH
     S/O. SRI K MAHADEVAIAH
     AGED ABOUT 44 YEARS
     R/O. NO. 240, 4TH MAIN, 3RD CROSS
     H BLOCK, RAMAKRISHNAGAR
     MYSORE

355. SRI PURUSHOTHAM
     S/O. SRI JAVARAIAH
     AGED ABOUT 33 YEARS
     NO.121, B M ROAD
                          293




    GHANDINAGAR RAMANAGAR
    BANGALORE RURAL DISTRICT

356. SRI VIJAYAK SHANTAGERI
     S/O. SRI LAXMANA SHATAGERI
     AGED ABOUT 29 YEARS
     R/O. ADARSHANAGAR
     GADAG, GADAG DISTRICT

357. SRI PRASHANT VALLYAPUR
     S/O. SRI YAMANAPPA
     AGED ABOUT 35 YEARS
     R/O. SHIVAJI ROAD
     OPP NARSAPUR CLINIC (EYE)
     BIJAPUR

358. SRI SHATA REDDY
     S/O SRI RAMAYYA
     AGED ABOUT 38 YEARS
     R/O. SWAMIVIVEKANANDA CHOWK
     BALAJI MANDIR ROAD
     SHAHABAD
     GULBARGA DISTRICT

359. SRI SHIVARAJ RAMACHANDRA NAIK
     S/O SRI RAMACHANDRA NAIK
     NEAR BANJARA HIGH SCHOL,
     SOLAPUR ROAD, BIJAPUR 586 103

360. SRI VEERANJANEYA
     S/O SRI HANUMANTHAPPA
     R/O MAHALINGESWRA NILAYA
     IST MAIN, 3RD CROSS, KHB COLONY,
     KOLAGOTE, CHITRADURGA DSITRICT.

361. SRI SUBRAMNAYAM R
     S/O SRI NAGANNA
     R/O JOQ 15, VIYAMANDIR ROAD,
                         294




    NEW TOWN, BHADRAVAHI,
    SHIMIOGA DSITRICT.

362. SRI RAVI KUMAR
     S/O SRI K.N.NARAYANAPPA
     R/O GANDHINAGAR MAGADI TOWN,
     BANGLAORE RURAL DISTRICT.

363. SRI RAJASHEKAR N R
     S/O SRI RANGAIAH E
     R/O NO.28 10TH MAINR OAD,
     SRI MANJUNATHASWAMY NILAYA
     PALACE GUTTAHALLI,
     BANGALORE

364. SRI RUPLA NAIK
     S/O SRI SHARMA NIAK
     R/O HALEHATTI
     SAKKAREPATNA POST
     CHIKKAMGALUR DISTRICT.

365. SRI NINGAPPA Y BEVINAGUDAD
     S/O SRI YAMAPPA Y BEVINAGIDADA
     R/O TONDIHALPOST
     YELBURGA TLAUK,
     KOPPAL DISTRICT.

366. SRI KUMRAPPA R
     S/O SRI RANGAPPA
     R/O SOKKEPOST ANJANAPUIRA
     TURUVEREKE KTALUK
     CHIKKAMAGALUR DISTRICT.

367. SRI VENKATASWAMY
     S/O SRI VENSKATESHAPPA
     R/O C.R.PALYA, PAVAGADA TALUK,
     GUJJANADU POST
     TUMKUR DISTRICT.
                           295




368. SRI LAKSHMIKANTH G KATTIMANI
     S/O SRI GOPALA
     KATTIMANI
     R/O AMBIKANAGAR
     BEHIND RAILWAY STATION,
     GULBARGA
     GUBLARGA DISTRICT.

369. PRAKASH H P
     S/O SRI PUTTANANJAIAH
     R/O NO.955, E & F BLOCK,
     ANGIHAMSA ROAD,
     KUVEMPUNAGAR,
     MYSORE - 570 023

370. SRI SADASHIVAPPA Y HAIDMANI
     S/O SRI YAMANAPPA HADIMANI
     R/O MANGALORE DEVAPUR POST
     BIJAPUR TALUK,
     BIJAPUR DISTRICT.

371. SRI RAJU C
     S/O SRI CHANDRASHEKARAPPA G.T.
     R/O PLOT NO.6, 2ND STAGE,
     HUMNANAGAR
     BELGAUM DISTRICT.

372. SRI RAGHAVENDRA
     S/O SRI SHIVAYOGI
     R/O PLOT NO.23/1, GHATGE LAYOUT,
     NEAR CHAMBAL SCHOOL,
     GULBARGA
     GULBARGA DISTRICT.

373. SRI BEEHAMSINGH G RATHOD
     S/O SRI GUJJU L RATHOD
     R/O NAKALAGI POST BIJAPUR TALUK,
     BIJAPUR DISTRICT.
                           296




374. SRI MALLIKARJUN M GIRI
     S/O SRI MARIYAPPA GIRI.
     R/O PLOT NO.275, CIB COLONY,
     BEHIND CENTRAL BUS STADN,
     GUBLARGA 585 103

375. SRI MANOJ KUMAR B HIROLI
     S/O SRI BASVANAT RAO
     R/O NO.11-954/3/5, AHSOKNAGAR,
     MSK MILLR OAD,
     GULBARGA 585 103

376. SRI GANGADHARA NAIK K H
     S/O SRI HEMA NAIK
     R/O KUGENAHALLI VILLAGE
     VIADYARAHATHUR POST,
     HONALLI TALUK,
     DAVANAGERE TALUK.

377. SRI SUHAS M
     S/O LATE D MANJAPPA
     R/AT 2246, IST MAIN, 4TH MAIN,
     4TH A CROSS RPC LAYOUT,
     VIJAYANAGAR
     BANGALORE 40

378. SRI JEEVAN MURTHY B
     S/O SRI BASARAJAPPA
     R/AT THAYITONE, JAGALUR TALUK,
     DAVANAGERE DISTRICT.

379. SRI SUNKAPPA Y
     S/O SRI VENKATESHAPPA
     MARAMMANAHALLALI
     RASTI MACHIKERE (P)
     JAGALUR (T)
     DAVANAGERE (D)
                             297




380. SRI HARSHA PRIYA SERAM
     S/O SRI HANUMANTH RAO SERAM
     R/O PLOT NO.8, BESIDE BHAVANI TEMPLE
     SHAKTI NAGAR GULBARGA,
     GULBARGA DISTRICT.

381. SRI D GOPINATH @ D GOPI
     S/O DHARAAMAPPA
     R/AT NO.82, BSK III STAGE,
     III PHASE 4TH LBOCK,
     BANGLAORE 85

382. SRI BASAVARAJ FARSHI
     S/O SRI RAMACHANDRA FARSHI
     R/AT LAKSHMI BUILDING,
     LAKSHMI SINGH TALUK,
     MANJUANTHAOPURA
     DHARWAD DSITRICT DHARWAD.

383. SRI MARIAYAPPA M PYATI
     S/O SRI MALLANNAPYATI
     R/AT SHIRAWAL SHAHPUAR TALUK,
     GULBARGA DISTRICT.

384. SRI ANNAPOORNA R MANAKWAD
     D/O RACHYAPPA
     R/AT JANATHA HOUSE,
     NO.11 B GULBAGANJI KOPPA
     DISTRICT DHARWAD.

385. SRI JAYA PRAKASH B
     S/O BHEEMA NAIK
     R/O HOUSE NO.225, 5TH CROSS, B BLOCK
     GNADHINAGAR,
     SHIMOGA

386. SRI GOPINATH J M
     S/O SRI J M RATNAKAR
     R/AT 772, 5TH CROSS
                          298




    CANARA BANK ROAD, K.B.EXTENSION,
    DAVANAGERE 577 002

387. SRI SHANKARA BHASAN
     S/O LAXMAN
     R/O HOCHAKANALLI POST
     SIRKATNALLI TALUK,
     BIDAR DISTRICT

388. SRI S RAJASHEKHAR
     S/O SRI S SIDDALINAGAIAH
     R/AT NO.8, 3RD CROSS
     BHIMAJYOTHI LIC COLONY,
     WEST OF CHORD ROAD,
     BASAVESHWAR NAGAR,
     BANGALORE 79.
389. SRI GIRISH M
     S/O SRI M MUNIVENKATAPPA
     R/AT NO.582, 23RD CROSS, BSK II STAGE,
     BANGALORE 70

390. SRI M KESHAVA MURTHY
     S/O M.MUNIVENKATAPPA
     R/AT NO.582, 23RD CROSS, BSK II STAGE,
     BANGALORE 70

391. SRI SHIVASHANKARASWAMY P.N.
     S/O LATE B NANJAIAH
     R/O NO.222, EWS 2ND STAGE, 5TH CROSS,
     KHB COLONY, BASAVESHWARANAGAR
     BANGALORE 79.

392. SRI HARISDARSHAN HALI
     S/O LATE MALLAPPA HALU
     MIGH-15, SHANTINAGAR,
     MSK MILL ROAD,
     GULBARGA.
                         299




393. SRI AMRUT D MAHURKAR
     S/O SRI DHONDIRAM N MAHURKAR
     R/AT PLOT NO.59,
     SHANTINAGAR BHAVANI LAYOUT,
     GULBARGA 585 103

394. SRI MADHUSUDHAN H
     S/O HONGAYYA M
     R/O NO.30 MIG KHB COLONY,
     I STAGE I CROSS, AGARAHARA
     DASARAHALLI
     BASAVESHWARA NAGAR
     BANGALORE 79
395. SRI SATHYANARAYANA G
     S/O SRI GAVIRANGAIAH T
     R/AT NO.2159, D 5TH CROSS
     KUVEMPUNAGAR EXTENSION,
     CHANNAPATNA
     BANGLAORE RURAL DISTRICT.

396. SRI LACHMA NAIK
     S/O LATE MAVINAKATTE SIDDANAIK
     R/O MEERA NILAYA NO.55,
     BASVANAGUDI 5TH CROSS
     SHIMOGA DISTRICT.

397. SRI MANUSING RATHOD
     S/O SRI HOBU NIAK
     R/O NO.EWS 183 7TH CROSS
     NAVANAGAR, HUBLI-25.

398. VIJAYABHASKAR M BAJENTHRI
     AGED ABOUT 38 YEARS
     S/O. MALIYAPPA
     ASSISTANT ENGINEER
     O/O KARNATAKA URBAN INFRASTRUCTURE
                          300




    DEVELOPMENT AND FINANCE CORPORATION
    SIRSI, UTTARA KANNADA

399. SRI SHIVKUMAR
     S/O SRI LAXMAN
     R/JOHARUGERI H.NO.12-3-68,
     GNADHIGUNJ, BIDAR 585 403

400. SRI SHIVARAJ
     S/O SRI LAXUMAN
     R/O HARUGERI H.NO.12-3-68,
     GANDHIGUNJ,
     BIDAR 585 403

401. SRI EKHELIKAR SATISH
     S/O SRI SHVIAPPA
     C/O MINIM VENKATESHWARA
     DAL MILL, HUGERI BIDAR
     BIDAR DSITRICT.

402. SRI BASAVANT RAI M
     S/O SRI MALAKAJAPPA
     R/O LIG II PHASE NO.63, ADARSHNAGAR
     GULBARGA
     GULBARGA DISTRICT.

403. SRI K C SHIVASHANKAR
     S/O K O CHIKKA RAMAIYA
     NO.1705, 17TH CROSS
     BEHIND MARUTHI MANDIR
     VIJAYANAGAR, BANGLAORE 40

404. SRI R KIRAN KUMAR
     S/O SRI RAMACHANDRA P
     R/O 294, 6TH CROSS C LAYOUT,
     BANNIMANTAP MYSORE
     MYSORE DISTRICT.
                             301




405. SRI BHUVANESHWARA J K
     S/O K D JANAGI
     NO.63/B, 21ST CROSS
     2ND BLOCK, RAJAJINAGAR
     BANGALORE 10

406. SRI DURGAPPA M HONAKERI
     S/O K D HONAKERI
     R/O MAIN BAZAR NARGUND,
     GADAG DISTRICT.

407. SRI CHANDRASHEKAR
     S/O SRI P SOMAPPA
     R/O NO.21, 7THC ROSS
     KEMPAIAH BLOCK
     MUNIREDDY PALYAM,
     BANGALORE 6

408. SRI SHANKAR N
     S/O LATE NANJUNDAPPA
     NO.17, 7TH LANE, 3RD BLCOK,
     DASAPPA LAYOUT,
     RAMAMURTHYNAGAR,
     BANGALORE 16.

409. SRI SHOBHA P
     D/O PUTTAIAH
     LIG 6 3RD STAGE, KUVEMPUNAGAR
     MYSORE 23.

410. SRI H L SHIVAPRAKASH
     S/O H L LINGAIAH
     R/AT NO.225, V CROSS,
     LEELAVATHI EXTENSION,
     MADDUR MANDYA DISTRICT.

411. SRI H B NAGARAJU
     S/O SRI BETTAYYA
     R/O HARIHARA VILLAGE SATHANUR HOBLI,
                          302




    HARAGONAHALLI POST,
    KANAKAPURA TALUK,
    BANGLAORE RURAL DISTRICT.

412. SRI R BHASKAR
     S/O RANGADASAIAH
     NO.118, H BLOCK, 3RD MAIN, 3RD CROSS
     RAMAKRISHNA NAGAR,
     MYSORE 570 022

413. SRI H T GIRISH BABU
     S/O DODDATHIMMAIAH
     UN EMPLOYEDD,
     R/AT LIG 23, I STAGE, KUVEMPUNAGAR
     MYSORE 23.

414. SRI SIDDLE SURYAKANT
     S/O SHANKAR RAO
     R/O NEW BHEMANAGAR AT POST
     HALLIKHED H HUMNABED TALUK
     BIDAR DISTRICT.

415(a) SRI UMESH T
     S/O T THIMMAIAH
     NO.1612, 6TH C MAIN
     4TH A CROSS, RPC LAYOUT,
     VIJAYANAGAR,ANGALORE 40.

415. SRI HEMANTH H S
     S/O SRI SEETHARAM H.S.
     NO.EWS 720, 3RD MAIN ROAD,
     NEAR 24TH CROSS,
     KUVEMPU NAGAR,
     HASSAN TOWN,
     HASSAN 573 201

416. SRI MAHADEVA SWMAY M
     S/O MARISIDDAIAH
                           303




    MADENAHALLI MADDUR TALUK,
    MANDYA DISTRICT 571 422

417. SRI RENUKANANDA
     S/O N T SHIVAYYA
     NO.S-640, RENUKA NILAYA
     BEHIND JAIN TEMPLE, SRIRANGAPATNA
     MANDYA DISTRICT.

418. SRI RAJU S/O Dr. ANAND
     AMBEDKAR NAGAR
     MUNIRABAD DAM 583 233,
     KOPPAL TALUK AND DSITRICT.

419. SRI DEVAPPA BAJENTRI
     S/O PARAMESHWRAPPA BAJENTRI
     POST SINGATALOOR TALUK
     MUNDARGI
     GADAG DISTRICT.

420. SRI NARAYAN N
     S/O SRI NARIGADU
     R/AT NO.33, ANDHRALINE,
     A NARAYANAPURA DOORAVANINAGAR
     BANGALOER 16.

421. SRI H PRASHANTHA
     S/O SRI M H IRANNAIAH
     R/AT VISHALA NILAYA I MAIN
     DEVARAJ URS NAGAR,
     SHIMOGA.

422. SRI K VIJAYA KUMAR
     S/O SRI K ARJUN RAO
     R/AT 9-8-457 VIJAYNIVAS
     KALIDASANAGAR
     BVB COLLEGE ROAD
     BIDAR 585 403
                          304




423. SRI VEERESH
     S/O SRI JAGANNATHA RAO
     R/O NO.1-6-23
     R/O SINGARBAGH
     CHOWBARA ROAD,
     BIDAR 585 401.

424. SRI JAGADISH A
     S/O SRI ANNEPPA SHIVA NAIK
     R/O 138, SAPTAGIRI NIVAS
     JAYANAGAR, SEDAM RAOD,
     GULBARGA 585 105

425. SRI SUBHASHCANDRA
     S/O SRI HALLAPPA
     DIPLOMA IN CIVIL ENGINEERING
     NO.LIG 14, HOUSING BOARD COLONY,
     JEEVARGI TALUK 585 310
     GUBLARGA DISTRICT.

426. SRI SOMU
     S/O SHANKAR RATHOD
     DIPLOMA IN CIVIL ENGINEERING
     JAINAPUR VILLAGE
     KELLUR POST 585 303
     JEEVARGI TALUK
     GUBLARGA DISTRICT.

427. SRI MAHADEVAPPA HYATI
     S/O SRI PAKEERAPPA HYATI
     B.E.IN CIVIL ENGINEERING
     R/AT KIDADAL KOPPAL TAULK,
     KOPPAL DISTRICT,

428. SRI D DHARANENDRA
     S/O B.S.DURGAPPA
     B.E.IN CIVIL ENGINEERING
     R/AT NEAR HINDI B.ED COLLEGE
                           305




    GADAG RAOD
    KOPPAL DISTRICT 583 231

429. SRI N.S.RAMESH
     S/O R SUBBANNA
     B.E. IN INDUSTRIAL AND PRODUCTION,
     R/ATDOORNO.22, 8TH MAIN,
     5TH CROSS
     SARASWATHIPURAM,
     MYSORE.

430. SRI GANESH D
     S/O DHARMA NAIK
     B.E.CIVIL ENGINEERING
     R/AT DOOR NO.13 LABOUR COLONY,
     NITUVALLY ROAD,
     DAVANAGERE 577 002

431. SRI M GANGADHAR
     S/O D.U.MANJAIAH
     B.E. IN MECHANICAL ENGINEERING
     H.NO.1165, S.L.N.NILAYA
     2B CROSS, TANK ROAD,
     MARUTHINAGARA,
     TUMKUR 572 102.

432. SRI B GINISH
     S/O B DAYANANDA
     B.E. IN CIVIL ENGINEERING
     NO.227, 32 A CROSS
     7TH BLOCK, JAYANAGAR
     BANGLAORE 82.

433. SRI RAJU
     S/O ADIVAPPA
     B.E.IN INDUSTRIAL AND PRODUCTION,
     H.NO.217, MSK MILLS ROAD
                          306




    UDAYA NAGAR
    GULBARGA 585 103

434. SRI SANJUKUMAR KOUDAL
     S/O SRIPUNDLIKAPPA
     BE. IN MECHANICAL ENGINEERING
     P & T QUARTEDRS, NEAR BUS STAND,
     HUMNABAD,
     BIDAR DSITRIC 585 330

435. SRI M SHIVAPPA
     S/O MARISIDDAIAH
     DIPLOMA IN CIVIL ENGINEERING
     NO.21 HSAVADA NAGAR
     VASANTHAPURA,
     SUBRAMNAYA PURA (POST)
     BANGALORE-61

436. SRI PARASHURAMAIAH
     S/O B BHIMANNA
     DIPLOMA IN MECHANICAL ENGINEERING
     C/O CHINNAPPA (CONTRACTOR)
     IST CROSS, MILLAGATTA
     SHIMOGA 577 201

437. SRI NARAYAN BALAPPA POWAR
     S/O SRI BALAPPA
     DIPLOMA IN MECHANICAL ENGINEERING
     KAMADHENU VIDYA NAGAR
     III CROSS EAST VIDYANAGAR
     CANTONMENT
     BELLARY 583 104.
438. SRI M.S.KANAKARAJU
     S/O SRI M SRINIVAAIAH
     UN EMPLOYEE
     R/AT HEJJIGE VILLAGE
     NANJANGUD TALUK,
                           307




    K.S.HUNDI POST
    MYSORE DSITRICT.

439. SRI T VAIDYANATHAN
     S/O SRI T DODDETHIMMAIAH
     UN EMPLOYEE
     R/AT DOOR NO.76, KHB COLONY,
     OOTY ROAD, NANJANGUD
     MYSORE DISTRICT

440. SRI C GANDHIMURUGAN
     S/O A CHANDRAHASAN
     R/AT 432/D 2ND A CROSS
     9TH MAIN, IDEAL HOMES
     RAJAJESHWARI NAGAR
     BANGALORE 38

441. SRI BHASKAR BHARANI S K
     S/O SRI S R KRISNAPPA
     R/AT NO.593, SECOND D CROSS
     6TH MAIN, BASVAESHWARA NAGAR
     BANGALORE 79

442. SRI SURYAKANTH GUPTA
     S/O SRI TUKARAM
     R/AT HO NO.9-11-164 (NEW )
     GUPTA NIVASA
     VIDYANAGAR COLONY,
     OPP. BHAVANI MANDIR
     BIDAR 585 403 DIST BIDAR.

443. SRI RAJKUMAR VITHAL RAO BALOORKAR
     S/O SRI VITHALRAO BALOORKAR
     R/O 9-12-101, VIDYANAGAR COLONY,
     BIDAR, BIDAR DISTRICT

444. SRI ANANDKUMAR V BALOORKAR
     S/O SRI VITHALRAO BALOORKAR
                          308




    R/O 9-12-101 VIDYANAGAR COLONY,
    BIDAR, BIDAR DISTRICT

445. SRI MALLESH NAIK L
     S/O SRI RAMA NAIK
     R/O AMORADEVORA GUDDA POST
     KUDLIGI TALUK BELLARY DISTRICT.

446. SRI VIJAY KUMAR BALI
     S/O SRI ADVEPPA BALI
     R/O NO.9-8-179, NEAR HARURGERI
     BASAVANAGAR COLONY,
     B.V.B. COLLEGE ROAD
     BIDAR TALUK,
     BIDAR DISTRICT.

447. SRI K S HADIMANI
     S/O SRI SATHYAPPA
     ASSISTANT ENGINEER,
     PRESENTLY WORKING ON
     CONTRACT BASIS)
     UPPER KRISHNA PROJECT
     BAGALKOT DISTRICT.

448. SRI CHANDRAKANTH S BALOORKAR
     S/O SRI SAIDAPPA BALOORKAR
     R/O 9-12-101, VIDYANAGAR COLONY,
     BIDAR,BIDAR DISTRICT.

449. SRI SHANTHOSH KUMAR GUPTA
     S/O SRI KARBASAPPA G
     AGED ABOUT 32 YEARS
     R/O GUPTA NIVAS
     ANJANAYA NAGAR
     OPP: RTO OFFICE
     GULBARGA-05

450. SRI B N MANJUNATH
     S/O SRI NANJAPPA
                          309




    K.BIDARE POST
    B.BOOMANAHALLI KADUR TALUK,
    CHIKKAMANGALORE DISTRICT.

451. SRI SANTHOSH
     S/O SHRAVAN
     C/O VITHAL RAO BANNER
     HOUSE NO. 9-8-113,
     BASVANAGAR COLONY,
     NEAR HARUGERI POST
     GANDHI GUNJ,
     BIDAR DISTRICT 585 040

452. SRI RAGHU R
     S/O RAMU
     NO.2290, SHRI RAMA
     4TH MAIN RPC LAYOUT
     VIJAYANAGAR II STAGE,
     BANGALORE 40

453. SRI RAVINDRA NAGAPPA SAVALAGI
     S/O SRI NAGAPPA S SAVALAGI
     R/O BANJARA NAGAR
     OPP. OLD MUGALKOD MATT
     SOLAPUR ROAD,
     BIJAPUR-03

454. SRI CHANDRASHEKAR
     S/O SRI ANGAPA S SAVALAGI
     R/O BANJARA NAGAR
     OPP. OLD MUGALKOD MATT
     SOLAPUR ROAD
     BIJAPUR 3,

455. SRI L NARENDRA
     S/O G LINGAPPA
     NO.2338/2, 9TH MAIN ROAD,
     2ND CROSS ROAD,
                         310




    MCC 13TH A BLOCK
    DAVANAGERE

456. SRI ASHOK G KALAKERI
     S/O GANGAPPA P KALAKERI
     NO.32, SRI KRUPA
     VISHWESHWARA NAGAR
     HUBLI 580 032.

457. SRI SURENDRA
     S/O SRI SHIVARAUDRAIAH
     R/O 3RD CROSS, JAYAPURA
     TUMKUR.

458. SRI SANTHOSH KUMAR K GUPTA
     B.E.MECHANICAL
     S/O LATE KARBASAPPA
     PLOT NO.30, GUPTA NIVAS
     ANJANEYA NAGAR OPP. RTO OFFICE
     GULBARGA 585 105

459. SRI UDAY KUMAR S KHELGIKAR
     B.E.MECHANICAL
     S/O SRI SHIVASHARANAPPA KHELAGIKAR
     PLOT NO.55, SAI LAYOUT, SHAKTHINAGAR
     GULBARGA 585 103

460. SRI CHANDRASHEKAR A KOHINOOR
     BEIP (MECHANICAL)
     H.NO.11-862, MSK MILL ROAD
     ASHOK NAGAR, GULBARGA 585 103

461. SRI SUBASHCHANDRA M
     S/O SRI MANIKRAO
     B E MECHANICAL
     MSK MILL ROAD, ASHOK RAOD,
     GULBARGA 585 103
                           311




462. SRI ANIL KUMAR KATTIMANI
     B E MECHANICAL
     NEAR BABU VANTI HOUISE
     SUNDER NAGAR
     GULBARGA 585 105

463. SRI ISHWARAPPA KATTIMANI
     B E MECHANICAL
     NEAR MALLIKARJUN TEMPLE
     POST HIRAPUR
     GULBARGA 585 103

464. SRI RAVINDAR DHAMA
     B E I P MECHANICAL
     NEAR RAILWAY GATE
     KANTHA LAYOUT,
     GULBARGA 585 105

465. SRI JAGADISH M
     S/O SRI MANIK RAO
     DIPLOMA MECHANICAL
     MSK MILL ROAD,
     ASHOKNAGAR
     GULBARGA 585 103

466. SRI NAGAWAD SHRISHAIL
     S/O SRI SHIVAPPA NAGAVEA
     B.E.MECHANICAL
     AT MATTAGI, POST BASVANABAGEWADI
     DISTRICT BIJAPUR 586 232

467. SRI SRIDHAR S BHANDHARE
     BE MECHANICAL
     NEAR SHARANABASAVESHWRA MATH
     OPP. LOKANATH BLD.,
     BAGALKOT 587 101.

468. SRI BHOOPATHI
     S/O B RAMESH BABU
                         312




    BE MECHANICAL
    H.NO.4-A HLC COLONY,
    NANATHAPUR ROAD, PATEL NAGAR
    BELLARY 583 101.

469. SRI BASVARAJ S KAMBLE
     BEIP (MECHANICL)
     GANDHINAGAR,
     BEHIND GLBC OFFICE
     POST BILAGI BAGALKOT

470. SRI RAVI S PAWAR
     BE MECHANICAL
     GAYTRI NAGAR BASAVA NAGAR
     TALAGI ROAD,
     BASAVANABAGEWADI
     DISTRICT BIJAPUR 586 203.

471. SRI MANJUNATH N BYALI
     BE MECHANICAL
     MABEDKAR NAGAR
     BIJAPUR JROAD,
     BASVANABAGEWAD
     DIST BIJAPUR 586 203.

472. SRI VASANTHA B KALYANI
     BE CIVIL,
     CHANNBASAV NAGAR,
     TELAGI ROAD,
     BASAVNABAGEWADI,
     DIST BIJAPUR 586 203.

473. SRI HARSHAVARDHAN
     BE MECHANICAL
     BHEEM NAGAR JAGATH
     GULBARGA 585 105

474. SRI BASAVARAJ
     S/O SRI MAHADEV SANGWAR
                             313




    BE MECHANICAL
    MSK MILL ROAD, BASAVANAGAR
    GULBARGA 585 103

475. SRI LAXMIKANTH K SHELLAGI
     BE MECHANICAL PLOT NO.235,
     AMBEDKAR NAGAR (CIB COLONY)
     GULBARGA 585 103

476. SRI RAMESH KHORI
     S/O MARIYAPPA
     BE MECHANICAL ENGINEERING
     C/O SRIMANTH HOSAMANI
     SEEBAR KATTA OLD SHAHABAD
     CHILTAPUR TALUK,
     GULBARGA DISTRICT.
477. SRI N JAGADEESH
     S/O N NANJAPPA
     NO.LIG 106, I STAGE,
     KUVEMPUNAGAR
     KHB MYSORE 570 023.

478. SRI P S SHIVAKUMAR
     S/O SIDDAPPA P M
     NO.340, 6TH C MAIN
     14TH CROSS GOKULAM 2ND STAGE,
     V.V.MOHALLA,
     MYSORE 570 002.

479. SRI PURUSHOTHAMA
     S/O SRI MADIAAH
     R/O NO.27 2ND STAGE,
     KUVEMPUNAGAR
     MYSORE

480. SRI THUKARAMA
     S/O THIMMAIAH
     RJ/O D.NO.CH-36,
                          314




    7TH CROSS, 2ND MAIN ROAD,
    ASHOKAPURAM
    MYSORE 570 009

481. SRI ARVIND M ANNIGERI
     S/O MARISWAMY
     PRESENTLY WOKRING AS THE 2ND DIVISION,
     SURVEYOR IN THE OFFICE OF THE
     TAHSILDAR,
     MUNDARGI TALUK
     GADAG DISTRICT.

482. SRI C S BALACHANDRA
     S/O C SIDDIAAH
     NO.J5-A, 19TH D MAI ROAD, IST BLOCK
     RAJAJINAGAR,
     BANGALORE 10.

483. SRI T SRINIVASA RAJU
     S/O THIMMAIAH
     NO.13, IST MAIN ROAD, 4TH CROSS ROAD,
     MUDALAPALYA
     BANGALORE 72

484. SRI N SREEKANTH
     S/O NANYA NAIK
     THOUDER THANDA
     TOUDER POST HARAPPANAHALLI TALUK,
     DAVANAGERE DISTRICT.

485. SRI HANUMANTHA NIAK P
     S/O KHEEMYA NAIK P
     MACHIHALLI THANDA
     HARAPPANAHALLI TALUK,
     DAVANAGERE DISTRICT.

486. SRI SOMASHEKHARA BHANGI
     S/O B BASAMMA
     6TH WARD, MARIYAMMANAHALLI POST
                           315




    HOSPET TALUK,
    BELLARY DISTRICT 583 222

487. SRI D VENKATAMALAVAPPA
     S/O DASAIAH
     NO.1100, M.S.LAYOUT,
     4TH MAIN, VIJAYANAGAR,
     BANGALORE 40

488. SRI G RAMACHANDRA NAIK
     S/O N.G.NAIK
     C/JO B RAMADAS PLOT NO.7
     PURAKRUTHI NILAYA
     VIDYANAGAR EXTENSION
     CHITRADURGA DISTRICT
     CHITRADURGA
489. SRI R SRINVIASA
     S/O ERLA RAMAIAH
     C/O CHALLA CHINNA VENKATAIAH
     IST CROSS BHOVI COLONY,
     NEHRU NAGAR,
     MANDYA 571 401.

490. SRI A RKSIHNAMURTHY
     R/O NO.317, SHEETAL NIVAS
     II MAIN ROAD, MUTHYALANAGAR
     MES ROAD, GOKUL EXTENSION,
     BANGALORE 54

491. SRI VITTHAL KUMAR
     S/O MARUTHI RAO
     OCC UN EMPLOYUED
     R/O NO.12-3-1 HAROORA GERI
     GANDHINGAJ POST TALUK
     AND DSITRICT BIDAR 585 403

492. SRI M L KUMARSAWMY
     S/O SRILINGAIAH
                         316




    R/O INCHRA 3RD CROSS
    SHISVANANJAPPALAYOUT,
    MANDYA 571 401

493. SRI SRIDHARA N
     S/O NANJUNDAIAH
     R/O NO.1258, MAJJIGEPURA ROAD,
     K.R.SAGARA S.R.PATNA TALUK,
     MANDYA DISTRICT.

494. SRI G S MARULASIDDAPPA
     S/O G N SIDDAPPA
     R/O CHIKKTOGALERI
     HIRETOGALERI POST
     DAVANAGERE TALUK AND DISTRICT.

495. SRI PALAKSHAPPA
     S/O B HANUMANTHAPPA
     R/O HOSAMALALI VILLAGE
     HADONAHALIPOST HONNALI TALUK
     DAVANAGERE DISTRICT.

496. SRI INDHUDHAR K
     S/O E KENCHAPPA
     KUPPAGADDE VILLAGE AND POST
     SORABA TALUK,
     SHIMOGA DISTRICT.

497. SRI S LAXMANA
     S/O S KERIYAPPA
     R/O HULEMARADI VILLAGE
     GUDAVI POST SORABA POST
     SHIMOGA DSITRICT.

498. SRI T PARAMESHWRAPPA
     S/O TADASADA BASAPPA
     R/O SUGURU VILLAGE AND POST
     SHIMOGA TALUK AND
     SHIMOGA DSITRICT.
                          317




499. SRI M B KUMARSWAMY
     S/O M BASVARAJAPPA
     R/O YEKKAGUDI VILLAGE
     SIDDAMANATHA POST
     CHANNAGIRI TALUK,
     DAVANAGERE DISTRICT.

500. SRI L S SHANMUKHAPPA
     S/O L SIDDAPPA
     R/O KATHALAGERE VILLAGE AND POST
     CHANNAGIRI TALUK,
     DAVANAGERE DSITRICT.

501. SRI G NAGARAJU
     S/O GANGADHARAIAH
     C/O T SRINIVAS NO.153, CHETANA
     3RD MAIN, 2ND CROSS D BLOCK
     GOPALGOWDA EXTENSION,
     SHIMOGA.

502. SRI B S HARISHA
     S/O SHIVALINGE GOWDA
     R/O KARAGADA VILLAGE AND POST
     BELUR TALUK,
     HASSAN DISTRICT.

503. SRI CHANDRASHEKAR DABADI
     S/O D SANNAVEERAPPA
     R/O SRI KODDA VEERABHADRESHWRA PRASANNA
     MEGAL POST
     HARAPANAHAALLI
     DAVANAGERE TALUK AND DISTRICT.

504. SRI PRABHAKAR A H
     S/O HALA NAIKA
     R/O ANANDUR VILLAGE
     HULIDAVARABANA POST
                            318




    SAGAR TALUK,
    SHIMOGA DISTRICT.

505. SRI PADMANBHA S C
     S/O CHANNABASAVA NAIK
     R/O SANDUR VILLAGE
     MANDAGATTA POST
     SHIMOGA TALUK AND DISTRICT.

506. SRI H C RUDRESHA
     S/O H G CHANNABASAPPA
     R/O HARAMAGHATTA
     HOLALUR HOBLI
     SHIMOGA TALUK AND DSITRICT.

507. SRI HALESHAPPA A H
     S/O HANUMANTHAPPA MADIWALAR
     R/O BEGUR AND POST
     SHIKARIPURA TALUK
     SHIMOGA TALUK AND DSITRICT.

508. SRI BHOJARAJ K M
     S/O VEERAPPA K M
     R/O KACHIKOPPA SIREGE POST
     SHIMOGA TALUK AND DSITRICT.

509. SRI G N RAJAPPA
     S/O NANDYAPPA
     R/O SUGUR VILLAGE AND POST
     SHIMOGA TALUK AND DISTRICT.

510. SRI H N BASVARAJAPPA
     S/O NARASIMAIAH
     DOOR NO. 1032/1, NMC II CROSS
     LEFT SIDE OLD TOWN,
     BHADRAVATHI.

511. SRI P VENAKTARAVANA
     S/O LATE PATALAPPA
                           319




    R/AT NO.4, I FLOOR
    114TH A CROSS
    10TH MAIN, MALLESHWARAM,
    BANGALORE 3

512. SRI B G KUMAR
     S/O P GANGADHARAIAH
     C/JO G.B.GIRUJA D-637
     INDIAN INSTITUTE OF SCIENCE
     BANGALORE

513. SRI MAHALINGASWAMY
     S/O LATE RACHAIAH
     R/AT BYADRAHALLI
     K.R.NAGAR TALUK,
     MYSORE DISTRICT.

514. SRI SHIVAKUMAR
     S/O NANJUNDAIAH
     C/O CHANDRASHEKHARAIAH
     BITTAGOWDANAHALI
     HANAMANTHAPURA AND POST
     KASABA HOBLI,
     HASSAN TALUK AND DISTRICT.

515. KARNATAKA PUBLIC SERVICE COMMISSION
     BY ITS SECRETARY
     PARK HOUSE,
     BANGALORE 560 001        ...RESPONDENTS



 (By SRI ASHOK HARNAHALLI SENIOR COUNSEL (SPECIAL
          COUNSEL FOR GOVT) FOR R1,2,3, & 13,

 SRI T NARAYANASWAMY FOR L SRINIVASA BABU FOR C/R
 288,77,136,272,286,91,103,196,142,96,100,98,143,166,307,
 76,370,124,83,35,285,294,330,293,337,382,54,378,432,172,
19,20,217,352,339,338,344,347,351,348,341,340,68,366,336,
                            320




 353,33,30,36,246,84,41,43,200,271,248,411,332,334,31,250,
 55,22,21,66,23,126,221,151,73,67,361,201,216,202,283,198,
220,57,26,70,362,199,85,158,222,113,110,92,123,219,66,138,
     371,188,218,108,364,175,131,127,155,182,193,181,

        SRI SREERANGAIAH, ADVOCATE FOR R-450,
   SRI V LAKSHMINARAYANA, ADVOCATE FOR R-494-500
                        & 503-510,
     SRI T.N.SRINIVASA REDDY, ADVOCATE FOR R-324,
          SRI JAVID HUSSAIN FOR R-296 AND 457,
       SRI GIRISH S JAMBAGI, ADVOCATE FOR R-440,
            SRI RAJASHEKAR SEERI FOR R-441,
SRI PARASHURAM R.HATTARAKIHAL, ADVOCATE FOR R-125,
SRI B.B.BAJENTRI, ADVOCATE FOR R-53, 481, 403, 308, 386,
                         353, 313,
    SRI JAGADEESHGOUD PATIL, ADVOCATE FOR R-491,
 SRI.V.D.BHAJANTRI, ADVOCATE FOR R-213, 378, 379, 414,
                        418 & 435,
          SRI N.BABU RAO, ADVOCATE FOR R-140,
    SRI SATISH KUMAR GODKAR, ADVOCATE FOR R-390
                       ADVOCATES)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
CALL FOR THE ENTIRE RECORDS OF THE CASE IN
APPLICATION   NO   7080  TO   7088/05,   APPLICATION
NOS.6258/03 & CONNECTED CASES ON FILE OF THE KAT
AND ETC.

IN WP Nos. 17729-17940 OF 2009
BETWEEN

1.   SRI DODDAIAH.N.
     S/O NINGAIAH
     AGED 39 YEARS
     WORKING AS JUNIOR ENGINEER
     O/O ASSISTANT EXECUTIVE ENGINEER
                         321




     PWD SUB DIVISION TIPTUR
     TUMKUR DIST

2.   SRI DAYANANDA H B
     S/O BYRAIAH H P
     MAJOR
     O/O ASST EXECUTIVE ENGINEER
     PRE SUB-DIVISION, BELUR TALUK
     HASSAN DIST

3.   SRI H CHANDRASHEKAR
     S/O D V HUCHAVEERAIAH
     AGED 44 YERAS
     O/O ASST EXECUTIVE ENGINEER
     PWD SUB DIVISION, TIPTUR
     TUMKUR DIST

4.   SRI H H HALAPPA
     S/O LATE HULIGAIAH
     AGED 39 YEARS
     WORKING AS JUNIOR ENGINEER
     O/O ASSISTANT EXEUCTIVE ENGINEER
     NO.4, VCC SUB DIVISION
     MYSORE

5.   SRI VENKATESH
     S/O LATE THAMMANNA
     AGED 41 YEARS
     WORKING AS JUNIOR ENGINEER
     O/O ASSISTANT EXECUTIVE ENGINEER
     NO.2 V C SUB-DIVISION, TALAGARADI
     N M HALLY POST, MALAVALLY TQ
     MANDYA DIST

6.   SRI UMESH K P
     S/O PUTTANARASAIAH
     AGED 44 YEARS
                           322




      WORKING AS ASST ENGINEER
      O/O ASSISTANT EXECUTIVE ENGINEER
      PWD SUB DIVISION, TURUVEKERE
      TUMKUR DIST

7.    SRI LAKSHMAIAH
      S/O MUDDAIAH
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE E.E.
      NO.1 PW & IT SPECIAL SUB-DIVISION
      RAMANAGARA (PWD QUARTERS)

8.    SRI DODDAMANI KOTESHI
      S/O DODDAMANI SATHYAPPA
      AGED 40 YEARS
      WORKING AS JUNIOR ENGINEER
      O/O CITY MUNICIPAL CORPORATION
      DAVANGERE

9.    SRI SHIVARAJU K
      S/O KARIYAIAH
      AGED 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      O/O ASST EXECUTIVE ENGINEER
      NO.3, HARANGI CANAL SUB DIVISION
      SALIGRAMA K R NAGARA TQ
      MYSORE DIST

10.   SRI M VENKATESHA
      S/O MARITHIMMAIAH
      AGED 45 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE NO.4, NUGU SUB DIVISION
      18TH CROSS, KABINI COLONY
      NANJANGUD
                           323




11.   SRI SHIVANNA M
      S/O LT MAHAIAH
      AGED 46 YEARS
      WORKING AS ASST ENGINEER
      OFFICE OF A E E, K R SUB DIVISION
      KABINI COLONY , H Q KOTE

12.   SRI MAHESH REVANSIDH JADHAV
      S/O REVANSIDH L JADHAV
      AGED 39 YEARS
      WORKING AS JUNIOR ENGINEER
      O/O ASST EXECUTIVE ENGINEER
      FIC SUB DIVISION NO.14, ALMEL
      KBJNL, SINDAGI
      BIJAPUR DIST

13.   SRI RANGAPPA NAGAPPA SAMAGAR
      S/O NAGAPPA A SAMAGAR
      AGED 39 YEARS
      WORKING AS JUNIOR ENGINEER
      O/O ASST EXECUTIVE ENGINEER
      FIC SUB DIVISION NO.14,
      KBJNL, SINDAGI
      BIJAPUR DIST

14.   SRI BABURAO
      S/O KASHAPPA
      AGED 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      O/O KBJNL IBC O&M
      SUB DIVISION NO.1
      SALATAGI, INDI TQ
      BIJAPUR DIST

15.   SRI ISHWAR CHAVAN
      S/O BHIMASING CHAVAN
      AGED ABOUT 41 YEARS
                          324




      WORKING AS JUNIOR ENGINEER
      O/O ASST EXECUTIVE ENGINEER
      KBJNL IBC O&M SUB DIVISION NO.1
      SALATAGI
      INDI TQ, BIJAPUR DIST

16.   SRI KALLAPPA S DONGAPURE
      S/O SIDRAM DONGAPURE
      AGED ABOUT 48 YEARS
      WORKING AS JUNIOR ENGINEER
      O/O ASST EXECUTIVE ENGINEER
      KBJNL IBC O&M SUB DIVISION NO.1
      RAMPUR , SINDGI TQ
      BIJAPUR

17.   SRI D BHEEMA NAIK
      S/O DURGA NAIK
      AGED ABOUT 41 YEARS
      WORKING AS ASST ENGINEER
      O/O ASST EXECUTIVE ENGINEER
      MI, SUB DIVISION, MAGADI TQ
      RAMANGAR DIST

18.   SRI M AVALAPPA
      S/O MARIYAPPA
      AGED ABOUT 42 YEARS
      WORKING AS ASST ENGINEER
      O/O ASST EXECUTIVE ENGINEER
      MI SUB DIVSION, MAGADI TQ
      RAMANGAR DIST

19.   SRI SREENIVAS ANAIAK S
      S/O SEVYA NAIK
      AGED ABOUT 38 YEARS
      WORKING AS ASST ENGINEER
      O/O ASST EXECUTIVE ENGINEER
                            325




      NO.1, SUB DIVISION
      PWD, CHICKMAGALUR

20.   SRI PADNIT ATHANI
      S/O RAMANNA
      AGED 43 YEARS
      WORKING AS ASST ENGINEER
      O/O ASST EXECUTIVE ENGINEER
      PRE SUB DIVISION, SHIRAHOTTI
      GADAG DIST

21.   MANOHAR
      S/O MAHIPATHI
      AGED 39 YEARS
      WORKING AS JUNIOR ENGINEER
      O/O ASST EXECUTIVE ENGINEER
      KBJNL IBC SUB DIVISION NO.10
      SINDGI TQ
      BIJAPUR DIST

22.   SRI SANJEEV
      S/O MARUTI RAO KAMBLE
      AGED 36 YEARS
      WORKING AS JUNIOR ENGINEER
      O/O KBJNL IBC O &M
      SUB DIVISION NO.1
      SALATAGI, INDI TQ, BIJAPUR DIST

23.   SRI SANJEEV KUMAR
      S/O VAIJINATH KELAKERE
      AGED 36 YEARS
      WORKING AS JUNIOR ENGINEER
      O/O KBJNL IBC SUB DIVISION NO.24
      RAMPUR (PA) SINDGI TQ
      BIJAPUR DIST
                         326




24.   SRI SHIVAGOND KDANIKAR
      S/O SHIRAMANTH
      AGED ABOUT 42 YEARS
      O/O THE ASST EXECUTIVE ENGINEER
      O/O KBJNL IBC SUB DIVISION NO.24
      RAMPUR (PA) SINDGI TQ
      BIJAPUR DIST

25.   SRI SURESHA NAIK M G
      S/O GANGADHAR NAIK M L
      AGED ABOUT 29 YEARS
      WORKING AS ASST ENGINEER
      O/O THE ASSISTANT EXECUTIVE ENGINEER
      KBJNL IBC SUB DIVISION 25
      YANKANALLI

26.   SRI SHANKARAPPA RAMANNA BANDIWADDAR
      S/O RAMANNA H BANDIWADDAR
      WORKING AS ASST ENGINEER
      O/O THE ASSISTANT EXECUTIVE ENGINEER
      KBJNL IBC SUB DIVISION 3
      RAMPUR A/P RAMPUR
      SINDAGI TQ, BIJAPUR DIST

27.   SRI GURUAJ P GAIKAWAD
      S/O PEETHAMBARAPPA D GAIKAWA
      AGED ABOUT 36 YEARS
      WORKING AS JUNIOR ENGINEER
      O/O THE ASSISTANT EXECUTIVE ENGINEER
      NO.2, T R SUB DIVISION
      AGALAKERE, KOPPAL DIST

28.   BHAVIDODDE RAJAPPA
      S/O GYANAPPA
      AGED ABOUT 40 YEARS
      WORKING AS ASST ENGINEER
      O/O AEE,
                           327




      NO.2, T R SUB DIVISION
      GANGAVATHI, KOPPAL DIST

29.   SRI C THIMMASWAMY S/O
      LATE CHIKKATHIMMAIAH
      AGED ABOUT 44 YEARS
      WORKING AS ASST ENGINEER
      O/O SUPERINTENDING ENGINEER
      PW & I W T DEPARTMENT
      CIRCLE OFFICE, MANGALORE

30.   SRI ARUNACHALA M T
      S/O THAVRAYA NAIK
      AGED ABOUT 40 YRS
      WORKING AS ASST ENGINEER
      O/O ASST EX ENGINEER
      NO.5, HCI SUB DIVISION CNNL
      HOLALGARHALLI, TIPTUR
      TUMKUR DIST

31.   SRI JAGANNATH D CHIGARE
      S/O DHANANJAY CHIGARE
      AGED ABOUT 43 YEARS
      WORKING AS JUNIOR ENGINEER
      O/O ASST EX ENGINEER
      SUB DIVISION NO.22
      RON

32.   SRI PREMANAND H KOTABAL
      S/O SRI HANAMANTAPPA
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      O/O ASST EX ENGINEER
      MRBCC SUB DIVISION NO.18
      MALLAPUR, RON TQ
      GADAG DIST
                         328




33.   SRI RATNA NAIK D LAMANI
      S/O DAKYANAIK LAMANI
      AGED ABOUT 42 YEARS
      WORKING AS JUNIOR ENGINEER
      O/O ASST EX ENGINEER
      KNNL UTP SUB DIVISION NO.3
      HAVERI

34.   SRI BASAVARAJA S
      S/O SHIVALINGAPPA
      AGED ABOUT 36 YEARS
      WORKING AS ASSISTANT ENGINEER
      O/O ASST EX ENGINEER
      KNNL IRRIGATION SUB DIVISION
      KURAHATTI

35.   SRI MANJUANTHA D
      S/O M DEMAIAH
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      O/O ASST EX ENGINEER
      KARANTAKA NEERAVARI NIGAMA LTD
      KNNL, UPPER BHADRA SUB DIVISION
      TARIKERE, CHICKMAGALUR DIST

36.   SRI UMESH Q ITAGI
      S/O LT RANGAPPA ITGI
      AGED ABOUT 39 YEARS
      WORKING AS ASSISTANT ENGINEER
      O/O ASST EX ENGINEER
      MRBC SUB DIVISION, SIRSI
      KURAHALLI, RON TQ
      GADAG

37.   SRI PARAMESHWARA NAIK
      S/O R RAMANNA NAIK
      AGED ABOUT 37 YEARS
                         329




      WORKING AS JUNIOR ENGINEER
      S-EP SUB DIVISION
      MANGALORE
      DK DISTRICT

38.   SRI KRISHNA V
      S/O VENKATASWAMY
      AGED ABOUT 43
      WORKING AS ASST ENGINEER
      YAGACHI PROJECT DIVISION
      BELUR

39.   T S MALLIKARJUN
      S/O T SHIVARDURAPPA
      AGED ABOUT 45 YEAR
      WORKING AS ASST ENGINEER
      O/O ASSITANT EXECUTIVE ENGINEER
      PWD SUB DIVSION
      HULIYAL, KARWAR DIST

40.   SRI NAGESH DATTU KOLKAR
      S/O DATTU PAKIRA KOLKAR
      AGED ABOUT 38 YEARS
      WORKING AS ASST ENGINEER
      O/O ASSITANT EXECUTIVE ENGINEER
      KNNL GLBCC DIVN NO.1
      GHATAPRABHA

41.   SRI SHRIKANT DATTU KOLKAR
      S/O DATTU PAKDIRA KOLKAR
      AGED ABOUT 45 YEARS
      WORKING AS ASST ENGINEER
      O/O ASSITANT CHIEF ENGINEER
      KNNL IRRIGATION (NORTH)
      BELGAUM
                         330




42.   SRI UMESHA K M
      S/O G H MADAIAH
      AGED ABOUT 42 YEARS
      WORKING AS ASST ENGINEER
      O/O ASSITANT EXECUTIVE ENGINEER
      PWD DIVISION, SECTOR NO.23
      NAVAGANAGAR, BAGALKOT

43.   SRI N D NAGABHUSHANA
      S/O DASAPPA
      AGED ABOUT 37 YEARS
      WORKING AS ASST ENGINEER
      O/O ASSITANT EXECUTIVE ENGINEER
      NO.5, HEMAVATHY CANAL DISTRIBUTORY SUB
      DIVISION, CNNL CHELUR
      GUBBI, TUMKUR DIST

44.   SRI SHASHIKANT B VANDALE
      S/O BHANGAREPPA M VANDALE
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      KNNL, GRBCC DIVISION NO.4
      CHIKODI, BELGAUM DISTRICT

45.   SRI K.P. THIPPESWAMY
      S/O K.P. PALAIAH
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      M.I. DIVISION
      CHITRADURGA

46.   SRI T.C. KUMAR
      S/O CHALUVA DASAIAH
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
                         331




      OFFICE OF THE EXECUTIVE ENGINEER
      NO.1, BUILDING DIVISION, PWD
      SJP CAMPUS, BANGALORE 560001

47.   SRI BASAVARAJ AVVANNAPPA HONNAKASTURI
      S/O AVVANNAPPA HONNAKASTURI
      AGED ABOUT 47YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, KNNL, GRBCC SUB DIVISION NO.13
      HIDKAL DAM PO, HUKKERI TALUK. BELGAUM DIST

48.   SRI JAYANNA R.N
      S/O NINGAIAH
      AGED ABOUT 37 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE A.E.E.
      NO.5, VCC SUB DIVISION
      CAUVERY NEERAVARY NIGAMA LTD
      GOKULAM 4TH STAGE, MYSORE

49.   SRI SURESH A
      S/O ANJANEYA T
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, NO.5 VCC SUB DIVISION
      CNNL, CAUVERY BHAVAN
      GOKULAM , MYSORE

50.   SRI SURESH R
      S/O U.P. RAMAPPA
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
                            332




      NO.4 B.R.L.B.C. DIVISION MILITARY CAMP
      BHADRAVATHI.

51.   SRI H.R. MOHANKUMAT
      S/O B. RAMAIAH
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, NO.3, HCD SUB DIVISION, CNNL
      MAYASANDRA 572221, TURUVEKERE TALUK
      TUMKUR DISTRICT.

52.   SRI. DEVENDRAPPA
      S/O MARIYAPA ITTANGI
      AGED ABOUT 31 YEARS WORKING AS ASSISTANT
      ENGINEER OFFICE OF THE A.E.E
      NO.2 CANAL SUB DIVISION KARTAGI TQ
      GANGAVATHI DT. KOPPAL 583229

53.   SRI SUGAPPA
      S/O HANUMANTHAPPA
      AGED ABOUT 38 YEARS WORKING AS ASSISTANT
      ENGINEER OFFICE OF THE A.E.E
      D-31, CANAL SUB DIVISION, KARTAGI TQ
      GANGAVATHI DISTSRICT, KOPPAL

54.   SRI S.M. PUTTASWAMY
      S/O MARIYAIAH
      AGED ABOUT 44 YEARS WORKING AS ASSISTANT
      ENGINEER OFFICE OF THE ASSISTANT
      EXECUTIVE ENGINEER NO.3, KRSM SUB
      DIVISION CAUVERY NEERAVARI NIGAM
      LTD BHARATHI NAGAR (K.M. DODDI)

55.   SRI M. MAHADEVASWAMY
      S/O MARIMADDAIAH
      AGED ABOUT 41 YEARSS WORKING AS ASSISTANT
                          333




      ENGINEER OFFICE OF THE ASSISTANT
      EXECUTIVE ENGINEER NO.3 KRSM & MIP
      SUB DIVISION BHARATHINAGAR, MADDUR
      TQ, MANDYA DISTRICDT

56.   SMT. B.R. MANJULA
      W/O A.D. RANGAPPA
      AGED ABOUT 40 YEARS WORKING AS ASSISTANT
      ENGINEER OFFICE OF THE CHIEF ENGINEER
      KNNL UTP ZONE SAGAR ROAD
      SHIMOGA

57.   UDAYARAJAPPA KATTIMANI
      S/O RAJAPPA
      AGED ABOUT 45 YEARS, WORKING AS
      ASSISTANT ENGINEER OFFICE OF THE
      ASSISTANT EXECUTIVE ENGINEER MLBCC
      NO.9, KNNL GRBC, GADDANAKERE
      BAGALKOT

58.   SMT. SHOBHA M KATTIMANI
      D/O MALLIKARJUN
      AGED ABOUT 39 YEARS WORKING AS
      JUNIOR ENGINEER OFFICE OF THE EXECUTIVE
      ENGINEER PANCHAYAT RAJ ENGINEERING
      DVN. BAGALKOT

59.   SRI YASHAWANT C. LAMANI
      S/O. C.B. LAMANI
      AGED ABOUT 44 YEARS WORKING AS
      ASSISTANT ENGINEER OFFICE OF THE
      ASSISTANT EXECUTIVE ENGINEER
      KBJNL, MLI SUB DIVISION NO.7
      HALAGANI BIJAPUR DISTRICT

60.   SRI. YUVARAJ MOTILAL NAIK
      S/O MOTILAL P NAIK
                         334




      AGED ABOUT 38 YEARS WORKING AS
      ASSISTANT ENGINEER, OFFICE OFTHE
      ASSISTANT EXECUTIVE ENGINEER
      KBJNL, MLI SUB DIVISION NO.7
      HALAGANI BIJAPUR DISTRICT
      AND TALUK

61.   SRI. K.R. VENKATESWARA
      S/O RAMACHANDRA NAIK. L
      AGED ABOUT 39 YEARS WORKING AS JUNIOR
      ENGINEER OFFICE OF THE MINOR IRRIGATION
      DEPARTMENT HADAGALLI SUB DIVISION
      BELLARY DISTRICT

62.   SRI SHEKAR RATHOD
      S/O DHARMU RATHOD, A/A 41 YRS
      WORKING AS ASSISTANT ENGINNER OFFICE OF
      THE ASSISTANT EXECUTIVE ENGINEER
      KBJNL MLI SUBDIVISION NO 7
      HALAGANI DIST BIJAPUR

63.   SRI T SOMLA NAIK
      S/O THVARYA NAIK, A/A 38 YRS
      WORKING AS JUNIOR ENGINEER OFFICE OF
      THE ASSISTANT EXECUTIVE ENGINEER
      P R E SUB DIVISION, HADAGALLI
      BELLARY DIST

64.   SHRI SHARANAPPA BAJANTRI
      S/O LAKKAPPA BAJANTRI, A/A 43 YRS
      WORKING AS ASSISTANT ENGINEER OFFICE OF
      THE ASSISTANT EXECUTIVE ENGINEER
      KBJNL, MLI SUB DIVISION NO 5
      MATTIHAL TQ B BAGEWADI
      DIST BIJAPUR
                          335




65.   SRI ARAVIND MASAJI POAL
      S/O MASAJI TULJARAM POAL, A/A 45 YRS
      WORKING AS ASSISTANT ENGINEER OFFICE OF
      THE ASSISTANT EXECUTIVE ENGINEER
      HBC SUB DIVISION NO 1, ATHANI
      DIST BIJAPUR

66.   SRI GURULINGAPPA MANAPPA RATHOD
      S/O MANAPPA R RATHOD, A/A 41 YRS
      WORKING AS JUNIOR ENGINEER OFFICE OF
      THE ASSISTANT EXECUTIVE ENGINEER
      KBJNL MLI SUB DIVISION NO 5
      TQ B BAEWADI, DIST BIJAPUR

67.   SRI SHANKAR CHAVAN
      S/O MATRAPPA S CHAVAN, A/A 41 YRS
      WORKING AS JUNIOR ENGINEER OFFICE OF
      THE ASSISTANT EXECUTIVE ENGINEER
      KNNL, MLBCC SUB DIVISION. 12
      KALDGI, BAGALKOT DOST

68.   SRI KRISHNAKISHORE S. HALLUR
      S/O SHIVAPPA S HALLUR, A/A 44 YRS
      WORKING AS ASSISTANT ENGINEER OFFICE OF
      THE ASSISTANT EXECUTIVE ENGINEER
      KBJNL MULWAD LIFT IRRIGATIN,SUB DIVISION
      HALAGANI

69.   SMT G ARUNA
      D/O G KRISHNA MURTHY, A/A 31 YRS
      WORKING AS JUNIOOR ENGINEER OFFICE OF
      THE EXECUTIVE ENGINEER
      NO 6, CANAL DIVISION, FORT, BELLARY

70.   SRI SHRISHAIL CHAVAN
      S/O DHAKU CHAVAN, A/A 41 YRS
      WORKING AS JUNIOOR ENGINEER OFFICE OF
                          336




      THE ASSISTANT EXECUTIVE ENGINEER
      KBJNL ALBC SUB DIVISION NO. 1
      S: TIMANI, CAMP: ALMATTI

71.   SRI VIJAY LAMANI
      S/O LACHU LAMANI, MAJOR
      WORKING AS JUNIOOR ENGINEER OFFICE OF
      THE ASSISTANT EXECUTIVE ENGINEER
      KBTNL ALBC SUB DIVISION NO 1
      ALMATTI, TQ:B BAGEWADI, DT.BIJAPURA

72.   SRI. RAMASWAMI LAMANI
      S/O AMACHANDRA AGE: 27 YEARS,
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER KBJNL ALBC SUB DIVISION NO.3
      ALMATTI. TAJ BAGAGEWADI
      BIJAPUR DIST.

73.   SRI ANAND GUDDAPPA DODDAMANI
      S/OGUDDAPPA DODDAMANI AGE: MAJOR
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER LIB SUB DIVISION APMC YARD,
      HANGAL 58114
      HAVERI DIST.

74.   SRI. MAHESHKUMAR K G
      S/O K.N. GURUSWAMY AGE: 36 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER PANCHAYAT RAJ ENGG.
      SUB DIVISION GUNDLUET
      CHAMARAJNAGAR DIST.

75.   SRI SUDARSHAN NAYAK
      S/O SOMAPPA NAYAK AGE: 45 YEARS
                          337




      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER NO. 1 SL15 SUB DIVISION
      KNNL, HUVINAHALATI

76.   SRI JINKALA VENKATESWARLU
      S/O G. THIMMARAYAUDU AGE: 47 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER PUBLIC WORKS DEPT.
      SUB DIVISION KUDLIGE
      BELLARY DIST.

77.   SRI BASAVARAJ M. KADEMANI
      S/O MARTHANDAPPA AGE: 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER SINGATALUR LIFT IRRIGATIN
      SCHEME KNNL NO.2 SUB DIVISION
      HUVINAHALATI

78.   SRI PRAKASH F HOSAMANI
      S/O SRI FAKKIRAPPA M HOSAMANI
      AGE:40 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER KNNL MRBC SUB DIVISION-5
      SHIRASANGI TQ. & SAUDATTI

79.   SRI N MANJUNATHA
      S/O T. NAGENDRAPPA
      AGED ABOUT 39 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER PANCHAYAT RAJ ENGINEERING
                           338




      SUB DIVISION KUDLIGI, TQ:KUDLIGI
      BELLARY DIST.

80.   SRI. Y. RAMACHANDRA
      S/O Y. BASAVARAJ
      AGED ABOUT 41YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER NO.3 LLC
      SUB DIVISION BELLARY DIST.

81.   SRI SUDARSHAN N
      S/O KOMARA SWAMY N
      WORKGIN AS JUNIOR ENGINEER
      OFFICE OF THE ASSISATNT EXECUTIVE
      ENGIENER, NO.3 LLC SUB DIVISION, STATION
      ROAD, BELLARY.

82.   SRI GANGADHARAIAH D
      S/O KANIMAIAH D
      WORKGIN AS JUNIOR ENGINEER
      OFFICE OF THE ASSISATNT EXECUTIVE
      PRE DIVISION,
      BELLARY 583 104

83.   SRI PURJAR SHIVAKUAMR NIAK
      S/O P MALKYA NAIK
      WOKRING AS ASSISANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGIE
      RAJ ENGINEERING SUB DIVISION,
      HUVINGHDIGALLI, BELLARY DISTRICT.

84.   SRI S KALYANASWAMY
      S/O LATE S D HANUMANTHAPPA
      WOKRING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
                          339




      NO.3 HLC SUB DIVISION, STATION RFAOD,
      BELLARY.

85.   SRI YALLAPPA BHIMAPPA PATROTI
      S/O BHIMAPPA
      WOKRING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      KALACHI CANALS BU DIVISON KNNL
      KONNUR TQNARAGUND.

86.   SRI VIJAYABHASKAR
      S/O B NARSIMHALU
      WOKRING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      PMGSY SUB DIVISON, FORT
      BELALRY DISTRICT

87.   SRI G KUMARASMWY
      S/O GANGAPPA
      WOKRING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      NO.3 LLC DIVISION STATION ROAD,
      BELLARY

88.   SRI VADDAR HANUMANTAPPA
      S/O VADDAR RAMAPPA
      WOKRING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      SINGATALUR LIFT IRRIGATION SCHEM
      SUB DIVISION NO.2 HUVINAHADAGALI TQ.,
      BELLARY DISTRICT.
                          340




89.   SRI MANOHAR MALLAPPA KATTIMANI
      S/O MALLAPPA KATTIMANI
      WORKING OF THE ASSISTANT EXECUTIVE
      ENGINEER
      KNNL MLBCC SUB DIVISION 12
      KALADAGI DIST BAGALKOT

90.   SRI GOPAL HUNDAPPA HOSAMANI
      S/O ANDAPPA HOSAMANI
      WORKIN AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      KNNL HHB SUB DIVSION NO.3
      HIPPARAGI TQ JAMKHANDI.

91.   SRI LAXMAN T RATHOD
      S/O TUKARAM B RATHOD
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      KBJNL MCI SUB DIVISION NO.7, HALAGANI
      TQ DIST. BIJAPUR.

92.   SRI K H THIPPERUDRAPPA
      S/O HANUMANTHAIAH
      WORKING AS ASSISTANT JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      SUB DIVISION NO.22 MRBC RON GADAG
      DISTRICT.

93.   SRI CHANDRASHEKAR VITTAL MASALI
      S/O VITTAL MADALI
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      DEPARTMENT OF ARCHOLOGY AND MUSEUM
                         341




      VENAKTAPPA ART GALLARY
      KASTURBA ROAD,
      BANGALORE.

94.   SRI AMBANNA HARALAYYA
      S/O NEELAPPA
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      KBJNL IBC SUB DIVISION NO.7
      ALAMEL, TQSINDAGI DIST BIJAPUR.

95.   SRI RAJSHEKHAR M CHAVAN
      S/O MANASINGH N CHAVAN
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      KBJN TLIS SUB DIVISION,
      NANATTI DIST BIJAPUR.

96.   SRI SADANANDA T LAMANI
      S/O THAKAREPPA LAMANI
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      MRMCC DIVISION NO.1 NARGUND.

97.   SRI HANUMANTHAPPA S AMBALI
      S/O SANNAPPA
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER
      PRE SUB DIVISION SRIRUGUPPA TALUK
      BELLARY.

98.   SRI B P KRISHNAMURTHY
      S/O PAPAIAH A K
                           342




       WORKING AS ASSISTANT ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       PRE SUB DIVISION, CHITRADURGA DISTRICT.

99.    SRI J V THAYAGARAJA
       S/O VALYA NAIK
       WORKING AS ASSISTANT ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       NO.13, HEMAVATHY SUB DIVISION,
       BELLUR CROSS, NAGAMANGALA TALUK,
       MANDYA DSITRICT.

100.   SRI VITTAL R BHAJANTRI
       S/O RANGAPPA B BHAJANTRI
       WORKING AS ASSISTANT ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       KOUJALGI TQ GOKAK
       DIST BELGAUM

101.   SRI SANJAY KUMAR RAMU MALAGI
       S/O RAMU MALAGI
       WORKING AS ASSISTANT ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       M I SUB DIVSION DHAK BANGLOW GOAVES
       BELGAUM

102.   SRI SHIVLEELA MUKANNAVAR
       S/O ISHWAR
       WORKING AS JUNIOR ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
                            343




       IRRIGATION IVESTIGATION SUB DIVISION,
       BELGAUM

103.   SRI H SHIVAPPA
       S/O VEERAPPA
       WORKING AS ASSISTANT ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       KNNL MRBCC SUB DIVISION NO.2,
       MARAB

104.   SRI SHETTEPPA KANABOOR
       S/O MADIVWALAPPA
       WORKING AS JUNIOR ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       MRBC MI SUB DIVISOIN NO.1
       ALAGAWADI TALUK NAALGUND.

105.   SRI RAJAKUMAR R
       S/O RAMAKRISHNAPPA
       WORKING AS ASSISTANT ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       KNNL MRBC SUB DIVISION NO.12
       MORAB TQ NAVALGUND, DIST DHARWAD

106.   SRI PABHAKAR BASVANATAPAP HADIMANI
       S/O BASAVANATAP
       WORKING AS ASSISTANT ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       KNNL MALAPRABHA RIGHT BANK CANAL
       SUB DIVISION NO.11 BYAHATTI.

107.   SRI MAHESH OLEKAR
       S/O SHIVAPPA OLEKAR
                          344




       WORKING AS ASSISTANT ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       MRBC DIVISION NO.3 BYAHATTI.

108.   SRI SUMITRA M NAGATHAN
       S/O MAHADEVAPPA S NAGATHAN
       WORKING AS JUNIOR ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       KNNL MRBCC DIVISION NO.3
       BYAHATTI TQ HUBLI,
       DIST DHARWAD

109.   SRI B RAMAIAH S/O BASAPPA
       WORKING AS ASSISTANT ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       BBMP BANGALORE HEAD OFFICE
       N.R.CIRCLE, BANGALORE

110.   SRI RAVI K V
       S/O K D VACHYA NAIK
       WORKING AS ASSISTANT ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       NO.8 SUB DIVISION UT
       KNNL HOLALUR
       TQ SHIMOGA.

111.   SRI ARVIND YALLAPP UGAR
       S/O Y ALLAPAP B UGAR
       WORKING AS JUNIOR ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
                           345




       PANCHAYAT RAJ ENGG. SUB DIVISION,
       MANGAL, DIST HAVERI.

112.   SRI NAGARAJU B J
       S/O JAVARAIAH
       WORKING AS JUNIOR ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER
       NO.23 HLBC SUB DIVISION,
       PANDAVAPURA MANDYA DISTRICT

113.   SRI ANILKUMAR BASVANAT SHINGE
       S/O BASVANAT TUKARAM SHINGE
       WORKING AS ASSISANT ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER,
       PWD SUB DIVISION, HALIYAL,
       DIST KARWAR.

114.   SRI R DAYANANDA
       S/O R RANGAPPA
       WORKING AS
       ASSISTANT ENGINEER
       OFFICE OF THE ASSISATNT EXECUTIVE
       ENGINEER,
       P.C. SUB DIVISOIN, STATION ROAD,
       BELLARY.

115.   SRI J SHARATH BAU
       S/O J MUKAPPA
       WORKING AS
       ASSISTANT ENGINEER
       OFFICE OF THE ASSISATNT EXECUTIVE
       ENGINEER,
       QUALITY CONTROL SUB DIVISION,
                          346




       WATER RESOURCES DEPARTMENT
       STATION ROAD,
       BELLARY

116.   SRI VASU M RATHOD
       S/O MITTU RATHOD
       WORKING AS
       ASSISTANT ENGINEER
       OFFICE OF THE ASSISATNT EXECUTIVE
       ENGINEER
       MINOR IRRIGATION SUB DIVISION,
       KUSHTAGI KOPPAL DSITRICT.

117.   SRI BHIMU S LAMANI
       S/O SEETU D LAMANI
       WORKING AS JUNIOR
       ENGINEER
       OFFICE OF THE ASSISATNT EXECUTIVE
       ENGINEER
       MINOR IRRIGATION SUB DIVISION,
       KUSHTAGI KOPPAL DSITRICT.

118.   SRI NAGESH H BAJANTRI
       S/O HOSAPPA H BAJANTRI
       WORKING AS ASSISTANT
       ENGINEER
       OFFICE OF THE ASSISATNT EXECUTIVE
       ENGINEER
       MINOR IRRIGATION SUB DIVISION,
       GOKAK TALUK GOKAK BELGAUM DISTRICT.

119.   SRI RAVINDRA NAYAK SUGALI
       S/O S RANGA NAIK
       WORKING AS ASSISTANT
       ENGINEER
       OFFICE OF THE ASSISATNT EXECUTIVE
       ENGINEER
                           347




       NO.2 LLC SUB DIVISION SIRUGUPPA
       BELLARY DISTRICT.

120.   SRI ISHWARAPAP BHAJENTRI
       S/O BASAPPA
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       PRE SUB DIVISION, SOUNDATTI
       BELGAUM DISTRICT.

121.   SRI NATESH B C
       S/O M CHIKKAMADAIAH
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       CNNL NO.4, KC SUB DIVISION,
       KAMAGERE, KOLLEGAL TALUK.

122.   SRI CHANDRAKANTHA HARIHAR
       S/O RAMACHANDRAPPA M
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       KNNL VARACHI PROJECT CIRCLE
       SIDDAPUR KUNDAPURA TALUK,
       UDUPI DISTRICT

123.   SRI KANAKAPPA
       S/O AMBARAPPA
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO.4 CANAL DIVISION,
       DIRWAR, TQ MANVI RAICHUR DISTRICT.
                           348




124.   SRI D M MANJUNATHA NAIK
       S/O LATE D MUNISWAMY
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO.1 T R DIVISION, MUNIRABAD,
       KOPPAL DISTRICT.

125.   SRI H R RAJANNA
       S/O RUDRAPPA
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO.1 QUALITY CONTROL SUB DIVISION,
       CNNL, RAMANAGARAM


126.   SRI K R ANANDAKUMAR
       S/O RAJASHEKAR
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO.4 SUB DIVISION, PWD MAGADI.

127.   SRI RAGHAVENDRA P ANNIGERI
       S/O PRABHU S ANNIGERI
       MAJOR, WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       MINOR IRRIGATION SUB DIVISION,
       DHARWAD.

128.   SRI MANOHAR NINGAPPA HADAGALI
       S/O NINGAPPA HADAGAL
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
                           349




       SBC O & M DIVISION, BHIMARAYANGUDI
       TQ SHAHPUR, DIST GULBARGA.

129.   SRI RAMESHDEVI
       S/O GANGARAM
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       O & M MALAGATI
       TQ SHORAPUR, GULBARGA DISTRICT.

130.   SRI SHANKAR KAMBLE
       S/O GANGAVVA KAMBLE
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       KNNL GRBCC SUB DIVISION NO.4
       KERUR TALUK CHIKODI.

131.   SRI SHRIMATN KAMBLE
       S/O JAYAWANT KAMBLE
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO.4 KABBUR TQ CHIKODI
       BELGAUM DSITRICT 591 222

132.   SRI C S RAJU
       S/O CHIKKA SIDDAIAH
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO.4 PWD SPECIAL SUB DIVISION,
       HASSAN.

133.   SRI N G UMESH
       S/O LATE T GANGAPPA
                           350




       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE CHIEF ENGINEER
       PWD OFFICER, C & B (SOUTH)
       BRIDGE SECTION K.R.CIRCLE,
       BANGALORE.

134.   SRI KARNAPPA
       S/O BHIMASHA
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       KBJNL SBC (O & M ) DIVISION,
       BHIAMRAYAGUDI TQ SHAHPUR
       GULBARGA DISTRICT.

135.   SRI D BASAVARAJAPPA
       S/O LATE DASAPPA
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       KBJNL JBC CIRCLE,
       BHIMARAYAGUDI TQ SHAHPUR
       GULBARGA DISTRICT.

136.   V SUNIL KUMAR
       S/O B P VENAKTESH
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       PWD SUB DIVISION,
       MULBAGAL TALUK,
       KOLAR DISTRICT.

137.   SRI NARASIMHAIAH
       S/O CHIKKAMUNISHAMAPPA
       WOKRING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
                           351




       EXECUTIVE ENGINEER,
       PRE SUB DIVISION,
       HOSKOTE, BANGALOER.

138.   SRI M HANUAPPA
       S/O MUNEPPA
       WOKRING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       PWD SUB DIVISION, SIDDLEGHATTA
       CHIKKABALLAPUR DISTRICT.

139.   SRI V RAJASHEKAR
       S/O VENKATARAMAIAH
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       PWD SUB DIVISION, MULBAGAL
       KOLAR DISTRICT.

140.   SRI M RAMACHANDRA
       S/O M MUTHURAMA
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       CNNL H.R.DIVISION, KUSHALNAGAR
       KODAGU DISTRICT.

141.   SRI GANGARAM MALLAPPA KOMANNAVAR
       S/O MALLAPPA NINGAPPA KOMMNNAVAR
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       KNNL GRBCC SUB DIIVSION NO.5
       GOKAK, DIST BELGAUM
                            352




142.   R VENAKTARAMAPPA
       S/O RAMASWAMY
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       PWD SUB DIVISION, BANGARPET
       BANGARPET TALUK
       KOLAR DSITRICT.

143.   SRI R MANJUNATHA
       S/O RAMAPPA
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       PWD NO.2 SUB DIVISION, BANGARPET
       BANGARPET TALUK
       KOLAR DSITRICT.

144.   SRI RAVI VACHAPPA CHANDRAGIRIVAR
       S/O VACHAPPA LAXMAPPA CHANDRAGIRIVAR
       WORKING AS ASST.
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       KNNL W & M SUB DIVISION,
       ATHANI, BELGAUM DSITRICT.

145.   SRI NARAYAN M DIVATE
       S/O MALLAPPA N DIVATE
       WORKING AS ASSISTANT.
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       KNNL HBC SUB DIVISION,
       HIPPARGI TQ JAMKHANDI,
       BAGALKOT DISTRICTG.

146.   SRI G H GIRISH
       S/O B C HARADAIAH
                           353




       WORKING AS ASSISTANT.
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       NO.1 QUALITY CONTROL SUB DIVISION,
       AGARAHARA, RAMANAGARAM

147.   SRI G V TUKARAM
       S/O GADDELINGAIAH
       WORKING AS ASSISTANT.
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       TUNGABHADRA CANAL CONSTRUCTION
       CIRCLE YERAMARAS CAMP
       RAICHUR

148.   SRI L VENKATESH NAIK
       S/O LAKSHMANA NAIK
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       W & M DIVISION, NAVILUTEERTHA
       SOUNDATTI TQ. BELGAUM DISTRICT

149.   SRI G KRISHNA
       S/O GOPALA NAYAKA
       WORKING AS ASSISTANT.
       ENGINEER, OFFICE OF THE CHIEF
       ENGINEER,
       IRRIGATION (SOUTH)ZONE, CAUVERY
       NEERAVARI NIGAMA MYSORE.

150.   SRI SUNEEL B RATHNAKAR
       S/O BHAGAWANT S RATNAKAR
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
                           354




       AT HIDKAL DAM TQ HUKKERI
       BELGAUM DSITRICT.

151.   SRI SURESH V BEDAR
       S/O VITHOBAPPA BEDAR
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       PANCHAYAT RAJ ENGG. SUB DIIVSION,
       BYADGI, HAVERI DISTRICT.

152.   SRI DEEPAK KUMAR B M
       S/O MYLAPPA
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE CHIEF
       ENGINEER
       CNNL, HEMAVATHI CANAL ZONE,

153.   SRI NAVANEESHAIAH
       S/O LATE MAYIGAIAH
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO.1 Q C SUB DIVISOIN, RAMANAGARA.

154.   SRI MANJUNATHA N K
       S/O M KRISHNAPPA
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       KNKL UTP SUB DIIVSION NO.31 RATTIHALLI
       HIHIREKIRUR TALUK, HAVERI DISTRICT.

155.   SRI D H KESHAAN
       S/O D H HANUMANTHAIAH
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
                           355




       EXECUTIVE ENGINEER
       NO.12, HEMAVATHI CANAL SUB DIVISION,
       BELLUR CROSS, NAGAMANGALA TALUK
       MANDYA DISTRICT.

156.   SRI D N RAJU S/JO M H DODHAIAAH
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO.12, SUB DIVISION,
       HEMAVATHY CANAL CNNL
       MANDYA DISTRICT.

157.   SRI JAGADEESHA R
       S/O C RAMAIAH
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO 12, HEMAVATHY CANAL SUB DIVISION
       BELLUR CROSS,
       NAGAMANGALA TQ.MANDYA

158.   SRI SHIVAPUTRAPPA BANI
       S/O BHAGAPPA
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       PRE SUB DIVISION, BIJAPUR.

159.   SRI C DAYANANDA
       S/O CHINNASWAMY
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO.2 PWD SUB DIVISION,
       HUSNUR TALUK, MYSORE DISTRICT.
                           356




160.   SRI J RAJANNA
       S/O JAVARAIAH
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO.2 PWD SUB DIVISION,
       HUSNUR TALUK, MYSORE DISTRICT.

161.   SRI SHANKAR SHIVAPPA LAMANI
       S/O SHIVAPPA
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       PW PORT AND INLAND WATER TRANSORT
       DEPARTMENT SUB DIVISION, MUDHOL
       MUDHOL TALUK,
       BAGALKOT DISTRICT

162.   SRI KIRAN C
       S/O CHADNRASHEKARAPPA R M
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       KABINI RESERVOIR DIVISION,
       KABINI COLONY, H.D KOTE,
       MYSORE.

163.   SRI SHIVABASAVA V MALAGAVI
       S/O VISHNU S MALAGAVI
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       KABINI RESERVOIR DIVISION,
       KABINI COLONY, H.D KOTE,
       MYSORE DIST
                           357




164.   SRI T V LAKSHMIPATHY
       S/O LATE T VENKARATHNAM
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       TARAKA CANAN SUB DIVISION,
       H.D.KOTE TALUK (TK)
       MYSORE DSITRICT.

165.   SRI K V PADMANBHAN
       S/O K VENAKTACHALAPATHY
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       TARAKA CANAL SUB DIVISION,
       H D KOTE, MYSORE DISTRICT.

166.   SRI T SIDDARAMAPPA
       S/O THIMMAPPA
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       KNNL GLBC DIVISION NO.L
       GHATAPRABHA GOKAK TALUK,
       BELGAUM DSITRICT.

167.   SRI RAMA N
       S/O NAGAPPA
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO.7 KAVERIBAHVAN COMPLEX,
       GHATAPRABHA GOKAK TALUK,
       BELGAUM DSITRICT.

168.   SRI LAKSHMANA N
       S/O NAGAPAP
                           358




       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       GHATAPRABHA QUALITY CONTROL
       SUB DIVISION NO.1 HIDKAL DAM
       HUKKERI TALUK
       BELGAUM DISTRICT.

169.   SRI SUBHAS H WADDATTI
       S/O HULIGAPPA WADDATII
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       CNNL, VCC SUB DIVISION,
       NO.4, CAUVERY BHAVAN COMPLEX,
       MYSORE.

170.   SRI G VASNATHAKUMAR
       S/O G GOPALAIAH
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       K.R.SUB DIVISION,
       KABINI COLONY, K D KOTE TALUK.

171.   SRI K M BALAJI
       S/O M K MANOHAR
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       NO.2 VOTEHOLE SUB DIVISION,
       AKLUR, HASSAN DSITRICT.

172.   SRI B R SOMAIAH
       S/O B RAMAIAH
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
                           359




       EXECUTIVE ENGINEER,
       NO.2 HLBC SUB DIVISION,
       MALEKOTE, HASSAN DISTRICT
       HOLENARASIPURA TALUK.

173.   SRI G H SOMASHEKARA
       S/O G K HUCHAIAH
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       PWD SUB DIVISION,
       BELUR HASSAN DISTRICT.

174.   SRI D H PRAMESHWRAPPA
       S/O SANNA HANUMANTHAPPA
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE CHIEF
       ENGINEER,
       IRRIGATION CENTRAL ZONE,
       MUNIRABAD,KOPPAL TALUK,

175.   SRI KUMARA H
       S/O N HALAPPA
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       KNNL UTP R & R SUB DIVISION,
       SAGAR ROAD, SHIMOGA.

176.   SRI NAGAPPA
       S/O NAGAPPA
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       D 31 CANAL SUB DIVISION,
                           360




       KARATAGI, TQ GANGAVATHI,
       KOPPAL DISTRICT.

177.   SRI BHUPATHI N
       S/O NAGAPPA TALAWAR
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       NO.2 CANAL SUB DIVISION,
       KARATAGI,
       TQ GANGAVATHI, KOPPAL DSITRICT.

178.   SRI C MANJUNATHA
       S/O CHINNBHAVI
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       MI SUB DIVISION,
       CHICKMAGALUR
       KOTE AGARAHARA CIRCLE.

179.   SRI B RAVEENDRA NAIK
       S/O P BHEEMA NAIK
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       UPPER TUNGA PROJECT DIVN. OFFICE
       RATTIHALLY HIREKARUR TALUK,
       HAVERI DSITRICT.

180.   SRI VENKATARAVANNA P
       S/O LATE PATALAPPA
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
                            361




       MINOR IRRIGATION SUB DIVISION,
       KOPPAL

181.   SRI RAVI T N S/O T N NAIK
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER, U.T.P
       SHIMOGA

182.   SRI KUMARASWAMY K
       S/O PAPANNI
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       MINOR IRRIGATION SUB DIVISION,
       HUNSUR, MYSORE DSITRICT.

183.   SRI B N NAGARAJA
       S/O D NARAYANA
       NO.1 HLBC SUB DIVISSION,
       DODDAMAGGE ARAKALGUD TALUK
       HASSAN DSITRICT.

184.   SRI BASAPPA JANKAR
       S/O YALLAPPA JANKAR
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE SUPERTINTENDING
       ENGINEER, TUNGABHADRA PROJECT
       CIRCLE, UNIRABAD, KOPPAL DISTRICT.

185.   SRI PRAVEEN KUMAR R
       S/O RAYAPPA
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISATANT
       EXECUTIVE ENGINEER,
                           362




       MINOR IRRIGATION SUB DIVISION, MUDHOL
       BAGALKOT.

186.   SRI RAVINDRA L NAGANATH
       S/O LAKSHMIKANTH H NAGANAT
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISATANT
       EXECUTIVE ENGINEER,
       NO.1 T.R.DIVISION, MUNIRABAD.
       DIST KOPPAL

187.   SRI HANUMANTHAPPA L
       S/O LAKSHSHMAIAH A.K.
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISATANT
       EXECUTIVE ENGINEER,
       HEAD WORKS SUB DIVISION,
       MUNIRABAD, KOPPAL DISTRICT.

188.   SRI B ASHOKA
       S/O B DODDAHNAUMANTHAPPA
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISATANT
       EXECUTIVE ENGINEER
       PRE SUB DIVISION, KUDLIGI

189.   SRI A M RAJASHEKHARA MURTHY
       S/O LATE MADAIAH
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISATANT
       EXECUTIVE ENGINEER,
       BINNYPET SUB DIVISION,
       BBMP 4TH CROSS, MAGADI RAOD,
       BANGLAORE.

190.   SRI C CHANDRAPPA
       S/O C THINDAPPA
                           363




       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISATANT
       EXECUTIVE ENGINEER,
       PWD SUB DIVISION, BILAGE,
       BAGALKOT DISTRICT.

191.   SRI M K SUDNHARAIAH
       S/O KEMPAIAH
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISATANT
       EXECUTIVE ENGINEER,
       NO.13, HEMAVATHI CANAL SUB DIVISION,
       BELLUR CROSS, NAGAMANGALA TALUK,
       MANDYA DISTRICT.

192.   SRI MUNIMARIYAPA C
       S/O CHOWDAPPA
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISATANT
       EXECUTIVE ENGINEER,
       NO.13, HEMAVATHI CANAL SUB DIVISION,
       AUVERY NEERAVANI NIGAMA LTD.,
       BELLUR CROSS,
       NAGAMANGALA TALUK. MANDYA DISTRICT

193.   SRI VIJAYAKUMAR B
       S/O BHEEMAP NAIK
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISATANT
       EXECUTIVE ENGINEER,
       MAJOR ROAD (EAST) BBMP
       N.R.SQUARE, BANGALORE.

194.   SRI B SATEESH S/O B GANGYA NAIK
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISATANT
       EXECUTIVE ENGINEER,
                          364




       CADA TBP CAMMNAD AREA
       DEVELOPMENT AUTHORITY
       TBP, MUNIRABAD.

195.   SRI HENJARAPPA S
       S/O LATE SIDDALINGAPPA
       WORKING AS JUNIOR
       ENGINEER, OFFICE OF THE ASSISATANT
       EXECUTIVE ENGINEER,
       PRE SUB DIVISION,
       MAGADI, RAMANAGAR DISTRICT.

196.   SRI MUNISHAMAIAH P
       S/O POOJAGAIAH
       AGED 44 YEARS
       WORKING AS JUNIOR ENGINEER
       O/O ASSISTANT EXECUTIVE ENGINEER
       R PANCHAYATH RAJ ENGINEERING
       NG SUB DIVISION
       NELAMANGALA

197.   SRI BHIMAPPA RATHOD
       S/O MEGHAPPA RATHOD
       AGED 45 YEARS
       WORKING AS JUNIOR ENGINEER
       O/O PRE SUB DIVISION
       SHIRHATTI

198.   SRI S ANANDA MURTHY
       S/O LATE M SHANTHA RAJU
       AGED 43 YEARS
       WORKING AS ASSITANT ENGINEER
       O/O THE PRE SUB DIVISION
       SRIRANGAPATNA

199.   JAGADISH B HONNKASTURI
       S/O BASAVARAJ
                           365




       AGED ABOUT 43 YEARS
       WORKING AS ASSISTANT ENGINEER
       O/O THE A E E
       KBJNL IBC SUB DIVISION 24
       RAMPUR(PA) SINDGI TQ
       BIJAPUR DIST

200.   SRI N PATHAPPA S/O NINGAPPA
       AGED ABOUT 46 YEARS
       WORKING AS ASST ENGINEER
       O/O KNNL VTP SUB DIVSION NO.8
       HOLALUR
       SHIMOGA DIST

201.   SRI VENKATESH T R
       S/O RDURAPPA T
       AGED ABOUT 37 YEARS
       WORKING AS ASST ENGINEER
       O/O ASSITANT EXECUTIVE ENGINEER
       KARNATAKA NEERAVANI NIGAM LTD
       NO.5, BHADRA CANAL DIVISION
       DAVANGERE

202.   SRI MALARAJ.G
       S/O GANGAIAH.M
       AGED ABOUT 44 YEARS
       WORKING AS ASSISTANT ENGINEER
       OFFICE OF THE MINOR IRRIGATION DIVISION
       JAYANAGAR COMPLEX, 5TH FLOOR
       4TH BLOCK,
       BANGALORE -560011

203.   SRI KRISHNA NAIK D
       S/O DURGA NAIK
       AGED ABOUT 36 YEARS
       WORKING AS JUNIOR ENGINEER
       OFFICE OF THE EXECUTIVE ENGINEER
                           366




       NO.3, BUILDING SUB DIVISION
       M.S. BUILDING
       7TH FLOOR Ist BLOCK
       BANGALORE - 560 001

204.   SRI H. ANJANABOVI
       S/O HANUMANTHABOVI
       AGE:47 YRS
       WORKING AS ASSISTANT ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE
       ENGINEER KNNL U.T.P NO.4 SUB DIVISION
       RANEBENNUR

205.   SRI BASAVARAJU Y R
       S/O RANGA NAIK
       AGED ABOUT 42 YEARS
       WORKING AS JUNIOR ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
       NO.1, YAGACHI DAM SUB-DIVISION
       BELUR, HASSAN DISTRICT

206.   SEETHA RAMA T
       S/O LATE THOLACHA NAIK
       MAJOR,WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       UTP CIRCLE OFFICE
       SHIMOGA,

207.   SRI SHIVASHANKAR H D
       S/O TIPPANNA DEVAPUR
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       KBJN (L) SBC O & M SUB DIVISION,
       NO.10, HASANPURA CAMP POST
                           367




       RANGAMPETH TQSHORAPUR
       DIST GULBARGA.

208.   SRI B K GIREESHA
       S/O B KRISHNAPPA
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       NO.2, BADRA CANAL SUB DIVISION,
       DAVANAGERE.

209.   SRI RAMCHANDRAPPA
       S/O HANUMAPPA
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER
       SBC SUB DIVISOIN NO.1 WADAGERA CAMP
       DOANHALLI GULBARGA DISTRICT.

210.   SRI R PADMANBHA
       S/O RAMDAS
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       NO.2 CNNL SUB DIVISION, DODDKUNCHA
       HOLEANARASIPURA TALUK
       HASSAN DISTRICT.

211.   SRI ANANDAMURTHY
       S/O LATE YALAKKAIAH
       WORKING AS ASSISTANT
       ENGINEER, OFFICE OF THE ASSISTANT
       EXECUTIVE ENGINEER,
       NO.3 HYBC SUB DIVISION, HUNSUR,
       MYSORE DISTRICT.
                            368




212.   RAVEENDRA D YALIGAR
       S/O DEVAPPA H YALIGAR
       AGED ABOUT 40 YEARS
       WORKING AS ASSISTANT ENGINEER
       O/O ASST EX ENGINEER
       SUB DIVISION NO.18,
       MAVAPUR                     ...PETITIONERS

          (BY SRI UDAYA HOLL SENIOR COUNSEL &
            SRI.A.SUBBARAO, SENIOR COUNSEL
            A/W SRI.M.SUBRAMANYA BHAT FOR
            M/S SUBBA RAO & CO., ADVOCATES)
AND

1.     THE STATE OF KARNATAKA
       REP. BY ITS SECRETARY
       D.P.A.R, VIDHANA SOUDHA,
       BANGALORE-560 001

2.     THE STATE OF KARNATAKA
       REP BY ITS PRINCIPAL SECRETARY
       PUBLIC WORKS DEPARTMENT,
       M.S.BUILDING, BANGALORE-560 001

3.     THE CHIEF ENGINEER
       PUBLIC WORKS DEPARTMENT
       C & B DIVISION, K.R.CIRCLE,
       BANGALORE-560 001

4.     HUSANAPPA
       S/O HANUMANTHAPPA HYATI
       AGED ABOUT 34 YEARS,
       B.E IN CIVIL ENGINEERING
                          369




     R/AT HALLISAGAR, SHAHAPUR TQ.,
     GULBARGA DIST.

5.   DEVARAJ WADEKAR
     S/O.HANUMANTHA WADEKAR
     B E IN CIVIL ENGINEERING
     PLOT NO.45, NEAR P & T QUARTERS, OLD
     JEEVARGI ROAD, OPP WATER TANK
     GANESH NAGAR GULBARGA

6.   R SRINIVASA MURTHY
     S/O.B RAJU
     B E IN MECHANICAL ENGINEERING
     BENTEHALLI AT PLOST
     BELUR TALUK
     HASSAN DIST

7.   KANMANI T C
     S/O.CHINNAIAH
     DIPLOMA IN CIVIL ENGINEERING
     R/AT.C/O.R RAVI PWD CONTRACTOR
     OPP FINANCE CHANDRANNA RESIDENT
     GANESH NAGAR CHANNARAYAPATNA
     HASSAN DIST

8.   B MRUTHUNJAYA
     S/O.BOOTHRAJ
     B E IN MECHANICAL ENGINEERING
     R/AT.NO.11, KHB BUILDING, 21ST MAIN
     18TH CROSS, BEHIND MARUTHI MANDIR
     VIJAYANAGAR, BANGALORE-40

9.   JAYA
     S/O.BHARATH RAO
     B E IN CIVIL ENGINEERING
     R/AT.KUMBAR GALLI,
                          370




      HUMNABAD AT POST
      HUMNABAD TALUK BIDAR DIST

10.   SHASHIDHAR R JAWALGIKAR
      S/O.RAMACHANDRA RAO JAWALGIKAR
      B E IN MECHANICAL ENGINEERING
      R/AT.H NO.11-721 NEAR SHAHA HUSSAIN CHIL
      BORABAI NAGAR
      BRAMHAPUR

11.   NARAYAN MURTHY B
      S/O.LATE BELURAIAH
      DIPLOMA IN MECHANICAL ENGINEERING
      R/AT.HULIKAL POST, DODDAMAGGE HOBLI
      ARAKALGUD TALUK
      HASSAN DIST

12.   PRAMOD KUMAR R L
      S/O.RAMACHANDRA
      B E IN MECHANICAL ENGINEERING
      R/AT.NO.66, PRASHANTHNAGAR
      RAJAPUR EXTENSION,
      GULBARGA 58 105

13.   SUNILKUMAR GURULINGAPPA
      S/O.GURULINGAPPA
      C/O.BASAWARAJ AWANTI
      R/AT.PLOT NO.191, PRASHANT NAGAR
      GULBARGA

14.   VASANNA K
      S/O.VENKATAPPA
      R/AT.MARUTLA VILLAGE
      D ANTHAPURA POST
      SANDUR TALUK
      BELLARY DIST
                          371




15.   R K NARAYANAMURTHY
      S/O.R KENCHAPPA
      R/AT.PLOT NO.277
      CIB COLONY
      GULBARGA

16.   N C KRISHNAIAH
      S/O.CHIKKANARASAIAH
      NARANAHALLI AT POST
      C S PURA HOBLI, GUBBI TALUK
      TUMKUR DIST

17.   R RAMAKRISHNA
      S/O.RAMAIAH
      R/AT.CHETHANA COMPOUND
      UPPARAHALLI S S PURAM POST
      TUMKUR DIST

18.   THIPPESWAMY M N
      S/O.NAGAPPA
      R/AT.JENUGUDU IV MAIN
      NRYPATUNGA EXTENSION
      TUMKUR DIST

19.   D G DEVARAJU
      S/O.D GIRIYAPPA
      R/AT.DODDAVEERANAHALLI
      C NANDIHALLI POST
      TUMKUR DIST

20.   K N SHIVAMURTHY
      S/O.NAGAPPA
      R/AT.KEREYAGALAHALLI
      HULIKATTI POST
      DAVANGERE DIST
                           372




21.   VASUDEVA H M
      S/O.HOLEBASAMMARA MYLAMMA
      R/AT.RAJANAHALLI POST
      HARIHUR TALUK
      DAVANAGERE DIST

22.   NAGARAJAPPA T R
      S/O.RANGAPPA
      R/AT TUMBIGERE
      DAVANAGERE TQ AND DIST

23.   VIJAYA BHASKAR M BAJANTRI
      S/O SRI MALIYAPPA
      ASSISTATN ENGINEER
      O/O KARNATAK AURBAN INFRASTRUCTRE
      DEVELOPMENT AND FINANCE CORPORIATON
      SIRSI
      UTTARAKANNADA DISTRICT

24.   MANJUNATH M
      S/O.LATE MUDDUMALLAIAH
      B E CIVIL ENGINEER
      H NO.58, B 10TH CROSS, I BLOCK
      RAJAJINAGAR
      BANGALORE-560 010

25.   THIPPESWAMY H
      S/O.HANUMANTHA BHOVI
      B E MECHANICAL ENGINEER
      AMBALAGERE HIRIYUR TALUK
      CHITRADURGA DIST

26.   S R JAYAPRAKASH
      S/O.S R RAMAIAH
      B E MECHANICAL ENGINEER
      SHETTIHALLI DEVALAPURA HOBLI
      KUDAGABALU POST,
                          373




      NAGMANGALA TALUK
      MANDYA DIST

27.   MANJUNATHA N K
      S/O.N K KENGAIAH
      CIPLOMA IN MECHANICAL ENGINEER
      MATHRUSREE NILAYA BEHIND DEPOT
      HOUSING BOARD HOLENARASIPURA TOWN
      HASSAN DIST

28.   RADAKRISHNA A H
      S/O.ALLAPPA HARIWAR
      B E IN MECHANICAL ENGINEER
      H NO.21, PILLANNARAMASWAMY STREET
      J C NAGAR
      BANGALORE 560 006

29.   S NIRANJAN
      S/O.SIDDAMANJAIAH K M
      B E IN CIVIL
      R/AT.TALAKAD HOBLI,
      T NARASIPURA
      MYSORE DIST

30.   SHIVANNA H P
      S/O.H K PUTTAIAH
      B E IN CIVIL
      HITTANAHALLI
      MALAVALLI TALUK
      MANDYA DIST

31.   VENKATESH
      S/O.RANGADAS
      DIPLOMA IN MECHANICAL ENGINEER
      R/AT.NO.1-3-400 ARKIHAL EXTENSION AREA
      RAICHUR
                          374




32.   ANNAPPA H KOTRE
      S/O.HAYYALAPPA
      R/O.BOMMANAHALLI
      ALAND TALUK
      GULBARGA DIST

33.   MAREPPA KADEKAR
      S/O.BHEEMRAO KADEKAR
      B E R/AT.NO.283, CIB COLONY
      BEHIND CENTRAL BUS STAND
      GULBARGA

34.   BANDESH
      S/O.AMALAPPA
      BE CIVIL ENGINEER
      R/AT.M B NAGAR NEW EXTENSION
      HARERELEEYA COLONY
      GULBARGA

35.   CHIDANANDAPPA R
      S/O.RAJAPPA
      BE MECHANICAL ENGINEER
      R/AT.BHOVI COLONY
      RAMAGIRI POST, HOLALKERE TALUK
      CHITRADURA DIST

36.   THIPPESWAMY S
      S/O.KALESIDDAPPA
      BE CIVIL ENGINEER
      R/AT.MUDDAPURA POST
      CHITRADURGA TQ AND DIST

37.   P V SATHYAPPA
      S/O.VENKATESHAPPA
      DIPLOMA IN MECHANICAL ENGINEER
                          375




      R/AT.V PALYA POST
      CHITRADURGA TQ AND DIST

38.   SATHISH KUMAR H S
      S/O.SEETHARAM H S
      DIPLOMA IN MECHANICAL ENGINEER
      R/AT.D NO.EWS 720, III MAIN
      KUVEMPUNAGAR
      HASSAN 573 201

39.   VENKAT M RATHOD
      S/O.RATHOD
      B E IN MECHANICAL ENGINEER
      R/AT.KALMOEL POST
      KAMALAPUR 585313
      GULBARGA DIST

40.   H V MARISWAMY
      S/O.H V KENCHAPPA
      B E CIVIL ENGINEER
      FIRST WARD BAPUJI COLONY
      HARAPANAHALLI,
      DAVANAGERE DIST

41.   PRAKASH
      S/O.LATE C MANCHAIAH
      DIPLOMA IN CIVIL ENGINEER
      R/AT.HOSABADANUR VILLAGE
      HALEBADANUR POST
      MANDYA TQ AND DIST

42.   PURUSHOTHAM
      S/O.LATE JAVARIAH
      B E MECHANICAL
      R/AT.NO.121, B M ROAD
      GANDHINAGAR,
                          376




      RAMNAGARAM 571 511
      BANGALORE RURAL DIST

43.   KANTHILAL L
      S/O.LOKYA NAYAK
      B E MECHANICAL ENGINEER
      C/O.D GOPAL NAIK
      KIRAN NURSING HOME,
      HIRIYUR TALUK
      CHITRADURGA DIST

44.   R SHASHIDARA
      S/O.K M RUDRAPPA
      B E IN CIVIL ENGINEER
      D.NO.169/A, RAILWAY COLONY
      SOUTHERN RAILWAY ARASIKERE POST
      HASSAN DIST

45.   K MAHESH
      S/O.VADDARU KAMAPPA
      DIPLOMA IN CIVIL ENGINEER
      SRI CHAMUNDESHWARI NILAYA
      MUNICIPAL COLONY
      V MAIN KELAGOTTE, CHITRADURGA DIST

46.   B DURGA PRASAD
      S/O.LATE DURGAPPA B
      B E IN MECHANICAL ENGINEER
      R/AT.NO.P-3, UNIVERSITY QUARTERS
      PANPATHA ROAD,
      SARASWATHIPURAM
      MYSORE

47.   JAGADISH
      S/O.MANIKAPPA
      B E IN MECHANICAL ENGINEER
      R/AT.HEAD POST, HUDGI
                           377




      HUMANBAD TALUK
      BIDAR DIST

48.   RAJSHEKAR MITRA
      S/O.M NAGESH
      B E IN CIVIL ENGINEER
      R/O.SHANTHI NIVAS, NO.9-12-582
      NEW OXFORD PUBLIC SCHOOL
      VIDYANAGAR
      BIDAR

49.   VIDYASAGAR T S
      S/O.TUKARAM
      B E IN MECHANICAL
      I P ENGINEERING NO.4-601/11-C
      4TH CROSS, M B COLONY
      GULBARGA

50.   SARANABASAPPA
      S/O.TULIJARAM GODKAR
      B E IN MECHANICAL
      I P ENGINEERING
      R/AT.MEENHALLI POST,. ALAND TALUK
      GULBARGA DIST

51.   SANJEEV S RUGAR
      S/O.SHANKAR
      B E IN MECHANICAL
      I P ENGINEERING
      R/AT.GADAVANTHI,
      HUMNABAD TQ
      BIDAR DIST

52.   VIDYASAGAR RAMACHANDRA
      S/O.RAMACNAHDRA
      B E CIVIL ENGINEER
      R/AT.NO.9/6/50
                          378




      NEAR AYYABOWDI MADDIPET
      RAICHUR DIST

53.   E MAHADEVASWAMY
      S/O.ERAIAH
      B E CIVIL ENGINEER
      R/AT.NO.3869, 2ND CROSS
      CHIKKAMAHADEVI TEMPLE ROAD
      GHANDINAGAR
      MYSORE

54.   MUNIRAJU L
      S/O.LINGAPPA
      B E MECHANICAL ENGINEER
      DODDAKUKKANAHALLI KANASWADI POST
      DODDABALLAPUR TALUK
      BANGALORE RURAL DIST

55.   RAGHU S
      S/O.LATE SEETHARAM NAIK
      B E CIVIL ENGINEERING
      R/AT.NO.363, I MAIN IST CROSS
      3RD PHASE, MANJUNATHA NAGAR
      BANGALORE

56.   MANIK
      S/O.SAILANNA
      DIPLOMA IN MECHANICAL ENGINEER
      R/AT.SNAKARA CHANDANAHALLI
      HUMANABAD TALUK
      BIDAR DIST

57.   DILIP KUMAR VAIDYA
      S/O.SHANKARA RAO
      DIPLOMA IN CIVIL ENGINEER
      HOUSE NO.14,
                          379




      BEHIND MES QUARTERS
      AURAD NAGAR
      BIDAR DIST

58.   UDAYKUMAR R HONWADKAR
      S/O.RAYAPPA
      B E CIVIL ENGINEER
      R/AT.DARBARGALLI,
      BAGALKOT ROAD
      BIJAPUR DIST

59.   D G PUTTARAJU
      S/O.GIRIYAPPA
      B E MECHANICAL ENGINEER
      DODDAVEERANAHALLI
      C NARDIHALLI POST
      TUMKUR DIST

60.   UMAKANTH HOSAMANI
      S/O.SHARANAPPA HOSAMANI
      B E CIVIL ENGINEER
      R/AT.PLOT NO.92, BEHIND MES
      OFFICERS QUARTERS, ANANDNAGAR
      BIDAR DIST

61.   GANGAPATHI
      S/O.VASURAM RATHOD
      DIPLOMA IN MECHANICAL
      R/AT.BAGDAL TANDA (A)
      BAGDAL POST,
      BIDAR DIST

62.   ROBINSON
      S/O.NAGAPPA
      DIPLOMA IN MECHANICAL
      ENGINEERING
      R/AT.11-512/8, BARABAINAGAR
                          380




      BRAHMAPUR
      GULBARGA DIST

63.   MONAPPA
      S/O.BAGAPPA ANWAR
      B E MECHANICAL
      R/AT.NO.4-4-1, AMBEDKAR NAGAR
      YADAGIRI
      GULBARGA DIST

64.   RAJKUMAR
      S/O.RAMACHANDRA RAO
      B E MECHANICAL ENGINEER
      R/AT.C/O.MANIK V RESHME, EX PRESIDENT
      TOWN MUNICIPAL COUNCIL, OLD TOWN
      BYADAGI BASE GALLY, BHALKI TALUK
      BIDAR DIST

65.   NAGARAJA K
      S/O.KOTRAPPA R
      B E CIVIL ENGINEER
      R/AT.NO.12, 4TH CROSS, A BLOCK,
      DEVARAJA URS LAYOUT,
      DAVANAGERE-577006

66.   NARASIMHULU
      S/O.RAMRATAN
      B E CIVIL ENGINEER
      R/AT.H NO.5-9-18
      OPP REDDY FLOUR MILL
      SESHAMAHAL ROAD,
      RAICHUR 584 101

67.   SRI RAMACHANDRA NAIK
      S/O.BILLAJI NAIK
      B E CIVIL ENGINEER
      R/AT.NAIK NAGAR COLONY
                         381




      ALAND
      GULBARGA DIST

68.   MAHADEVAPPA
      S/O.RANGANNA
      B E MECHANICAL
      R/AT.MAHADEVAPPA KOLAR TALUK
      MADARKAL POST,
      DEVDURGA TALUK
      RAICHUR DIST

69.   LAKSHAMAN
      S/O.SOMIU
      B E MECHANICAL
      R/AT NAIK NAGAR COLONY
      ALAND
      GULBARGA DIST

70.   BASAWANTHRAO
      S/O.MALLIKARJUN
      B E CIVIL ENGINEER
      R/AT.H NO.5-11-112,
      BEHIND ZILLA PANCHAY
      AT OFICE, GHANDINAGAR STATION AREA
      YADAGIRI, GULBARGA DIST

71.   KAILASH
      S/O.BHAGAPP ANWAR
      B E MECHANICAL ENGINEER
      R/AT.AMBEDKAR NAGAR
      YADAGIRI
      GULBARGA DIST

72.   K MOTHILAL
      S/O.KUBERANAIK
      B E CIVIL ENGINEER
      R/AT.RANGANATHA NILAYA
                          382




      MANJUNATHA BADAVANE
      NEAR BHARANI INDUSTRIES,
      SHIMOGA TOWN

73.   SANJEEV KUMAR G BHASAN
      S/O.BHASAN
      C/O.SAIBANNAVAO DHANSHRIKAR
      R/AT.PLOT NO.158, H NO.19/2/41,.
      ANAND NAGAR NEAR RAILWAY GATE
      BEHIND AIRFORCE QUARTERS
      BIDAR 584 402

74.   VISHNUKANTA MALLI
      S/O.KARBASAPPA MALLI
      B E MECHANICAL
      R/AT.NO.8-9-245 C GURUNAGAR
      COLONY, OPP JHARA FUNCTION HALL
      BIDAR

75.   NAVANEET MARUTI JABA
      S/O.MARUTI JABA
      B E CIVIL ENGINEER
      R/AT.PLOT NO.18, CIB COLONY
      BEHIND CENTRAL BUS STAND
      GULBARGA 585 103

76.   MALLIKARJUNA
      S/O.ISHWARAPPA
      B E MECHANICAL ENGINEER
      R/AT.H NO.2-811/3,
      SUNDAR NAGAR NEAR GOVT HOSPITAL
      GULBARGA 585 105

77.   KISHAN NAIK
      S/O.SHIKKUSINGH NAIK
      B E MECHANICAL
      R/AT.BAGAL TANDA,
                           383




      BAGDAL POST, BIDAR TALUK
      BIDAR DIST

78.   K ASHOK KHAMEN
      S/O.KHANDAPPA
      B E MECHANICAL ENGINEER
      R/AT.SANGOLIGI C
      CHINCHANSOOR ALAND TALUK
      GULBARGA DIST

79.   B CHANDRASHEKAR
      S/O.BOOTHAIAH
      B E CIVIL ENGINEER
      R/AT.196, 14TH CROSS I MAIN
      JAYANAGAR
      MYSORE

80.   SHEKHARA NAIK B
      S/O.BASAVA NAYAK
      B E MECHANICAL ENGINEER
      R/AT N GANADA KATTE GOKOMARANAHALLI
      POST, CHANNAGIRI TALUK
      DAVANAGERE DIST

81.   VINAY KUMAR KAMBLE
      S/O.SHANKAR RAO KAMBLE
      B E MECHANICAL ENGINEER
      R/AT H NO.1-1193, SEDAM ROAD
      BHAGYA NAGAR
      GULBARGA
                          384




82.   VIJAY KUMAR S SHINDE
      S/O.SHANKAR RAO SHINDE
      B E MECHANICAL ENGINEER
      R/AT H NO.278, FLOUR MILL
      SHINDE GALLI NEAR JAMA MASJID
      AURAD B BIDAR DIST

83.   RAMESH KUMAR H C
      S/O.CHANDA NAYAK
      B E MECHANICAL ENGINEER
      R/AT HALEHATTY SAKREPATNA POST
      KADUR TALUK
      CHICKMAALUR DIST

84.   MALLIKARJUN S HIRAPUR
      S/O.SHIVANNA HIRAPUR
      B E MECHANICAL ENGINEER
      R/AT H NO.11, ANAND NAGAR
      RAJAPUR ROAD
      GULBARGA

85.   SUBHASH MARTAND
      S/O.MARTAND
      B E CIVIL ENGINEER
      R/O.PADASALA, BALATHA (B)
      PST OF BALATHA (K) AURAD TALUK
      BIDAR DIST

86.   PUTTASWAMY C
      S/O.CHAMAIAH
      B E CIVIL ENGG
      20 19TH CROSS I MAIN JAYANAGAR
      MYSORE

87.   SRI M. ANANDA MURTHY
      S/O LATE M. MADAIAH
      AGED ABOUT 43 YEARS
                          385




      B.E. CIVIL ENGINEER
      RESIDING AT NO.560/51
      7TH MAIN ROAD, VIJAYANAGAR
      BANGALORE - 560 040

88.   VIJAYAKUMAR NARAYANA MASUTI
      S/O.NARAYANA MASUTI
      AGED ABOUT 46 YRS
      B E CIVIL ENGINEER R/AT.JADARAGALLY
      H NO.506, BIJAPUR

89.   MUKUNDA T C
      S/O.LATE G CHANNAGIRIYAPPA
      B E CIVIL ENGINEERING
      R/O.TAVAREKERE, OBALAPURA PO
      THYAMAGONDI HOBLI,
      NELAMANGALA TALUK
      BANGALORE RURAL DIST

90.   SHIVKUMAR SASANA MARI
      S/O.YELLAPPA SASANAMARI
      B E MECHANICAL ENGINEER
      C/O.SRI NAGENDRA RETD TAHSILDAR
      R/AT.H NO.1-4-88/78, TELECOM COLONY
      RAMALINGESHWARA LAYOUT
      RAICHUR

91.   RAMESH KRISHNAKUMAR
      S/O.LATE KRISHNAKUMAR
      B E CIVIL ENGINEER
      R/AT.H NO.4-2-77/1,
      MANGALWAR PET ASHOK ROAD
      RAICHUR

92.   RAJKUMAR
      S/O.TIPPANNA
      DIPLOMA IN CIVIL ENGINEERING
                          386




      R/AT H NO.11/1767, MSK MILL ROAD
      VIDYANAGAR
      GULBARGA

93.   MURALIDHAR S
      S/O.NAGA NAIK
      B E CIVIL ENGINEER
      C/O.GANGA NIVAS FIRST MAIN
      III CROSS, N C COLONY HOSPET

94.   BASAVARAJ N S
      S/O.SHIVAPPA N
      B E MECHANICAL DIPLOMA IN MECH ENGINEER
      R/O.MUDUBA SIDDAPURA VILLAGE
      AMBLIGOLA POST, SHIKARIPURA TALUK
      SHIMOGA DIST

95.   K SHIVAPRASAD
      S/O.M KESHAVA MURTHY
      B E IN CIVIL ENGINEERING
      R/AT BED VOKKALIGARA HOSTEL
      BAPUJI SCHOOL ROAD, C K PURA
      CHITRADURGA DIST

96.   YOGENDRALAL
      S/O.SOMASUNDARALAL NAIK
      B E IN CIVIL ENGINEERING
      R/AT.D NO.1790/100-101
      SHARADA VIJAYA NILAYA S S LAYOUT
      DAVANAGERE 577 004

97.   RAVIKUMAR S
      S/O.SAKRYA NAIK
      BE MECHANICAL ENGINEER
      R/O.KASHIPURAM
      DODDAMALLAPURA POST
                           387




       CHANNAGIRI TALUK
       DAVANAGERE DIST

98.    SATISH D KAMBLE
       S/O.DASHAATH KAMBLE
       BE MECHANICAL
       R/AT.H NO.MIG-7
       KHB COLONY, JANAWADA ROAD
       BIDAR 585 401

99.    L VENKATARAVANAPPA
       S/O.K LAKSHMAIAH
       B E MECHANICAL
       R/AT.OOLAVADI VILLAGE & POST,
       CHINTHAMANI TALUK KOLAR DIST

100.   SHANTHA MURTHY
       S/O.RAJASEKHAR
       B E MECHANICAL ENGINEER
       R/AT C/O.MUTHYALA BABU
       H NO.11-13-52, NEAR OLD MYSORE CAFE
       BESTHAWARPET

101.   HABU SOMANNA NAIK
       S/O.SOMANNA NAIK R
       B E CIVIL R/O.NO.373, NEAR JALANAGAR
       BAGALKOT ROAD, S R COLONY
       BIJAPUR

102.   SURESH KUMARA R N
       S/O.NARASIMHA MURTHY
       DIP IN MECHANICAL ENGINEER
       C/O.RANGASWAMY NO.202,
       DARSHANA NILAYA SUDDAGUNTE PALYA
       C V RAMAN NAGAR POST, BANGALORE-93
                           388




103.   ANILKUMAR LAXMANRAO
       S/O.LAXMANRAO
       B E CIVIL ENGINEER
       H NO.290, VIDYANAGARA
       GULBARGA DIST

104.   RAVIKUMAR D NAIK
       S/O.DESING C NAIK
       B E CIVIL ENGINEER
       R/AT LAXMI NIVAS SUBHAS COLONY
       NEAR GOLGUMBAZ STATION ROAD
       BIJAPUR 586104

105.   RAJESH L KAMAGIRI
       S/O.LAXMAIAH Y KAMAGIRI
       B E MECHANICAL ENGINEER
       C/O.L T KAMAGIRI
       H NO.11-1750, VIDYANAGAR
       GULBARGA

106.   MAHADEVAPPA MADANI
       S/O.GUNDAPPA MADANI
       B E MECHANICAL ENGINEER
       R/AT.PLOT NO.274 CIB COLONY
       GULBARGA

107.   SHARANAPPA
       S/O.BABSHETTY WADEKAR
       BE MECHANICAL ENGINEER
       R/AT.BUDDHA NILAYA
       BEHIND NIRATE COMPLEX ZION COLONY
       KUMBARWADA ROAD, BIDAR 585403

108.   SURESH YALLAPPA BYAKOD
       S/O.YALLAPPA
       BE MECHANICAL ENGINEER
       R/AT NAURASPUR
                             389




       NEAR NEW COURT,
       BIJAPUR 586104

109.   ASHOK S HOSAMANI
       S/O.SRIMANTH
       BE MECHANICAL ENGINEER
       R/AT J B NAGAR NEAR GOVT R V D
       DEVALGANGAPUR AFZALPUR TALUK
       GULBARGA DIST

110.   SHARANAPPA S
       S/O.BHEEMAYYA
       B E CIVIL ENGINEER
       R/AT.POTHNAL
       MANVI TALUK
       RAICHUR DIST

111.   HANUMANTHA P BELLAD
       S/O.PEERAPPA BELLAD
       BE CIVIL ENGINEER
       R/AT.H NO.5-449, BADA ROZA
       NEAR BIBI RAZA COLLEGE FOR WOMEN
       GULBARGA

112.   SHARANABASAPPA M
       S/O.MAILARAPPA
       BE IN MECHANICAL ENGINEERING
       R/AT.MAKTAPUR, HOTHAPET POST
       SHAHAPUR TALUK
       GULBARGA DIST

113.   BABU M ADAKE
       S/O.MARAPPA
       BE MECHANICAL
       AT & PO WADAGON (D) AURAD TALUK
       BIDAR DIST
                           390




114.   SHUKLODAN
       S/O.SANTHOSH
       BE MECH R/O.C/O.JYOTHI NIVAS
       BVB COLLEGE ROAD, BASAVANAGAR
       COLONY NEAR GANDHI GUNJ PO, BIDAR

115.   NARASINGA RAO R SEDANKAR
       S/O.RAMACHANDRA
       B E MECH R/O.H NO.2-68/19/A
       OPP GOVT HOSPITAL
       SUNDAR NAGAR GULBARGA

116.   RAMESH
       S/O.MALLIKARJUN
       B E CIVIL R/O.H NO.5-1-202,
       GANDHINAGAR STATION AREA YADGIR
       GULBARGA DIST

117.   VISHWANATH
       S/O.MEGHANATH
       B E MECH R/O.H NO.5-1-115
       GANDHINAGAR STATION AREA
       YADGIR GULBARGA DIST

118.   VIJAYKUMAR J MAHADEVAPPA
       S/O.MAHADEVAPPA
       B E CIVIL R/O.H NO.P E 23/1,
       NEAR UKP CANTEEN RD BHEMARAYAN GUDI
       SHAHAPUR TALUK
       GULBARGA DIST
                          391




119.   S G SATHISHA
       S/O.GOPALAIAH
       B E CIVIL ENGINEER
       R/AT NO.4063, II CROSS
       SHANKARANAGARA CHANDRALAYOUT,
       MANDYA

120.   RAGHU
       S/O.ORPHAN
       BE CIVIL ENGINEER
       R/AT.JALASANGI POST
       HUMNABAD TALUK
       BIDAR DIST

121.   SOMANATHA B N
       S/O.NARASAPPA
       B E MECHANICAL ENGINEER
       R/AT.BEHIND DR AMBEDKAR CHOULTRY
       RAJENDRA NAGAR
       CHITRADURGA 577 501

122.   CHATHRAPATHY
       S/O.LATE R SIDDAIAH
       B E CIVIL ENGINEER
       R/AT.NO.11 KHB COLONY
       NEAR DEPUTY COMMISSIONER OFFICE
       MANDYA

123.   DHANIKA NAIK U
       S/O.YUVARAJA NAIK
       DIPLOMA IN MECHANICAL ENGINEER
       R/AT C/O.DR H V NAIK NEXT TO
       NAVODAYA HOSPITAL MCCA BLOCK
       DAVANAGERE 577 004
                           392




124.   VIJAYAKUMAR AURADKAR
       S/O.MARUTHI
       B E MECHANICAL
       R/AT H NO.17-4-68/1,
       AGRICULTURE COLONY OPP
       GUMPA MANHALLI ROAD
       BIDAR

125.   VENKATESH
       S/O.SHIVANANDAPPA
       DIPLOMA IN MECHANICAL ENGG
       R/AT.SHIVABASAVA NILAYA
       VIJAYANAGARA BADAVANE HILKAL
       HUNGUND TALUK BAGALKOT DIST

126.   SRI CHANDRAKANTH BALAPPA HALKI
       S/O.BASAPPA
       B E MECHANICAL ENGG R/AT.SECTOR 33 GONDA
       HOUSE BEHIND RTO OFFICE NAVANAGARA
       BAGALAKOT DIST

127.   SHIVAKUMAR OBELAPPA RAJAPUR
       S/O.OBALAPPA
       BE MECHANICAL ENGINEER
       R/O.KAMATHAGI HUNGUND TALUK
       BAGALKOT DIST

128.   DIVAKARAPPA K V
       S/O.LATE VENKATARAMAIAH
       BE MECHANICAL ENGINEER NO.7 III MAIN
       AGRAHARA DASARAHALLI
       BANGALORE-560 079

129.   GURURAJ NAGENDRA SANGAVI
       S/O.NAGENDRA K SANGAVI
       BE CIVIL ENGINEER
                            393




       R/AT.NO.125/2-C, AIWAIE SHAHI
       QUARTERS PWD QUARTERS
       GULBARGA 585 102

130.   SURYAKANTH SHRIMANTH
       S/O.SHRIMANTH
       BE CIVIL ENGINEER NO.1-867 22-C-1
       MAHAVIR NAGAR, BEHIND KOTHARI BHAVAN
       PLOT NO.152 GULBARGA

131.   SHANTHAKUMAR
       S/O.V RANGASWAMY
       BE CIVIL ENGINEER
       R/AT NO.1848, VI A MAIN
       D BLOCK II STAGE
       RAJAJINAGAR
       BANGALORE-560010

132.   P S LAKSHMI NARASIMHA NAIK
       S/O.B SRIRAM NAIK
       B E CIVIL ENGINEER
       R/AT NO.1589, E BLOCK, II STAGE
       RAJAJINAGAR
       BANGALORE-10

133.   VENKATESHAPPA M
       S/O.MUNISHAMAPPA
       R/AT C/O.MANJUNATHA
       BCIE DOORVANINAGAR
       BANGALORE-560016

134.   ANAND TIPPANNA AKKI
       S/O.TIPPANNA AKKI
       DIPLLOMA IN CIVIL ENGINEER
       R/AT.H NO.11-1767
       VIDYANAGAR GULBARGA
                           394




135.   D K PARASHIVA MURTHY
       S/O.D KESHAVAMURTHY
       NO.17, 17TH MAIN ROAD
       NEAR SILLY LALLY AGS LAYOUT
       AREHALLY BANGALORE

136.   S G SATHISHA
       S/O.GOPALAIAH T
       R/AT H NO.4063, II CROSS SHANKAR NAGAR
       CHANDAGALU LAYOUT
       MANDYA

137.   RATHOD JAGADISH KUMAR
       S/O.KAMSINGH RATHOD
       R/AT H NO.1-933
       KAMATH NVIAS OPP RAILWAY STATION
       NEAR L M SCHOOL
       GULBARGA 565 102

138.   NAGARAJ S CHAVAN
       S/O.SOMALU CHAVAN
       R/AT C/O.SOMALU CHAVAN
       JAILOR CENTRAL PRISON JAIL
       GULBARGA 565 102

139.   NAGESHAPPA H
       S/O.HANUMANTHAPPA
       R/AT SHRIHALLI
       NARASAPURA POST
       SHIKARIPURA TALUK
       SHIMOGA DIST 577 450
                          395




140.   C KALARAJU
       S/O.CHINNAPPA
       R/AT MILLGHATTA I CROSS
       BEHIND POLICE QUARTERS
       SHIMOGA 577 201

141.   ANIL KUMAR S
       S/O.S T NAIK
       BE CIVIL ENGINEER
       R/AT.KHB 10 VEDAVATHINAGAR
       HIRIYUR TALUK
       CHITRADURGA DIST 572 143

142.   SREEDHARA S N
       S/O.S NAGAPPA
       B E MECHANICAL ENGINEER
       R/AT C/O.HANUMANTHARAYAPPA
       KPTCL GOKUL EXTN OPP TO HMT
       KYATHASANDRA POST,
       TUMKUR 572 104

143.   MOHAN KUMAR
       S/O.THIMMARAYAPPA
       B E MECH R/AT.NO.8, 5TH CROSS
       MARUTHI EXTENSION 2ND MAIN
       VYALI KAVAL PALACE GUTTAHALLI
       BANGLAORE-3

144.   RAJAPPA K
       S/O.KOTRAPPA
       DIPLOMA IN CIVIL ENGG
       KATHALAGERE VILLAGE AND POST
       CHANNAGIRI TALUK
       DAVANAGERE DIST

145.   G N MANJUNATH
       S/O.G H NARAYANASWAMY
                           396




       DIPLOMA IN CIVIL ENGG
       DODDAGANJUR
       CHITHAMANI TALUK
       KOLAR DIST

146.   SRIDHAR KOTRE
       S/O.PANDURANGA KOTRE
       BE CIVIL ENGINEER
       H NO.11-862/4/2B ASHOK NAGAR
       GULBARGA 585 103

147.   PRALHAD KUMAR
       S/O.MALKAPPA
       BE MECHANICAL CIVIL ENGINEER
       MSK MILL BEHIND HIRAPUR (HIRA NAGAR)
       GULBARGA 585 103

148.   SMITA SUBHAS NAVENKAR
       D/O.SUBHASH
       B E CIVIL ENGINEER
       H NO.244, VIDYANAGAR
       GULBARGA

149.   ANJANEYA NAYAKA S
       S/O.SOMAPPA
       R/O.TYAVANIGE CHANNAGIRI
       DAVANGERE 577544

150.   RAMANJANEYA
       S/O.B SIDDAPPA
       VEDAVATHI NAGARA
       NEAR VEDAVATHI HIGH SCHOOL
       HIRIYUR TALUK
       CHITRADURGA DIST 572144

151.   MOHAN D KALGURKI
       S/O.DURAPPA S KALGURKI
                          397




       NEAR A H DARGA
       BIJAPUR

152.   SHARANAPPA C CHALAWADI
       S/O.CHANDRAPPA V CHALAWADI
       AT POST BEWOOR
       BAGALKOTE TALUK AND DIST

153.   NAGENDRA RAO S V
       S/O.S VENKATSWAMY LATE
       B E CIVIL ENGINEER
       C/O.CHAMAYYA AGRAHARA BEEDHI
       S B ROAD, K R PET MANDYA DIST

154.   SHANKARAPPA SANGAPPA HOOLAGERI
       S/O.SANGAPPA T HOOLAGERI
       BE IN MECHANICAL ENGINEERING
       R/AT ALAMPUR PETH ILLKAL 587 154
       BAGALKOT DIST

155.   NAGARAJ G HOSAMANI
       S/O.GANGADHANARA HOSAMANAI
       B E IN MECHANICAL ENGINEERING
       R/AT C/O.M S LAKSHMINARASMIHAIAH
       17 3RD CROSS, N R GARDEN
       CHOLARAPALYA MAGADI ROAD
       BANGALORE-560 023

156.   RAVI S
       S/O.AMRUT RAO
       B E IN MECHANICAL ENGINEERING
       R/AT SITAGERA POST
       HUMANABAD TALUK
       BIDAR DIST

157.   B P KUMAR
       S/O.A K PAPAIAH
                           398




       BE IN CIVIL ENGINEERING
       R/AT.BELAGHATTA AT POST
       CHITRADURGA TALUK AND DIST

158.   JEEVAN DAMODAR WARAKARI
       S/O.DAMODAR
       DIPLOMA IN CIVIL ENGINEERING
       R/AT BUDA PLOT NO.31
       SECTOR NO.8, II RAILWAY GATE
       TILAKAWADI BELGAUM 560006

159.   HENJESH BABU S
       S/O.SIDDAIAH K
       DIPLOMA IN CIVIL ENGINEERING
       R/AT VEDAVAHI NAGAR NEAR SAINT
       ANNS SCHOOL HIRIYUR CHITRADURGA DIST

160.   NAGAPRASAD NAYAKA
       S/O.B NAJANYYA
       B E IN CIVIL C/O.R N KULKARNI
       ASHIRWAD BUILDING NEAR OM BUILDING
       GOURISHANKAR NAGAR RANEBENNUR
       HAVERI DIST

161.   SURYANARAYAN RANAPPA BAJANTRI
       S/O.RANAPPA BAJANTRI
       NO.1041, DIVATAGERI GALLLI
       NEAR RAGHAVENDRA TEMPLE
       BIJAPUR

162.   PARASHURAM HALLI
       S/O.YANKAPPA HALLI
       TREASURY COLONY TAKKE ROAD
       NEAR HANUMAN TEMPLE
       BIJAPUR 586 102
                           399




163.   VISHNU SHIVAJI POL
       S/O.SHIVAJI POL
       SHAHAPUR GATE DHAR GALLI
       K K ROAD, BIJAPUR

164.   GANAPATHI
       S/O.CHANDU NAIK
       R/O.HIPPARAGABAG TANDA
       VIA MUDUBI BASAVA KALYANA TALUK
       BIDAR DIST

165.   CHANDRAKANT
       S/O.PEERAPPA HAGARGI
       R/O.PLOT NO.22/2, NEW GATEGE LAYOUT
       MSK MILL ROAD, GULBARGA

166.   BABURAYA B CHANDAKI
       S/O.BHIMASHA
       R/O.PLOT NO.2/2, NEW GHATAGE LAYOUT
       GULBARGA DIST

167.   N ASHOKA
       S/O.N NAGARAJU
       R/O.D NO.602, A2, SHARAVATHI BLOCK
       NATIONAL GAMESH HOUSING COMPLEX
       KORAMANGALA
       BANGALORE

168.   G N ANANDA RAJ
       S/O.G H NAGENDRAPPA
       MIG 102, KHB COLONY
       GANDHINAGAR
       BELLARY DIST

169.   A H BYRAPPAJI
       S/O.HUCHCHAIAH
       R/O.NO.935, 17TH CROSS
                           400




       KUMARASWAMY LAYOUT
       BANGALORE

170.   S SATISH
       S/O.LATE C SIDDAPPA
       R/AT.NO.325, 2ND F CROSS 3RD STAGE
       3RD BLOCK, BASAVESHWARA NAGAR
       BANGALORE

171.   L SHIVAMURTHY
       S/O.LATE LAKSHAMANA
       R/AT J C R EXTENSION
       NEAR LAKSHMI TEMPLE
       JAGALOR DAVANAGERE DIST

172.   J THIPPESWAMY
       S/O.G P JAYANNA
       R/AT SRI GURUNATHA NILAYA
       3RD CROSS, C K PURA EXTENSION
       CHITRADURGA

173.   L ASHOKRAJ LINGAPPA
       S/O.LINGAPPA
       R/O.PLOT NO.180, NEAR CO OP TRAINING
       CENTRE, PRAGATHI COLONY
       SEDAM ROAM GULBARGA DIST

174.   B THIPPESWAMY
       S/O.BORAIAH
       R/O.NO.M I G 347, NEW KHB COLONY
       KALLAHALLI SHIMOGA TALUK
       SHIMOGA DIST
                           401




175.   SHIVA PRASAD K S
       S/O.SIDDABASAVAIAH R
       R/O.NO.826, 2ND STAGE
       VINAYA MARGA SIDDARTHA NAGAR
       MYSORE-11

176.   SRINIVASA R
       S/O.IRLA RAMAIAH
       R/AT.BHOVI COLONY
       IST MAIN NEHRU NAGAR
       MANDYA CITY
       MANDYA DIST 571401

177.   A KRISHNAMURTHY
       S/O.ANJANAPPA
       R/AT.NO.302, MUNESHWARA NILAYA II MAIN
       MUTHYALA NAGAR MES ROAD
       BANGALORE-54

178.   B BASAVARAJA
       S/O.BUDDAPPA
       R/IO.NO.508/2, V B COLONY
       K R ROAD, DAVANGERE 577 001

179.   BANNER NANDU
       S/O.VITHAL RAO
       R/O.NO.9.8.13, BASAVA NAGAR COLONY
       NEAR HARURGERI POST GANDHI GUNJ
       TALUK DIST BIDAR 585 403

180.   ASHOK KUMAR V
       S/O.VARADIAH
       R/O.1292, IST CROSS MRHB COLONY
       BANGALORE-79

181.   GURURAJAN K S
       S/O.K H SANNAIAH
                            402




       R/O.LIG NO.209, 26TH CROSS,
       OPP TO WATER TANK
       KUVEMPUNAGAR HASSAN

182.   ANAND KUMAR M S
       S/O.M SIDDAIAH
       R/O.NO.351, 20TH CROSS
       SREENIVASANAGAR NANDINI LAYOUT
       BANGALORE

183.   SHIVA KUMAR K
       S/O.B KAPANAIAH
       R/O.NO.25, 8TH MAIN
       5TH CROSS SARASWATHI PURAM
       MYSORE-9

184.   J S OBANNA
       S/O.PAPAIAH
       R/O.NO.26/4, IST MAIN
       MARENAHALLY VIJAYANAGAR
       BANGALORE-560040

185.   SHIVRAJ RAMACHANDRA NAIK
       S/O.RAMACHANDRA NAIK
       NEAR BANJARA HIGH SCHOOL
       R/O.BANJARANAGAR SOLAPUR ROAD
       BIJAPUR 586103

186.   C UMESH
       S/O.K CHANDRASHEKAR
       R/O.11TH CROSS, SEEMA NILAYA
       IUDP LAYOUT, NEAR STB BOOTH
       BANGALORE ROAD, CHITRADURGA DIST
                          403




187.   B S CHATRAPATHY
       S/O.SIDDAIAH
       R/O.NO.11, KHB COLONY
       NEAR D C OFFICE MANDYA

188.   MOHAN K
       S/O.THOLACHA NAIK
       R/O.SHARADHA NILAYA
       NEAR DURGAMBA TEMPLE
       GADI KOPPA SHIMOGA

189.   TULAJAPPA H KATTIMANI
       ALVIMASIDI ROAD
       R/O.NEAR JAIN TEMPLE
       BIJAPUR 586 101

190.   MALLESHAPPA N HAROGERI
       R/O.HIREWADDATI
       TALUK MUNDARGI
       GADAG 582222

191.   PARAMESWARAPPA
       S/O.HONNURAPPA
       R/O.BALLARIHATTY
       HOSADURGA ROAD POST
       CHITRADURGA DIST

192.   K MOTHILAL
       S/O.D KUBERA NAIK
       R/O.KASHIPURA DODDAMALLAPURA POST
       CHANNAGIRI TALUK
       DAVANGERE DISTRICT

193.   TANAJI
       S/O.TUKARAM SHINDE
       PLOT NO.10 BANK COLONY
       NEAR CHANDRASHEKAR STADITUM
                           404




       GULBARGA 585 103

194.   UDAYAKUMAR
       S/O.SHIVASHARANAPPA
       NO.55, SAI LAYOUT SHAKTHI NAGAR
       GULBARGA 585 103

195.   RAVINDRA DAMA
       S/O.SHANKER DAMA
       R/O.NO.10, KANTHA LAYOUT
       NEAR RAILWAY GATE ABJALPUR ROAD
       GULBARGA 585 103

196.   DATTATRAYA KUNTTANKAR
       S/O.DODDAPPA KUNTTANKAR
       NO.1-867/3F, VENKTESH NAGAR
       GULBARGA 585103

197.   SRI UMA KANTH
       S/O. AMBANNA KOODI,
       AGED ABOUT 30 YEARS
       COLLEGE COUS ROAD, RAMANAGAR
       GULBARGA

198.   SRI HEMKUMAR
       S/O. HANUMANTHA RAO MOCHI
       AGED ABOUT 31 YEARS
       CHAPPAL SHOP NEAR AMBEDKAR CIRCLE
       AT POST, MALLIKHED (B) HUMNABAD TALUK
       GULBARGA

199.   SRI YESHWANTARAYA ASHTAGI
       S/O. BASANNA ASHTAGI
       AGED ABOUT 30 YEARS
       R/O. ASSHTAGA (V)
       GULBARGA
                            405




200.   SRI MALLIARJUN SHIVAPPA
       S/O. SHIVAPPA HULEKAR
       AGED ABOUT 29 YEARS
       R/O. MALLIKARJUNA S HULKAR
       RAJIVA GANDHI NAGAR
       LIGHT POWER HOUSE ROAD
       GULBARGA

201.   SRI BHEEMARAJ R NAIK
       S/O. RAMCHANDRA
       AGED ABOUT 32 YEARS
       NEAR GOVT HIGH SCHOOL
       P O WADI (IN) DIST GULBARGA
       TALUK CHITTAPUR

202.   SRI BALAJI K E
       S/O. ESHWAR KANERI B
       AGED ABOUT 30 YEARS
       R/O. LIG-81, KHB HUDCO COLONY
       BIDAR

203.   SRI RAMANAD
       S/O. ANNURAO TOLE
       AGED ABOUT 30 YEARS
       AFZALPUR ROAD
       GULBARGA

204.   SRI J T RAJANNA
       S/O. SRI THIRUKAPPA
       AGED ABOUT 36 YEARS
       J C R EXTENSION
       R/O. JAGALUR TALUK
       DAVANGERE DISTRICT

205.   SRI S T CHIDANANDA SWAMY
       S/O. SRI THIPPERUDRAPPA
       AGED ABOUT 39 YEARS
                           406




       EX Z P MEMBER , R/O. SIDDAPURA
       H P HALLI (POST) CHALLAKERE TALUK
       DIST CHITRADURGA

206.   SRI LAKSHMANA PATHAKOTA
       S/O. SRI HANAMANTHA PATHAKOTA
       AGED ABOUT 33 YEARS
       R/O. MALPE-INGALESWARA
       TALUK BASAVANA BAGEWADI
       DIST BIJAPUR

207.   SRI BALACHANDRA NATIKAR
       S/O. GANGAPPA NATIKAR
       AGED ABOUT 31 YEARS
       R/O. UKAMANALA POST KARTANAHALLI
       TALUK AND DIST BIJAPUR

208.   SRI MALLIKARJUN
       S/O. SRI R HALASANGI
       AGED ABOUT 31 YEARS
       R/O. UKAMANALA POST KARTANAHALLI
       TALUK AND DIST BIJAPUR

209.   SRI VIJAYAKUMAR M PANDARPURKOAR
       S/O. SRI MALLAPPA
       AGED ABOUT 29 YEARS
       R/O. H NO. E W S 12
       K H B COLONY
       SHANTINAGAR
       DIST GULBARGA
                           407




210.   SRI RAJESH S L
       S/O. LATE S K LINGAIAH
       AGED ABOUT 36 YEARS
       R/O. NO. 1121, 34TH CROSS
       1ST STAGE KUMARASWAMY LAYOUT
       BANGALORE

211.   SRI RAMESH G
       S/O. SRI G M GANGADHARAIAH
       AGED ABOUT 33 YEARS
       R/O. 480, 1ST CROSS, 3RD STAGE, 3RD BLOC
       BASAVESHWARANAGAR
       BANGALORE

212.   SRI MANJUNATHA N
       S/O. SRI S NARASIMHAIAH
       AGED ABOUT 34 YEARS
       R/O. SREENIVASANAGAR, SIRA TOWN
       SIRA, TUMKUR DISTRICT

213.   SRI MANJUNATHA
       S/O. LATE JAVARAIAH
       AGED ABOUT 37 YEARS
       C/O. CHALLIAHA NO.82, 2ND STAGE
       3RD CROSS, BAPUJI NAGAR
       BANGALORE

214.   SRI SHIVAKUMAR S L
       S/O. SRI S K LINGAIAH
       AGED ABOUT 34 YEARS
       R/O. NO 13, 7TH CROSS
       GANAPATHI NAGAR, MYSORE ROAD
       BANGALORE

215.   SRI M K PRAKASH
       S/O. SRI D KADAIAH
       AGED ABOUT 38 YEARS
                            408




       R/O. D NO. 584, 3RD STAGEUDAYGIRI
       MYSORE

216.   SRI H V MADHUSUDHAN
       S/O. SRI P VISHWANATH
       AGED ABOUT 33 YEARS
       R/O. D NO. 2887, 6TH CROSS,
       GANDHINAGAR
       MANDYA

217.   SRI BABURAO
       S/O. SRI KALYANI GURODE
       AGED ABOUT 33 YEARS
       R/AT POST SALGAR (VK)
       TALUK ALAND DIST GULBARGA

218.   SRI BASAVARAJ
       S/O. SRI NAGENDRAPPA KASANAKAR
       AGED ABOUT 34 YEARS
       R/O. AT POST BELAMAGI
       TALUK ALAND
       DISTRICT GULBARGA

219.   SRI K V RAMANARAYANA
       S/O. SRI VENKATASWAMY
       R/O. 2ND MAIN ROAD
       GANDHI NAGAR
       KOLAR

220.   SRI MALLIKARJUNA G
       S/O. SRI MAHADEVAPPA G
       AGED ABOUT 28 YEARS
       R/O. HOUSE NO. 5-5-360/1
       NAZARETH COLONY HOSAHALLI
       CROSS, YADGIRI
                            409




221.   SRI PURUSHOTHAMA K M
       S/O. SRI K R MANOHAR
       AGED ABOUT 36 YEARS
       R/O. NO. 466, I E CROSS
       3RD STAGE, 4TH BLOCK
       8TH MAIN, BASAVESWARA NAGAR
       BANGALORE

222.   SRI VENKATESH MURTHY H
       S/O. SRI HANUMAIAH ND H
       AGED ABOUT 34 YEARS
       R/O. NO. 1591, 1ST A CROSS
       2ND STAGE, CHANDRA LAYOUT
       BANGALORE

223.   SRI M PRASANNA KUMAR
       S/O. SRI A D NEELAKANTAPPA
       AGED ABOUT 37 YEARS
       R/O. NO. 236 1ST A MAIN
       BEHIND APEX BANK MAHALAKSHMI PURAM
       BANGALORE

224.   SRI GOPAL JADHAV
       S/O. SRI BEEBA JADHAV
       AGED ABOUT 35 YEARS
       R/O. ODGAON TALUK AURAD
       DISTRICT BIDAR

225.   SRI SRIMANT HADGAL
       S/O. SRI ZOOLAKI K
       AGED ABOUT 35 YEARS
       PLOT NO.35, C I B COLONY
       ALAND TALUK
       GULBARGA DISTRICT

226.   SRI TATARM K CHAVAN
       S/O. SRI KISANA
                           410




       AGED ABOUT 35 YEARS
       HODLERE TANDA ALAND TALUK
       GULBARGA

227.   SRI SUDHAKAR D B
       S/O. SRI BHEEMAHA
       AGED ABOUT 28 YEARS
       SARVODAYA NAGAR, RAJAPUR ROAD
       AMBICA NIVAS PLOT NO. 2-909/68/3/1
       GULBARGA

228.   SRI SENTHAIAH C
       S/O. SRI CHINNAIAH
       AGED ABOUT 42 YEARS
       SHIVA NILAYA, MIG - 1-6
       K H B COLONY, III PHASE
       PRESS COLONY
       GOPALA, SHIMOGA DISTRICT

229.   SRI CHANDRASHEKAR B C
       S/O. SRI CHANNAPPA
       AGED ABOUT 31 YEARS
       C/O. VANATHARAJ
       RAILWAY QUARTRAS NO.192 A
       NEAR METHODIST CHURCH
       RAICHUR DISTRICT

230.   SRI NAGARAJ HULLI
       S/O. SHANKAR RAL HULLI
       AGED ABOUT 28 YEARS
       R/O. NO. 214, C I B COLONY
       BEHIND OF CENTRAL BUS STAND
       GULBARGA
                            411




231.   SRI L SHIVAMURTHY
       S/O. LAKSHMANA
       AGED ABOUT 38 YEARS
       R/O. J C R EXTENSION
       NEAR LAKSHMI TEMPLE
       JAGALUR
       DAVANGERE DISTRICT

232.   SRI K V DURGA PRASAD
       S/O. SRI K RAMAIAH
       AGED ABOUT 37 YEARS
       R/O OLD POLICE OFFICE ROAD
       LAKKAVALLI (PO)
       TARIKERE TALU
       CHIKMAGALUR DISTRICT

233.   SRI ARUN KUMAR
       S/O. SRI SHIVASHARANAPPA
       AGED ABOUT 26 YEARS
       R/O. SINDGI (B)
       GULBARGA DISTRICT

234.   SRI GANGA NARASIMHAIAH
       S/O. YELLAPPA
       AGED ABOUT 36 YEARS
       R/O. NO. 42, 3RD CROSS, 2ND MAIN
       VIJAYA NAGAR,
       BANGALORE

235.   SRI PRAKASHA M
       S/O. SRI M L MARIMADHU
       AGED ABOUT 38 YEARS
       R/O. MALAVALLI VILLAGE
       MANDYA DISTRICT

236.   SRI K C RAVIKUMAR
       S/O. SRI CHIKKAMADAIAH
                           412




       AGED ABOUT 37 YEARS
       HOSAKUKKUR VILLAGE
       MYSORE DISTRICT

237.   SRI C V RANGANATH
       S/O. SRI CHIKKARANGAIAH
       AGED ABOUT 34 YEARS
       R/O. NO. 335/2, SRI JAGADEESHWARI NILAYA
       M E S ROAD, JALAHALLI
       BANGALORE

238.   SRI C MAHESHWARA
       S/O. SRI C KOTRAPPA
       AGED ABOUT 37 YEARS
       R/O. CHIKKAJOGIHALLY VILLAGE
       KUDLIGI TALUK
       BELLARY DISTRICT

239.   SRI M MANJUNATHA
       S/O. SRI G S MAHADEVAIAH
       AGED ABOUT 37 YEARS
       R/O. SOMANATHAPURA VILLAGE
       MYSORE DISTRICT

240.   SRI PRASHANTH KUMAR B M
       R/O. 593/B, 11TH MAIN ROAD
       ALLANAHALLI ETENSION
       MYSORE

241.   SRI SHVALINGAPPA L
       S/O. SRI LINGANNAIAH
       AGED ABOUT 36 YEARS
       R/O 63, 2ND MAIN
       1ST STAGE, ATHMEEYA GELEYARA BALAGA
       MAHALAKSHMI PURAM
       BANGALORE - 560 086
                           413




242.   SRI SIDDARTHA
       S/O. SRI SUGRIVE
       AGED ABOUT 29 YEARS
       R/O. PLOT NO.18, SHIVANAGAR (SOUTH)
       BIDAR

243.   SRI SUBHASH S RAMAN
       S/O. SRI SHIVAPURTHRAPPA
       AGED ABOUT 28 YEARS
       R/O. AT POST CHINCHANSOOR
       TALUK ALAND
       DIST GULBARGA

244.   SRI SANJEEV KUMAR R
       S/O. SRI RUKKANNA
       AGED ABOUT 30 YEARS
       R/O.POST KOHINOOR
       TALUK BASAVAKALYAN
       DIST BIDAR

245.   SRI PRASAD BABU
       S/O. SRI M BORIAH
       AGED ABOUT 29 YEARS
       R/O. HIG-B0-545 HUDCO 1ST STAGE
       LAXMIKANTHANAGAR HEBBAL
       MYSORE

246.   SRI ANJANEYYA K R
       S/O. SRI RANGARAO
       AGED ABOUT 35 YEARS
       R/O. NO. 1.4.946/97
       I D S M T LAYOUT
       RAICHUR DISTRICT
                           414




247.   SRI S SURESH
       S/O. SRI V SIDRAM
       AGED ABOUT 39 YEARS
       H NO. 2/23, NEARBY BALWEDISCHOOL
       RAICHUR DISTRICT

248.   SRI N S SOMASHEKARAIAH
       S/O. SRI N SHIVARUDRAIAH
       AGED ABOUT 42 YEARS
       HONGANOOR POST,
       R/O. NEELAKANTANAHALLI
       CHANNAPATNA TALUK
       BANGALORE

249.   SRI ASHOK D SHIVANOOR
       S/O. DURGAPPA
       THARFILE NEAR HANUMAN TEMPLE
       H NO. 1-1121
       AGED ABOUT 28 YEARS
       GULBARGA

250.   SRI HANUMANTH R M
       S/O. SRI RAMIAH
       AGED ABOUT 33 YEARS
       H NO. 2-156, SIDDESWAR COLONY
       SEDAM ROAD
       GULBAGA

251.   SRI SHANTHKUMAR N KAKHANDAKI
       S/O. SRI MAHADEVA
       AGED ABOUT 32 YEARS
       BHAGYA NAGAR, UNIVERSITY ROAD
       GANESH NILAYA
       GULBARGA
                             415




252.   SRI RAJESH A
       S/O. SRI ARJUNA RAO N
       AGED ABOUT 30 YEARS
       R/O. PLOT NO. 26, VIJWAL HOUSING SOCIETY
       RAJPUR COLONY RAJPUR ROAD
       GULBARGA

253.   SRI G MANOJ
       S/O. SRI D GIRISH
       AGED ABOUT 34 YEARS
       HOUSE NO.1324, IST FLOOR
       GIRIDHAMA 3RD CROSS, VIDYANAAGARA
       DAVANGERE DISTRICT

254.   SRI SUBHASH
       S/O SRI SHAMAPPA KHARATAMAL
       AGED ABOUT 32 YEARS
       H NO. 24, EWS II PHASE ADARSH NAGAR
       GULBARGA

255.   MISS VIDYA BELANIKAR
       H NO. 124 NEAR DEPOT NO.2
       AGED ABOUT 29 YEARS
       VIDYA NAGAR
       GULBARGA

256.   SRI TARAMANI G
       S/O. SRI GANGAPPA
       AGED ABOUT 32 YEARS
       H NO. 46, LIG IST PHASE
       ADARSHANAGAR
       GULBARGA

257.   SRI KRISHNARAJ KALGI
       S/O SRI TIPPANNA
       AGED ABOUT 34 YEARS
       STATION ROAD, JAFFER GUNJI
                            416




       POST AND TALUK CHITTAPUR
       GULBARGA

258.   SRI DEVARAJ
       S/O. BHIMSAIN GOLEYA
       AGED ABOUT 31 YEARS
       H NO. 11-1891/2, RAMANAGARA
       NEAR S B COLONY
       GULBARGA

259.   SRI ANAND M
       S/O. SRI MAHADEVAPPA
       AGED ABOUT 30 YEARS
       NO.252 CIB, COLONY
       GULBARGA

260.   SRI KSHEERALINGAPPA
       H NO. 12.6.300 LBS NAGAR
       AGED ABOUT 33 YEARS
       RAICHUR

261.   SRI N PARAMESH
       S/O. SRI M NAGARAJ
       NO.12/B, 3RD MAIN, 6TH CROSS
       BAPUJINAGAR , MYSORE ROAD
       AGED ABOUT 33 YEARS
       BANGALORE

262.   SRI K NAGESH
       S/O. SRI KEMPASIDDAIAH
       AGED ABOUT 37 YEARS
       NO.321, 2ND MAIN ROAD 80 FEET
       RING ROAD, JAGA JYOTHI BASAVESHWAR
       LAYOUT, JNANABHARATH (POST)
       BANGALORE
                           417




263.   SRI RAJESH B CHANDRAPPA
       S/O. SRI CHANDRAPPA
       AGED ABOUT 37 YEARS
       NO.7-3-61, BHIMANAGAR,
       NEAR DARGA
       BIDAR DISTRICT

264.   SRI BHEEM MALLAPPA
       S/O. SRI MALLAPPA
       AGED ABOUT 33 YEARS
       SIDDARTH NAGAR, BHALKI
       BIDAR DISTRICT

265.   SRI M SHIVANNA
       S/O. MANCHAIAH
       AGED ABOUT 37 YEARS
       NO.2525, 7TH MAIN, RPC LAYOUT
       OPP SWIMMING CENTRE
       BANGALORE

266.   SRI ARAVIND BASAVANT DHAMANNAVAR
       AGED ABOUT 36 YEARS
       S/O. BASAVANT L
       R/O. NO.4, ADARSH COLONY
       VISHVESWARAIAH NARAG
       BELGAUM

267.   SRI S SATISH ALLOLI
       S/O. SHANKRAPPA
       AGED ABOUT 30 YEARS
       C/O. SHANTIDHAMA, LIG NO.84
       3RD PHASE, BADEPUR COLONY, SEDAM ROAD
       GULBARGA

268.   SRI ANJANEYA R ALLOLI
       S/O. SHIVAPPA R N NATEKAR
       AGED ABOTU 30 YEARS
                             418




       H NO. 3.974, HARANAMA NILAYA
       NATEKAR GALLI, GAZIPUR
       GULBARGA

269.   SRI ANAND M GAIKWAD
       S/O. MALLAPPA C/O. BASAVANTH VANTI
       AGED ABOUT 40 YEARS
       GGA B-6/7
       P W D QUARTERS
       RAJAPRAD ANAND NAGAR
       GULBARGA

270.   SRI VIJAYKUMAR GILKI
       S/O. CHANDRASHA GILKI
       H NO. M I G 29, FIRST PHASE
       ADARSH NAGAR
       GULBARGA

271.   SRI LINGGARAJ RAO M S
       S/O. MALLANNA
       H NO. 11-1996/7/5
       NEAR S B COLLEGE RAMNAGAR
       GULBARGA

272.   SRI SOMASHEKAR G JALADI
       S/O. GHALAPPA JALADI
       AGED ABOUT 30 YEARS
       H NO. 11-1906/11/14
       NEAR S B COLLEGE, RAMNAGAR
       GULBARGA

273.   SRI SHANTKUMAR B KRANATIVEER
       S/O. K BASAPPA, 110K V MUSS
       KPTCL ARTERS
       KOLAR (K)
       BIDAR DISTRICT
                             419




274.   SRI VIKAS G HOSAMANI
       S/O. GURUPADAPPA HOSMANI
       AGED ABOUT 35 YEARS
       NEAR JUMBAGI ICE FACTORY
       UPALI BURUJ
       BIJAPUR

275.   SRI NATARAJ
       S/O. MAHADEVAPPA
       R/O. C/O. S R HOSMANI
       H NO. 3-801
       GAZKIPUR, GULBARGA

276.   SRI K M MOHANKUMAR
       S/O. K MAHADEVAPPA
       AGED ABOUT 33 YEARS
       R/O. L I G 69, II STAGE
       K H B KUVEMPUNAGAR
       MYSORE

277.   SRI BABU DIRGAPPA DODAMANI
       S/O. DURGAPPA DODDAMANI
       AGED ABOUT 34 YEARS
       NEAR AGASI AMINGAD HUNGANND TALUK
       BAGALKOT

278.   SRI JAGANATH
       S/O. SHANAPPA
       C/O. MARY W/O. JOHAN
       H NO. 10-1-146/1
       NEAR PWD OFFICE MANGALPET
       BIDAR
                           420




279.   SRI PANDURANG MALGE
       S/O. RAMANNA MALGE
       AGED ABOUT 37 YEARS
       R/O HARURGERI
       H NO. 12-3-21,GANDHI GUNJ TALUK
       BIDAR DISTRICT
       BIDAR

280.   SRI JAVARAIAH
       S/O. SRI CHIKKADODIYAIAH
       AGED ABOUT 38 YEARS
       KODAMBAHLLI VILLAGE
       CHANNAPATNA TALUK
       BANGALORE DISTRICT

281.   SRI M VENKATARAMU
       S/O. SRI RUDRAPPA
       AGED ABOUT 39 YEARS
       MOKA GONAHAL (V) POST
       NEAR MAREMMA TEMPLE
       S C STREET BELLARY
       BELLARY DISTRICT

282.   SRI SHIVAJI R RAJAPUT
       S/O. SRI RAMADAS C RAJAPUT
       AGED ABOUT 35 YEARS
       YATNAPUR POST
       BIJAPUR DISTRICT

283.   SRI APPA RAO
       S/O. SRI LALAPPA
       AGED ABOUT 30 YEARS
       KALLUR POST, HUMANABAD TALUK
       BIDAR DISTRICT

284.   SRI N RAJASHEKARA BABU
       S/O. LATE P NAGABHUSHANAM
                            421




       AGED ABOUT 33 YEARS
       R/O. NO.54, ORGAUMPET (PO)
       KGF
       KOLAR DISTRICT

285.   SRI N RAJAGOPALA BABUI
       S/O. LATE P NAGABHUSHANAM
       AGED ABOUT 35 YEARS
       R/O. NO.54, OORGAUMPET (PO)
       KGF
       KOLAR DISTRICT

286.   SRI M N LOKESH
       S/O. SRI M D NARAYANA DAS
       AGED ABOUT 31 YEARS
       H NO. 1875, 20H MAIN
       20TH CROSS, MRCR
       VIJAYA NAGAR
       BANGALORE

287.   SRI K T SREENIVASA
       S/O. SRI C THIPPAIAH
       AGED ABOUT 32 YEARS
       R/O. NO.1739, 6TH A MAIN
       7TH CROSS, RPC LAYOUT
       VIJAYA NAGAR,
       BANGALORE

288.   SRI H S JAYAKUMAR
       S/O. SRI SANJEEVAIAH H L
       AGED ABOUT 31 YEARS
       R/O. 43, 3RD MAIN
       2ND STAGE, BAPUJI NAGAR
       BANGALORE

289.   SRI SUBHASH D SHIVA
       S/O. SRI DAITAPPA
                          422




       AGED ABOUT 28 YEARS
       R/AT POST KERIAMBALAGA
       ALANDA TALUK
       GULBARGA

290.   SRI LAKSHMIKANT
       S/O. SRI AMRUTRAO
       AGED ABOUT 25 YEARSD
       R/AT H NO. 11-678/3
       NEAR BHAVANI TEMPLE
       BASAVANAGAR
       GULBARGA

291.   SRI SHIVAMURTHY
       S/O. SRI MARUTHI
       AGED ABOUT 27 YEARS
       R/AT NO.18,
       SHIVANAGAR (SOUTH)
       BIDAR

292.   RAMESH S NAIK
       S/O. S D NAIK
       AGED ABOUT 25 YEARS
       RESIDING NEAR MAHAVEER ROAD
       NEAR DURGA VIHAR
       BAGALKOT

293.   SRI N C KRISHNAIAH
       S/O. CHIKKANARASAIAH
       AGED ABOUT 33 YEARS
       R/AT NARANAHALLI AT AND POST
       C S PURA HOBLI, GUBBI TALUK
       TUMKUR DISTRICT

294.   SRI T N SIDDARAJU
       S/O. HANUMANTHAIAH
       AGED ABOUT 31 YEARS
                           423




       R/AT SASLU (POST) DODDABALLAPUR TALUK
       BANGALORE RURAL DISTRICT

295.   SRI H K NARAYANASWAMY
       S/O. LATE KHADRI NARASIMHAIAH
       AGED ABOUT 37 YEARS
       R/AT HOSAHALLI
       AKKIRAMPURA POST
       KORATAGERE TALUK
       TUMKUR DISTRICT

296.   SRI A P MOHAN KUMAR
       S/O. LATE POOJARAIAH
       AGED ABOUT 35 YEARS
       R/AT HOSAHALLI AKKIRAMPURA POST
       KORATAGERE TALUK
       TUMKUR DISTRICT

297.   SRI C VENKATESH
       S/O. P CHIKKAHANUMAIAH
       AGED ABOUT 31 YEARS
       R/AT NO.274, KANASAWADI COLONY
       MADHURAI HOBLI, DODDABALLAPUR TALUK
       BANGALORE RURAL DISTRICT

298.   SRI VISHWANATH B M
       S/O. MURUGENDRASWAMY
       AGED ABOUT 35 YEARS
       R/AT NO.260, 13TH MAIN, 2ND STAGE
       SHEELAMARGA, SIDDARTH NAGAR
       MYSORE

299.   SRI R SHANKAR
       S/O. SRI TULACHAYA NAIK
       AGED ABOUT 44 YEARS
       CIVIL ENGINEER (UN EMPLOYEE)
       R/AT UKKINAL POST
                            424




       SHAHAPUR TLAUK
       GULBARBGA DISTRICT

300.   SRI R SHANKAR
       S/O. SRI DHARUN
       AGED ABOUT 43 YEARS
       R/AT UDDANUR VILLAGE
       GULBARGA DISTIRCT

301.   SRI HANUMANTHA
       S/O. SRI GIREPPA SAVARKAR
       AGED ABOUT 46YEARS
       CIVIL ENGINEER (UN EMPLOYEE)
       R/AT FILTERBED, RAJIV GANDHI NAGAR
       NEAR HANUMAN TEMPLE
       GULBARGA

302.   SRI CHANDRAKANTH
       S/O. SRI CHANNAPPA CHALAWADI
       AGED ABOUT 46 YEARS
       NEAR HEAD POST OFFICE HUNGUND
       BAGALKOT

303.   SRI KRISHNA KUMAR
       S/O. SRI LAXMAN NAIK
       AGED ABOUT 43 YEARS
       R/AT PLOT NO. 134
       NGO COLONY BANJARS ROAD
       GULBARGA

304.   SRI C RANGANATHA
       S/O. LATE CHIKKAMADAIAH
       AGED ABOUT 42 YEARS
       C/O. SRI H C PRASANNA
       R/AT D NO. 1408, II CROSS
       V C QUARTERS
       ASHOKA NAGAR
                            425




       MANDYA

305.   SRI M CHANDRA SHEKAR
       S/O. LATE MARISWAMY
       AGED ABOT 28 YEARS
       R/O. NO. 1-157A,A J COLONY
       BANGALORE ROAD,
       KOLLEGAL
       MYSORE DISTRICT

306.   SRI C RAMESH
       S/O. T CHIKKATHIMMAPPA
       AGED ABOT 40 YEARS
       R/AT NO. 13, E CROSS
       AGRAHARA DASARAHALLI
       BEHIND VEERABHADRA SCHOOL
       BANGALORE

307.   SRI M D HARISH BABU
       S/O. SRI MARIYAPPA
       AGED ABOT 30 YEARS
       R/AT NO. 209, 13TH B CROSS IV
       B MAIN, YELAHANKA NEW TOWN
       BANGALORE

308.   SMT B A JAYA LAXMI
       W/O SRI D R NAGENDRAPPA
       AGED ABOUT 36 YEARS
       SWAMY EYE HOSPITAL
       OPP PATIL NURSING HOME
       BUS STAND ROAD
       GANGAVATHI

309.   SRI SHANKARA NAIK
       S/O. SRI BHEEMA NAIK
       AGED ABOUT 29 YEARS
                           426




       R/AT ARASIKERE
       HASSAN TALUK
       AND DISTRICT

310.   SRI MALLESHWARAPPA
       S/O. SRI ANJANAPPA
       AGED ABOUT 37 YEARS
       R/AT 4203,. I FLOOR
       I MAIN OPP CANARA BANK
       SUBRAMANYA NAGAR
       BANGALORE

311.   SRI MEGHANATH
       S/O. KUNTA SHETTY
       AGED ABOUT 39 YEARS
       R/AT NO.4033, X CROSS, GAYATHRINAGAR
       BANGALORE

312.   SRI G GOVINDARAJU
       S/O. SRI GOVINDAIAH
       AGED ABOUT 35 YEARS
       R/AT NO.12, III CROSS, WEAVERS
       COLONY, VISHWESWARAIAH NAGAR
       II NAGAR, MYSORE

313.   SRI D MAHESH
       S/O. SRI D HULUGAPPA
       AGED ABOUT 35 YEARS
       R/AT NO. 395, SADASHIVANAGAR
       13TH WARD SIRGUPPA
       BELLARY DISTRICT

314.   SRI LOKYA NAIK N J
       S/O. SRI JAMLA NAIK
       AGED ABOUT 39 YEARS
       R/AT NELLISARA VILLAGE
       KUVEMPU UNIVERSITY
                            427




       POST, BHADRAVATHI TALUK
       SHIMOGA DISTRICT

315.   SRI M V VENKATACHALAPATHY
       S/O. M VENKATARAMANA
       AGED ABOUT 31 YEARS
       R/O. MANDYALA MANCHINEELLAKMOTA POST
       SRINIVASAPUT TALUK
       KOLAR DISTRICT

316.   SRI K N SHANTH KUMAR
       S/O. S NANJAIAH
       R/O. NO. 1419, C & B BLOCK
       UDAYANA CROSS
       KUVEMPUNAGAR
       MYSORE

317.   SRI PRAKASH
       S/O. AMBA RAO GADAD
       AGED ABOUT 29 YEARS
       R/O. H NO. 11-862, ASHOK NAGAR
       GULBARGA

318.   SRI S K DINESH KUMAR
       S/O. SRI KALAIAH
       AGED ABOUT 31 YEARS
       NO.5, "K" BLOCK, 2ND CROSS
       RAMAKRISHNA NAGAR
       MYSORE

319.   SRI K T GIRIRAJU
       S/O. SRI M S THIMMAIAH
       AGED ABOUT 31 YEARS
       BILLINAKOTE POST
       MACHENAHALLI NELAMANGALA TALUK
       BANGALORE RURAL DISTRICT
                            428




320.   SRI LOKESH NAIK
       S/O. SRI KRISHNA NAIK
       AGED ABOUT 29 YEARS
       GOLLAHALLI, DODDABALLAPUR TALUK
       BANGALORE RURAL DISTRICT

321.   SRI H V PRAKASH
       S/O. SRI VENKATAIAH
       AGED ABOUT 34 YEARS
       HOSSUR, GOWRIBIDANUR TALUK
       KOLAR DISTRICT

322.   SRI S J JAGADISH B E
       S/O. S B SANNER
       AGED ABOUT 37 YEARS
       R/O. NO.3, IST MAIN ROAD
       3RD CROSS, III BLOCK, III STAGE
       NEAR APEX BANK, BASAVESHWARANAGAR
       BANGALORE

323.   SRI L M MAHESH
       S/O. LATE L N MAHADEVAIAH
       AGED ABOUT 40 YEARS
       R/AT NO.20, H MAIN , 6TH CROSS
       LAKSHMINARAYANAPURA
       NEW EXTENSION
       BANGALORE

324.   SRI Y ANAND
       S/O. SRI YELLAPPA
       AGED ABOUT 39 YEARS
       R/AT NO.37/1, THIRTHAHALLI ROAD
       SHIMOGA

325.   SRI H N JAMBLA NAIK
       S/O. SRI NAGA NAIK
       AGED ABOUT 39 YEARS
                            429




       R/O. HIRIYUR VILLAGE
       AND POST, BHADRAVATI TALUK
       SHIMOGA DISTRICT

326.   SRI SOUNDARRAJAN
       S/O. SRI CHINNA KULANDI
       AGED ABOUT 38 YEARS
       R/O. NO.55/1, 4TH CROSS
       CHELUVADIPALYA
       DR T C M ROYAN ROAD
       BANGALORE

327.   SRI RAMESH H RATHOD
       S/O. SRI HIRASINGH
       AGED ABOUT 36 YEARS
       NO.178, K H B COLONY
       SHANTINAGAR,
       GUBARGA

328.   SRI RAM
       S/O. SRI HANUMANTH
       AGED ABOUT 36 YEARS
       R/AT KONMELKUNDA
       BHALKI TALUK
       BIDAR DISTRICT

329.   SRI PRAKASH D PAWAR
       S/O. SRI DESA H PAWAR
       AGED ABOUT 34 YEARS
       R/O. PLOT NO.104, H NO. 1-891/13C
       NGOS COLONY
       BANJARA ROAD
       GULBARGA

330.   SRI NAVEEN KUMAR N RATHOD
       S/O. SRI NANDKISHORE RATHOD
       AGED ABOUT 33 YEARS
                            430




       R/O. NO 46/113
       PWD QUARTERS, OLD JEWARGI ROAD
       GULBARGA

331.   SRI GANGADHAR RATHOD
       S/O. SRI SHIVARAM RATHOD
       AGED ABOUT 35 YEARS
       R/O. HARIJNAYAK THANDA POST
       GULBARGA TALUK
       GULBARGA DISTRICT

332.   SRI DEVENDRA KUMAR B K
       S/O. SRI BHIM RAO
       AGED ABOUT 33 YEARS
       R/O. PLOT NO. 283, CIB COLONY
       BEHIND CENTRAL BUS STAND
       GULBARGA

333.   SRI VIJAYAKUMAR G TILE
       S/O SRI GYANADEV TILE
       AGED ABOUT 30 YEAR
       R/O PLOT NO.78, H.NO.18-289
       I BLOCK, OM NAGAR
       UNIVERSITY ROAD
       GULBARGA
334.   SRI RAJKUMAR
       S/O. SRI DEVENDRAPPA
       AGED ABOUT 32 YEARS
       C/O MANI, RAO
       NO. 11-842, RAVI NIVAS
       BASAVANAGAR
       GULBARGA
                           431




335.   SRI PUNDALIK S RATHOD
       S/O. SRI SOMNATH RATOD
       AGED ABOUT 33 YEARS
       R/O. NO. 1-932, OPP RAILWAY
       STATION ROAD, VISHAL NAGAR
       GULBARGA

336.   SRI SADANAND A BU HUGGIKAR
       S/O. SRI BELLIEPPA
       AGED ABOUT 31 YEARS
       R/O. BUDHA NAGAR, NEAR JAIN HOSTEL
       OPP TO RAILWAY STATION
       GULBARGA DISTRICT

337.   SRI DHANKE SHIVARAJ
       S/O. LATE CHANDRAPPA
       AGED ABOUT 37 YEARS
       R/O. NO. 8-2-157
       SHAMSUNDRANAGAR
       NEAR RATNA LODGE MAIN ROAD
       BIDAR

338.   SRI SHIVAAJ D PARANJPE
       S/O. SRI DHONDIBA
       AGED ABOUT 37 YEARS
       R/O. BHATAMBRA POST
       BHIMNAGATR
       BHALKI TALUK
       BIDAR DISTRICT

339.   SRI SHAM RAO
       S/O. SRI SANGANNA SURYAVANSHI
       AGED ABOUT 37 YEARS
       R/O. NO.EWS 90, HUDCO COLONY
       BIDAR DISTRICT
                            432




340.   SRI RAMESH
       S/O. SRI DASHRATH RAO
       AGED ABOUT 35 YEARS
       R/O. NO. 174, KANTA COLONY
       NEAR RAILWAY STATION
       GULBARGA

341.   SRI SUBHASH
       S/O. SRI SHANKER RAO
       AGED ABOUT 36 YEARS
       R/O. AT POST SIRSI (A)
       VIA KAMATHANNA BIDAR TALUK
       BIDAR DISTRICT

342.   SRI VIJAYKUMAR V
       S/O. SRI VITHALARAO CHIDRIKAR
       AGED ABOUT 34 YEARS
       R/O.NO. 2-906/10, PLOT NO. 80
       NIJAYNIVAS GUBBI COLONY
       SEDAM ROAD
       GULBARGA

343.   SEI SAMPATHKUMAR J K
       S/O. SRI SHIVAPPA
       AGED ABOTU 35 YEARS
       R/O. CIVIL H NO. 332, CIB COLLNY
       BEHIND CENTRAL BUS STAND
       GULBARGA

344.   SRI C MAHADEVAIAH
       S/O. SRI CHIKKANANJAIAH
       AGED ABOUT 45 YEARS
       R/O. NO. 40, 3RD CROSS, NEW MODEL HOUSES
       NEAR GOVERNMENT WOOD YARD ASHOKAPUR
       MYSORE
                            433




345.   SRI P M LOKESGH
       S/O. SRI K MAHADEVAIAH
       AGED ABOUT 44 YEARS
       R/O. NO. 240, 4TH MAIN, 3RD CROSS
       H BLOCK, RAMAKRISHNAGAR
       MYSORE

346.   SRI PURUSHOTHAM
       S/O. SRI JAVARAIAH
       AGED ABOUT 33 YEARS
       NO.121, B M ROAD
       GHANDINAGAR RAMANAGAR
       BANGALORE RURAL DISTRICT

347.   SRI VIJAYAK SHANTAGERI
       S/O. SRI LAXMANA SHATAGERI
       AGED ABOUT 29 YEARS
       R/O. ADARSHANAGAR
       GADAG, GADAG DISTRICT

348.   SRI PRASHANT VALLYAPUR
       S/O. SRI YAMANAPPA
       AGED ABOUT 35 YEARS
       R/O. SHIVAJI ROAD
       OPP NARSAPUR CLINIC (EYE)
       BIJAPUR

349.   SRI SHATA REDDY
       S/O SRI RAMAYYA
       AGED ABOUT 38 YEARS
       R/O. SWAMIVIVEKANANDA CHOWK
       BALAJI MANDIR ROAD
       SHAHABAD
       GULBARGA DISTRICT

350.   SRI SHIVARAJ RAMACHANDRA NAIK
       S/O SRI RAMACHANDRA NAIK
                           434




       NEAR BANJARA HIGH SCHOL,
       SOLAPUR ROAD, BIJAPUR 586 103

351.   SRI VEERANJANEYA
       S/O SRI HANUMANTHAPPA
       R/O MAHALINGESWRA NILAYA
       IST MAIN, 3RD CROSS, KHB COLONY,
       KOLAGOTE, CHITRADURGA DSITRICT.

352.   SRI SUBRAMNAYAM R
       S/O SRI NAGANNA
       R/O JOQ 15, VIYAMANDIR ROAD,
       NEW TOWN, BHADRAVAHI,
       SHIMIOGA DSITRICT.

353.   SRI RAVI KUMAR
       S/O SRI K.N.NARAYANAPPA
       R/O GANDHINAGAR MAGADI TOWN,
       BANGLAORE RURAL DISTRICT.

354.   SRI RAJASHEKAR N R
       S/O SRI RANGAIAH E
       R/O NO.28 10TH MAINR ROAD,
       SRI MANJUNATHASWAMY NILAYA
       PALACE GUTTAHALLI,
       BANGALORE 3

355.   SRI RUPLA NAIK
       S/O SRI SHARMA NIAK
       R/O HALEHATTI SAKKAREPATNA POST
       CHIKKAMGALUR DISTRICT.
                           435




356.   SRI NINGAPPA Y BEVINAGUDAD
       S/O SRI YAMAPPA Y BEVINAGIDADA
       R/O TONDIHALPOST
       YELBURGA TLAUK,
       KOPPAL DISTRICT.

357.   SRI KUMRAPPA R
       S/O SRI RANGAPPA
       R/O SOKKEPOST ANJANAPUIRA
       TURUVEREKE KTALUK
       CHIKKAMAGALUR DISTRICT.

358.   SRI VENKATASWAMY
       S/O SRI VENSKATESHAPPA
       R/O C.R.PALYA, PAVAGADA TALUK,
       GUJJANADU POST
       TUMKUR DISTRICT.

359.   SRI LAKSHMIKANTH G KATTIMANI
       S/O SRI GOPALA KATTIMANI
       R/O AMBIKANAGAR BEHIND RAILWAY, STATION,
       GULBARGA, GUBLARGA DISTRICT.

360.   PRAKASH H P S/O PUTTANANJAIAH
       R/O NO.955, E & F BLOCK,
       ANGIHAMSA ROAD,
       KUVEMPUNAGAR, MYSORE 570 023

361.   SRI SADASHIVAPPA Y HAIDMANI
       S/O SRI YAMANAPPA HADIMANI
       R/O MANGALORE DEVAPUR POST
       BIJAPUR TALUK, BIJAPUR DISTRICT.
                           436




362.   SRI RAJU C
       S/O SRI CHANDRASHEKARAPPA G.T.
       R/O PLOT NO.6, 2ND STAGE, HUMNANAGAR
       BELGAUM, BELGAUM DISTRICT.

363.   SRI RAGHAVENDRA
       S/O SRI SHIVAYOGI
       R/O PLOT NO.23/1, GHATGE LAYOUT,
       NEAR CHAMBAL SCHOOL,
       GULBARGA, GULBARGA DISTRICT.

364.   SRI BEEHAMSINGH G RATHOD
       S/O SRI GUJJU L RATHOD
       R/O NAKALAGI POST BIJAPUR TALUK,
       BIJAPUR DISTRICT.

365.   SRI MALLIKARJUN M GIRI
       S/O SRI MARIYAPPA GIRI
       R/O PLOT NO.275, CIB COLONY,
       BEHIND CENTRAL BUS STADN,
       GUBLARGA 585 103

366.   SRI MANOJ KUMAR B HIROLI
       S/O SRI BASVANAT RAO
       R/O NO.11-954/3/5, AHSOKNAGAR,
       MSK MILLR OAD, GULBARGA 585 103

367.   SRI GANGADHARA NAIK K H
       S/O SRI HEMA NAIK
       R/O KUGENAHALLI VILLAGE
       VIADYARAHATHUR POST, HONALLI
       TALUK, DAVANAGERE TALUK.
                             437




368.   SRI SUHAS M
       S/O SRI LATE D MANJAPPA
       R/AT 2246, IST MAIN, 4TH MAIN,
       4TH A CROSS RPC LAYOUT,
       VIJAYANAGAR, BANGALORE 40

369.   SRI JEEVAN MURTHY B
       S/O SRI BASARAJAPPA
       R/AT THAYITONE, JAGALUR TALUK,
       DAVANAGERE DISTRICT.

370.   SRI SUNKAPPA Y
       S/O SRI VENKATESHAPPA
       MARAMMANAHALLALI RASTI MACHIKERE (P)
       JAGALUR (T)
       DAVANAGERE (D)

371.   SRI HARSHA PRIYA SERAM
       S/O SRI HANUMANTH RAO SERAM
       R/O PLOT NO.8, BESIDE BHAVANI TEMPLE
       SHAKTI NAGAR GULBARGA,
       GULBARGA DISTRICT.

372.   SRI D GOPINATH @ D GOPI
       S/O DHARAAMAPPA
       R/AT NO.82, BSK III STAGE, III PHASE
       4TH LBOCK, BANGLAORE 85

373.   SRI BASAVARAJ FARSHI
       S/O SRI RAMACHANDRA FARSHI
       R/AT LAKSHMI BUILDING, LAKSHMI SINGH
       TALUK, MANJUANTHAOPURA
       DHARWAD, DSITRICT DHARWAD.

374.   SRI MARIAYAPPA M PYATI
       S/O SRI MALLANNAPYATI
       R/AT SHIRAWAL SHAHPUAR TALUK,
                             438




       GULBARGA DISTRICT.

375.   SRI ANNAPOORNA R MANAKWAD
       D/O RACHYAPPA
       R/AT JANATHA HOUSE,
       NO.11 B GULBAGANJI KOPPA
       DHARWAD DISTRICT DHARWAD.

376.   SRI JAYA PRAKASH B
       S/O BHEEMA NAIK
       R/O HOUSE NO.225, 5TH CROSS, B BLOCK
       GNADHINAGAR, SHIMOGA 577 20

377.   SRI GOPINATH J M
       S/O SRI J M RATNAKAR
       R/AT 772, 5TH CROSS CANARA BANK
       ROAD, K.B.EXTENSION,
       DAVANAGERE 577 002

378.   SRI SHANKARA BHASAN
       S/O SRI S SIDDALINGAIAH
       R/AT NO.8, 3RD CROSS BHIMAJYOTHI LIC
       COLONY, WEST OF CHORD ROAD,
       BASAVESHWAR NAGAR,
       BANGALORE 79.

379.   SRI S RAJASHEKHAR
       S/O SRI S SIDDALINAGAIAH
       R/AT NO.8, 3RD CROSS BHIMAJYOTHI LIC
       COLONY, WEST OF CHORD ROAD,
       BASAVESHWAR NAGAR,
       BANGALORE 79.
                            439




380.   SRI GIRISH M
       S/O SRI M MUNIVENKATAPPA
       R/AT NO.582, 23RD CROSS,
       BSK II STAGE,
       BANGALORE 70

381.   SRI M KESHAVA MURTHY
       S/O M.MUNIVENKATAPPA
       R/AT NO.582, 23RD CROSS, BSK II STAGE,
       BANGALORE 70

382.   SRI SHIVASHANKARASWAMY P.N.
       S/O LATE B NANJAIAH
       R/O NO.222, EWS 2ND STAGE, 5TH CROSS,
       KHB COLONY, BASAVESHWARANAGAR
       BANGALORE 79.

383.   SRI HARISDARSHAN HALI
       S/O LATE MALLAPPA HALU
       MIGH-15, SHANTINAGAR, MSK MILL
       ROAD, GULBARGA.

384.   SRI AMRUT D MAHURKAR
       S/O SRI DHONDIRAM N MAHURKAR
       R/AT PLOT NO.59, SHANTINAGAR BHAVANI
       LAYOUT, GULBARGA 585 103

385.   SRI MADHUSUDHAN H
       S/O HONGAYYA M
       RJ/O NO.30 MIG KHB COLONY,
       ISTAGE I CROSS, AGARAHARA
       DASARAHALLI
       BASAVESHWARA NAGAR
       BANGALORE 79

386.   SRI SATHYANARAYANA G
       S/O SRI GAVIRANGAIAH T
                           440




       R/AT NO.2159, D 5TH CROSS
       KUVEMPUNAGAR EXTENSION,
       CHANNAPATNA
       BANGLAORE RURAL DISTRICT.

387.   SRI LACHMA NAIK
       S/O LATE MAVINAKATTE SIDDANAIK
       R/O MEERA NILAYA NO.55,
       BASVANAGUDI 5TH CROSS SHIMOGA
       SHIMOGA DISTRICT.

388.   SRI MANUSING RATHOD
       S/O SRI HOBU NIAK
       R/O NO.EWS 183 7TH CROSS
       NAVANAGAR, HUBLI 25.

389.   VIJAYA BHASKAR M BAJANTRI
       S/O SRI MALIYAPPA
       ASSISTATN ENGINEER
       O/O KARNATAK AURBAN INFRASTRUCTRE
       DEVELOPMENT AND FINANCE CORPORIATON
       SIRSI
       UTTARAKANNADA DISTRICT

390.   SRI SHIVKUMAR
       S/O SRI LAXMAN
       R/JOHARUGERI H.NO.12-3-68,
       GNADHIGUNJ, BIDAR 585 403

391.   SRI SHIVARAJ
       S/O SRI LAXUMAN
       R/O HARUGERI H.NO.12-3-68,
       GANDHIGUNJ, BIDAR 585 403

392.   SRI EKHELIKAR SATISH
       S/O SRI SHVIAPPA
       C/O MINIM VENKATESHWARA
                           441




       DAL MILL, HUGERI BIDAR
       BIDAR DSITRICT.

393.   SRI BASAVANT RAI M
       S/O SRI MALAKAJAPPA
       R/O LIG II PHASE NO.63,
       ADARSHNAGAR
       GULBARGA, GULBARGA DISTRICT.

394.   SRI K C SHIVASHANKAR
       S/O K O CHIKKA RAMAIYA
       NO.1705, 17TH CROSS
       BEHIND MARUTHI MANDIR
       VIJAYANAGAR
       BANGLAORE 40

395.   SRI R KIRAN KUMAR
       S/O SRI RAMACHANDRA P
       R/O 294, 6TH CROSS C LAYOUT,
       BANNIMANTAP MYSORE
       MYSORE DISTRICT.

396.   SRI BHUVANESHWARA J K
       S/O K D JANAGI
       NO.63/B, 21ST CROSS
       2ND BLOCK, RAJAJINAGAR
       BANGALORE 10

397.   SRI DURGAPPA M HONAKERI
       S/O K D HONAKERI
       R/O MAIN BAZAR NARGUND,
       GADAG DISTRICT.

398.   SRI CHANDRASHEKAR
       S/O SRI P SOMAPPA
       R/O NO.21, 7THC ROSS
       KEMPAIAH BLOCK
                            442




       MUNIREDDY PALYAM,
       BANGALORE 6

399.   SRI SHANKAR N
       S/O LATE NANJUNDAPPA
       NO.17, 7TH LANE, 3RD BLCOK,
       DASAPPA LAYOUT,
       RAMAMURTHYNAGAR,
       BANGALORE 16.

400.   SRI SHOBHA P
       D/O PUTTAIAH
       LIG 6 3RD STAGE
       MYSORE 23.

401.   SRI H L SHIVAPRAKASH
       S/O H L LINGAIAH
       R/AT NO.225, V CROSS
       LEELAVATHI EXTENSINO
       MADDUR, MANDYA DISTRICT.

402.   SRI H B NAGARAJU
       S/O SRI BETTAYYA
       R/O HARIHARA VILLAGE SATHANUR HOBLI,
       HARAGONAHALLI POST,
       KANAKAPURA TALUK,
       BANGLAORE RURAL DISTRICT.

403.   SRI R BHASKAR
       S/O RANGADASAIAH
       NO.118, H BLOCK, 3RD MAIN, 3RD CROSS
       RAMAKRISHNA NAGAR,
       MYSORE 570 022

404.   SRI H T GIRISH BABU
       S/O DODDATHIMMAIAH
       UNEMPLOYED
                               443




       R/AT LIG 23, I STAGE
       KUVEMPUNAGAR
       MYSORE 23.

405.   SRI SIDDLE SURYAKANT
       S/O SHANKAR RAO
       R/O NEW BHEMANAGAR AT POST
       HALLIKHED H HUMNABED TALUK
       BIDAR DISTRICT.

406.   SRI UMESH T
       S/O T THIMMAIAH
       NO.1612, 6TH C MAIN
       4TH A CROSS, RPC LAYOUT,
       VIJAYANAGAR,ANGALORE 40.

407.   SRI HEMANTH H S
       S/O SRI SEETHARAM H.S.
       NO.EWS 720, 3RD MAIN ROAD,
       NEAR 24TH CROSS,
       KUVEMPU NAGAR,HASSAN TOWN,
       HASSAN 573 201

408.   SRI MAHADEVA SWMAY M
       S/O MARISIDDAIAH
       MADENAHALLI MADDUR TALUK,
       MANDYA DISTRICT 571 422

409.   SRI RENUKANANDA
       S/O N T SHIVAYYA
       NO.S-640, RENUKA NILAYA
       BEHIND JAIN TEMPLE, SRIRANGAPATNA
       MANDYA DISTRICT.

410.   SRI RAJU
       S/O DR ANAND
       AMBEDKAR NAGAR
                            444




       MUNIRABAD DAM 583 233,
       KOPPAL TALUK AND DSITRICT.

411.   SRI DEVAPPA BAJENTRI
       S/O PARAMESHWRAPPA BAJENTRI
       POST SINGATALOOR TALUK MUNDARGI
       GADAG DISTRICT.

412.   SRI NARAYAN N
       S/O SRI NARIGADU
       R/AT NO.33, ANDHRALINE,
       A NARAYANAPURA DOORAVANINAGAR
       BANGALOER 16.

413.   SRI H PRASHANTHA
       S/O SRI M H IRANNAIAH
       R/AT VISHALA NILAYA I MAIN
       DEVARAJ URS NAGAR
       SHIMOGA.

414.   SRI K VIJAYAK UMAR
       S/O SRI K ARJUN RAO
       R/AT 9-8-457 VIJAYNIVAS
       KALIDASANAGAR
       BVB COLLEGE ROAD
       BIDAR 585403

415.   SRI VEERESH
       S/O SRI JAGANNATHA RAO
       R/O NO.1-6-23
       R/O SINGARBAGH CHOWBARA ROAD,
       BIDAR 585 401.
                           445




416.   SRI JAGADISH A
       S/O SRI ANNEPAPSHIVA NAIK
       R/O 138, SAPTAGIRI NIVAS
       JAYANAGAR, SEDAM RAOD,
       GULBARGA 585 105

417.   SRI SUBHASHCANDRA
       S/O SRI HALLAPPA
       DIPLOMA IN CIVIL ENGINEERGIN
       NO.LIG 14, HOUSING BOARD COLONY,
       JEEVARGI TALUK 585 310
       GUBLARGA DISTRICT.

418.   SRI SOMU
       S/O SHANKAR RATHOD
       DIPLOMA IN CIVIL ENGINEERING
       JAINAPUR VILLAGE
       KELLUR POST 585 303
       JEEVARGI TALUK
       GUBLARGA DISTRICT.

419.   SRI MAHADEVAPPA HYATI
       S/O SRI PAKEERAPPA HYATI
       B.E. IN CIVIL ENGINEERING
       R/AT KIDADAL KOPPALTAULK,
       KOPPAL DISTRICT,

420.   SRI D DHARANENDRA
       S/O B.S.DURGAPPA
       B.E. IN CIVIL ENGINEERING
       R/AT NEAR HINDI B.ED COLLEGE
       GADAG RAOD
       KOPPAL DISTRICT 583 231

421.   SRI N.S.RAMESH
       S/O R SUBBANNA
       B.E. IN INDUSTRIAL AND PRODUCTION,
                            446




        R/AT DOOR NO.22, 8TH MAIN,
       5TH CROSS, SARASWATHIPURAM,
       MYSORE.

422.   SRI GANESH D
       S/O DHARMA NAIK
       B.E.CIVIL ENGINEERING
       R/AT DOOR NO.13 LABOUR COLONY,
       NITUVALLY ROAD,
       DAVANAGERE 577 002

423.   SRI M GANGADHAR
       S/O D.U.MANJAIAH
       B.E. IN MECHANICAL ENGINEERING
       H.NO.1165, S.L.N.NILAYA
       2B CROSS, TANK ROAD,
       MARUTHINAGARA,
       TUMKUR 572 102.

424.   SRI B GINISH
       S/O B DAYANANDA
       B.E. IN CIVIL ENGINEERING
       NO.227, 32 A CROSS
       7TH BLOCK, JAYANAGAR
       BANGLAORE 82.

425.   SRI RAJU S/O ADIVAPPA
       B.E.IN INDUSTRIAL AND PRODUCTION,
       H.NO.217, MSK MILLS ROAD,
       UDAYA NAGAR,
       GULBARGA 585 103
                           447




426.   SRI SANJUKUMAR KOUDAL
       S/O SRIPUNDLIKAPPA
       BE. IN MECHANICAL ENGINEERGIN
       P & T QUARTEDRS, NEAR BUS STAND,
       HUMNABAD,
       BIDAR DSITRIC 585 330

427.   SRI M SHIVAPPA
       S/O MARISIDDAIAH
       DIPLOMA IN CIVIL ENGINEERING
       NO.21 SHAVADA NAGAR
       VASANTHAPURA, SUBRAMNAYA PURA
       (POST) BANGALORE 61

428.   SRI PARASHURAMAIAH
       S/O B BHIMANNA
       DIPLOMA IN MECHANICAL ENGINEERING
       C/O CHINNAPPA (CONTRACTOR)
       IST CROSS, MILLAGATTA
       SHIMOGA 577 201

429.   SRI NARAYAN BALAPPA POWAR
       S/O SRI BALAPPA
       DIPLOMA IN MECHANICAL ENGINEERING
       KAMADHENU VIDYA NAGAR
       III CROSS EAST VIDYANAGAR
       CANTONMENT
       BELLARY 583 104.

430.   SRI M.S.KANAKARAJU
       S/O SRI M SRINIVAAIAH
       UN EMPLOYEE
       R/AT HEJJIGE VILLAGE NANJANGUD TALUK,
       K.S.HUNDI POST
       MYSORE DSITRICT.
                           448




431.   SRI T VAIDYANATHAN
       S/O SRI T DODDETHIMMAIAH
       UN EMPLOYEE
       R/AT DOOR NO.76, KHB COLONY,
       OOTY ROAD, NANJANGUD
       MYSORE DISTRICT

432.   SRI C GANDHIMURUGAN
       S/O A CHANDRAHASAN
       R/AT 432/D 2ND A CROSS 9TH MAIN,
       IDEAL HOMES RAJAJESHWARI NAGAR
       BANGALORE 38

433.   SRI BHASKAR BHARANI S K
       S/O SRI S R KRISNAPPA
       R/AT NO.593, SECOND D CROSS
       6TH MAIN, BASVAESHWARA NAGAR
       BANGALORE 79

434.   SRI SURYAKANTH GUPTA
       S/O SRI TUKARAM
       R/AT HO NO.9-11-164/NEW ) GUPTA
       NIVASA VIDYANAGAR COLONY,
       OPP. BHAVANI MANDIR
       BIDAR-585 403, DIST BIDAR.

435.   SRI RAJKUMAR VITHAL RAO BALOORKAR
       S/O SRI VITHALRAO BALOORKAR
       R/O 9-12-101, VIDYANAGAR COLONY,
       BIDAR, BIDAR DISTRICT

436.   SRI ANANDKUMAR V BALOORKAR
       S/O SRI VITHALRAO BALOORKAR
       R/O 9-12-101 VIDYANAGAR COLONY,
       BIDAR, BIDAR DISTRICT
                           449




437.   SRI MALLESH NAIK L
       S/O SRI RAMA NAIK
       R/O AMORADEVORA GUDDA POST
       KUDLIGI TALUK BELLARY DISTRICT.

438.   SRI VIJAY KUMAR BALI
       S/O SRI ADVEPPA BALI
       R/O NO.9-8-179, NEAR HARURGERI
       BASAVANAGAR COLONY,
       BVB COLLEGE ROAD, BIDAR TALUK,
       BIDAR DISTRICT.

439.   SRI K S HADIMANI
       S/O SRI SATHYAPPA
       ASSISTANT ENGINEER,
       (PRESENTLY WORKING ON CONTRACT
       BASIS) UPPER KRISHNA PROJECT
       BAGALKOT DISTRICT.

440.   SRI CHANDRAKANTH S BALOORKAR
       S/O SRI SAIDAPPA
       BALOORKAR
       R/O 9-12-101, VIDYANAGAR COLONY,
       BIDAR,BIDAR DISTRICT.

441.   SRI SANTOSH KUMAR GUPTA
       S/O SRI KARBASAPPA G
       R/O GUPTA NIVAS ANJANAYA NAGAR
       OPP. RTO OFFICE GULBARGA 5

442.   SRI SUDHEER
       S/O SRI DAWLAPPA
       R/O HOUCHAKANAHALLI
       SRIKANTHALLI BIDAR TALUK,
       BIDAR 585 329
                            450




443.   SRI NARAYAN NAIK
       S/O SRI BHEEMSING
       PLOT NO.497, S.R.COLONY (NORTH)
       JALANAGAR, BAGALKOT ROAD,
       BIJAPUR.

444.   SRI GULBCHAND RATHOD
       S/O SRI VALU RATHOD
       C/O SHIVARAJ NAIK, NEAR BANJARA HOTEL
       SOLAPURA RAOD
       BIJAPUR DISTRICT.

445.   SRI CHIDANANDAPPA
       S/O SRI TIPPANNA
       SOMALAPUR SINDANOOR
       RAICHUR 584 128

446.   SRI VIJAYAKUMAR SHANKAR DIVATE
       S/O SRI SHANKAR DIVATE
       KPTCL OPPOSITE VIDYA NAGAR
       JAMAKHANDI TALUK,
       BAGALKOT 587 314

447.   SRI RAMESH L RATHOD
       S/O SRI LINMBAJI
       R/O MADAVAL TANDA
       AFZALPUR GULBAGA 58 5301

448.   SRI SANTOSH CHANDUR ATHOD
       S/O SRI CHANDU G RATHOD
       ALLAPUR L.T. (W.NO.17)
       SINDAGI ROAD,
       BIJAPUR 586 104

449.   SRI B N MANJUNATH
       S/O SRI NANJAPPA
       K.BIDARE POST
                           451




       B.BOOMANAHALLI KADUR TALUK,
       CHIKKAMANGALORE DISTRICT.

450.   SRI SANTHOSH
       S/O SHRAVAN
       C/O VITHAL RAO BANNER
       HOUSE NO. 9-8-113, BASVANAGAR COLONY,
       NEAR HARUGERI POST GANDHI
       GUNJ, BIDAR DISTRICT 585 040

451.   SRI RAGHU R
       S/O RAMU
       NO.2290, SHRI RAMA
       4TH MAIN RPC LAYOUT
       VIJAYANAGAR II STAGE,
       BANGALORE 40

452.   SRI RAVINDRA NAGAPPA SAVALAGI
       S/O SRI NAGAPPA S SAVALAGI
       R/O BANJARA NAGAR
       OPP. OLD MUGALKOD MATT SOLAPUR
       ROAD, BIJAPUR 3,

453.   SRI CHANDRASHEKAR
       S/O SRI ANGAPA S SAVALAGI
       R/O BANJARA NAGAR
       OPP. OLD MUGALKOD MATT SOLAPUR
       ROAD, BIJAPUR 3,

454.   SRI L NARENDRA
       S/O G LINGAPPA
       NO.2338/2, 9TH MAIN ROAD,
       2ND CROSS ROAD, MCC 13TH A BLOCK
       DAVANAGERE
                           452




455.   SRI ASHOK G KALAKERI
       S/O GANGAPPA P KALAKERI
       NO.32, SRI KRUPA
       VISHWESHWARA NAGAR
       HUBLI 580 032.

456.   SRI SURENDRA
       S/O SRI SHIVARAUDRAIAH
       R/O 3RD CROSS, JAYAPURA,
       TUMKUR.

457.   SRI SANTHOSH KUMAR K GUPTA
       B.E.MECHANICAL
       S/O LATE KARBASAPPA
       PLOT NO.30, GUPTA NIVAS
       ANJANEYA NAGAR OPP. RTO OFFICE
       GULBARGA 585 105

458.   SRI UDAY KUMAR S KHELGIKAR
       B.E.MECHANICAL
       S/O SRI SHIVASHARANAPPA KHELAGIKAR
       PLOT NO.55, SAI LAYOUT, SHAKTHINAGAR
       GULBARGA 585 103

459.   SRI CHANDRASHEKAR A KOHINOOR
       BEIP (MECHANICAL)
       H.NO.11-862, MSK MILL ROAD
       ASHOK NAGAR, GULBARGA 585 103

460.   SRI SUBASHCHANDRA M
       S/O SRI MANIKRAO
       B E MECHANICAL
       MSK MILL ROAD, ASHOK RAOD,
       GULBARGA 585 103

461.   SRI ANIL KUMAR KATTIMANI
       B E MECHANICAL
                             453




       NEAR BABU VANTI HOUISE
       SUNDER NAGAR
       GULBARGA 585 105

462.   SRI ISHWARAPPA KATTIMANI
       B E MECHANICAL
       NEAR MALLIKARJUN TEMPLE
       POST HIRAPUR
       GULBARGA 585 103


463.   SRI RAVINDAR DHAMA
       B E I P MECHANICAL
       NEAR RAILWAY GATE
       KANTHA LAYOUT,
       GULBARGA 585 105

464.   SRI JAGADISH M
       S/O SRI MANIKRAO
       DIPLOMA MECHANICAL
       MSK MILL ROAD,
       ASHOKNAGAR, GULBARGA 585 103

465.   SRI NAGAWAD SHRISHAIL
       S/O SRI SHIVAPPA NAGAVEA
       B.E.MECHANICAL
       AT MATTAGI, POST BASVANABAGEWADI
       DISTRICT BIJAPUR 586 232

466.   SRI SRIDHAR S BHANDHARE
       BE MECHANICAL
       NEAR SHARANABASAVESHWRA MATH
       OPP. LOKANATH BLD.,
       BAGALKOT 587 101.

467.   SRI BHOOPATHI
       S/O B RAMESH BABU
                           454




       BE MECHANICAL
       H.NO.4-A HLC COLONY,
       NANATHAPUR ROAD, PATEL NAGAR
       BELLARY 583 101.

468.   SRI BASVARAJ S KAMBLE
       BEIP (MECHANICL)
       GANDHINAGAR,
       BEHIND GLBC OFFICE
       POST BILAGI BAGALKOT

469.   SRI RAVI S PAWAR
       BE MECHANICAL
       GAYTRI NAGAR BASAVA NAGAR
       TALAGI ROAD,
       BASAVANABAGEWADI
       DISTRICT BIJAPUR 586 203.

470.   SRI MANJUNATH N BYALI
       BE MECHANICAL
       MABEDKAR NAGAR
       BIJAPUR JROAD, BASVANABAGEWAD
       DIST BIJAPUR 586 203.

471.   SRI VASANTHA B KALYANI
       BE CIVIL,
       CHANNBASAV NAGAR,
       TELAGI ROAD,
       BASAVNABAGEWADI,
       DIST BIJAPUR 586 203.

472.   SRI HARSHAVARDHAN
       BE MECHANICAL
       BHEEM NAGARJ OGATH
       GULBARGA 585 105
                           455




473.   SRI BASAVARAJ
       S/O SRI MAHADEV SANGWAR
       BE MECHANICAL
       MSK MILL ROAD, BASAVANAGAR
       GULBARGA 585 103

474.   SRI LAXMIKANTH K SHELLAGI
       BE MECHANICAL PLOT NO.235,
       AMBEDKAR NAGAR (CIB COLONY)
       GULBARGA 585 103

475.   SRI RAMESH KHORI
       S/O MARIYAPPA
       BE MECHANICAL ENGINEERING
       C/O SRIMANTH HOSAMANI
       SEEBAR KATTA OLD SHAHABAD CHILTAPUR
       TALUK, GULBARGA DISTRICT.

476.   SRI N JAGADEESH
       S/O N NANJAPPA
       NO.LIG 106, I STAGE, KUVEMPUNAGAR
       KHB MYSORE 570 023.

477.   SRI P S SHIVAKUMAR
       S/O SIDDAPPA P M
       NO.340, 6TH C MAIN
       14TH CROSS GOKULAM 2ND STAGE,
       V.V.MOHALLA, MYSORE 570 002.

478.   SRI PURUSHOTHAMA
       S/O SRI MADIAAH
       R/O NO.27 2ND STAGE,
       KUVEMPUNAGAR MYSORE

479.   SRI THUKARAMA
       S/O THIMMAIAH
       RJ/O D.NO.CH-36,
                            456




       7TH CROSS, 2ND MAIN ROAD,
       ASHOKAPURAM, MYSORE 570 009

480.   SRI ARVIND M ANNIGERI
       S/O MARISWAMY
       PRESENTLY WOKRING AS THE 2ND DIVISION,
       SURVEYOR IN THE OFFICE OF THE
       TAHSILDAR, MUNDARGI TALUK
       GADAG DISTRICT.

481.   SRI C S BALACHANDRA
       S/O C SIDDIAAH
       NO.J5-A, 19TH D MAI ROAD, IST BLOCK
       RAJAJINAGAR, BANGALORE 10.

482.   SRI T SRINIVASA RAJU
       S/O THIMMAIAH
       NO.13, IST MAIN ROAD, 4TH CROSS ROAD,
       MUDALAPALYA BANGALORE 72

483.   SRI N SREEKANTH
       S/O NANYA NAIK
       THOUDER THANDA
       TOUDER POST HARAPPANAHALLI TALUK,
       DAVANAGERE DISTRICT.

484.   SRI HANUMANTHA NIAK P
       S/O KHEEMYA NAIK P
       MACHIHALLI THANDA
       HARAPPANAHALLI TALUK,
       DAVANAGERE DISTRICT.
                          457




485.   SRI SOMASHEKHARA BHANGI
       S/O B BASAMMA
       6TH WARD, MARIYAMMANAHALLI POST
       HOSPET TALUK,
       BELLARY DISTRICT - 583 222

486.   SRI D VENKATAMALAVAPPA
       S/O DASAIAH
       NO.1100, M.S.LAYOUT,
       4THMAIN, VIJAYANAGAR,
       BANGALORE 40

487.   SRI G RAMACHANDRA NAIK
       S/O N.G.NAIK
       C/JO B RAMADAS PLOT NO.7
       PURAKRUTHI NILAYA
       VIDYANAGAR EXTENSION, CHITRADURGA
       DISTRICT CHITRADURGA

488.   SRI R SRINVIASA
       S/O ERLA RAMAIAH
       C/JO CHALLA CHINNA VENKATAIAH
       IST CROSS BHOVI COLONY,
       NEHRU NAGAR,
       MANDYA 571 401.

489.   SRI A RKSIHNAMURTHY
       R/O NO.317, SHEETAL NIVAS
       II MAIN ROAD, MUTHYALANAGAR
       MES ROAD, GOKUL EXTENSION,
       BANGALORE 54
                          458




490.   SRI VITTHAL KUMAR
       S/O MARUTHI RAO
       OCC UN EMPLOYUED
       R/O NO.12-3-1 HAROORA GERI
       GANDHINGAJ POST TALUK
       AND DSITRICT BIDAR 585 403

491.   SRI M L KUMARSAWMY
       S/O SRILINGAIAH
       R/JO INCHRA 3RD CROSS
       HISVANANJAPPALAYOUT,
       MANDYA 571 401

492.   SRI SRIDHARA N
       S/O NANJUNDAIAH
       R/O NO.1258, MAJJIGEPURA ROAD,
       K.R.SAGARA S.R.PATNA TALUK,
       MANDYA DISTRICT.

493.   SRI G S MARULASIDDAPPA
       S/O G N SIDDAPPA
       R/O CHIKKTOGALERI
       HIRETOGALERI POST
       DAVANAGERE TALUK AND DISTRICT

494.   SRI PALAKSHAPPA
       S/O B HANUMANTHAPPA
       R/O HOSAMALALI VILLAGE
       HADONAHALIPOST HONNALI TALUK
       DAVANAGERE DISTRICT

495.   SRI INDHUDHAR K
       S/O E KENCHAPPA
       KUPPAGADDE VILLAGE AND POST
       SORABA TALUK,
       SHIMOGA DISTRICT.
                           459




496.   SRI S LAXMANA
       S/O S KERIYAPPA
       R/O HULEMARADI VILLAGE
       GUDAVI POST SORABA POST
       SHIMOGA DSITRICT.

497.   SRI T PARAMESHWRAPPA
       S/O TADASADA BASAPPA
       R/O SUGURU VILLAGE AND POST
       SHIMOGA TALUK AND
       SHIMOGA DSITRICT.

498.   SRI M B KUMARSWAMY
       S/O M BASVARAJAPPA
       R/O YEKKAGUDI VILLAGE
       SIDDAMANATHA POST
       CHANNAGIRI TALUK,
       DAVANAGERE DISTRICT.


499.   SRI L S SHANMUKHAPPA
       S/O L SIDDAPPA
       R/O KATHALAGERE VILLAGE AND POST
       CHANNAGIRI TALUK,
       DAVANAGERE DSITRICT.

500.   SRI G NAGARAJU
       S/O GANGADHARAIAH
       C/O T SRINIVAS NO.153, CHETANA
       3RD MAIN, 2ND CROSS D BLOCK
       GOPALGOWDA EXTENSION,
       SHIMOGA.
                          460




501.   SRI B S HARISHA
       S/O SH IVALINGE GOWDA
       R/O KARAGADA VILLAGE AND POST
       BELUR TALUK,
       HASSAN DISTRICT.

502.   SRI CHANDRASHEKAR DABADI
       S/O D SANNAVEERAPPA
       R/O SRI KODDA VEERABHADRESHWRA PRASANNA
       MEGAL POST HARAPANAHAALLI
       DAVANAGERE TALUK AND DISTRICT.

503.   SRI PRABHAKAR A H
       S/O HALA NAIKA
       R/O ANANDUR VILLAGE
       HULIDAVARABANA POST
       SAGAR TALUK,
       SHIMOGA DISTRICT.

504.   SRI PADMANBHA S C
       S/O CHANNABASAVA NAIK
       R/O SANDUR VILLAGE
       MANDAGATTA POST
       SHIMOGA TALUK AND DISTRICT.

505.   SRI H C RUDRESHA
       S/O H G CHANNABASAPPA
       R/O HARAMAGHATTA
       HOLALUR HOBLI
       SHIMOGA TALUK AND DSITRICT.

506.   SRI HALESHAPPA A H
       S/O HANUMANTHAPPA MADIWALAR
       R/O BEGUR AND POST
       SHIKARIPURA TALUK
       SHIMOGA TALUK AND DSITRICT.
                           461




507.   SRI BHOJARAJ K M
       S/O VEERAPPA K M
       R/O KACHIKOPPA SIREGE POST
       SHIMOGA TALUK AND DSITRICT.

508.   SRI G N RAJAPPA
       S/O NANDYAPPA
       R/O SUGUR VILLAGE AND POST
       SHIMOGA TALUK AND DISTRICT.

509.   SRI H N BASVARAJAPPA
       S/O NARASIMAIAH
       DOOR NO. 1032/1, NMC II CROSS
       LEFT SIDE OLD TOWN, BHADRAVATHI.

510.   SRI P VENAKTARAVANA
       S/O LATE PATALAPPA
       R/AT NO.4, I FLOOR
       114TH A CROSS
       10TH MAIN, MALLESHWARAM,
       BANGALORE 3.

511.   SRI B G KUMAR
       S/O P GANGADHARAIAH
       C/JO G.B.GIRUJA D -637
       INDIAN INSTITUTE OF SCIENCE
       BANGALORE

512.   SRI MAHALINGASWAMY
       S/O LATE RACHAIAH
       R/AT BYADRAHALLI
       K.R.NAGAR TALUK
       MYSORE DISTRICT.

513.   SRI SHIVA KUMAR
       S/O NANJUNDAIAH
       C/O CHANDRASHEKHARAIAH
                              462




       BITTAGOWDANAHALI
       HANAMANTHAPURA AND POST
       KASABA HOBLI,
       HASSAN TALUK AND DISTRICT.

514.   THE CHAIRM,
       SELECTION COMMITTEE AND CHIEF ENGINEER
       (COMMUNICATION AND BUILDNIGS)
       SOUTH PUBLIC WORKS DEPARTMENT
       K.R.CIRCLE, BANGALORE 1.

515.   THE RECRUITMENT AUTHORITY
       AND CHIEF ENGINEER C & B (S)
       PUBLIC WORK DEPARTMENT,
       BANGALORE 1.

516.   KARNATAKA PUBLIC SERVICE COMMISSION
       BY ITS SECRETARY
       PARK HOUSE,
       BANGALORE 560 001           ... RESPONDENT(S)

   (SRI ASHOK HARANAHALLI, SENIOR COUNSEL (SPECIAL
     COUNSEL FOR GOVERNMENT) FOR R 1-3, 514 & 515;
  SRI T.NARAYANASWAMY FOR SRI L.SRINIVASA BABU FOR
C/R 279, 47, 107, 263, 278, 61, 74, 165, 112, 66, 70, 68, 136,
  46, 360, 94, 53, 215, 276, 285, 321, 284, 357, 24, 368, 423,
 142, 18, 19, 187, 122, 213, 210, 216, 237, 54, 221, 223, 170,
   262, 235, 214, 323, 325, 211, 241, 25, 21, 20, 26, 96, 191,
121, 43, 37, 351, 171, 186, 172, 274, 342, 330, 329, 335, 338,
 341, 329, 332, 331, 38, 356, 327, 343, 168, 190, 27, 206, 40,
352, 169, 65, 128, 192, 83, 80, 62, 93, 189, 58, 108, 361, 158,
          188, 354, 145, 101, 97, 125, 52, 163 & 151;
SRI V. LAKSHMINARAYANA FOR R-493, 494,495,496,498,499
                          & 502-509;
      SRI T.N.SRINIVASA REDDY, ADVOCATE FOR R-315;
      SRI JAVID HUSSAIN, ADVOCATE FOR R-456 & 287;
                   SRI M SHIVANNA FOR R89;
                           463




SRI V. D. BHAJANTRI, ADVOCATE FOR R-295,401,409 & 491;
 SRI.MADHUSUDHAN & M.VENUGOPAL, ADVs. FOR R-296;
          SRI.JAGADEESHGOUD PATIL FOR R-490;
       SRI.PARASHURAM R.HATTARKIHAL FOR R-95;
             SRI.B.B.BAJENTRI FOR R-437 & 23;
                SRI.M.BABU RAO FOR R-110;
  SRI.M.R.RAJAGOPAL FOR R-320, 45, 57, 65, 72, 88, 154,
 232,238, 250, 283, 314, 322, 350, 369, 399, 464, 500 ARE
          SERVED THROUGH PAPER PUBLICATION)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
THE ENTIRE RECORDS OF THE CASE IN APPLICATION
NO.7080 TO 7088/05, APPLICATION NOS.6258/03 &
CONNECTED CASES ON FILE OF THE KAT AND ETC.


In WP Nos. 19264 to 19272 & 20095 to 20232 OF 2009
BETWEEN

1.   SRI C.V.LAKSHMANAPPA
     S/O CHIKKAVENKATASWAMY
     AGED ABOUT 43 YEARS,
     WORKING AS ASST. ENGINEER,
     PANCHAYAT RAJ ENGINEERING DIVISION
     CHIKKABALLAPUR
     KOLAR DIST.

2.   SRI BAKKAPPA
     S/O SAMBANNA,
     AGED ABOUT 42 YEARS,
     WORKING AS ASST. ENGINEER
     ASST.EXECUTIVE ENG. PWD & IWTD SUB-
     DIVISION, DEODURGA,
     RAICHUR DIST.
                          464




3.   SRI SHASHIKANTH
     S/O LATE NARAYANA,
     AGED ABOUT 37 YEARS,
     WORKING AS ASST. ENGINEER
     O/O ASST.EXECUTIVE ENG.
     MANCHANABELE PROJECT DIVISION
     CNNL, RAMANAGARA

4.   SRI. RAMASWAMY
     S/O SRI GOPALAIAH,
     AGED ABOUT 36 YEARS,
     WORKING AS ASST. ENGINEER
     C & P BRANC TECHNICAL,
     SERVICE DIVISION,KERS
     K.R.SAGARA,
     MANDYA DIST.

5.   SRI DEEPAK
     S/O SRI. M.B. NAGARAJA
     AGED ABOUT 37 YEARS,
     WORKING AS ASST. ENGINEER
     WORKS BRANCH, T.S.DIVISION,
     KERS, K.R.SAGARA,
     MANDYA DIST.

6.   SRI SHIVANNA
     S/O KLLARAPPA,
     AGED ABOUT 39 YEARS,
     WORKING AS JR. ENGINEER
     O/O AEE. NO.1, SLIS SUB-DIVISION,
     HUVINAHADAGALI,
     BELLARY DIST.

7.   SRI. Y.N. NAGARAJA
     AGED ABOUT 37 YEARS,
     WORKING AS JR. ENGINEER
     O/O AEE. NO.2, INVESTIGATION SUB-DIVISION,
                          465




      KODIYALA, SRIANGAPATNA TQ.,
      MANDYA DT.,

8.    SRI MALLIKARJUNA G. MADANI,
      AGED ABOUT 42 YEARS,
      WORKING AS ASST. ENGINEER O/O AEE.
      PWD SUB-DIVISION,
      HUMNABAD TQ.,
      BIDAR DIST.

9.    SRI. DEVANNA KATTI,
      S/O JAISHEEL KATTI
      AGED ABOUT 43 YEARS,
      WORKING AS ASST. ENGINEER
      O/O AEE MINOR IRRIGATION QUALITY CONTROL
      SUB-DIVISION, K.R.CIRCLE
      BANGALORE

10.   SRI. RAVI
      S/O LATE SRI M. PUTTASWAMY,
      AGED ABOUT 42 YEARS,
      WORKING AS ASST. ENGINEER O/O AEE
      MINOR IRRIGATION QUALITY CONTROL
      SUB-DIVISION, K.R.CIRCLE
      BANGALORE

11.   SMT. M.S. SHWETHA
      D/O SHIVA SHANKARA MURTY,
      AGED ABOUT 32 YEARS,
      WORKING AS JR. ENGINEER
      O/O EE, PANCHAYAT RAJ ENGINEERING DIVISION
      (PRED) BANNUR MAIN ROAD,
      MANDYA

12.   SRI VIJAYANAND
      S/O NAASINGAO,
      AGED ABOUT 35 YEARS,
                           466




      WORKING AS JR. ENGINEER
      O/O RESEARCH OFFICER
      MADAL & PROTOTYPE CONFORMITY
      STUDIES BRANCH, KERS,
      KRISHNARAJSAGARA
      MANDYA DIST

13.   SRI MALAPPA KAMBLE
      S/O RAMAPPA KAMBLE
      AGED ABOUT 39 YEARS,
      WORKING AS ASST. ENGINEER
      O/O EXECUTIVE ENGINEER
      KBNJL QUALITY CONTROL
      DIVISION NO. 1, ALMATTI,
      BASAVAN BAGEWAD TALUK,
      BIJAPUR

14.   SRI CHANRDAKANTA BADIGER
      S/O GANGAPPA
      AGED ABOUT 43 YEARS,
      WORKING AS JR. ENGINEER
      O/O ASST. EXECUTIVE ENGINEER
      KBJNL SBC DY. SUB-DIVISION NO.33
      RODALBANDA
      LINGASUGUR TQ.,
      RAICHUR DIST.

15.   SRI BASAWARAJ
      S/O BAKKAPPA
      AGED ABOUT 33 YEARS,
      WORKING AS JR. ENGINEER
      ASST. EXECUTIVE ENGINEER
      KNNL, BLIS SUB-DIVISION NO.3
      AFZALPUR, GULBARGA DIST.

16.   SRI JEETENDRA
      S/O LATE SHARANAPPA
                          467




      AGED ABOUT 40 YEARS,
      WORKING AS ASST. ENGINEER
      O/O ASST. EXECUTIVE ENGINEER
      NO.4 CANAL SUB-DIVISION WRD,
      MASKI LINGASUGUR TQ.,
      RAICHUR DIST.

17.   SRI. MOHANKUMAR,
      S/O KEMPAIAH,
      AGED ABOUT 34 YEARS,
      WORKING AS ASST. ENGINEER
      O/O ASST. EXECUTIVE ENGINEER
      PRE, SUB-DIVISION PANAGADA
      TUMKUR DIST.

18.   SRI ASHOK,
      S/O LAXMAN NAIK,
      AGED ABOUT 40 YEARS,
      WORKING AS ASST. ENGINEER
      O/O ASST. EXECUTIVE ENGINEER
      KBJNL,NRBC, SUB-DIVISION NO.,14
      AMARAPUR CROSS, HERUNDI POST,
      DEODURGA TQ., RAICHUR DIST

19.   SRI. CHINNAPPA
      S/O ANTHONIAPPA
      AGED ABOUT 41 YEARS,
      WORKING AS JR. ENGINEER
      O/O ASST. EXECUTIVE ENGINEER
      PRE, SUB-DIVISION NO.KINAL ROAD,
      KOPPAL

20.   SRI BASTHANI
      S/O BASAPPA
      AGED ABOUT 39 YEARS,
      WORKING AS ASST. ENGINEER
      O/O ASST. EXECUTIVE ENGINEER
                          468




      PRE, SUB-DIVISION LINGASUGUR,
      RAICHUR DIST

21.   SRI SHARANAPPA SHARMA
      S/O BHIMAPPA
      AGED ABOUT 36 YEARS,
      WORKING AS JR. ENGINEER
      O/O ASST. EXECUTIVE ENGINEER
      KBJNL, MBC, SUB-DIVISION NO.3,
      CHIGARAHALLI, JEWARGI TQ.,
      GULBARGA DIST.

22.   SRI CHANDRASHEKAR,
      S/O MACHINDRA,
      AGED ABOUT 32 YEARS,
      WORKING AS JR. ENGINEER
      O/O RESEARCH OFFICER,
      C & P BRANCH,
      TECHNICAL SERVICE DIVISION, KERS,
      KRISHNARAJASAGRA,
      MANDYA DIST.

23.   SRI VENKAT
      S/O SHARANAPPA
      AGED ABOUT 30 YEARS,
      WORKING AS ASST. ENGINEER
      AEE, CANAL SUB-DIVISION,
      AMARJA PROJECT,
      KNNL, NIMBARGA, ALAND TQ.,
      GULGARGA DIST.

24.   SRI BHIKKU,
      S/O CHITRU,
      AGED ABOUT 32 YEARS,
      WORKING AS JR. ENGINEER
      AEE,KNNL AMARJA PROJECT
      SUB-DIVISION,
                          469




      NIMBARGA, ALAND TQ.,
      GULGARGA DIST.

25.   SRI ANNVEERAPPA S SANGAVI
      S/O SAIBANNA,
      A/A 43 YRS, WORKING AS
      ASST. ENGINEER,
      O/O ASST. EXECUTIVE ENGG
      KBJNL JBC SUB-DIVISION, NO.9
      BHATAMBRA
      BALKI TQ, BIDAR

26.   SRI SHRIMANTH R DHANI
      S/O R DHANI, A/A 39 YRS,
      WORKING AS JR. ENGINEER,
      AEE, KBJNL, SBC(O & M)
      SUB-DIVISION, NO.13,
      DORANALLI, SAHAHPUR
      GULBURGA DIST

27.   SRI ASHOK
      S/O BASAPPA,
      A/A 37 YRS,
      WORKING AS JR. ENGINEER,
      O/O AEE, KNNL BLIS
      SUB-DIVISION, NO.2, AFZALPUR,AFZALPUR TQ
      GULBURGA DIST

28.   SRI ASHOK
      S/O TUKARAM TILEKAR,
      A/A 38 YRS,
      WORKING AS ASST. ENGINEER,
      AEE, KNNL BNT REH
      SUB-DIVISION, HEBBAL,
      CHITTAPUR TQ
      GULBURGA DIST
                          470




29.   SRI ASHOK KUMAR
      S/O GUNDAPPA,
      A/A 40 YRS, WORKING AS
      JR. ENGINEER
      O/O ASST.EXECUTIVE ENGINEER
      KBJNL, NRBC, SUB-DIVISION NO.20
      CHIKKAHUNNAKUNI, DEVODURGA TQ
      RAICHUR DIST

30.   SRI CHANDRASHEKAR
      S/O TUKARAM,
      A/A 40 YRS
      WORKING AS JR. ENGINEER,
      O/O AEE PANCHAYATH RAJ ENGE.,
      SUB DIVISION, KALGI,
      SHORAPUR GULBURGA DIST

31.   DEVENDRA KUMAR,
      S/O SHARANAPPA
      AGED ABOUT 37 YEARS
      WORKING AS JR.ENGINEER
      O/O AEE, PANCHAYATH RAJ ENGR.,
      SUB-DIVISION, KALGI
      CHITTAPUR TALUK
      GULBARGA DIST

32.   SRI MANIK RAO
      S/O SHARANAPPA,
      A/A 31 YRS
      WORKING AS JR. ENGINEER,
      O/O AEE, PANCHAYATH RAJ ENGE.,
      SUB DIVISION KALGI, CHITTAPUR TQ,
      GULBURGA DIST
                          471




33.   SRI. MANOHAR RAO,
      S/O PRABHAKAR RAO
      AGED ABOUT 42 YEARS,
      WORKING AS ASST. ENGINEER,
      O/O AEE QUALITY CONTROL
      SUB DIVISION
      GULBARGA (WRD)
      GULBARGA DIST.

34.   SRI NIJAPPA,
      S/O SIDDAPPA,
      A/A 46 YRS
      WORKING AS ASST. ENGINEER
      O/O AEE, PWD & IWTS SUB-DIVISION
      KALGI, GULBURGA DIST

35.   SRI PRABHULING D KAMBLE
      S/O DAMAJEE,
      A/A 47 YRS,
      WORKING AS ASST ENGINEER
      AEE,KBJNL, SBC
      O & M, SUB-DIV NO.12,
      SHAHAPUR
      GULBURGA DIST

36.   SRI PRAKASHKUMAR
      S/O VITHALRAO,
      A/A 40 YRS, WORKING AS JR. ENGINEER
      O/O ASST.EXECUTIVE ENGINEER
      KBJNL, JBC, SUB-DIVISION NO. 14
      CHIGRAHALLI, JEWARGI TQ.,
      GULBURGA DIST

37.   SRI RAJKUMAR NAVALI
      S/O NIMBANNAPPA
      A/A 43 YRS,
      WORKING AS ASST. ENGINEER,
                          472




      O/O KNNL, AEE, AMARJA PROJECT
      CANAL SUB-DIVISION, NIMBARGA
      ALAND TQ., GULBURGA DIST

38.   SRI SHIVAJI NIDGUNDI
      S/O SANGAPPA NIDGUNDI,
      A/A 44 YRS
      WORKING AS ASST ENGINEER
      ASST. EXECUTIVE ENGG.,
      KNNL BENNITHARA PROJECT LEFT BANK
      CANAL, SUB-DIVISION, HEBBAL,
      CHITTAPUR TQ
      GULBERGA DIST

39.   SRI SUBHASH
      S/O VALMIK,
      A/A 36 YRS, WORKING AS JR ENGINEER
      KBJNL, JBC, SUB-DIVISION NO 16
      KHANAPUR CAMP

40.   SRI SUBHASHCHANDRA K RATHOD
      S/O KISHAN RATHOD
      A/A 42 YRS,
      WORKING AS JR ENGINEER
      O/O EXECUTIVE ENGINEER
      FIC DIVISION AWARAD,
      JEWARGI TQ
      GULBURGA DIST

41.   SRI SURESH
      S/O RAMARAO,
      A/A 42 YRS,
      WORKING AS ASSISTANT ENGINEER,
      KBJNL, JBC SUB-DIVISION, NO 15
      AWARAD POST, KELLLUT,
      JEWARGI TQ, GULBARGA DIST
                          473




42.   SRI SURYAKANT
      S/O SHARANAPPA,
      A/A 43 YRS,
      WORKING AS JR. ENGINEER,
      AEE, KNNL,RBC,SUB DIVISION
      HEBAL CAMP DAM SITE KORALLI
      ALAND TQ, GULBURGA DIST

43.   SRI VIJAYAKUMAR
      S/O BASAPPA,
      A/A 35 YRS,
      WORKING AS JR. ENGINEER,
      AEE, KBJNL,QUALITY CONTROL
      SUB-DIVISION, NO.8,
      BHEEMARAYANAGUDI TQ
      SHAHAPUR, GULBERGA DIST

44.   SRI LAKSHMAN
      S/O MANIKAPPA,
      A/A 33 YRS,
      WORKING AS JR. ENGINEER,
      O/O AEE, KBJNL, JBC
      SUB-DIVISION, NO.6,
      NITTUR, BALKI TQ
      BIDAR

45.   SRI NANDULAL
      S/O SHAMBU RAO,
      A/A 44 YRS, WORKING AS ASST. ENGINEER,
      EXECUTIVE ENG., WRD
      KARANJA PROJECT CONSTRUCTING DIV NO. 1
      BIDAR

46.   SRI SAMSUNDAR KALKUR
      S/O BHEEMRAO,
      A/A 44 YRS, WORKING AS ASST. ENGINEER,
      O/O AEE, KNNL, UPPER BHADRA PROJECT
                             474




      SUB-DIVISION NO.10
      HOSADURGA TQ.,
      CHITRADURGA DIST

47.   SRI RAMAPPA
      S/O BASAWANTAPPA,
      A/A 42 YRS,
      WORKING AS JR. ENGINEER,
      AEE, PWD SUB-DIVISION
      DEODURGA, RAICHUR DIST

48.   SRI RANGAPPA RAMDURG
      S/O BASAPPA,
      A/A 43 YRS, WORKING AS ASST ENGINEER,
      AEE, PRE, SUB-DIVISION
      GULBURGA

49.   SRI SHARANAPPA
      S/O BHIMARAO JADLEED,
      A/A 40 YRS
      WORKING AS JR, ENGINEER,
      O/O KBJNL NRBC
      SUB-DIVISION NO.6
      DEODURGA TQ.
      RAICHUR DISTRICT

50.   SRI BHEEMSEN R
      S/O ROOPLANAIK,
      A/A 39 YRS,
      WORKING AS JR.ENGINEER,
      O/O AEE, KNNL, BNT DAM
      SUB-DIVISION, HARSOOR TQ
      GULBURGA DIST

51.   SRI SIDHARTH S KALE
      S/O S KALE,
      A/A 46 YRS,
                           475




      WORKING AS ASST. ENGINEER,
      O/O EXECUTIVE ENGINEER
      KNNL, BNT DIVISION, HEBBAL
      CHITTAPUR, GULBURGA DIST

52.   SRI SUNIL
      S/O SRI RAMADAS,
      A/A 38 YRS,
      WORKING AS JR.ENGINEER,
      KBJNL, JBC, SUB-DIVISION NO 5,
      GOBI POST, SHAHAPUR TALUK
      GULBURGA DIST

53.   SRI THANUSINGH
      S/O DHANUSINGH,
      A/A 38 YRS, WORKING AS ASST. EXECUTIVE ENGR,
      KBJNL, JBC SUB-DIVISION NO.10,
      CHIGARAHALLI CAMP

54.   SRI SHIVAPPA
      S/O DURGAPPA,
      A/A 43 YRS,
      WORKING AS JR. ENGINEER,
      O/O AEE, P, SUB- DIVISION
      NO 2, DEODURGA, RAICHUR DIST

55.   SRI SAMUELAPPA
      S/O DASAPPA,
      A/A 31 YRS,
      WORKING AS JR. ENGINEER,
      ASST, EXECUTIVE ENGINEER,
      NO.3, WATER GANGING SUB DIVISION
      MUNIRABAD, KOPPAL
                          476




56.   SRI CHANDRAKANT
      S/O LAXMAN,
      A/A 44 YRS,
      WORKING AS JR.ENGINEER,
      ASST.EXECUTIVE ENGINEER
      KNNL, GNP, SUB-DIVISION NO.
      MAHAGOON CROSS, GULBURGA

57.   SRI M G PALANISWAMY
      S/O GURUSWAMY,
      A/A 42 YRS,
      WORKING AS ASST. ENGINEER,
      O/O AEE, PWD SUB-DIVISION
      HOSAKOTE,
      BANGALORE RURAL DIST

58.   SMT SUGANDHINI
      A/A 40 YRS
      WORKING AS ASST RESEARCH OFFICER(AE)
      RESEARCH OFFICES, MATERIAL TESTING
      AND INSTRUMENTATION BRANCH,
      TECHNICAL SERVICE DIVISION,
      KERS, KRISHNARAJASAGAR
      MANDYA DIST

59.   SRI M L SATHYANARAYANA
      S/O M LINGAIAH,
      A/A 45 YRS, WORKING AS ASST, ENGINEER,
      O/O CHIEF OPERATING OFFICER,
      NIRMAN BHAVAN, RAJAJINAGAR,
      RAJKUMAR ROAD, II FLOOR
      BANGALORE-10

60.   SRI D SURESH
      S/O SRI DEVDAS,
      A/A 45 YRS,
      WORKING AS ASST, ENGINEER,
                          477




      O/O THE SUPERINTENDING ENGR.,
      ANANDA RAO CIRCLE,
      PUBLIC WORK DEPT.
      BANGALORE-09

61.   SRI KANTHARAJ
      S/O BHADRAIAH,
      A/A 46 YRS,
      WORKING AS ASST, ENGINEER,
      AEE, HIGH COURT SPECIAL
      SUB-DIVISION, PWD BUILDING DIVISION
      BANGALORE

62.   SRI SREENIVASA H G
      S/O GOPALA SWAMY B H,
      A/A 36 YRS,WORKING
      AS JR. ENGINEER,
      O/O AEE, NO.19, HLBC SUB-DIVISION,
      TURUVEKERE, TUMKUR DIST

63.   SRI T N LAKSHMIPRASAD
      S/O NARASIMHAN T G,
      A/A 44 YRS,
      WORKING AS ASST. ENGINEER,
      NO.3. GANGING SUB-DIVISON,
      ANAND RAO CIRCLE
      BANGALORE-9

64.   SRI ASHOK PALEKAR
      S/O S KRISHNAPPA,
      A/A 43 YRS, WORKING AS ASST. ENGINEER,
      O/O AEE, NO.3, QC SUB-DIVISON,
      GAJAJUR,
      SHIMOGA DIST

65.   SRI M P SHANKAR
      S/O M PAPANNA,
                          478




      A/A 40 YRS,
      WORKING AS ASST. ENGINEER,
      O/O CHIEF ENGINEER
      HYDROLOGY & CMO, K R CIRCLE
      BANGALORE-09

66.   SMT RADHA K
      D/O KRISHNAPPA,
      A/A 30 YRS,
      WORKING AS JR. ENGINEER,
      KARNATAKA RURAL ROAD
      DEVELOPMENT AGENCY,
      DR.RAJKUMAR ROAD
      RAJAJINAGAR I BLOCK,
      BANGALORE-10

67.   SRI K P SAMPATH KUMAR
      S/O C PUTTASWAMY,
      A/A 42 YRS,
      WORKING AS ASST. ENGINEER,
      KRRDA, 2ND FLOOR
      NIRMANABHAVANA,
      DR. RAJKUMAR ROAD, RAJAJINAGAR,
      BANGALORE-10

68.   SRI SURESH M
      S/O S MADAIAH,
      A/A 43 YRS,
      WORKING AS ASST. ENGINEER,
      O/O AEE, NO.2
      INVESTIGATION SUB-DIVISION
      KODIYALA

69.   SRI. SATISH KUMAR C.R.
      S/O C. RUDRAPPA
      WORKING AS ASST. ENGINEER,
      O/O AEE. NO.2,W& M SUB-DIVISION,
                         479




      RAJAJINAGAR
      BANGALORE

70.   SRI ESHWAR,
      S/O NINGAPPA
      WORKING AS ASST. ENGINEER,
      O/O EXECUTIVE ENG NO.2,
      BUILDING-DIVISION,
      K.R.CIRCLE
      BANGALORE

71.   SRI. MALLIKARJUN GANGAPPA
      BHARAMANNAVAR
      S/O GANGAPPA BHARAMANNAVAR
      O/O ASST.EXECUTIVE ENGINEER,
      LI SUB DIVISION NO.1,
      MANOLI TQ., SAUNDATTI

72.   SRI SHIVANNA,
      S/O SIDDAIAH,
      AGED ABOUT 38 YEARS,
      WORKING AS JR. ENGINEER
      THE EXECUTIVE ENGINEER
      PANCHAYATH
      DODDABALLAPURA

73.   SMT. ASHA JYOTHI N.,
      D/O NARAYANAPPA,
      AGED ABOUT 35 YEARS
      WORKING AS ASST. ENGINEER,
      O/O .EXECUTIVE ENGINEER,
      MANCHANABELE PROJECT DIVISION,
      RAMANAGARAM

74.   SRI. M. SRIHARI
      S/O LATE R. MUNISWAMY,
      AGED ABOUT 41 YEARS,
                          480




      WORKING AS ASST. ENGINEER
      O/O CHIEF ENGINEER,
      HYDROLOGY UNIT,
      WATER RESOURCES DEVELOPMENT ORG.,
      A.R.CIRCLE, BANGALORE

75.   SRI. AMARNATH M.,
      AGED ABOUT 46 YEARS,
      HEMAVATHI PROJECT DIVISION, GORUR.
      R/AT, NO. 58 B, 10TH CROSS,
      19TH MAIN, IST BLOCK, RAJAJINAGARA,
       BANGALORE

76.   SRI MAHADEVAIAH,
      S/O CHIKKANANJAIAH
      AGED ABOUT 45 YEARS,
      WORKING AS ASST. ENGINEER
      NO.1, MANCHANABELE PROJECT
      SUB DIVISION
      MANCHANABELE, MAGADI TQ.,
      BANGALORE RURAL DIST.

77.   SRI. M. B. MURALI,
      S/O M. BALASUBBANNA
      ABOUT 44 YEARS
      WORKING AS ASST. ENGINEER,
      O/O ASST.EXECUTIVE ENGINEER,
      NO. 1O, HLBC SUB DIVISION,
      KIKKERI, K.R.PET TQ.,
      MANDYA DIST.

78.   SRI. L.M.GURUPRSAD,
      S/O L.N.MAHADEVAIAH,
      ABOUT 42 YEARS
      WORKING AS ASST. ENGINEER,
      O/O ASST.EXECUTIVE ENGINEER,
      NO 23, HLBC SUB DIVISION,
                          481




      BUKANAKERE, K.R.PET TQ.,
      MANDYA DIST.

79.   SRI. RAVIKUMAR V.M.,
      S/O MUNIVENKATAPPA V.
      ABOUT 43 YEARS
      WORKING AS ASST. ENGINEER,
      O/O ASST.EXECUTIVE ENGINEER,
      NO 20, HLBC SUB DIVISION,
      K.R.PET TQ.,
      MANDYA DIST.

80.   SRI. RAMANRAJ,
      S/O P. DAMODRAN,
      ABOUT 43 YEARS
      WORKING AS ASST. ENGINEER,
      O/O ASST.EXECUTIVE ENGINEER,
      KBJNL QUALITY CONTROL
      SUB DIVISION NO.1
      NARAYNAUR, SHORAPUR TQ.,
      GULBARGA DIST.

81.   SRI. NAGESH,
      S/O S SIDDARAJU
      ABOUT 46 YEARS
      WORKING AS ASST. ENGINEER,
      O/O ASST.EXECUTIVE ENGINEER,
      ARKAVATHI RESERVIOR PROJECT
      CNNL, CANAL, SUB DIVISION
      HAROBELE, KANAKAPURA TQ.,
      RAMANAGARAM DISTRICT
                           482




82.   SRI. NAASIMHA MURTHY NAIK,
      AGED ABOUT39 YEARS
      WORKING AS JR., ENGINEER,
      O/O ASST.EXECUTIVE ENGINEER,
      ARKAVATHI CANAL, SUB DIVISION
      HAROBELE, KANAKAPURA TQ.,

83.   SRI. JAGANNATH. M.
      S/O GHALAPPA,
      AGED ABOUT 32 YEARS
      WORKING AS ASST ENGINEER,
      O/O EXECUTIVE ENGINEER,
      PANCHAYATH RAJ ENG. DIVISION
      GULBARGA DIST.

84.   SRI. RAMASHETTY,
      S/O BHEEMASING JADHAV,
      AGED ABOUT 29 YEARS
      WORKING AS JR. ENGINEER,
      AEE, MI SUB-DIVISION,
      KALYAN,
      BIDAR DIST.

85.   SRI. K.C.PRABHAKARA,
      S/O CHANNABASAPA,
      AGED ABOUT 39 YEARS,
      WORKING AS JR.ENGINEER
      O/O AEE, ARP DAM SUB DIVISION
      HAROBELE, RAMANGARA TQ.,

86.   SRI. NIJALINGAPPA,
      S/O SABANNA,
      AGED ABOUT 44 YEARS,
      WORKING AS ASST. ENGINEER
      NO.3 SUB DIVISION, BLIS KNNL
      AFZALPUR, GULBARGA DIST.
                          483




87.   SRI CHANDULAL RATHOD
      S/O VITHAL RATHOD
      AGED ABOUT 43 YEARS,
      WORKING AS ASST. ENGINEER
      O/O AEE KNNL SLIS,
      SUB DIVISION NO.3,
      AFZALPUR, GULBARGA DIST.

88.   SRI UMESH,
      S/O LIMBAJI RATHOD
      AGED ABOUT 45 YEARS,
      WORKING AS ASST. ENGINEER
      MBC SUB DIVISION NO.4,
      O & M VHIGARAHALLI,
      JEWARGI TQ.,
      GULBARGA DIST.

89.   SRI UMESH R RATHOD,
      S/O ROOPALA RATHOD
      AGED ABOUT 30 YEARS,
      WORKING AS JR. ENGINEER
      O/O AEE, KNNL
      BLIS, SUB DIVISION NO.4,
      AFZALPUR,
      GULBARGA DIST.

90.   SRI. SHARANAPPA
      S/O BHIMAPPA
      AGED ABOUT 47 YEARS,
      WORKING AS ASST. ENGINEER
      O/O AEE, KNNL BHEEMA LIFT IRRGIATION S
      CHEME, AFZALPUR,
      GULBARGA DIST.
                          484




91.   SRI VEERENDRAKUMAR. L.
      S/O LAXMAN NAIK,
      AGED ABOUT 41 YEARS,
      WORKING AS ASST. ENGINEER
      O/O AEE, KNNL, BNT PROJECT,
      LBC, SUB DIVISION, HEBBAL,
      GULBARGA DIST.

92.   SRI RAMESH,
      S/O RUDRAPPA NATHE,
      AGED ABOUT 40 YEARS,
      WORKING AS ASST. ENGINEER
      AEE, PANCHAYATH RAJ,
      SUB DIVISION
      RAMDURG, BELGUAM DIST.

93.   SRI. JAGADEV
      S/O SHARANAPPA,
      AGED ABOUT 39 YEARS,
      WORKING AS ASST. ENGINEER
      AEE, GANDORINALA ,
      SUB DIVISION NO.3, MAHAGRON CROSS,
      GULBARGA DIST.

94.   SRI GURUNATH SRINGERI
      S/O VITHAL,
      AGED ABOUT 40 YEARS,
      WORKING AS ASST. ENGINEER
      O/O AEE, KNNL,
      AMARJA PROJECT, SUB DIVISION,
      ALAND TQ.,
      GULBARGA DIST.

95.   SRI JAGADEV,
      S/O VITHAL,
      AGED ABOUT 38 YEARS,
      WORKING AS ASST. ENGINEER
                          485




      O/O AEE,KNNL,
      AMARJA PROJECT, DAM SUB DIVISION,
      ALAND TQ.,
      GULBARGA DIST.

96.   SRI SHREEDHAR,
      S/O ISHWARPPA,
      AGED ABOUT 40 YEARS,
      WORKING AS ASST. ENGINEER
      AEE,KNNL, BNT PROJECT,
      DAM SUB DIVISION,
      HARASOOR TQ.,
      GULBARGA DIST.

97.   SRI. SHANKAR,
      S/O MARPA KAGGI,
      AGED ABOUT 37 YEARS,
      WORKING AS ASST. ENGINEER
      O/O CHIEF ENGR
      KNNL, IP ZONE,
      GULBARGA DIST.

98.   SRI LAXMAN,
      S/O ZARNAPPA,
      AGED ABOUT 35 YEARS,
      WORKING AS ASST. ENGINEER
      AEE, MINOR IRRIGATION, SUB-DIVISION
      CHINCHILI,
      GULBARGA DIST.

99.   SRI RAVI RAMPURE,
      S/O DEVAPPA,
      AGED ABOUT 44 YEARS,
      WORKING AS ASST. ENGINEER KNNL,
      CHIEF ENGR., OFFICE,IPZ
      GULBARGA DIST.
                          486




100. SRI MOTILAL CHAWAN,
     S/O KESU CHAVAN,
     AGED ABOUT 47 YEARS,
     WORKING AS ASST. ENGINEER
     PRE SUB DIVISION, KALGE,
     CHITTAPUR TQ.,
     GULBARGA DIST.

101. SRI BASAVARAJ SIRIMANI,
     S/O SHIVAPPA
     AGED ABOUT 46 YEARS,
     WORKING AS JR. ENGINEER
     PRE, SUB DIVISION, KALGI,
     CHITTAPUR TQ.,
     GULBARGA

102. SRI. KOOSANNA RATHOD,
     S/O KESU
     AGED ABOUT 49 YEARS,
     WORKING AS ASST. ENGINEER
     AEE, AMARJA PROJECT CANAL
     SUB DIVISION, NIMBARGA, ALAND TQ.,
     GULBARGA DIST.

103. SRI BASAWARAJ SUTAR,
     S/O HANUMANTHA
     AGED ABOUT 43 YEARS,
     WORKING AS ASST. ENGINEER
     WRD, CHANDRAMPALLI PROJECT,
     SUB DIVISION, CHANDAPUR
     CHINCHOLI TQ.,
     GULBARGA DIST.

104. SRI. BASAVARAJ,
     S/O PEERAPPA,
     AGED ABOUT 32 YEARS,
     WORKING AS ASST. ENGINEER
                          487




     EXECUTIVE ENGINEER , KNNL LMP
     SULEPETH,
     CHINCHOLI TQ.,
     GULBARGA DIST.

105. SRI. SHIVARAJ,
     S/O NAGAPPA PALLERI
     AGED ABOUT 42 YEARS,
     WORKING AS ASST. ENGINEER,
     OFFICE OF EXECUTIVE ENGINEER ,
     LOWER MULLMARI PROJECT,
     DIV NO.3, SULEPETH,
     CHINCHOLI TQ.,
     BIDAR.

106. SRI. RAMACHANDRA,
     S/O BABURAO,
     AGED ABOUT 37 YEARS,
     WORKING AS ASST. ENGINEER,
     ASSTEXECUTIVE ENGINEER ,
     KNNL LMP CANAL SUB DIV. NO. 1,
     SULEPETH,
     CHINCHOLI TQ.,
     GULBARGA DIST.

107. SRI. HANAMANTH,
     S/O SHARNAPA,
     AGED ABOUT 35 YEARS,
     WORKING AS ASST. ENGINEER
     ASST. EXECUTIVE ENGINEER,
     KNNL, LOWER MULLMARI PROJECT,
     DAM SUB DIVISION, CHIMANCHOD,
     CHINCHOLI TQ., GULBARGA

108. SRI JAIRAM CHAWAN,
     S/O SINGAYA NAIK
     AGED ABOUT 44 YEARS,
                          488




     WORKING AS ASST. ENGINEER
     OFFICE OF EXECUTIVE ENGINEER ,
     KNNL , LMP DIVISION,NO. 3,
     SULEPETH, GULBARGA DIST.

109. SRI. ADEPPA
     S/O KALLAPPA,
     AGED ABOUT 44 YEARS,
     WORKING AS JR. ENGINEER
     ASST. EXECUTIVE ENGINEER ,
     KNNL, LMP CANAL DIVISION,NO.1,
     SULEPETH,
     CHINCHOLLI TQ.,
     GULBARGA DIST.

110. SRI DILEEP JADHAV,
     S/O HANUMANTHAPPA
     AGED ABOUT 43 YEARS,
     WORKING AS ASST. ENGINEER
     AEE,PWD SPL., SUB DIVISION
     GULBARGA DIST.

111. SRI SAIBANNA B KOLLURKAR,
     S/O BHEEMSHA S KOLLURKAR,
     AGED ABOUT 44 YEARS,
     WORKING AS ASST. ENGINEER
     PWD DIVISION CHIKODI,
     BELGAUM

112. SRI SUBHASH CHAVAN,
     S/O SEETARAM CHAVAN,
     AGED ABOUT 45 YEARS,
     WORKING AS ASST. ENGINEER,
     EXECUTIVE ENGINEER, PWD,
     QUALITY CONTROL DIVISION
     GULBARGA
                          489




113. SRI VENKAT L CHAVAN,
     S/O LALSING CHAVAN,
     AGED ABOUT 47 YEARS,
     WORKING AS ASST. ENGINEER,
     O/O AEE, PRE SUB-DIVISION
     BASAVANAKALYAN,
     BIDAR DIST.

114. SRI PRAVEEN KUMAR
     SO SHIVALINGAPPA
     AGED ABOUT 39 YEARS,
     WORKING AS ASST. ENGINEER,
     OFFICE OF THE SUPERINTENDENT ENG.
     IRRIGATION PROJECT CONSTRUCTION
     CIRCLE,
     BIDAR DIST.

115. SRI ASHOK,
     S/O NARSING RAO,
     AGED ABOUT 45 YEARS,
     WORKING AS ASST. ENGINEER,
     AEE, KPCC, SUB-DIVISION NO.3
     BHALKI,
     BIDAR DIST.

116. SRI PRADEEP KUMAR
     S/O LATE SONAJIRAO,
     AGED ABOUT 44 YEARS,
     WORKING AS JR. ENGINEER,
     EXECUTIVE ENGINEER PWP & IWT DIV
     (PWD), BIDAR DIST.

117. SRI GOILAL
     S/O SEETAPPA
     AGED ABOUT 41 YEARS,
     WORKING AS JR. ENGINEER,
     GOPILAL, JE, PRE SUB-DIVISION
                         490




     SHURAPUR
     GULBARGA DIST.

118. SRI PRABHU DEVAPPA HUNGUND,
     S/O DEVAPPA
     AGED ABOUT 38 YEARS,
     WORKING AS ASST. ENGINEER,
     O/O AEE KBJNL,
     ALBC SUB DIVISION NO.3
     ALAMATTI
     BASAVANA BAGEWADI TQ.,
     BIJAPUR DIST.

119. SRI HANUMANTHAPPA GUNDAPPA KODAGALI
     AGED ABOUT 34 YEARS,
     S/O GUNDAPPA
     KODAGALI WORKING AS JR. ENGINEER,
     O/O AEE KBJNL, ARBC SUB DIVISION NO.2
     KAMATAGI, HUNGUND TQ.,
     BAGALKOT DIST.

120. SRI SRIVAJI P CHAVAN,
     S/O PREMU CHAVAN
     AGED ABOUT 40 YEARS,
     WORKING AS JR. ENGINEER,
     O/O AEE PRE, SUB DIVISION
     GULBARGA

121. SRI HANUMANTHARAYA
     S/O MAAREPPA,
     AGED ABOUT 38 YEARS,
     WORKING AS JR. ENGINEER,
     O/O AEE PWD, SUB DIVISION
     SHORAPUR
     GULBARGA DIST.
                         491




122. SRI M. SHIVAKUMAR,
     S/O B. MADAIAH,
     AGED ABOUT 40 YEARS,
     WORKING AS ASST. ENGINEER
     O/O AEE,NO.4, KRS SUB-DIVISION,
     MADEGWDANAHUNDI GATE
     T.N.PURA TQ.,MYSORE DIST.

123. SRI SIDRAM T. DANDGULKAR,
     S/O TUKARAM
     AGED ABOUT 45 YEARS,
     WORKING AS ASST. ENGINEER
     O/O ASST.EXECUTIVE ENG.
     PWD & IWTD SUB-DIVISION,
     KALAGI,GULBARGA DIST.

124. SRI. JAYASINGH R. JADHAV
     S/O RUPASING JADHAV
     AGED ABOUT 44 YEARS,
     O/O AEEP. PWD SUB-DIVISION NO.5
     KUMTA, UTTARA KANNADA DIST

125. SRI SHEKAPA.B. TAMADADDI,
     S/O BASAPPA TAMADADDI,
     AGED ABOUT 39 YRS
     WORKING AS JR. ENGINEER
     ASST. EXECUTIVE ENGR.,
     PWD SUB-DIVISION,
     CHITTAPUR,
     GULBARGA DIST.

126. SRI. R. KOTRESH NAIK R,
     S/O B RAMA NAIK B,
     AGED ABOUT 40 YRS
     WORKING AS ASST. ENGINEER
     EXECUTIVE ENGR.
     CENTRAL PROJECT NO. 4,
                          492




     BBMP, N.R.SQUARE,
     BANGALORE

127. SRI GORAKHANATH SOMALA CHAVAN
     S/O SOMALA B CHAVAN,
     AGED ABOUT 46 YRS
     WORKING AS ASST. ENGINEER
     O/O AEE. MI QUALITY CONTROL SUB-DIVISION,
     PWD COMPOUND, OLD JEWARGI RD.,
     GULBARGA

128. SRI CHARANSING B. CHAVAN
     S/O BHEEMASING,
     AGED ABOUT 31 YRS.
     WORKING AS ASST. ENGINEER
     AEE. MI SUB-DIVISION,
     AFZALPUR
     GULBARGA DIST.

129. SRI RAJENDRA DANDE,
     S/O NARENDRA DANDE,
     AGED ABOUT 44 YRS.
     WORKING AS ASST. ENGINEER
     O/O AEE. PRE SUB-DIVISION,
     CHITTAPUR
     GULBARGA DIST.

130. SRI AJAY KUMR,
     S/O MANI RAO,
     AGED ABOUT 41 YRS.
     WORKING AS JR. ENGINEER
     O/O AEE. PRE SUB-DIVISION,
     HUMNABAD
     BIDAR
                        493




131. SRI RANGAPPA MUCHAKANNAVAR,
     S/O VEEAPPA MUCHAKANN
     AGED ABOUT 39 YRS.
     WORKING AS JR. ENGINEER
     O/O AEE. KBJNL, ARBC,
     SUB-DIVISION NO. 1, ILKAL,
     HUNGUND TQ,
     GULBARGA DIST.

132. SRI. YALLAPPA. F.BIRANUR,
     S/O FAKIRAPPA.K. BIRANUR
     AGED ABOUT 42 YRS.
     WORKING AS ASST. ENGINEER
     MRBC, SUB-DIVISION NO.3,
     BELGAUM DIST.

133. SRI SRINIVASA N.
     S/O NARIGADU,
     AGED ABOUT 34 YEARS,
     WORKING AS ASST. ENGINEER,
     ASST.EXECUTIVE ENGINEER PROJECT
     SUB DIVISION (PMGSY)
     CHIKKABALLAPURA DIST.

134. SRI CHAMPARAJA CHAVAN
     AGED ABOUT 34 YEARS,
     S/O D. P. CHAVAN
     WORKING AS ASST. ENGINEER,
     O/O AEE, KBJNL,NRBC,
     SUB DIVISION NO. 17,
     SHAHAPUR, GULBARGA DIST.

135. SRI CHANDER SONKAMBLE
     S/O KHANDU SONKAMBLE,
     A/A 43 YRS
     WORKING AS JR, ENGINEER,
     O/O ASST, EXECUTIVE ENGINEER,
                         494




     KNNL, UPPER BHADRA PROJECT,
     SUB-DIVISION NO.10
     HOSADURGA TQ, CHITRADURGA DIST

136. SRI SHIVANNA T
     S/O THIMAPPA,
     A/A 38 YRS,
     WORKING AS ASST. ENGINEER,
     O/O KBJNL NRBC SUB DIVISION NO.13,
     AMARAPUR CROSS
     DEODURGA TQ, RAICHUR

137. SRI SUBHASH LOKNAIK
     S/O LOKNAIK RATHOD,
     A/A 34 YRS,
     WORKING AS ASST. ENGINEER,
     O/O AEE, KBJNL, NRBC
     SUB DIVISION NO.26
     DEODURGA TQ, RAICHUR DIST

138. SRI LAXMAN
     S/O MALLAPPA,
     A/A 41 YRS
     O/O AEE, KBJNL,
     NRBC SUB DIVISION NO.13,
     AMARAPUR CROSS
     DEODURGA TQ, RAICHUR DIST

139. SRI BASAVARAJ
     S/O SIDDAPPA,
     A/A 41 YRS, WORKING AS JR. ENGINEER,
     O/O AEE, KBJNL, NRBC
     SUB DIVISION NO.12,
     AMARAPUR CROSS
     DEODURGA TQ, RAICHUR DIST`
                         495




140. SRI SELVAKUMAR
     S/O BALAKRISHNA,
     A/A 39 YRS,
     WORKING ASJR. ENGINEER,
     O/O AEE, PRE, SUB DIVISION
     YELBURGA, KOPPAL DIST

141. SRI VITHAL
     S/O LAKKU,
     A/A 42 YRS, WORKING AS
     JR. ENGINEER, EXECUTIVE OFFICE
     TALUK PANCHAYATH, CHITTAPUR
     GULBARGA DIST

142. SRI SHANTAMALLAPPA SHIVAKERI
     S/O SHIVALINGAPPA,
     A/A 54 YRS, WORKING ASST. ENGINEER,
     AEE, PRE, SUB-DIVISION
     YADAGIR TQ, GULBURGA DIST

143. SRI ASHOK NANDISHKAR
     S/O KRISHNAPPA,
     A/A 46 YRS,
     WORKING AS ASST. ENGINEER,
     O/O AEE, WRD, QUALITY CONTROL
     SUB DIVISION, HAL-HALLI CAMP
     KHB COLONY,
     BIDAR

144. SRI N MADESHWARAM
     S/O M NACHIMUTHU
     A/A 42 YRS,
     WORKING AS ASST. ENGINEER,
     O/O AEE,MINOR IRRIGATION QC,
     SUB-DIVISION, K R CIRCLE,
     PWD BULD., BANGALORE
                           496




145. SRI SHANTAPPA NANDUR
     S/O SIDRAMAPPA,
     A/A 39 YRS,
     WORKING AS JR ENGINEER,
     O/O ASST. EXECUTIVE ENG.
     SUB-DIVISION NO.2.
     KEMBHAVI SHORAPUR TQ
     GULBURGA DIST

146. SRI JATTEPPA, MADAR
     S/O BHIMAPPA,
     A/A 40 YRS,
     WORKING AS JR ENGINEER,
     KBJNL, IBC SUB-DIV NO.2
     SHORAPUR TQ
     GULBURGA DIST

147. SRI SUBBANNA MADAPPA
     S/O MADAPPA,
     A/A 38 YRS,
     WORKING AS JR ENGINEER,
     O/O AEE, KBJAL, QC SUB-
     DIVISION NO. 7, BHALKI TQ
     BIDAR DIST                      ... PETITIONERS

              (BY SRI.H.VENKATESHA DODDERI,
    SRI.R.NATARAJ, KAIT&KAIT ASSOCIATES, SRI.SRIVARER
                   LAW FIRM, ADVOCATES)

AND

1      THE STATE OF KARNATAKA
       BY ITS SECRETARY
       DPAR, VIDHANA SOUDHA
       BANGALORE
                         497




2.   THE STATE OF KARNATAKA
     BY ITS PRINCIPAL SECRETARY
     PUBLIC WORKS DEPARTMENT
     M S BUILDING
     BANGALORE

3.   THE CHIEF ENGINEER
     C & B DIVISION
     PUBLIC WORKS DEPARTMENT
     K R CIRCLE
     BANGALORE

4.   SRI HUSANAPPA
     S/O HANUMANTHAPPA HYATI,
     A/A 34 YRS
     B E IN CIVIL ENGINEERING
     R/A HALLISAGAR, SHAHAPUR TALUK
     GULBURGA DIST

5.   SRI DEVARAJ WADEKAR
     S/O HANUMANTHA WADEKAR,
     A/A 30 YRS
     B E IN CIVIL ENGINEERING
     PLOT NO. 45, NEAR P & T QUARTERS,
     OLD JEVVARGI ROAD, OPP. WATER TANK
     GANESH NAGAR,
     GULBURGA

6.   SRI SRINIVASA MURTHY
     S/O B RAJU,
     A/A 38 YRS
     B E IN MECHANICAL ENGINEERING
     BENTEHALLI AT POST
     BELUR TALUK,
     HASSAN DIST
                           498




7.    SRI KANMANI T C
      S/O CHINNAIAH,
      A/A 35 YRS
      DIPLOMA IN CIVIL ENGINEERING
      R/AT C/O R RAVI (PWD CONTRACTOR)
      OPP:FINANCE CHANDRANNA'S
      RESIDENT, GANESH NAGAR,
      CHANNARAYAPATNA
      HASSAN DIST

8.    SRI B MRUTHUNJAYA
      S/O BOOTHRAJ,
      A/A 39 YRS
      B E IN MECHANICAL ENGINEERING
      R/A NO.11, K H B BUILDING,
      21ST MAIN, 18TH CROSS,
      BEHIND MARUTHI MANDIR
      VIJAYANAGAR, BANGALORE-40

9.    SRI JAYA
      S/O BHARATH RAO,
      A/A 28 YRS
      B E IN CIVIL ENGINEERING
      R/A KUMBAR GALLI,
      HUMNABAD AT POST
      HUMNABAD TALUK,
      BIDAR DIST

10.   SRI SHASHIDAR R JAWALGIKAR
      S/O RAMACHANDRA RAO JAWALGIKAR,
      A/A 36 YRS
      B E IN MECHANICAL ENGINEERING
      R/A H NO 11-721,
      NEAR HUSSAIN CHILLA
      BORABAINAGAR, BRAMHAPUR
      GULBURGA
                         499




11.   SRI NARAYANA MURTHY B
      S/O LATE BELURAIAH,
      A/A 26 YRS
      DIP. IN MECHANICAL ENGINEERING
      R/A HULIKAL POST,
      DODDAMAGGE HOBLI
      ARAKALGUD TALUK
      HASSAN DIST

12.   SRI PRAMOD KUMAR R L
      S/O SRI RAMACHANDRA,
      A/A 33 YRS
      B E IN MECHANICAL ENGINEERING
      R/A NO.66, PRASANTHANAGAR(B)
      RAJAPUR ENTENSION
      GULBURGA                     ...RESPONDENTS

       (BY SRI ASHOK HARNAHALLI SENIOR COUNSEL
        (SPECIAL COUNSEL FOR GOVT) FOR R1 TO R3
 SRI.T.NARAYANASWAMY, ADV. FOR SRI.L.SRINIVASA BABU
                ADVOCATE FOR R4, R9 & R12
   R5,6,7,8,10,11, ARE SERVED IN WP 15955-16115/09)


     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
CALL FOR THE RECORDS FROM THE RESPONDENTS;
QUASH THE IMPUGNED ORDER DT. 25.5.2009 PASSED BY
THE KARNATKA ADMINSITRATIVE TRIBUNAL, BANGALORE
IN APPLICATION NOS. 7080-88/2005 (PRODUCED AS ANNEX-
A) AND CONSEQUENTLY DISMISS THE SAID APPLCIATIONS
AND ETC.
                           500




In WP Nos. 19700 to 19849 OF 2009
BETWEEN

1.   SRI.HANUMANT CHANNAPPA TALAWAR
     S/O CHANNAPPA TALLWAR, A/A 34 YRS
     WORKING AS ASSISTANT ENGINEER OFFICE OF
     THE ASSISTANT EXECUTIVE ENGINEER
     KNNL, MLBCE SUB DIVISION NO.6
     RAMDURG, BELGAUM DIST

2.   PUSHPA KUMAR
     S/O C CHALUVAAIH, A/A 44 YRS
     WORKING AS ASSISTANT ENGINEER OFFICE OF
     THE ASSISTANT EXECUTIVE ENGINEER NO.1
     DISTRIBUTORY SUB DIVISION, C N. N L
     KIBBANAHALLI

3.   C CHAMDRAMOULI
     S/O C VEERASANGAPPA, A/A 42 YRS
     WORKING AS ASSISTANT ENGINEER OFFICE OF
     THE INSPECTOR GENERALOF POLICE VIGILANCE
     WATER RESOURCES DEPARTMENT
     III FLOOR BASAVABHAVAN, BANGALORE AT NO.
     423, SHARAVATHI NATIONAL GAMES VILLAGE
     KORAMANGALA
     BANGALORE

4.   V NARAYANASWAMY
     S/O VENKATAPPA, A/A 43 YRS
     WORKING AS ASSISTANT ENGINEER OFFICE OF
     THE KARNATAKA RURAL ROAD AGENCY NIRMALA
     BHAVAN, DR RAJKUMAR ROAD, RAJAJINAGAR
     BANGALORE, R/A NO.L/152, 7TH MAIN, 10TH
     SECTOR, LIC COLONY, H A L III STAGE,
     BANGALORE
                        501




5.   Y H RAMU
     S/O LATE HONNAKAMBAIAH, A/A 43 YRS
     WORKING AS ASSISTANT ENGINEER OFFICE OF
     THE ASSISTANT EXECUTIVE ENGINEER NO.4
     SUB DIVISION WEST BDA WEST, VIJAYANAGARA
     BANGALORE, R/A NO.359,9TH CROSS,6TH BLOCK
     OPP.TO BDA COMPLEX, NAGARABAVI 2ND STAGE
     BANGALORE

6.   K B CHANDRASHEKAR
     S/O BORAIAH, A/A 47 YRS
     WORKING AS ASSISTANT ENGINEER OFFICE OF
     THE SUPERINTENDENT ENGINEER KRS AND
     IRRIGATION PROJECT CIRCLE CAUVERY
     NEERAVARI NIGAMA LIMITED, MANDYA,
     R/A KOMMERAHALLI,
     MANDYA

7.   H VANAJAKSHI
     D/O HANUMANTHAIAH V, WORKING AS JUNIOR
     ENGINEER OFFICE OF THE ASSISTANT
     EXECUTIVE ENGINEER, PWD SUB DIVISION
     NELAMANGALA

8.   PUTTASWAMY
     S/O MOTAIAH,
     A/A 40 YRS, WORKING AS
     JUNIOR ENGINEER OFFICE OF THE ASSISTANT
     EXECUTIVE ENGINEER, ARKAVATHY DAM SUB
     DIVISION, KANAKAPURA TALUK
     RAMANAGARA DIST

9.   VENKAT
     S/O DHONDIRAM SHINDE,
     A/A 42 YRS,WORKING
     AS JUNIOR ENGINEER OFFICE OF THE
     ASSISTANT SEXECUTIVE ENGINEER, PWD SUB
                          502




      DIVISION NO-2, SINDHANUR DIST
      RAICHUR

10.   GOPAL C
      S/O N CHANNAIAH,
      A/A 41 YRS, WORKING AS
      JUNIOR ENGINEER OFFICE OF THE
      ASSISTANT SEXECUTIVE ENGINEER,
      ARKAVATHY CANAL SUB DIVISION AROBELE,
      KANAKAPURA
      TQ, RAMANAGARA DIST,
      R/A NARAYANAPURA PO
      KANAKAPURA TQ,
      RAMANAGARA DIST

11.   V M RAJU
      S/O MOTAIAH, A/A 39 YRS, WORKING AS
      JUNIOR ENGINEER OFFICE OF THE
      ASSISTANT SEXECUTIVE ENGINEER,
      ARKAVATHY RESERVOIER PROJECT,
      AROBELE, KANAKAPURA
      TQ, RAMANAGARA DIST,
      R/A D.NO 11-3 C CMC
      LAYOUT, CHANNAPATNA TOWN,
      RAMANAGARA DIST

12.   C MURALIDHAR
      S/O SEEPURAPPA,
      A/A 48 YRS, WORKING AS
      ASSISTANT ENGINEER OFFICE OF NO 5
      HLBC SUB DIVISION, KR PET,
      MANDYA

13.   D MURALI
      S/O DASAPPA,
      A/A 42 YRS, WORKING AS
      ASSISTANT ENGINEER OFFICE OF THE
                          503




      ASSISTANT EXECUTIVE ENGINEER, NO.23
      HLBC SUB DIVISION, BUKANAKERE
      K R PET TALUK, MANDYA

14.   SURYAKANT
      S/O LAXMAN,
      A/A 42 YRS, WORKING AS
      JUNIOR ENGINEER OFFICE OF THE
      ASSISTANT EXECUTIVE ENGINEER,P R E SUB
      DIVISION, ALAND,
      GULBARGA DIST

15.   ANANDKUMAR
      S/O SANGRAMAPPA,
      A/A 45 YRS, WORKING AS
      ASSISTANT ENGINEER OFFICE OF THE
      ASSISTANT EXECUTIVE ENGINEER, KARANJA
      PROJECT DAM SUB DIVISION-3
      HALAHALLI

16.   NAGNATH
      S/O LAXMAN, A/A 43 YRS, WORKING AS
      ASSISTANT ENGINEER OFFICE OF THE
      SUPERINTENDENT ENGINEER,
      WRD IPC CIRCLE
      BIDAR

17.   BABU
      S/O CHANDRAPPA MOLEKERE,
      A/A 39 YRS,
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT
      EXECUTIVE ENGINEER WRD KPCC
      SUB DIVISION NO 8 JANWADA TALUK
      BIDAR DIST
                          504




18.   K SUNITHA
      D/O LATE C T KRISHNAN,
      A/A 31 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE PANCHAYATH RAJ
      ENGINEER SUB DIVISION
      CHIKKABALLAPUR,
      C B PURA POST

19.   B S NARASIMHA MURTHY
      S/O SRINIVASAPPA,
      A/A 38 YRS
      WORKING AS ASSISTANT ENGINEER OFFICE OF
      THE PWD SUB DIVISION, BAGEPALLI
      CHIKKABALLAPUR TQ,
      R/A SAI SADHAN BEHIND
      MUNCIF COURT, 23RD WARD, BAGEPALEI
      CHIKKABALLAPUR

20.   JANARDHAN K
      S/O K SUBBARAMAIAH,
      A/A 45 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      M I SUB DIVISION, MAGADI TALUK
      RAMANAGARA DIST

21.   R LOKESH
      S/O LATE M RAMAIAH, A/A 42 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE P W D SUB DIVISION
      SIDLGHATTA
      CHICKBALLAPURA DIST

22.   T SURESH
      S/O LATE H THIMMAIAH
      A/A 40 YRS
                           505




      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE S L I S NO-1 SUB DIVISION
      KNNL
      HUVINAHADAGALI

23.   SHANKAR K CHAVAN
      S/O KRISHNAPPA CHAVAN
      A/A 38 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE
      ASSISTANT EXECUTIVE ENGINEER, KNNL
      MLBCC SUB DIVISION, RAMDURG
      BELGAUM DIST, R/A MLBCC COLONY
      RAMDURG

24.   N GURU SHANKAR
      S/O M K NANJUNDAIAH
      A/A 41 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF NO.11 HCSD
      CNNL YEDIYUR, KUNIGAL TQ
      TUMKUR DIST

25.   GOVINDAPPA H BAJANTRI
      S/O HANUMANTAPPA B BAJANTRI
      A/A 36 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT
      EXECUTIVE ENGINEER
      KNNL, MLBCC SUB DIVISION NO 6
      RAMDURGA
      BELGAUM DIST

26.   T N RUDRAMUNI
      S/O NITYA NAIK
      A/A 41 YRS
      WORKING AS JUNIOR ENGINEER
                           506




      OFFICE OF THE ASSISTANT
      EXECUTIVE ENGINEER
      KNNL, MLBCC SUB DIVISION NO 2,
      KATKOL,RAMDURGA
      TQ, BELGUAM DIST,
      R/A MLBC COLONY,KATKOL
      RAMDURGA TQ, BELGAUM DIST

27.   V THIMMAIAH
      S/O VENKATAPPA, A/A 45 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER, P R E
      SUB DIVISION, NELAMANGALA
      BANGALORE RURAL DIST

28.   B K SHIVAPPA
      S/O KOLLAPPA, A/A 45 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT ENGINEER
      KNNL NO 5 IRRIGATION SUB DIVISION
      SHIKARIPURA, SHIMOGA,
      R/A CHANNAKESHAVANAGAR NEAR GAS
      GODOWN, SHIKARIPURA
      SHIMOGA

29.   Y PAPANNA
      S/O YALLAPPA
      A/A 46 YRS
      WORKING AS JUNOR ENGINEER
      OFFICE OF THE P R E SUB DIVISION
      SHIMOGA, R/A
      ANUSUYA NILAYA
      KRUSHI NAGARA, 3RD CROSS
      SHIMOGA
                           507




30.   HANUMANTHAPPA
      S/O M BASAPPA
      A/A 43 YRS
      WORKING AS JUNOR ENGINEER
      OFFICE OF THE P R E SUB DIVISION
      SHIKKARIPURI
      SHIMOGA

31.   SHANKAR NAIK
      S/O RAMANAIK
      A/A 40 YRS, WORKING AS
      JUNIOR ENGINEER
      OFFICE OF THE PROJECT
      SUB-DIVISION, PMGSY, SHIMOGA
      R/A HOTANAKATTE, SOLUR POST
      SHIKARIPURA, SHIMOGA

32.   H NAGARAJA
      S/O HANUMANTHAPPA,
      A/A 45 YRS,
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE K N N L IRRIGATION
      SUB DIVISION, NO 5
      SHIKARIPURA, SHIMOGA DIST

33.   T V SRINIVASA
      S/O V B TEVARI,
      A/A 38 YRS,
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      PANCHAYATH RAJ
      ENGINEERING SUB DIVISION SHIMOGA
      R/A NO.67 II MAIN
      1ST CROSS, OPP.TO
      GANAPATHI TEMPLE
      KRISHINAGAR, SHIMOGA
                          508




34.   VIJAYALAKSHMI S
      D/O SOMSUNDER LAL NAIK
      A/A 29 YRS WORKING AS JUNIOR ENGINEER
      OFFICE OF THE
      ASSISTANT EXECUTIVE ENGINEER
      PANCHAYATH RAJ
      ENGINEERING SUB DIVISION
      DAVANAGERE
      R/A SHARADA VIJAYA NILAYA NO.1790/100
      S S LAYOUT-A-BLOCK, SHAMNUR ROAD,
      DAVANAGERE

35.   G RAMAPPA
      S/O M R GOVINDAPPA
      A/A 39 YRS,
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      KNNL UPPER TUNGA PROJECT
      SUB DIVISION NO 8,
      HOLALUR, SHIMOGA,
      R/A SURUGIHALLI POST
      SHIKARIPURA TQ, SHIMOGA

36.   H S KUMARSWAMY
      S/O H S KRISHNA NAIK
      A/A 38 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF NO.5 KNNL UTP SUB DIVISION
      GAJANUR, SHIMOGA DIST

37.   P R MANJUNATH
      S/O P T RAMAPPA, A/A 36 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE IRRIGATION SUB DIVISION,
      SHIKKARIPURA
      SHIMOGA DIST
                         509




38.   V LAKSHMIPATHI
      S/O M VENKATESHAIAH
      A/A 44 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      PROJECT SUB DIVISION
      SHIMOGA
      R/A HALADAMMA
      NILAYA BEHIND CHURCH
      VINAYAKANAGARA
      SHIKARIPURA
      SHIMOGA DIST

39.   KRISHNA MURTHY P D
      S/O P DASAPPA
      A/A 44 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE
      ASSISTANT EXECUTIVE ENGINEER
      PWD SUB DIVISION
      H B HALLI, BELLARY DIST
      R/A NO.146 S G NAGAR
      BELLARY

40.   RAJAPPA E R
      S/O RANGAPPA E
      A/A 40 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      MINOR IRRIGATION SUB DIVISION
      SHIKARIPURA,
      SHIMOGA DIST
      R/A GANGAPARAMESHWARI NILAY
      RAGHAVENDRA BHADAVANE
      SHIKARIPUR TQ,
      SHIMOGA DISTRICT
                           510




41.   ASHOK KUMAR M L
      S/O MALLAPPA S L,
      A/A 41 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      NO.2, INVESTIGATION SUB DIVISION
      KODIYALA,
      MANDYA DIST

42.   JAGADEESH NAIK
      S/O HALA NAIK
      A/A 38 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE P R E SUB DIVISION
      HONNALI
      DAVANAGERE DIST

43.   H K NAGARAJ
      S/O K HANUMANTHAPPA
      A/A 42 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      MINOR IRRIGATION SUB DIVISION
      SHIKARIPURA
      SHIMOGA

44.   C P SHANKAR
      S/O C PERISWAMY
      A/A 46 YRS WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE CHIEF ENGINEER
      MINOR IRRIGATION (SOUTH) K R CIRCLE,
      BANGALORE
      R/A MURTHY LAYOUT
      NEAR BDS GARDEN, GEDDALAHALLI
      KOTTANUR POST
      BANGALORE-77
                         511




45.   B Y ANANTHA
      S/O VENKATAIAH
      A/A 44 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      PRE DIVISION
      CHIKKABALLAPURA

46.   T N HARISHA
      S/O T N NANJAPPA
      A/A 39 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      PWD SPECIAL SUBDIVISION
      BELAGAVI
      R/A 2ND MAIN, 1ST CROSS
      SADASHIVANAGAR
      BELAGAVI

47.   VEERABHADRAIAH
      S/O LATE CHIKKAVEERAIAH,
      A/A 46 YRS WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER,KBJNC
      RC SUB-DIVISION, NO.51 RAMAPURA
      SIMDAGI TQ,
      BIJAPURA DIST

48.   Y CHANDRAHASA
      S/O D YANNAPPA,
      A/A 64 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER,
      KNNL UPPER BHADRA PROJECT
      SUB DIVISION NO 12
      CHITRADURGA
      R/A 128 EWS, KOLOGATE
                          512




      HOUSING BOARD
      CHITRADURGA DIST

49.   P.E.NAGARAJ
      S/O P.ESHA NAIK
      AGED ABOUT 42 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF ASST EXECUTIVE ENGINEER
      KNNL MLBCC SUB DIVN
      KATKOL RAMADURGA TALUK
      BELAGAVI DISTRICT-591114

50.   K.G.NAJUNDA
      S/O GOPALAIAH
      AGED ABOUT 37 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF PWD
      SUB DIVISION ARAKALAGUDU
      HASSAN R/AT.BIG TANK ROAD KONANUR
      ARAKALAGUDU TALUK
      HASSAN DISTRICT-573130

51.   MURUGESHI K
      S/O LATE KANNAIAH
      AGED ABOUT 42 YRS
      WORKING AS JR ENGINEER
      OFFICE OF PRED SUB DIVISION
      THIRTHAHALLI,SHIMOGA
      R/AT.KUSHAVARTHI
      OPP:K.T.K.SAMUDAYA BHAV
      THIRTHAHALLI
      SHIMOGA DIST

52.   GIREESH V.KUDALKAR
      S/O VINAYAK P KUDALKAR
      AGED ABOUT 32 YRS
      OFFICE OF JUNIOR ENGINEER TALUK PANCHAYA
                         513




      KARWAR, UTTAR KANNADA DIST
      R/AT.NEAR DEVI TEMPLE
      KODIBAG, KARWAR

53.   B.G.BHASKAR
      S/O.LATE GURAPPA
      AGED ABOUT 45 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF ASST
      EXECUTIVE ENGINEER P.R.E SUB DVN
      KARWAR,UTTARAKANNADA
      R/AT.C/O. KARIM MANSION
      M.G.ROAD,
      NEAR N.H. OFFICE, KAJUBHAG
      KARWAR, UITTARA KANNADA

54.   D.SHIVASHAKTI
      S/O.DORAI RAJU
      AGED ABOUT 38 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF ASST EXECUTIVE ENGINEER
      PRE SUBDIVION
      HOSKOTE

55.   S.PUTTAIAH
      S/O.SIDDABASAVAIAH
      AGED ABOUT 36 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF ASST EXECUTIVE ENGINEER
      NO.3K R S M SUB DIVISION
      MADDUR TALUK,
      MANDYA DISTRICT,

56.   T.RAMESH
      S/O.DODDATHAMMAIAH
      AGED ABOUT 38 YRS
      WORKING AS JUNIOR ENGINEER
                          514




      OFFICE OF ASST EXECUTIVE ENGINEER
      NO.3K R S M SUB DIVISION,BHARATHINAGAR
      (K.M.DODDI) MADDUR TQ,
      MANDYA DISTRICT,

57.   K.KESHAVA MURTHY
      S/O.KESHAVAIAHA
      AGED ABOUT 41 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF ASST EXECUTIVE ENGINEER
      SUPERINTENDENT ENGINEER
      HEMAVATHY PROJECT CIRLCE
      GORUR, R/AT.532,14TH CRS,
      KUVEMPUNAGAR, HASSAN

58.   VENKATARAVANAPPA C.M
      S/O.OF MUNIYAPPA
      AGED ABOUT 39 YRS,
      WORKING AS ASST ENGINEER
      OFFICE OF ASST EXECUTIVE ENGINEER
      CHIEF ENGINEER
      HEMAVATHY PROJECT
      GORUR, HASSAN,
      R/AT. LAKSHMI DEVI NILYAYA
      C/O.SOMOSHEKAR,
      BEHIND HOOSLAMA TEMPLE
      B.M.ROAD
      HASSAN-573201

59.   SRI.L.D.AKILAN
      S/O.LATE L DAKSHINAMURTHY
      AGED ABOUT 40 YRS,
      WORKING AS ASST ENGINEER
      NO.2 QUALITY CONTROL.SUB DIVISION,
      GORUR.HASSAN DIST
                            515




60.   SRI L.VISHWANATH
      S/O B.LINGIAH
      WORKING AS ASST ENGINEER
      OFFICE OF NO.2 QUALITY CONTROL
      SUB DIVISION,
      GORUR.HASSAN DIST

61.   M.VIJAYA KUMAR
      S/O.T.MUNISWAMY
      AGED ABOUT 44 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF THE CHIEF ENGINEER
      HEMAVATHI PROJECT
      GORUR.HASSAN DIST-573120

62.   VENKATESH H.R
      S/O.RAMA NAIK
      AGED ABOUT 44 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF A.E.E, K.N.N.L. V.V.SAGAR
      SUB DIVISION,HIRIYUR
      CHITRADURGA DIST
      R/AT.SIDDESHWARA NILAYA
      II ND CROSS,1ST
      LEFT,LAST HOUSE,
      HOSPITAL ROAD
      HIRIYUR,
      CHITRADURGA DISTRICT-572143

63.   K.PUTTASWAMY
      S/O KARETHIMMAIAH
      AGED ABOUT 43 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF P.R.E.
      SUB DIVISION
      HIRIYUR,CHITRADURGA DIST
      R/AT. II ND CROSS
                          516




      HOSPITAL ROAD,
      HIRIYUR -572143

64.   C.JAYAPRAKASH
      S/O CHIKKASIDAIH
      AGED ABOUT 42 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF C.JAIPRAKASH
      S/O.CHIKKASIDDAIAH
      O/O.AEE M.I.SUB DIVISION,KUSHTAGI
      KOPPAL DISTRICT

65.   SANNANARASAPPA
      S/O LATE BADGI NARASIMHAIAH
      AGED ABOUT 42 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF ASST EXECUTIVE ENGINEER
      NO.3 QC SUBDIVISION,CNNL YEDIYUR
      KUNIGAL TALUK
      TUMKUR DIST

66.   P.S.RAMESH
      S/O.P.B.SHIVARAMAIAH
      AGED ABOUT 45 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF HEMAVATHI CANAL DIVISION
      YEDIYUR,KUNIGAL TALUK,
      TUMKUR DIST

67.   P.SHREENIVASA B.PAPAIAH
      AGED ABOUT 48 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF ASST EXECUTIVE ENGINEER
      PWD SUB DIVISION
      MADHUGIRI,TUMKUR DIST
      R/AT.G.T.ERAMMA NAYAK,ADVOCATE
                          517




      MADHUGIRI,
      TUMKUR DISTRICT

68.   D.NARASIMHA MURTHY
      S/O.OF DODDAYYA
      AGED ABOUT 43 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF ASST EXECUTIVE ENGINEER
      PWD SUB DIVISION
      KORATAGERE,
      R/AT.SHREE
      SHRINIVASA NILAYA
      HOUSE NO.82,A.M.PALYA
      ROAD NEAR MEGHA COMPUTER
      SIRAGATE, TUMKUR

69.   HEMAVATHI T.L.
      D/O.OF LACHMA NAIK
      AGED ABOUT 34 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF SE OFFICE MI CIRCLE
      BANGALORE
      RESIDING AT NO.2090
      7TH MAIN, K.S.LAYOUT
      BANGALORE-18

70.   RAMESH CHANNAPPA
      CHANNAPPA MANDOLKAR
      AGED ABOUT 46 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF ASST EXECUTIVE ENGINEER.PWD
      AND IWT DEPT SUB DIVISION
      RAMADURGA TALUK
      BELGAUM DISTRICT

71.   SHANKAR RAMAPPA NEERALAGI
      S/O OF RAMAPPA
                           518




      AGED ABOUT 45 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF ASST EXECUTIVE ENGINEER.
      PWD AND IWT DEPT SUB DIVISION
      RAMADURGA
      BELGAUM DISTRICT
      R/AT. ASST EXECUTIVE
      ENGINEER PWP AND IWT DEPT SUB DN
      RAMADURRGA, BELGAUM DISTRICT

72.   HAYYALAPPA AMALAPPA KADARAPURKAR
      S/O AMALAPPA KADA
      AGED ABOUT 44 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF ASST EXECUTIVE ENGINEER.
      PWD AS IWT DEPT SUB DIVISION
      SAUDATHI TALUK
      BELGAUM DISTRICT
      R/AT.PWD COLONIES
      DHARWAD ROAD,
      SAUNDATHI TQ,
      BELGAUM DIST

73.   PARUSHARAM MUTTAPPA KAMBLE
      S/O MUTTAPPA
      AGED ABOUT 45 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE PANCHAYATH RAJ
      ENGINEERING SUB DIVISION
      SAUDATHI TALUK
      BELGAUM DISTRICT,
      R/AT.PANCHAYATH RAJYA
      ENGINEERING, SUB DVN
      SAUNDATHI TQ, BELGAUM

74.   MAMTHA B.H.
      S/O.RANGANATH C.V
                         519




      AGED ABOUT 28 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE
      ENGINEER NO.1.PWD SUB DIVISION
      RAMANAGAR

75.   PUTTASWAMY K
      S/O.KEMPANNA
      AGED ABOUT 43 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      PANCHAYATH RAJ ENGINEERING,
      DIVISION
      CHICKABALLAPUR

76.   B.S.VENKATESH MURTHY
      S/O B M SHIVAPPA
      AGED ABOUT 44 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE ASSISTANT EXE ENGINEER
      P.R.E. SUB DIVISION
      CHINTAMANI

77.   H.P.RAJAPUT
      S/O PANDAPPA
      AGED ABOUT 38 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF THE ASSISTANT ENGINEER
      P.R.E. SUB DIVISION,
      MUDHOL,BAGALKOT DIST
      R/AT.PETLOOR TANDA MUDHOL TALUK
      BAGALKOT DISTRICT

78.   CHENNAPPA V.LAMANI
      S/O VASANAPPA LAMANI
      AGED ABOUT 45 YRS
      WORKING AS ASST ENGINEER
                           520




      OFFICE OF THE EXECUTIVE ENGINEER
      P.R.E. SUB DIVISION,
      BELGAUM
      R/AT.2ND MAIN 2ND A 1 ROAD
      SADASIVANAGAR
      BELGAUM

79.   SHIVALAL S CHAVAN
      S/O SEETARAM
      AGED ABOUT 42 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      KBJNL, TLIS SUB DIVISION ALMATTI
      BAGEWADI TALUK,BIJAPUR DIST
      R/AT.NO.31,KBJNL ALMATTI DAMSIK COLONY,
      BASAVANA BAGEWADI
      BIJAPUR DISTRICT

80.   K.S.ANANDA
      S/O LATE SIDDAH
      AGED ABOUT 43 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF NO.2,H.R.B.C.SUB DIVISION
      HOLINARASIPURAM

81.   NARASIMHA RAJU.N.
      S/O NARASAIAH
      AGED ABOUT 45 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      NO.4,HEMAVATHY LEFT BANK CANAL DVN,
      CAUVERY NEERAVARE NIGAMA LTD,
      TURUVEKERE, TUMKUR DIST
      R/AT.HEMAVATHY COLONY
      TURUVEKERE, TUMKUR DISTRICT
                           521




82.   SHREEDHARA M
      S/O V MUNIMUTHU
      AGED ABOUT 45 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF THE EXECUTIVE ENGINEER
      NO.2,P.W.D.SPECIAL SUB DIVISION
      RAMANAGARA

83.   M.H.ADINARAYANAPPA
      S/O A HANUMANTHAPPA
      AGED ABOUT 39 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF THE P.R.E.SUB DIVISION
      GOWRIBIDANUR,
      R/AT.MUDULODU VILLAGE,
      GOWRIBIDANUR TALUK,
      CHIKKABALLAPUR DIST

84.   P.VANARAJA
      S/O PURUSHAIAH
      AGED ABOUT 45 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      H.C.I SUB DIVISION
      HEDGGONAHALLI
      TIPTUR

85.   T.KRISHNA MURTHY
      S/O THIMMAPPA
      AGED ABOUT 40 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.5,H.C.I SUB DIVISN CNNL,
      HEDAGONAHALL TIPTUR
                           522




      R/AT.NO.1255,23RD MAIN,23RD CROS
      BSK II STAGE
      BANGALORE

86.   B.NIRANJANA
      S/O K.M.SIDDANANJAIAH
      AGED ABOUT 40 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF THE NO.17.H L B S SUB DIVISION
      CNNL KAREHALLY C.R.P.TALUK
      HASSAN DIST

87.   RAJSHRI K.Y.
      D/O YSHAVANTHA RAO M KELAGADE
      AGED ABOUT 42 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF ASSISTANT EXECUTIVE ENGINEER
      SUBDIVISION GOKAK

88.   SHASHIKANTH T.KALASAPPAGOL
      SON OF TUKARAM S KALASAPPAHOL
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF CHIEF ENGINEER,
      KNNL IRRIGATION (N)
      BELGAUM, KARNATAKA STATE

89.   SHEKHAPPA S HOSAMANI
      S/O SANNAPPA HOSAMANI
      AGED ABOUT 40 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF P.R.E. SUB DIVISION
      CHIKODI
      BELGUAM

90.   KALLAPPA HANCHINAMANI
      S/O NAGAPPA HANCHINAMANI
                         523




      AGED ABOUT 44 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF ASSISTANT EXECUTIVE ENGINEER
      KNNL.LI-2 SUBDIVISION NO.2
      NVAILUTHEERTHA,
      BAILAHONGALA TALUK,
      BELGAUM DISTRICT

91.   S.R.MIRAJKAR
      S/O RAMACHANDRA MIRAJKAR
      AGED ABOUT 39 YRS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF P.R.E.SUB DIVISION
      BAILAHONGAL TQ, BELGUAM DIST
      R/AT.POST S.PATH KITTUR
      BAILHONGAL TALUK-591115
      KARNATAKA

92.   B.R.GURUNATH
      S/O RAMACHANDRAN
      AGED ABOUT 31 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF ASSISTANT EXECUTIVE ENGINEER
      L I SUB DIVISION NO.1 KNNL.MUNAVALLI
      SAUDATTI TALUK

93.   RAMAKRISHNA B MARATHE
      S/O BHAUSAHEB S MARATHE
      AGED ABOUT 37 YRS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF ASSISTANT EXECUTIVE ENGINEER
      K.N.N.L.L.I SUB DIVISION NO.2,
      AT POST MUNOLI SAUDATTI TALUK,
      BELGUAM DISTRICT

94.   MALLIKARJUN GANAGAPPA BHARAMANNAVAR
      S/O GANAGAPPA
                         524




      AGED ABOUT 42 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF ASSISTANT EXECUTIVE ENGINEER
      LIFT IRRIGATION SUB DIVISION NO.5,
      BAILAHONGAL,
      R/AT.NEAR OLD HOSPITAL,
      BAILHONGAL, AMBEDKARA NAGARA

95.   MOHAN K ELIGAR
      S/O KAREHANUMANTHAPPA H ELIGAR
      AGED ABOUT 44 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF ASSISTANT EXECUTIVE ENGINEER
      L I SUB DIVISION NO.1,
      MANOLI POST
      SAUDATTI TALUK
      BELGAUM DISTRICT

96.   K.M.KUMARASWAMI
      S/O.OF MARAIAH
      AGED ABOUT 43 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF ASSISTANT EXECUTIVE ENGINEER
      SUB DIVISION KNNL
      NAVEELUTHIRTHA
      SAUDATTI TALUK
      BELGAUM DISTRICT

97.   SWARNA M.B.
      D/O.SRI BEERAIAH
      AGED ABOUT 33 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF THE CHIEF ENGINEER
      WRDO,HYDROLOGY UNIT
      ANAND RAO CIRCLE,
      BANGALORE-09
      R/AT.NO.107,4TH CROSS,
                          525




      MUNISHWARA BLOCK
      P.G.HALLI, BANGALORE

98.   LEELAVATHI G
      D/O OF LATE B.GANGAIAH
      AGED ABOUT 33 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF THE CHIEF ENGINEER
      HYDROLOGY AND CNO
      ANAND RAO CIRCLE
      BANGALORE-09
      R/AT.NO.1484/3,4TH B MAIN
      1 CROSS,WCR,2ND STAGE
      MAHALAKSHMIPURAM, BANGALORE

99.   BINDIYA B
      D/O M.BABU
      AGED ABOUT 39 YRS
      WORKING AS ASST ENGINEER
      OFFICE OF THE CHIEF ENGINEER
      HYDROLOGY AND CNO
      ANAND RAO CIRCLE
      BANGALORE-09
      R/AT.NO.55, KHBCS LAYOUT,
      SHARADA COLONY
      BASAVESHWARA NAGAR
      BANGALORE

100. SHIVANNA M.N.
     S/O NARASIMHAIAH N
     AGED ABOUT 45 YRS
     WORKING AS ASST ENGINEER
     OFFICE OF THE CHIEF ENGINEER
     MINOR IRRIGATION SUB DIVISION
     KOLAR, KOLAR DIST
                        526




101. S.VISHWANATH
     S/O P.M.SONNAPPA
     AGED ABOUT 42 YRS
     WORKING AS ASST ENGINEER
     OFFICE OF THE CHIEF ENGINEER
     MI SUB DIVISION,KOLAR
     R/AT.NO.481,MARUTHI NILAYA
     KUVEMPU NAGAR
     KOLAR-563101

102. SHIVAJI
     S/O OF SHANKAR
     AGED ABOUT 45 YRS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASST EXECUTIVE ENGINEER
     K.B.J.N.L ,M.L.I,SUB DIVN NO.6,
     HALAGALI, BIJAPUR TQ & DIST.
     R/AT.K.B.J.M.L.COLONY,
     MATTIHAL, BASAVANABEGEVADI TQ
     BIJAPUR DIST

103. YASHODHA S
     D/O P SANJEEVAIAH
     AGED ABOUT 29 YRS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF EXECUTIVE ENGINEER
     4TH FLOOR,CRC BUILDING
     NRUPATUNGA ROAD,
     BANGALORE
     R/AT.5/1,3RD CROSS
     SRIDEVI NILAYA, MALLIGETHOTA,
     BANGALORE-23

104. ANANDA MURTHY M
     S/O OF MANI M
     AGED ABOUT 39 YRS
     WORKING AS JUNIOR ENGINEER
                        527




    OFFICE OF ASST EXECUTIVE ENGINEER
    HEMAVATHI RET SUB DIVISION
    HRD GORUR
    HASSAN DISTRICT-573120

105. N.GURUPRASADA
     AGED ABOUT 44 YRS
     S/O OF M.NANJUNDASWAMY
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF CHIEF ENGINEER
     HEMAVATHI PROJECT ZONE,GORUR
     HASSAN DISTRICT-673120

106. CHALUVAIAH
     AGED ABOUT 39 YRS
     S/O ALUARAIAH
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF NO.3
     P W D SPECIAL SUBDIVSION, RAMANAGARA
     RAMANAGARA DISTRICT

107. SHEETHARAMU G
     AGED ABOUT 43 YRS
     S/O LATE GOVINDAIAH
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF ASSISTANT EXECUTIVE ENGINEER
     NO.3,PWD SPECIAL SUBDIVISION
     RAMANAGARA
     RAMANAGARA DISTRICT

108. J.HEMALATHA
     AGED ABOUT 36 YRS
     D/O JARALAIAH P
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE CHIEF ENGINEER WRDO
     HYDROLOGY UNIT
     BANGALORE-R/AT NO.100,MIG
                        528




    BASWESHWARANAGARA, II STG, AD HALLI
    BANGALORE

109. H.J.PRAKASHA
     AGED ABOUT 42 YRS
     S/O OF LATE H.J.JAVARAIAH
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF HEMAVATHI CANAL DIVISION
     CAUVERY NEERAVARI NIGAMA
     YEDIYURU

110. SHOBHA KALLAMMANAVAR
     AGED ABOUT 29 YRS
     D/O OF GALEPPA KALLAMMANAVAR
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF PRE SUBDIVISION
     NARAGUNDA
     GADAG DIST

111. K.MALATHESH
     AGED ABOUT 37 YRS
     S/O OF GALAPPA KALLAMMANAVAR
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF PRE SUBDIVISION GADAG
     OPPOSITE GUJJAR BASTI
     GADAG

112. V.GOVINDARAJU
     AGED ABOUT 46 YRS
     S/O K.VENKATAIAH
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF ASSISTANT EXECUTIVE ENGINEER
     MI SUBDIVISION, SORABHA
     SHIMOGA DISTRICT

113. VASUDEV
     S/O HANUMANTHAPPA
                        529




    AGED ABOUT 39 YRS
    WORKING AS ASSISTANT ENGINEER
    OFFICE OF EXECUTIVE ENGINEER
    MI DIVISION, 5TH FLOOR,
    JAYANAGARA SHOPPING COMPLEX,
    4TH BLOCK, JAYANAGAR,
    BLORE-11,R/AT.NO.2033,
    1ST MAIN,MC LYT,

114. MAHADEVAPPA R HARIJAN
     AGED ABOUT 41 YRS
     WORKING AS JUNIOR ENGINEER IN CIVIL
     OFFICE OF PANCHAYATH RAJ ENGINEERING SUB
     DIVISION, RON TALUK
     GADAG DISTRICT,
     R/AT.MG.NO.146,
     SHIDLING NAGAR,
     HUDCO COLONY
     GADAG

115. KECHAIAH
     S/O MALLIAH
     AGED ABOUT 45 YRS
     WORKING AS ASST ENGINEER
     OFFICE OF CHIEF ENGINEER
     HEMAVATHI CANAL ZONE
     CAUVERY NEERAVARI NIGAMA LTD
     TUMKUR

116. VENKATESH NARAGUND
     S/O LATE Y R NARAGUND
     AGED ABOUT 47 YRS
     WORKING AS ASST ENGINEER
     OFFICE OF PWD SPECIAL QUALITY
     CONTROL SUB DIVISION
     RAMANAGAR
                        530




117. MALLIKARJUNA B
     S/O OF BOARAIAH H
     AGED ABOUT 44 YRS
     WORKING AS ASST ENGINEER
     OFFICE OF EXECUTIVE ENGINEER
     MINOR IRRIGATION QUALITY CONTROL
     K.R.CIRCLE, BANGALORE.
     R/AT.396,3RD STAGE
     3RD BLOCK,BASAVESHVANAGAR
     BANGALORE-79

118. SRINIVASA
     S/O MUNIVENKATAPPA
     AGED ABOUT 45 YRS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF ASST EXECUTIVE ENGINEER
     PANCHAYATH RAJ ENGINEERING SUB DIVISION
     PRE KOLAR,KOLAR DIST,
     R/AT.HALEPALYA POST AND VILLAGE
     TEKEL,MALUR TQ,
     KOLAR DIST

119. M GOVINDAPPA
     S/O MUNISWAMI,
     A/A 42 YRS, WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT
     EXECUTIVE ENGINEER
     NO1 PWD SUB DIVIISON
     SUBDIVISION,
     KOLAR

120. M RAJ GOPAL
     S/O LATE S MUNISWAMI
     A/A 44 YRS,WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT
     EXECUTIVE ENGINEER, PWD
     KOLAR TQ, KOLAR DIST
                         531




     R/A NO.773, DR.B R AMBEDKAR COLONY
     MALUR TOWN, KOLAR DIST

121. R G JAGADHEESH
     S/O R GOPALAPPA
     A/A 40 YRS, WORKING AS ENGINEER
     OFFICE OF ASSISTANT EXECUTIVE
     ENGINEER, NO. 6 PWD SUB DIVISION
     SHRINIVASAPURA

122. V SAMUNDAIAH
     S/O VENKATABHOVI,
     A/A 44 YRS,
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF ASSISTANT
     EXECUTIVE ENGINEER,
     NO.9 SUB DIVISION (BUILDING)
     K R CIRCLE, BANGALORE

123. M KOMALA
     D/O L MUDDAIAH,
     A/A 36 YRS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF EXECUTIVE ENGINEER
     MP DIVISION CNNL, RAMANAGARAM
     R/A NO.1160, VINAYAKANAGARA RAMANAGARA,
     RAMANAGARA DIST

124. BALAPPA
     S/O OF GORLA HANUMAPPA
     AGED ABOUT 35 YRS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF ASSISTANT EXECUTIVE ENGINEER
     MRBCC VO 15 SUB DIVISION
     KURAHATTI,RONA TALUK
     GADAG DISTRICT
                        532




125. RAMESH Y.R
     S/O RAJANNA
     AGED ABOUT 36 YRS
     WORKING AS ASST ENGINEER
     OFFICE OF ASSISTANT EXECUTIVE ENGINEER
     BBMP,MAHADEVAPURA ZONE
     BANGALORE

126. S.N.NAGARAJU
     S/O S.NAGAIAH
     AGED ABOUT 35 YEARS
     WORKING AS ASSISTANT EXECUTIVE ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     NO.11 HEMAVATHY CANAL SUB DIVISION
     YEDIYUR
     TUMKUR DISTRICT

127. S.LAKSHMANA
     S/O LATE SIDDAIAH
     AGED ABOUT 52 YEARS
     WORKING AS ASSISTANT ENGINER
     OFFICE OF THE HLBC DIVISION
     K.R.PET TALUK, MANDYA DISTRICT
     RESIDING AT NO.768, 5TH CROSS HOSAHALLY
     MANDYA

128. SHASHIKALA
     DAUGHTER OF Y.NAGARAJAN
     AGED ABOUT 33 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE CHIEF ENGINEER
     WRDO, ANAND RAO CIRCLE
     BANGALORE -09
     RESIDING AT NO.9, 273
     2ND CROSS, VHBS LAYOUT
     VIJAYANAGAR,
     BANGALORE-40
                        533




129. CHANDRAKANTH
     SON OF TUKAPPA JYOTI
     AGED ABOUT 45 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE TALUK PANCHAYATH OFFICE
     DEODURGA, RAICHUR DISTRICT

130. DEEPA.S SHEDGERI
     DAUGHTER OF SHANKAR SHEDGERI
     AGED ABOUT 28 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     P.R.E.D.SUB DIVISION
     HONNAVAR, KARWAR DISTRICT
     RESIDING AT NEAR GOVERNMENT HOSPITAL
     HONNAVAR, KARWAR DISTRICT

131. H.VIJAYAKUMAR
     S/O T.V.HANUMANTHAPPA
     AGED ABOUT 41 YEARS
     OFFICE OF ASSISTANT EXECUTIVE ENGINEER
     PROJECT IMPLEMENTATION SUB-DIVISION
     HUDCO COLONY
     GADAG

132. GEETABAI H BORKAR
     D/O HUVAYYA BORKAR
     AGED ABOUT 40 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF EXECUTIVE ENGINEER
     PRE DIVISION, KARWAR
     RESIDING AT MARIYA NAGAR
     BEHIND ARTS AND SCIENCE COLLEGE
     KARWAR
                         534




133. D.M.NARAYANA SWAMY
     SON OF LATE MUNIYAPPA
     AGED ABOUT 47 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF ASSISTANT EXECUTIVE ENGINEER
     PRED SUBDIVISION
     KOLAR TALUK AND DISTRICT
     RESIDING AT K.N.S.T.B.POST
     DODDAHASALA VILLAGE
     KOLAR

134. RAMAPPA
     SON OF KESHAV V NAIK
     AGED ABOUT 37 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     SUB DIVISION MUDOL
     BAGALKOT DISTRICT

135. S.MANJUNATH
     SON OF LATE S.SOMESHWAR
     AGED ABOUT 44 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE SUPERINTENDENT ENGINEER
     PWD CIRCLE OFFICE
     MINI VIDHANA SOUDHA
     KUVEMPUNAGAR, HASSAN
     RESIDING AT D/49/C II STAGE
     8TH MAIN, HOUSING BOARD COLONY
     HASSAN

136. C.P.THIPPESWAMY
     SON OF LATE PUTTA NAIK
     AGED ABOUT 40 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF NO.5, PWD SUB DIVISION
     SAGARA, SHIMOGA DISTRICT
                        535




137. CHAMARAJA M
     S/O MUNISWAMY
     AGED ABOUT 41 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PANCHAYATH RAJ ENGINEERING
     BANGALORE SOUTH SUB DIVISION
     BANGALORE
     RESIDING AT NO.44 I CROSS
     I MAIN, SARASWATHIPURAM
     NANADINI LAYOUT
     BANGALORE-96

138. ANITHA B.U
     D/O L.UGRAIAH
     AGED ABOUT 30 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     PWD AND IWT DEPARTMENT
     CHICKBALLAPUR


139. RAVI SUNDAR.T
     S/O THIMMARAJU
     AGED ABOUT 45 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     No.3 YAGACHI PROJECT
     REHABILITATION SUB DIVISION
     HAGARE
     HASSAN DISTRICT

140. SUNANDA.A
     DAUGHTER OF B.H.ANJANEYA
     AGED ABOUT 30 YEARS
     WORKING AS ASSISTANT ENGINEER
                          536




     OFFICE OF EXECUTIVE ENGINEER
     M2, QC DIVISION
     RESIDING AT NO.031
     3RD STAGE, 5TH MAIN
     BASAVESHWARA NAGARA

141. R.SANGEETH
     SON OF LATE M.RAMAIAH
     AGED ABOUT 35 YEARS
     OFFICE OF CHIEF ENGINEER C AND B (S)
     KR CIRCLE,BANGALORE
     RESIDING AT NO.81, 2ND CROSS
     JYOTHI NAGAR, CHANDRA LAYOUT
     BANGALORE-72

142. VISHAKANTHA MURTHY C
     SON OF CHAMUNDAIAH
     AGED ABOUT 43 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE EXECUTIVE ENGINEER PROJECT
     RAJARAJESHWARI NAGARA ZONAL OFFICE
     BBMP BANGALORE
     RESIDING AT NO.86, 43RD MAIN
     6TH CROSS, MARAPPA LAYOUT
     IDEAL HOME TOWN SHIP
     RAJARAJESHWARI NAGARA
     BANGALORE-98

143. KRISHNA MURTHY
     S/O THIMMAIAH
     AGED ABOUT 47 YEARS
     ASST.ENGINEER
     SEE EROSION PREVENTION
     SUB-DIVISION UDUPI, UDUPI DISTRICT

144. S.GURUSHANKAR
     S/O LATE SIDDAIAH
                        537




    AGED ABOUT 46 YEARS
    WORKING AS ASST.ENGINEER
    OFFICE OF SEPSUB DIVISION
    MI-UDUPI
    UDUPI DISTRICT

145. SRIDHAR.R
     S/O R.RAMAIAH
     AGED ABOUT 39 YEARS
     ASST.ENGINEER
     OFFICE OF THE EXECUTIVE ENGINEER
     M.I.DIVISION
     BELLARY DISTRICT

146. YAMANAPPA TUKARAM NARGUNDKAR
     S/O TUKARAM
     AGED ABOUT 40 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE CHIEF ENGINEER, KNNL
     IRRIGATION (N) CLUB ROAD
     BELGAUM DISTRICT


147. SURESH NAIK P
     S/O B.PUTTAPPA
     AGED ABOUT 38 YEARS
     JUNIOR ENGINEER
     OFFICE OF THE ASST.EXECUTIVE ENGINEER
     NO.4, SUB-DIVISION, KNNL
     B.H.ROAD, SHIMOGA

148. RAMANNA
     SON OF DEVAPPA
     AGED ABOUT 42 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
     KNNL, BTP, LMS SUB DIVISION
                         538




      HEBBAL, CHITTAPURA TALUK
      GULBARGA DISTRICT

149. PRAKASH N
     SON OF PAPANNA T
     AGED ABOUT 40 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF CHIEF ENGINEER
     HCZ TUMKUR

150. D.SRIDHAR
     SON OF LATE S.DORESWAMY
     AGED ABOUT 38 YEARS
     WORKING AS JUNIOR ENGINEER
     OFFICE OF NO.1, PWD SOUTH SUB DIVISION
     BANGALORE, CE OFF PREMISES, K.R.CIRCLE
     BANGALORE-560001
     RESIDING AT NO.6, 3RD CROSS
     PAPANNA BLOCK
     GANGANAGAR,
     BANGALORE-5600032              ... PETITIONERS

          (BY SRI NAGENDRA NAIK, ADVOCATE)



AND

1.    THE STATE OF KARNATAKA
      REP BY ITS SECRETARY
      DEPT OF PUBLIC WORKS
      M S BUILDING, BANGALORE-1

2.    THE STATE OF KARNATAKA
      REPRESENTED BY ITS PRINCIPAL SECRETARY
      PUBLIC WORKS DEPARTMENT
      M.S.BUILDING, BANGALORE-560001
                          539




3.   THE CHIEF ENGINEER
     PUBLIC WORKS DEPARTMENT
     C & B DIVISION, K.R.CIRCLE,
     BANGALORE-560001

4.   HUSANAPPA
     S/O HANUMANTHAPPA HYTI
     AGED ABOUT 34 YEARS
     B.E. IN CIVIL ENGINEERING
     R/AT HALLISAGAR, SHAHAPUR TALUK
     GULBARGA DIST

5.   DEVARAJ WADEKAR
     S/O HANUMANTHA WADEKAR
     AGED ABOUT 30 YEARS
     B.E.CIVIL ENGINEERING
     PLOT NO.45, NEAR P & T QUARTERS
     OLD JEEVARGI ROAD
     OPP:WATER TANK
     GANESH NAGAR, GULBARGA-585102

6.   R.SRINIVASA MURTHY
     S/O B.RAJU
     AGED ABOUT 38 YEARS
     B.E.IN MECHANICAL ENGINEERING
     BENTEHALLI-POST
     BELUR TALUK, HASSAN DISTRICT

7.   KANMANI T.C.
     S/O CHINNAIAH
     AGED ABOUT 35 YEARS
     DIPLOMA IN CIVIL ENGINEERING
     R/AT C/O R.RAVI (PWD CONTRACTOR)
     OPP:FINANCE CHANDRANNA'S RESIDENT
     GANESH NAGAR, CHANNARAYAPATNA,
     HASSAN DISTRICT-573 116
                          540




8.    B.MRUTHUNJAYA
      S/O BOOTHARAJ
      AGED ABOUT 39 YEARS
      B.E. IN MECHANICAL ENGINEERING
      R/AT NO.11, K.H.B. BUILDING
      21ST MAIN, 18TH CROSS
      BEHIND MARUTHI MANDIR
      VIJAYANAGAR, BANGALORE-40

9.    SRI.JAYA
      S/O BHARATH RAO
      AGED ABOUT 28 YEARS
      B.E. IN CIVIL ENGINEERING
      R/AT KUMBAR GALLI, HUMNABAD POST
      HUMNABAD TALUK
      BIDAR DISTRICT

10.   SRI.SHASHIDHAR R JAWALGIKAR
      S/O RAMACHANDRA RAO JAWALGIKAR
      AGED ABOUT 36 YEARS
      B.E. IN MECHANICAL ENGINEERING
      R/AT H.NO.11-721, NEAR SHAHA HUSSAIN CHILLA
      BORABAI NAGAR, BRAHMAPUR
      GULBARGA-585103

11.   SRI.NARAYAN MURTHY B
      S/O LATE BELURAIAH
      AGED ABOUT 36 YEARS
      DIPLOMA IN MECHANICAL ENGINEERING
      R/AT HULIKAL POST
      ARAKALGUD TALUK
      HASSAN DISTRICT

12.   SRI.PRAMOD KUMAR R.L
      S/O SRI.RAMACHANDRA
      AGED ABOUT 33 YEARS
                          541




      B.E.IN MECHANICAL ENGINEERING
      RESIDING AT NO.66, PRASANTH NAGAR
      RAJAPUR EXTENSION
      GULBURGA-585105

13.   THE STATE OF KARNATAKA
      BY ITS SECRETARY
      PUBLIC WORKS DEPARTMENT
      M.S.BUILDING
      BANGALORE-560001

14.   THE CHAIRMAN
      RECRUITMENT AUTHORITY
      AND CHIEF ENGINEER
      (COMMUNICATION & BUILDINGS) SOUTH,
      PUBLIC WORKS DEPARTMENT
      K.R.CIRCLE, BANGALORE-560001.

15.   SRI.SUNILKUMAR GURULINGAPPA
      S/O SRI.GURULINGAPPA
      AGED ABOUT 30 YEARS
      C/O SRI.BASAWARAJ AWANTI
      R/AT PLOT NO.191
      PRASANTH NAGAR,(B)
      GULBURGA

16.   SRI.VASANNA K
      S/O SRI.VENKATAPPA
      AGED ABOUT 32 YEARS
      R/O MARUTLA VILLAGE
      D.ANANTHAPUR POST
      SANDUR TALUK
      BELLARY DISTRICT

17.   SRI.R.K.NARAYANA MURTHY
      S/O SRI.R.KENCHAPPA
      AGED ABOUT 30 YEARS
                          542




      R/AT PLOT NO 277
      CIB COLONY, GULBURGA

18.   SRI.N.C.KRISHNAIAH
      S/O SRI.CHIKKANARASAIAH
      AGED ABOUT 33 YEARS
      NARANAHALLI POST
      C.S.PURA HOBLI, GUBBI TALUK
      TUMKUR DISTRICT

19.   SRI.R.RAMAKRISHNA
      S/O SRI.RAMAIAH
      AGED ABOUT 38 YEARS
      R/AT CHETHANA COMPOUND
      UPPARAHALLI, S.S.PURAM POST
      TUMKUR POST

20.   SRI.THIPPESWAMY M.S.
      S/O SRI.NAGAPPA
      AGED ABOUT 37 YEARS
      R/AT JENUGUDU, IV MAIN
      NRYPATUNGA EXTENSION
      TUMKUR

21.   SRI.D.G.DEVARAJ
      S/O SRI.D.GIRIYAPPA
      AGED ABOUT 36 YEARS
      R/AT DODDAVEERANAHALLI
      C.NANDIHALLI POST
      TUMKUR TALUK AND DISTRICT

22.   SRI L SHIVAMURTHY
      S/O SRI.NAGAPPA
      AGED ABOUT 37 YEARS
      R/AT KEREYAGALAHALLI
      HULIKATTI POST
      DAVANAGERE DISTRICT
                          543




23.   SRI.VASUDEVA H.M.
      S/O SRI.HOLEBASAMMARA MYLAMMA,
      AGED ABOUT 37 YEARS
      R/AT RAJANAHALLI POST
      HARIHAR TALUK
      DAVANAGERE DISTRICT

24.   SRI.NAGARAJAPPA T.R
      S/O RANGAPPA
      AGED ABOUT 40 YEARS
      R/AT TUMBIGERE
      DAVANAGERE
      TALUK AND DISTRICT

25.   STATE OF KARNATAKA
      BY ITS SECRETARY
      DEPARTMENT OF PUBLIC WORKS
      M.S.BUILDING, SACHIVALAYA-II
      BANGALORE-560001

26.   THE CHIEF ENGINEER
      COMMUNICATION & BUILDING (SOUTH)
      AND CHAIRMAN OF THE SELECTION COMMITTEE
      PUBLIC WORKS DEPARTMENT
      K.R.CIRCLE, BANGALORE

27.   SRI.B.N.MANJUNATH
      S/O SRI.NANJAPPA
      AGED ABOUT 39 YEARS
      K.BIDARE POST
      B.BOMMANAHALLI
      KADUR TALUK
      CHICKMAGALORE DISTRICT

28.   SRI.SANTHOSH
      S/O SHRAVAN
                              544




      AGED ABOUT 32 YEARS
      C/O VITHAL RAO BANNER
      HOUSE NO.9-8-113
      BASAVANAGAR COLONY
      NEAR HARUGERI
      POST GANDHI GUNJ
      BIDAR DISTRICT-585040

29.   SRI.RAGHU R
      S/O RAMU
      # NO.2290, R.P.C LAYOUT
      VIJAYANAGAR, II STAGE
      BANGALORE-40

30.   THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      DEPARTMENT OF PUBLIC WORKS
      M.S.BUILDING, SACHIVALAYA-II
      BANGALORE-1

31.   THE CHIEF ENGINEER (C&B) SOUTH
      & CHAIRMAN OF THE SELECTION COMMITTEE
      PUBLIC WORKS DEPARTMENT
      K.R.CIRCLE,
      BANGALORE-560001               ...RESPONDENTS

  (BY SRI ASHOK HARNAHALLI SENIOR COUNSEL (SPECIAL
 COUNSEL FOR GOVT) FOR R1, 3, 13, 14, 25, 26, 30 AND 31;
              SRI T. NARAYANASWANY, ADV., FOR
   SRI L. SRINIVASA BABU, ADV., FOR R4, 12, 15, 20 TO 24;
             SRI SREERANGAIAH L ADV., FOR 427;
   R5, 6, 7, 8, 9, 10, 11, 16, 17, 18 AND 19, 27, 28 & 29 ARE
             SERVED IN WP NO.15955-16115/2009

    THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
CALL FOR RECORDS FROM THE RESPSONDENTS THE
                              545




KARNATAKA ADMKINISTRATIVE TRIBUNAL, BANGALORE IN
APPLICATION NOS.7080-88/2005, 1723-26/2006, 8812-
26/2005, 7493-7506/2005, 7481-7486/2005, 239-241/2007,
7574/2005, 6258-59, 6261, 6263, 6267 & 6270-6274/2003,
AND ETC.,



In WP Nos.23707, 26018-26525 & 27432-27433/2009
BETWEEN:

1.   THE STATE OF KARNATAKA
     By its Secretary,
     Public Works Department,
     M.S.Building
     Bangalore 560 001

2.   THE CHAIRMAN RECRUITMENT
     AUTHORITY & Chief Engineer
     (Communication & Buildings)
     South, Public Works Department
     K.R.Circle
     Bangalore 560 001

3.   THE CHIEF ENGINEER
     Public Works Department,
     C & B division, K.R.Circle,
     Bangalore-560001

4.   THE PRESIDENT
     Selection Committee
     & Chief Engineer
     Public Works Department,
     C & B division, K.R.Circle,
     Bangalore-560001.
                               546




5.    THE CHAIRMAN RECRUITING
      Authority and Chief Engineer,
      (C & B) South,
      Public Works Department,
      Bangalore-560001.

6.    THE CHIEF SECRETARY
      Government of Karnataka
      Vidhana Soudha,
      Bangalore-560001.

7.    THE STATE OF KARNATAKA
      Rep by its Secretary
      Department of personnel and
      Administrative reforms
      Vidhana soudha,
      Bangalore-560001.

8.    THE STATE OF KARNATAKA
      Rep by its Principal Secretary,
      Department of Public works
      M.S.Building, Annexe
      Bangalore-560001.

9.    The Chairman
      Selection Authority for
      Recruitment and Chief Engineer
      Communications and Buildings(south)
      Public Works Department,
      K.R.Circle,Bangalore-560001.

10.   The Secretary, PWD and Secretary to
      Selection Authority for Recruitment
      Of Backlogs SC/ST post of
      Assistant Engineers and Junior Engineers
      Public Works Department,
      K.R.Circle,Bangalore-560001.
                               547




11.    The Chief Engineer,
       ERDO, Anandarao Circle,
       Bangalore-560009.                        ...Petitioners


         SRI.ASHOK HARNAHALLI SENIOR COUNSEL
                  (SPECIAL GOVT ADV)

AND:

1.     SRI SUNILKUMAR GURULINGAPPA,
       S/o Sri Gurulingappa
       Aged about 30 years
       C/o Sri Basawaraj Awanti
       R/at Plot No. 191, Prashant Nagar, (B)
       Gulbarga

2.     SRI VASANNA K.,
       S/o Sri Venkatappa,
       Aged abougt 32 years
       R/at Marutla Village, D.Anthapura Post
       Sandur Taluk
       Bellary District

3.     SRI R.K.NARAYANAMURTHY
       S/o Sri R.Kenchappa
       Aged about 30 years
       R/at Plot No. 277, CIB Colony
       Gulbarga

4.     SRI N.C.KRISHNAIAH
       S/o Sri Chikkanarasaiah
       Aged about 33 years
       Naranahalli at Post,
       C.S.Pura Hobli, Gubbi Taluk
       Tumkur District
                             548




5.    SRI R.RAMAKRISHNA
      S/o Sri Ramaiah,
      Aged about 38 years
      R/at Chethana Compound
      Upparahalli, S.S.Puram Post
      Tumkur District

6.    SRI THIPPESWAMY M.N
      S/o Sri Nagappa
      Aged about 37 years
      R/at Jenugudu, IV Main
      Nrypatunga Extension
      Tumkur

7.    SRI D.G.DEVARAJU
      S/o Sri D.Giriyappa
      Aged about 36 years
      R/at Doddaveeranahalli
      C.Nandihalli Post
      Tumkur Taluk & District

8.    SRI K.N.SHIVAMURTHY
      S/o Sri Nagappa,
      Aged about 37 years
      R/at Kereyagalahalli
      Hulikatti Post
      Davanagere District

9.    SRI VASUDEVA H.M
      S/o Sri Holebasammara Mylamma
      R/at Rajanahali Post
      Harihur Taluk
      Davanagere District

10.   SRI NAGARAJAPPA T.R
      S/o Sri Rangappa
                              549




      Aged about 40 years
      R/at Tumbigere
      Davanagere Tq. & District

11.   S.UMESH,
      S/o Somyanaik
      Aged about 35 years
      Working as Assistant Engineer
      Zilla Panchayath Engineering Division
      Sirisi, Karwar District

12.   R. JAI SINGH NAIK
      S/o B.R.Naik
      Aged about 40 years
      Working as Junior Engineer
      Zilla Panchyath Engineering Division
      Chikkamangalore District

13.   D.M.NARAYANA SWAMY
      S/o Muniyappa
      Aged about 42 years
      Working as Assistant Engineer
      Zilla Panchayath Engineering Division
      Bangarapete, Kolar District

14.   S.M.UDAYA KUMAR
      S/o R.Sannaiah,
      Aged about 37 years
      Working as Assistant Engineer
      P.W.D.Division, Kolar District

15.   C.Ravi Kumar
      S/o P.Chandra Naik
      Aged about 42 years
      Working as Assistant Engineer
      No.4, Canal Sub-Division
      Harihara, Davangere District
                             550




16.   CHENAPPA V. LAMANI
      S/o Vasanappa Lamani
      Aged about 42 years
      Working as Assistant Engineer
      Zilla Panchayath Engineering
      Mechanical Sub-Division
      Raichur

17.   C.SHIVARAM
      S/o Hunumathaiah
      Aged about 40 years
      Working as Assistant Engineer
      Minor Irrigation Sub-Division
      Kolar

18.   VITHAL LAKKV
      S/o Lakku
      Aged about 39 years
      Working as Assistant Engineer
      Zilla Panchayath Engineer Sub-Division
      Mudigere


19.   NAGARAJ.R
      S/o Late Ram Naik
      Aged aboug 37 years
      Junior Engineer
      Zilla Panchayath Sub-Division
      Mudigere, Chikkamangalore

20.   VEERAPPA S UGRAKHOD
      S/o Sadeppa Ugrakhod
      Aged about 40 years
      Working as Junior Engineer
      Zilla Panchayath Engineer
      Sub-Division, Mudigere
                             551




      Chikkamangalore District

21.   CHANDRA SHEKAR NAIK. H. S
      S/o Shamaraju
      Aged about 39 years
      Working as Assistant Engineer
      No.2, PE Sub-Division
      Shidlagatta, Kolar District

22.   NARAYANI,
      S/o Rangaiah
      Aged about years
      Working as Assistant Engineer
      C/o Chief Engineer, RDED
      1st floor, Slum Clearance
      Board Building Sheshadripuram
      Bangalore

23.   LOKESH.R
      S/o M.Ramaiah
      Aged about 38 years
      Working as Assistant Engineer
      P.W.D. Sub-Division
      Sidlagatta, Kolar District

24.   N.K.SATHYA,
      S/o N.T.Kunnaiah
      Aged about 40 years
      Working as Assistant Engineer
      Bellur Cross, No.13
      Sub-Division
      Hemavathy Canal zone
      Mandya District

25.   T.VEERABHANDRA NAIK
      S/o Togya Naik
      Aged about 40 years
                               552




      Working as Assistant Engineer
      P.W.D Sub-Division
      Sorab, Shimoga District

26.   B.OMKAR NAIK
      S/o Beema Naik
      Aged about years
      Working as Junior Engineer
      P.W.D.Sub-Division
      Gowribidanoor Taluk
      Kolar District

27.   R. SWAMY NAIK
      S/o Rama Naik
      Aged about 40 years
      Working as Junior Engineer
      3-PE-Sub-Division
      Hiriyur, Chitradurga District

28.   R.MANJUNATH
      S/o H.Ramanaik
      Aged about 39 years
      Working as Assistant Engineer
      No.1, BRLBC Sub-Division
      WRD, B.R. Project
      Bhadravathi Taluk, Shimoga District

29.   L.H.RUDRESH NAIK
      S/o Hala Naik
      Aged about 38 years
      Working as Assistant Engineer
      No.1 Sub-Division
      Bhadre Canal, Basavapatna
      Channagiri Taluk, Davangere

30.   THIPPESHI HALA NAIK
      S/o Hala Naik
                             553




      Aged about 40 years
      Working as Assistant Engineer
      Irrigation sub-Division
      IB Road, Shikaripura Taluk
      Shimoga District

31.   G.K.NAIK
      S/o Chandra Naik
      Aged about 37 years
      Working as Assistant Engineer
      No. 2, Z.P.E. Sub-Division
      Bantwal, Dakshina Kannada

32.   SMT MAMATHA MOOD
      W/o Bhoja Naik
      Aged about 29 years
      Working as Assistant Engineer
      Sri.Chaya Nilaya
      Shankaragatta
      Bhadrawathi, Shimoga District

33.   Y.M.RAJU,
      S/o Malla Naik
      Aged about 38 years
      Working as Assistant Engineer
      Zilla Panchayath Sub-Division
      Ankola, Karwar District

34.   MALTHESH,
      S/o Pakeera Naik
      Aged about 33 years
      Working as Assistant Engineer
      Zilla Panchayath Sub-Division
      Kumta, Uttara Kannada District

35.   UMA NAIK
      S/o Valya Naik
                             554




      Aged about 36 years
      Working as Assistant Engineer
      Zilla Panchayath Sub-Division
      Siddapura, Uttara Kannada

36.   D.JAYARAM NAIK
      S/o Tippaiah Naik
      Aged about 38 years
      Working as Assistant Engineer
      P.W.D. Sub-Division, Karwar

37.   K.S.KUMUDINI
      D/o Sadananda
      Aged about 23 years
      Working as Junior Engineer
      P.W.D. Sub-Division
      Bantwal
      Now presently working in
      P.W.D.Division
      Mangalore

38.   V.R.RAJENDRA PRASAD
      S/o V.Ramachandra
      Aged about 37 years
      Working as Junior Engineer
      No.7, PWD Sub-Division
      Sorab, Shimoga District

39.   M.SADASHIVA NAIK
      S/o Meghya Naik
      Aged about 40 years
      Working as Assistant Engineer
      Executive Engineer No.3
      Division, Bhadra Irrigation
      Malebennur, Hiriyur Taluk
      Davangere District
                              555




40.   JAYARAM.K
      S/o B.Krishnappa
      Aged about 39 years
      Working as Junior Engineer
      P.W.D. Sub-Division
      Harapahalli, Now working as
      P.W.D-Division, P.B. Road
      Davangere District

41.   GEETABAI H BORKAR
      S/o Huvayya Borkar
      Aged about 37 years
      Working as Junior Engineer
      Executive Engineer Z.P-Division
      Karwar District

42.   UMA NAIK,
      S/o Chandra Naik
      Aged about 42 years
      Working as Junior Engineer
      Assistant Executive Engineer
      No.3, P.W.D- Sub-Division
      Davangere District

43.   G.MAHESHA NAIK
      S/o Megya Naik
      Aged about 35 years
      Working as Junior Engineer
      Assistasnt Executive Engineer
      P.W.D. Sub-Division
      Channagiri, Davangere District

44.   H.VENKATESHA
      S/o Hanumanthappa
      Aged about 40 years
      Working as Junior Engineer
      Assistant Executive Engineer
                               556




      ZP Sub-division, Channagiri
      Davangere District

45.   NAGARAJA B.K.
      S/o Kadurappa
      Aged about 38 years
      Working as Junior Engineer
      2.PE. Sub-Division
      Hiriyur, Chitradurga District

46.   L.M.NAGARAJ
      S/o Manishami
      Aged about 40 years
      Working as Junior Engineer
      P.W.D Sub-Division,
      Chikkaballapur, Kolar District

47.   DEEPA S. SHEDGERI,
      D/o Shankar Shedgeri
      Aged about 27 years
      Working as Junior Engineer
      Assistant Excecutive Engineer
      P & D Unit (R.D.E.D)
      Sub-Division
      Karwar, U.K. District

48.   GIRISH V KUDALKAR
      S/o Vinayak P. Kudalkar
      Aged about 27 years
      Working as Junior Engineer
      Assistant Executive Engineer
      ZP- Sub-Division, Karwar
      Uttara Kannada District

49.   M.B. THIPPESWAMY
      S/o Late. Basappa
      Aged about 40 years
                              557




      Working as Assistant Engineer
      Assistant Executive Engineer
      No.4 Bhadra Canal Sub-Division
      Sasvehalli, Honnali Taluk
      Davangere District

50.   NEELANKANTA Y.
      S/o Late Yellappa
      Aged about 41 years
      Working as Assistant Engineer
      Assistant Executive Engineer
      Office,No.4 Canal Sub-Division
      Sasverhally, Honnali Taluk
      Davangere District

51.   K.P.UMESH
      S/o Putanasaiah
      Aged about 40 years
      Working as Assistant Engineer
      P.W.D. Sub-Division
      Turuvekere, Tumkur District


52.   S.ANANDA MURTHY
      Aged about 40 years
      Working as Assistant Engineer
      URP Sub-Division
      Ajji pura, Kolegala Taluk

53.   RAJENDRA A HONAKHANDE
      Aged about 40 years
      Working as Assistant Engineer
      ZPE Sub-Division
      Hukkere, Belgaum

54.   D.SURESH
      Aged about 39 years
                             558




      Working as Assistant Engineer
      Office of the P.W.D Tiptur
      Tumkur District

55.   REMESH CHANNAPPA
      Aged about 42 years
      Working as Assistant Engineer
      P.W.D Sub-Division,
      Ramdurga, Belgaum District

56.   S.R.NEERALAGI
      Aged about 42 years
      Working as Assistant Engineer
      P.W.D Sub-Division
      Ramdurga, Belgaum District

57.   R.PURUSHOTAM
      Aged about 42 years
      Working as Assistant Engineer
      Rural Develoopment Engineering Circle
      Bellary


58.   JAYSING R JADAV
      Aged about 42 years
      Working as Assistant Engineer
      P.W.D. Sub-Division No.5
      Kumuta, Uttara Kannada District

59.   SUBHASH S. CHAWAN
      Aged about 40 years
      Working as Assistant Engineer
      P.W.D Division, Chikkodi
      Belgaum District

60.   H.NIRANJAN
      Aged about 37 years
                              559




      Working as Assistant Engineer
      Mech. Sub-Division ZPE.,
      Koppal

61.   H.VIJAYKUMAR
      Aged about 37 years
      Working as Assistant Engineer
      ZPE Sub-Division
      Yelaburga, Koppal District

62.   S.P.WALLYAPURKAR
      Aged about 42 years
      Working as Assistant Engineer
      ZPE- Sub-Division
      AE., Raibaga, Belgaum District

63.   A.G. NAIK, A.E.,
      Aged about 39 years
      Working as Assistant Engineer
      ZPE Sub-Division
      Raibaga, Belgaum District


64.   ANIL KUMAR BASAVANT SINGHE
      Aged about 38 years
      Working as Assistant Engineer
      P.W.D Sub-Division, Haliyal
      Karwar District

65.   SIDARAM T. DANDGULKAR
      Aged about 41 years
      Working as Assistant Engineer
      P.W.D Sub-Division
      Yellaburga, Koppal District

66.   SAIBANNU B. KOLLURKAR
      Aged about 38 years
                             560




      Working as Assistant Engineer
      P.W.D Division, Chikode
      Belgaum District

67.   DILEEP JADHAV
      Aged about 38 years
      Working as Assistant Engineer
      P.W.D. Sub-Division
      Basavakallyan
      Bidar District

68.   GANGARAM M KOMANNAVAR
      Aged about 37 years
      Working as Assistant Engineer
      KNNL., G.R.B.C.C. Sub-Division
      No.5, Gokak 591 307, Gokak
      Taluk, Belgaum District

69.   VENKAT L.CHAWAN
      Kpc Division No.3,
      Bhatambara, Bhalki Taluk,
      Bidar District

70.   SUNIL KUMAR,
      Aged about 39 years
      Working as Assistant Engineer
      Sub-Division No.3, Dam Site
      Halahalli KPC
      Bhalki Taluk, Bidar District

71.   BAKAPPA,
      Aged about 35 years
      Working as Assistant Engineer
      P.W.D. Sub-Division,
      Deogurga, Raichur District

72.   SHIRSHAIL D. KAMABLE
                             561




      Aged about 37 years
      Working as Junior Engineer
      ZPE, Sub-Division,Hukkeri
      Belgaum District

73.   DIGAMBAR KAMBLE
      Aged about 37 years
      Working as Junior Engineer
      ZPE. Sub-Division
      Deadurgga, Raichur District

74.   CHANDRASHEKAR,
      Aged about 36 years
      Working as Junior Engineer
      JBC, Sub-Division, No.16
      Division No.4, KBJNL
      Chigarahalli Camp
      Jevargi Taluk, Gulbarga

75.   PRAKASHKUMAR
      Aged about 36 years
      Working as Junior Engineer
      JBC, Sub-Division No.14
      Division No.4, KBJNL
      Chigarahalli Camp
      Jewargi Taluk, Gulbarga

76.   T.SRINIVASU,
      Aged about 39 years
      Working as Junior Engineer ZPE Sub-
      Division, Srirangapatna Taluk
      Mandaya District

77.   CHANDRAKANTH
      S/o. Tukappa
      Working as Junior Engineer
      KBJNL, JBC Sub-Division, No.10
                             562




      Chigarahally camp
      Jevargi Taluk, Gulbarga

78.   K.VENKATAMALAVAIAH
      S/o Kariyappa
      Aged about 37 years
      Working as Junior Engineer
      No.5, Public Works Department
      Sub-Division
      Gowribidunur, Kolar District

79.   PREMALATHA. B.M
      Aged about 38 years
      Working as Junior Engineer
      ZPE. Sub-Division
      Ramanagara, Bangalore Rural Dist

80.   D.RAMANARAJ
      Aged about 39 years
      Working as Assistant Engineer
      Office of the Asst. Executive
      Engineer, Quality Control
      Sub-Division, KBJNL
      Narayanapura Almatti Divisiion
      Gulbarga District

81.   J.SHIVAKUMAR,
      Aged about 37 years
      Working as Assistant Engineer
      Office of the Asst. Executive
      Engineer,No.5, P.W.D Sub-
      Division, Jagalur
      Davangere District

82.   HANUMANTHAPPA GIDDAPPA
      BANDIVADDAR
      Aged about 35 years
                              563




      Working as Assistant Engineer
      ZP. Sub-Division Shiggaon
      Haveri District

83.   T.THIRUMALESH
      S/o T.T. Kondaiah
      Aged about 43 years
      Working as Assistant Engineer
      Zilla Panchayat Engineering
      Sub-Division, Nelmangala
      Bangalore Rural District

84.   M.L.SATHYANARAYANA
      S/o M.Lingaiah
      Aged about 40 years
      Working as Assistant Engineer
      Water Resources
      Development Organisation
      Residing at No. 538, 64th Cross,
      5th Block Rajajinagar
      Bangalore-560 010

85.   C.PUSPA KUMAR
      S/o C. Chluvaiah
      Aged about 40 years
      Working as Assistant Engineer
      Irrigation Department
      Residing at No. 709, 2nd Cross
      8th Main,Banashankari 1st stage
      Hunumanthanagar
      Bangalore-560 050

86.   H.C.HARISH CHAND
      S/o H.D. Chikkaramaiah
      Aged about 40 years
      Working as Assistant Engineer
                              564




      Residing at No.142, 9th Block
      Nagarabhavi, B.D.A. Layout
      Vijayanagar
      Bangalore

87.   B.G.SHIVARUDRAPPA
      S/o Late B.H.Giriyappa
      Aged about 40 years
      Working as Junior Engineer
      No.2 P.W.D. Sub-Division
      Challakere, Chitradurga District
      Residing at Malebennur
      (Post)-577 530 Harihara Taluk,
      Davangere District

88.   C.R.SATHISH KUMAR
      S/o B.Rudrappa
      Aged about 40 years
      Working as Assistant Engineer
      Central Mechanical
      Organisation, Residing at No.
      994, 11th Main, 1s Block, 3rd Stage
      Basaveshwar Nagar
      Bangalore-560 079

89.   B.R.MANJUNATHA
      S/o B.Rudranaik
      Aged about 32 years
      Working as Assistant Engineer
      Minor Irrigation Division
      Chitradurga
      Residing at No. 3283, MCC 'B'
      Block, 11th Main, Davangere

90.   G. A. NAGENDRAPPA
      S/o G.L.Amarnath
                             565




      Aged about 40 years
      Working as Assistant Engineer
      Minor Irrigation Sub-Division
      Chitradurga
      Residing at New Bhovi Colony
      Gopalpura Road
      Chitradurga

91.   B.R.NAGARAJA
      S/o B. Rudranaik
      Aged about 35 years
      Working as Assistant Engineer
      Minor Irrigation Division
      Chitradurga, Residing at
      No.2022/22, 18th Cross
      Vidyanagara, Davangere

92.   R.NAGARJA,
      S/o G.R. Devaraj
      Aged about 38 years
      Working as Assistant Engineer
      Residing at No. 2022/22, 18th Cross
      Vidyanagara, Davangere.

93.   M.KRISHNA MURTHY
      S/o Marappa
      Aged about 38 years
      Working as Assistant Engineer
      Minor Irrigation Division
      Chitradurga,
      Residing at Ramagiri (post)
      Holalkere Taluk,
      Chitradurga District

94.   SRINIVASA
      S/o Hanumantharayappa
                             566




      Aged about 39 years
      Working as Assistant Engineer
      Water Resources Development
      Organisation, Residing at
      No.17, 3rd Main, 3rd Cross,
      Banashankari III Stage,
      Bangalore- 560 085.

95.   MS. B.R.MANJULA
      D/o Rangappa
      Aged about 35 years
      Working as Assistant Engineer
      Irrigation Investigation
      Department, Shimoga

96.   D.MURTHY
      S/o Dasappa,
      Aged about 40 years
      Working as Assistant Engineer
      Hemavathy Canal Division
      Yediyur, Hassan District


97.   DUSHYANTHARAJANANDA
      S/o S.B.Ranganath
      Aged about 39 years
      Working as Assistant Engineer
      No.3, Varuna Canal Sub-
      Division, Gokulam IV stage
      Mysore

98.   K.R.HARI KRISHNA SWAMY
      S/o C.K.Rangappa
      Aged about 43 years
      Working as Assistant Engineer
      No.4 R & R Sub-Division
      Upper Thunga Project
                              567




      Karnataka Neeravari Nigam
      Limited, Sagar Road, Shimoga

99.   G.ESHWARAPPA
      S/o Gulappa
      Aged about 39 years
      M.L.B.C.C. Division No.2
      Naviluteertha
      Saundatti Taluk
      Belgaum District-591 116

100. H.N. MURTHY
     S/o Narassaiah
     Aged about 39 years
     Working as Junior Engineer
     Taluk Panchayat, Channapatna
     Bangalore Rural District

101. BANGARASWAMY,
     Aged about 40 years
     Working as Assistant Engineer
     Varuna Canal Division
     Mysore-20

102. K.N.NARAYAPPA NAIK,
     S/o K.N.Narayanappa,
     Aged about 40 years
     Working as Junior Engineer
     Zilla Panchayat Engineering
     Sub-division, Bangarpet
     Kolar District
     Residing at No.501
     'Sankrithi' Near M.B.S.J.S.V. Oil Mill
     Marathahalli
     Bangalore-560 037
                             568




103. P.M.KAMBLE
     S/o M.S.Kamble
     Aged about 41 years
     Working as Junior Engineer
     Taluk Panchayat, Saundatti
     Belgaum District

104. K.N.HANUCHINAMANI,
     Aged about 40 years
     Working as Assistant Engineer
     Office of the Assistant
     Executive Engineer
     LI-2 Sub-Division
     Naviluteertha, Saundatti Taluk
     Belgaum District

105. RAMACHANDRAPPA
     S/o Hanumanthappa
     Aged about 40 years
     Working as Assistant Engineer
     Office of the Assistant
     Executive Engineer
     Quality Control Sub-Division
     U.T.P, Ranebennur, Haveri Dist

106. H.ANJANABOVI,
     S/o late Hanumanthabovi
     Aged about 42 years
     Working as Assistant Engineer
     No.4 Sub-Division, U.T.P,
     Ranebennur, Haveri District
                               569




107. N.PATHAPPA
     S/o Ningappa
     Aged about 41 years
     Working as Assistant Engineer
     Office of the Assistant
     Executive Engineer,
     Upper Thunga Project Division,
     Ranebennur, Haveri District

108. M.K.GOVINDARAJA
     Aged about 41 years
     Working as Assistant Engineer
     Minor Irrigation Sub-Division
     Hassan

109. SURYANARAYANA PAWAR
     S/o Late Sri Khuba
     Aged about 41 years
     Working as Assistant Engineer
     Quality Control Division,
     Munirabad, Bellary District

110. SHAMANNA
     S/o Hulugappa
     Aged about 41 years
     Working as Assistant Engineer
     Circle Office, Irrigation Canal Zone
     Munirabad, Bellary Dist

111. LAXMAPPA
     S/o Tolappa
     Aged about 40 years
     Working as Junior Engineer
     Hirihalla Project Sub-Division
     Kinval, Koppal Taluk and Dist
                             570




112. N.CHIKKA VENKATAIAH
     S/o Late Narayanappa
     Aged about 40 years
     Working as Junior Engineer
     Zilla Panchayat Engineering
     Sub-Division, Channapatna
     Bangalore District

113. N.G.NAGESH
     S/o G. Guruvaiah
     Aged about 39 years
     Working as Assistant Engineer
     Water Resources Development
     Organisation
     Residing at Door No.2048
     East End 'B' Main, 9th Block,
     Jayanagar, Bangalore-560 069

114. B.CHANDRASHEKAR
     S/o Boraiah
     Aged about 39 years
     Working as Assistant Engineer
     Water Resources Development
     Organisation
     Residing at C/o Smt. Venajakshamma
     5th Cross, I.P.P. Hospital Road
     Vinayakanagar, Kanakapura
     Bangalore District

115. K.R.SRIKRISHNA
     S/o K.R.Naik
     Aged about 38 years
     Working as Assistant Engineer
     No.4, Sub-division, Upper
     Thunga Project,
     Karnataka Neeravari Nigam
                              571




     Limited
     Renebennur, Haveri Dist

116. K.ASHOK PALEKAR
     S/o Late S.Krishnappa
     Aged about 39 years
     Working as Assistant Engineer
     Residing at No.2, 'Sri Vathasa'
     14th Cross, J.P.Nagar I Phase
     Sarakki, Bangalore

117. P.VIJAYKUMAR
     S/o Hanumantha
     Aged about 36 years
     Working as Assistant Engineer
     Zilla Panchayat Engineering
     Sub-Division, Ganavathi, Koppal

118. K.T.VIJAYAKUMAR
     S/o Thirumalaiah
     Aged about 41 years
     Working as Assistant Engineer
     No.4, K.C.I.Sub-Division
     T.Narasipura, Mysore District

119. R.HARISH KUMAR,
     S/o late N.Rajagopal,
     Aged about 41 years
     Working as Assistant Engineer
     Minor Irrigation Sub-Division
     Kote Circle, Kote
     Chikkamangalur-577 101

120. B.C.BASAVARAJU,
     S/o late Chikkamadaiah
     Aged about 35 years
     Working as Junior Engineer
                            572




     No.2, K.C.D Sub-Division
     Magur, T.Narasipura Taluk
     Mysore District

121. Y.P.JAGADISHWARA MURTHY
     Junior Engineer
     Aged about 40 years
     Working as Junior Engineer
     No.2, K.C.I. Sub-division
     T.Narasipura, Mysore District

122. G.T.DHANANJAYA
     Aged about 40 years
     Working as Junior Engineer
     Residing at No.8/1, 6th Main
     Lakshman Nagar, Hegganahally
     Main Road, Sunkadakatte
     Bangalore-560 091

123. Y.R.BASAVARAJU
     S/o Ranga Naik
     Aged about 39 years
     Working as Assistant Engineer
     Minor Irrigation
     Sub-Divison,Sagar, Shimoga

124. B.VIJAYA KUMAR
     S/o Bheema Naik
     Aged about 40 years
     Working as Assistant Engineer
     M.R.B.C. Quality Control
     Sub-Div. No.4
     Navalagunda, Dharwad District

125. B.KANTHA RAJ
     S/o Bhadraiah
     Aged about 43 years
                            573




     Working as Assistant Engineer
     Residing at No. U-85, R.G.I.
     Colony, Srirampuram, Bangalore-21

126. C.Y.RAMESH
     S/o Late C.P.Yellappa
     Aged about 40 years
     Working as Assistant Engineer
     No.34, H.L.B.C. Sub-Division
     Kadaba, Gubbi Taluk, Tumkur

127. LAXMAIAH
     S/o Muddaiah
     Aged about 39 years
     Working as Assistant Engineer
     H.C.I. Sub-Division
     Kibbanahalli, Hassan District

128. CHANDRA MURALI
     S/O C.Veerappa
     Aged about 40 years
     Working as Assistant Engineer
     Office of the Inspector General
     of Police, Vigilance (W.R.D.)
     Basava Bhavan, 3rd Floor
     High Grounds, Bangalore-560 001

129. H.N.RAMESH NAIK
     S/o L.Naga Naik
     Aged about 39 years
     Working as Assistant Engineer
     Minor Irrigation Sub-Division
     Sagar, Shimoga District

130. H.RAJU
     S/o Late Honnaiah
     Aged about 38 years
                            574




     Working as Junior Engineer
     Zilla Panchayat Engineering
     Sub-Division, T.Narasipura
     Mysore District

131. NARAYANASWAMY.V.
     Aged about 39 years
     Working as Assistant Engineer
     RDED Central Resaldar Road
     4th Floor, Slum Clearence board
     Building,Bangalore

132. NAGESH MURTHY M,
     Aged about 40 years
     Working as Assistant Engineer
     No.3, PWD-Sub-Division
     Doddaballapur
     Bangalore Rural District

133. DEVANNA J.KATTI
     Aged about 39 years
     Working as Assistant Engineer
     KBJNL-NRBC, Sub-Division No.19,
     Markal Kollur Taluk,
     Shahapur, Gulbarga District

134. SREEDHAR T.H.,
     Aged about 36 years
     Working as Assistant Engineer
     Zilla Panchayat Engineering
     Sub-Division, Ganj Extn. Road
     Raichur District

135. FAKKIRESHI H HARIJAN (TIMMAPUR)
     Aged about 39 years
     Working as Assistant Engineer
     PWD Division Office, Haveri
                             575




136. DAYANANDA H.RAMAGOUDAR
     Aged about 40 years
     Working as Assistant Engineer
     Assistant Executive Engineer Office
     KNNL, UTP Sub-Division No.2
     Thumminakate, Haveri

137. MARUTHI H.MUDAKANNAVAR
     Aged about 40 years
     Working as Assistant Engineer
     PWD. Sub-Division, No.2
     Hangal, Maveri District

138. MANOHAR M.KOTAGIMANI
     Aged about 40 years
     Working as Assistant Engineer
     PWD. Sub-Division
     Shiggon, Haveri District

139. RAVINDRA P.SAKKARI
     Aged about 42 years
     Working as Assistant Engineer
     PWD-Sub-Division, Savanur
     Haveri District

140. SHANTARAM K.ENTETTINAVAR
     Aged about 35 years
     Working as Assistant Engineer
     PWD-Sub-Division No.1
     Haveri

141. YASHODHARA V.,
     Aged about 34 years
     Working as Assistant Engineer
     Z.P.Engineering Sub-Division
     Sorab, Sagar Division, Shimoga
                            576




142. T.THIMMAPPA
     Aged about 42 years
     Working as Assistant Engineer
     PWD, Sub-Division, Pavagada
     Tumkur District

143. B.H.BASAVARAJ
     Aged about 38 years
     Working as Assistant Engineer
     Z.P.Sub-Division
     Huniva Hadagali Taluk, Bellary

144. H.NAGA RAJ
     Aged about 38 years
     Working as Assistant Engineer
     PWD Sub-Division, Hospet

145. VENKATESH GALANG
     Aged about 34 years
     Working as Assistant Engineer
     Z.P.Sub-Division
     Sindanoor Taluk
     Raichur District

146. B.SHIVAMURTHY
     Aged about 35 years
     Working as Assistant Engineer
     Minor Irrigation Department
     Chitradurga

147. MAHANTHESH K
     Aged about 32 years
     Working as Assistant Engineer
     No.1, Sub-Division, Bhadra
     Canal Office,Hadadi Road
     Davanagere
                              577




148. LAKSHMANAIAK
     Aged about 40 years
     Working as Office of the Assistant
     Executive Engineer
     M.I.Sub-Division, Chitradurga

149. DONKAPPA L.KALLOLIKAR
     Aged about 40 years
     Working as Assistant Engineer
     PWD Sub-Division,
     Ranebennur, Haveri District

150. C.V.LAKSHMANAPPA
     Aged about 40 years
     Working as Assistant Engineer
     Z.P.Sub-Division
     Chikkaballapur
     Kolar District

151. N.M.YADAVAGIRI
     S/o Late M.K.Madaiah
     Aged about 37 years
     Working as Assistant Engineer
     K.C.Division, Yadagiri

152. MAHADEVASWAMY N
     S/o Late Nanjaiah
     Aged about 36 years
     Working as Assistant Engineer
     No.3, V.C.C.Sub-Division
     Mysore

153. S.J.NARASIMHA MURTHY
     S/o N.Javaraiah
     Aged about 38 years
     Working as Assistant Engineer
                             578




     No.3, K.C.C.Sub-division
     Santhemarelihally
     Chamarajnagar District

154. R.MANJUNATH,
     Aged about 36 years
     Working as Assistant Engineer
     No.3, V.C.C.Sub-Division
     Mysore

155. S.SATISHCHANDRAN
     Aged about 34 years
     Working as Assistant Engineer
     No.2, K.C.I.Sub-Division
     T.Narasipura, Mysore District

156. T.C.KUMAR
     Aged about 40 years
     Working as Assistant Engineer
     No.3, Building Sub-Division
     M.S.Building 7th Floor
     Bangalore

157. P.VANARAJA
     Aged about 40 years
     Working as Assistant Engineer
     No.5 HCI Sub-Division
     CNNL, Nonvina Kere
     Tiptur Taluk, Tumkur District

158. K.R.ANANDA KUMAR
     Aged about 40 years
     Working as Assistant Engineer
     No.4, PWD Sub-Division
     Magadi, Bangalore Rural District
                             579




159. H.G.KUMARSWAMY
     Aged about 42 years
     No.3, Harangi Sub-Division,
     Bettadapura, Periapatna Taluk
     Mysore District

160. M.SIDDARAJU
     Aged about 42 years
     Working as Assistant Engineer
     U.R.P. Dam Sub-Division
     Ajipur, Kollegala Taluk
     Mysore District

161. M.G.PALANI SWAMY
     Aged about 38 years
     Working as Assistant Engineer
     P.W.D. Sub-Division,
     Hoskote, Bangalore Rural District

162. M.R.RAJKUMAR
     Aged about 42 years
     Working as Assistant Engineer
     Superintending Engineer Office
     B.R.Project, Bhadravathi Taluk
     Shimoga District

163. DEVENDRAPPA MARUTHI BAJANTRI
     Aged about 41 years
     Working as Assistant Engineer
     P.W.D. Sub-Division
     Gubbi, Tumkur District

164. G.RAMA CHANDRA NAIK
     Aged about 36 years
     Working as Assistant Engineer
     ZP Sub-Division,
     Bhadravathi, Shimoga District
                            580




165. R.PALANNA
     Aged about 42 years
     Working as Assistant Engineer,
     P.W.D. Division Office,
     Bijapur.

166. N.M.DIVATE,
     Aged about 34 years
     Working as Assistant Engineer,
     KNNL-HBC Sub-Division No.3,
     Hippangi, Jamakhandi,
     Bagalkote.

167. MALLIKARJUNA, G MADANI,
     Aged about 38 years
     Working as Assistant Engineer
     P.W.D Sub-Division
     Humnabad, Bidar District

168. K.V.ADINARAYANA,
     Aged about 39 years
     Working as Assistant Engineer
     No.2, Building Division
     P.W.D. Bangalore, Bangalore

169. MOHAN KUMAR,
     Aged about 33 years
     Working as Assistant Engineer
     No.3, HRBC Sub-Division
     Hunsur, Mysore District

170. G.H. SRINIVAS
     Aged about 38 years
     Working as Assistant Engineer
     MI(CE) Office, K.R. circle
     Bangalore
                            581




171. ANANDA MURTHY
     Aged about 40 years
     Working as Assistant Engineer
     Harangi Sub-Division
     Hunsur, Mysore District

172. PALLAVI.M
     Aged about 40 years
     Working as Assistant Engineer
     P.W.D Sub-Division
     Srinivasapura, Kolar District

173. R.PADMANABHA,
     Aged about 38 years
     Working as Assistant Engineer
     No.2, CNNL Sub-Division,
     Doddakuncha, Hassan District

174. HARI KRISHNA SWAMY.K.R
     Aged about 43 years
     Working as Assistant Engineer
     No.4, Sub-Division (R&R)
     Uppar Thunga Project,
     Karnataka Niravari Nigama Ltd.,
     Sagar Road, Shimoga

175. S.LAKSHMIKANTH
     Aged about 39 years
     Working as Assistant Engineer
     No.3, Canal Sub-Division
     Hanagodu, Hansur Taluk,
     Mysore District

176. G.MALARAJ
     Aged about 40 years
     Working as Assistant Engineer
                             582




     No.1, Inspection Sub-Division,
     Kibbanahalli Tiptur Taluk,
     Tumkur District

177. KRISHNA MURTHY
     Aged about 36 years
     Working as Assistant Engineer
     No.5, HCI Sub-Division
     CNNL Ninavina Kere
     Tiptur Taluk, Tumkur District

178. NARENDRA KUMAR.M,
     Aged about 34 years
     Working as Assistant Engineer
     Minor Irrigation Dept.,
     Gulbarga Sub-Division, Gulbarga

179. PRASHANTH.R
     Aged about 41 years
     Working as Assistant Engineer
     W & M Sub-Division
     Naragund Taluk, Gadag District

180. GANGARAJU.P
     Aged about 42 years
     Working as Assistant Engineer
     Division No.1, Naragund Taluk,
     Gadag District

181. B.K.DINESH KUMAR
     Aged about 39 years
     Working as Assistant Engineer
     No.3, YPR Sub-Division
     CNNL, Hassan
                             583




182. G.S.LAXMI NARAYANA
     Aged about 39 years
     Working as Assistant Engineer
     No.7, P.W.D Sub-Division
     Hanagal, Molakalmuru Taluk
     Chitradurga District

183. VENKATARAVANA.P
     Aged about 36 years
     Working as Assistant Engineer
     Minor Irrigation Sub-Division
     Koppal

184. S.NAGESH
     Aged about 31 years
     Working as Assistant Engineer
     Office of the Chief Engineer
     KBJNL, O & M Zone
     Narayanapura, Gulbarga District

185. SHRIKANTH K.KARJIGI
     Aged about 38 years
     Working as Assistant Engineer,
     ZP (E) Sub-Division,
     Mudhol Taluk, Bagalkot District

186. BASAVARAJ T. GORAWAR
     Aged about 40 years
     Working as Assistant Engineer
     GRBCC Division No.5
     Koujalagi, Gokak Taluk
     Belgaum District
                            584




187. BALAPPA H.BAJANTRI
     Aged about 41 years
     Working as Assistant Engineer
     Mechanical Sub-Division No.2,
     Kujalgi, Gokak Taluk, Belgaum

188. DURGANNA. A
     Aged about 36 years
     Working as Assistant Engineer
     No.2, F.C. Sub-Division
     Jawalagera, Sindhoor Taluk
     Raichur District

189. JANARDHAN.P
     Aged about 32 years
     Working as Assistant Engineer
     No.34, HLBC Kadaba Sub-Division
     Kaveri Neravari Nigama, Gubbi
     Taluk,Tumkur District

190. K.C.KANTHARAJU
     Aged about 41 years
     Working as Assistant Engineer
     P.W.D. Sub-Division
     Pavagada, Tumkur District

191. SURESH KUMAR M.D,
     Aged about 41 years
     Working as Assistant Engineer
     Sub-Division No.7
     GRBCC Gokak, Belgaum District

192. VITTAL R. BAJENTRI
     Aged about 35 years
     Working as Assistant Engineer
     KNNL, GRBCC Sub-Division No.15
     Koujalagi, Belgaum District
                             585




193. UDAY KUMAR P.KAMBLE,
     Aged about 31 years
     Working as Assistant Engineer
     GRBCC Sub-Division
     No.14, Mamadapur
     Gokak Taluk, Belgaum District

194. RANGAIAH,
     Aged about 34 years
     Working as Assistant Engineer
     No.3, Canal Sub-Division
     Hangadu, Hunsur,
     Mysore District

195. SRINIVASA
     Aged about 39 years
     Working as Assistant Engineer
     No.3, Canal Sub-Division
     Hangadu, Hunsur, Mysore District

196. RAJU.D
     Aged about 42 years
     Working as Assistant Engineer
     No.3, Canal Sub-Division,
     Hangadu, Hunsur, Mysore District

197. B.L.JAYRAM,
     Aged about 40 years
     Working as Assistant Engineer
     No.4, Tunga Anciur
     Sub-Division, Shimoga District
                             586




198. B.K.SHIVAPPA
     Aged about 41 years
     Working as Assistant Engineer
     No.5, Irrigation Sub-Division
     Shikaripura, Shimoga District

199. H.D.SHIVAPRAKASH,
     Aged about 39 years
     Working as Assistant Engineer
     No.2, HRBC Sub-Division
     Holenarasipur, Hassan District

200. B.DORESWAMY,
     Aged about 39 years
     Working as Assistant Engineer
     Office of the Executive
     Engineer,No.2, Harangi Right
     Bnak Canal Division
     Hunsur, Mysore District

201. A.R.KRISHNAMURTHY
     Aged about 39 years
     Working as Assistant Engineer
     ZP Sub-Division,
     Shikaripura, Shimoga District

202. RAVIKUMAR.A.R
     Aged about 40 years
     Working as Assistant Engineer
     ZP Sub-Division,Karwar

203. SMT. V.RATHNA
     Aged about 30 years
     Working as Assistant Engineer
     ESI Division building Circle
     P.W.D, Bangalore
                            587




204. T.SHANMUKAPPA
     Aged about 39 years
     Working as Junior Engineer
     Z.P.E Sub-Division
     Chitradurga

205. HANAMANT MADAR
     Aged about 39 years
     Working as Assistant Engineer
     Z.P.E, Sub-Division, Savanur
     Haveri District

206. KASHIRAY H NAIK
     Aged about 36 years
     Working as Junior Engineer
     Z.P.E Sub-Division
     Sidanur, Raichur District

207. MANNU GURAPPA RAHHOD
     Aged about 40 years
     Working as Junior Engineer
     Z.P.E Sub-Division, Ranebennur

208. BHIMAPPA MEGHAPPA RATHOD
     Aged about 40 years
     Working as Junior Engineer
     Z.P.E Sub-Division
     Ranebennur, Haveri District

209. C.RACHIAPA
     Aged about 36 years
     Working as Junior Engineer
     Z.P.E.Sub-Division, Nanjangud
     Mysore District

210. J.MAHADEVAIAH
     Aged about 33 years
                            588




     Working as Junior Engineer
     Z.P.E. Sub-Division,
     Nanjangu, Mysore District

211. S.M.PRASANNA KUMAR
     Aged about 31 years
     Working as Junior Engineer
     No.5, V.C. Sub-Division
     Bannur, T.N.pura Taluk
     Mysore District

212. HENJARAPPA S.,
     S/o Late Siddalingappa,
     Aged about 34 years
     Working as Junior Engineer
     Z.P.E. Sub-Division
     Magadi, Bangalore District

213. P.MUNISHAMAIAH
     S/o Poojagaiah
     Aged about 41 years
     Working as Junior Engineer
     Taluk Panchayat, Nelamangala
     Bangalore Rural District

214. D.KRISHNA NAIK
     Aged about 33 years
     Working as Junior Engineer
     PWD Sub-Division No.1
     Chitradurga

215. G.M.NAGARAJA
     Aged about 33 years
     Working as Junior Engineer
     No.2 Well Boring Sub-Division
     Chitradurga
                            589




216. ANDANI
     Aged about 36 years
     Working as Junior Engineer
     PWD Sub-Division
     Channapatna
     Bangalore Rural District

217. KRISHNASWAMY G.
     Aged about 35 years
     Working as Junior Engineer
     PWD Sub-Division
     Nelamangala, Bangalore Rural
     Sub-District

218. K.KRISHNAMURTHY
     Aged about 42 years
     Working as Junior Engineer
     Z.P.E.Sub-Division
     Chitradurga

219. D.NARASIMHA MURTHY
     Working as Junior Engineer
     PWD Sub-Division
     Koratagere, Tumkur District

220. BASAVARAJU
     Aged about 42 years
     Working as Junior Engineer
     Z.P. Sub-Division,
     Gubbi, Tumkur District

221. Y.PAPANNA
     Aged about 43 years
     Working as Junior Engineer
     Z.P.E. Sub-Division,
     Honnali Taluk, Davanagere
     District
                            590




222. SURESH SIDDAPPA GHASTI
     Aged about 34 years
     Working as Junior Engineer
     GRBCC Sub-Division No.14
     Mamadapura, Gokak Taluk
     Belgaum District

223. R ESURATHANAM
     Aged about 35 years
     Working as Junior Engineer
     AEE, KNNL, GRBCC Sub-Division
     No.14, Mamdapur
     Belgaum District

224. GOPALA G.,
     Aged about 41 years
     Working as Junior Engineer
     Hanagal Sub-Division
     Molakalmoor Taluk
     Chitradurga District

225. C.CHIKANNA
     Aged about 39 years
     Working as Junior Engineer
     PWD Sub-Division,
     Kadur, Chikkamagalur District

226. P.SREENIVASA
     Aged about 43 years
     Working as Junior Engineer
     PWD Sub-Division
     Kunigal, Tumkur District

227. HEMALATHA L.A
     Aged about 30 years
     Working as Junior Engineer
                               591




     O/o the Chief Engineer
     R.D.E.D. Bangalore

228. JAGADEESH NAIK
     Aged about 34 years
     Working as Z.P. Sub-Division
     Shikaripura, Shimoga District

229. HANUMANTHAPPA
     Aged about 34 years
     Working as Z.P. Sub-Division
     Shikaripura, Shimoga District

230. GOPAL G.P
     Aged about 36 years
     Working as Z.P. Sub-Division
     Challakere, Chitradurga District

231. S.VIJAY KUMAR
     Aged about 39 years
     Working as Z.P. Sub-Division
     Challakere, Chitradurga District

232. I.K.PUTTASWAMY
     Aged about 31 years
     Working as Assistant Engineer
     No.3, HRBC Sub-Division
     Holenarasipura, Hassan District

233. H.K.SOMASHEKARAPPA
     Aged about 36 years
     Working as Assistant Engineer
     No.3, HRBC Sub-Division
     Holenarasipura, Hassan District

234. P.T.GOPAL
     Aged about 37 years
                            592




     Working as Assistant Engineer
     R/o 2nd Main, NGEF Lay Out
     Sanjay Nagar, Bangalore

235. A.KESHAVA MURTHY
     Aged about 39 years
     Working as Assistant Engineer
     No.2, HLBC Sub-Division
     Konanur, Arakalagudu

236. R.PADMANABHA
     Aged about 38 years
     Working as Assistant Engineer
     No.2, CNNL Sub-Division
     Doddakuncha, Hassan District

237. G.S.PRABHAKARA NAYAKA
     Aged about 32 years
     Working as Junior Engineer
     No.3 HRBC Sub-Division
     Hunsur, Mysore District

238. SIDDARAJU
     S/o Siddaiah
     Aged about 36 years
     Working as Junior Engineer
     No.3, HRBC Sub-Division
     Hunsur, Mysore District

239. H.C.SOMANNA
     Aged about 34 years
     Working as Junior Engineer
     No.3 KCC Sub-Division
     Santhemarally
     Chamarajnagar District
                            593




240. GURUSIDDAPPA C.GOKHALE
     Aged about 40 years
     Working as Assistant Engineer
     PWD Sub-Division
     Honnawar Taluk
     Mysore District

241. HAYYALAPPA AMALAPPA
     KADORAPURKAR
     Aged about 39 years
     Working as Assistant Engineer,
     PWD Sub-Division
     Saundatti Belgaum District

242. B.K.GIREESHA,
     Aged about 35 years
     Working as Junior Engineer
     No.2, Varahi Project, Sub-
     Division,KNNL, Siddapura
     Udupi District

243. R.S.IMMANUAL SANTHOSH KUMAR
     S/o R.S.John Dev Das
     Aged about 34 years
     Working as Executive Engineer
     Minor Irrigation Division,
     Near Old Tank Office, Mysore

244. LALITA Y.GOUDAR
     D/o Yogappa Goudar
     Aged about 34 years
     Working as Junior Engineer
     Sharahatti, Gadag District
                             594




245. SHANKAR B. CHAVAN
     S/o Bhimu R. Chanvan
     Aged about 41 years
     Working as Assistant Engineer
     Assistant Executive Engineers
     PWD Sub-Division
     Honnavar, Karwar District

246. ISHVAR B. CHAVAN
     S/o Bhimsing Chavan
     Aged about 37 years
     Working as Junior Engineer
     KBJNL, IBC Sub-Division No.9
     Golageri, Sindagi Taluk
     Bijapur District

247. JAGADISH HONNAKASTURI
     S/o Basavaraj Honnakasturi
     Aged about 40 years
     Working as Junior Engineer
     Assistant Executive Engineer
     KBJNL, IBC Sub-Division-24
     Rampur, Sindgi Taluk
     Bijapur District

248. RAJASHEKAR PAWAS
     S/o Kesu Pawas
     Aged about 38 years
     Working as Junior Engineer
     Assistant Executive Engineer
     K.B.J.N.L. IBC Sub-Division-9
     Sindgi Taluk, Bijapur District

249. BASAVARAJ MANAPPA RATHOD
     S/o Manappa Rathod
     Aged about 35 years
     Working as Junior Engineer
                             595




     Executive Engineer
     KBJNL IBC Division-7
     Rampur, Sidgi Taluk
     Bijapur District

250. TARASING B. LAMANI
     S/o Bheelu B Lamani
     Aged about 37 years
     Working as Assistant Engineer
     K.B.J.N.L. F.I.C. Sub-Division-
     16 Rampur, Sindigi Taluk
     Bijapur

251. TUKARAM LAXMAN NAIK
     S/o Laxman J.Naik
     Aged about 36 years
     Working as Junior Engineer
     Assistant Executive Engineer
     KBJNL, QC Sub-Division, Rampur
     Sindgi Taluk, Bijapur District

252. V.M.NAGARAJU
     Aged about 38 years
     Working as Junior Engineer
     Z.P.E Sub-Division,
     Hadagali, Bellary District

253. B.C.SATISH KUMAR
     Aged about 38 years
     Working as Assistant Engineer
     MRBCC, MI Sub-Division No.2
     Nargund Taluk, Gadag District
                            596




254. T.V.VENKATESH MURTHY
     Aged about 38 years
     Working as Assistant Engineer
     MRBCC, M.I Sub-Division No.3
     Nargund Taluk, Gadag District

255. GOVINDA NAIK
     Aged about 38 years
     Working as Junior Engineer
     MRBCC, M.I. Sub-Division No.2

256. SHIVASHANKAR T.DEVAPUR
     Aged about 36 years
     Working as Assistant Engineer
     O/o KBJNL, SBC O & M,Sub-
     Division No. 10
     Hasanapur Camp
     Rangampeth Post
     Shorapur Taluk
     Gulbarga District

257. HANUMANTHARAYA
     Aged about 34 years
     Working as Junior Engineer
     O/o PWD, Sub-Division Shorapur
     Gulbarga District

258. SUNITRANANDA
     Aged about 35 years
     Working as Junior Engineer
     KBJNL JBC Sub-Division No.7
     Doornahalli, Shanapur Taluk
     Gulbarga District

259. VENKATESH T.R.,
     Aged about 34 years
     Working as Assistant Engineer
                            597




     KNNL, MRBCC Sub-Division No.16
     Navalgund, Dharwad District

260. ASHWATHNARYANAN M.HONAKERI
     Aged about 34 years
     Working as Assistant Engineer
     KNNL, MRBCC Sub-Division No.17
     Navalgund, Dharwad District

261. BASAVANNA L.BASAPPA
     Aged about 38 years
     Working as Assistant Engineer
     KNNL, MRBCC Sub-Division No.21
     Shelwadi, Navalagund Taluk
     Dharwad District

262. PRAKASHA N
     Aged about 36 years
     Working as Assistant Engineer
     CNNL-O/o Chief Engineer
     Hemavathi Canal Zone
     Kunigal Road, Tumkur

263. B.V.RAMACHANDRA
     S/o B. Venkataramu,
     Aged about 42 years
     Working as Assistant Engineer
     Office of the Engineer-in-
     Chief, Upper Tunga Project
     Karnataka Neeravari Nigama
     Sagar Road, Shimoga

264. RAVIKUMAR M.C,
     S/o T. Chinnappa,
     Aged about 37 years
     Working as Assistant Engineer
     No.5, Sub-Division
                              598




      Upper Tunga Project, Gajanur
      Shimoga

265. T.M.DEENA DAYALAN
     S/o. T.Muthuswamy
     Aged about 43 years
     Working as Assistant Engineer
     Quality Control sub-Division
     Badravathi, Shimoga District


266. CHANDRASHEKAR B
     S/o Bhoothaiah
     Aged about 37 years
     Working as Assistant Engineer
     Office of the Engineer-in-
     chief,Upper Tunga Oproject
     Zone,Karnataka Neeravari
     Nigama, Sagar Road, Shimoga

267. RAJA
     S/o Late Obalaiah
     Aged about 33 years
     Working as Junior Engineer
     Office of the Engineer-in-Chief
     Upper Tunga Project Zone
     Karnataka Neervari Nigama
     Sagar Road, Shimoga

268. MAHESH,
     S/o Hanumanthappa
     Aged about 37 years
     Working as Junior Engineer
     No.5 Sub-Division
     Upper Tunga Project, Gajanur
     Shimoga.
                            599




269. TIPPA NAIK
     S/o Hanuma Naik
     Aged about 39 years
     Working as Assistant Engineer
     No.5, Sub-Division
     Upper Tunga Project, Gajanur
     Shimoga

270. SEETHARAM.T.
     S/o Late Tulacha Naik
     Aged about 39 years
     Working as Assistant Engineer
     U.T.P. Circle office, Shimoga

271. V.SAMANDAIAH
     S/o Venkata Bhovi
     Aged about 40 years
     Working as Assistant Engineer
     Arkavathy Reservoir Project
     Sub-Division, Aerobele
     Kanakapura Taluk, Bangalore
     Rural District

272. RUDRAPPA A.M
     S/o Hanumanthappa.A
     Aged about 37 years
     Working as Junior Engineer
     No.1 Sub-Division
     Upper Tunga Project
     Renebennur
     Haveri District

273. DEEPA.K
     D/o S. Kempanna
     Aged about 27 years
     Working as Assistant Engineer
     Office of the Chief Engieer
                            600




     Karnataka Neeravari Nigama
     Ltd., Upper Tunga Project
     Shimoga

274. SHIVAJI
     Aged about 27 years
     Working as Assistant Engineer
     A.E.E, KBJNL, N.L.B.C Sub-
     Division, No.4, Kodikal
     Shorapur Taluk, Gulbarga Dist

275. MALAPPA,
     Aged about 34 years
     Working as Assistant Engineer
     O/o Assistant Executive
     Engineer, KBJNL N.L.B.C
     Sub-Division, No.7, Madnoor
     Camp, Hunasagi
     Sharapur Taluk, Gulbarga Dist

276. SWAMY S.R.M
     Aged about 30 years
     Working as KNNL, LMP Dam-Sub-Division
     Chimmanachod, Chincholi Taluk
     Gulbarga District

277. M.JAGANATH
     Aged about 27 years
     Working as Junior Engineer
     O/o Assistant Executive
     Engineer, KBJNL, NLBC, Sub-
     Division No.4, Kodekal,
     Sharapur Taluk, Gulbarga

278. BIKKU
     Aged about 28 years
     Working as Junior Engineer
                              601




     O/o Executive Engineer,
     KBJNL, NLBC Division,
     Humasagi, Shorapur Taluk,
     Gulbarga District.

279. BASAWARAJ,
     Aged about 28 years
     Working as Junior Engineer,
     O/o Assistant Executive
     Engineer, KBJNL, NLBC
     Sub-Division No.7,
     Mudnoor, Shorapur Taluk,
     Gulbarga District

280. RAMASHETTY,
     Aged about 25 years
     Working as Junior Engineer,
     O/o Assistant Executive
     Engineer, KBJNL, NLBC
     Sub-Division No.6,
     Humasagi, Sharapur Taluk,
     Gulbarga District

281. SRI MANJUNATH M.,
     S/o Sri Late Muddumallaiah,
     Aged about 34 years
     B.E.Civil Engineer,
     H.No.58, 'B', 10th Cross,
     I Block, Rajajinagar,
     Bangalore-560 010

282. SRI THIPPESWAMY H.,
     S/o Sri Hanumantha Bhovi,
     Aged about 36 years
     B.E.Mechanical Engineer,
     Ambalagere, Hiriyur Taluk,
     Chitraduraga District
                                  602




283. SRI S.R.JAYAPRAKASH,
     S/o Sri S.G.Ramaiah,
     Aged about 31 years
     B.E.Mechanical Engineer,
     Shettihalli, Devalapura Hobli,
     Kudagabalu Post, Nagmangla Taluk,
     Mandya District

284. SRI MANJUNATHA N.K.,
     S/o Sri N.K.Kengaiah,
     Aged about 36 years
     Diploma in Mechanical Engineer,
     Mathrusree Nilaya, Behind Depot,
     Housing Board, Holenarasipura Town,
     Hassan District.

285. SRI RADAKRISHNA A.H.,
     S/o Sri Allappa Hariwar,
     Aged about 37 years
     B.E.Mechanical Engineer,
     H.No.21, Pillannaramaswamy Street,
     J.C.Nagar, Bangalore 560 006

 286. SRI S.NIRANJAN,
      S/o Sri Siddamanjaiah K.M.,
      Aged aboug 39 years
      B.E.Civil, R/at Talakad Hobli,
      T.Narasipura,
      Mysore District

287. SRI SHIVANNA H.P.,
      S/o Sri H.K.Puttaiah,
      Aged about 33 years
      B.E.Civil, Hittanahalli,
      Malavalli Taluk,
      Mandya District
                             603




288. SRI VENKATESH,
     S/o Sri Rangadas,
     Aged about 36 years
     Diploma in Mechanical Engineer,
     R/at No.1-3-400, Arkihal,
     Extension Area,
     Raichur

289. SRI ANNAPPA H.KOTRE,
     S/o Sri Hayyalappa,
     Aged about 34 years
     R/o Bommanahalli, Aland Taluk,
     Gulbarga District

290. SRI MAREPPA KADEKAR,
     S/o Sri Bheemrao Kadekar,
     Aged about 35 years
     B.E., R/at No. 283, CIB Colony,
     Behind Central Bus-stand,
     Gulbarga

291. SRI BANDESH,
     S/o Sri Amalappa,
     Aged about 28 years
     B.E.Civil Engineer,
     R/at M.B.Nagar, New Extension,
     Harereleeya Colony,
     Gulbarga-585 105

292. SRI CHIDANANDAPPA.R,
     S/o Sri Rajappa,
     Aged about 33 years
     B.E.Mechanical Engineer,
     R/at Bhovi Colony,
     Ramagiri Post, Holalkere Taluk,
     Chitradurga District
                                604




293. SRI THIPPESWAMY S,
     S/o Sri Kalesiddappa,
     Aged aboug 34 years
     B.E.Civil Engineer,
     R/at Muddapura Post,
     Chitradurga Tq. & Dist.

294. SRI P.V.SATHYAPPA,
     S/o Sri P.M.Venkateshappa,
     Aged about 32 years
     Diploma in Mechanical Engineer,
     R/at V.Palya Post,
     Chitradurga Tq. & Dist.

295. SRI SATHISH KUMAR H.S.,
     S/o Sri H.S.Seetharam,
     Aged about 32 years
     B.E.Mechanical Engineer,
     R/at D.No.EWS 720,
     III main, Kuvempunagar,
     Hassan 573 201

296. SRI VENKAT M.RATHOD,
     S/o Sri M.Rathod,
     Aged aboutg 32 years
     B.E.Mechanical Engineer,
     R/at Kalmoel Post,
     Kamalapur 585313,
     Gulbarga District

297. SRI H.V.MARISWAMY,
     S/o H.V.Kenchappa,
     Aged about 34 years
     B.E.Civil Engineer, First Ward,
     Bapuji Colony, Harapanahalli,
     Davanagere District
                                  605




     298. SRI PRAKASH,
          S/o Sri Late C.Manchaiah,
          Aged about 34 years
          Diploma in Civil Engineer,
          R/at Hosabadanur Village,
          Halebadanur Post,
          Mandya Tq. & Dist.

     299. SRI PURUSHOTHAM,
          S/o Sri Late Javariah,
          Aged about 32 years
          B.E.Mechanical,
          R/at No.121, B.M.Road,
          Gandhinagar, Ramnagaram-571 511,
          Bangalore Rural District

     300. SRI KANTHILAL L,
          S/o Sri Lokya Nayak,
          Aged about 33 years
          B.E.Mechanical Engineer,
          C/o D.Gopal Naik,
          Kiran Nursing Home,
          Hiriyur Taluk,
          Chitradurga District

     301. SRI R.SHASHIDARA, S/o Sri
          K.M.Rudrappa,
          Aged about 30 years
          B.E.Civil Engineer,
          D.No.169/A, Railway Colony,
          Southern Railway, Arasikere Post,
          Hassan District
1.
     302. SRI K.MAHESH,
          S/o Sri Vaddaru Kamappa,
          Aged aboug 34 years
                            606




     Diploma in Civil Engineer,
     Sri Chamundeshwari Nilaya,
     Municipal Colony, V Main,
     Kelagotte,
     Chitradurga District

303. SRI B.DURGA PRASAD,
     S/o Sri Late Durgappa B.,
     Aged about 32 years
     B.E.Mechanical Engineer,
     R/at No.P-3, University Quarters,
     Panpatha Road, Saraswathipuram,
     Mysore

304. SRI JAGADISH,
     S/o Sri Manikappa,
     Aged about 35 years
     B.E.Mechanical,
     R/at Head Post, Hudgi, Humnabad
     Taluk, Bidar District

305. SRI RAJSHEKAR MITRA,
     S/o Sri M.Nagesh,
     Aged about 30 years
     B.E.Civil Engineer,
     R/o Shanthi Nivas, No.9-12-582,
     New Oxford Public School,
     Vidyanagar, Bidar

306. SRI VIDYASAGAR T.S.,
     S/o Sri Tukaram,
     Aged about 30 years
     B.E.Mechanical,
     I.P.Engineering, No.4-601/11-C,
     4th Cross, M.B.Colony,
     Gulbarga
                             607




307. SRI SARANABASAPPA,
     S/o Sri Tuljaram Godkar,
     Aged about 27 years
     B.E.Mechanical,
     I.P.Engineering, R/at Meenhalli
     Post,Aland Taluk,
     Gulbarga District

308. SRI SANJEEV S.RUGAR,
     S/o Sri Shankar,
     Aged about 36 years
     B.E.Mechanical,
     I.P.Engineering, R/of Gadavanthi,
     Humnabad Tq., Bidar District

309. SRI VIDYASAGAR RAMACHANDRA,
     S/o Sri Ramacnahdra,
     Aged about 36 years
     B.E. Civil Engineer, R/at No.
     9/6/50, Near Ayyabowdi, Maddipet,
     Raichur District

310. SRI E.MAHADEVASWAMY,
     S/o Sri Eraiah,
     Aged about 34 years
     B.E.Civil Engineer,
     R/at No.3869, 2nd Cross,
     Chikkamahadevi Temple Road,
     Ghandinagar,
     Mysore-570 001

311. SRI MUNIRAJU L.,
     S/o Sri Lingappa,
     Aged about 32 years
     B.E.Mechanical Engineer,
     Doddakukkanahalli, Kanasawadi Post,
                             608




     Doddaballapur Taluk,
     Bangalore Rural District

312. SRI RAGHU S.,
     S/o Sri Late Seetharam Naik,
     Aged about 31 years
     B.E.Civil Engineering,
     R/at No.363, I Main, I Cross,
     3rd Phase, Manjunatha Nagar,
     Bangalore-560 010

313. SRI MANIK,
     S/o Sri Sailanna,
     Aged about 34 years
     Diploma in Mechanical Engineer,
     R/at Sonkara, Chandanahalli,
     Humnabad Taluk,Bidar District

314. SRI DILIP KUMAR VAIDYA,
     S/o Sri Shankara Rao,
     Aged about 34 years
     Diploma in Civil Engineer,
     House No. 14, Behind
     M.E.S.Quarters,
     Aurad Nagar,
     Bidar District

315. SRI UDAYKUAMR R. HONWADKAR,
     S/o Sri Rayappa,
     Aged about 33 years
     B.E.Civil Engineer, R/at
     Darbargalli
     Bagalkot Road,
     Bijapur District

316. SRI D.G.PUTTARAJU,
     S/o Sri Giriyappa,
                             609




     Aged about 31 years
     B.E.Mechanical Engineer,
     Doddaveeranahalli, C.Nardihalli
     Post, Tumkur District

317. SRI UMAKANTH HOSAMANI,
     S/o Sri Sharanappa Hosamani,
     Aged about 36 years
     B.E.Civil Engineer,
     R/at Plot No. 92,
     Behind M.E.S. Officers Quarters,
     Anandnagar,
     Bidar District

318. SRI GANGAPATHI,
     S/o Sri Vasuram Rathod,
     Aged about 37 years
     Diploma in Mechanical (A.E.),
     R/at Bagdal Tanda (A), Bagdal
     Post, Bidar District

319. SRI ROBINSON,
     S/o Sri Nagappa,
     Aged about 33 years
     Diploma in Mechanical Engineering,
     R/at 11-512/8, Borabainagar,
     Brahmapur, Gulbarga District

320. SRI MONAPPA
     S/o Sri Bagappa Anwar,
     Aged about 32 years
     B.E.Mechanical, R/at No. 4-4-1,
     Ambedkar Nagar, Yadagiri,
     Gulbarga District

321. SRI RAJKUAMR,
     S/o Sri Ramachandra Rao,
                               610




      Aged about 29 years
      B.E.Mechanical Engineer,
      R/at C/o Manik V.Reshme,
      Ex.President, Town Municipal
      Council,Old Town, Byadagi Base
      Gally, Bhalki Taluk, Bidar District

322. SRI NAGARAJA.K,
     S/o Sri Kotrappa R.,
     Aged about 35 years
     B.E.Civil Engineer,
     R/at No.12, 4th Cross, 'A' Block,
     Devaraja Urs Layout,
     Davanagere-577006

323. SRI NARASIMHULU,
     S/o Sri P. Ramratan,
     Aged about 34 years
     B.E.Civil Engineer,
     R/at H.No.5-9-18,
     Opp. Reddy Flour Mill,
     Seshamahal Road,
     Raichur-584 101

324. SRI RAMACHANADRA NAIK,
     S/o Sri Billaji Naik,
     Aged about 31 years
     B.E.Civil Engineer,
     R/at Naik Nagar Colony,
     Aland,
     Gulbarga District

325. SRI MAHADEVAPPA,
     S/o Ranganna,
     Aged about 33 years
     B.E.Mechanical,
     R/at Mahadevappa,
                             611




     Kolur Taluk,
     Madarkal Post,
     Devdurga taluk,
     Raichur District

326. SRI LAKSHAMAN,
     S/o Sri Somlu,
     Aged about 31 years
     B.E.Mechanical,
     R/at Naik Nagar Colony,
     Aland, Gulbarga District

327. SRI BASAWANTHRAO,
     S/o Sri Mallikarjun,
     Aged aboug 32 yearws
     B.E.Civil Engineer,
     R/at H.No.5-11-112,
     Behind Zilla Panchayat Office,
     Ghandinagar Station Area,
     Yadagiri,
     Gulbarga District

328. SRI KAILASH,
     S/o Sri Bhagapp Anwar,
     Aged about 31 years
     B.E.Mechanical Engineer,
     R/at Ambedkar Nagar,
     Yadagiri,
     Gulbarga District

329. SRI K.MOTHILAL
     S/o Sri Kuberanaik,
     Aged about 34 years
     B.E.Civil Engineer,
     R/at Ranganatha Nilaya,
     Manjunatha Badavane,
     Near Bharani Industries,
                             612




     Shimoga Town

330. SRI SANJEEV KUMAR G. BHASAN,
     S/o Sri G.Bhasan,
     Aged about 31 years
     C/o Saibannavao Dhanshrikar,
     R/at Plot No. 158, H.No.19/2/41,
     Anand Nagar, Near Railway Gate,
     Behind Airforce Quarters,
     Bidar-585 402

331. SRI VISHNUKANTA MALLI,
     S/o Sri Karbasappa Malli,
     Aged about 35 years
     B.E.Mechanical,
     R/at No.8-9-245-C,
     Gurunagar Colony, Opp. Jhara
     Function Hall, Bidar

332. SRI NAVANEET MARUTI JABA,
     S/o Sri Maruti Jaba,
     Aged about 26 years
     B.E.Civil Engineer,
     R/at Plot No. 18,
     C.I.B. Colony,
     Behind Central Bus-stand,
     Gulbarga-585 103

333. SRI MALLIKARJUNA,
     S/o Sri Ishwarappa,
     Aged about 30 years
     B.E.Mechanical Engineer,
     R/at H.No.2-811/3,
     Sundar Nagar, Near Govt. Hospital,
     Gulbarga-585 105
                             613




334. SRI KISHAN NAIK,
     S/o Sri Shikkusingh Naik,
     Aged about 29 years
     B.E.Mechanical,
     R/at Bagal Tanda,
     Bagdal Post, Bidar Taluk,
     Bidar District

335. SRI K.ASHOK KHAMEN,
     S/o Sri Khandappa,
     Aged about 37 years
     B.E.Mechanical Engineer,
     R/at Sangoligi C.,
     Chinchansoor, Aland taluk,
     Gulbarga District

336. SRI B.CHANDRASHEKAR,
     S/o Sri T.Boothaiah,
     Aged aboug 34 years
     B.E.Civil Engineer,
     R/at 196, 14th Cross, I main,
     Jayanagar,
     Mysore 570 014

337. SRI SHEKHARA NAIK.B.,
     S/o Sri Basava Nayak,
     Aged about 33 years
     B.E.Mechanical Engineer,
     R/at N.Ganada Katte,
     Gokomaranahalli Post,
     Channagiri taluk,
     Davanagere District

338. SRI VINAY KUMAR KAMBLE,
     S/o Sri Shankar Rao Kamble,
     Aged about 27 years
     B.E.Mechanical Engineer,
                             614




     R/at H.No.1-1193, Sedam Road,
     Bhagya Nagar,
     Gulbarga-585 105

339. SRI VIJAY KUMAR S.SHINDE,
     S/o Sri Shankar Rao Shinde,
     Aged aboug 35 years
     B.E.Mechanical Engineer,
     R/at H.No.278, Flour Mill,
     Shinde Galli, Near Jama Masjid,
     Aurad (B), Bidar District

340. SRI RAMESH KUMAR H.C.,
     S/o Sri Chanda Nayak,
     Aged about 32 years
     B.E.Mechanical Engineer,
     R/at Halehatty,
     Sakrepatna Post, Kadur taluk,
     Chickmagalur District

341. SRI MALLIKARJUN S.HIRAPUR,
     S/o Sri Shivanna Hirapur,
     Aged aboug 28 years
     B.E.Mechanical Engineer,
     R/at H.No.11, Anand Nagar,
     Rajapur Road,
     Gulbarga-585 105

342. SRI SUBHASH MARTAND,
     S/o Sri Martand
     Aged about 40 years
     B.E.Civil Engineer, R/o Padasala,
     Balatha (B) post of Balatha (K)
     Aurad Taluk,
     Bidar Dist
                            615




343. SRI PUTTASWAMY C,
     S/o Sri Chamaiah,
     Aged about 45 years
     B.E.Civil Engg. 20,
     19th Cross, I main,
     Jayanagar, Mysore 570 014

344. SRI M.ANANDA MURTHY,
     S/o late M. Madaiah,
     Aged about 43 years
     B.E.Civil Engineer,
     C/o late M.Y.Pawar,
     Residing at No.560/51,
     7th Main Road, Vijayanagar,
     Bangalore-560 040

345. SRI VIJAYAKUMAR NARAYANA MASUTI,
     S/o Sri Narayana Masuti,
     Aged about 46 years
     B.E.Civil Engineer,
     Residing at Jadaragally, H.No.506,
     Bijapur 586 104

346. SRI T.C.MUKUNDA,
     S/o late G.Channagiriyappa,
     Aged about 42 years
     B.E.Civil Engineering,
     R/o Tavarekere,
     Obalapura Po,
     Thyamagondl Hobli,
     Nelamanagala taluk,
     Bangalore Rural Dist
                              616




347. SRI SHIVKUMAR SASANA MARI,
     S/o Sri Yellappa Sasanamari,
     Aged about 39 years
     B.E.Mechanical Engineer,
     C/o Sri Nagendra, Retd.
     Tahsildar,Residing at H.No.
     1-4-88/78, Telecom Colony,
     Ramalingeshwara Layout,
     Raichur-584 101

348. SRI RAMESH KRISHNAKUMAR,
     S/O Late Krishnakumar,
     Aged about 31 years
     B.E.Civil Engineer,
     R/at H.No.4-2-77/1,
     Mangalwar pet, Ashok Road,
     Raichur

349. SRI RAJKUMAR,
     S/o Sri Tippanna,
     Aged about 31 years
     Diploma in Civil Engineering,
     R/at H.No.11/1767,
     M.S.K.Mill Road, Vidyanagar,
     Gulbarga-585 103

350. SRI MURALIDHAR.S,
     S/o Sri Naga Naik.S,
     Aged about 33 years
     B.E.Civil Engineer,
     C/o Ganga Nivas, First Main,
     III Cross, N.C.Colony, Hospet,
     Bellary District

351. SRI BASAVARAJ N.S.,
     S/o Sri Shivappa N,
     Aged about 32 years
                            617




     B.E.Mechanical/Diploma in Mech. Engineer,
     R/o Muduba Siddapura Village,
     Ambligola Post, Shikaripura Taluk,
     Shimoga District

352. SRI K.SHIVAPRASAD,
     S/o Sri M.Keshava Murthy,
     Aged about 36 years
     B.E. in Civil Engineering,
     R/at B.E.D.Vokkaligara Hostel,
     Bapuji School Road, C.K.Pura,
     Chitradurga District

353. SRI YOGENDRALAL
     S/o Sri Somasundaralal Naik,
     Aged about 33 years
     B.E. in Civil Engineering,
     R/at D.No.1790/100-101,
     Sharada Vijaya Nilaya,
     S.S.Layout,
     Davanagere-577 004

354. SRI RAVIKUMAR S.,
     S/o Sri Sakrya Naik,
     Aged about 36 years
     B.E. Mechanical Engineer,
     R/o Kashipuram,
     Doddamallapura Post,
     Channagiri Taluk,
     Davanagere District

355. SRI SATISH D.KAMBLE,
     S/o Sri Dasharath Kamble,
     Aged about 29 years
     Aged About 29 Years,
     B.E. Mechanical,
     R/at H.No.MIG-7,
                             618




     KHB Colony, Janawada Road,
     Bidar 585 401

356. SRI L.VENKATARAVANAPPA,
     S/o Sri K.Lakshmaiah,
     Aged about 32 years
     B.E. Mechanical,
     R/at Oolavadi Village & Post,
     Chinthamani Taluk,
     Kolar District

357. SRI SHANTHA MURTHY,
     S/o Sri Rajasekhar,
     Aged about 34 years
     B.E.Mechanical Engineer,
     R/at C/o Muthyala Babu,
     H.No.11-13-52, Near Old
     Mysore Café, Besthawarpet,
     Raichur

358. SRI HABU SOMANNA NAIK,
     S/o Sri Somanna Naik R.,
     Aged about 31 years
     B.E.(Civil)
     R/o No.373, Near Jalanagar,
     Bagalkot Road, S.R.Colony,
     Bijapur-586 101

359. SRI SURESH KUMARA R.N.,
     S/o Sri Narasimha Murthy,
     Aged about 30 years
     Dip. In Mechanical Engineer,
     C/o Rangaswamy, No.202,
     Darshana Nilaya, Suddagunte Palya,
     C.V.Raman Nagar Post,
     Bangalore-93
                             619




360. SRI ANILKUMAR LAXMANRAO,
     S/o Sri Laxmanrao,
     Aged about 30 years
     B.E.(Civil) Engineer,
     H.No.290, Vidyanagara,
     Gulbarga District

361. SRI RAVIKUMAR D.NAIK,
     S/o Sri Desing C.Naik,
     Aged about 29 years
     B.E.Civil Engineer,
     R/at "Laxmi Nivas",
     Subhas Colony,
     Near Golgumbaz,
     Station Road,
     Bijapur-586104

362. SRI RAJESH L.KAMAGIRI,
     S/o Laxmaiah Y.Kamagiri,
     Aged about 33 years
     B.E.Mechanical Engineer,
     C/o L.Y.Kamagiri,
     H.No.11-1750, Vidyanagar,
     Gulbarga

363. SRI MAHADEVAPPA MADANI,
     S/o Gundappa Madani,
     Aged about 32 years
     B.E.Mechanical Engineer,
     R/at Plot No.274, CIB Colony,
     Gulbarga

364. SRI SHARANAPPA,
     S/o Sri Babshetty Wadekar,
     Aged about 34 years
     B.E Mechanical Engineer,
     R/at Buddha Nilaya,
                            620




     Behind Nirate Complex,
     Zion Colony, Kumbarwada Road,
     Bidar-585 403

365. SRI SURESH YALLAPPA BYAKOD,
     S/o Sri Yallappa,
     Aged about 33 years
     B.E Mechanical Engineer,
     R/at Nauraspur,
     Near New Court,
     Bijapur-586 104

366. SRI ASHOK S. HOSAMANI,
     S/o Sri Srimanth,
     Aged about 33 years
     B.E Mechanical Engineer,
     R/at J.B.Nagar,
     Near Govt. R.V.D,
     Devalgangapur, Afzalpur Taluk,
     Gulbarga District

367. SRI SHARANAPPA S,
     S/o Bheemayya,
     Aged about 31 years
     B.E Civil Engineer,
     R/at Pothnal,
     Manvi Taluk,
     Raichur Dist

368. SRI HANUMANTH P.BELLAD,
     S/o Peerappa Bellad,
     Aged about 40 years
     B.E Civil Engineer,
     R/at H.No.5-449, Bada Roza,
     Near BIBI Raza College
     for Women, Gulbarga-585 104
                               621




369. SRI SHARANABASAPPA M,
     S/o Mailarappa,
     Aged about 34 years
     B.E in Mechanical
     Engineering, R/at Maktapur,
     Hothapet Post,
     Shahapur Taluk,
     Gulbarga District

370. SRI BABU M. ADAKE,
     S/o Sri Marappa,
     Aged about 27 years
     B.E.Mechanical,
     At & Po : Wadagon (D),
     Aurad Taluk, (B)
     Bidar District

371. SRI SHUKLODAN,
     S/o Sri Santhosh,
     Aged about 27 years
     B.E.(Mech), R/o C/o Jyothi Nivas,
     BVB College Road,
     Basavanagar Colony, Near Gandhi
     Gunj Po, Bidar

372. SRI NARASINGA RAO R. SEDANKAR,
     S/o Sri Ramachandra,
     Aged about 30 years
     B.E.Mech. R/o H.No.0.2-68/19-A,
     Opp: Govt. Hospital,
     Sundar Nagar, Gulbarga
                             622




373. SRI RAMESH,
     S/o Sri Mallikarjun,
     Aged about 28 years
     B.E.Civil, R/o H.No. 5-1-202,
     Gandhinagar, Station Area, Yadgir,
     Gulbarga District

374. SRI VISHWANATH,
     S/o Sri Meghanath,
     Aged about 26 years
     B.E.Mech. R/o H.No.5-1-115,
     Gandhinagar, Station Area, Yadgir,
     Gulbarga District

375. SRI VIJAYKUMAR J.MAHADEVAPPA,
     S/o Sri J.Mahadevappa,
     Aged about 27 years
     B.E.Civil, R/o H.No. P.E.23/1,
     Near UKP Canteen Rd.,
     Bhemarayan Gudi, Shahapur Taluk,
     Gulbarga District

376. SRI S.G.SATHISHA,
     S/o Sri T.Gopalaiah,
     Aged about 35 years
     B.E.Civil Engineer,
     R/at No.4063, II Cross,
     Shankaranagara, Chandralayout,
     Mandya

377. SRI RAGHU,
     S/o Sri Orphan,
     Aged about 32 years
     B.E.Civil Engineer,
     R/at Jalasangi Post,
     Humnabad Taluk,
     Bidar District
                            623




378. SRI SOMANATHA B.N.,
     S/o Sri N.Narasappa,
     Aged about 34 years
     B.E.Mechanical Engineer,
     R/at Behind Dr. Ambedkar Choultry,
     Rajendra Nagar,
     Chitradurga-577 501

379. SRI CHATHRAPATHY,
     S/o Late R.Siddaiah,
     Aged about 33 years
     B.E.Civil Engineer,
     R/at No.11, K.H.B.Colony,
     Near Deputy Commissioner Office,
     Mandya

380. SRI DHANIKA NAIK.U.,
     S/o Sri Yuvaraja Naik,
     Aged about 29 years
     Diploma in Mechanical
     Engineer, R/at C/o Dr.
     H.V.Naik, Next to Navodaya
     Hospital, M.C.C.A. Block,
     Davanagere-577 004

381. SRI VIJAYAKUMAR AURADKAR,
     S/o Sri Maruthi,
     Aged about 29 years
     B.E.Mechanical,
     R/at H.No.17-4-68/1,
     Agriculture Colony,
     Opp :Gumpa Manhalli Road,
     Bidar
                             624




382. SRI VENKATESH,
     S/o Sri Shivanandappa,
     Aged about 38 years
     Diploma in Mechanical Engg.,
     R/at Shivabasava Nilaya,
     Vijayanagara Badavane, Hilkal,
     Hungund Taluk,
     Bagalkot District

383. SRI CHANDRAKANTH BALAPPA HALKI,
     S/o Sri Basappa
     Aged about 36 years
     B.E.Mechanical Engg.,
     R/at Sector 33,
     Gondale House, Behind RTO Office,
     Navanagara,
     Bagalakot District

384. SRI SHIVAKUMAR OBELAPPA RAJAPUR,
     S/o Sri Obalappa,
     Aged about 34 years
     BE Mechanical Engineer,
     R/o Kamathagi,
     Hungund Taluk,
     Bagalkot District

385. SRI DIVAKARAPPA K.V.,
     S/o Late Venkataramaiah,
     Aged about 33 years
     BE Mechanical Engineer, No.7, III
     Main, Agrahara Dasarahalli,
     Bangalore-560 079

386. SRI GURURAJ NAGENDRA SANGAVI,
     S/o Sri Nagendra K.Sangavi,
     Aged about 30 years
     BE Civil Engineer,
                               625




      R/at No. 125/2-C, Aiwaie Shahi
      Quarters, PWD Quarters,
      Gulbarga-585 102

387. SRI SURYAKANTH SHRIMANTH,
     S/o Sri Shrimanth,
     Aged about 30 years
     BE Civil Engineer, No.1-867, 22-C-1,
     Mahavir Nagar,
     Behind Kothari Bhavan
     Plot No. 152,
     Gulbarga-585 102

388. SRI SHANTHAKUMAR,
     S/o Sri V. Rangaswamy,
     Aged about 38 years
     B.E.Civil Engineer,
     R/at No.1848, VI 'A" Main,
     'D' Block, II stage, Rajajinagar,
     Bangalore-560 010

389. SRI P.S.LAKSHMI NARASIMHA NAIK
     S/o B. Sriram Naik,
     Aged about 37 years
     B.E.Civil Engineer,
     R/at No. 1589, 'E' Block,
     II stage, Rajajinagar,
     Bangalore-560 010

390. SRI VENKATESHAPPA M,
     S/o Sri Munishamappa,
     Aged about 33 years
     R/at C/o Manjunatha,
     B.C.I.E., Doorvaninagar,
     Bangalore-560 016
                               626




391. SRI ANAND TIPPANNA AKKI,
     S/o Tippanna Akki,
     Aged about 34 years
     Diploma in Civil Engineer,
     R/at H.No.11-1767,
     Vidyanagar, Gulbarga

392. SRI D.K.PARASHIVA MURTHY,
     S/o Sri D.Keshavamurthy,
     Aged about 38 years
     No.17, 17th Main Road,
      Near Silly Lally AGS Layout,
      Arehally, Bangalore-560 061

393. SRI S.G.SATHISHA,
     S/o Sri Gopalaiah T.,
     Aged about 35 years
     R/at No. 4063,II Cross, Shankar
     Nagar, Chandagalu Lay Out, Mandya

394. SRI RATHOD JAGADISH KUMAR,
     S/o Sri Kamsingh Rathod,
     Aged about 35 years
     R/at H.No.1-933,
     Kamath Nivas, Opp: Railway Station,
     Near L.M.School,
     Gulbarga-565 102

395. SRI NAGARAJ S.CHAVAN
     S/o Somalu Chavan,
     Aged about 34 years
     R/at C/o Somalu Chavan,
     Jailor, Central Prison Jail,
     Gulbarga-565 102
                              627




396. SRI NAGESHAPPA H,
     S/o Sri Hanumanthappa,
     Aged about 34 years
     R/at Shrihalli,
     Narasapura Post,
     Shikaripura Taluk,
     Shimoga Dist.-577 450

397. SRI C.KALARAJU,
     S/o Chinnappa
     Aged about 28 years,
     R/at Millghatta, I Cross,
     Behind Police Quarters,
     Shimoga-577 201

398. SRI ANIL KUMAR.S,
     S/o Sri S.T.Naik,
     Aged about 31 years
     B.E.Civil Engineer
     R/at K.H.B. 10, Vedavathinagar,
     Hiriyur Taluk,
     Chitradurga Dist.-572 143

399. SRI SREEDHARA S.N.,
     S/o S.Nagappa,
     Aged about 36 years
     B.E.Mechanical Engineer,R/at C/o
     Hanumantharayappa,
     K.P.T.C.L. Gokul Extn.,
     Opp to H.M.T., Kyathasandra Post,
     Tumkur-572 104

400. SRI MOHAN KUMAR,
     S/o Sri Thimmarayappa,
     Aged about 35 years
     B.E.(Mech), R/at No.8, 5th Cross,
     Maruthi extention,
                             628




     2nd Main, Vyali Kaval, Palace Guttahalli,
     Bangalore-03

401. SRI RAJAPPA K.,
     S/o Kotrappa,
     Aged about 35 years
     Diploma in Civil Engineering,
     Kathalagere Village and Post,
     Channagiri Taluk,
     Davanagere District

402. SRI G.N.MANJUNATH,
     S/o Sri G.H.Narayanaswamy,
     Aged about 35 years
     Diploma in Civil Engineering,
     Doddaganjur, Chithamani Taluk,
     Kolar District

403. SRI SRIDHAR KOTRE,
     S/o Sri Panduranga Kotre,
     Aged about 29 years
     B.E.Civil Engineer,
     H.No.11-862/4/2B, Ashok Nagar,
     Gulbarga-585 103

404. SRI PRALHAD KUMAR,
     S/o Sri Malkappa,
     Aged about 28 years
     B.E. Mechanical Civil Engineer,
     M.S.K.Mill Behind Hirapur
     (Hira nagar),Gulbarga-585 103
                            629




405. MISS SMITA SUBHAS NAVENKAR,
     D/o Subhash,
     Aged about 28 years
     B.E.Civil Engineer, H.No.244
     Vidyanagar,
     Gulbarga

406. SRI ANJANEYA NAYAKA S,
     S/o Sri Somappa,
     Aged about 34 years
     R/o Tyavanige, Channagiri,
     Davanagere-577 544

407. SRI S.RAMANJANEYA,
     S/o B.Siddappa
     Aged about 31 years
     Vedavathi Nagara,
     Near Vedavathi High School,
     Hiriyur taluk,
     Chitradurga Dist.572 144

408. SRI MOHAN D.KALGURKI,
     S/o Sri Durappa S.Kalgurki,
     Aged about 36 years
     Near A.H.Darga,
     Bijapur

409. SRI SHARANAPPA C.CHALAWADI,
     S/o Sri Chandrappa V.Chalawadi,
     Aged about 34 years
     At Post Bewoor,
     Bagalkote Taluk & District

410. SRI NAGENDRA RAO S.V,
     S/o S.Venkatswamy (Late),
     Aged about 41 years
     B.E.Civil Engineer,
                             630




     C/o Chamayya, Agrahara Beedhi,
     S.B.Road, K.R.Pet,
     Mandya District

411. SRI SHANKARAPPA SANGAPPA HOOLAGERI,
     S/o Sangappa T Hoolageri
     Aged about 33 years
     B.E in Mechanical Engineering,
     R/at Alampur Peth, Ilkal-587 154,
     Bagalkot Dist

412. SRI NAGARAJ G HOSAMANI,
     S/o Gangadhanara Hosamanai,
     Aged about 30 years
     B.E in Mechanical Engineering,
     R/at C/o M.S. Lakshminarasmihaiah,
     #17, 3rd Cross, N.R.Garden,
     Cholarapalya, Magadi Road,
     Bangalore-560 023.

413. SRI RAVI.S,
     S/o Amrut Rao,
     Aged about 28 years
     B.E in Mechanical Engineering,
     R/at Sitagera Post,
     Humnabad Taluk,
     Bidar District

414. SRI B.P.KUMAR,
     S/o A.K.Papaiah,
     Aged about 30 years
     B.E in Civil Engineering,
     R/at Belaghatta at Post,
     Chitradurga Taluk & Dist

415. SRI JEEVAN DAMODAR WARAKARI
     S/o Damodar
                             631




     Aged about 37 years
     Diploma in Civil Engineering,
     R/at Buda Plot No. 31,
     Sector No 8, II Railway Gate,
     Tilakawadi,
     Belgaum 560006

416. SRI HENJESH BABU.S
     S/o Siddaiah.K
     Aged about 29 years
     Diploma in Civil Engineering,
     R/at Vedavahi Nagar,
     Near Saint Anns School,
     Hiriyur, Chitradurga Dist

417. SRI NAGAPRASAD NAYAKA
     S/o B.Najanyya, B.E in civil,
     Aged about 33 years
     C/o R.N.Kulkarni,
     Ashirwad Building, Near OM
     Building,Gourishankar Nagar,
     Ranebennur, Haveri Dist

418. SRI SURYANARAYAN RANAPPA BAJANTRI,
     S/o Ranappa Bajantri,
     Aged about 29 years
     # 1041, Divatageri Galli,
     Near Raghavendra Temple,
     Bijapur-586 104

419. SRI PARASHURAM HALLI,
     S/o Yankappa Halli,
     Aged about 37 years
     Treasury Colony, Takke Road,
     Near Hanuman Temple,
     Bijapur-586 102
                              632




420. SRI VISHNU SHIVAJI POL,
     S/o Shivaji Pol,
     Aged about 38 years
     Shahapur Gate,
     Dhar Galli, K.K.Road,
     Bijapur

421. SRI GANAPATHI,
     S/o Chandu Naik,
     Aged about 31 years
     R/o Hipparagabag Tanda,
     Via Mudubi, Basava Kalyana Taluk,
     Bidar District

422. SRI CHANDRAKANT,
     S/o Peerappa Hagargi,
     Aged about 35 years
     R/o Plot No. 22/2,
     New Gatege Layout,
     M.S.K. Mill Road,
     Gulbarga

423. SRI BABURAYA B. CHANDAKI,
     S/o Bhimasha,
     Aged about 33 years
     R/o Plot No.2/2, New Ghatage Layout
     Gulbarga District
424. SRI N.ASHOKA,
     S/o N.Nagaraju,
     Aged about 35 years
     R/o D.No.602,
     A2, Sharavathi Block,
     National Games Housing Complex,
     Koramangala,
     Bangalore-560 047
                             633




425. SRI G.N.ANANDA RAJ,
     S/o G.H.Nagendrappa,
     Aged about 36 years
     MIG 102, K.H.B. Colony,
     Gandhinagar,
     Bellary District

426. SRI A.H.BYRAPPAJI,
     S/o Huchchaiah,
     Aged about 33 years
     R/o No.935, 17th Cross,
     Kumaraswamy Layout,
     Bangalore-560 078

427. SRI S. SATISH,
     S/o Late C.Siddappa,
     Aged about 35 years
     R/at No.325, 2nd F Cross, 3rd Stage,
     3rd Block, Basaveshwara Nagar,
     Bangalore-560 079

428. SRI L. SHIVAMURTHY,
     S/o Late Lakshamana,
     Aged about 37 years
     R/at J.C.R Extension,
     Near Lakshmi Temple,
     Jagalor, Davanagere District

429. SRI J.THIPPESWAMY,
     S/o G.P.Jayanna,
     Aged about 35 years
     R/at "Sri Gurunatha Nilaya",
     3rd Cross, C.K.Pura Extension,
     Chitradurga
                                  634




     430. SRI L. ASHOKRAJ LINGAPPA,
          S/o Lingappa,
          Aged about 39 years
          R/o Plot No.180,
          Near Co-operative Training
          Centre, Pragathi Colony,
          Sedam Roam, Gulbarga
2.
     431. SRI B.THIPPESWAMY,
          S/o Sri Boraiah,
          Aged about 36 years
          R/o No.M.I.G. 347,
          New K.H.B. Colony,
          Kallahalli, Shimoga Taluk,
          Shimoga District

     432. SRI SHIVA PRASAD K.S,
          S/o Siddabasavaiah R,
          Aged about 37 years
          R/o No.826, 2nd Stage,
          Vinaya Marga, Siddartha
          Nagar, Mysore-11

     433. SRI R.SRINIVASA,
          S/o Sri Irla Ramaiah,
          Aged about 36 years
          Residing at Bhovi Colony,
          1st Main, Nehru Nagar,
          Mandya City
          Mandya District 571 401

     434. SRI A.KRISHNAMURTHY,
          S/o Sri Anjanappa,
          Aged about 40 years
          R/at No.302, Muneshwara
          Nilaya, II Main,
                             635




     Muthyala Nagar, M.E.S.
     Road, Bangalore-54

435. SRI B.BASAVARAJA,
     S/o Sri Buddappa,
     Aged about 36 years
     R/o No.508/2, V.B.Colony,
     K.R.road, Davangere-577 001

436. SRI BANNER NANDU,
     S/o Sri Vithal Rao,
     Aged about 30 years
     R/o No.9.8.113 Basava Nagar
     Colony, Near Harurgeri,
     Post: Gandhi Gunj
     Taluk; District; Bidar-585

437. SRI ASHOK KUMAR.V,
     S/o Sri Varadiah.M,
     Aged about 39 years
     R/o 1292, 1st Cross, MRHB
     Colony,Bangalore-79

438. SRI GURURAJAN K.S.,
     S/o Sri K.H.Sannaiah,
     Aged about 39 years,
     R/o L.I.G. No.209, 26th Cross,
     Opposite to Water Tank,
     Kuvempunagar, Hassan

439. SRI.ANAND KUMASR.M.S.
     S/o Sri.M.Siddaiah,
     Aged about 37 years
     R/o No. 351, 20th Cross,
     Sreenivasanagar, Nandini Layout,
     Bangalore
                               636




440. SRI. SHIVA KUMAR.K,
     S/o Sri. B.Kapanaiah,
     Aged about 37 years,
     R/o No. 25, 8th Main,
     5th Cross Saraswathi
     puram,Mysore-9

441. SRI J.S.OBANNA,
     S/o Sri Papaiah,
     Aged about 34 years
     R/o No.26/4, 1st Main,
     Marenahally, Vijayanagar,
     Bangalore-560 040.

442. SRI SHIVRAJ RAMACHANDRA NAIK,
     S/o Ramachandra Naik,
     Aged about 37 years,
     Near Banjara High School
     R/o Banjaranagar, Solapur
     Road, Bijapur- 586 103.

443. SRI S.C.UMESH,
     S/o Sri S.K.Chandrashekar,
     Aged about 35 years,
     R/o 11th Cross,Seema Nilaya,
     IUDP Layout, Near STB
     Booth, Bangalore Road,
     Chitradurga District

444. SRI B.S.CHATRAPATHy,
     S/o Sri Siddaiah,
     Aged about 34 years
     R/o No.11, K.H.B. Colony,
     Near D.C. Office,
     Mandya 571 401
                           637




445. SRI MOHAN K,
     S/o Sri Tholacha Naik,
     Aged about 35 years
     R/o Sharadha Nilaya,
     Near Durgamba Temple, Gadi
     Koppa, Shimoga

446. SRI TULAJAPPA H. KATTIMANI,
     Aged about 36 years
     Alvimasidi Road,
     R/o Near Jain Temple,
     Bijapur-586 101

447. SRI MALLESHAPPA N. HAROGERI,
     Aged about 36 years
     R/o Hirewaddati,
     Taluk: Mundargi,
     Gadag-582 222

448. SRI PARAMESWARAPPA,
     S/o Sri Honnurappa,
     Aged about 34 years
     R/o Ballarihatty,
     Hosadurga Road Post,
     Chitradurga District

449. SRI K.MOTHILAL,
     S/o D.Kubera Naik,
     Aged about 35 years
     R/o Kashipura, Doddamallapura Post,
     Channagiri Taluk,
     Davanagere District

450. SRI TANAJI,
     S/o Sri Tukaram Shinde,
     Aged about 33 years
                            638




     Plot No. 10 Bank Colony,
     Near Chandrashekar Stadium,
     Gulbarga-585 103

451. SRI UDAYAKUMAR,
     S/o Sri Shivasharanappa,
     Aged about 30 years
     No.55 Sai Layout, Shakthi Nagar,
     Gulbarga-585 103

452. SRI RAVINDRA DAMA,
     S/o Sri Shanker Dama,
     Aged about 32 years
     R./o No.10 Kantha Layout,
     Near Railway Gate, Abjalpur Road,
     Gulbarga-585 103

453. SRI DATTATRAYA KUNTTANKAR,
     S/o Doddappa Kunttankar,
     Aged about 30 years
     No.1-867/3F, Venktesh Nagar,
     Gulbarga-585103

454. SRI UMA KANTH,
     S/o Ambanna Koodi,
     Aged about 30 years
     College Cous Road,
     Ramanagar,
     Gulbarga-585103

455. SRI HEMKUMAR,
     S/o Hanumantha Rao Mochi,
     Aged about 31 years
     Chappal Shop Near Ambedkar Circle,
     At Post, Mallikhed (B) Humnabad Taluk
     Gulbarga-585104
                             639




456. SRI YESHWANTARAYA ASHTAGI,
     S/o Basanna Ashtagi,
     Aged about 30 years
     R/o Asshtaga (V),
     Gulbarga-585104

457. SRI MALLIARJUN SHIVAPPA,
     S/o Shivappa Hulekar,
     Aged about 29 years
     R/o Mallikarjuna S.Hulkar,
     Rajiva Gandhi Nagar,
     Light Power House Road,
     Gulbarga-585104

458. SRI BHEEMARAJ R.NAIK,
     S/o Ramchandra,
     Aged about 32 years
     Near Govt. High School,
     P.O. WADI (In) Dist: Gulbarga,
     Taluk:Chittapur

459. SRI BALAJI K.E.
     S/o Eshwar Kaneri.B
     Aged about 30 years
     R/o LIG-81, KHB Hudco Colony,
     Bidar-585401.

460. SRI RAMANAND,
     S/o Annurao Tole,
     Aged about 30 years
     Afzalpur Raod,
     Gulbarga-585102
                             640




461. HAMSAVATHI.S.
     Aged about 27 years
     Occ: Assistant Engineer,
     S.L.I.S. Sub Division,
     Huvinahadasgli, Dist: Bellary

462. SHANTHAMALLAPPA SHIVKERI,
     Aged abpit 50 years
     Occ: Assistasnt Engineer,
     Kalasa Canal Division,
     Kanapur, Dist: Belgaum

463. KRISHANA.P
     Aged about 36 years
     Occ: Junior Engineer,
     M.R.B.C.C. No. 1 Division,
     Naragunda, Dist: Dharwad

464. SRI J.T.RAJANNA,
     S/o Sri Thirukappa,
     Aged about 36 years
     J.C.R Extension, R/o Jagalur Taluk,
     Davanagere District

465. SRI S.T.CHIDANANDA SWAMY,
     S/o Sri Thipperudrappa,
     Aged about 39 years
     Ex Z.P Member, R/o Siddapura, H.P.Halli (post),
     Challakere Taluk,
     Dist: Chitradurga

466. SRI LAKSHMANA PATHAKOTA,
     S/o Sri Hanamantha Pathakota,
     Aged about 33 years
     R/a Malpe-Ingaleswara,
     Taluk: Basavana Bagewadi,
     Dist: Bijapur
                            641




467. SRI BALACHANDRA NATIKAR,
     S/o Gangappa Natikar,
     Aged about 31 years
     R/a Ukamanala, Post: Kartanahalli,
     Taluk & Dist: Bijapur

468. SRI MALLIKARJUN,
     S/o Sri R. Halasangi,
     Aged about 31 years
     R/a Ukamanala, Post: Kartanahalli,
     Taluk & Dist: Bijapur

469. SRI VIJAYAKUMAR M. PANDARPURKAR,
     S/o Sri Mallappa,
     Aged about 29 years
     R/o H.No.E.W.S. 12,
     K.H.B colony,
     Shantinagar,
     Dist: Gulbarga 585 103

470. SRI RAJESH S.L.,
     S/o late S.K.Lingaiah,
     Aged about 36 years
     R/o No.1121, 34th Cross,
     1st Stage, Kumaraswamy Layout,
     Bangalore-78

471. SRI RAMESH G.
     S/o Sri G.M.Gangadharaiah,
     Aged about 33 years
     R/o 480, 1st Cross, 3rd Stage,
     3rd Block, Basaveshwaranagar,
     Bangalore-79
                              642




472. SRI MANJUNATHA N,
     S/o Sri S. Narasimhaiah,
     Aged about 34 years
     R/o Sreenivasanagar, Sira Town,
     Sira, Tumkur District

473. SRI MANJUNATHA,
     S/o late Javaraiah,
     Aged about 37 years
     C/o Challaiah, No.82, 2nd Stage,
     3rd Cross, Bapuji nagar,
     Bangalore-26

474. SRI SHIVAKUMAR S.L,
     S/o Sri S.K.Lingaiah,
     Aged about 34 years
     R/o No.13, 7th Cross,
     Ganapathi nagar, Mysore Road,
     Bangalore-26

475. SRI M.K.PRAKASH,
     S/o Sri D.Kadaiah,
     Aged about 38 years
     R/o D.No. 584, 3rd Stage, Udaygiri,
     Mysore-570 019

476. SRI H.V.MADHUSUDHAN,
     S/o Sri P.Vishwanath,
     Aged about 33 years
     R/o D.No.2887, 6th Cross,
     Gandhi nagar,
     Mandya 571 401
                             643




477. SRI BABURAO,
     S/o Sri kalyani Gurode,
     Aged about 33 years
     R/a post: Salgar (VK)
     Tq: Aland, Dist: Gulbarga

478. SRI BASAVARAJ,
     S/o Sri Nagendrappa Kasanakar,
     Aged about 34 years
     R/o at Post: Belamagi,
     Tq: Aland, Dist: Gulbarga

479. SRI K.V.RAMANARAYANA,
     S/o Sri Venkataswamy,
     Aged about 45 years
     R/o 2nd Main Road, Gandhi nagar,
     Kolar 563 310

480. SRI MALLIKARJUNA G,
     S/o Sri Mahadevappa G,
     Aged about 28 years
     R/o House No. 5-5-360/1,
     Nazareth colony, Hosahalli Cross,
     Yadgiri-585 202

481. SRI PURUSHOTHAMA K.M,
     S/o Sri K.R.Manohar
     Aged about 36 years
     R/o No.466, I 'E' Cross,
     3rd Stage, 4th Block,
     8th Main, Basaveswara nagar,
     Bangalore-79

482. SRI VENKATESH MURTHY H,
     S/o Sri Hanumaiah D.H,
     Aged about 34 years
                             644




     R/o No. 1591, 1st 'A' Cross,
     2nd Stage, Chandra Layout,
     Bangalore-40

483. SRI M.PRASANNA KUMAR,
     S/o Sri A.D.Neelakantappa,
     Aged about 37 years
     R/o No.236, 1st 'A' Main,
     Behind Apex Bank, Mahalakshmi Puram,
     Bangalore-86

484. SRI GOPAL JADHAV,
     S/o Sri Beeba Jadhav,
     Aged about 35 years
     R/o Wodgaon, Taluk: Aurad,
     District: Bidar

485. NATESH B.C,
     S/o Sri M.Chikkamadaiah,
     D.No.684, Tilaknagar,
     Jayanagar, 4th Block,
     Bangalore-560 011

486. ADINARAYANAPPA M.H,
     S/o A.Hanumanthappa,
     Mudulodu, Jeelakunte Post,
     Gowribidanur Taluk,
     Kolar District

487. ANAND K.S,
     S/o Sri Siddaiah,
     Kaadukothanahally,
     Maddur taluk,Mandya District
                              645




488. SRI SRIMANT HADGAL,
     S/o Sri Zoolaki.K
     Aged about 35 years
     Plat No.35, C.I.B. Colony,
     Aland Taluk,
     Gulbarga Dist.

489. SRI TATARM K.CHAVAN,
     S/o Sri Kisana,
     Aged about 35 years
     Hodlere Tanda, Aland Taluk,
     Gulbarga-585 314

490. SRI SUDHAKAR.D.B.
     S/o Sri Bheemaha,
     Aged about 28 years
     Sarvodaya Nagar, Rajapur Road,
     Ambica Nivas,
     Plot No. 2-909/68/3/1,
     Gulbarga-585 105.

491. SRI SENTHAIAH.C,
     S/o Sri Chinnaiah,
     Aged about 42 years
     Shiva Nilaya, MIG-1-6
     K.H.B. Colony, III phase,
     Press Colony, Gopala,
     Shimoga Dist.

492. SRI CHANDRASHEKAR.B.C.
     S/o Sri Channappa,
     Aged about 31 years
     C/o Vanantharaj,
     Railway Quatras No. 192 A,
     Near Melhodist Cherch,
     Raichur-Dist.
                               646




493. SRI NAGARAJ HULLI,
     S/o Shankar Ral Hulli,
     Aged about 28 years
     R/o No.214 C.I.B colony,
     Behind of Central Bus stand,
     Gulbarga-585 103

494. S. UMESH,
     S/o Somyanaik,
     Aged about 35 years
     Occ: Assistant Engineer,
     Zilla panchayath Engineering
     Division,Sirsi, Karwar District

495. D.M.NARAYANA SWAMY,
     S/o Muniyappa,
     Occ: Assistant Enginer,
     Zilla panchayath Engineering
     Division,Bangarpet, Kolar District

496. MAHESH,
     S/o Hanumanthappa,
     Aged about 37 years
     Occ: Junior Engineer,
     No.5, Sub Division,
     Upper Tunga Project,
     Gajanur, Dist: Shimoga

497. SRI L.SHIVAMURTHY,
     S/o Sri Lakshmana,
     Aged about 38 years
     R/o J.C.R Extension,
     Near Lakshmi Temple,Jagalur,
     Davanagere District
                             647




498. SRI K.V.DURGA PRASAD,
     S/o Sri K.Ramaiah,
     Aged about 37 years
     R/o Old Post Office Road,
     Lakkavalli (po),
     Tarikere Taluk,
     Chikmagalore District

499. SRI ARUN KUMAR,
     S/o Sri Shivasharanappa,
     Aged about 26 years
     R/o Sindgi (B),
     Gulbarga District

500. SRI GANGA NARASIMHAIAH,
     S/o Yellappa,
     Aged about 36 years
     R/o No.42, 3rd Cross,
     2nd Main, Vijaya Nagar,
     Bangalore-40

501. SRI PRAKASHA M,
     S/o Sri M.L.Marimadhu,
     Aged about 38 years
     R/o Malavalli Village,
     Mandya District

502. SRI K.C.RAVIKUMAR,
     S/o Sri Chikkamadaiah,
     Aged about 37 years
     Hosakukkur Village,
     Mysore District

503. SRI C.V.RANGANATH,
     S/o Sri Chikkarangaiah,
     Aged about 34 years
                              648




      R/o No.335/2,
      Sri Jagadeeshwari Nilaya,
      M.E.S Road, Jalahalli,Bangalore-13

504. SRI C.MAHESHWARA,
     S/o Sri C. Kotrappa,
     Aged about 37 years
     R/o Chikkajogihally Village,
     Kudligi Taluk,
     Bellary District

505   SRI M.MANJUNATHA,
      S/o Sri G.S. Mahadevaiah,
      Aged about 37 years
      R/o Somanathapura Village,
      Mysore District

506. SRI PRASHANTH KUMAR B.M,
     S/o Sri B.Madaiah,
     Aged about 31 years
     R/o 593/B, 11th Main Road,
     Allanahalli Extension,
     Mysore-11

507. SRI SHIVALINGAPPA L,
     S/o Sri Lingannaiah,
     Aged about 36 years
     R/o 63, 2nd Main,
      1st Stage, Athmeeya Geleyara Balaga,
      Mahalakshmi Puram,
      Bangalore -560 086

508. SRI SIDDARTHA,
     S/o Sri Sugrive,
     Aged about 29 years
     R/o Plot No.18,
                               649




      Shivanagar (South),
      Bidar-585 401

509. SRI SUBHASH S. RAMAN,
     S/o Sri Shivaputhrappa,
     Aged about 28 years
     R/o at post: Chinchansoor,
     Taluk: Aland, Dist: Gulbarga

510. SRI SANJEEV KUMAR R,
     S/o Sri Rukkanna,
     Aged about 30 years
     R/o post: Kohinoor,
     Tq: Basavakalyan,
     Dist: Bidar-585 419

511. S. UMESH,
     S/o Sri Somyanaik,
     Aged about 35 years
     Occ: Assistant Engineer,
     Zilla panchayath Engineering
     Division, Sirsi, Karwar District

512. SRI D.M.Narayanaswamy,
     S/o Sri Muniyappa,
     Aged about 42 years
     Zilla panchayath Engineering
     Division,    Bangarpet,
     Kolar District

513. MAHESH H,
     S/o Sri Hanumanthappa,
     Aged about 37 years
     Occ: Junior Engineer, No.5, Sub-
     division,Upper Tunga Project,
     Gajanur,Dist: Shimoga
                            650




514. SRI PRASAD BABU,
     S/o Sri.M.Boriah,
     Aged about 29 years
     R/o HIG-B-545, HUDCO 1st Stage,
     Laxmikanthanagar, Hebbal,
     Mysore-570 017.

515. SRI ANJANEYYA K.R,
     S/o Sri Rangarao,
     Aged about 35 years
     R/o No.1.4.946/97,
     I.D.S.M.T Layout,
     Raichur District

516. SRI S.SURESH,
     S/o Sri V.Sidram,
     Aged about 39 years
     H.No.2/23, Nearby Balwedi School,
     Raichur District

517. SRI N.S.SOMASHEKARAIAH,
     S/o Sri N.Shivarudraiah,
     Aged about 42 years
     Honganoor post,
     R/o Neelakantanahalli,
     Channapatna Taluk,
     Bangalore-571 501

518. SRI ASHOK D. SHIVANOOR,
     S/o Durgappa,
     Aged about 28 years
     Tharfile near Hanuman Temple,
     H.No.1-1121,
     Gulbarga-585 106

519. SRI HANUMANTH R.M,
     S/o Sri Ramiah,
                             651




     Aged about 33 years
     H.No.2-156, Siddeswar colony,
     Sedam Road,
     Gulbarga-585 106

520. SRI SHANTHKUMAR N KAKHANDAKI,
     S/o Sri Mahadeva,
     Aged about 32 years
     Bhagya nagar, University Road,
     Ganesh Nilaya,
     Gulbarga-585 106

521. SRI RAJESH A,
     S/o Sri Arjuna Rao N.,
     Aged about 30 years
     R/o Plot No.26 Vijwal Housing Society,
     Rajpur colony, Rajpur Road,
     Gulbarga-585 106

522. SRI G.MANOJ,
     S/o Sri D. Girish,
     Aged about 34 years
     House No.1324, 1st Floor,
     Giridhama 3rd Cross, Vidyanagara,
     Davanagaere District

523. SRI SUBHASH,
     S/o Sri Sharnappa Kharatamal,
     Aged about 32 years
     H.No.24.EWS, II phase,
     Adarsh Nagar,
     Gulbarga-585 105

524. MISS VIDYA BELANIKAR,
     Aged about 29 years
     H.No.124 Near Depot No.2,
                              652




     Vidya Nagar,
     Gulbarga-585 103

525. SRI TARAMANI.G,
     S/o Sri Gangappa,
     Aged about 32 years
     H.No.46 LIG. 1st Phase,
     Adharshanagar,
     Gulbarga-585 103

526. SRI KRISHANARAJ KALGI,
     S/o Sri Tippanna ,
     Aged about 34 years
     Station Road, Jaffer Gunji,
     Post & Tq: Chittapur
     Gulbarga-585 211

527. SRI DEVARAJ,
     S/o Bhimsain Goleya,
     Aged about 31 years
     H.No.11-1891/2, Ramanagara,
     Near S.B.Coloney,
     Gulbarga-585 103

528. SRI ANAND M,
     S/o Sri Mahadevappa,
     Aged about 30 years
     # 252 CIB, Coloney,
     Gulbarga-585 103

529. SRI KSHEERALINGAPPA,
     Aged about 33 years
     H.No.12.6.300, LBS. Nagar,
     Raichur-584 102

530. SRI S. UMESH,
     S/o Sri Somyanaik,
                              653




     Aged about 35 years
     Occ: Assistant Engineer,
     Zilla panchayath Engineering
     Division, Sirsi, Karwar District

531. B.M.NARAYANASWAMY,
     S/o Sri Muniyappa,
     Aged about 42 years
     Occ: Assistant Engineer,
     Zilla panchayath Engineering
     Division, Bangarpet,
     Kolar District

532. MAHESH,
     S/o Sri Hanumanthappa,
     Aged about 37 years
     Upper Tunga Project,
     Gajanur, Dist: Shimoga

533. SRI N.PARAMESH,
     S/o Sri M.Nagaraj,
     Aged about 33 years
     # 12/B, 3rd Main, 6th Cross,
     Bapujinagar, Mysore Road,
     Bangalore-26

534. SRI K. NAGESH,
     S/o Sri Kempasiddaiah,
     Aged about 37 years
     No.321, 2nd Main Road,
     80 feet Ring Road,
     Jaga Jyothi Basaveshwar Layout,
     Jnanabharath (post),
     Bangalore-56
                              654




535. SRI RAJESH B CHANDRAPPA,
     S/o Sri Chandrappa,
     Aged about 37 years
     No.7-3-61, Bhimanagar,
     Near Darga,
     Bidar District

536. SRI BHEEM MALLAPPA,
     S/o Sri Mallappa,
     Aged about 33 years
     Siddarth Nagar, Bhalki,
     Bidar District

537. SRI S. UMESH,
     S/o Sri Somyanaik,
     Aged about 37 years
     Occ: Assistant Engineer,
     Zilla panchayath Engineering
     Division,Sirsi, Karwar District

538. D.M.NARAYANASWAMY,
     S/o Sri Muniyappa,
     Aged about 42 years
     Occ: Assistant Engineer,
     Zilla panchayath Engineering Division,
     Bangarpet, Kolar

539. MAHESH,
     S/o Sri Hanumanthappa,
     Aged about 35 years
     Junior Engineer, No.5, Sub-
     Division,Upper Tunga Project,
     Gajanur, Dist: Shimoga

540. SRI M.SHIVANNA,
     S/o Manchaiah, # 2525,
     Aged about 37 years
                               655




     7th Main, RPC Lay out,
     Opp Swimming Centre,
     Bangalore

541. SRI ARAVIND BASAVANT DHAMANNAVAR,
     S/o Basavant L,
     Aged about 36 years
     R/o No. 4, Adarsh Colony,
     Vishveswaraiah Narag,
     Belgaum-590 001

542. SRI S.SATISH ALLOLI,
     S/o Shankrappa,
     Aged about 30 years
     C/o Shantidhama,
     LIG No. 84, 3rd Phase,
     Badepur Colony, Sedam Road,
     Gulbarga-585 105

543. SRI ANJANEYA R.ALLOLI,
     S/o Shivappa R.N.Natekar,
     Aged about 30 years
     H.No.3.974, Haranama Nilaya,
     Natekar Galli, Gazipur,
     Gulbarga-585 101

544. SRI ANAND M.GAIKWAD,
     S/o Mallappa,
     Aged about 40 years
     C/o Basavanth Vanti,
     GGA, B-6/7,
     P.W.D. Quarters,
     Rajaprad Anand Nagar,
     Gulbarga-585 101
                             656




545. SRI VIJAYKUMAR GILKI,
     S/o Chandrasha Gilki,
     Aged about 33 years,
     H.No.M.I.G. 29, First Phase,
     Adarsh Nagar,
     Gulbarga-585 105

546. SRI LINGGARAJ RAO M.S.,
     1. Aged about 33 years,
     S/o Mallanna, H.No. 11-1996/7/5,
     Near S.B.College, Ramnagar,
     Gulbarga-585 103


547. SRI SOMASHEKAR G.JALADI,
     S/o Ghalappa Jaladi,
     Aged about 30 years,
     H.No.11-1906/11/14,
     Near S.B.College, Ramnagar,
     Gulbarga-585 103


548. SRI SHANTKUMAR B.KRANATIVEER,
     S/o K.Basappa,
     Aged about 35 years
     110 K.V.Muss, KPTCL
     Quarters, Kolar (K),
     Bidar District

549. SRI VIKAS G.HOSAMANI,
     Aged about 35 years,
     S/o Gurupadappa Hosmani,
     Near Jumbagi Ice Factory, Upali
     Buruj, Bijapur-586 101
                            657




550. SRI NATARAJ,
     S/o Mahadevappa, R/o C/o
     Aged about 27 years,
     S.R.Hosmani,
     H.No.3-801, Gazipur,
     Gulbarga

551. SRI K.M.MOHANKUMAR,
     S/o K.Mahadevappa,
     Aged about 33 years
     R/o LIG 69, II
     stage, K.H.B., Kuvempunagar,
     Mysore-570 023

552. SRI BABU DURGAPPA DODAMANI,
     S/o Durgappa Doddamani,
     Aged about 34 years,
     Near Agasi, Amingad, Hungannd
     Taluk, Bagalkot-587 112

553. SRI JAGANATH,
     Aged about 37 years,
     S/o Shakappa,
     C/o Mary W/o Johan,
     H.No.10-1-146/1,
     Near PWD Office, Mangalpet,
     Bidar-585 401

554. SRI PANDURANG MALGE,
     S/o Ramanna Malge,
     Aged about 37 years,
     R/o Harurgeri,
     H.No.12-3-21, Gandhi Gunj Taluk,
     Bidar District,
     Bidar-585 403
                              658




555. SRI S. UMESH,S/o Sri Somyanaik,
     Aged about 35 years,
     Occ: Assistant Engineering,
     Zilla panchayath Engineering,
     Division Sirsi, Karwar District

556. D.M.NARAYANASWAMY,
     S/o Sri Muniyappa,
     Aged about 42 years,
     Occ: Assistant Engineer,
     Zilla panchayath Engineering
     Division, Kolar District,
     Division Bangarpet,

557. MAHESH, S/o Sri Hanumanthappa,
     Aged about 37 years,
     Junior Engineer,
     No.5, Sub-division,
     Upper Tunga Project,
     Gajanur, Dist: Shimoga

558. SRI JAVARAIAH,
     S/o Sri Chikkadodiyaiah,
     Aged about 38 years,
     Kodambahlli Village,
     Channapatna Taluk,
     Bangalore District

559. SRI M. VENKATARAMU,
     S/o Sri Rudrappa,
     Aged about 39 years,
     Moka Gonahal (V) post,
     Near Maremma Temple,
     S.C.Street, Bellary Taluk,
     Bellary District-583 101
                              659




560. SRI SHIVAJI R RAJAPUT,
     S/o Sri Ramadas C. Rajaput,
     Aged about 35 years,
     Yatnapur post,
     Bijapur District

561. SRI APPA RAO,
     S/o Sri Lalappa,
     Aged about 30 years,
     Kallur post, Humanabad Taluk,
     Bidar District

562. SRI S. UMESH, S/o Sri Somyanaik,
     Aged about 35 years,
     Occ: Assistant Engineer,
     Zilla panchayath Engineering
     Division, Sirsi, Karwar District

563. D.M.NARAYANASWAMY,
     S/o Sri Muniyappa,
     Aged about 42 years,
     Occ: Assistant Engineer,
     Zilla panchayath Engineering
     Division,Bangarpet, Kolar

564. MAHESH, S/o Sri Hanumanthappa,
     Aged about 35 years,
     Junior Engineer, No.5, Sub-
     Division, Uppar Tunga Project,
     Gajanur,Dist: Shimoga

565. SRI N.RAJASHEKARA BABU,
     S/o Late P.Nagabhushanam,
     Aged about 33 years,
     R/o No.54, Orgampet (PO)
     K.G.F., Kolar District -563 121
                             660




566. SRI N.RAJAGOPALA BABU,
     S/o Late P.Nagabhushanam,
     Aged about 35 years,
     R/o No.54, Corgampet (PO)
     K.G.F., Kolar District 563121

567. SRI M.N.LOKESH,
     S/o Sri M.D.Narayana Das,
     Aged about 31 years,
     H.No.1875, 20th Main,
     20th Cross, MRCR,
     Vijaya Nagar,
     Bangalore-560 040

568. SRI K.T.SREENIVASA,
     S/o Sri C.Thippaiah,
     Aged about 32 years,
     R/o No.1739, 6th 'A' Main,
     7th Cross, RPC Layout,
     Vijaya Nagar,
     Bangalore-560 040

569. SRI H.S.JAYAKUMAR,
     S/o Sri Sanjeevaiah H.L,
     Aged about 31 years,
     R/o 43, 3rd Main,
     2nd Stage, Bapuji Nagar,
     Bangalore-560 026

570. SRI SUBHAS D SHIVA,
     S/o Sri Daitappa,
     Aged about 28 years,
     Residing at and Post: Keriambalaga,
     Alanda Taluk, Gulbarga District
                             661




571. SRI LAKSHMIKANT,
     S/o Sri Amrutrao,
     Aged about 25 years,
     Residing at H.No.11-678/3,
     Near Bhavani Temple,
     Basavanagar, Gulbarga

572. SRI SHIVAMURTHY,
     S/o Sri Maruthi,
     Aged about 27 years,
     Residing at No.18,
     Shivanagar (South)Bidar-585 401

573. RAMESH S. NAIK,
     S/o S.D.Naik,
     Aged about 25 years,
     Residing Near Mahaveer Road,
     Near Durga Vihar, Bagalkot

574. SRI N.C.KRISHNAIAH,
     S/o Chikkanarasaiah,
     Aged about 33 years,
     Residing at Naranahalli at
     and PostC.S. Pura Hobli, Gubbi
     Taluk

575. SRI T.N.SIDDARAJU,
     S/o Hanumanthaiah,
     Aged about 31 years,
     Residing at Saslu (Post)
     Doddballapur Taluk,
     Bangalore Rural District

576. SRI H.K.NARAYANASWAMY,
     S/o late Khadri Narasimhaiah,
     Aged about 37 years,
                            662




     R/at Hosahalli,
     Akkirampura Post, Koratagere Taluk,
     Tumkur District

577. SRI A.P.MOHAN KUMAR,
     S/o late Poojaraiah,
     Aged about 35 years,
     R/at Hosahalli, Akkirampura Post,
     Koratagere Taluk,
     Tumkur District

578. SRI C.VENKATESH,
     S/o P.Chikkahanumaiah
     Aged about 31 years,
     R/at No.274, Kanasawadi Colony,
     Madhurai Hobli,
     Doddaballapur Taluk,
     Bangalore Rural District

579. SRI PUTTASWAMY
     S/o Sri Javanaiah,
     Aged about 39 years,
     Assistant Engineer,
     Irrigation Department
     No.2, Canal Sub-Division,
     Yermarus Camp, Raichur,
     And R/at Yermarus Camp,
     Raichur

580. SRI B.C.SHIVANNA,
     S/o Sri Chikkamadaiah,
     Aged about 40 years,
     Assistant Engineer,
     Hydrology Department,
     Surface Water Data Centre,
     Anandarao Circle, Bangalore-560 009,
     And R/at H.No.59/1, 5th Cross,
                              663




     7th Main, Old Guddadahalli,
     Mysore Road,
     Bangalore 560 026

581. SRI VISHWANATH B.M,
     S/o Murugendraswamy,
     Aged about 35 years,
     R/at No.260, 13th Main,
     2nd Stage,
     Sheelamarga, Siddarth Nagar,
     Mysore-570 011

582. SRI R.SHANKAR,
     S/o Sri Tulachaya Naik,
     Aged about 44 years,
     Civil Engineer (Un-employee),
     R/at Ukkinal Post, Shahapur Taluk,
     Gulbarga District

583. SRI R.SHANKAR,
     S/o Sri Dharu,
     Aged about 43 years,
     R/at Uddanur Village,
     Gulbarga District

584. SRI HANUMANTHA,
     S/o Sri Gireppa Savarkar,
     Aged about 46 years,
     Civil Engineer (Un-employee),
     R/at Filterbed, Rajiv Gandhi Nagar,
     Near Hanuman Temple,
     Gulbarga

585. SRI CHANDRAKANTH,
     S/o Sri Channappa Chalawadi,
     Aged about 46 years,
                             664




     Near Head Post Office, Hungund,
     Bagalkot District

586. SRI KRISHNA KUMAR,
     S/o Sri Laxman Naik,
     Aged about 43 years,
     R/at Plot No.134,
     NGO's Colony, Banjars Road,
     Gulbarga-585 102

587. SRI C.RANGANATHA,
     S/o late Chikkamadaiah,
     Aged about 42 years,
     C/o Sri H.C.Prasanna,
     R/at D.No.1408, II Cross,
     V.C.Quarters,
     Ashoka Nagar, Mandya

588. SRI M.CHANDRA SHEKAR,
     S/o Late Mariswamy,
     Aged about 28 years,
     R/o No.1-157A, A.J.Colony,
     Bangalore Road,
     Kollegal-571440,
     Mysore District

589. SRI C.RAMESH,
     S/o T.Chikkathimmappa,
     Aged about 40 years,
     R/at No.13,
     E Cross, Agrahara
     Dasarahalli,
     Behind Veerabhadra School,
     Bangalore-560 079

590. SRI M.D.HARISH BABU,
     S/o Sri Mariyappa,
                             665




     Aged about 30 years,
     Residing at No.209, 13th 'B' Cross,
     IV'B' Main, Yelahanka New Town,
     Bangalore-560 064

591. Smt B.A.JAYA LAXMI,
     W/o Sri D.R.Nagendrappa
     Aged about 36 years,
     Swamy Eye Hospital.
     Opp: Patil Nursing Home,
     Bus stand Road,
     Gangavathi-583 227

592. SRI SHANKARA NAIK,
     S/o Sri Bheema Naik,
     Aged about 29 years,
     Residing at Arasikere,
     Hassan Taluk and District

593. SRI MALLESHWARAPPA,
     S/o Sri Anjanappa,
     Aged about 37 years,
     Residing at 4203,
     I Floor, I Main,
     Opp: Canara Bank,
     Subramanaya Nagar,
     Bangalore-560 021

594. Sri Meghanath, S/o Kunta Shetty,
     Aged about 39 years,
     R/at No.4033, X Cross,
     Gayathrinagar,
     Bangalore-560 021

595. SRI G.GOVINDARAJU,
     S/o Sri Govindaiah,
     Aged about 35 years,
                             666




     Residing at No.12, III Cross,
     Weavers Colony,
     Vishweswaraiah Nagar, II Nagar,
     Mysore-570 001

596. SRI D.MAHESH,
     S/o Sri D.Hulugappa,
     Aged about 35 years,
     Residing at No.395,
     Sadashivanagar,
     13th Ward, Sirguppa,
     Bellary District

597. LOKYA NAIK. N.J.
     S/o Sri Jemla Naik,
     Aged about 39 years,
     Residing at Nellisara
     Village, Kuvempu Univeristy
     Bhadravathi Taluk,
     Shimoga District

598. SRI M.V.VENKATACHALAPATHY,
     S/o M.Venkataramana,
     Aged about 31 years,
     R/o Mandyala,
     Manchineellakota Post,
     Srinivasaput Taluk,
     Kolar District

599. SRI K.N.SHANTH KUMAR,
     S/o S.Nanjaiah, R/o No,1419,
     C & B Block,
     Udyana Cross, Kuvempunagar,
     Mysore-570023

600. SRI.B.R.MANJUNATH,
     Assistant Engineer,
                             667




     C/o The Secretary,
     Department of Irrigation,
     M.S.Building, Bangalore-1

601. SRI PRAKASH,
     S/o Amba Rao Gadad,
     Aged about 29 years,
     R/o H.No.11-862,
     Ashok Naagar,
     Gulbarga-585 103

602. SRI S.K.DINESH KUMAR,
     S/o Sri Kalaiah,
     Aged about 31 years,
     No.5, 'K'
     Block,2nd Cross,
     Ramakrishna Nagar,
     Mysore

603. SRI K.T. GIRIRAJU,
     S/o Sri M.S.Thimmaiah,
     Aged about 31 years,
     Billinakote post,
     Machenahalli, Nelamangala Taluk,
     Bangalore Rural District

604. SRI LOKESH NAIK,
     S/o Sri Krishna Naik,
     Aged about 29 years,
     Gollahalli, Doddaballapur Taluk,
     Bangalore Rural District

605. SRI H.V. PRAKASH,
     S/o Sri Venkataiah,
     Aged about 34 years,
     Hossur, Gowribidanur Taluk,
     Kolar District
                             668




606. SRI S.J.JAGADISH B.E.,
     CIVIL,
     S/o S.B.Sanner,
     Aged about 37 years,
     R/o No. 3, Ist Main Road,
     3rd Cross, III Block,
     III Stage, Near Apex Bank
     Basaveshwaranagar,
     Bangalore-560 079

607. Sri L.M.Mahesh,
     S/o Late L.N.Mahadevaiah,
     Aged about 40 years,
     R/at No. 20, 8th Main,
     6th Cross,
     Lakshminarayanapura, New
     Extension,
     Bangalore-21

608. SRI Y.ANANAD,
     S/o Sri Yellappa,
     Aged about 39 years,
     Residing at No.37/1,
     Thirthahalli Road,
     Shimoga.

609. SRI H.N.JAMBLA NAIK,
     S/o Sri Naga Naik,
     Aged about 39 years,
     Resident of Hiriyur village
     And Post, Bhadravati Taluk,
     Shimoga District

610. SRI SOUNDARRAJAN,
     S/o Sri Chinna Kulandi,
                             669




     Aged about 38 years,
     Resident of No.55/1,
     4th Cross, Cheluvadipalya,
     Dr.T.C.M.Royan Road,
     Bangalore-53

611. SRI RAMESH H. RATHOD,
     S/o Sri Hirasingh,
     Aged about 36 years,
     No. 178, KHB Colony,
     Shantinagar, Gulbarga

612. SRI RAM,
     S/o Sri Hanumanth,
     Aged about 36 years,
     R/at Konmelkunda,
     Bhalki Taluk,
     Bidar District

613. SRI PRAKASH D PAWAR,
     S/o Sri Desa H Pawar,
     Aged about 34 years,
     R/o Plot No.104, H.No.1-891/13C,
     NGO's Colony, Banjara Road,
     Gulbarga-585 102

614. SRI NAVEENKUMAR N RATHOD,
     S/o Sri Nandkishore Rathod,
     Aged about 33 years,
     R/o No.46/113,
     PWD Quarters, Old Jewargi Road,
     Gulbarga-585 102

615. SRI GANGADHAR RATHOD,
     S/o Sri Shivaram Rathod,
     Aged about 35 years,
     R/o Harjinayak Thanda Post,
                             670




     Gulbarga Taluk,
     Gulbarga District

616. SRI DEVENDRA KUMAR B.K.,
     S/o Sri Bhim Rao,
     Aged about 33 years,
     R/o Plot No. 283, CIB Colony,
     Behind Central Bus Stand,
     Gulbarga-585 103

617. SRI VIJAYAKUMAR G TILE,
     S/o Sri Gyanandev Tile,
     Aged about 30 years,
     R/o Plot No. 78, H.No.18-28,
     I Block, OM Nagar, University Road,
     Gulbarga

618. SRI RAJKUMAR,
     S/o Sri Devendrappa,
     Aged about 32 years,
     C/o Manik Rao, No. 11-842,
     Ravi Nivas, Basavanagar,
     Gulbarga

619. SRI PUNDALIK S RATHOD,
     S/o Sri Somnath Rathod,
     Aged about 33 years,
     R/o No. 1-932,
     Opp Railway Station Road,
     Vishal Nagar, Gulbarga

620. SRI SADANAND B HUGGIKAR,
     S/o Sri Billeppa,
     Aged about 31 years,
     R/o Budha Nagar, Near Jain Hostel,
     Opp. To Railway Station,
     Gulbarga District
                             671




621. SRI DHANKE SHIVARAJ,
     S/o Late Chandrappa,
     Aged about 37 years,
     R/o No. 8-2-157,
     Shamsundranagar,
     Near Ratna Lodge, Main Road,
     Bidar

622. SRI SHIVARAJ D PARANJPE,
     S/o Sri Dhondiba,
     Aged about 37 years,
     R/o Bhatambra Post, Bhimnagar,
     Bhalki Taluk, Bidar District

623. SRI SHAM RAO,
     S/o Sri Sanganna Suryavanshi,
     Aged about 37 years,
     R/o No. EWS 90,
     HUDCO Colony, Bidar

624. SRI RAMESH,
     S/o Sri Dasharath Rao,
     Aged about 35 years,
     R/o No. 174, Kanta Colony,
     Near Railway Station,
     Gulbarga

625. SRI SUBHASH,
     S/o Sri Shanker Rao,
     Aged about 36 years,
     R/o At Post Sirsi (A)
     Via Kamathanna, Bidar Taluk,
     Bidar District

626. SRI VIJAYKUMAR V,
     S/o Sri Vithalarao Chidrikar,
                             672




     Aged about 34 years,
     R/o No. 2-906/10, Plot No. 80,
     Nijayanivas, Gubbi Colony,
     Sedam Road, Gulbarga

627. SRI SAMPATHKUMAR J.K.,
     S/o Sri Shivappa,
     Aged about 35 years,
     R/o Civil H.No.332, CIB Colony,
     Behind Central Bus Stand,
     Gulbarga

628. SRI C.Mahadevaiah,
     S/o Sri Chikkananjaiah,
     Aged about 45 years,
     R/o No. 40, 3rd cross,
     New Model Houses,
     Near Government Wood Yard,
     Ashokpura, Mysore-570 008

629. SRI P.M.Lokesh,
     S/o Sri K.Mahadevaiah,
     Aged about 44 years,
     R/o No. 240, 4th Main, 3rd cross,
     H.Block, Ramakrishnagar,
     Mysore-570 008

630. SRI PURUSHOTHAM,
     S/o Sri Javaraiah,
     Aged about 33 years,
     No. 121, B.M.Road,
     Ghandhinagar, Ramanagar,
     Bangalore Rural District ...

631. SRI VINAYAK SHANTAGERI,
     S/o Sri Laxmana Shantageri,
                              673




     Aged about 29 years,
     R/o Adarshanagar,
     Gadag, Gadag District

632. SRI B.R.MANJUNATH,
     Assistant Engineer,
     No.3283, MCC 'B' Block,
     11th Main, Davanagere

633. SRI PRASHANT VALLYAPUR,
     S/o Sri Yamanappa,
     Aged about 35 years,
     R/o Shivaji Road,
     Opp. Nrasapur Clinic (Eye),
     Bijapur-586101

634. SRI SHANTA REDDY,
     S/o Sri Ramayya,
     Aged about 38 years,
     R/o Swamivivekananda Chowk,
     Balaji Mandir Road,
     Shahabad-585 228,
     Gulbarga District

635. SRI SHIVARAJ RAMACHANDRA NAIK,
     S/o Sri Ramachandra Naik,
     Aged about 39 years,
     R/o Banjaranagar,
     Near Banjara High School,
     Solapur Road,
     Bijapur-586103

636. SRI VEERANJANEYA,
     S/o Sri Humanthappa,
     Aged about 38 years,
     R/o Mahalingeswara Nilaya,
                            674




     1st Main, 3rd Cross, KHB Colony,
     Kalagote,
     Chitradurga District

637. SRI.SUBRAMANYAM.R.
     S/o Sri.Naganna,
     Aged about 33 years,
     R/o JOQ-15, Vidyamandir Road,
     New Town, Bhadravathi,
     Shimoga District

638. SRI. RAVI KUMAR,
     S/o Sri. K.N. Narayanappa,
     Aged about 32 years,
     R/o Gandhinagar,
     Magadi Town,
     Bangalore Rural District

639. SRI. RAJASHEKAR.N.R
     S/o Sri. Rangaiah E,
     Aged about 32 years,
     R/o No.28, 10th Main Road,
     Sri.Manjunathaswamy Nilaya,
     Palace Guttahalli,
     Bangalore-560 003

640. SRI. RUPLA NAIK,
     S/o Sri. Sharma Naik,
     Aged about 37 years,
     R/o Halehatti,
     Sakkarepatna post,
     Chikkamagalore District

641. SRI. NINGAPPA Y. BEVINAGIDAD,
     S/o Sri. Yamanappa Y.Bevinagidad,
     Aged about 32 years,
                            675




     R/o Tondihal post,
     Yelburga Taluk,
     Koppal District

642. SRI. KUMARAPPA.R,
     S/o Sri. Rangappa,
     Aged about 36 years,
     R/o Sokke post, Anjanapura,
     Turuvekere Taluk,
     Chikkamagalore District

643. SRI. VENKATASWAMY,
     S/o Sri. Vesnkateshappa,
     Aged about 37 years,
     R/o C.R.Palya, pavagada Taluk,
     Gujjanadu post,Tumkur District

644. SRI. LAKSHMIKANTH G KATTIMANI,
     S/o Sri. Gopala Kattimani,
     Aged about 35 years,
     R/o Ambikanagar, Behind Railway
     Station, Gulbarga,
     Gulbarga District

645. PRAKASH.H.P,
     S/o Sri. Puttananjaiah,
     Aged about 35 years,
     R/o No.955, 'E' & 'F' Block,
     Agnihamsa Road, Kuvempunagar,
     Mysore-570 023

646. SRI. SADASHIVAPPA Y. HADIMANI,
     S/o Sri. Yamanappa Hadimani,
     Aged about 36 years,
     R/o Mangalore, Devapur post,
     Bijapur Taluk, Bijapur District
                            676




647. SRI. RAJU C.
     S/o Sri. Chandrashekarappa.G.T.
     Aged about 29 years,
     R/o Plot No.6, 2nd Stage,
     Humannagar, Belgaum
     Belgaum District

648. SRI. RAGHAVENDRA,
     S/o Sri. Shivayogi,
     Aged about 31 years,
     R/o Plot No.23/1, Ghatge Layout,
     Near Chambal School,
     Gulbarga, Gulbarga District

649. SRI. BHEEMASINGH G. RATHOD,
     S/o Sri. Gujju L.Rathod,
     Aged about 37 years,
     R/o Nakalagi post,
     Bijapur Taluk,
     Bijapur District

650. SRI. MALLIKARJUN M. GIRI,
     S/o Sri. Mariyappa Giri,
     Aged about 32 years,
     R/o Plot No.275, CIB Colony,
     Behind Central Bus Stand,
     Gulbarga - 585 103

651. SRI. MANOJ KUMAR B HIROLI,
     S/o Sri. Basavant Rao,
     Aged about 30 years,
     R/o No 11-954/3/5,
     Ashoknagar, MSK Mill Road,
     Gulbarga-585103

652. SRI. GANGADHARA NAIK.K.H
     S/o Sri. Hema Naik,
                             677




     Aged about 31 years,
     R/o Kugenahalli Village,
     Vadyarahathur post, Honalli Taluk,
     Davangere Taluk

653. SRI. SUHAS.M,
     S/o Sri. Late D Manjappa,
     Aged about 36 years,
     R/o No:2246, 1st Main, 4th Main,
     4th A Cross, RPC Layout,
     Vijayanagar,
     Bangalore-560 040

654. SRI JEEVAN MURTHY B.,
     S/o Sri Basavarajappa,
     Aged about 28 years,
     Thayitone, Jagalur Taluk,
     Davanagere District

655. SRI SUNKAPPA Y.,
     S/o Sri Venkateshappa,
     Aged about 31 years,
     Marammanahalli,
     Rasti Machikere (P),
     Jagalur (T),
     Davanagere (D)

656. SRI HARSHA PRIYA SERAM,
     S/o Sri Hanumanth Rao
     Aged about 28 years,
     Seram, R/o Plot No. 8,
     Beside Bhavani Temple,
     Shakthi Nagar, Gulbarga,
     Gulbarga District
                            678




657. SRI D.GOPINATH @ D.GOPI,
     S/o Late Dharamappa,
     Aged about 35 years,
     R/a No. 82, BSK III Stage,
     III Phase, 4th Block,
     Bangalore-560 085

658. SRI BASAVARAJ FARSHI,
     S/o Sri Ramachandra Farshi,
     Aged about 25 years,
     R/a Lakshmi Building,
     Lakshmi Singh Tank,
     Manjunathapura,
     Dharwad District Dharwad

659. SRI MARIYAPPA M.PYATI,
     S/o Sri Mallanna Pyati,
     Aged about 35 years,
     R/a Shirawal, Shahpur Taluk,
     Gulbarga District

660. SRI ANNAPOORNA R.MANAKWAD,
     D/o Rachyappa,
     Aged about 35 years,
     R/a Janatha House,
     No.11 B, Gulaganji Koppa,
     Dharwad District, Dharwad

661. THE KARNATAKA PUBLIC SERVICE
     COMMISSION,
     Rep. By its Secretary, Park House,
     Bangalore-560 001

662. SHRI Y.F.BIRANUR,
     Major, Assistant Engineer,
     MRBC Sub-Division No.18,
     Mallapur, Belgaum District
                              679




663. SHRI R.D. YALIGAR,
     Major, Assistant Engineer,
     MRBC Sub-Division No.18,
     Mallapur, Belgaum District

664. SHRI H. THIMMAPERU RUDRAPPA,
     Major, Assistant Engineer,
     MRBC Sub-Division No. 22,
     Rona, Gadag

665. SHRI K.PUTTASWAMY, Major,
     Junior Engineer,
     Assistant Executive Engineer,
     MRBC Sub-Division No.15,
     Kuratti, Belgaum District

666. SHRI KRISHNA NAIK,
     Major, Junior Engineer,
     O/o Assistant Executive Engineer,
     PWD Sub-Division,
     Chitradurga District

667. SHRI SHANMUGAPPA,
     Major, Junior Engineer,
     Zilla Panchayat Engineering Sub-
     Division,Chitradurga District

668. SRI JAYA PRAKASH.B,
      S/o Bheema Naik,
     Aged about 36 years,
     R/o House No.225, 5th Cross,
     'B' Block, Gandhinagar,
     Shimoga-577 201

669. SRI GOPINATH J.M.,
     S/o Sri J.M.Ratnakar,
                                680




     Aged about 44 years,
     R/a No. 772, 5th Cross,
     Canara Bank Road,
     K.B.Extension,
     Davanagere-577 002

670. SRI SHANKARA BHASAN,
     S/o Sri Laxman,
     Aged about 47 years,
     R/o Hochakanalli Post,
     Sirkatnalli Taluk,
     Bidar District

671. SRI S. RAJASEKHAR,
     S/o Sri S.Siddalingaiah,
     Aged about 50 years,
     R/o No.8, 3rd Cross, Bhimajyothi,
     LIC Colony, West of Chord Road,
     Basaveshwaranagar,
     Bangalore 560 079

672. SRI MANOHAR HAGADANI,
     Major, Assistant Engineer,
     C/o The Chief Engineer,
     Communications & Buildings (South),
     K.R.Circle, Bangalore-560 001

673. SRI SHANTA MALLAPPA,
     Major, Assistant Engineer,
     C/o The Chief Engineer,
     Communications & Buildings (South),
     K.R.Circle, Bangalore-560 001

674. SRI LAKSHMANA,
     Major, Assistant Engineer,
     C/o The Chief Engineer,
                            681




     Communications & Buildings (South),
     K.R.Circle, Bangalore-560 001

675. SRI MANOHAR BABU,
     Major, Assistant Engineer,
     C/o The Chief Engineer,
     Communications & Buildings
     (South), K.R.Circle,
     Bangalore-560 001

676. SRI R.NIJALINGASWAMY,
     Major, Assistant Engineer,
     C/o Chief Engineer,
     Communication & Buildings (South),
     K.R.Circle, Bangalore-560 001

677. SRI GIRISH.M.,
     S/o Sri M.Munivenkatappa,
     Aged about 37 years,
     R/a No. 582, 23rd Cross,
     BSK II Stage,
     Bangalore-560 070

678. SRI M.KESHAVA MURTHY,
     S/o Sri M.Munivenkatappa,
     Aged about 34 years,
     R/a No. 582, 23rd Cross,
     BSK II Stage,
     Bangalore-560 070

679. SRI SHIVASHANKARASWAMY P.N.,
     S/o Late B.Nanjaiah,
     Aged about 37 years,
     R/o No.222, EWS 2nd Stage,
     5th Cross, KHB Colony,
                            682




     Basaveshwaranagar,
     Bangalore 560 079

680. SRI HARISDARSHAN HALU,
     S/o Late Mallappa Halu,
     Aged about 34 years,
     MIGH:15, Shantinagar,
     MSK Mill Road,
     Gulbarga

681. SRI AMRUT D.MAHURKAR,
     S/o Sri Dhondiram N.Mahurkar,
     Aged about 32 years,
     R/a Plot No. 59, Shanthinagar,
     Bhavani Layout,
     Gulbarga -585 103

682. SRI MADHUSUDHAN H.,
     S/o Hongayya M.,
     Aged about 40 years,
     R/o No.30 MIG, KHB Colony,
     I stage, I cross,
     Agrahara Dasarahalli,
     Basaveshwara Nagar,
     Bangalore 560 079

683. SRI SATHYANARAYANA G.,
     S/o Sri Gavirangaiah T,
     Aged about 32 years,
     R/a No. 2159, D, 5th Cross,
     Kuvempu Nagar Extension,
     Channapattna,
     Bangalore Rural District

684. SRI LACHMA NAIK,
     S/o Late Mavinakatte Siddanaik,
     Aged about 38 years,
                             683




     R/o Meera Nilaya, No. 55,
     Basavanagudi, 5th Cross, Shimoga,
     Shimoga District

685. SRI MANUSING RATHOD,
     S/o Sri Hobu Naik,
     Aged about 30 years,
     R/o No. EWS 183, 7th Cross,
     Navanagar, Hubli-25

686. SRI VIJAYAKUMAR G.K.,
     Major, C/o The Chief Engineer,
     C & B (South) and Chairman
     of the Selection Committee,
     Public Works Department,
     K.R.Circle, Bangalore-560 001

687. SRI SRIDHAR M.,
     Major, C/o The Chief Engineer,
     C & B (South) and Chairman of the
     Selection Committee,
     Public Works Department,
     K.R.Circle, Bangalore-560 001

688. SRI RAVI T.N.,
     Major, C/o The Chief Engineer,
     C & B (South) and Chairman of the
     Selection Committee,
     Public Works Department,
     K.R.Circle,Bangalore-560 001

689. SRI LAKSHMAN NAIK,
     Major, C/o The Chief Engineer,
     C & B (South) and Chairman of the
     Selection Committee,
     Public Works Department,
                            684




     K.R.Circle,
     Bangalore-560 001

690. SRI VENKATESH M.GALAG,
     Major, C/o The Chief Engineer,
     C & B (South) and Chairman of the
     Selection Committee,
     Public Works Department,
     K.R.Circle, Bangalore-560 001

691. SRI MANJUNATH B.R.,
     Major, C/o The Chief Engineer,
     C & B (South) and Chairman of the
     Selection Committee,
     Public Works Department,
     K.R.Circle, Bangalore-560 001

692. MANOHAR HADAGALI,
     Major, C/o The Chief Engineer,
     C & B (South) and Chairman of the
     Selection Committee,
     Public Works Department,
     K.R.Circle, Bangalore-560 001

693. SRI SHANTHMALLAPPA SHIVAKERI,
     Major, C/o The Chief Engineer,
     C & B (South) and Chairman of the
     Selection Committee,
     Public Works Department,
     K.R.Circle,
     Bangalore-560 001

694. SRI VIJAYA BHASKAR M.BAJANTRI,
     S/o Sri Maliyappa,
     Assistant Engineer,
     O/o Karnataka Urban Infrastructure
     Development And Finance
                            685




     Corporation, Sirsi,
     Uttara Kannada District

695. THE KARNATAKA PUBLIC SERVICE
     COMMISSION,
     Rep. By its Secretary, Park House,
     Bangalore-560 001

696. SHRI Y.F.BIRANUR,
     Major, Assistant Engineer,
     MRBC Sub-Division No.18,
     Mallapur, Belgaum District

697. SHRI R.D. YALIGAR,
     Major, Assistant Engineer,
     MRBC Sub-Division No.18,
     Mallapur, Belgaum District

698. SHRI H. THIMMAPERUDRAPPA,
     Major, Assistant Engineer,
     MRBC Sub-Division No. 22,
     Rona, Gadag District

699. SHRI K.PUTTASWAMY, Major,
     Assistant Engineer,
     MRBC Sub-Division No.15,
     Kurahatti, Belgaum District

700. SRI SHIVKUMAR,
     S/o Sri Laxman,
     R/o Harugeri, H.No.12-3-68,
     Gandhi Gunj,
     Bidar-585 403

701. SRI SHIVRAJ,
     S/o Sri Laxuman,
     R/o Harugeri, H.No.12-3-68,
                            686




     Gandhi Gunj,
     Bidar-585 403

702. THE KARNATAKA PUBLIC SERVICE
     COMMISSION, Rep. By its Secretary,
     Park House, Bangalore-560 001

703. SHRI Y.F.BIRANUR,
     Major, Assistant Engineer,
     MRBC Sub-Division No.18,
     Mallapur, Belgaum District

704. SHRI R.D. YALIGAR,
     Major, Assistant Engineer,
     MRBC Sub-Division No.18,
     Mallapur, Belgaum District

705. SHRI H. THIMMAPERU RUDRAPPA,
     Major, Assistant Engineer,
     MRBC Sub-Division No. 22,
     Rona, Gadag

706. SRI EKHELIKAR SATISH,
     Aged about 34 years,
     S/o Sri Shivappa,
     C/o Minim Venkateshwara,
     Dal Mill, Hugeri, Bidar,
     Bidar District

707. THE KARNATAKA PUBLIC SERVICE
     COMMISSION,
     Rep. By its Secretary, Park House,
     Bangalore-560 001

708. SHRI Y.F.BIRANUR,
     Major, Assistant Engineer,
     MRBC Sub-Division No.18,
                             687




     Mallapur,
     Belgaum District

709. SRI BASAVANT RAI M,
     S/o Sri Malakajappa,
     Aged about 38 years,
     R/o LIG, II Phase,
     No. 63, Adarshnagar,
     Gulbarga, Gulbarga
     District

710. SRI K.C.SHIVA SHANKAR,
     S/o Sri K.O.Chikka Ramaiya,
     Aged about 42 years,
     No: 1706, 17th Cross,
     Behind Maruthi Mandir,
     Vijayanagar,
     Bangalore-560 040

711. SRI R.KIRAN KUMAR,
     S/o Sri Ramachandra P,
     Aged about 25 years,
     R/o 294, 6th Cross, 'C'
     Layout,
     Bannimantap, Mysore,
     Mysore District

712. SRI BHUVANESHWAR J.K,
     S/o Sri K.D.Janagi,
     Aged about 38 years,
     No.64/B, 21st Cross,
     2nd Block, Rajajinagar,

713. SRI DURGAPPA M.HONAKERI,
     S/o Sri M.D.Honakeri,
     Aged about 44 years,
                             688




     R/o Main-Bazar, Nargund,
     Gadag District

714. SRI CHANDRASHEKAR,
     S/o Sri P.Somappa,
     Aged about 39 years,
     R/o No.21, 7th Cross,
     Kempaiah Block,
     Munireddy Palyam,

715. SRI SHANKAR N,
     S/o late Sri Nanjundappa,
     Aged about 26 years,
     No.17, 7th Lane, 3rd Block,
     Dasappa Layout,
     Ramamurthynagar,
     Bangalore-560 016

716. SRI SHOBHA P,
     D/o Sri Puttaiah,
     Aged about 29 years,
     LIG 6, 3rd Stage,
     Kuvempunagar,
     Mysore-560 023

717. SRI H.L.SHIVAPRAKASH,
     S/o Sri H.L.Lingaiah,
     Aged about 36 years,
     Residing at No.225, V Cross,
     Leelavathi Extension,
     Maddur, Mandya District

718. SRI H.B.NAGARAJU,
     S/o Sri Bettayya,
     Aged about 38 years,
                             689




     R/o Harihara Village,
     Sathanur Hobli,
     Haragonahalli Post,
     Kanakapura Taluk,
     Bangalore Rural District

719. SRI R.BHASKAR,
     S/o Sri H.Rangadasaiah,
     No.118, H.Block, 3rd Main,
     3rd Cross,
     Ramakrishnanagar,
     Mysore-570 022

720. SRI H.T.GIRISH BABU,
     S/o Doddathimmaiah,
     Aged about 32 years,
     Un- employee, R/at L.I.G.23, I
     Stage, Kuvempu Nagar,
     Mysore-23

721. SRI SIDDLE SURYAKANT,
     S/o Sri Shankar Rao,
     Aged about 39 years,
     R/o New Bhemanagar,
     At Post: Hallikhed 'H'
     Humnabad Taluk, Bidar
     District

722. SRI UMESH T.,
     S/o T.Thimmaiah,
     Aged about 29 years,
     No. 1612, 6th 'C' Main,
     4th 'A' Cross, RPC Lay Out,
     Vijayanagar,
     Bangalore 560 040
                              690




723 . SRI HEMANTH H.S.,
      S/o Sri Seetharam H.S.,
      Aged about 27 years,
      # E.W.S. 720,
      3rd Main Road,
      Near 24th Cross,
      Kuvempu Nagar,
      Hassan Town,
      Hassan-573 201

724. SRI MAHADEVA SWAMY M,
     S/o Sri Marisiddaiah,
     Aged about 26 years,
     Madenahalli, Maddur Taluk,
     Mandya District-571 422

725. SRI RENUKANANDA,
     S/o Sri N.T.Shivayya,
     Aged about 31 years,
     No. S-640, Renuka Nilaya,
     Behind Jain Temple, Srirangapatna,
     Mandya District

726. SRI RAJU,
     S/o Dr. Anand, Ambedkar Nagar,
     Aged about 28 years,
     Munirabad Dam-583 233,
     Koppal Taluk & District

727. SRI DEVAPPA BAJENTRI,
     S/o Sri Parameshwarappa Bajentri,
     Aged about 27 years,
     Post :Singataloor, Taluk : Mundargi,
     Gadag District
                              691




728. THE KARNATAKA PUBLIC SERVICE
     COMMISSION,
     Rep. By its Secretary, Park
     House, Bangalore-560 001

729. SHRI Y.F.BIRANUR,
     Major, Assistant Engineer,
     MRBC Sub-Division No.18,
     Mallapur, Belgaum District

730. SHRI R.D. YALIGAR,
     Major, Assistant Engineer,
     MRBC Sub-Division No.18,
     Mallapur, Belgaum District

731. SRI NARAYAN N.,
     S/o Sri Narigadu, R/a No. 33,
     Aged about 30 years,
     Andhraline,
     A.Narayanapura Doorvaninagar,
     Bangalore-560 016

732. SRI H.PRASHANTHA,
     S/o Sri M.Hirannaiah,
     Aged about 30 years,
     R/a 'Vishala Nilaya', I Main,
     Devaraj Urs Nagar,
     Shimoga

733. SRI K.VIJAY KUMAR,
     S/o Sri K.Arjun Rao,
     Aged about 30 years,
     R/o 9-8-457, "Vijaynivas",
     Kalidasanagar,
     B.V.B. College Road,
     Bidar-585 403
                            692




734. SRI VEERESH,
     S/o Sri Jagannatha Rao,
     Aged about 28 years,
     R/o No. 1-6-23, R/o Singarbagh,
     Chowbara Road,
     Bidar-585 401

735. SRI JAGADISH A.,
     S/o Sri Anneppa Shiva Naik,
     Aged about 23 years,
     R/o 138, Saptagiri Nivas,
     Jayanagar, Sedam Road,
     Gulbarga-585 105

736. THE KARNATAKA PUBLIC SERVICE
     COMMISSION,
     Rep. By its Secretary, Park House,
     Bangalore-560 001

737. SHRI Y.F.BIRANUR,
     Major, Assistant Engineer,
     MRBC Sub-Division No.18,
     Mallapur, Belgaum District

738. SHRI R.D. YALIGAR,
     Major, Assistant Engineer,
     MRBC Sub-Division No.18,
     Mallapur, Belgaum District

739. SHRI H. THIMMAPERU RUDRAPPA,
     Major, Assistant Engineer,
     MRBC Sub-Division No. 22,
     Rona, Gadag
                              693




740. SRI SUBHASCHANDRA,
     S/o Sri Halleppa,
     Aged about 29 years,
     Diploma in Civil Engineering,
     No.LIG 14, Housing Board Colony,
     Jeevargi Taluk-585 310
     Gulbarga District

741. SRI SOMU,
     S/o Shankar Rathod,
     Aged about 29 years,
     Diploma in Civil Engineering,
     Jainapur Village,
     Kellur Post-585 303
     Jeevargi Taluk,
     Gulbarga District

742. SRI MAHADEVAPPA HYATI
     S/o Sri Pakeerappa Hyati,
     Aged about 37 years,
     B.E. in civil Engineering,
     R/at Kidadal, Koppal Taluk,
     Koppal District

743. SRI D.DHARANENDRA,
     S/o B.S.Durgappa,
     Aged about 36 years,
     B.E. in Civil Engineering,
     R/at Near Hindi B.Ed College,
     Gadag Road,
     Koppal Dist-583 231

744. SRI N.S.RAMESH,
     S/o R. Subbanna,
     Aged about 32 years,
     B.E. in industrial & Production,
                               694




                        th
      R/at Door No.22, 8 Main,
       th
      5 Cross, Saraswathi puram,
      Mysore

745. SRI GANESH D,
     S/o Dharma Naik,
     Aged about 31 years,
     B.E. in civil Engineering,
     R/at Door No.13 Labour Colony,
     Nituvally Road,
     Davangere-577 002

746. SRI M.GANGADHAR,
     S/o D.U.Manjaiah,
     Aged about 35 years,
     B.E. in Mechanical Engineering,
     H.No.1165, S.L.N Nilaya,
     2B Cross, Tank Road,
     Maruthi Nagara,
     Tumkur-572 102

747. SRI B.GINISH,
     S/o B.Dayananda,
     Aged about 27 years,
     B.E. in civil Engineering,
     No.227, 32'A' Cross,
     7th Block, jayanagar,
      Bangalore-560 082

748. SRI RAJU,
     S/o Adivappa,
     Aged about 35 years,
     B.E. in Industrial & Production,
     H.No.217, MSK Mills Road,
     Udaya nagar,
     Gulbarga 585 103
                              695




749. SRI SANJUKUMAR KOUDAL,
     S/o Sri Pundlikappa,
     Aged about 32 years,
     B.E. in Mechanical Engineering,
     P & T Quarters, Near Bus stand,
     Humnabad,
     Bidar Dist 585 330

750. SRI M.SHIVAPPA,
     S/o Marisiddaiah,
     Aged about 39 years,
     Diploma in civil Engineering,
     No.21, Shavada nagar,
     Vasanthapura,
     Subramanya pura (Post),
     Bangalore-560 061

751. SRI PARASHURAMAIAH,
     S/o B.Bhimanna,
     Aged about 31 years,
     Diploma in Mechanical Engineering,
     C/o Chinnappa (contractor)
      st
     1 Cross, Millagatta,
     Shimoga-577 201

752. HUSANAPPA
     S/o. Hanumanthappa Hyati,
     B.E.in Civil Engineering,
     R/at Hallisagar, Shahapur Taluk,
     Gulbarga Dist

753. DEVARAJ WADEKAR,
     S/o. Hanumantha Wadekar,
     Aged about 30 years,
     B.E. in Civil Engineering,
                             696




     Plot No.45, near P&T Quarters,
     Old Jeevargi Road, Opp: Water Tank,

     Ganesh Nagar,
     Gulbarga - 585 102

754. R.SRINIVASA MURTHY,
     S/o B.Raju,
     Aged about 38 years,
     B.E.in Mechanical Engineering,
     Bentehalli at Post,
     Belur Taluk, Hassan District

755. KANMANI T.C.
     S/o Chinnaiah,
     Aged about 35 years,
     Diploma in Civil Engineering,
     R/at C/o R.Ravi (PWD Contractor)
     Opp: Finance Chandranna's Resident,
     Ganesh Nagar, Channarayapatna,
     Hassan Dist - 573 116

756. B.MRUTHUNJAYA,
     S/o Boothraj,
     Aged about 39 years,
     B.E. in Mechanical Engineering,
     R/at No.11, K.H.B.Building,
     21st Main, 18th Cross,
     Behind Maruthi Mandir,
     Vijayanagar, Bangalore-40

757. SRI JAYA,
     S/o. Bharath Rao,
     Aged about 28 years,
     B.E. in Civil Engineering,
     R/at Kumbar Galli, Humnabad at
     Post,Humnabad Taluk, Bidar
                             697




758. SRI SHASHIDHAR R.JAWALGIKAR,
     S/o. Ramachandra Rao Jawalgikar,
     Aged about 36 years,
     B.E.in Mechanical Engineering,
     R/at H.No.11-721 Near Shaha Hussain
     Chilla Borabai Nagar, Bramhapur,
     Gulbarga-585 103

759. SRI NARAYAN MURTHY B.
     S/o Late Beluraiah,
     Aged about 36 years,
     Diploma in Mechanical Engineering,
     R/at Hulikal Post,
     Doddamagge Hobli,
     Arakalgud Taluk,
     Hassan District

760. SRI PRAMOD KUMAR R.L.
     S/o Sri. Ramachandra,
     Aged about 33 years,
     B.E. in Mechanical Engineering,
     Residing at No.66, Prashanthnagar
     (B), Rajapur Extension,
     Gulbarga-58 105
761. MALTHISH,
     S/o. Pakeera Naik,
     Aged about 33 years,
     Assistant Engineer,
     Z.P- Sub-Division,
     Kumta, Uttara Kannada District

762. BAKAPPA,
     Aged about 33 years,
     Assistant Engineer,
                             698




     PWD Sub-Division,
     Deogurga, Raichur District


763. B.R.MANJUNATHA,
     S/o. B.Rudranaik,
     Aged about 35 years,
     Assistant Engineer,
     Minor Irriagtion Division,
     Chitradurga,
     Residing at No. 3283, MCC 'B'Block,
     11th Main, Davangere

764. B.R.NAGARAJA,
     S/o. B.Rudranaik,
     Aged about 35 years,
     Assistant Engineer,
     Minor Irrigation Division,
     Chitragurga,
     Residing at No.2022/22, 18th Cross,
     Vidyanagara, Davangere

765. JANARDHAN.P,
     Aged about 32 years,
     Assistant Engineer,
     No.34, HLBC Kadaba Sub-Division,
     Kaveri Neravari Nigama,
     Gubbi Taluk, Tumkur District

766. GIRISH V.KUDALKAR,
     S/o. Vinayak P.Kudalkar,
     Aged about 27 years,
     Junior Engineer,
     Assistant Executive Engineer,
     Z.P - Sub-Division, Karwar,
     Uttara Kannada District
                              699




767. CHANDRASHEKAR,
     Aged about 36 years,
     JBC Sub-Division, No.16,
     Division No.4, KBJNL
     Chigarahalli Camp,
     Jevargi Taluk, Gulbagra District

768. S.M.PRASANNA KUMAR,
     Aged about 31 years,
     Junior Engineer,
     No.5, V.C.Sub-Division,
     Bannur, T.N.Pura Taluk,
     Mysore District

769. RAJA, S/o. Late Obalaiah,
     Aged about 33 years,
     Junior Engineer,
     Office of the Engineer-in-Chief,
     Upper Tunga Project Zone,
     Karnataka neeravari Nigama,
     Sagar Road, Shimoga

770. SRI. N.LAKSHMAN,
     Aged about 34 years,
     S/o Nagappa, Asst. Engineer,
     KNNL,GQC, Sub Division No.1
     Hidkal A\Dam, HUkkeri Taluk,
     Belgaum District

771. SRI D.R.ACHYAUTHA,
     Aged about 36 years,
     S/o M.D.Raju, Asst.Engineer,
     KNNL No.2 Varahi project
     Sub Division, Siddapura,
     Kundapura taluk, Udupi Dist
                              700




772. SRI. PRASANNA KUMAR,
     S/o Papaiah,
     Aged about 34 years,
     Asst.Engineer,
     No.1, Quality control Sub Division,
     Cauvery Neeravari Nigama Niyamitha
     Thibbanahalli, Tiptur Taluk,
     Tumkur Dist

773. SRI. M.M.RAVI,
     S/o Mallaiah,
     Aged about 39 years,
     Asst.Engineer,
     MI Sub Division, Chamarajnagar
     Taluk, Chamarajanagar Dist

774. SRI D.R.SHANKAR,
     S/o M.D.Raju,
     Aged about 37 years,
     Asst.Engineer,
     No.4, Varahi Project Sub Division,
     Siddapura, Kundapura Taluk,
     Udupi Dist

775. SRI. N.RAM
     Aged about 34 years,
     S/o Nagappa, Junior Engineer,
     VCC Sub Division No.7,
     Gokulam IV Stage,
     Cauvery Bhavan,
     Mysore Dist

776. SMT. SHOBHA K
     D/o N.Keragaiah,
     Aged about 34 years,
     Asst.Engineer,
     O/o Superident Engineer,
                             701




     K.R.S.M & M.I.P.C. Circle,
     Mandya

777. SRI. JAGADISH
     Aged about 36 years,
     S/o Javaraiah, Junior Engineer,
     O/o Exective Engineer,
     V.C. Sub-division, Mandya

778. SRI. D.K BORAIAH,
     S/o Kalaiah,
     Aged about 36 years,
     Asst.Engineer,
     O/o No.1 V.C.Sub-division,
     Mandya

779. SRI. NAGESH
     S/o Madaiah,
     Aged about 38 years,
     Junior Engineer,
     O/o A.E.E No.1 Sub-Division,
     Mandya

780. SRI. K.G.VIDYADHARA,
     S/o Gundavaiah,
     Aged about 39 years,
     Asst. Engineer,
     O/o A.E.E. No.1 Sub-Division,
     Mandya

781. SRI.S.M.PUTTASWAMY
     S/o Mariyaiah,
     Aged about 41 years,
     Asst. Engineer,
     O/o A.E.E. No.3 K.R.S.M.
     Sub-Division, Bharathi Nagar,
     Maddur Taluk, Mandya District
                             702




782. SRI.SHIVAPRAKASH
     S/o Late Mallaiah
     Aged about 36 years,
     Asst. Engineer,
     O/o A.E.E No.4 NUGU Sub-Division,
     Nanjungud, Mysore District

783. SRI. SURESH.A
     S/o T.Anjaneya,
     Aged about 37 years,
     No.5 V.C.C. Sub-Division,
     Gokulam IVth Stage, Mysore-20

784. SRI. V.RANGHUNATH,
     S/o.R.Venkatappa,
     Aged about 42 years,
     Working as A.E,
     No.4 Hemavathi Edadanade Canal
     Division. Kaveru Neeravari Nigama,
     Turvekere, Now working in Small
     irrigation Division,Bangalore

785. SRI. MALIGAYYA @ YELUMALLAYYA,
     A.E, Aged about 37 years,
     Asst. Exective Engineer's office,
     No.5 Hemavathi Canal,
     Kaveri Nerravari Nogama,
     Chelur, Gubbi Taluk,
     Tumakur District,
     Now working in Jayanagar Commercial
     Complex, Small irrigation division,
     5th floor, Jayanagar 4th block,
     Bangalore

786. D.RAVI, S/o H.dasaiah,
     Working as A.E., Aged about 36 years,
                              703




     Small irrigation Division,
     Commercial Complex, 5th Floor,
     Jayanagar 4th block,
     Bangalore

787. M.H.ADINARAYANAPPA,
     S/o A.Hanumanthappa,
     Aged about 36 years,
     Working as A.E.
     Small irrigation Sub-Division,
     Kanakapura

788. V.THIMAIAH,
     S/o Venkatappa,
     Aged about 42 years,
     Working as A.E.
     No.4, Upper Tunga Project,
     Sub-Division, Hollalur, Shimoga

789. V.GOPINATH,
     S/o R.Venkatappa,
     Working as A.E.
     No.1 Hemavathi Nala Sub-Division,
     Small Irrigation Division (Quality
     control), Channarayapatna,
     Hassan District

790. S.PURSHOTHAM,
     S/o Late K.Sampangi,
     Working as A.E. Aged about 40 years,
     Shila Quality Control Sub-Division,
     KERS KR Sagara, Mysore,
     Now working in Jayanagar Commercial
     Complex, 5th floor, 4th Block,
     Bangalore
                               704




791. VASUDEV,
     S/o Hanumanthappa,
     A.E. Aged about 36 years,
     Small irrigation Division,
     Jayanagar Commercial Complex,

      5th Floor, Jayanagar 4th Block,
      Bangalore

792. SAMANDAIAH,
     S/o Venkatabhovi,
     Aged about 40 years,
     Asst. Executive Engineer's office,
     Small irrigation Division,
     Jayanagar Commercial Complex,
     5th Floor, Jayanagar 4th Block,
     Bangalore

793. JANARDHAN,
     S/o K.Subbaramaiah,
     Aged about 39 years,
     Asst. Executive Engineer's office,
     Small irrigation Sub-Division,
     Magadi

794. Y.PAPANNA,
     S/o Yellappa,
     Aged about 46 years,
     Junior engineer,
     Asst. Executive Engineer's office,
     Engineering Sub-Division,
     Honnai, Davangere District

795. B.K.SHIVAPPA,
     S/o M.Kariappa,
     Asst. Engineer,
     Asst. Executive Engineer's office,
                               705




      Small irrigation Sub-Division,
      Hassan

796. GOVINDARAJ.M.K
     S/o M.Kariappa,
     Asst. Engineer,
     Asst. Executive Engineer's office,
     Small irrigation Sub-Division,
     Hassan

797. HANUMANTHAPPA,
     S/o Basappa,
     Aged about 41 years,
     Junior Engineer,
     Panchayat Raj Engineering Sub-
     Division, Shikaripura

798. KANTAPPA SIDDAPPA HITTALAMANI,
     Aged about 39 years,
     Small irrigation Sub-Division,
     Hanagal Haveri

799. H.K.NAGARAJ,
     S/o K. Hanumanthappa.
     Aged about 39 years,
     Junior Engineer,
     Small irrigation sub-Division,
     Shikaripura, Shimoga Distirct

800. Y.S.MURTHY,
     S/o. L.Shivalingaiah,
     Aged about 38 years,
     Yedaganahalli, Maddur Taluk,
     Mandya District

801. KOMALA.M,
     D/o L. Maddaiah,
                               706




      Aged about 33 years,
      No.1160A, Vinakaya nagara,
      Ramanagaram Town,
      Bangalore Rural District

802. SUDARASHAN.N,
     S/o Late M.Manjaiah,
     Aged about 40 years,
     L& MS Sub-Division,
     KERS K.R.Sagar,
     Mandya District

803. VIJAYARAJA URS.T.S,
     S/o Late K.T Srinivasaiah,
     Aged about 40 years,
     Asst.Executive Engineer's office,
     No.5 K.C.Sub-Division,
     Kollegal

804. BHARAT KAMBLE,
     S/o Late Yellappa Kamble,
     Hydraulic Division No.1,
     KERS, K.R.Sagar,
     Mandya District

805. H.C.MALLARAJU,
     S/o Late Chikkabasavaiah,
     Aged about 38 years,
     Hydraulic Division No.1,
     KERS, K.R.Nagar,
     Mandya District

806. N.D.NAGABUSHANA,
     S/o Dasappa,
     A.E, Aged about 34 years,
     Asst. Executive Enginer's office,
     No.5. Hemavathi Canal
                               707




      Sub-Division, Chelur,
      Gubbi Taluk, Tumkur District

807. KENCHAIAH,
     S/o Mallaiah,
     Aged about 42 years,
     `A.E., Chief Engineer's office,
     Hemavathi Canal Zone,
     Tumakur District

808. S.LAKSHAMANA,
     S/o Siddaiah,
     Aged about 48 years,
     Hemavathi Left Bank
     Canal Division No.3,
     K.R.Pet, Mandya District

809. RUDRAPPA,
     S/o Hanumathappa.A,
     Aged about 37 years,
     Junior Engineer, C/o. AEE Sub-
     Division No.1,
     UTP, Ranebennur

810. VENKATESH T.R,
     S/o Rudrappa.T,
     A.E. Aged about 35 years,
     O/o AEE MRBCC KNNL No.16,
     Sub-Division, Navalgund,
     Dharawad District

811. S.N.NARAYAN,
     S/o Late Narasimhappa,
     Aged about 39 years,
     MPCS Hydraulic Division No.1,
     KERS K.R.Sagar
                               708




812. PRAKASHA N,
     S/o Papanna.T,
     Aged about 37 years,
     A.E., O/o Chief Engineer,
     Hemavathi Canal Zone,
     Tumakur District

813. Y.H.RAMU,
     S/o Hommakambaiah,
     A.E., Aged about 39 years,
     No.3 Hemavathi Canal Sub-Division,
     CNNL, Mayasandra,
     Turruvekere Taluk,
     Tumakur District

814. SHASHIKANTH.N,
     S/o Late Narayana H,
     Aged about 34 years,
     3rd block, Nagarbhavi,
     Bangalore-72

815. NAVANEESHAIAH,
     S/o Late Mayigaiah,
     A.E., Aged about 40 years,
     No.1 Quality Control Sub-Division,
     Ramanagaram,
     Bangalore Rural District,
     Tumakur District

816. N.BASAVARAJU,
     S/o Nanjundaiah,
     Aged about 40 years,
     Working as A.E.,
     CNNL. Iggalur, Channapatna Taluk

817. B.N.MANJUNATH,
     Aged about 39 years,
                                709




     No.7, HC Sub-Division,
     Kaveri Neeravari Nigama,
     Tumakur

818. VITHAL,
     Aged about 41 years,
     PWD Sub-Division
     Anekal

819. RAMASWAMY,
     S/o Gopalaiah,
     Aged about 36 years,
     Workign as A.E., C &
     P Branch Technical,
     Service Division, KERS,
     K.R.Sagar, Mandya

820. DEEPAK.N,
     S/o M.B.Nagaraja,
     A.E., Aged about 34 years,
     Works branch, T.S.Dvn, KERS,
     K.R.Sagar, Mandya

821. RAVINDRA.K,
     S/o Kullaiah,
     A.E., Aged about 36 years,
     Engineering Staff College,
     KERS, K.R.Sagar, Mandya

822. G.RAMAPPA,
     S/o M.R.Govindappa,
     A.E., Aged about 35 years,
     U.T.P. Sub-Division,
     Hollaluru, Shimoga District

823. SATISH.C.N.,
     S/o C.Nanjappa,
                              710




     Aged about 35 years,
     Working as A.E.,
     Coastal Sub-Division,
     KERS, K.R.Sagar, Mandya

824. NANDA KUMAR,
     S/o Biligiraiah.C
     A.E., Aged about 41 years,
     Minor Irrigation Sub-Division,
     Chamarajanagar

825. LAKSHMIKANTAPPA,
     S/o Mahadevappa,
     Working as J.E., Amarja Project Canal
     Sub-Division, Nimbarga Taluk,
     Aland, Gulbarga District

826. D.NARASIMHA MURTHY,
     S/o Doddaiah,
     Working J.E., Dept.of PWD,
     Sub-Division, Koratagere,
     Tumakur District

827. CHIKKANNA,
     S/o Chikkarangaiah,
     Working as J.E., Dept. of PWD,
     No.5 Sub-Division, Kadur,
     Chikkamangalur District

828. DEVENDRAPPA M.BAJANTRI,
     S/o Maruthi, PWD Sub-Division,
     Gubbi,
     Tumakur District

829. MANJUNATHA.T,
     S/o D.Thimmaiah, Dept.PRE Sub-
     Division, Kadur
                             711




830. PUDYANAIK,
     S/o Shaksya Naiak, working as J.E.,
     Taluk Panchyat, Nelamangala,
     Bangalore Rural District

831. P.MUNISHAMAIAH,
     S/o. Poojagaiah,
     Working as J.E., Taluk Panchayat,
     Nelamangala, Bangalore Rural District

832. P.SREENIVASA,
     S/o B.Papaiah,
     Working as J.E., Pwd Sub-Division,
     Madhugiri,
     Tumkur District

833. BASAVARAJU,
     S/o Huchaiah, PRE Sub-Division,
     Bunni, Tumkur District

834. R.S.IMMANUAL SANTHOSH KUMAR,
     S/o R.S.John Dev das,
     Working as A.E.,
     O/o The Executive Engineer,
     Minor Irrigation Division,
     Nazarbad, Mysore

835. R.MAHADEVAIAH,
     S/o C.Ramaiah, PRE Sub-Division,
     Gubbi, Tumkur

836. T.H.SRIDHAR,
     S/o P.Hanumathaiah,
     Working as A.E.,
     PRE Sub-Division, Tumkur
                             712




837. SRINIVAS.G.H.
     S/o Hanumanthaiah
     Working as Asst. Engineer,
     C.E.office (South),
     Minor Irrigation,
     K.R.Circle, Bangalore

838. VENKATESH.H.R.
     S/o H.D.Ramanaik,
     Working as Asst. Engineer,
     O/o Asst. Executive Engineer,
     V.V.Sagar Sub-Division,
     Hiriyur, Chitradurga District

839. N.PATHAPPA,
     S/o Ningappa,
     Working as Asst. Engineer,
     W.T.P Division, RaneBennur

840. H.RAMACHANDRAPPA,
     S/o Hanumanthappa,
     Working as A.E.,
     O/o A.E.E. U.T.P.
     Sub-Division, Quality Control,
     Ranebennur

841. H.ANJANABOVI,
     S/o Hanumantha Bhovi,
     Working as Asst. Engineer,
     O/o A.E.E. U.T.P., Sub-Division
     No.4,Ranebennur

842. H.N.RAMESH NAIK,
     S/o L.Naga Naik,
     Working as Asst. Engineer,
     Minor Irrigation Sub-Division,
     Shikaripura, Shimaga District
                              713




843. K.V.VENKATARAMANA,
     S/o Late Uttanna,
     Working as Asst. Engineer,
     O/o. PRE Sub-Division,
     Srinivasapura, Kolar District

844. K.R.PRASANNA,
     S/o K.T. Rama Naik,
     Working as Asst. Engineer,
     O/o Asst Executive Engineer,
     K.N.N., U.T.P, Sub-Division No. 4,
     Ranebennur, Haveri District

845. H.J.ANNAPPA,
     Working as Asst. Engineer,
     No.2 Division, SLIS,
     Huvinahadagali,
     Bellary District

846. VADDARA HANUMATHAPPA,
     S/o Vaddara Ramappa,
     Working as Asst. Engineer,
     No.2 Sub-Division, SLIS,
     Huvinahadagali, Bellary District

847. PUJAR SHIVAKUMAR NAIK,
     S/o G.Malkya Naik,
     Working as Asst. Engineer,
     No.2 Sub-Division, SLIS,
     Huvinahadagali, Bellary District

848. MAHESHA KUMAR.K.G,
     Working as Asst. Engineer,
     No.2 Sub-Division, SLIS,
     Huvinahadagali, Bellary District
                             714




849. SUDHARSHAN NAYAK,
     S/o. Somappa Naik,
     Working as Asst. Engineer,
     No.1 Sub-Division, SLIS,
     Huvinahadagali, Bellary District

850. T.SURESH,
     S/o T.Thammaiah,
     Working as Asst. Engineer,
     No.1 Sub-Division, SLIS,
     Huvinahadagali, Bellary District

851. SHIVANNA,
     S/o Kollarappa Pujari,
     Working as Junior Engineer,
     No.1 Sub-Division, SLIS,
     Huvinahadagali, Bellary District

852. T.REVANNA,
     S/o T.Thimmaiah,
     Working as Junior Engineer,
     O/o. Executive Engineer,
     KNNL, UTP Division, Magod Post,
     Ranebennur, Haveri District

853. REVANNA.T.R,
     S/o T.Ramappa,
     Working as Junior Engineer,
     M.I.Sub-Division, 1st Main,
     Uma Shankar Nagar,
     Ranebennur, Haveri District

854. THIPPESWAMY.S,
     S/o Siddappa A.K,
     Working as Asst. Engineer,
     M.I. Sub-Division, 1st Main,
                              715




     Uma Shankar Nagar,
     Ranebennur, Haveri District

855. VISWANATH D.,
     Working as Junior Engineer,
     No.4 P.W.D. Sub-Division,
     Holalkere, Chitradurga District

856. H.S.AMBLI
     S/o Sannappa,
     Working as Asst. Engineer,
     P.R.E.D. Sub-Division,
     Byadagi, Haveri District

857. HANUMANTH MADAR,
     S/o Hanumayya Madar,
     Working as Junior Engineer,
     P.R.E.D.Division,
     Haveri, Haveri District

858. H.C.HARISH CHAND,
     S/o H.D.Chikka Ramaiah,
     Working as Asst. Engineer,
     Minor Irrigation Sub-Division,
     Shikaripura - 577427,
     Shimoga District

859. B.L.JAYARAM,
     S/o. L.Lakshmana,
     Working as Asst. Engineer,
     No. 4, Tunga Ancient Sub-Division,
     Shimoga.

860. P.R.MANJUNATH,
     S/o P.T.Ramappa,
     Working as Asst. Engineer,
                             716




     Major Irrigation Department,
     Shikaripura, Shimoga District


861. H.S.KUMARA SWAMY,
     S/o H.S.Krishna Naik,
     Working as Junior Engineer,
     No.5 Major Irrigation Department,
     Shikaripura, Shimoga District

862. A.R.KRISHNAMURTHY,
     S/o A.Rangappa,
     Working as Asst. Engineer,
     P.R.E. Sub-Division,
     Shikaripura, ShimOga District

863. SHANKAR NAIK,
     S/o Ramanaik,
     Working as Junior Engineer,
     Panchayat Raj Engineering,
     Sub-Division, Shikaripura,
     Shimoga District

864. RAJAPPA.K.G,
     S/o K.Govindappa,
     Working as Junior Engineer,
     No.6 P.W.D. Sub-division,
     Shikaripura

865. MUKANDARAJA.T.
     S/o Late. Thimmanna,
     Working as Asst. Engineer,
     O/o The Superintendent Engineer,
     P.W.D. Circle office,
     Durgi Road, Shimoga

866. THEERTHAPRASAD.M.R.
                             717




     S/o Rudrappa,
     Working as Junior Engineer,
     O/o Asst. Executive Engineer,

     No.5 P.W.D.Sub-Division,
     Sagar, Shimoga District

867. KUMARA.H,
     S/o N.Halappa,
     Working as Junior Engineer,
     O/o Assistany Executive Engineer,
     Upper Tunga RQR Sub-Division,
     Shimoga

868. SRIDHARA.S,
     S/o. O.Siddappa,
     Working as Junior Engineer,
     O/o Asst. Executive Engineer,
     Panchayat Raj Engineering,
     Sub-Division, Sagar

869. M.C.RAVI KUMAR,
     S/o T.Chinnappa,
     Working as Asst. Engineer,
     O/o Asst. Executive Engineer,
     No.5 Sub-Division,
     Upper Tunga Project,
     K.N.N.L., Gajanur, Shimoga

870. THIPPA NAIK.H,
     S/o Hanuma Naik,
     Working as Asst. Engineer,
     O/o Asst. Executive Engineer,
     No.5, Sub-Division,
     Upper Tunga Project, K.N.N.L.,
     Gajanur, Shimoga District
                             718




871. SEETHA RAMA.T.,
     S/o Tholacha Naik,
     Working as Asst. Engineer,
     Upper Tunga Project,
     Sagar Road, Shimoga

872. E.R.RAJAPPA,
     S/o Rangappa,
     Working as Junior Engineer,
     Minor Irrigation Sub-division,
     Shikaripura, Shimoga District

873. T.V.SRINIVASA,
     S/o BVeeraprakashappa,
     Working as Junior Engineer,
     Panchayath Raj Engineering,
     Sub-Division, Shimoga - 577001

874. JAGADEESHA .K.
     S/o Late Yogappa.K,
     Working as Junior Engineer,
     No.4 Sub-Division,
     P.W.D. Hosanagara, Shimoga District

875. RAMESH.G. S/o H.Gangadhara,
     Working as Junior Engineer,
     No.6, P.W.D. Sub-Division,
     Hanagal, Molakalmur Taluk,
     Chitradurga District

876. SURESH BEDAR,
     S/o H.Vittobappa,
     Working as Asst.Engineer,
     No.1 Division,
     SLIS, KNNL,
     Mundargi, Gadag District
                              719




877. MANJUNATH NAIK.H,
     S/o Hemala Naik.G,
     Working as Asst. Engineer,
     No.2 Canal Sub-Division,
     SLIS, KNNL,
     Mundargi, Gadag District

878. UMESH ITIGI,
     S/o rangappa Itigi,
     Working as Asst. Engineer,
     No.2 Canal Sub-Division,
     SLIS, KNNL, Mundargi,
     Gadag District

879   JAGADEESH NAIK,
      S/o Hala Naik,
      Working as Junior Engineer,
      O/o Executive Engineer,
      P.R.E. Division, Shimoga

880. ASHOKA KUMAR.M.L
     S/o Mallappa.S.L,
     Working as Junior Engineer,
     No.2, Investigation Sub-Division,
     Kodiyala, Srirangapatna Taluk,
     Mandya

881. NAGARAJA. Y.N.
     S/o Late Narasimhaiah. Y.K,
     Working as Junior Engineer,
     No.2, Investigation Sub-Division,
     Kodiyala, Srirangapatna Taluk,
     Mandya

882. N.CHOWDAIAH,
     S/o Ningaiah,
     Working as Asst. Engineer,
                              720




     O/o Asst. Executive Engineer,
     Quality Control Sub-division No.1,
     Munirabad, Koppal taluk & District

883. VIJAYALAKSHMI,
     D/o Somsundar Lal Naik,
     Working as Junior Engineer,
     O/o A.E.E. P.R.E. Sub-division,
     Shimoga

884. B.H.BASAVARAJ,
     Working as A.E.,
     Aged about 39 years,
     Circle Office Panchayat Raj,
     Engineer, Bellary

885. H.NAGARAJ,
     Working as A.E., Aged about 40 years,
     Office: A.E.E. P.W.D. No.2,
     Sub-Division, Hospet,
     Bellary District

886. SANJAY PRABHU RAJ WALLYAPUKAR,
     Working as A.E., Aged about 43 years,
     Office: P.R.E.Sub-Division,
     Raybagh, Belgaum

887. R.NAGARAJA,
     Working as A.E., Aged about 35 years,
     Office: A.E.E. M.I. Sub-Division,
     Hoovinahadagali, Bellary District

888. T.SHANMUKAPPA,
     Working as J.E., Aged about 40 years,
     Office: P.R.E.Sub-division,
     Chitradurga
                             721




889. G.M.NAGARAJA,
     Working as J.E., Aged about 34 years,

     Office: P.M.G.S.Y.Sub-Division,
     Chitradurga

890. ANIL KUMAR BASAWANT SHINGE,
     Working as A.E., Aged about 40 years,
     P.W.D. Sub-Division No.2,
     Haliyala, Karwar District

891. MAHADEV IRAPPA KOLI,
     Working as A.E., Aged about 40 years,
     P.W.D. Sub-division No.2,
     Haliyala, Karwar District

892. D.JAYARAMA NAIK,
     Working as A.E., Aged about 42 years,
     P.W.D. Sub-Division,
     Yellapur, Karwar District

893. HANUMANTHAPPA.G.BANDIVADDAR,
     Working as A.E., Aged about 38 years,
     P.R.E. Sub-Division, Savanur,
     Haveri District

894. PURUSHOTHAMA.R,
     Working as A.E., Aged about 43 years,
     P.R.E. Division, Harapanahalli,
     Davanagere District

895. NAGARAJU.V.M,
     Working as J.E., Aged about 37 years,
     P.R.E. Sub-Division, Gangavathi,
     Koppal District
                              722




896. SRINIVASA,
     Working as J.E., Aged about 36 years,
     No.1, Canal Sub-Division,
     Odderhatti camp,
     Gangavathi, Koppal District

897. Gopala.G,
     J.E., Aged about 36 years,
     No. 6 P.W.D. Sub-Division. Hangal,
     Malakalmuru Taluk, Chitradurga
     District

898. S.M.SWAMY,
     Aged about 40 years,
     Working as A.E., Office at Executive Engineer,
     No.2, Canal Division,
     Irrigation Department,
     Waddarahatti Camp,
     Gangavathi Taluk, Koppal District

899. C.RAVI KUMAR,
     Working as A.E.,
     O/o Asst. Executive Engineer,
     No.4, Harihara Branch Canal
     Sub-Division, Harihara,
     Davanagere District

900. B.G.SHIVARUDRAPPA,
     Working as J.E.,
     O/o No.2, P.W.D. Sub-Division,
     Challakere (at post & Taluk).
     Chitradurga District

901   Y.NEELAKANTA,
      Working as A.E., Aged about 42 years,
      O/o No.4, Canal Sub-Division,
                              723




     Sasvehally,Honnali Taluk,
     Davanagere District


902. J.S.THIMMARAJU,
     Working as A.E.,
     No.1 Bhadra Canal Sub- division,
     Davanagere

903. R. RAMACHANDRAPPA,
     Working as J.E.,
     P.R.E.Sub-Division,
     Holelkare, Chitradurga District

904. C.SHIVAMURTHY,
     Working as A.E., Aged about 44 years,
     P.R.E.Division office,
     Hovinahadagali,
     Bellary District

905. G.RAMACHANDRA NAIK,
     Working as A.E., Aged about 38 years,
     P.R.E.Sub-division,
     Badravathi, Shimoga District

906. PALANNA.R.
     Working as A.E., Aged about 43 years,
     P.W.D., Bijapur District

907. K.KRISHNAMURTHY,
     Working as J.E., Aged about 44 years,
     P.R.E. Sub-division, Chitradurga

908. N.MAHADEVA SWAMY,
     Working as A.E., Aged about 37 years,
     No.3, VCC Sub-Division, Mysore
                             724




909. R.HARISH KUMAR,
     Working as A.E., Aged about 41 years,
     Minor Irrigation Sub-Division,
     Chikkamagalur

910. ASHOK BABU. G. NAIK,
     Working as A.E., Aged about 40 years,
     P.R.E. Sub division, Raybagh,
     Belagaum District

911. SANTARAM BABU MASHYALE,
     Working as Aged about 41 years,
     A.E., GLBC, Sub-Division,
     Harugeri, Belgaum District

912. MAHANTESH.K,
     Working as A.E., Aged about 35 years,
     No.1 Canal Sub-Division,
     Hodadi Road, Davangere

913. VENKATA NAIK.H,
     Working as A.E., Aged about 38 years,
     No. 1 Canal Sub-Division,
     Hodadi Raod, Davangere

914. RUDERESH NAIK.L.H.
     Working as A.E., Aged about 35 years,
     No.1 Sub-Division,
     Basapatna, Chennagiri

915. YASHODHARA.V.
     Working as A.E., Aged about 35 years,
     P.R.E.,Sub-Division, Soraba,
     Shimoga District

916. DHANANJAYA.S.
     Working as A.E., Aged about 39 years,
                              725




     Minor Irrigation, Sub-Division,
     Chitthradurga

917. LAXMANA,
     Working as A.E., Aged about 41 years,
     Minor Irrigation, Sub-Division,
     Chitradurga

918. B.C.SATISH KUMAR,
     Working as A.E., Aged about 40 years,
     KNNL, M.I.Sub-Division No.2,
     Nargund, Gadag District-02

919. VISHWANATH.P,
     Aged about 43 years,
     Working as A.E., P.W.D. No.5, Sub-Division,
     Siddapur, Uttar Kannada

920. DODDAMANI KOTRESHI,
     Working as J.E., Aged about 37 years,
     PRE, Sub-Division, Kudligi,
     Bellary District

921. G.P.GOPAL,
     Aged about 38 years,
     Working as A.E., PRE Sub-Division,
     Challakere, Chitradurga

922. VIJAY KUMAR,
     Working as J.E., Aged about 39 years,
     PRE-Sub-Division, Challakere,
     Chitradurga

923. H.R.RAMACHANDRAPPA,
     Working as A.E., Aged about 42 years,
     Quality Control, Sub-Division,
                             726




     Karnataka Niravari Nigama,
     Ranebennur, Haveri District


924. SUDHAKAR,
     Working as A.E., Aged about 40 years,
     PRE, Sub-Division,
     Shirahatti, Gadag District

925. R.MANJUNATH,
     Working as A.E., Aged about 41 years,
     No.1 BRLBC Sub-Division,
     B.R.Project, Bhadravathi Taluk,
     Shimoga District

926. LAKSHMINARAYAN.G.S,
     Aged about 40 years,
     Working as A.E., No.6, P.W.D.
     Hanagal, Molakalmooru Taluk,
     Chitradurga District

927. MARUTHI HANUMANTHAPPA MADAKANNAVAR,
     Working as A.E., Aged about 42 years,
     P.W.D., Sub-Division,
     Hangal, Haveri District

928. D.L.KALLOLIKAR,
     Working as A.E., Aged about 42 years,
     P.W.D., Sub-Division,
     Ranebennur,
     Haveri District

929. FAKKIRESH. H. HARIJAN (Thimmapur),
     Working as A.E., Aged about 42 years,
     P.W.D. Division office,
     Haveri
                             727




930. S.K.ENTETTINAVAR,
     Working as A.E., Aged about 36 years,
     P.W.D. Sub-Division, Haveri

931. MANOHAR.M. KOTAGIMANI,
     Working as A.E., Aged about 43 years,
     P.W.D. Sub-Division, Shiggoan,
     Haveri District

932. DAYANAND H.RAMANAGOUDAR,
     Working as A.E., Aged about 41 years,
     KNNL, UTP, No.2 Sub-Division,
     Thumminakatti, Ranebennur Taluk,
     Haveri District

933. MAHADEVAPPA RAMAPPA HARIJAN,
     Working as J.E., Aged about 38 years,
     PRE, Division Gadag

934. MALLIKARJUN. G.MADANI,
     Working as A.E., Aged about 40 years,
     PWD, Sub-Division, Humunabad,
     Bidar District

935. DEVANNA KATTI,
     Working as A.E., Aged about 41 years,
     Sub-Division No.19 KBJLL,
     NRBC, Marakal Kollur,
     Shapur Taluk, Gulbarg District

936. GURUSIDDAPPA C.GOKHALE,
     Working as A.E., Aged about 42 years,
     P.W.E., PMGSV Sub-Division,
     Bellary District

937. B.VIJAYA BHASKAR,
     Working as A.E., Aged about 34 years,
                             728




     P.R.E., PMGSV Sub-Division,
     Bellary District


938. N.MANJUNATH,
     Working as J.E., Aged about 36 years,
     MRBC No.15, Sub-Division,
     Kurahatti, Rona Taluk,
     Gadag District

939. C.NINGARAJU,
     Working as A.E., Aged about 42 years,
     O/o Asst. Executive Engineer No.2,
     K.R.S. and MIP Sub-Division
     (Camp Kirugaval), Malavalli Taluk,
     Mandya District

940. V.DEVARAJ,
     Working as A.E., Aged about 38 years,
     L.I.S Sub-division, Haveri

941. V.UMA NAIK,
     Working as A.E., Aged about 37 years,
     Panchayat Raj Sub-Division,
     Siddapur, U.K. District

942. G.K. NAIK,
     Working as A.E., Aged about 38 years,
     Panchayat Raj Division,                 `
     Mangalore

943. VENTAKESH M.GALAG,
     Working as J.E., Aged about 35 years,
     Panchayat Raj Sub-Division,
     Sindanoor Taluk, Raichur District
                             729




944. KASHIRAY NAIK,
     Working as J.E., Aged about 36 years,
     Panchayat Raj Sub-Division,
     Sindanoor Taluk, Raichur District

945. NAGENDRAPPA.G.A,
     Working as A.E., Aged about 38 years,
     Minor Irrigation Sub-Division,
     Chitradurga

946. KRISHNAMURTHY.M,
     Working as A.E., Aged about 40 years,
     Minor Irrigation Division,
     Chitradurga

947. THIMMAPPA.T.
     Working as A.E., Aged about 43 years,
     PWD Sub-Division, Pavadaga,
     Tumkur District

948. SHIVAMURTHY.B.,
     Working as A.E., Aged about 35 years,
     Minor Irrigation Division,
     Chitradurga

949. RAVINDRA SAKKARI,
     Working as A.E., Aged about 44 years,
     PWD Sub-Division, Savanur,
     Haveri District

950. PREMANAND HANUMANTHAPPA KOTABAL,
     Working as A.E., Aged about 44 years,
     MRBCC Sub-Division No.18,
     Mallapur, Rona Taluk, Gadag
     District
                             730




951. JAGANNATH D.CHIGARI,
     Working as J.E., Aged about 40 years,
     Office of Asst. Executive Engineer,
     MRBCC Sub-Division No.22,
     Rona Taluk, Gadag District

952. B.M.RATHOD,
     Working as J.E., Aged about 42 years,
     MLBCC Division No.3, Badami,
     Bagalkot District

953. PUSHPALATHA.S,
     Working as A.E., Aged about 34 years,
     PRE Circle office, Ballary

954. A.R.RAVI KUMAR,
     Working as A.E., Aged about 43 years,
     PRE -PMGSY Sub-division, Karwar

955. DEVENDRAPPA,
     Working as A.E., Aged about 29 years,
     No.2 Canal Sub-division,
     Koratagi, Gangavathi Taluk,
     Koppal District

956. S.NAGARAJA,
     Working as A.E., Aged about 35 years,
     Canal Sub-Division, Oddarahatti
     Camp, Gangavathi, Koppal District

957. B.ASHOK,
     Working as J.E., Aged about 34 years,
     No.2, Canal Division Oddarahatti
     Camp,Gangavathi Taluk, Koppal
     District
                             731




958. M.G.RATHOD,
     Working as J.E., Aged about 42 years,
     P.R.E. Sub-Division,
     Hoovinahadagali,
     Bellary


959. PRASHANTH.R,
     Working as A.E., Aged about 42 years,
     W & M. Sub-Division, Naragund,
     Gadag District

960. GANGARAJU.P,
     Working as A.E., Aged about 42 years,
     MRBCC- Division No.1, Naragund,
     Gadag District

961. YELLAPPA.B.PATROTI,
     Working as A.E., Aged about 38 years,
     Kolachi Canal Sub-Division,
     Konnur, Naragund Taluk,
     Gadag District

962   GOVINDA NAYAK.O,
      Working as A.E., Aged about 39 years,
      MI Sub-Division No.2,
      Naragand, Gadag District

963. SURESH.M.
     Working as A.E., Aged about 39 years,
     W & M, Sub-Division, Naragund,
     Gadag District

964. HONNAKASTURI,
     Working as A.E., Aged about 40 years,
     MRBCC- Division No.1, Naragund,
     Gadag District
                              732




965. T.V.VENKATESHA MURTHY,
     Working as A.E., Aged about 40 years,
     MI - Sub-Division No.3, Naragund,
     Gadag District

966. SADANANDA.T.LAMANI,
     Working as A.E., Aged about 40 years,
     MRBCC - Division No.1, Naragund,
     Gadag District

967. C.CHANDRAPPA,
     Working as A.E., Aged about 41 years,
     PWD. Sub-Division, Bilagi,
     Bagalkot District

968. B.G.BHASKAR,
     Working as A.E., Aged about 43 years,
     Karwar, Uttar Kannada

969. DEVENDRA,
     Working as J.E., Aged about 38 years,
     No-14, HC. Sub-division, Kunigal,
     Tumkur District

970. P.RAVI,
     S/o Late M.Puttaswamy,
     Aged about 39 years,
     Working as A.E., Office of the Asst.
     Executive Engineer,
     Minor Irrigation, Quality Control
     Sub-Division, K.R.Circle, Bangalore

971. M.S.SHWETHA,
     D/o M.Shivashankar Murthy,
     Aged about 29 years,
     Working as J.E., Office of the
                              733




      Executive Engineer.
      PRE Division,Z.P. Mandya - 571401

972. Dharam Raj G.Naik,
     S/o Ganapathi Naik,
     Working as A.E., Aged about 43 years,
     Office of the Executive Engineer,
     Minor Irrigation Quality Control
     Division,
     K.R.Circle, Bangalore - 560001

973. DHARAM SINGH C.NAIK,
     Working as J.E.,
     Office of the Asst. Executive
     Engineer, No.4.
     Irrigation Investigation Sub-
     Division,
     Anandrao Circle, Bangalore - 560009

974. RAGHAPPA LAMANI,
     S/o Lalappa Lamani,
     Aged about 30 years,
     Working as J.E.,
     Office of the Asst. Executive
     Engineer,
     BTDA Sub-Division, No. 6,
     Bagalkot - 587101

975. VIJAYANAND,
     S/o Narsingrao,
     Aged about 32 years,
     Working as J.E.,
     Office of the Research Officer,
     Madal and prototype conformity
     studies branch, KERS,
     K.R.S., Srirangapatna Taluk,
     Mandya District, PIN- 571607
                              734




976. MALLAPPA R. KAMBLE,
     S/o Late. Ramappa M.Kamble,
     Aged about 36 years, Working as A.E.,
     Office of the Asst. Executive
     Engineer,
     KBJNL, NLBC No.7 Sub-Division,
     Hunasagi - 585215

977. HUCHAPPA,
     S/o Late. Thimmaiah,
     Aged about 43 years,
     Working as J.E., Office of the Asst. Executive
     Engineer,KBJNL, Dam Sub-Division,
     No 3,Narayanapura, Gulbarga
     District

978. CHANDRAKHANTHA BADIGAR,
     S/o Gangappa
     Aged about 40 years, Working as J.E.,
     Office of the Asst. Executive
     Engineer,
     SBC Destroy Sub-Division, No. 33,
     Rodalbanda, Lingasagar Taluk,
     Raichur Dirtrict - 584127

979. BASAWARAJ, S/o Bakkappa,
     Aged about 30 years, Working as J.E.,
     Research Officer, Works Branch,
     Technical Service Division,
     KERS, Krishnaraj sagar,
     Srirangapattana Taluk,
     Mandya District - 571607

980. SHIVAJI, S/o Dhaku,
     Working as J.E., Aged about 29 years,
     Office of the No.2 Quality Control
                              735




     Sub-Division, Kaveri Bhavan,
     Gokulam 4th Stage, Mysore

981. VIJAYA, S/o Lachchu,
     Working as J.E., Aged about 29 years,
     Office of the Asst. Executive
     Engineer,
     KBJNL, SBC, Dy. Sub-division,
     No.33, Rodalbanda, Lingsagar Taluk,
     Raichur District - 584127

982. D. MURTHY, S/o Dasappa,
     Working as A.E., Aged about 42 years,
     Office of the assistant Executive
     Engineer,
     No.3, Hemavathi Canal Sub Division,
     Kaveri Neeranari Nigma Limited,
     Mayasandra, Turuvekere Taluk,
     Tumkur District

983. N.M.YADAVAGURI,
     S/o Late M.K.Madial,
     Working as A.E., Aged about 38 years,
     Office of the Assistant Executive
     Engineer,
     No.6, Varuna Canal Constructions
     Sub Division, Kaveri Neeravari
     Nigma Limited, Mysore

984. KESHAVA MURTHY. A,
     S/o Late V.Achuthan,
     Aged about 40 years,
     Working as A.E., Office of the
     Assistant Executive Engineer,
     No. 3, Hemavathi Canal Sub
                              736




     Division,
     Kaveri Neeravari Nigma Limited,
     Konnanur, Arakalgod Taluk,
     Hassan District

985. R. MANJUNATH, S/o. K. Rachaiah,
     Working as A.E., Aged about 39 years,
     Office of the Assistant
     Executive Engineer, No.3,
     Varuna Canal Constructions Sub
     Division, Kaveri Neeravari
     Nigma Limited, Mysore

986. H. R. CHANDRA MOHAN,
     S/o. Ranga ramaiah,
     Aged about 32 years, Working as J.E.,
     Office of the Assistant
     Executive Engineer,
     No.3, Varuna Canal Constructions
     Sub Division, Kaveri Neeravari
     Nigama Limited, Mysore

987. S.J. NARASIMHA MURTHY,
     S\o. N. Javaraiah, Working as A.E.,
     Aged about 40 years,
     Office of the Assistant
     Executive Engineer, No.6,
     Varuna Canal Constructions Sub
     Division,
     Kaveri Neeravari Nigma Limited,
     Mysore

988. P. KRISHNA,
     S/o. Late Puttalingaiah, Working as A.E.,
     Aged about 38 years,
     Office of the Assistant Executive
     Engineer,
                              737




      No.3, Varuna Canal Constructions
      Sub Division, Kaveri Neeravari
      Nigama Limited, Mysore

989. SIDDARAJU,
     S/o. Late Mallaiah,
     Aged about 42 years, Working as A.E.,
     Office of the Assistant Executive
     Engineer, Uduthore Reservior
     Project
     Sub- Division, Ajjipura, Kollega
     Taluk,
     Chamarajanagar District

990. PUTTAIAH,
     S/o. Kariyaiah,
     Aged about 39 years, Working as A.E.,
     Office of the Superintending
     Engineer,
     Varahi Project Circle,
     Kaveri Neeravari Nigma Limited,
     Siddapur, Kundapur Taluk,
     Udupi District

991. R.N. JAYANNA,
     S/o. Ningaiah,
     Aged about 35 years, Working as J.E.,
     Office of the Assistant Executive
     Engineer, No. 4, Nugu Sub Division,
     Kaveri Neeravari Nigma Limited,
     Nanjanagud, Mysore

992. B.R. GURUNATH,
     S/o. P.Ramachandra,
     Aged about 30 years,
     Working as Junior Engineer,
     Office of the Assistant Executive
                              738




     Engineer,
     Lift Irrigation Sub Division No.1,
     Munavalli, S.Village Soudatti
     Taluk,
     Belgaum District

993. MOHAN KUMAR,
     S/o. M.Lingaiah,
     Aged about 33 years,
     Working as Assistant Engineer,
     Office of the Assistant Executive
     Engineer, No.3, Harangi Right Bank
     Canal Sub Division,
     Kaveri Neeravari Nigam Limited,
     Hunsur

994. B.DORESWAMY,
     S/o. Late M.R.Basavaraju,
     Aged about 40 years,
     Working as Assistant Engineer,
     Office of the Assistant Executive
     Engineer,
     No.3, Harangi Right Bank Canal Sub
     Division,
     Kaveri Neeravari Nigam Limited,
     Hunsur, Mysore District

995. S.SATHISH CHANDRAN,
     S/o. S.Siddaiah,
     Aged about 37 years,
     Working as Assistant Engineer,
     Office of the Assistant Executive
     Engineer,
     No.2, Kabini Canal Constructions,
     Sub Division, Kaveri Neeravari
     Nigam Limited,
     T.Narasipura, Mysore District
                              739




996. H.G.KUMARASWAMY,
     S/o. Late H.K.Gangadharan,
     Aged about 43 years,
     Working as Assistant Engineer,
     O/o. Assistant Executive Engineer,
     No.3, H.R. Sub Division,
     Bettadapura,
     Kaveri Neeravari Nigam Limited,
     Periyapatna Taluk, Mysore District

997. K.C.KANTHARAJU,
     S/o Late B.Chikkamadaiah,
     Aged about 42 years,
     Working as Assistant Engineer,
     Office of the Assistant Executive
     Engineer,
     Public Works Department,
     Pavagada Sub Division, Tumkur
     District

998. J.SHIVAKUMAR,
     S/o. M.Javaraiah, Assistant
     Aged about 38 years,
     Working as Assistant Engineer,
     O/o Assistant Executive Engineer,
     No.5, Public Works Sub Division,
     Jagalur Taluk, Davanagere District

999. V.RAMESHA,
     S/o. Veerabhadra Nayak,
     Aged about 37 years,
     Working as Assistant Engineer,
     Office of the Assistant Executive
     Engineer,
                             740




     No.3, Kavini Canal Constructions
     Sub Division, Santhemarahally,
     Chamarajanagar Taluk and District

1000. H.C.SOMANNA,
      S/o Late Chamaiah,
      Aged about 36 years,
      Working as Junior Engineer,
      Office of the Assistant Executive
      Engineer, No.3, Kabini Canal
      Constructions Sub Division,
      Santhemarahally, Chamarajanagar
      Taluk and District

1001. M.REVANNA,
      S/o. Late Marisiddaiah,
      Aged about 34 years,
      Working as Junior Engineer,
      Office of the Assistant Executive
      Engineer,
      No.3, Kabini Canal Constructions
      Sub Division, Santhemarahally,
      Chamarajanagar Taluk and District

1002. R. GURUSIDDAIAH,
      S/o Rachaiah, Aged about 38 years,
      Working as Junior Engineer,
      Office of the Assistant Executive
      Engineer,
      Minor Irrigation Sub Division,
      Chamarajanagar Taluk and District

1003. K.M.MANJUNATHA SWAMY,
      S/o Late Mahadevu,
      Aged about 36 years,
      Working as Assistant Engineer,
      Office of the Asst. Executive
                              741




      Engineer,
      No.2, Kabini Canal Distributory
      Sub Division, Mugur T.Narasipura
      Taluk, Mysore District

1004. B.C.BASAVARAJU,
      S/o. Late Chikkamadaiah,
      Aged about 37 years,
      Working as Junior Engineer,
      O/o. Assistant Executive Engineer,
      No.2, Kabini Canal Distributory
      Sub Division, Mugur
      T.Narasipura Tq.,
      Mysore District

1005. S.NINGARAJU,
      S/o Late Siddaiah,
      Aged about 39 years,
      Working as Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.2, Kabini Canal Distributory
      Sub Division, Mugur,
      T.Narasipura Taluk,Mysore Disrict

1006. M.LOKESH,
      S/o. C.Mallikarjunaiah,
      Aged about 44 years,
      Office of the Executive Engineer,
      Kabini Canal Distributory Division,
      T.Narasipura Taluk,Mysore District

1007. LINGARAJU G.B., S/o Basavaiah,
      Aged about 38 years,
      Working as Junior Engineer,
      O/o. Assistant Executive Engineer,
      No.5, Harangi Canal Sub Division,
      K.R.Nagar, Mysore District
                               742




1008. G.K.SIDDESWARA PRASAD,
      Aged about 37 years,
      S/o. G.S.Kempuvaiah,
      Working as Junior Engineer,
      O/o. Assistant Executive Engineer,
      No.5, Harangi Canal Sub Division,
      K.R.Nagar, Mysore District


1009. D.C.RAMASWAMY,
      S/o. Chikkahanumaiah,
      Aged about 41 years,
      Working as Junior Engineer,
      O/o. Assistant Executive Engineer,
      Pradhan Mantri Grama Sadak
      Yojana Sub Division,
      Now on deputation to the
      Dept. of Panchayath Raj Engg.
      Sub Division, Nagamangala,
      Mandya District

1010. G.H.GIRISH,
      S/o. Late G.B.Haradaiah,
      Aged about 37 years,
      Working as Assistant Engineer,
      Office of the Superintending
      Engineer,
      Thunga Bhadra Canal Construction
      Circle,Yeramaras Camp, Raichur
      (Irrigation Department).

1011. MAHESH.S. S/o. Siddaiah,
      Aged about 43 years,
      Working as Junior Engineer,
      Office of the Assistant Executive
                              743




     Engineer, No.4, P.W.D Sub Division,
     Heggadadevanakote, Mysore District

1012. PUTTASWAMY,
      S/o Late Javanaiah,
      Aged about 41 years,
      Working as Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Panchayath Raj Engineering Sub
      Divn.,Channapatna Bangalore Rural
      District

1013. K.T.VIJAYA KUMAR,
      S/o Thirumallaiah,
      Aged about 37 years,
      Working as Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.4, Kabini Canal Sub Division,
      T.Narasipura Taluk, Mysore District

1014. JEETENDRA, S/o Late Sharanappa,
      Aged about 37 years,
      Working as Assistant Engineer,
      Dept. of Water Resources
      Development Organisation,
      O/o. Assistant Executive Engineer,
      No.4, Canal Sub Division,
      Maski, Lingasugar, Raichur District

1015. MOHAN KUMAR,
      S/o Late Kempaiah,
      Aged about 31 years,
      Working as Assistant Engineer,
      Dept. of Water Resources
      Development Organisation,
      O/o. Assistant Executive Engineer,
      No.2, Field Channal Sub Division,
                               744




      Jawalagera, Taluk Sindhanur,
      Raichur District

1016. HANUMANTHAPPA M.
      S/o Late Mariyappa,
      Aged about 40 years,
      Working as Assistant Engineer,
      Dept. of Water Resources
      Development Organisation,
      O/o. Assistant Executive Engineer,
      No.3, Canal Sub Division,
      Sindhanur Taluk, Raichur District

1017. DURGANNA, S/o. Adanagouda,
      Aged about 37 years,
      Working as Assistant Engineer,
      Dept. of Water Resources
      Development Organisation,
      Office of the Assistant Executive
      Engineer, No.2, Field Channel Sub
      Divn.,Jawalgere, Taluk Sindhanur,
      Dist. Raichur

1018. SHIVAPPA H.
      S/o K.Maruthi,
      Aged about 35 years,
      Working as Assistant Engineer,
      Dept. of Water Resources
      Development Organisation,
      Office of the Executive Engineer,
      No.3, Canal Division,Sindhanur,
      Raichur District

1019. HANUMANTHAPPA M.
      S/o. Hanumathappa,
      Aged about 39 years,
      Working as Assistant Engineer,
                              745




     Dept. of Water Resources
     Development Organisation,
     O/o. Assistant Executive Engineer,
     No.3, Canal Sub Division,
     Sindhanur Taluk, Raichur District

1020. M.S.BHAVASINGH NAIK,
      S/o M.Sangada Naik,
      Aged about 41 years,
      Working as Junior Engineer,
      Dept. of Water Resources
      Development Organisation,
      O/o. Assistant Executive Engineer,
      No.3, Canal Sub Division,
      Sindhanur Taluk, Raichur District

1021. C.H.G.VENKATESHWARA RAO,
      S/o. Late C.H.Pichaiyya,
      Aged about 37 years,
      Working as Assistant Engineer,
      Dept. of Water Resources
      Development Organisation,
      O/o. Assistant Executive Engineer,
      No.2, Canal Sub Division,
      Kavithal, Manvi Taluk,
      Raichur District

1022. ASHOK,
      S/o Lakshman Naik,
      Aged about 36 years,
      Working as Assistant Engineer,
      Dept. of Water Resources
      Development Organisation,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam
      Limited,
      N.R.B.C Sub Division, No.14,
                              746




     Amarapura Cross, Herundi Post,
     Devadurga Taluk,
     Raichur District

1023. CHINNAPPA M.
      S/o Anthoniappa,
      Aged about 37 years,
      Working as Junior Engineer,
      Dept. of Water Resources
      Development Organisation,
      O/o. Assistant Executive Engineer,
      Maski Nala Project,
      Maski Sub Division,
      Lingasur Taluk,Raichur District

1024. BASTANI,
      S/o Basappa, Junior Engineer,
      Aged about 33 years,
      Working as Junior Engineer
      Dept. of Water Resources
      Development Organisation,
      O/o. Assistant Executive Engineer,
      No.4, Canal Sub Division,
      Maski, Lingasur Taluk,
      Raichur District

1025. MANJUNATH,
      S/o Jayaram, Junior Engineer,
      Aged about 27 years,
      Working as Junior Engineer
      Dept. of Water Resources
      Development Organisation,
      O/o. Assistant Executive Engineer,
      No.1, Canal Sub Division,
      Turuvihal, Sindhanur Taluk,
      Raichur District
                              747




1026. YARKADA GOPALA KRISHNA,
      S/o Late Y.Bharamappa,
      Aged about 42 years,
      Working as Junior Engineer,
      Dept. of Irrigation,
      O/o. Assistant Executive Engineer,
      Maski Nala Project Maski,
      Lingasur Taluk,
      Raichur District


1027. P.SADASHIV, S/o Pundalik,
      Working as A.E., Aged about 39 years,
      KNNL GRBCC Division No.4,
      Chikkodi, Belgaum District

1028. T. SIDDARAMAPPA,
      S/o. Thimmappa,
      KNNL GLBC Division No.1,
      Ghataprabha, Gokak Taluk,
      Belgaum District

1029. RAJU SDHANG,
      S/o. Susheela Dhang,
      Working as J.E., Aged about 31 years,
      KNNL MQC, Sub Division No.3,
      Mahalinagapur, Mughol Taluk,
      Bagalkot District

1030. RAVIKANTH B SHIVARAI,
      S/o. Bapu D Shivarai,
      Aged about 35 years,
      Working as A.E.,
      Panchayat Raj Engineering
      Sub-Division, Gokak Taluk,
      Belgaum District
                              748




1031. KAMBLE SHANKAR,
      Aged about 37 years,
      Working as J.E.,
      KNNl, GRBCC, Sub Division No.4,
      Kerur, Chikkodi Taluk,

1032. B.P. KRISHNA MURTHY,
      S/o. A.K. Papaiah,
      Aged about 37 years,
      Working as A.E.,
      KBJN(L), ALBC Sub Division No.1,
      Sitimani Camp, Alamatti,
      Basavana Bagewadi Taluk,
      Bijapur District

1033. P.M. SURYA PRASAD,
      S/o. Late P.M. Munivenkatappa,
      Aged about 40 years,
      Working as A.E.,
      CNN(L), O/o. Assistant Executive
      Engineer, No.14, HC Sub Division,
      Kunigal, Tumkur District

1034. SHARANAPPA SHARMA,
      S/o. Bheemappa Sharma,
      Aged about 33 years,
      Working as J.E.,
      KBJN(L), IBCO & M,
      Sub Division No.43,
      Chigarhalli, Jewargi Taluk,
      Gulbarga District

1035. GANGARAM MALLAPPA KOMANNAVAR,
      S/o. Mallappa Komannavar,
      Aged about 42 years,
      Working as A.E.,
      KNNL GRBCC Sub-Division No.5,
                              749




     Gokak, Belgaum District

1036. PANDIT H. GANGANNAVAR,
      S/o Hanumant K Gangannavar,
      Aged about 38 years,
      Working as A.E.,
      O/o. Superintendent Engineer,
      KNNL GRBCC Cricle, Hidkal Dam,
      Hukkeri Taluk, Belgam District

1037. Basavaraj K. Lamani,
      S/o Khemu, Aged about 41 years,
      Working as A.E., Office of the
      Superintendent Engineer,
      KNNL GRBCC Cricle, Hidkal Dam,
      Hukkeri Taluk, Belgam District

1038. SHIVALAL S.CHAVAN,
      S/o Seetaram Chavan,
      Aged about 39 years,
      Working as A.E.,
      KBJNL, ARBC Sub-Division No.3,
      Alamatti, Basavana Bagewadi Taluk,
      Bijapur District

1039. UMESHA K.M, S/o G.H. Madaiah,
      Aged about 39 years,
      Working as A.E.,
      Office of the Executive Engineer,
      KNNL Ghataprabha Quality
      Control Division,
      Hidkal Dam, Hukkeri Taluk,
      Belgaum District

1040. UMAMAHESHA.D.,
      S/o Doddayallaiah,
      Aged about 39 years,
                              750




      Working as A.E.,
      C.B.C. Sub-Division No.3,
      Ghataprabha, Gokak Taluk,
      Belgaum District

1041. H.NAGARAJA,
      S/o Hanumanthappa,
      Aged about 42 years,
      Working as A.E.,
      KNNL, GLBC, Sub-Division No.4,
      Kudachi, Raibagh Taluk,
      Belgaum District

1042. SHASHIKANT BHANGAREPPA VANDALE,
      S/o Bhangareppa Mallappa Vandale,
      Aged about 40 years,
      Working as A.E.,
      Office of the Executive Engineer,
      KNNL GRBCC Cricle, Division No.4,
      Chikodi, Chikodi Taluk,
      Belgaum District

1043. SHASHIKANT TUKARAM KALASAPPAGOL,
      S/o Tukaram Shivappa Kakasappagol,
      Aged about 42 years,
      Working as A.E.,
      Office of the Executive Engineer,
      KNNL GRBCC Division No.2,
      Hidkal Dam, Hukkeri Taluk,
      Belgaum District

1044. LOKESHWARAPPA.M.,
      S/o Malleshappa,
      Aged about 40 years,
      Working as A.E.,
      C.B.C. Sub Division, No. 3,
                              751




      Ghataprabha, Gokak Taluk,
      Belgaum District

1045. SHRISHAIL D CHAWAN,
      S/o Daku Chavan,
      Aged about 38 years,
      Working as J.E.,
      KBJNL, ALBC Sub-Division No1,
      Sitimani Camp, Almathi,
      Basavan Bagewadi Taluk,
      Bijapur District

1046. RAVI MALLAPPA HUBBALLI,
      S/o Mallappa Hubballi,
      Aged about 28 years,
      Working as J.E.,
      Office of the Executive Engineer,
      KNNL GRBCC sub Division No.1,
      Hidkal Dam,Hukkeri Taluk,
      Belgaum District

1047. SHIVAPPA APPANNA KALKUTAGI,
      S/o Appanna Kalkutagi,
      Aged about 39 years,
      Working as J.E.,
      Office of the Executive Engineer,
      KNNL GRBCC sub Division No.1,
      Hidkal Dam,Hukkeri Taluk,
      Belgaum District

1048. SHEKAPPA SANNAPPA HOSAMANI,
      S/o Sannappa Hosamani,
      Aged about 38 years,
      Working as J.E.,
      Office of the Executive Engineer,
      KNNL GRBCC sub Division No.13,
                              752




      Hidkal Dam,Hukkeri Taluk,
      Belgaum District

1049. SUDHIR SADANAND GUDDAKAYU,
      S/o Sadanand T Guddakayu,
      Aged about 39 years,
      Working as J.E.,
      C.B.C Sub-Division No 4,
      Kabbur, Chikkodi Taluk, Belgaum District

1050. CHANDRAPPA SHIVAPPA KAMBLE,
      S/o Shivappa Kamble,
      Aged about 39 years,
      Working as J.E.,
      C.B.C. Sub Division, No. 3,
      Ghataprabha, Gokak Taluk,
      Belgaum District

1051. SRINIVASA,
      S/o Munivenkatappa,
      Aged about 43 years,
      Working as J.E.,
      PRE Sub-Division, Kolar District

1052. P.R. DEVENDRAPPA,
      Working as J.E., PRE Sub-Division,
      Kolar District

1053. K.RAJANNA,
      Working as J.E.,
      Pre Sub-division,
      Chintamani, Kolar District

1054. B.S.VENKATESH MURTHY,
      Working as J.E.,
      PRE Sub-Division,
      Chintamani, Kolar District
                               753




1055. B.S.RASHMI,
      Aged about 28 years,
      R/at No 1611, D.S.B.Road,
      K.R.Sagara, Mandya District

1056. CHANDRASHEKAR, S/o Machindra,
      Working as J.E., Aged about 30 years,
      Office of the Research Officer,
      Material Testing and Instrumentation
      Branch, Technical Sub-division, KERS,
      K.R.Sagar, Srirangapatna Taluk,
      Mandya District - 571607

1057. VENKAT, S/o Sharanappa,
      Aged about 28 years,
      Working as J.E.,
      Office of the Research Officer,
      Strengthening Surface Water Base
      Organization Sub-division, KERS,
      K.R.Sagar, Srirangapatna Taluk,
      Mandya District - 571607

1058. BHIKKU, S/o Chitru,
      Aged about 30 years,
      Working as J.E.,
      Office of the Asst. Executive Engineer,
      No.1, VCC Sub-Division, Mysore - 57

1059. ANNAVERAPPA S.SANGAVI,
      S/o Saibanna Sangavi,
      Aged about 42 years,
      Working as A.E., Krishna Bagaya
      Jala Nigam Limited,
      Jevargi Branch Canal (JBC),
      Sub-division No 9, Chigarahalli Camp,
      Jeevargi Taluk, Gulbarga District
                               754




1060. SHRIMANTH R. DHANI, S/o R.Dani,
      Aged about 35 years,
      Working as J.E.,
      Krishna Bhagya Jala Nigam Limited,
      SBC (O & M), Sub-Division No.13,
      Doranalli, Shapur Taluk, Gulbarga District

1061. ASHOK, S/o Basappa,
      Aged about 34 years,
      Working as J.E.,
      Office of AEE KNNL BLIS,
      Sub-Division No. 2 , Afzalpur,
      Gulbarga District

1062. ASHOK, S/o Tukaram Tilekar,
      Working as Asst. Executive Engineer,
      KNNL BNT REM Sub-Division,
      Chittapur, Hebbal Taluk,
      Gulbarga District

1063. ASHOK KUMAR,
      S/o Guudappa, Aged about 39 years,
      Working as J.E., Office of the
      Asst. Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      Jevargi Branch Canal (JBC),
      Sub-Division No.11, Chigarahaalli,
      Jeevargi Taluk, Gulbarga District

1064. BASAWARAJ, S/o Ambanna,
      Aged about 39 years,
      Working as J.E.,Office of Asst. Executive
      Engineer,Krishna Bhagya Jala Nigam Limited,JBC, Sub-
      Division No.15, Awarad, Jeevargi Taluk, Gulbarga
      District
                             755




1065. CHANDRASHEKAR, S/o Tukaram,
      Aged about 38 years,
      Working as J.E.,
      Office of Asst. Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      JBC, Sub-Division No.16, Chigaralli Camp,
      Jeevargi Taluk, Gulbarga District

1066. CHANDRA KANT, S/o Tukappa,
      Aged about 42 years,
      Working as J.E.,
      Office of Asst. Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      JBC, Sub-Division No.10, Chigaralli Camp,
      Jeevargi Taluk, Gulbarga District

1067. DYANAND, S/o Srimantharao Mentry,
      Aged about 39 years,
      Office of Asst. Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      JBC, Sub-Division No.4, Awarad,
      Kellur Post, Jeevargi Taluk,
      Gulbarga District

1068. DEVENDRA KUMAR, S/o Sharanappa,
      Aged about 33 years,
      Working as J.E.,
      Office of Asst. Executive Engineer,
      KNNL BNT Project, LBC, Sub-Division,
      Chittapur, Kalgi Taluk,
      Gulbarga District

1069. LOHITASHWA NAYAK,
      S/o Harishachandra Rao,
      Working as A.E.,
      Office of Asst. Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
                               756




      JBC, Sub-Division No.15, Aurad,
      Jeevargi Taluk, Gulbarga District

1070. MALLIKARJUN, S/o Mapanna,
      Aged about 41 years,
      Working as A.E.,
      Office of Asst. Executive Engineer,
      KNNL BNT LBC, Sub-Division No.3,
      Tengali, Chittapur Taluk,
      Gulbarga District

1071. MANIK RAO,
      S/o Sharanappa, Aged about 29 years,
      Working as J.E., Office of Asst. Executive Engineer,
      Binnithora Project, Left Bank Canal,Sub-Division
      No.2,Kalge,
      Chittapur Taluk, Gulbarga District

1072. MANOHAR RAO, S/o Prabhakr Rao,
      Aged about 39 years,
      Working as A.E.,
      Iwan-E-Shahi Road,
      Irrigation Complex,
      Gulbarga District

1073. NIJAPPA, S/o Siddappa,
      Aged about 43 years,
      Working as A.E.,
      Office of Asst. Executive Engineer,
      Binnithora Project,
      Left Bank Canal,
      Sub-Division No.3,
      Tengali,Chittapur Taluk,
      Gulbarga District

1074. PEERAJI, S/o Haibati,
      Aged about 39 years,
                               757




      Working as J.E.,Office of Asst. Executive
      Engineer,Binnithora Project Dam,
      Sub-Division , Harsoor,
      Gulbarga Taluk & District

1075. PRABHULING D. KAMBLE,
      S/o Damajee, Aged about 44 years,
      Working as A.E.,
      Krishna Bhagya Jala Nigam Limited,
      SBC, O & M, Sub-Division No.12,

      Hattigudar, Shahapur Taluk,
      Gulbarga District

1076. PRAKASH KUMAR,
      S/o Vithal Rao,
      Aged about 37 years,
      Working as J.E.,
      Office of Asst. Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      Jeevagi Branch Camp,
      Sub-Divn. No.14,
      Chigaralli Camp, Jeevargi Taluk,
      Gulbarga District

1077. RAJKUMAR NAVALI,
      S/o Nimbannappa,
      Aged about 40 years,
      Working as A.E.,
      Office of KNNL, Amarja Project
      Canal Sub-Division,
      Nimberga, Gulbarga District

1078. B.SHIVABASAPPA,
      S/o Husanappa,
      Aged about 42 years,
      Working as A.E.,Office of Asst.
                               758




      Executive Engineer,KNNL BNT,
      LBC, Sub-Division, Kalgi, Chittapur Taluk,
      Gulbarga District

1079. SHIVAJI NIDGUNDI, S/o Sangappa
      Aged about 41 years,
      Nidgundi,
      Working as A.E.,
      Office of Asst. Executive
      Engineer,Karnataka Neeravari
      Nigam Limited,
      Bennethora Project, Left Bank
      Canal,Sub-Division , Hebbal,
      Chittapur Taluk,
      Gulbarga District

1080. SUBHASH, S/o Valmik,
      Aged about 37 years,
      Working as J.E.,Office of Asst. Executive
      Engineer,Krishna Jala Nigam Limited,
      Jeevargi Branch Canal,
      Sub-Divn. No.13,Jeevargi Taluk,
      Gulbarga District

1081. SUBHASHCHANDAR K. RATHOD,
      S/o Krishna Rathod,
      Aged about 40 years,
      Working as J.E.,Office of Executive Engineer,
      Krishna Jala Nigam Limited,
      F I C Sub-Division No.1,
      Jeevargi Taluk, Gulbarga District

1082. SURESH, S/o Ram Rao,
      Aged about 39 years,
      Working as A.E., Krishna Jala Nigam Limited,
      Jeevargi Branch Canal, Sub-Divn. No.15,
      Aurad, Jeevargi Taluk, Gulbarga District
                               759




1083. S.SURYAKANT, S/o Sharanappa,
      Aged about 41 years,
      Working as J.E.,
      Office of Asst. Executive Engineer,
      KNNL RBC Sub-Division,
      Beenethora project,
      Chittapur Taluk,Gulbarga District

1084. VIJAYKUMAR, S/o Basappa,
      Aged about 33 years,
      Working as J.E.,
      Office of Asst. Executive Engineer,
      Krishna Jala Nigam Limited,
      Quality Control,
      Sub-Division No.8,
      Bheemarayan Gudi,
      Shahapur Taluk,Gulbarga District

1085. ANAND KUMAR, S/o Sangramappa,
      Aged about 42 years,
      Working as A.E.,Office of the Asst. Executive
      Engineer,Karanja Dam Sub-Division No.3,
      Halahalli, Bhalki Taluk,
      Bidar District - 585328

1086. LAKSHMAN, S/o Manikappa,
      Aged about 31 years,
      Working as J.E.,Office of the Asst. Executive
      Engineer,Krishna Bhagya Jala Nigma Limited,Jeevargi
      Branch Canal, Bhatambra,
      Sub-Division No.12,
      Bhalki Taluk,Bidar District

1087. B. NANDULAL, S/o Shambu Rao,
      Aged about 42 years,
      Working as A.E.,
                               760




      Office of the Executive Engineer,
      Karanja Project Construction,
      Division No.1,
      Housing Board, Bidar District

1088. PRABHU SHINDE,
      S/o Sharanappa Shinde,
      Aged about 42 years,
      Working as A.E.,
      K.P.C Sub- Division No.9,

      Donagapur Canal No.9,
      Bhalki Taluk, Bidar District

1089. SHAMSUNDAR KALKAR,
      S/o Bheem Rao,
      Aged about 39 years,
      Working as A.E.,
      O/o, Assistant Executive Engineer,(
      WRD), Karaja Lift Irrigation,Hashalli,
      Bhalki Taluk, Bidar District

1090. SUNIL KUMAR,
      S/o Vithal Rao,
      Aged about 42 years,
      Working as A.E., O/o. Asst. Executive
      Engineer, (W.R.D), Karnaja Dam,
      Sub- Division No.3, Halalli(K),
      Bhalki Taluk, Bidar District

1091. PRABHAKAR BARGE,
      S/o Shrimantha Rao Barge,
      Aged about 35 years,
      Working as J.E.,O/o. Assistant Executive
      Engineer,Krishna Bhagya Nigam Limited,NRBC, Sub-
      division No.24,
                             761




     Masakal, Devedurga taluk,
     Raichur District

1092. RAMAPPA,
      S/o Basawanthappa,
      Aged about 39 years,
      Working as J.E.,O/o. Assistant Executive
      Engineer,PWD, Sub-Division,
      Deodurga,Raichur District

1093 RANGAPPA RAMDURG,
     S/o Basappa,
     Aged about 40 years,
     Working as A.E.,
     O/o. Assistant Executive Engineer,
     PRE Sub-Division,
     Raichur Taluk & District

1094. SHARANAPPA, S/o Bhimarao Jadleed,
      Aged about 38 years,
      Working as J.E.,Krishna Bhagya Jala Nigam
      Limited,NRBC, Division No.7,
      Chikkahonnaguni,
      Deodurga Taluk, Raichur District

1095. BABU RAO ALIAS JYOTI BABU RAO.K,
      S/o Kashappa, Aged about 38 years,
      Working as A.E., Krishna Bhagya
      Jala Nigam Ltd., Jeevargi Branch
      Canal, O & M, Sub-Division No.1,
      Salotagi, India Taluk, Bijapur

1096 N. BHUPATHI, S/o Nagappa Talwar,
     Aged about 42 years,
     Working as J.E.,
     O/o. Assistant Executive Engineer,
                             762




     No.2, Canal Sub-Division, Karatagi,
     Gangawathi Taluk, Koppal District

1097 BHEMSEN, S/o Rooplanaiak,
     Aged about 37 years,
     Working as J.E.,
     O/o. Asst. Executive Engineer,
     KNNL, Bennithora Dam Sub-Division,
     Horsoor Taluk, Gulbarga Disrtict.

1098 KARANAPPA, S/o Bheemasha Kattimani,
     Aged about 37 years,
     O/o. Asst. Executive Engineer,
     Krishna Bhagya Jala Nigama Ltd.,
     Jewargi Branch Canal,
     Sub-Divn. No.8, Bhimarayan Gudi, Shahapur
     Taluk,Gulbarga District

1099. SIDHARTH S. Kale, S/o S. Kale,
      Aged about 43 years,
      Working as Asst. Engineer,
      Office of the Asst. Executive
      Engineer, KNNL, BNT, LBC,
      Sub-Division No.3,
      Tenguli, Chittapur Taluk,
      Gulbarga District

1100. MANOHAR N. HADAGALI,
      S/o Nigappa Shivappa Hodagoli,
      Aged about 50 years,
      Working as A.E.,
      Krishna Bhagya Jala Nigham Limited,
      SBC, O & M Division, Bhimarayanagudi,
      Shahapur Taluk, Gulbarga District

1101. SUMITRANANANDA,
      S/o Mallappa,
                              763




      Aged about 36 years,
      Working as J.E.,Office of Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      SBC, O & M Division, Bheemarayanagudi,
      Shahapur Taluk, Gulbarga District

1102. PANDU K.M S/o Mannu,
      Aged about 42 years,
      Working as A.E., Office of Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      JBC. Sub-Division No. 10,
      Chigarally Camp, Jeevargi Taluk,
      Gulbarga District

1103. RAMESH DEV,
      S/o Gangaram,
      Working as A.E., O/o. Asst. Executive Engineer,
      KNEER, KBJNL, SBC, O & M,
      Sub Division No. 9, Malagati,
      Shahapur Taluk, Gulbarga District

1104. SUNIL,
      S/o Ramadas,
      Aged about 35 years,
      Working as J.E.,O/o. Asst. Executive Engineer,
      KBJNL, JBC, Sub-Division No. 5,
      Gobi Post, Shahapur Taluk,
      Gulbarga District

1105. SURYAKANT, S/o Laxman,
      Aged about 39 years,
      Working as J.E., Panchyath Raj Engineering
      Sub-Division, Aland Taluk,
      Gulbarga District

1106. SHIVARAJ, S/o Balappa,
      Aged about 43 years,
                               764




      Working as A.E., Karanja Project Canal Construction,
      Sub-Division No.3,
      Bhalki, Bidar District

1107. THANUSINGH, S/o Dhanusingh,
      Aged about 35 years,
      Working as J.E.,Office of the Asst. Executive
      Engineer,Krishna Bhagya Jala Nigam, JBC,Sub-Division
      No. 10, Chigarahalli Camp,
      Jewargi Taluk, Gulbarga District

1108. WALMIKI, S/o Vithal Rao Jadav,
      Aged about 39 years,
      Working as J.E.,O/o. Asst. Executive Engineer,
      KBJNL, LBC, Sub-Division No.5,
      Gogi, Shahapur Taluk,
      Gulbarga District

1109. SHANKAR, S/o Manik Rao,
      Aged about 39 years,
      Working as A.E.,Office of the Asst. Executive
      Engineer, Minor Irrigation,
      Sub-Division, Raichur

1110. J.RAJANNA, S/o Javaraiah,
      Aged about 44 years,
      Working as J.E.,Office of the Asst. Executive
      Engineer,No.2 PWD Sub-Division,
      Hunsur,Mysore District

1111. ANJANAYA, S/o Shivappa,
      Aged about 30 years,
      Working as J.E.,O/o. Asst. Executive Engineer,
      Sub-Division No.2,Canal Sub-Division, Kavital,
      Manavi Taluk, Raichur District
                              765




1112. SHIVAPPA, S/o Durgappa,
      Aged about 40 years,
      Working as J.E., Office of the Taluk
      Panchayath,Devadurga, Devadurga Taluk, Raichur
      District

1113. SHRIHARIDAS, S/o Govindadas,
      Aged about 42 years,
      Working as A.E.,Department of Minor Irrigation,Sub-
      Division, Raichur District 1114

1114. SAMUELAPPA, S/o Dasappa,
     Aged about 29 years,
     Working as J.E.,O/o. Asst. Executive Engineer,No. 3
     Water Gazing Sub-Division,
     Manirabad, Koppal Taluk and District

1115. CHANDRAKANTH, S/o Laxman,
      Aged about 41 years,
      Working as J.E.,O/o. Asst. Executive Engineer,
      PRE Sub-Division, Devadurga,
      Devadurga Taluk, Raichur District

1116. H.BAKKAPPA, S/o Sambanna,
      Aged about 40 years,
      Working as A.E.,O/o. Asst, Executive Engineer,
      PWD, Sub-Division, Deodurga,
      Raichur District - 584111

1117. M.G.PALANISWAMY,
      Working as A.E., No.4, PWD Sub-Division,
      Hosakote, Bangalore Rural District

1118. B.J.JAGARAJU,
      Working as J.E.,
      Panchyat Raj Engineering Sub-Divn.,
      Nanjangud
                                766




1119. B.SUGANDHINI,
      Working Assistant Research Officer
      (A.E.), Research offices,
      Material Testing And
      Instrumentation Branch,
      Technical Services Division,
      K.E.R.S, Krishnarajasagar,
      Mandya Dist. Mandya

1120. M.CHANDRA,
      Working as J.E., No. 2 CRR Sub-Division,

      Attigulipura,
      Chamarajnagar Taluk

1121. C. RACHIPA,
      Working as J.E., No.1,
      P.R.E. Sub-Division,
      Nanjanagud Taluk,Mysore District

1122. N. SHIVA KUMAR,
      Working as J.E., No.1, P.R.E. Sub-Division,
      Nanjanagud Taluk,
      Mysore District

1123. N.G.UMESH,
      Working as A.E., No.1,
      H.R.Sub-Division,
      Kushalnagar-571234,
      Somwarpet Taluk,
      Kodagu District

1124. H.T. NATESH,
      Working as A.E., No.2,
      KCI, Sub-Division,
      T.N.pura, Mysore District
                                767




1125. B.J. SATHYANARAYANA,
      Working as A.E., No.3, K.C. Sub-Division,
      Hullahally, Mysore District

1126. D.P. SHIVAPRASADA,
      Working as J.E., Engineering
      Staff College, K.E.R.S.,
      K.R. Sagar, Mandya District

1127. SHIVARAM,
      Working as A.E., M.I. Sub-Division,
      Kolar District

1128. BALASUBRAMANYAM,
      Working as A.E., No.6,
      V C Sub-Division,
      Koppa, Maddur Taluk

1129. ANANDA MURTHY,
      Working as A.E., No.3,
      Sub-Division, H.R.B.C, Hunsur

1130. SIDDARAJU,
      Working as J.E., No.3,
      HRBC Sub-Division,
      Hunsur

1131. G.S. PRABHAKARANAYAKA,
      Working as J.E., No.3,
      J.R.B.C. Sub-Division,
      Hunsur

1132. ANDANI,
      Working as A.E., P.W.D. Sub-Division,
      Channapatna
                              768




1133. KRISHNASWAMY,
      Working as J.E., P W D Sub-Division,
      Nelamangala,
      Bangalore Rural District

1134. NARAYANI,
      Working as A.E., PRE Sub-Division,
      Tiptur, Tumkur District

1135. D. SRIRAM,
      Working as A.E.,M.I.Division,
      Kolar District

1136. C. NARAYANASWAMY,
      Working as A.E., PRE Sub-Division,
      Malur, Kolar District

1137. M.L.SATHYNARAYANA,
      S/o. M.Lingaiah,
      Aged about 42 years,
      Working as A.E., Cauvery Unit, WRDO,
      Anandro Circle,
      Bangalore-560009

1138. D.SURESH, S/o.C.Devadas,
      Aged about 41 years,
      Working as A.E., P.W.D. Bangalore Circle,
      Office of the Superintending
      Engineer, Ananda Rao Circle,
      Bangalore - 560 009

1139. B.CHANDRASHAKER,
      S/o Boraiah,
      Working as A.E., K.G.Unit,
      Aged about 41 years,
      W.R.D.O., Bangalore - 560 009
                              769




1140. NARAYANA SWAMY.V,
      S/o Venkatappa,
      Aged about 41 years,
      Working as A.E., PRED, Central Office,
      4th Floor, KSSCB Building,
      Seshadripurm, Bangalore

1141. CHALUVARAJU, S/o B.K.Kalaiah,
      Aged about 43 years,
      Working as A.E., No.4, BRLBC Division,
      Bhadravathi Taluk,Shimoga District


1142. B.KANTHA RAJ, S/o Bhadraiah,
      Aged about 44 years,
      Working as A.E.,O/o. Chief Engineer,
      Hydrology & CMO W.R.D.O,
      Ananda Rao Circle,
      Bangalore- 9

1143. SREENIVASA H.G.
      S/o Gopalaswamy B.H.
      Aged about 34 years,
      Junior Engineer,
      No.19, H.L.B.C Sub Division,
      Turuvekere, Tumkur (D)-572 227

1144. GOVINDARAJU V.
      S/o Venkataiah K.
      Aged about 43 years,
      Assistant Engineer,
      M.I. Sub Division,
      Kanakapura, Bangalore (R) District

1145. N.S.NAGENDRA,
      Aged about 41 years,
      Assistant Engineer,
                              770




      M.I. Sub Division, Kanakapura,
      Bangalore (R) District

1146. N.G.NAGESH,
      Aged about 41 years,
      Assistant Engineer,
      M.I. Circle, Jayanagar,
      4th Block Complex,Bangalore

1147. SMT. HEMAVATHI T.L.
      D/o. Lachmanaik,
      Aged about 32 years,
      Assistant Engineer,
      M.I.Cricle, 4th Block,
      Jayanagar Complex, Bangalore

1148. SHIVANNA A.P.
      Aged about 37 years,
      Assistant Engineer,
      No.3, Gauging Sub Division, Ananda Rao
      Circle,Bangalore-560 009

1149. PRAKASH,
      Aged about 36 years,
      AEE, No.1, M.C. Sub Division,
      Ashok Nagar, Mandya

1150. V.R.KRISHNAPPA,
      S/o Ramaiah, Senior Engineer,
      No.17, H.L.B.C. Sub Division,
      C.N.N.L, Karehally, C.R.Patna (Tq)

1151. M.N.SHIVANNA,
      S/o N.Narasimhaiah,
      Assistant Engineer,No.17,
      H.L.B.C. Sub Division,
      CNNL Harehalli,
                               771




      Channarayapatna (Tq),
      Hassan District

1152. H.B.THIPPASWAMY,
      Junior Engineer, No.1, Sub Division,
      Irrigation Department Kampli,
      Hobli Taluk, Bellary District

1153. LAKSHMI PRASAD T.N.
      S/o T.G.Narasimhan,
      Aged about 41 years,
      A E E, No.3, Gauging Sub Division,
      Ananda Rao Circle,
      Bangalore

1154. SMT. HEMALATHA L.A.
      Aged about 29 years,
      O/o A E E, PMGSY Sub Division,
      Anandarao Circle, Bangalore (R), Bangalore-9

1155. CHAMARAJA M
      Aged about 38 years,
      Junior Engineer,
      O/o A E E P.W.D.,
      No.1 (South) Sub Division,
      K.R.Circle, Bangalore-01

1156. ASHOK PALEKAR,
     S/o S.Krishnappa,
     Aged about 40 years,
     Assistant Engineer,
     Cauvery Unit, W R D O,
     Ananda Rao Cricle,
     Bangalore

1157. PUTTASWAMY S.C.
     S/o Chikkaputtaiah,
                            772




     Aged about 40 years,
     A E, No.2, Harangi Dam
     Sub Division,
     Hulgunda, Somwarpet Taluk

1158. MANOJKUMAR B.K
      Aged about 42 years,
      Assistant Engineer,
      No.1 Harangi Dam Sub Division,
      Hulgunda, Somawarpet Taluk

1159. RAJU C.S.
      Aged about 35 years,
      No.1 Harangi Rahabitation Sub
      Division,Kushalnagar, Kodagu
      District

1160. M.P.SHANKAR,
      Aged about 37 years,
      Assistant Engineer,
      O/o CE, CMO & Hydrology,
      W.R.D.O., A.R.Circle,
      Bangalore-9

1161. P.VANARAJA,
      Aged about 41 ½ years,
      Assistant Engineer,
      S/o. Pururaiah,
      O/o. Assistant Executive Engineer,
      No.5, H.C.I. Sub Division,
      Cauvery Neeravari Nigama Niyamitha,
      Nimavira kere, Tiptur Taluk

1162. SMT. RADHA.K,
      Office of KRRDA, KSCC Buildings,
      Dr.Rajkumar Road, Rajajinagar,Bangalore-10
                              773




1163. K.P.SAMPATH KUMAR,
      O/o Chief Operating Officer,
      K.R.R.D.A., KSCC Building,
      Dr. Rajkumar Road,
      Rajajinagar, Bangalore-10

1164. B.L.KRISHNAMURTHY,
      Assistant Engineer,
      O/o Superintending Engineer,
      Harangi Project Circle, Kushalnagar


1165. T.N.HARISH, S/o T.N.Nanjappa,
      Aged about 37 years,
      O/o Assistant Executive Engineer,
      Hulugunda, Kushalnagar

1166. N.MAHENDRA KUMAR,
      O/o Assistant Executive Engineer,
      No.2, PWD Sub Division,
      Somwarpet, Somwarpet Taluk,
      Coorg District

1167. N.RAVICHANDRA,
      S/o Late P.Nagabhushan,
      Aged about 41 years,
      No.584, Oorgaumpet, KGF-563 121

1168. N.VENKATESH,
      Aged about 42 years,
      O/o Assistant Executive Engineer,
      No.1, Sub Division, Kampli,
      Hospet Taluk, Bellary District

1169. K.R.ANANDA KUMAR,
      S/o Rajashekar, Aged about 41 years,
                               774




      O/o Assistant Executive Engineer,
      No.4, Sub Division, P.W.D., Magadi

1170. R.PADMANABHA,
      S/o Ramadas,
      Aged about 39 years,
      Assistant Engineer, No.2,
      CNNL Sub Division,
      Doddakuncha, Holenarasipura-573 211

1171. M.SURESH, S/o S.Madaiah,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,No.2,
      Investigation Sub Division,Kodiyala,
      Srirangapatna Tq., Mandya District

1172. SATISH KUMAR C.R.
      S/o Late C.Rudrappa,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      No.2 W&M Sub-division, Dr.Rajkumar Road,
      Bangalore-10

1173. SMT. MANJULA B.R.
      Aged about 37 years,
      Assistant Engineer, O/o Executive Engineer,Investigation
      Irrigation Division,B.R.Project, Shimoga District

1174. VASANTHARAJU.M.
      S/o Marudevaiah,
      Aged about 43 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      No.2, W&M Sub Division,
      Dr.Rajkumar Road,Bangalore-10
                              775




1175. MARUTHI.S.O., J.E.,
      Aged about 25 years,
      O/o A E E, No.7, VCC Sub-Division,
      Kauvery Bhavan Complex,
      Gokulum 4th stage, Mysore-20

1176. SHANKAR CHAVAN, JE.,
      S/o Matrappa chavan,
      Aged about 38 years,
      O/o Assistant Executive Engineer,
      KNNL MLBCC-12 Sub-Division,
      Kaladgi Dist., Bagalkot

1177. S.SIDDARAJU, A.E.,
      S/o Siddaiah
      Aged about 43 years,
      O/o Assistant Executive Engineer,
      CNNL, No.Harangi Dam Sub-division,
      Hulugund-571233,
      Somawarepet(Tq), Coorg District

1178. C.CHANDRAMURALI,
      S/o C.Veerasangappa,
      Aged about 40 years,
      Assistant Engineer, O/o IGP Vigilance, WRD,
      Basava Bhavan, 3rd Floor, Bangalore-1

1179. ESHWAR S/o Ningappa,
      Aged about 43 years,
      Assistant Engineer,
      O/o Executive Engineer,
      P.W.D., Bidar Division, Bidar

1180. T.KRISHNA MURTHY,
      Aged about 37 years,
      AE., S/o Thimmappa,
                              776




     No.5, H.C.I. Sub Division,
     Haraverakere, Tipatur Tq.,
     Tumkur District

1181. KRISHNAMURTHY.S., AE,
      S/o Shankara Naik,
      Aged about 40 years,
      No.3, Laggere, Sub-Division,
      Kantirava Studio Road,
      Karnataka Slum Clearence Board,
      Laggere, Bangalore

1182. KANTHARAJA,
      S/o Muthaiah,
      Aged about 41 years,
      Assistant Engineer, No.19,
      HLBC Sub-Division,
      Turuvekere, Tumkur (Dist)

1183. RAJAKUMAR.R.,
      S/o Ramakrishnappa,
      Aged about 43 ½ years,
      K.N.N.L., MRBC, Sub-Division,
      No. 12, Morab, Navalgund (Tq),
      Dharwar (Dist)

1184. PUSHPA KUMAR,
      S/o C.Chaluvaiah,
      Aged about 41 years,
      O/o Assistant Executive Engineer,
      No.1, Distributory Sub-Division,
      C.N.N.L. Kibbanhalli Cross,
      Tiptur Taluk

1185. T.C.KUMAR,
      S/o Chaluvadasaiah,
      Aged about 42 years,
                               777




      O/o Executive Engineer,
      No. 1, Building Division,
      S.J.P.Campus, Bangalore-560 007

1186. SHANKARAPPA.M.L.,
      S/o M.G.Lingaiah,
      Aged about 38 years,
      (Late) Mathikere(N), Settihally
      Post, Channapatna Tq. -571501
      Bangalore Rural District

1187. KRISHNA.V.,
      S/o Venkataswamy,
      Aged about 41 years,
      Yagadi project Division
      Belur Tq., Hassan District

1188. B.S.PRAVEEN KUMAR,
      S/o Late Sathigaiah
      Aged about 36 years,
      Assistant Engineer, #3,
      YPR Sub-Division, Rajaghatta Road,
      Hassan- 573201

1189. NAGESH.M.D.,
      S/o Late Devaiah,
      Aged about 34 years,
      Assistant Engineer, #12, H.L.B.C.,
      CNNL Rajagatta Road, Hassan

1190. G.MALRAJ,
      S/o M.Gangaiah,
      Aged about 41 years,
      Assistant Engineer, S.E.Office,
      Monitoring & Evaluation, III Floor,
      Basava Bhavan, Bangalore-01
                               778




1191. ANANDA MURTHY, A.E.,
      S/o Late Yalakkaiah,
      Aged about 42 years,
      No.3, H.R.B.C., Hunsur Sub-
      Division

1192 TOGYA NAIK, S/o Oba Naik,
     Aged about 42 years,
     P.R.E. Sub-Division,
     Challakere

1193. VASANTHA KUMAR NAIK
      S/o T.M.Govinda Naik,
      Aged about 42 years,
      Junior Engineer, P.W.D.No.1,
      Sub-Division, Chickamagalore

1194. SHIVAMURTHY.H.G.,
      Aged about 34 years,
      Jr.Engineer,
      No.5, P.W.D., Sub-Division, Kadur,
      Chickmagalore (Dist)

1195. SMT.K.S.KUMUDINI,
      Aged about 24 years,
      Jr.Engineer,
      O/o Executive Engineer, 2nd Floor,
      P.W.D. Division,
      Near Maidhan Road, Mangalore

1196. B.K.SHIVARAMU,
      Aged about 43 years,
      Assistant Engineer,
      O/o S.E.Office, 1st Floor,
      P.W.D. Circle, Mangalore
                                779




1197. T.VEERABHADRA NAIK,
      Aged about 41 years,
      No.7, P.W.D. Sub-Division,
      Soraba, Shimoga (Dist)

1198. B.ONKAR NAIK
      Aged about 41 years,
      No.7, P.W.D. Sub-Division,
      Soraba, Shimoga (Dist)

1199. R.JAI SINGH NAIK
      Aged about 41 years,
      Junior Engineer,
      PRE Division, Jyothi nagara,
      Chickmangalore

1200. K.PRAKASH,
      Aged about 38 years,
      Junior Engineer,
      P.R.E. Sub-Division, Kadur

1201. N.PRASANNA KUMAR,
      Aged about 42 years,
      PRE Sub-Division,
      Tarikere, Chikamangalore District

1202. B.SHIVALINGAIAH,
      Aged about 30 years,
      P.R.E. Sub-Division,
      Tarikere,
      Chikamagalore District

1203. S.KUMAR,
      Shankarappa,
      Aged about 4 years,
      No.5, Sub- Division, P.W.D.,
      Gowribidanur, Kolar (Dist)
                              780




1204. M.NAGESH MURTHY,
      S/o N.Madaiah,
      Aged about 42 years,
      Assistant Engineer, No.3, P.W.D.,
      Sub-Division, Doddaballapur

1205. MAHENDER.R.,
      S/o K.Rachaiah,
      Aged about 35 years,
      Assistant Engineer, No.5, HRBVC,

      Hallymysore, H.N.Pura (Tq),
      Hassan (Dist)

1206. RAJESH KUMAR.A.,
      S/o Andanaiah
      Aged about 31 years,
      Assistant Engineer, O/o Research
      Officer, Coastal Engg. Sub-
      Division K.R.R.S., Mangalore-

1207. RUDRAMURTHY TALWAR,
      S/o R.H.Talwar,
      Aged about 39 years,
      O/o Minor Irrigation Sub-
      Division, Haliyal, Uttar Kannada
      District

1208. SHIVARAYA.M.,
      S/o Mallappa,
      Aged about 42 years,
      Junior Engineer, O/o Taluk
      Panchayatha, Haliyal-581329,
      Uttar Kannada District
                              781




1209. P.NAGARAJA,
      S/o N.Prabhu,
      Aged about 41 years,
      O/o executive Engineer,
      Quality Control Division,
      Gorur, Hassan (Dist)-573120

1210. RANGASWAMY.C.S.,
      S/o Late Siddamadaiah,
      Aged about 37 years,
      O/o Executive Engineer,
      Quality Control Division,
      Gorur, Hassan District-573120

1211. L.D.AKILAN
      S/o Late
      Aged about 38 years,
      L.Dakshina Murthy, No.2,
      Quality Control Sub-Division,
       Gorur, Hassan (Dist)-573120

1212. ANANDA MURTHY.M.,
      S/o M.Mani,
      Aged about 37 years,
      O/o Assistant Executive Engineer,
      Hemavathi Rehabilitation Sub-
      Division, Gorur-573120, Hassan
      District

1213. SANJEEV RAMACHANDRA MIRAJKAR,
      O/o Assistant Engineer,
      MLBCC Sub-Division No.3,
      Khanapur, Dist. Belgaum

1214. MALLIKARJUN GANGAPPA BHARAMANNAVAR,
      S/o Gangappa.Y.Bharamannavar,
      O/o Assistant Executive Engineer,
                              782




      L.I.Sub- Division No.1, Manoli
      Saundatti

1215. ESWARAPPA.G.,
      S/o Gulappa,
      O/o Assistant Executive Engineer
      No.5, UTP Sub-Division, Gajanur,
      Shimoga

1216. CHANDRAGIRIVAR RAVI VACHAPPA,
      S/o Vachappa, O/o W&M Sub-
      Division, Bijapura Camp, Athani

1217. V.HARISH KUMAR,
      S/o M.Venkataramaiah,
      L-I Sub-Division, No.2,
      Naviluteertha
      Saundatti Taluk

1218. KUMARA SWAMY.K.M.,
      S/o Maraiah, O/o W&M Sub-
      Division, Nargund

1219. MOHAN.K.ELIGAR,
      O/o.AEEL.I Sub-Division, No.1
      Munavalli, Tq Saundatti,
      Dist. Belgaum

1220. K.N.HANCHINAMANI,
      O/o.Assistant Executive Engineer,
      LI-2, Sub-Division, Naviluteertha

1221. L.VENKATESH NAIK,
      O/o Executive Engineer,
      Ward on Division,
      Naviluteerth Saundatti (T)
                              783




1222. RAMAPPA.N.P.,
      O/o Executive Engineer,
      M.L.B.C.C. Dn No.2,
      Naviluteertha, Saundathi (Tq)

1223. SMT.GEETHA.S.
      W/o Shivarudraiah, Assistant
      Aged about 39 years,Engineer,
      O/o The Superintending Engineer,
      3rd Floor, Basava Bhavana,
      Bangalore-560 001


1224. SMT.PREMALATHA.K.,
      D/o M.Keshava Murthy
      Aged about 42 years,Assistant Engineer,
      O/o The Superintending Engineer,
      3rd Floor Basava Bhavana,
      Bangalore-560 001

1225. SMT.PREMA KUMARI.R.,
      W/o Praveen Sri Hari,
      Aged about 36 years,
      Assistant Engineer, CNNL, IV
      floor, Coffee Board Building,
      Bangalore-560 001

1226. M.C.BHAGAVAN,
      S/o Late Chandrashekaraiah
      Aged about 42 years,
      Assistant Engineer, O/o SE, M & E,
      3rd Floor, Basava Bhavan,
      Bangalore-1
                              784




1227. HENGARAPPA.S.,
      P.R.E.Sub-Division, Magadi,
      Magadi Tq., Bangalore Rural
      District

1228. LAKSHMAIAH,
      S/o Muddaiah
      Aged about 41 years,
      Assistant Engineer, No.1,
      Hemavathy Canal
      Investigation Sub-Divison

1229. N.GOPAL SWAMY,
      S/o C.Nanjaiah,
      Aged about 36 years,
      Junior Engineer, No.1,
      Hemavathi Camal Investigation
      Sub-Division, Cauvery Neeravari
      Nigama Niyamitha, Kibbanahally,
      Tiptur (Tq) Tumkur (Dist)

1230. S.NIRANJANA,
      S/o K.M.Siddananjaiah, Assistant
      Aged about 40 years,
      Engineer, No.17, H.L.B.C. (CNNL)
      Sub-Division,
      Karehally, Channarayapatana Tq.,
      assan District

1231. B.M.LAKSHMAIAH,
      S/o Melagiriaiah, Junior Engineer,
      Aged about 28 years,
      Office of AEE, No.18, HLBC Sub-
      Division,Cauvery Neeravary Nigam
      Niyamita,Turuvekere, Tumkur (Dist)
                                785




1232. S.N.NAGARAJU,
      S/o S.Nagaiah, No.19,
      Aged about 33 years,
      H.L.B.C.(CNNL),
      Turuvekere, Tumkur (Dist)

1233. S.SHIVANNA,
      S/o Siddaiah, Junior Engineer,
      Aged about 34 years,
      O/o Executive Officer,
      aluk Panchayat, Doddaballapur (Tq)
      Bangalore (R) District

1234. B.K.DINESH KUMAR,
      Assistant Engineer,
      Aged about 40 years,
      No.3, Yagachi Project
      Rehabitation,
      Sub-Division, Hassan

1235. H.R.RAMESH,
      Aged about 41 years,
      Junior Engineer,
      O/o Assistant Executive Engineer,
      No.3, CNNL Sub-Division,
      Near Railways Station, Hassan

1236. M.VIJAYA KUMAR,
      Aged about 41 years,
      Assistant Engineer,
      Chief Engineer Office,
      Hemavathy Project, Gorur, Hassan

1237. N.GURU PRASAD,
      Aged about 42 years,
      Assistant Engineer,
      Chief Engineer Office,
                             786




     Hemavathy Project,
     Gorur, Hassan

1238. KALASAPPAGOL.S.T.,
      S/o Tukaram, Assistant Engineer
      O/o Chief Engineer, KNNL,
      Irrigation (North) Belgaum

1239. NAGESH.D.KOLKAR,
      S/o Dattu.F.Kolkar,
      Aged about 36 years,
      O/o Executive Engineer,
      KNNL GCBC, Ghataprabha Division
      Ghatprabha

1240. L.VISWANATH, S/o B.Lingaiah,
      Aged about 34 years,
      O/o Assistant Executive Engineer,
      No.2, Quality Control Sub-
      Division,
      Gorur-573120, Hassan District

1241. VEERAPPA SADEPPA UGARAKHUD,
      Junior Engineer,P.R.E. Sub-
      Division, Mudigere, Chikkamagalur
      District

1242. NAGARAJ.R.,
      Junior Engineer, P.R.E. Sub-
      Division, Mudigere, Chickmagalur
      District

1243. NARASIMHARAJU.N.,
      S/o Narasaiah, No.4, HLBC
      Division, CNNL, Turuvekere, Tumkur
      District
                              787




1244. NARGUNDKAR.Y.T.,
      Assistant Engineer,
      S/o Tukaram,
      O/o C.E.I. (N) Club Road,
      Belgaum

1245. SHRIKANT.R.KOLKAR,
      S/o Dattu.F.Kokar,
      O/o C.E.I. (N) Club Road,
      Belgaum

1246. M.NAGARAJA,
      S/o Late Muniyappa, Assistant
      Aged about 39 years,
      Engineer, No.2, CNNL Sub-Division,
      Hedagarahalli, Tiptur Taluk

1247. N.ANIL KUMAR,
      S/o A.Narasimahaiah,
      Behind Raghavendra Swamy Temple,
      Pathanjali Nagar, Paragada

1248. M.B.KUMARASWAMY,
      S/o Late M.H.Baskar, Assistant
      Aged about 39 years,
      Engineer, No.1, CNNL Division,
      Nagavalli, Tumkur Taluk

1249. SATHISH.R.
      S/o T.Ramu, Assistant Engineer,
      Aged about 37 years,
      O/o Superintending Engineer,
      Monitoring and Evaluation,
      3rd Floor, Basava Bhavan,
      Bangalore-1
                               788




1250. B.CHANDRASHEKAR,
      S/o S.Basavalingaiah, Assistant Engineer,
      O/o Executive Engineer,
      Minor Irrigation Division
      Gulbarga

1251. SMT.KANAKAMBA.G.,
      D/o K.N.Gangaraju,
      Aged about 35 years,
      C/o Assistant Executive Engineer,
      Shira PWD Sub-Division, Shira

1252. H.CHANDRASHEKAR,
      Aged about 42 years,
      Junior Engineer, AEE
      PWD Sub-Division, Tiptur


1253. N.DODDAIAH,
      S/o Ningaiah
      Aged about 37 years,
      O/o Assistant Executive Engineer,
      PWD Sub-Division, Tiptur

1254. K.P.UMESH,
      Aged about 42 years,
      Assistant Executive Engineer,
      PWD Sub-Division, Turuvekere,
      Tumkur Division

1255. SMT.ARUNA,
       Aged about 32 years,
      Assistant Engineer,
      P&I Unit, Engineer-in-Chief Office,
      W.R.D.O., Ananda Rao circle,
      Bangalore-560 009
                             789




1256. SMT.N.ASHA JYOTHI,
      Aged about 32 years,
      Assistant Engineer,
      O/o Executive Engineer,
      CNNL, Manchanabele Division,
      Ramanagaram

1257. SMT.SAVITHA.H.A.,
      Aged about 32 years,
      Assistant Engineer,
      O/o the Chief Engineer,
      Hemavathy Canal Zone, Tumkur
      (No.313, 3rd Floor, Vikasa Soudha,
      Bangalore-1)- Deputation

1258. SMT.N.SAVITHA,
      Aged about 24 years,
      Junior Engineer,
      Office of Assistant Executive
      Engineer, No.3, PWD Sub-Division,
      Kanakpura,
      Kanakpura Taluk, Bangalore Rural
      District

1259. SMT.R.YOGALAKSHMI,
      Aged about 29 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer,Anekal Sub-Division, PWD,
      Bangalore Urban District

1260. SMT.PREMALATHA.B.M.
      Aged about 40 years,Junior Engineer,
      O/o Assistant Executive Engineer,
      No.5, Elec. Sub-Division, ESI,
      K.R.Circle (SJP Compound),
      Bangalore-560 001
                              790




1261. SMT.A.S.IMPUKUMARI,
      Aged about 29 years,Junior Engineer,
      Office of Executive Engineer,
      Panchayath Raj Engineering
      Division, Ramanagaram,
      Bangalore Rural

1262. SMT.MAMATHA.B.H.,
      Aged about 26 years,Junior Engineer,
      O/o the Assisitant Executive
      Engineer, No.1 PWD Sub-Division,
      Ramanagaram

1263. SMT.G.U.CHETHANA,
      Aged about 30 years,Junior Engineer,
      O/o the Assistant Executive

      Engineer, No.4, PWD Sub-Division,
      Magadi Taluk

1264. KANTHARAJU.M.
      S/o Late Nanjaiah, Aged about 39 years,
      Assistant Engineer, No.1, Quality Control,
      C.N.N., Ramanagar

1265. T.S.MALLIKARJUNA,
      Aged about 41 years,
      Assistant Engineer, P.W.D. No.2
      Sub-Division, Haliyal,
      Uttar Kannada District

1266. SMT.MANJAMMA
      W/o Sri.Siddesh Pujar,
      Aged about 38 years,
      O/o.C.E., Panchayat Raj Engineering Dept.,
                             791




     4th Floor, Slum Clearance Board,
     Sheshadripuram, Bangalore

1267. SMT.THARA.N.,
      Aged about 38 years,
      Water Resources Department,
      Hydrology Unit, A.R.Circle,
      Bangalore-9

1268. SMT.A.POONGODI,
      Aged about 31 years,
      C/o C.E., Hydrology & Central
      Mechanical Engineer
      Ananda Rao Circle, Bangalore-9

1269. SMT.G.PADMAVATHI,
      Aged about 31 years,
      O/o C.E., Hydrology & Central
      Mechanical Engineer
      Ananda Rao Circle, Bangalore-9

1270. SMT.YESHODA,
      W/o Devaraj,
      Aged about 30 years,
      O/o C.E., Hydrology & Central
      Mechanical Engineer
      Ananda Rao Circle, Bangalore-9

1271. SMT.MAMTHA.M.,
      Aged about 29 years,
      O/o C.E., Hydrology & Central
      Mechanical Engineer
      Ananda Rao Circle, Bangalore-9

1272. SMT.LAKSHMI.R.,
      Aged about 34 years,
      O/o.C.E., Hydrology & Central
                             792




     Mechanical Engineer
     Ananda Rao Circle, Bangalore-9

1273. M.SRIHARI,
      S/o Late R.Muniswamy
      Aged about 39 years,
      Office E.I.C., W.R.D.O.,
      Hydrology Unit, Ananada Rao Circle,
      Bangalore-9

1274. SMT.KAVITHA.B.N.,
      S/o Narayana, Aged about 26 years,
      Office of the EIC,
      W.R.D.O,Planning & Investigation
      Unit, Ananda Rao Circle,
      Bangalore-9

1275. RAJASHEKAR.V.,
      S/o Venkataramaiah, Junior
      Aged about 38 years,
      Engineer,P.W.D. Sub-Division,
      Mulbagal

1276. SUNIL KUMAR,
      S/o B.P.Venkatesh, Junior
      Aged about 41 years,
      Engineer,P.W.D.Sub-Division,
      Mulbagal

1277. NARASIMHAIAH,
      S/o Chikamunishamappa,
      Aged about 37 years,
      Junior Engineer, Taluk Panchayath,
      Hosakote

1278. D.SHIVA SHAKTHI,
      S/o V.G.Dorairaj,
                              793




      Junior Engineer,
      Taluk Panchayath,
      Hosakote

1279. K.VENKATAMALAIH,
      S/o Kariyappa,
      PWD Sub-Division,
      Gouribidanur

1280. SMT.DODDAMANI LATHA,
      Aged about 42 years,
      ARO (AE),Karnataka Research
      Station,krishna Raja Sagar, Hyd-2
      (Hydralics Div-1),
      KRS, Mandya District

1281. ASHOK.B.BANT,
      S/o Bommayya.D.Bant,
      Aged about 36 years,
      Assistant Engineer,Minor Irrigation Sub-
      Division, Haliyal
      (Uttar Kannada Dist), Karwar

1282. RAMA ARGEKAR,
      S/o Budu Argekar,
      Aged about 30 years,
      Assistant Engineer,
      O/o Assistant Executive Engineer,
      Minor Irrigation Sub-Division,
      Karwar-581301, Uttara Kannada

1283. K.V.ADINARAYAN,
      S/o K.M.Venkatappa,
      Aged about 41 years,
      Assistant Engineer, No.2, Buildings
      Division, P.W.D., K.R.Circle,
      Bangalore-560 001
                              794




1284. SMT.V.RATHNA
      W/o K.V.Adinarayan,
      Aged about 31 years,
      Assistant Engineer, ESI Building
      Division,   P.W.D., K.R.Circle,
      Bangalore-560 001

1285. NATARAJ.H.R.,
      S/o Ramaiah.K.,
      Aged about 36 years,
      Junior Engineer, No.2, W&M Sub-
      Division,  Dr.Rajkumar Road,
      Bangalore-560 010

1286. S.DORESWAMY,
      S/o A.S.Siddappa,
      Aged about 36 years,
      Assistant Engineer (ARO),
      O/o Chief Research Officer,
      Hydraulics Division-1,
      KERS K.R.Sagara, Mandya District

1287. SMT.K.NIRMALA,
      D/o M.Kempanna,
      Aged about 28 years,
      Assistant Engineer, O/o Assistant
      Executive Engineer, No. 4,
      Irrigation & Investigation Sub-
      Division,2nd Floor, SWDC Building,
      Ananda Rao Circle, Bangalore-09

1288.AMARNATH.M
     Aged about 42 years,
     Assistant Engineer
     No.20, HLBC Sub-Division
                              795




      Cauvery Neeravari Nigam
      K.R.Pet, Mandya District

1289. RAMASANJEEVAIAH
      Aged about 35 years,
      Assistant Engineer
      Kanva Project Modernisation,
      Sub-Division (CNNL)
      Channapatna Taluk,
      Bangalore District

1290. H.C.MAHADEVAIAH,
      Aged about 42 years,
      Assistant Engineer,
      O/o Assistant Executive Engineer
      No.1, M.. Sub-Division
      Manchanabele, Magadi Taluk
      Bangalore Rural District

1291. BASAPPA JANKAR
      Aged about 36 years,
      Assistant Engineer,
      O/o Superintending Engineer,
      Tungabhadra Project,
      Circle Munirabad 583 293

1292. RAJANNA.H.R.
      Aged about 43 years,
      Assistant Engineer,
      No.1, Q.C. Sub-Division,
      C.N.N.L. Ramanagaram,
      Bangalore Rural District,

1293. H.J.PRAKASHA,
      Aged about 39 years,
      Assistant Engineer,
      Hemavathi Canal Division,
                             796




     Cauvery Neeravari Nigama Ltd.,
     Yediyur

1294. D.H.KESHAVAH
      Aged about 43 years,
      Assistant Engineer,
      O/o Assistant Executive Engineer,
      No.12, Hemavathi Canal Sub-Division
      Bellur Cross, Nagamangala Taluk,
      Mandya District,

1295. K.M.MALLIKARJUNA,
      Aged about 38 years,
      Assistant Engineer,
      O/o Assistant Executive Engineer
      VNC Sub-Division, Kamalapur,
      Hospet Taluk, Bellary District


1296. M.D.KUMAR
      Aged about 41 years,
      Assistant Engineer,
      O/o Assistant Executive Engineer,
      No.14, HCSD, CNNL,
      Kunigal, Tumkur Tq. & Dist.

1297. RAVINDRA.L.NAGANATH
      Aged about 39 years,
      Assistant Engineer,
      O/o Executive Engineer,
      No.1, Tungabhadra Reservation
      Division, Munirabad

1298. PRAVEEN KUMAR.R.
      Aged about 39 years,
      Assistant Engineer
      O/o Executive Engineer, Minor
                                797




      Irrigation,Division Office,
      Bijapur

1299. M.SATISH,
      Aged about 34 years,
      Assistant Engineer,
      No.1, KRSM and MIP,
      Sub-Division, Kirugavalu-571 424

1300. KIRAN.C.
      Aged about 34 years,
      Assistant Engineer,
      O/o Executive Engineer,
      Kabini Reservoir Division,
      H.D.Kote, Mysore District

1301. S.RAJESH
      Aged about 35 years,
      Assistant Engineer,
      O/o Executive Engineer,
      KRSM & MIP Division,
      Kagipura Buliding Nelamakanahally
      Post, Malavally

1302. M.B.MURALI,
      Aged about 40 years,
      Assistant Engineer,
      No.10, HLBC Sub-Division,
      Kikkeri, K.R.Pet Taluk,
      Mandya District

1303. L.M.GURUPRASAD
      Aged about 39 years,
      Assistant Engineer,
      No.23, HLBC Sub-Division,
      Bookanakere, K.R.Pet Taluk,
      Mandya District
                              798




1304. M.B.THIPPESWAMY
      Aged about 43 years,
      Assistant Engineer,
      O/o Executive Engineer,
      KRS M&MIP Division, Malavally

1305. SHAMANNA
      Aged about 42 years,
      Assistant Engineer,
      No.2, T.R.Sub-Division, Agalakere,
      Koppal Taluk & District

1306. D.H.PARAMESHWARAPPA
      Aged about 41 years,
      Assistant Engineer,
      O/o The Chief Engineer,
      Irrigation Central Zone,

      Munirabad, Koppal Taluk &
      District- 583 233

1307. PUTTASWAMY
      Aged about 37 years,
      Junior Engineer
      ARP Dam Sub-Division,
      Arobele, Kanakapura Taluk
      Bangalore Rural District

1308. T.RAMESH
      Aged about 35 years,
      Junior Engineer,
      No.3, K.R.S.M. Sub-Division,
      Bharathinagar, Maddur Taluk,
      Mandya District
                              799




1309. RAVIKUMAR.V.M.
      Aged about 40 years,
      Assistant Engineer,
      No.3, HLBC Quarters, Kikkeri Road,
      Krishnarajpet Taluk,
      Mandya District

1310. D.MURALI,
      Aged about 39 years,
      Assistant Engineer,
      No.3, HLBC Quartetrs, C.R.Patna
      Road,K.R.Pet Town, Mandya District

1311. C.MURALIDHAR
      Aged about 45 years,
      Assistant Engineer,
      No.103, Maruthinagara,
      Shankaranagar Post,
      Bangalore 560 092

1312. M.MAHADEVA SWAMY
      Aged about 38 years,
      Assistant Engineer,
      No.3, KRSM Sub-Division,
      Bharathinagar, Maddur Taluk,
      Mandya District

1313. S.PUTTAIAH
      Aged about 34 years,
      Junior Engineer,
      No.3, KRSM Sub-Division,
      Bharathinagar, Maddur Taluk,
      Mandya District

1314. SUGAPPA
      Aged about 35 years,
      Assistant Engineer,
                              800




      O/o Assistant Executive Engineer,
      D-31, Canal Sub-Division,
      Kustagi, Gangavathi Taluk,
      Koppal District

1315. SURESH.R.
      Aged about 38 years,
      Assistant Engineer,
      O/o Assistant Executive Engineer,
      D-31, Canal Sub-Division,
      Karatagi, Gangavathi Taluk,
      Koppal District

1316. D.SUNDARAIAH
      Aged about 41 years,
      Assistant Engineer,
      O/o Executive Engineer,
      K.R.S.M. & M.I.P. Division,
      Malavalli

1317. SURYANARAYAN PAWAR
      Aged about 43 years,
      Assistant Engineer,
      Quality Control Division,
      Munirabad, H.No.S.R.100/200/10
      T.B.P. Colony, Munirabad, Tq. &
      Dist., Koppal

1318. B.SATEESH
      Aged about 35 years,
      Assistant Engineer,
      O/o Administrator,
      TBP-CADA, TBP Munirabad-583 233

1319. C.SREENIVASA RAO
      Aged about 42 years,
      Assistant Engineer,
                             801




     O/o Administrator, TBP-CADA,
     TBP Munirabad-583

1320. SADASHIVA MURTHY.G.D.
      Aged about 35 years,
      Assistant Engineer,
      No.4, M&MIP Sub-Division,
      CNNL, NES Extention,
      Malavalli Town, Mandya District

1321. H.N.PARAMESHWARAPPA
      Aged about 39 years,
      Assistant Engineer,
      O/o Superintendent Engineer,
      KRSM & MIP Circle, Mandya

1322. B.N.CHANDRASHEKARAIAH
      Aged about 37 years,
      Assistant Engineer,
      O/o Assistant Executive Engineer,
      HCI Sub-Division, CNNL,
      Hebbur, Tumkur Taluk & District


1323. HANUMANTHAPPA.L
      Aged about 39 years,
      Assistant Engineer,
      O/o Assistant Executive Engineer,
      Head Works Sub-Division, Munirabad

1324. D.M.MANJUNATHA NAIK
      Aged about 39 years,
      Assistant Engineer,
      O/o Executive Engineer,
      No.1, T.R.Division,
      Munirabad Post, Koppal District
                             802




1325. D.RAMANARAJ
      Aged about 40 years,
      Assistant Engineer
      O/o Assistant Executive Engineer,
      KBJNL, Quality Control,
      Sub-Division No.1,
      Narayanapura, Surupura Taluk
      Gulbarga District

1326. S.NAGESH
      Aged about 43 years,
      Assistant Engineer,
      O/o Assistant Executive Engineer,
      CNNL, Arkavathi Project,
      Canal Sub-Division, Harobele,
      Kanakapura Taluk,
      Bangalore Rural District

1327. KUMARA
      Aged about 23 years,
      Junior Engineer,
      O/o Assistant Executive Engineer,
      No.1, M.C.Sub-Division,
      IV Cross, Ashoknagar, Mandya

1328. G.NAGARAJU
      Aged about 39 years,
      Junior Engineer,
      O/o Assistant Executive Engineer,
      No.9, H.C. Sub-Division,
      Gubbi, Tumkur District

1329. JAGADEESHWARA MURTHY.Y.P
      Aged about 32 years,
      Junior Engineer,
      No.2, KCI Sub-Division,
      T.Narasipura, Mysore District
                              803




1330. M.NARENDRA
      Aged about 34 years,
      Junior Engineer,
      V.N.C.Sub-Division, Irrigation
      Department,
      Kamalapura, Hospet Taluk,
      Bellary District

1331. RAMAPPA
      Aged about 34 years,
      Junior Engineer,
      No.6, MLI Sub-Division, Halagani,
      Bijapur Taluk & District

1332. GURURAJ.P.GAIKAWAD
      Aged about 33 years,
      Junior Engineer,
      No.2, T.R.Sub-Division,

      Agalakere 583 234,Koppal Taluk &
      District

1333. C.GOPAL
      Aged about 39 years,
      Junior Engineer,
      ARP Canal Sub-Division,
      Arobele, Kanakapura Taluk,
      Bangalore District

1334. V.M.RAJU
      Aged about 37 years,
      Junior Engineer,
      ARP Canal Sub-Division, Arobele,
      Kanakapura Taluk, Bangalore
      District
                              804




1335. NAGAPPA
      Aged about 37 years,
      Junior Engineer,
      O/o Assistant Executive Engineer,
      Distributory: 31, Canal Sub-Divison
      Karatagi, Gangavathi Taluk,
      Koppal District 583 227

1336. LAXMAPPA.L.
      Aged about 42 years,
      Junior Engineer,
      O/o Assistant Executive Engineer,
      V.N.C. Sub-Division,
      Kamalapur, Hospet Taluk

1337. JAGADEESH.H.L.
      Aged about 33 years,
      Junior Engineer,
      O/o Assistant Executive Engineer,

     No.3, HCI Sub-Division,
     Hebbur, Tumkur Taluk & District

1338. RAMESH KUMAR.R.N.
      Aged about 28 years,
      Junior Engineer,
      O/o Assistant Executive Engineer,
      No.6, HCD Sub-Division,
      Nagavalli, Tumkur Taluk

1339. MUKUNDAIAH.M.K.
      Aged about 32 years,
      Junior Engineer,
      O/o Assistant Executive Engineer,
      No.5, HCD Sub-Division, C.N.N.L.,
      Chelur, Gubbi Taluk,
      Tumkur District 572 117
                              805




1340. RAVI.N.K.
      Aged about 26 years,
      Junior Engineer,
      O/o Assistant Executive Engineer,
      No.6, H.C.D. Sub-Division,
      Nagavalli, Tumkur District

1341.NARASIMHA MURTHY NAIK,
     Aged about 37 years,
     Junior Engineer,
     Arkavathy Canal Sub-Division,
     Harobele, Kanakapura Taluk

1342. SRIKANTH.M.Y.
      S/o M.Yellappa,
      Aged about 39 years,
      Assistant Engineer, P.W.D. Sub-
      Division,   Anekal Taluk,
      Bangalore District

1343. PALLAVI.M.
      W/o Nagaraj.K, Aged about 30 years,
      Assistant Engineer,
      PWD Sub-Division,
      Srinivasapura, Kolar District

1344. MUNIYAPPA.C.
      Son of Chennappa,Assistat
      Aged about 42 years,
      Engineer, PWD Sub-Division No.9,
      Bagepalli, Kolar District

1345. SHIVAKUMAR.K.
      S/o of K.J.Ramaiah,
      Aged about 39 years,
      Assistant Engineer,
                             806




     No.2, Irrigation Investigation,
     Sub-Division, Cauvery Sankeerana Bhavan,
     Gokulam, 4th Stage, Mysore District

1346. LAMANI CHENNAPPA
      S/o of Vasanappa, Aged about 43 years,
      Assistant Engineer,
      Office of Executive Engineer,
      PRE Division, Belgaum

1347. HEMANTH KUMAR.P.M.
      Aged about 40 years,
      Assistant Engineer
      Office of Executive Engineer,
      Cauvery Neeravari Nigam ltd,
      No.2, KRSM & MIP Sub-Division,
      Kalkuni, Malavalli Taluk, Mandya
      District

1348. SHIVARAJU.K.
      Aged about 42 years,
      Assistant Engineer,
      Office of Assistant Executive
      Engineer, Cauvery Neeravari Nigam
      Ltd., No.3, Harangi Canal Sub-
      Division, Saligrama, K.R.Nagar
      Taluk,Mysore District 571 604

1349. JAYAKUMAR,
      S/o E.Hanumanthan, Junior Engineer,
      No.2, Irrigation Investigation,
      Sub-Division, Cauvery Sankeerana
      Bhavan Gokulam, 4th Stage,
      Mysore District

1350. M.JAGANNATH,
      S/o Ghalappa,
                              807




     Presently working as Junior Engineer,
     Aged about 29 years,
     Office of the Assistant Executive,
     Engineer, KBJNL-NLBC Sub-Division
     No.4, Kodekal, Shorapur Taluk,
     Gulbarga District

1351. RAMASHETTY,
      S/o Bheema Singh Jadhav,
      Aged about 26 years,
      Presently working as Junior Engineer,
      Office of the Assistant Executive
      Engineer, Minor Irrigation Sub-
      Division,    Basava Kalyan, Bidar
      District

1352. K.SURESH,
      S/o Kadaiah,
      Aged about 38 years,
      Assistant Engineer, O/o Executive
      Engineer, V.C.DIVN.,.C.N.N.L.,
      Mandya

1353. THIPPESHI HALANAIK,
      S/o Hala Naik, A.E.
      No.5, Sub-Division, Irrigation
      Department,
      Shikaripura Taluk, Shimoga District

1354. PRABHAKARA,
      S/o Channabasappa,
      Aged about 37 years, J.E.
      No.Arkavathi Reservoir Project,
      Kanakapura Taluk, Bangalore Rural
      District
                              808




1355. J.VIJAY KUMAR,
      S/o R.Jayappa,
      Aged about 39 years, J.E.,
      KNNL, No.6, UTP Sub-Division,
      Honnali-577217, Davanagere District

1356. MANJUNATH.N.R.
     S/o K.Rajappa, J.E.,
     Aged about 43 years,
     No.1, Canal Sub Division (Bhadra),
     Basava Patana, Channagiri Taluq,
     Davanagere District

1357. PRABHU GOWDA,
      S/o Govinda Gowda, Aged about 39 years,
      J.E., No.1, Bhadra Canal Sub-Divison,
      Basava Patana, Channagiri Taluq,
      Davanagere District


1358. H.A.BHAGYAVATHI,
      W/o R.Ramakrishna,
      Aged about 39 years,
      J.E., Sankalpa Nilaya,
      Sapthagiri extension, Tumkur

1359. K.L.SWAMY LAL,
      S/o Lacha Naik, Aged about 41 years,
      PRE Sub-Division,
      Gubbi Taluk, Tumkur District

1360. SHANKARAPPA HAROGOPPAD,
      S/o Shidiyappa Harogoppad,
      Aged about 36 years,J.E.,
      UTP Sub-Division, No.8, Holalur,
      Shimoga District
                              809




1361. N.LINGARAJU,
      S/o Late Neelisiddaiah,
      Aged about 37 years,
      A.E. No.8, UTP Sub-Division,
      Holalur, Shimoga District

1362. UDAY KUMAR.T.L
     S/o J.Lakshmaiah,
     Aged about 42 years,
     J.E, No.6, PWD Sub-Division,
     Srirangapatna, Mandya District

1363. K.H.DAYANANDA SWAMY,
      S/o K.Halaswamy Aged about 37 years,
      A.E, LIS Sub-Division,
      Devagiri Post, Yallapura
      Road Haveri

1364. CHANDRA SHEKHAR,
      S/o R.Siddaiah, Aged about 40 years,
      A.E, No.9, HLBC Sub-Division,
      Chinakurali,
      Pandavapura

1365. M.PRABHU,
      S/o Lat V.Muni swamy,
      Aged about 40 years,
      A.E, No.3, 9th Cross,
      S.P.Extention, 11th Cross,
      Malleswaram, Storm Water Drain,
      Bangalore Mahanagara Palike
      Bangalore-99

1366. MALLAPUR.C.M.
      C/o AEE PHE (UKP),
      J.E, Sub-Division-1, Bagalkot,
                             810




     Melligeri Complex, Bagalkot
     District

1367. H.F.BHAJANTRI,
      S/o Pakirappa,
      C/o AEE PHE (UKP)
      J.E, Sub-Division No.2,
      Hunugund Complex, Alamatti

1368. T.C.CHANDRA SHEKHAR,
      S/o Late Chikkakariyappa,
      Aged about 39 years,A.E,
      No.8, AEE, Hemavathi, Canal Sub-
      Division,  Chelur, Gubbi Taluk

1369. R.SURESH
      S/o Sri.K.Rachaiah, Aged about 38 years,
      Assistant Engineer,
      O/o the Assistant Executive Engineer,
      No.4, Sub-Division, HCD, CNNL
      Gubbi,Gubbi Taluk, Tumkur District

1370. M.RAJGOPAL,
      S/o Sri.Maniswamy,
      Aged about 37 years,
      Assistant Engineer,
      O/o the Assistant Executive
      Engineer, P.W.D No.1 Sub-Division,
      Kolar, Kolar District

1371. M.Govindappa,
      S/o Sri.Muniswamy,
      Aged about 39 years,
      Junior Engineer,
      O/o the Assistant Executive
      Engineer,P.W.D No.1 Sub-Division,
      Kolar, Kolar District
                             811




1372. P.E.NAGARAJ,
      S/o Esha Naik,
      Aged about 40 years,
      Assistant Engineer,
      O/o the Assistant Executive
      Engineer,
      Karnataka Neeravari Nigama Ltd.,
      (KNNL), MLBCC Sub-Division-II,
      KATKOL-591 114,
      Ramadurg Taluk, Belgaum District

1373. K.T.PRABHU,
      S/o Thimmaiah,
      Aged about 36 years,
      Assistant Engineer, O/o the
      Assistant Executive Engineer,
      Karnataka Neeravari
      Nigama Ltd., (KNNL), Malaprabha
      Quality Control Sub-Division-I,
      RAMDURG-591 123, Belgaum District

1374. HANUMANTH.C.TALAWAR,
      S/o Channappa,
      Aged about 32 years,
      Assistant Engineer,
      O/o the Assistant Executive
      Engineer, Karnataka Neeravari
      Nigama Ltd., (KNNL), 123,
      Belgaum District

1375. SHANKAR.K.CHAVAN,
      S/o Krishnappa,
      Aged about 35 years,
      Junior Engineer, O/o the Assistant
      Executive,Engineer, Karnataka
      Neeravari Nigama Ltd., (KNNL),
                               812




      MLBCC Sub-Division-VI,
      RAMDURG-591 123, Belgaum District

1376. T.N.RUDRAMUNI,
      S/o Natya Naik,
      Aged about 38 years,
      Junior Engineer, O/o the Assistant
      Executive Engineer,
      Karnataka Neeravari Nigama Ltd.,
      (KNNL),    MLBCC Sub-Division-II,
      KATKOL-591 114,
      Ramadurg Taluk, Belgaum District

1377. NIJALINGAPPA
      S/o Sabanna, Aged about 43 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, KNNL BLI Sub-Division
      No.3 Afzalpur,
      Afzalpur taluka,
      Gulbarga District-585 301

1378. CHANDULA RATHOD
      S/o VithalRathod,
      Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, KNNL BLI Sub-Division
      No.3 Afzalpur,
      Afzalpur taluka,
      Gulbarga District-585 301

1379. UMESH
      S/o Limbaji Rathod,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive
                               813




      Engineer, KELLUR Sub-Division
      No.13 Bheemrayan Gudi, Shahapur
      Shahapur taluka, Gulbarga District

1380. UMESH.R.RATHOD
      S/o Roopala, Aged about 27 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, KNNL BLI Sub-Division
      No.1 Afzalpur,      Afzalpur taluka,
      Gulbarga District-585 301

1381. SHARANAPPA
      S/o Bheemappa, Aged about 44 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, KNNL BLI Sub-Division
      No.2 Afzalpur,Afzalpur taluka,
      Gulbarga District-585 301


1382. VEERANDRA KUMAR.L.
      S/o Laxman Naik,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, KNNL BNT LBC, Sub-
      Division No.2 Kalgi
      Chitapur taluka, Gulbarga District

1383. RAMESH
      S/o Rudrappa Nathe,
      Aged about 38 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Karanja Project, Dam
                               814




      Sub-Division No.2 Halhalli (K),
      Bhalki taluka, Bidar District

1384. JAGADEV
      S/o Sharanappa, Aged about 36 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, KNNL Sub-Division No.3,
      Gandori Nala Project,
      Mahagaon Cross, Mahagaon
      Gulbarga taluka, Gulbarga District

1385. GURUNATH SHRINGERI
      S/o Vithal, Aged about 36 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      KNNL Amaraja Dam Sub-
      Division: Bhusoor
      Aland taluka, Gulbarga District

1386.JAGADEV
     S/o Vithal, Aged about 35 years,
     Assistant Engineer,
     Office of the Assistant Executive
     Engineer, KNNL Amarja Dam Sub
     Division,Bhusoor, Aland taluka,
     Gulbarga District

1387. VIDHYADHAR BHASAN
      S/o Gundappa Bhasan,
      Aged about 37 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Karanja Project, Dam Sub
      Division No.2 Halhalli (K), Bhalki
      taluka, Bidar District
                               815




1388. SHREEDHAR
      S/o Ishwarappa, Aged about 38 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, KNNL BNT Project, Dam
      Sub Division:
      Harsoor, Chitapur taluka, Gulbarga
      District

1389. SHANKAR
      S/o Mareppa Kaggi,
      Aged about 34 years,
      Assistant Engineer,
      Office of the Chief Engineer,
      KNNL IPZ, Gulbarga taluka
      Gulbarga District

1390. LAXMAN
      S/o Zarnappa, Aged about 32 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Chandrampalli project,
      Sub Division: Chandapur,
      Chincholi taluka,Gulbarga District

1391. RAVI RAMPURE
      S/o Devappa, Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, KNNL BNT LBC, Sub-
      Division No.2 Kalgi
      Chitapur taluka, Gulbarga District

1392. MOTILAL CHAVAN
      S/o Kesu Chavan,
      Aged about 44 years,
      Assistant Engineer,
                             816




     Office of the Assistant Executive
     Engineer, KNNL BNT LBC, Sub-
     Division No.2 Kalgi,
     Chitapur taluka, Gulbarga District

1393. BASAVARAJ SIRIMANI
      S/o Shivappa, Aged about 43 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer,
      KNNL BNT LBC, Sub-Division No.2
      Kalgi, Chitapur taluka, Gulbarga
      District

1394. KOOSANNA RATHOD
      S/o Kesu, Aged about 47 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Chandrampalli project,
      Sub-Division:
      Chandapur, Chincholi taluka,
      Gulbarga District

1395. BASAVARAJ SUTAR
      S/o Hanamanth, Aged about 33 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Chandrampalli project,
      Sub-Division: Chandapur,
      Chincholi taluka, Gulbarga District

1396. SHAMBULING KUDRE
      S/o Lalappa, Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Karanaja Project, Dam
                               817




      Sub Division: No.2 Halhalli (K),
      Bhalki taluka, Bidar District

1397. BASAVARAJ
      S/o Peerappa, Aged about 30 years,
      Assistant Engineer,
      Office of the Executive Engineer,
      LMP Division No.3 Sulepeth,
      Chincholi taluka, Gulbarga District

1398. SHIVARAJ
      S/o Nagappa Palleri,
      Aged about 39 years,
      Assitant Engineer,
      Office of the Executive Engineer,
      LMP Division No.3 Sulepeth,
      Chincholi taluka, Gulbarga District

1399. RAMCHANDRA
      S/o Babu Rao, Aged about 34 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, LMP Sub Division No.1,
      Sulepeth, Chincholi taluka,
      Gulbarga District

1400. HANAMANTH
      S/o Sharanappa, Aged about 33 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, LMP Sub Division:
      Chimmanchod,
      Chincholi taluka, Gulbarga District

1401. SWAMY.S.R.M.
      S/o Rangaiyya.L, Aged about 37 years,
      Assistant Engineer,Office of the Assistant
                               818




      Executive Engineer,
      LMP Dam Sub Division: Chimmanchod,
      Chincholi taluka, Gulbarga District

1402. JAIRAM CHAVAN
      S/o Singhya Naik,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, LMP Division No.3,
      Sulepeth, Chincholi taluka,
      Gulbarga District

1403. ADEPPA
      S/o Kallappa, Aged about 40 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, KNNL LMP Canal Sub
      Division: 1, Sulepeth
      Chincholi taluka, Gulbarga District

1404. RAMESHA
      S/o Rachaiyya, Aged about 36 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, KNNL LMP Canal Sub
      Division: 1, Sulepeth
      Chincholi taluka, Gulbarga District

1405. DILEEP JADHAV,
      S/o Hanmanthappa,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, PWD Sub Division:
      Basavakalyan,
      Basavakalyan taluka, Bidar District
                               819




1406. SAIBANNA KOLLURKAR
      S/o Bheemsha, Aged about 41 years,
      Assistant Engineer,
      Office of the Executive Engineer,
      PWD Division: Chikkodi,
      Chikkodi taluka, Belgaum District

1407. SUBHASH CHAVAN
      S/o Seetaram, Aged about 43 years,
      Assistant Engineer,
      PWD Division office: Chikkodi,
      Chikkodi taluka, Belgaum District

1408. VENKAT.L.CHAVAN
      S/o Lalsing, Aged about 45 years,
      Assitant Engineer,
      Office of the Executive Engineer,
      KPC Division No.3, Bhatambra,
      Bhalki Taluka, Bidar District

1409. BHAGAWANSING
      S/o Narsing Rao, Aged about 37 years,
      Assistant Engineer,
      Office of the Executive Engineer,
      KPC Division No.2, Bhalki,
      Bhalki Taluka, Bidar District

1410. PRAVEEN KUMAR
      S/o Shivalingappa,
      Aged about 36 years,
      Assistant Engineer,
      Office if the Superintending
      Engineer IPC circle Bidar,
      Bidar taluka, Bidar District
                               820




1411. MARUTI, S/o Khema,
      Aged about 37 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      KPCC Sub Division No.4,
      Bhalki,Bhalki Taluka,
      Bidar District

1412. DEVIDAS MUDHOLE
      S/o Ambrappa, Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer,
      KPCC Sub Division No.3, Bhalki,
      Bhalki Taluka, Bidar District

1413. NAGANATH, S/o Laxman,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Superintending
      Engineer, Bidar
      Bidar taluka, Bidar District


1414. VENKAT, S/o Dhoni Ram
      Aged about 40 years, Assistant
      Executive Engineer, Office of the
      Assistant Executive Engineer,
      PWD Sub Division: Sindhanoor,
      Sindhanoor taluka, Raichur District

1415. PRAKASH, S/o Nagappa,
      Aged about 40 years,Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Karanja Lift Irrigation;
      Halhalli Bhalki Taluka,
      Bidar District
                               821




1416. SANJEEV KUMAR, S/o Sidram
      Aged about 35 years,Assistant Engineer,
      Office of the Executive Engineer,
      KPC Division No.2, Bhalki,
      Bhalki Taluka, Bidar District

1417. ASHOK
      S/o Narsing Rao,
      Aged about 43 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, KPC Sub Division No.3,
      Bhalki, Bhalki Taluka,
      Bidar District

1418. PRADEEP KUMAR
      S/o Sonaji Rao, Aged about 41 years,
      Junior Engineer,
      Office of the Executive Engineer,
      PWD Division: Bidar,
      Bidar taluka, Bidar District


1419. R.C.KEMPARAJU
      S/o Late Chikkanna,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.5, Varuna Canal Sub
      Division, Mysore-02

1420. H.S. CHANDRA MOHAN,
      S/o H.S. Siddaiah,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Executive Engineer,
                               822




      Krishna Raja Sagar Modernisation,
      and Medium Irrigation Project,
      Division Malarally, Mandya Taluk

1421. P. SHIVAKUMAR,
      S/o Late R. Puttamadaiah,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Chief Research Officer,
      Technical Services Division,
      Karnataka Engineering
      Research Station,
      Krishna Raja Sagar, Srirangapatna
      Taluk,Mandya District

1422. G. VASANTHA KUMAR,
      S/o G. Gopalaiah,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, K.R. Sub Division,
      Kabini Colony,      H.D. Kote Taluk,
      Mandya District

1423. VENKATESH,
      S/o Thammanna, Aged about 38 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      No.2 Vishweshwaraiah
      Canal Talagavadi,
      Malavalli Taluk, Mandya District

1424. VENKATARAMANAIAH,
      S/o Challa Venkataswamy,
      Aged about 35 years,
      Junior Engineer, Office of the
      Assistant   Executive Engineer,No.4,
                               823




      Medium Irrigation Project
      Sub Division,Malavalli, Mandya
      District, Mysore

1425. SHIVANNA. M,
      S/o Late Malaiah,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Kabini Reservior Sub Division,
      Kabini Colony, H.D.
      Kote, Mysore District

1426. CHIDANAND.POL,
      S/o Bhimarao.Pol,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Kaveri Neeravari Nigam Limited,
      DBC Sub Division,
      Rampur, Taluk: Sindagi,
      Bijapur District


1427. RAVINDRA CHALUVAYYA,
      S/o Bhojraj Chaluvayya,
      Aged about 41 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Kaveri Neeravari Nigam Limited,
      DBC O and M Sub
      Division, 28, Honnalli,
      Sindagi Taluk, District Bijapur

1428. ARAVIND MASAJI POAL,
      S/o Masaji Tuljaram Poal,
      Aged about 42 years,
                               824




      Assistant Engineer,
      Krishna Bhagya Jala Nigam Limited.
      I. B. C. Sub Division, No.24,
      Rampur, Sindagi Taluk, Bijapur
      District

1429. JAGADISH SHIVAJI NARAYANKAR,
      S/o Shivaji.H.Narayankar,
      Aged about 34 years,
      Assistant Engineer,
      Public Works Department Sub
      Division, Indi, Bijapur District

1430. SURESHA NAIK .M.G. ,
      S/o Gangadhara Naik.M.L.
      Aged about 28 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Karnataka Bhagya Jala Nigam Limited
      I.B.C. O and M Sub-division, No.25,
      Golagiri, Sindhagi Taluk,
      Bijapur District


1431. GOILAL, S/o Seetappa,
      Aged about 40 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, Panchayat Raj
       Engineering Sub Division,
      Shorapur, Shorapur Taluk,
      Gulbarga District

1432. SOMANATH, S/o Muniya,
      Aged about 41 years,
      Junior Engineer,
                               825




      Office of the Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      IBC. O and M Sub Division,
      28, Honnalli, Sindagi
      Taluk District Bijapur

1433. RAMASWAMY,
      S/o Ramachandra Lamani,
      Aged about 25 years,
      Junior Engineer,
      Office of the Executive Engineer,
      Krishna Bhagya Jala Nigam Limited
      IBC Division, Yankanchi,
      Sindagi Taluk, District Bijapur

1434. SANJEEV, S/o Maruti Rao Kamble,
      Aged about 34 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Krishna Bhagya Jala
      Nigam Limited
      IBC Sub Division, No. 16, Rampur,
      Sindagi Taluk, District Bijapur


1435. BALAPPA. H. BHAJANTRI,
      S/o Hanamant.N.Bhajantri,
      Aged about 43 years,
      Assistant Engineer,Office of the Assistant
      Engineer, Mechanical Sub Division,
      No.2, Ghataprabha Right Bank Canal,
      Gokak Taluk, Belgaum District

1436. C. V. LAKSHMANAPPA,
      S/o Chikkavenkataswamy,
      Aged about 43 years,
      Assistant Engineer,
                               826




      Panchayath Raj Engineering Division,
      Chikkaballapur, Kolar
      District

1437. BASAVARAJ. T. GORAWAR,
      S/o Tirakappa, Aged about 41 years,
      Assistant Engineer,
      Office of the Executive Engineer,
      Karnataka Neeravari Nigam Limited
      Ghataprabha Right Bank Canal,
      Division No. 5, Koujalagi,
      Gokak Taluk, Belgaum District

1438. S.K. KANUMAPPA,
      S/o Koramappa, Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Irrigation and
      Investigation Sub Division,
      (Near RTO Office), Chitradurga

1439. K. KRISHNAMURTHY,
      S/o Marimuthu, Aged about 36 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      No.3, Canal Sub Division,
      Manvi Taluk, Irrigation Department,
      Raichur District

1440. GAJANANA,
      S/o Venkataramanna,
      Aged about 28 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, No.3, Canal Sub
      Division,(Irrigation Department)
      Manvi, Raichur District
                               827




1441. T. KRISHNA NAIK, S/o Thimma Naik,
      Aged about 45 years,
      Junior Engineer, Office of
      Assistant Executive Engineer,
      Minor Irrigation Sub Division,
      Chitradurga

1442. H.L. PUTTALINGAIAH,
      S/o Late Lingappa,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Irrigation and
      Investigation Sub Division,
      Chitradura

1443. Y. CHANDRAHASA, S/o D. Yannappa,
      Aged about 34 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, Tunga Tiruv
      Investigation Sub Division,
      Irrigation Department,
      Chitradurga District

1444. PRABHU DEVAPPA HUNGUND,
      S/o Devappa, Aged about 36 years,
      Assistant Engineer,
      Office of the Managing Director,
      Krishna Bhagya Jala Nigam Limited,
      Almatti, Basavana Bagewadi Taluk,
      Bijapur District

1445. HANAMANTAPPA GUNDAPPA KODAGALI,
      S/o Gundappa, Aged about 35 years,
      Junior Engineer,
                              828




      Office of the Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      Almatti Right Bank Canal,
      Almatti, Basavana Bagewadi Taluk
      Bijapur District

1446. VENKATACHALAPATHY,
      S/o Lakshmana Bhovi,
      Aged about 39 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Krishna Bhagya Jala
      Nigam Limited, Almatti Right
      Bank Canal,Sub Division, No.2,
      Kamatagi,
      Hungund Taluk, Bagalkote

1447. GIREESHA.B.K.
      S/o Krishnappa.B., Aged about 37 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, No.1, Bhadra Canal Sub
      Division, Hadadi Road, Davangere


1448. PRAKASH.D. S/o L.B.D. Naik,
      Aged about 39 years,Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.4, Sub Division,
      V.R.P., Siddapur,
      Kundapur Taluk, Udupi District

1449. KRISHNA NAIK. D.
      S/o Durga Naik, Aged about 33 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer,Public Works Department,
                              829




      Sub Division,
      Chitradurga District

1450. NAGARAJA. B.K.
      S/o Kadurappa, Aged about 40 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, Panchayat Raj
      Engineering Sub Division,
      Hiriyur Taluk,
      Chitradurga         District

1451. R. SWMAY NAIK.
      S/o Rama Naik, Major,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, Panchayat Raj
      Engineering Sub Division,
      Hiriyur Taluk, Chitradurga District

1452. SMT. R. MAMATHA MOOD,
      W/o Bhoja Naik, Aged about 30 years,
      Assistant Engineer,
      Office of Asst. Executive Engineer,
      No.4, Sub Division, Public Works
      Department Hosanagara,
      Shimoga District

1453. HARI., KRISHNA SWAMY K.R.
      S/o Rangappa.C.K.,
      Aged about 44 years,
      Assistant Engineer,
      Office of Assistant Executive
      Engineer, No.2, Guaging Sub
      Division, Irrigation Department,
      B.H. Road, Shimoga
                               830




1454. BALARAJA .D.,
      S/o Late D.H.Durgappaiah,
      Aged about 37 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.5, U.T.P. Sub
      Division,    Karnataka Neeravari
      Nigam Niyamitha Gajanur Post,
      Shimoga District

1455. A.M. RAJASHEKHARA MURTHY,
      S/o Late Madaiah, Aged about 41 years,
      Assistant Engineer,Office of the Assistant
      Executive Engineer,
      No.2, H.R. Sub Division,
      Cauvery Neeravari Nigam Limited,
      Ramanathapura, Arakalgud Taluk
      Hassan District

1456. B.R. OBAIAH,
      S/o B.P. Rosaiah, Aged about 41 years,
      Assistant Engineer,Office of the Assistant
      Executive Engineer,
      No.2, H.R. Sub Division,
      Cauvery Neeravari Nigam Limited,
      Ramanathapura,
      Arakalgud Taluk, Hassan District

1457. VENKATARAVANAPPA. C.M,
      S/o Muniyappa, Aged about 36 years,
      Assistant Engineer,
      Office of the Chief Engineer,
      Cauvery Neeravari Nigam Niyamitha,
      Hemavathi Project, Hassan

1458. SHIVAJI CHAVAN,
      S/o Premu Chavan, Aged about 36 years,
                              831




     Junior Engineer,
     Office of the Assistant Executive
     Engineer, Sub Division No.1,
     Karnataka Neeravari
     Nigam Limited, G.N.P. Mahagaon
     Cross, Gulbarga Taluk

1459. HANUMANTHARAYA,
      S/o Maareppa, Aged about 35 years,
      Junior Engineer,
      Office of the Assistant executive
      Engineer, Public Works Department
      Sub Division, Shorapur,
      Gulbarga District

1460. SHIVASHANKAR. T. DEVAPUR,
      S/o Tippanna, Aged about 36 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Krishna Bhagya Jala
      Nigam Limited, SBC, O and M Sub
      Division, Hasanapur Camp, Post:
      Rangam Peth,
      Taluk: Shorapur, District: Gulbarga

1461. VENKATARAVANA. P,
      S/o Patalappa, Aged about 38 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Minor Irrigation Sub
      Division, Koppal

1462. BHIMU LAMANI,
      S/o Late Seetu Lamani,
      Aged about 40 years,
      Junior Engineer, Minior
      Irrigation,
                              832




      Sub Division, Kushtagi, Koppal
      District

1463. BABU, S/o Chandrappa Molkere,
      Aged about 37 years,Junior Engineer,
      Office of the Assistant Executive
      Engineer, K.P.C.C. Sub Division,
      No.5, Bhatambra Taluk: Bhalki,
      Bidar District

1464. K.SHOBHA, Kalammanavara Shobha,
      D/o Gundappa, Aged about 29 years,
      Asst.Engineer

1465. ANAND D.DODDAMANI,
      AEE LIS,

      Both are working at Lift
      Irrigation
      Scheme sub division, Devigeri
      Yellapura Road
      Haveri

1466. K.MALTESH,
      S/o Galappa,
      Aged about 35 years,
      Assistant Engineer, Sub division,
      At Panchayatraj Engg sub division,
      Gadag

1467. HANUMANTHAPPA, Asst.Engineer,
      S/o Gangappa,
      Aged about 40 years,
      MI sub division, H.Hadagali Bellary
      District
                              833




1468. SUNITHA.K.
      W/o Ashwath.Y.M., Aged about 30 years,
      No.27, K.R.Garden, Cox Town Jeevanahalli,
      Bangalore-05, Working at
      J.E.T.P.S.C.B.Pur,
      Kolar District

1469. N. KADIRIPATHI,
      S/o A.K.Narayanappa,
      Aged about 40 years,
      Gollapalli Village, Rayalpadu Post,
      Srinivasapura Taluk, Kolar District
      Working at P.R.C. Sub-Divn.,
      Gudibande, Kolar District

1470. CHANDRASHEKAR.NAYAK.H.T.
      S/o Shamanayak,
      Aged about 40 years,
      No.106, Sapthagirinagar, 3rd Cross,
      6th Main,7th Block, Nagarbhavi,
      2nd Stage, Bangalore-72
      Working at P.R.E. Sub-Divn.,
      Shidlaghatta, Kolar District

1471. Y.M.RAJU,
      S/o Late.Mallanayak,
      Aged about 30 years,
      Arasikere, Hassan District,
      Working at P.R.E. Sub-Divn.,
      Siddapura, Karwar District

1472. SRIKANTH.K.KARJIGI,
      S/o K.J.Karjigiri,
      Aged about 40 years,
      Pipeline, Vijayanagar, Bangalore -
      40, Working at P.R.E. chief
      Engineering
                               834




      Office, K.S.E.E.B.Building,
      4th Floor, Bangalore

1473. PUTTASWAMY.K.,
      S/o Kempanna,
      Aged about 40 years,
      Veerapura Village, Neralakere Post,
      Madhugiri Taluk, Tumkur District,
      Working at P.R.E. Division,
      Chikkaballapura, Kolar District

1474. ANANTHA.B.V.,
      S/o Venkataiah,
      Aged about 41 years,
      No.16, 5th Cross, Mysore Road,
      G.E.F.Post,Avalahalli, Bangalore -
      Working at, P.R.E.Divn.,
      C.B.Pura,
      Kolar District

1475. R. LOKESH,
      S/o M.Ramaiah,
      Aged about 40 years,
      No.16, 8th 'B'cross, 6th Main,
      H.A.L.3rd Stage, Bangalore- 75,
      Working at A.E.P.W.D.
      Sub-Division, Shidlaghatta Taluk,
      Kolar District

1476. B. KRISHNAPPA,
      S/o Konappa,
      Aged about 40 years,
      Burgamakalapalli Village, Rayalpadu
      Post,Srinivasapura Taluk,
      Kolar District,
      Working at J.E. P.R.E.
                              835




      Sub-Division,
      Chintamani, Kolar District

1477. M. RAMACHANDRAPPA,
      S/o Narasimhappa,
      Aged about 39 years,
      Burgamakalapalli Village,
      Rayalpadu Post,
      Srinivasapura Taluk, Kolar District
      Working at J.E.P.W.D. Sub-Division,
      Kolar

1478. S.S. LAMANI, S/o Shivappa,
      Aged about 43 years,
      C/o. B.M. Gottige Building,
      Govindapuragalli, Near Shivaji
      Circle,Mudol Taluk, Bagalkote
      District, Working at
      A.E.P.W.D.Sub-Division,
      Mudol Bagalkote District

1479. B.S. NARASIMHAMURTHY,
      S/o Srinivasapura,
      Aged about 36 years,
      No.301, A.D.Nilaya, Bagepalli,
      Kolar District
      Working at A.E.P.W.D.Sub-Divn.,
      Bagepalli, Kolar District

1480. T.V. GOVINDARAJU,
      S/o Venkata Shetty,
      Aged about 40 years,
      Assistant Engineer,
      No.3 V.C. Sub-Division,
      Pandavapura, Mandya District
                              836




1481. K.M. KYLASA MURTHY,
      S/o Mahadevaiah.K,
      Aged about 42 years,
      Assistant Engineer, No.1 K.R.S.M
      and M.I.P. Sub-Division,
      Kiragavalu, Mlavalli Taluk,
      Mandya District

1482. M. SHIVAKUMAR,
      S/o B. Madaiah,
      Aged about 37 years,
      Assistant Engineer, No.4 K.R.S Sub-
      Division,   Madegowdana hundi gate,
      T. Nrasipura,
      Mysore District

1483. R.VENUGOPAL,
      S/o Ramaswamy, Aged 42 years,
      Assistant Engineer, No.2 Votehole
      Sub-Division, Alur,
      Hassan District

1484.RAJENDRA KUMAR M.S,
     S/o Somaashankara,
     Aged about 39 years,
     Assistant Engineer, M.I. Sub-
     Division, Madikeri

1485. K.V. HARINI KUMARI,
      D/o K. Venkatachalapathy,
      Aged about 35 years,
      Assistant Engineer, S.M and F.E.
      Division    Road Research Branch,
      K.E.R.S. K.R. Sagara,
      Mandya District

1486.K.V. PADMANABHAN,
                                837




      S/o K. Venkatachalapathy,
      Aged about 40 years,
      Assistant Engineer,
      K.N.N.L.G.L.B.C. Division
      No.3, Biligi, Bagalkot District

1487. K. MANI,
      S/o Kuppa Bovi,
      Aged about 36 years,
      Junior Engineer, No-5 Sub-Division
      (V.C.C)Mysore District

1488. T.V. LAKSHMIPATHY,
      S/o T. Venkatarathnam,
      Aged about 38 years,
      Junior Engineer, Taraka Canal Sub-
      Division, H.D. Kote, Mysore District

1489. M.H. VIJAYA KUMAR,
      S/o Hanumanthaiah,
      Aged about 35 years,
      Junior Engineer, P.W.D. Sub-Division,
      Periyapatna, Mysore District


1490. VIJAYA KUMAR R.S,
      S/o Siddajavara,
      Aged about 35 years,
      Junior Engineer, No.4 K.R.S. Sub-
      Division,  Madegowdana Hundi,
      T.Narasipura Taluk,
      Mysore District

1491. KUMAR N.J,
      S/o Javaraiah,
      Aged about 37 years,
      Junior Engineer, No.
                                838




      7 V.C.C. Sub-Division,
      Mysore District

1492. RAJU K.M,
      S/o Maridas,
      Aged about 36 years,
      Junior Engineer, No.3, P.W.D.
      Sub-Division, K.R.Nagar,
      Mysore District

1493. S. NAJUNDAIAH,
      S/o Maraiah,
      Aged about 36 years,
      Junior Engineer, Office of the AEE,
      P.R.E. Sub-Division,
      Chamarajanagara

1494. SOMANNA, S/o Late Sannakalaiah
      Aged about 37 years,
      Junior Engineer,
      No.3, P.W.D Sub-Division, K.R.
      Nagara, Mysore District

1495. S. KRISHNA MURTHY,
      S/o Late M. Siddaiah,
      Aged about 39 years,
      Junior Engineer,
      No.3 P.W.D Sub-Division,
      K.R. Nagara, Mysore District

1496. SMT. B.BINDIYA, W/o M. Sridhar,
      Aged about 37 years,
      Assistant Engineer,
      Office of the Chief Engineer,
      Hydrology and C.M.O.,
      Anandarao Circle, Bangalore-9
                              839




1497. B. SRINIVASAMURTHY,
      S/o M. Babu, Aged about 40 years,
      Junior Engineer,
      No.2, P.W.D., Bangalore Works

1498. SHRIDHAR. M,
      S/o M. Marimuthu, Aged about 43 years,
      Assistant Engineer,No.22, H.L.B.C., Nittur
      Sub-Dvn., Tumkur District

1499. B. RAVI VARMA,
      S/o B. Karaiyanna,
      Aged about 43 years,
      Assistant Engineer,
      No.4, H.R.B., H.L.C. Sub-Divn.,
      Halli Mysore, Holenarsipura Taluk,
      Hassan District

1500. UDAYASHANKAR.L.A,
      S/o Late N.P. Arjun,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.8. Hemavathi Left
      Bank Canal (HLBC) Sub Division,
      Shravanabelagola, Channarayapatna
      Taluk, Hassan District

1501. M. PRAKASH,
      S/o Late M.T. Naik,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.4. Hemavathi Left
      Bank Canal (HLBC)Sub Division,
      Channarayapatna,
      Hassan District
                               840




1502. D. MOHAN KUMAR,
      S/o D.R. Dhanasing Naik,
      Aged about 35 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer,No.4. Hemavathi Left
      Bank Canal (HLBC) Sub Division,
      Channarayapatna, Hassan District

1503. K.B. VENKATESH,
      S/o Bhanya Naik,
      Aged about 36 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, No.8. Hemavathi
      Left Bank Canal (HLBC) Sub
      Division, Shravanabelagola,
      Channarayapatna Taluk,
      Hassan District

1504. B. RAMESH,
      S/o Late S. Basavaraju
      Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.16. Hemavathi Left
      Bank Canal (HLBC) Sub Division,
      Bagur, Channarayapatna
      Taluk,Hassan District

1505. AMRUTH KUMAR.C.R.
      S/o S.Chinnaiah,
      Aged about 38 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Hemavathi Nala Sub
                                 841




      Division, No.5,Chellur,
      Tumkur District

1506. K.R.SREEKRISHNA,
      S/o K.Ruplanaik, Aged about 40 years,
      Assistant Engineer,Office of the Assistant
      Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      UTP, No.4, Sub Division,
      Ranebennur

1507. K.G.NANJUNDA,
      S/o Gopalaiah, Aged about 34 years,
      Working as Junior Engineer,
      Office of the Assistant Executive
      Engineer, No.4, Cauvery Neeravari
      Nigam Limited,Sub Division,
      Shravana Belagola
      Channarayapatna Taluk,
      Hassan District

1508. K.M.BALAJI, S/o M.K.Manohar,
      Aged about 30 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, No.2, Votehole Project
      Sub Division,Alur, Hassan District

1509. I.K.PUTTASWAMY,
      S/o Kalaiah, Aged about 33 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.3, Hemavathy Right
      Bank Canal Sub Division,
      Cauvery Neeravari Nigam Limited,
      Holenarasipura Town,
      Hassan District
                             842




1510. H.D.SHIVAPRAKASH,
      S/o Doddaiah, Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.2, Hemavathy Right
      Bank Canal, Sub Division,
      Cauvery Neeravari Nigam Limited,
      Holenarasipur, Hassan District

1511. H.K.SOMASHEKARAPPA,
      S/o Kalappa, Aged about 38 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.3, Hemavathy Right
      Bank Canal, Sub Division, Cauvery
      Neeravari Nigam Limited,
      Holenarasipura, Hassan District

1512. M.RAVI,
      S/o Late M.Mani,
      Aged about 38 years,
      Assistant Engineer,
      Office of the Superintending
      Engineer, Hemavathy Canal Circle,
      Channarayapatna, Hassan District

1513. A.J.KRISHNAIAH,
      S/o Javaraiah, Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.1, Hemavathy Right
      Bank High Level Canal,Division,
      Hemavathi Irrigation Project,
      Gorur, Hassan District
                               843




1514. K.KESHAVAMURTHY,
      S/o Keshavaiah, Aged about 39 years,
      Assistant Engineer,
      Office of the Superintendent
      Engineer, Hemavathi Project
      Circle,Gorur, Hassan District

1515. SEETHARAMU.G,
      S/o Govindaiah, Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.4, Hemavathy Right
      Bank Canal,         Cauvery Neeravari
      Nigam Limited,
      Doddakadanur, Holenarasipura Taluk
      Hassan District

1516. GAVIRANGAPPA.B.H.
      S/o Late Hanumanthaiah.B.,
      Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Yagachi Dam Sub
      Division, Belur, Belur Taluk,
      Hassan District

1517. H.DAYASHANKAR,
      S/o Late Honnabhovi,
      Aged about 39 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.1, Dam Sub Division,
      Yagachi Project,
      Belur, Hassan District

1518. SATHISH KUMAR.K.
      S/o A.S.Kotrappa, Aged about 40 years,
                               844




      Junior Engineer,
      Office of the Assistant Executive
      Engineer, No.4 Yagachi Project
      Canal Sub Division,
      Hagare Belur Taluk,
      Hassan District

1519. B.N. NAGARAJA,
      S/o. D. Narayana,
      Aged about 44 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No. 1, Hemavathy Left
      Bank Canal Sub Divn.

1520. MANJUNATHA H.K.
      S/o. D. Kalaiah,
      Aged about 38 years,
      Assistant Executive Engineer,
      Office of the Assistant Executive
      Engineer, No.4, Hemavathy Right
      Bank High Level Canal, Sub
      Division, Mysore,
      Holenarasipura Taluk,
      Hassan District


1521. S. NAGENDRA,
      S/o. C.S. Srinivas Murthy,
      Aged about 39 years,
      Assistant Engineer,
      No.1 Yagachi Dam Sub Division,
      Belur, Belur Taluk, Hassan District

1522. C. MANJUNATHA,
      S/o. Ckhinnabhovi, Aged about 34 years,
      Junior Engineer,
                               845




      Office of the Assistant Executive
      Engineer, Minor Irrigation Sub
      Division, Kote Circle,
      Chikamagalur

1523. G. KRISHNA,
      S/o. Gopala Nayaka,
      Aged about 35 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No. 1, V.C.C. Sub
      Division, Kaveri Bharan,
      Gokulam, Mysore

1524. ANAND K.
      S/o. Kenchaiah. K.J.,
      Aged about 31 years,
      Assistant Engineer,
      Office of the Assistant Engineer,
      No.2, Irrigation Investigation Sub
      Division, Kaveri Sankeerna
      Bhavana, Mysore

1525. LINGARAJU,
      S/o. Nanjundaiah,
      Aged about 30 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Cauvery Neeravari Nigam
      Limited, No.1, Harangi Right
      Bank Canal Sub Division,
      Kittur, Priyapatna Taluk,
      Mysore District

1526. KUMARASWAMY. K.P.
      S/o. Papanni, Aged about 36 years,
      Junior Engineer,
                               846




      Office of the Assistant Executive
      Engineer, Minor Irrigation
      Engineering Department,
      Sub Division, Hunsur Taluk,
      Mysore District

1527. J. MAHADEVAIAH,
      S/o. Javaraiah, Aged about 35 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, Panchayat Raj
      Engineering Sub Division,
      Nanjangud, Mysore District

1528. V.Y. BHOJRAJA,
      S/o. Late Yaraiah,
      Aged about 43 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, K.R. Sub Division,
      Kabini Colony,
      H.D. Kote Taluk, Mysore District

1529. R. KONDAIAH,
      S/o. Late T. Rangaswamy,
      Aged about 36 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, No.2, Public Works
      Department Sub Division,
      Hunsur, Hunsur Taluk, Mysore
      District

1530. SHIVABASAVA,
      S/o. Vishnu. S. Malagavi,
      Aged about 36 years,
      Assistant Engineer,
                               847




      Office of the Assistant Executive
      Engineer, Kabini Reservior Sub
      Division, Kabini Colony,
      Beecchanahalli
      H.D. Kote Taluk, Mysore District

1531. SATISH. R.
      S/o. Late H. Rama Naik,
      Aged about 39 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.4, Sub Division,
      Public Works Department,
      Sirsi, Uttara Kannada District

1532. NAGARAJ NAIK,
      S/o. Dhakappa Naik,
      Aged about 29 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, Panchayat Raj
      Engineering Sub Division,
      Department of Panchayat Raj
      Sirsi, Sirsi Taluk, Uttara Kannada
      District

1533. MEENAXI. B. MASTIMANI,
      D/o. Beeranna Mastimane,
      Aged about 31 years,
      Junior Engineer,
      Office of the Executive Officer,
      Taluk Panchayat, Department of
      Panchayat Raj,
      Sirsi, Uttara Kannada

1534. MUNIGETI RAMARAO
      S/o Munigeti Ramaiah,
                               848




      Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Public Works Department
      Sub Division,       Mundgod Taluk, Uttara
      Kannada District

1535. DINESH BABU PATTAN
      S/o Late Babu, Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Public Works Department
      Sub Division,       Mundgod, Uttara
      Kannada, Kundapur Taluk,Udupi
      District

1536. K.N.NARAYANAPPA NAIK
      S/o Narayanappa.K.N,
      Aged about 41 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, Panchayat Raj
      Engineering Sub Division,
      Bangarpet Taluk, Kolar District


1537. M.JAYASWAMY
      S/o Mayagaiah,
      Aged about 38 years,
      Junior Engineer,
      No.5, Public Works Sub Division,
      K.R.Pet, Mandya District

1538. SRINIVASAU,
      S/o Thirupathaiah.B,
      Aged about 40 years,
      Junior Engineer,
                              849




     Office of the Assistant Executive
     Engineer, No.7, Public Works
     Department Sub Division,
     Pandavapura, Mandya District

1539. T.SRINIVASU,
      S/o Thimmaiah, Aged about 41 years,
      Junior Engineer,
      Panchayat Raj Engineering Sub
      Division, Srirangapatna, Mandya District

1540. T.VIJAYA KUMAR,
      S/o Thammaiah, Aged about 39 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, No.2, V.C. Sub Division,
      Talagavadi Malvalli Taluk, Mandya
      District

1541. NIJALINGASWAMY.R
      S/o Late M.Rudraiah,
      Aged about 47 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.2, K.R.S. M and M.I.P

     Sub Division, Kulkuni, Malavalli
     Taluk, Mandya District

1542. S.LAKSHMI KANTH
      S/o late M.Shivanna,
      Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.3, Canal Sub
      Division, Honagodu, Hunsur Taluk,
      Mysore District
                              850




1543. SRINIVASA,
      S/o Late Varadaiah,
      Aged about 39 years,
      Assitant Engineer,
      Office of the Assistant Executive
      Engineer, No.3, Canal Sub Division,
      Honagodu, Hunsur Taluk,
      Mysore District

1544. RANGAIAH, S/o Narayana,
      Aged about 36 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.3, Canal Sub Division,
      Honagodu, Hunsur Taluk, Mysore
      District

1545. P.A.CHANDRAKANTHARAJU,
      S/o P.Anjanappa,
      Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.8, Hemavathy Left
      Bank Canal, Sub Division,
      Shravanabelagola,
      Channarayapatna Taluk,
      Hassan District

1546. M.D.SWAMY, S/o Dasaiah,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Executive Engineer,
      Harangi Canal Division,
      Near Railway Station, K.R.Nagar,
      Mysore District
                               851




1547. DUSHYANTHARAJA NANDA,
      S/o S.B.Ranganath,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.3, V.C.C Sub
      Division,    Gokulam,
      Manjunathapura, Mysore

1548. SOMASHEKAR.S,
      S/o S.Siddalingappa,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      No.2, Harangi Canal Sub Division,
      Konanur, Arkalgud Taluk,
      Hassan District

1549. NAGARAJ.P, S/o K.Punnappa,
      Aged about 37 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      No.5, V.C.C. Sub Division,
      Gokulam, 4th Stage,
      Manjunatha Colony,
      Mysore -26

1550. GNANESHWAR MURAL,
      S/o Yamanappa Mural,
      Aged about 39 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Minor Irrigation Halihal Taluk,
      Uttara Kannada District

1551. SIDRAM.T.DANDGULKAR
      S/o Tukaram, Aged about 42 years,
                               852




      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Pubic Works Department
      Sub Division,Yelburga,
      Koppal District

1552. KASHINATH,
      S/o Late Buddappa Bajantri,
      Aged about 32 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      JBC Sub Division, No.5, Gogi,
      Taluk Shohapur,
      District: Gulbaraga

1553. BHAVIDODDE RAJAPPA,
      S/o Gyanappa, Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Public Works Department
      Sub Division, Anegundi Road,
      Gangavathi Taluk,
      Koppal District


1554. RAGHAVENDRA
      S/o Mariyappa,
      Aged about 27 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Pubic Works Department Sub Division,
      Gangavathi

1555. JAYASING JADHAV,
      S/o Rupasing Jadhav,
      Aged about 41 years,
                               853




      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Public works Department Sub Division
      No.5, Kumta, Uttara
      Kannada District

1556. UDAY RAJAPPA KATTIMANI,
      S/o Rajappa.B.Kattimani,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Malaprabha Left Bank
      Canal No.9, Karnataka Neeravari
      Nigam Limited,Gaddanaker,
      Bagalkot District

1557. Manjunath Davalappa Pandarpur,
      S/o Davalappa.R.Pandarpur,
      Aged about 26 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Panchayat Raj Engineering Sub Division
      Bilagi District, Bagalkot

1558. SMT. SHOBHA MALLIKARJUN KATTIMANI,
      D/o Mallikarjun, Kattimani,
      Aged about 36 years,
      Junior Engineer, Panchayat Raj
      Engineering Division,
      (Zilla Panchayat Engineering)
      Mini Vidhana Soudha, Navanagar,
      Bagalkot

1559. CHANDRASHEKAR.B.
      S/o Bhoothaiah, Aged about 37 years,
      Assistant Engineer,
      Office of the Superintending
                               854




      Engineer, National Highways,
      Circle Office, K.R.Circle,
      Nrupathunga Road, Bangalore

1560. KUM. DEEPA,
      D/o S.Kempanna, Aged about 29 years,
      Assistant Engineer,
      Office of the Chief Engineer,
      Karnataka Neeravari Nigam Limited,
      Upper Thunga Project, Zone,
      Sagar Road, Shimoga 577 201

1561. M.R.RAJKUMAR,
      S/o Rekyanaik, Aged about 43 years,
      Assistant Engineer,
      Office of the Superintending
      Engineer, Bhandra Project Circle,
      B.R.Project, Bhadravati Taluk,
      Shimoga District

1562. B.V.RAMACHANDRA,
     S/o B.Venkataramu,
     Aged about 44 years,
     Assistant Engineer,
     Office of the Chief Engineer,
     Karnataka Neeravari Nigam Limited,
     Upper Thunga Project, Zone,
     Sagar Road, Shimaoga 577 201

1563. T.M.DEENADAYALAN,
      S/o T.Muthuswamy,
      Aged about 44 years,
      Assistant Engineer,
      Office of the Assistant Execdutive
      Engineer, Water Resources
      Department,Miliary Camp,
      Bhadravathi
                               855




1564. BHEEMA NAIK,
      S/o Durga Naik, Aged about 39 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer,Minor Irrigation Sub Division,
      Magadi Taluk,
      Bangalore Rural District

1565. DHANANJAYA.G.T,
      S/o Thimmappa.G, Aged about 39 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer,Minor Irrigation Sub
      Division, Magadi Taluk,
      Bangalore Rural District

1566. M.AVALAPPA,
      S/o Mariyappa, Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Minor Irrigation Sub Division,
      Magadi Taluk,
      Bangalore Rural District

1567. JAGADEESH.M.
      S/o Marimadaiah,
      Aged about 39 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      No.9, Hemavathy Canal Sub Division,
      Kaveri Neeravari Nigam Limited,
      Gubbi Taluk, Tumkur District

1568. SMT.N.LATHAMANJARI,
      W/o T.Prakash, Aged about 26 years,
      Junior Engineer,
                              856




     O/o the Executive Engineer,
     P.W.D. Division, Balraj Urs Road,
     Shimoga- 577 201

1569. K.JAYARAM,
      S/o B.Krishnappa,
      Aged about 41 years,
      Junior Engineer, No.6, Sub-
      Division,  P.W.D. Harapanahalli,
      Davangere District

1570. N.Y.RAVI KUMAR,
      S/o Yellappa,
      Aged about 41 years,
      Junior Engineer, No.1, P.W.D Sub
      Division,  O/o Assistant Executive
      Engineer, Near by Court,
      Chickamagalur

1571. MURUGESH.K.,
      S/o Kannaiah,
      Aged about 39 years,
      Junior Enigneer, No.4, P.W.D. Sub
      Division,  Koppa Taluk, Balagudi
      Town, Chickamagalur

1572. RAVI.Y.KANAPUR
      S/o Y.B.Khanapur,
      Aged about 43 years,
      Assistant Engineer,
      No.3, Mechanical Sub Divison,
      Balaji Urs Road, P.W.D Compound,
      Shimoga

1573. GOVINDA RAJU. M.K.,
      S/o. M. Kariyappa,
      Aged about 43 years,
                               857




      Assistant Engineer,
      Minor Irrigation Sub-division,
      Hassan

1574. RAJASHEKAR BRAMAPURE,
      S/o. Late Shamb Rao,
      Aged about 41 years,
      Junior Engineer, O/o the Assistant
      Executive Engineer, Panchayatraj
      Sub Division,
      Bidar Taluk

1575. RANGANATH K.S.
      S/o K. Shivappa,
      Aged about 40 years,
      Junior Engineer, No.4, Sub-division,
      P.W.D., Koppa,
      Chickamagalur District

1576. PANDURANGAMMA. B.S.,
      W/o Doddanna. B.S.,
      Aged about 31 years,
      Junior Engineer,
      O/o Assistant Executive Engineer,
      P.W.D Sub-division,

      Harappanahalli,
      Davangere District

1577. SANNA NARASAPPA,
      S/o Badagi Narasimhaiah,
      Aged about 39 years,
      Assistant Engineer,
      O/o Assistant Executive
      Engineer, No.3 Q C Sub-division,
      CNNL, Yediyur
                             858




1578. P.S. RAMESH,
      S/o P.B. Shivaramaiah,
      Aged about 42 years,
      Assistant Engineer,
      O/o Assistant Executive Engineer,
      Hemavathi Canal Division,
      CNNL., Yediyur

1579. H.R. MOHAN KUMAR,
     S/o B. Ramaiah,
     Aged about 42 years,
     Assistant Engineer,
     O/o the Assistant Executive
     Engineer,
     No.3 HCD Sub Divn., CNNL,
     Mayasandra-572221

1580. P.V. KRISHNA MURTHY
      S/o Krishnappa,
      Aged about 44 years,
      Assistant Engineer, O/o the
      Assistant Executive Engineer, No.
      19, HLBC,Sub-division, Turuvekere

1581. H.J. RAVI,
      S/o late K. Javaraiah,
      Aged about 43 years,
      Assistant Engineer, O/o the
      Assistant Executive Engineer,
      No.32 HLBC Sub-division,
      Basaralu, Mandya Taluk

1582. P.N. MANJUNATHAN,
      S/o Late M. Nanjaiah,
      Aged about 32 years,
      Junior Engineer, O/o the Assistant
      Executive Engineer, No.32, HLBC
                                 859




      Sub-division, Basaralu,
      Mandya Taluk

1583. K.P. SETHU RAM,
      S/o Papnni,
      Aged about 43 years,
      Junior Engineer, O/o the Assistant
      Executive Engineer, No.1, P.W.D
      Sub-division, Hassan District

1584. NAGARAJA,
      S/o late Hanumanthappa,
      Aged about 38 years,
      Junior Engineer, U.T.P Sub-division,
      Tumminakatti, Ranebennur
      Taluk

1585. H.B. VENKATESH,
      S/o B. Byrappa,
      Aged about 44 years,
      Assistant Engineer, P.W.D Sub-Division,
      Arklgud Taluk, Hassan District

1586. SHIVAJI, age 41 years,
      S/o Raju Naika, Aged about 41 years,
      Assistant Engineer,
      P.R.E. Sub Division,
      Yelandur, Chamarajanagar District

1587. PURUSHOTHAMA,
      S/o Raja Naik,
      Aged about 38 years,
      Junior Engineer,
      Panchayath Raj Engg Sub Division,
      T. Narasipura, Mysore District

1588. H. RAJU,
                             860




     S/o Late Honnaiah, Aged about 40 years,
     Junior Engineer,
     P.R.E. Sub Division, T.N. Pura,
     T. Narasipura Taluq,
     Mysore District

1589. M. HANUMAPPA,
     S/o Muneppa,
     Aged about 40 years,
     Junior Engineer, P.W.D. Sub Division,
     Siddlaghatta, Kolar District

1590. C.H.R. PRADEEP,
      S/o Hanumappa,
      Aged about 40 years,
      Assistant Engineer, No.12,
      Hemavathi Canal Sub Division,
      Bellur Cross, Nagamangala Taluk,
      Mandya District

1591. JAGADEESH. R,
      S/o C. Ramaiah,
      Aged about 40 years,
      Assistant Engineer, No.12,
      Hemavathi Canal Sub Division,

     Bellur Cross, Nagamangala Taluk,
     Mandya District

1592. C. MUNI MARIYAPPA,
      S/o Chowdappa,
      Aged about 43 years,
      Assistant Engineer, No.13,
      H.C. Sub-division, C.N.N.L,
      Bellur Cross, Nagamangal Taluk,
      Mandya District
                              861




1593. K.L. RANGA SWAMY,
      S/o Lakka,
      Aged about 36 years,
      Junior Engineer,
      No.4, Sub-division, Doddakadanur,
      Holenarasipur Taluk,
      Hassan District

1594. CHELUVAIAH,
      S/o Aluraiah,
      Aged about 35 years,
      Assistant Engineer, No.4, H.R.B.C.
      Sub-Division, Doddakadanur,
      Holenarasipura Taluk,
      Hassan District

1595. G.M.RAGHUNATH,
      G.Mallappa,
      Aged about 34 years,
      Assistant Engineer,
      O/o the Assistant Executive
      Engineer, PMGSY Sub-Division,
      Raichur

1596. B.SHANKARAPPA,
      S/o Sannappa,
      Aged about 42 years,
      Assistant Engineer,
      O/o the Assistant Executive
      Enngineer, Pre Sub-Division
      Manvi

1597. K.S.ANANDA,
      S/o Late Siddaiah, Aged about 40 years,
      Assistant Engineer,
      O/o the Assistant
      Executive Engineer,
                              862




      No.4, H.R.B.C Sub-Division,
      Dodda Kadur, Hole Narasipur

1598. J.V.THYAGARAJA,
      S/o Valya Naik,
      Aged about 41 years,
      Assistant Engineer, No.13,
      Hemavathy Canal Sub-Division,
      Bellur Cross, Nagamangala Taluk,
      Mandya District

1599. SUNDRAIAH.M.K.
      S/o Kempaiah,
      Aged about 42 years,
      Assistant Engineer,
      No.13, H.C. Sub Division,
      Bellur Cross, Nagamangala Taluk,
      Mandya District

1600. V.MOHAN,
      S/o Venkata Swamy,
      Aged about 44 years,
      Assistant Engineer,
      O/o the Chief Engineer Irrigation
      (South)Cauvery Niravari Nigama
      Nimayitha, Mysore

1601. N.THIMMAIAH, age 45 years,
     S/o Late Nanjundaiah,
     Aged about 45 years,
     Assistant Engineer,
     O/o the Executive Engineer,
     V C Division, Cauvery Niravari
     Nigama Nimayita, Mandya

1602. N.D.SHIVAPPA,
     S/o Doothaiah,
                              863




      Aged about 40 years,
      Junior Engineer,
      O/o the Assistant Executive Engineer,
      No.7, P.W.D., Sub-Division,
      Pandavapura Town and
      Taluq Mandya District

1603. D.DEVARAJU,
      S/o G.M.Devaiah, Aged about 37 years,
      Junior Engineer,
      O/o the Assistant Executive Engineer,
      T.B.Extention, P.W.D.
      Sub Division, Nagamangala Town and Taluk,
      Mandya District

1604. H.D.DEVARAJU,
      S/o Devaiah, Aged about 43 years,
      Junior Engineer,
      O/o the Assistant Executive Engineer,
      No.4, PWD Sub Division,
      Nagamangala, T.B.Extension,
      Mandya District

1605. MALLIKARJUNA.B.
      S/o H.Boraiah,
      Aged about 42 years,
      Assistant Engineer,
      O/o the Executive Engineer,
      M.I.Q.C.D. Annex, K.R.Circle,
      Bangalore

1606. C.Y.RAMESH,
      S/o Late C.P.Yellappa, Aged about 40 years,
      Assistant Engineer,
      O/o the Assistant Executive Engineer,
      No.34, HLBC Sub Division,
      CNNL, Gubbi, Tumkur District
                              864




1607. SUBRAMANYAM.A.,
     S/o Late Avalakondarayappa,
     Aged about 40 years,
     Junior Engineer,
     O/o the Assistant Executive Engineer,
     No.34, H.L.B.C. Sub-Division,
     Gubbi, Tumkur District

1608. A.R.NAGARAJU,
      S/o Rangaiah,
      Aged about 40 years,
      Assistant Engineer,
      O/o the Executive Engineer,
      No.4, HCD Sub-Division,
      CNNL, Gubbi, Tumkur District

1609. NARASIMHAMURTHY.P.N.
     S/o K.Narasimahiah,
     Aged about 37 years,
     Assistant Engineer,
     O/o the Chief Engineer Minor
     Irrigation (South) K.R.Circle,
     Bangalore


1610. N.N.BABU,
     S/o A.Narayanappa, Aged about 40 years,
     Assistant Engineer,
     O/o the Chief Engineer,
     Minor Irrigation (South)
     K.R.Circle, Bangalore -01

1611. BANGAR SWAMY,
      S/o C.Nanjundaiah,
      Aged about 42 years,
      Assistant Engineer,
                              865




     O/o Executive Engineer,
     Varuna Canal Construction Division,
     Mysore -20

1612. CHANDRA SHEKAR B.R.,
      S/o Late A.G.Ranganathaiah,
      Aged about 40 years,
      Assistant Engineer,
      O/o the Assistant Executive Engineer,
      Minor Irrigation Quality
      Control Sub Division, Mysore,
      NOW on Deputation in MIQC Sub-Division,
      Bangalore

1613. N.NANJUNDA SWAMY,
      S/o Nanjaiah,
      Aged about 41 years,
      Assistant Engineer,
      O/o the Executive Engineer,
      D and I Division, CNNL,
      Bannur, Mysore District

1614. P.RANGA SWAMY,
      S/o K.Pallakkappa, Aged about 40 years,
      Assistant Engineer,

     P.W.D No.3 Sub Division,
     Virajpet, Madikeri District

1615. S.THRIVENI,
      D/o Siddaiah, Aged about 28 years,
      Assistant Engineer,
      O/o the Administrator,
      CADA, CBP, Public Office Buliding,
      New Sayyaji Rao Road,
      Mysore -24
                                   866




     1616. H.R.ROOPA,
          D/o H.Ravikumar,
          Aged about 29 years,
          Assistant Engineer,
          O/o the Chief Engineer,
          Irrigation (South), Mysore

     1617. K.KUSUMAKSHI,
          D/o Late Kempaiah.H,
          Aged about 31 years,
          Assistant Engineer,
          O/o the Director Office,
          Karnataka Engineering Research
          Station,
1.                    K.R.Sagar, Mandya

     1618. B.MADESHA S/o Bellan Naika,
           Aged about 43 years,
           Junior Engineer,
           O/o the Assistant Executive Engineer,
           No.2, CRR Sub Division,
           Attigulipura,
           Chamarajanagara Tq & Dist.

     1619. VEERABHADRAIAH,
           S/o late Chikkaveeraiah,
           Aged about 42 years,
           Assistant Engineer, KBJNL,
           Q.C Sub-Division No.1, Golageri,
           Sindagi Taluk, Bijapur District

     1620. S.NAGARAJU,
           S/o Siddagangaiah, Aged about 37 years,
           Junior Engineer,
           O/o Assistant Executive Engineer,
           Cauvery Niravari Nigama Limited,
                               867




     No.3, VC Sub-Division,
     Maddur

1621. M.R.VENKATESH,
      S/o M.N.Rangaiah,
      Aged about 39 years,
      Assistant Engineer, CADA, CBP,
      Public Office Building,
      New Sayyaji Road, Mysore

1622. H.GOVINDARAJU,
      S/o Late H.Hanumaiah,
      Aged about 41 years,
      Assistant Engineer,
      O/o the Assitant Executive Engineer,
      No.2, CRR Sub-Division,
      Attigulipur,
      Chamrajnagar Tq & District

1623. NAGARAJU.R.B,
      S/o Basavanna, Aged about 36 years,
      Assistant Engineer,
      O/o the Assistant Executive Engineer,
      No.2, CRR Sub Division,
      Attigulipur,
      Chamrajnagar-571313

1624. R.K.SRIDHAR,
      S/o K.Kempaiah,
      Aged about 43 years,
      Assistant Engineer,
      Soil Mechanic Branch-II,
      Soil Mechanic & Foundation
      Engineering Dvn.,
      karnataka Engineering Research
      Station, KERS K.R.Sagar,
      Mandya District
                               868




1625. H.S.SAVITHA,
      D/o Sampath Kumar.H.M,
      Aged about 30 years,
      Assistant Engineer,
      O/o the Director Office, Dam Safety
      Cell,Karnataka Engineering Research
      Station, Krishnaraja Sagar,
      Mandya District

1626. K.L.SHANTHAMMA,
      D/o Linganayak, Aged about 35 years,
      Junior Engineer,
      O/o the Assistant Executive Engineer,
      No.2, P.W.D. Sub Division,
      Gundlupet, Chamarajnagar District

1627. K.L.RENUKA,
      D/o Linganayak, Aged about 28 years,
      Junior Engineer,
      O/o the Assistant Executive Engineer,
      No.1, P.W.D. Sub-Division,
      Chamarajnagar

1628. SAROJAMMA,
      W/o H.B.Krishamurthy,
      Aged about 37 years,
      Junior Engineer,
      Office at Executive Engineer,
      P.W.D. Division, Hassan

1629. BALACHANDRAN.P.,
      S/o M.Putta Swamy, Aged about 41 years,
      Assistant Engineer,
      O/o the Adminstrator CADA,
      CBP, Public Office Buliding,
      Mysore -24
                             869




1630. MADHUKAR.N.S.,
      S/o Nagendrappa.K, Aged about 41 years,
      Assistant Engineer,O/o the Adminstrator,
      CADA, CBP, Public Office Buliding,
      Mysore

1631. G.H.SOMASHEKAR,
      S/o G.K.Huchaiah, Aged about 38 years,
      Junior Engineer,
      O/o the Assistant Executive
      Engineer, P.W.D. Sub-Division,
      Belur

1632. PETER DEVA KUMAR,
      S/o R.Chikkarajaiah, Aged about 36 years,
      Junior Engineer, No.4, VCC Sub Division,
      Cauvery Bhavana Complex,
      Gokulam IV Stage, Mysore -20

1633. POORNIMA.M.,
      D/o Mallaiah.D, Aged about 30 years,
      Junior Engineer,
      O/o Assistant Executive Engineer,
      PRE Sub Division, Yalandur Taluk,
      Chamrajnagar District

1634. CHANDRASHEKAR MURHTY.M
      S/o Mallaiah.D, Aged about 37 years,
      Assistant Engineer,    O/o the Assistant
      Executive Engineer,
      No.4, VCC Sub Division, Cauvery
      Bhavan Complex, Manjunathpura,
      Gokulam, Mysore

1635. L.CHANDRASHEKAR,
      S/o Lakkanna,
                              870




      Aged about 38 years,
      Assistant Engineer, O/o the
      Executive Engineer,
      Upper Yunga Project Division,
      KNNL, Rattihalli -581116

1636. DEEPA KUMAR.B.M,
      S/o B.Mylappa,
      Aged about 37 years,
      O/o Chief Engineer, Hemvathi Canal
      Zone,CNNL, Tumkur

1637. RAVINDRA NAIK.B
      S/o Bheema Naik.P.,
      Aged about 42 years,
      Assistant Engineer,
      O/o the Executive Engineer,
      Karnataka Neeravari Nigama,
      Upper Tunga Project Division,
      Hirekerur Taluk, Haveri Distric

1638. MANJUNATHA.N.U
     S/o M.Krishnappa,
     Aged about 35 years,
     Junior Engineer,
     O/o the Assistant Executive Engineer,
     Karnataka Neeravari Nigama,
     Upper Tunga Project Sub-Division,
     Office No.3, Rattihalli,
     Hirekerur Taluk, Haveri District

1639. ARUNACHALA.M.T
      S/o Thavrya Naik,
      Aged about 39 years,
      Assistant Engineer, No.5,
      HCI Sub-Division, CNN (L),
      Nonavinakere, Tumkur Tq & District
                             871




1640. K.PUTTASWAMY,
      S/o Karethimmaiah,
      Aged about 41 years,
      Assistant Engineer, KNNL,
      Irriagtion (North)
      Club Road, Belgaum District

1641. KRISHANAPPA,
      S/o Ranga Nayak,
      Aged about 38 years,
      Junior Engineer,
      O/o No.2 PRE Sub Division,
      Belur, Hassan District


1642. GRIDHARKUMAR.N.T
      S/o M.Thimmappa,
      Aged about 44 years,
      Assistant Engineer, Hemavathi Dam,
      Sub-Division, Gorur

1643. H.E.NAGARAJA,
      S/o H.L.Earaiah, Aged about 39 years,
      Junior Engineer,
      No.3, P.W.D Sub-Division,
      Holenarasipura,
      Hassan District

1644. B.N.BASAVALINGA SWAMY,
      S/o B.N.Ningayya,
      Aged about 41 years,
      Junior Engineer, O/o No.3 PWD
      Sub Division,
      H.N.Pura, Hassan District

1645. HALAPPA.H.H,
                              872




     S/o Huliyaiah,
     Aged about 37 years,
     Junior Engineer, No.4,
     Yagachi Project Canal,
     Sub-Division Hagare,
     Belur Taluk, Hassan District

1646. J.SHARATH BABU,
     S/o J.Mukappa, Aged about 37 years,
     Assistant Engineer,
     O/o the Quality Control Sub Division,
     Opp. Railway Station
     Road, Bellary- 58310

1647. DHARMA NAYAK,
      S/o Deval Nayak, Aged about 41 years,
      Junior Engineer,
      O/o No.2, HLC Kurugodu Subdivision,
      MOC Canal Division, Bellary

1648. R.DAYANAND,
      S/o R.Rangappa, Aged about 38 years,
      Assistant Engineer,
      O/o Quality Control Subdivision,
      Opp. Railway Station Road, Bellary

1649. Y.RAMACHANDRA,
      S/o Y.Basavaraj,
      Aged about 38 years,
      Assistant Engineer,
      O/o the Assistant Executive
     Engineer, No.3, L.L.C. Sub
     Division,Station Road, Bellary

1650. D.N.RAJU,
      S/o M.H.Doddaiah, Aged about 41 years,
      Assistant Engineer,
                              873




      O/o the Assistant Executive Engineer,
      CNNL, Hemavathy Canal,
      No.11 Sub Division,
      Yediyur, Tumkur District

1651. G. ARUNA,
      D/o G. Krishnamurthy,
      Aged about 28 years,
      Junior Engineer,
      O/o the Executive Engineers Office,
      No.6, Canal Division, Bellary

1652. GANGADHARAIAH. D,
      S/o Kanimaiah,
      Aged about 41 years,
      Assistant Engineer,
      O/o the Panchayat Raj Engineering
      Division,Zillapanchayat, Bellary

1653. KALYANA SWAMY S.,
      S/o Hanumanthappa S. D,
      Aged about 39 years,
      Junior Engineer,
      O/o No.3, HLC Sub-Division,
      (Irrigation Department)
       Station Road, Bellary

1654. P. D. KRISHNAMURTHY,
      S/o P. Dasappa,
      Aged about 41 years,
      Junior Engineer,
      O/o the Assistant Executive Engineer,
      PWD Sub Division,
      Hagari Bommanahalli Post,
      Bellary District
                              874




1655. SUDARSHAN N.,
      S/o Kumara Swamy. N,
      Aged about 33 years,
      Assistant Engineer,
      O/o the Assistant Executive Engineer,
      No.3 LLC Sub-Division,
      Station Road, Bellary

1656. KUMARASWAMY G.,
      S/o Gangappa,
      Aged about 37 years,
      Junior Engineer,
      O/o the Assistant Executive
     Engineer,
      No.3 LLC Sub Division,
      Station Road, Bellary

1657. J. VENKATESHWARALU,
      S/o G. Thimmarayadu,
      Aged about 44 years,
      Assistant Engineer,
      O/o the HLC No.2, Sub-Division,
      Irrigation Department,
      Kurugodu, Bellary District


1658. N. KRISHNA NAIK,
      S/o N. Samya Nayak,
      Aged about 41 years,
      Assistant Engineer,
      O/o Assistant Engineer,
      Hagaribommanahalli-583212,
      Bellary District

1659. HEMAJI NAIK K.V.,
      S/o Vachya Naik,
      Aged about 42 years,
                             875




     Assistant Engineer,
     O/o the Assistant Engineer,
     PRE (PMGSY) Sub Division,
     Davanagere

1660. HONNAPPA B.L.,
      S/o Bojappa L.,
      Aged about 42 years,
      Assistant Engineer,
      O/o the Assistant Engineer,
      PWD Sub Division Office,
      Sandur, Bellary District

1661. P.R. GANAPATHI,
      S/o Pakir Nayak,
      Aged about 43 years,
      Assistant Engineer, O/o the
      Assistant Engineer,
      PWD Sub Division, Hagari
      Bommanahalli Taluk,
      Bellary District

1662. O.K. RAJAPPA,
      S/o A.D. Kariyappa,
      Aged about 41 years,
      Junior Engineer,
      O/o the PWD, No.2, SubDivision,
      Hospet, Bellary District

1663. P. DHANANJAYA,
      S/o Purianayak,
      Aged about 41 years,
      Assistant Engineer,
      O/o the PWD Sub Division,
      Hagari Bommanahalli,
      Bellary District
                              876




1664. S.P. THEPPEN SWAMY,
      S/o Sure Papaiah,
      Aged about 42 years,
      Assistant Engineer,
      O/o the Assistant Engineer,
      PRE Sub Division,
      Sagara Taluk,
      Shimoga District

1665. A. USHA KIRAN,
      W/o D.M. Shashikumar,
      Aged about 32 years,
      Junior Engineer,
      No.3, Quality control
      Sub division, Yedur-572142

1666. CHIKKA VENKATESHA. N.,
      S/o Late Narayanappa,
      Aged about 42 years,
      Junior Engineer,
      O/o the Assistant Executive Engineer,
      PRE Sub Division,
      Chennapatna

1667. NAGESH,
      S/o Ningaiah @ Venkatesh,
      Aged about 39 years,
      Junior Engineer,
      O/o the Assistant Executive Engineer,
      P.W.D Sub-division,
      Channapatna

1668. KRISHNA KUMAR P.V.,
      S/o P.V. Venkatasubbaiah,
      Aged about 40 years,
      Assistant Engineer,
      O/o PWD Sub division,
                              877




      Hagari Bommanahalli,
      Bellary District

1669. G.K. VIJAYA KUMAR,
     S/o G.N. Krishnappa,
     Aged about 42 years,
     Assistant Engineer,
     O/o the Assistant Executive Engineer,
     No.4, HCD Sub Division,
     Gubbi Taluk,
     Tumkur District

1670. DEEPAK,
      S/o B. Putta Swamy,
      Aged about 28 years,
      Junior Engineer,
      O/o the Design Sub-division,
      Bannur

1671. S.B. TALWAR,
      S/o Bhimappa Talwar,
      Aged about 35 years,
      Junior Engineer,
      O/o the Assistant Executive Engineer,
      FIC Sub Division, No.9, KBJNL,
      Hasanapur Camp-585220,
      Shdrapur, Gulbarga District

1672. M.C. NAGARAJ,
      S/o A. Chikkaiah,
      Aged about 42 years,
      Assistant Engineer,
      No.1, Design Sub-division,
      Bannur

1673. P.B. HADIMANI,
      S/o Basavanthappa,
                              878




     Aged about 41 years,
     Assistant Engineer,
     O/o the Knnl, MRBCC,
     Sub-division No.11,
     Byahatti Taluk, Hubli

1674. R.B. MARATHA,
      S/o Bhavsaaheb, S. Marathe,
      Aged about 34 years,
      Assistant Engineer,
      O/o the Assistant Executive Engineer,
      KNNLI, Sub-division, Munoli,
      Saundathi Tauk, Belgaum

1675. SUMITHRA M. NAGATHANA,
      D/o Mahadevappa S. Nagathana,
      Aged about 33 years,
      Junior Engineer, O/o Executive
      Engineer, MRBCC, Division No.3,
      Byahatti, Hubli Taluk

1676. MANJULA SEETHARAM NAYAK PATEL,
      D/o Seetharama Nayak,
      Aged about 30 years,
      Assistant Engineer,
      O/o the Supemtending Engineer,
      KNNL, MRBCC Circle,
      College Road, Dharwad-01

1677. K. NAGARAJ,
      S/o Late T. Kengappa, Aged about 43 years,
      Assistant Engineer,
      O/o the Assistant Executive Engineer,
      KNNL MRBCC, Sub Division No.11,
      Byahatti, Hubli Taluk, Dharwad District
                               879




1678. MAHESH OLEKAR,
      S/o Shivappa Olekar,
      Aged about 39 years,
      Assistant Engineer,
      MRBCC Division, No.3,
      Byahatti Taluk, Hubli

1679. SHEKAPPA. B. TAMADADDI,
      S/o Basappa S. Tamadaddi,
      Aged about 36 years,
      Junior Engineer,P.W.D Sub-division,
      Chitapur, Gulbarga District

1680. KOTRESH NAIK. R.,
      S/o Rama Naik B.,
      Aged about 37 years,
      Assistant Engineer,
      O/o the Assistant Executive Engineer,
      M. I. Quality Control Sub-division,
      Old Jewargi Road, Gulbarga

1681. GORAKHANATH SOMALA CHAWAN,
      S/o Somala Chawan,
      Aged about 43 years,
      Assistant Engineer,
      O/o the Assistant Executive Engineer,
      M. I. Quality Control Sub-division,
      Old Jewargi Road, Gulbarga

1682. PARASHURAM. M. KAMBLE,
      S/o Muttappa S. Kamble,
      Aged about 42 years,
      Junior Engineer,
      O/o the Assistant Executive Engineer,
      P.R.E Sub-division, Savadathi,
      Belgaum District
                              880




1683. CHARANSINGH B. CHAVAN,
      S/o Bheemasing Chawan,
      Aged about 29 years,
      Assistant Engineer,
      O/o the Assistant Executive Engineer,
      M. I. Sub-division,
      Afzalpur, Gulbarga District

1684. RAJENDRA DANDE,
      S/o Narendra Dande,
      Aged about 41 years,
      Assistant Engineer,
      O/o the Assistant Executive Engineer,
      No.2 Sub-division,
     Gandorinala Project,
      Mahagaon Cross, Gulbarga District

1685. AJAY KUMAR,
      S/o Mani Rao,
      Aged about 38 years,
      Assistant Engineer, No.3, Sub-division,
      O/o the Assistant Executive Engineer,
      KNNL, BLIS, Afzalpur,
      Gulbarga District

1686. H. SHIVAPPA,
      S/o Veerappa,
      Aged about 35 years,
      Assistant Engineer, No.12 Sub-Division,
      KNNL, MRBCC, Morab,
      Naulagunda Taluk,
      Dharwad District

1687. B. RAMAIAH,
      S/o Basappa,
      Aged about 43 years,
      Assistant Engineer,
                             881




     No.28, HLBC Sub-division,
     Nagamangala, Mandya District

1688. SANDEEP KUMAR.M.,
      S/o Moodli,
      Aged about 40 years,
      Assistant Engineer,
      No.15, HLBC Sub-division,
      Nagamangala,
      Mandya District

1689. BASAVARAJ M. KADEMANI
      S/o Marthandappa Kademani,
      Working as Junior Engineer,
      No.2 Sub-division,
      Huvinahadagali,
      Bellary District

1690. SUBASH H. WADDATTI,
      S/o Hulageppa Waddatti,
      Junior Engineer,
      O/o Assistant Executive Engineer,
      No.6, V.C.L. Sub-division,
      Cauvery Bhavan Complex,
      4th stage Gokulam, Mysore.

1691. LOKESH. G,
      S/o V. Gangaiah,
      Aged about 35 years,
      Assistant Engineer,
      O/o Assistant Executive Engineer,
      No.4, Tunga Anecut Sub-division,
       Shimoga

1692. RAMESH. H, S/o S. Halappa,
      Asistant Engineer,
      No.2, Canal Sub-division,
                             882




     SLIS, KNNL, Mundargi, Gadag
     District

1693. ARVIND .Y. UGAR
      S/o Yellappa. B. Ugar,
      Aged about 44 years,
      Junior Engineer,
      Panchayat Raj Engineering,
      Sub-division, Hanagal

1694. YATHEESHA. U. R.,
      S/o. Ramaiah U. T.
      Aged about 30 years,
      Assistant Engineer,
      Soil Mechanics Branch-I,
      Karnataka Engineering Research
      Station (KERS),
      Krishna Raja Sagara, Srirangapatna
      Taluk,Mandya District

1695.HARISHKUMAR. D,
     S/o Late H.V. Devaiah,
     Aged about 37 years,
     Assistant Engineer,
     Office of the Road Research Branch
     Karnataka Engineering Research
     Station (KERS),
     Krishna Raja Sagara,
     Mandya District

1696. H. B. RAVI KUMAR,
      S/o. Late J. Billaiah,
      Aged about 39 years,
      Assistant Engineer,
      Office of the Works Branch,
      T. S. Division,
      Karnataka Engineering Research
                               883




      Station (KERS), Krishna Raja Sagara,
      Srirangapatna Taluk,
      Mandya District

1697. HARI SHANKARA. M,
      S/o. Late C. Madaiah,
      Aged about 39 years,
      Assistant Engineer,Office of the Rock
      Mechanics Branch
      Soil Mechanics and Foundation
      Engineering Division, Karnataka
      Engineering Research Station
      (KERS),Krishna Raja Sagara,
      Srirangapatna Taluk,
      Mandya District

1698. JAYABHIM,
      S/o. Shidramappa Kadiyavaru,
      Aged about 27 years,
      Junior Engineer,
     Office of the Director (Chief Engineer),
      Karnataka Engineering
     Research Station (KERS),
      Krishna Raja Sagara, Srirangapatna
     Taluk,Mandya District

1699. AMBANNA HARALAYYA,
      S/o. Neelappa,
      Aged about 33 years,
     Junior Engineer,
     Office of the Assistant Executive Engineer,
     Krishna Bhagya Jala Nigam Limited,
      IBC, Sub Division No.7 Alamel,
     Sindagi Taluk,Bijapur District

1700 PRAKASH GODBOLE,
     S/o. Peerappa Godbole,
                               884




      Aged about 34 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      IBC (O&M), Sub Division No.8, Indi
      R.S., Indi Taluk,
      Bijapur District

1701. KISHAN,
      S/o. Vithalrao Devgade,
      Aged about 37 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Krishna Bhagya Jala
      Nigam Limited, IBC,
      Sub Division No.6 , Alamel, Sindagi Taluk,
      Bijapur District

1702. RANGAPPA. MUCHAKANNAVAR,
      S/o. Veerappa Muchakannavar,
      Aged about 36 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer, Krishna Bhagya Jala
      Nigam Limited, ARBC,Sub Division,
      No.3, Almatti, Basavana Bagewadi
       Taluk, Bijapur District

1703. LAXMAN T. RATHOD, S/o. Tukaram
      Rathod, Aged about 38 years,
      Junior Engineer,
      Office of the Assistant
      Executive Engineer,
      Krishna Bhagya Jala Nigam
      Limited, MLI,
      Sub Division No.7, Halagani,
      Bijapur Taluk and District
                               885




1704. YASHWANTH C. LAMANI,
      S/o. Chandappa B. Lamani,
      Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Krishna Bhagya Jala
      Nigam Limited, MLI,
      Sub Division, No.8, Mattihal,
      Basavana Bagewadi Taluk,
      Bijapur District

1705. SHARANAPPA LAKKAPPA BAJANTRI,
      S/o. Lakkappa B. Bajantri,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Krishna Bhagya Jala
      Nigam Limited, MLI,
      Sub Division No.8, Mattihal,
     Basavana Bagewadi Taluk,
      Bijapur District

1706. SHEKHAR RATHOD,
      S/o. Dharmu Ambru Rathod,
      Aged about 38 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Krishna Bhagya Jala
      Nigam Limited, MLI,
      Sub Division, No.8,
      Mattihal, Basavana Bagewadi Taluk,
      Bijapur District

1707. YUVARAJ M. NAIK,
      S/o. Motilal P. Naik,
     Aged about 35 years,
                               886




      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      MLI, Sub Division, No.7, Halagani,
      Bijapur Taluk and District

1708.MANOHAR M. KATTIMANI,
     S/o. Mallappa D. Kattimani,
     Aged about 38 years,
     Assistant Engineer,
     Office of the Assistant Executive Engineer,
     Mallaprabha Left Bank
     Canal, Sub Division No.12,
     Karnataka Neeravari Nigam Limited,
     Kaladagi, Camp Gaddanakeri Cross,
     Bagalkot District

1709. SADASHIV M. ALDI,
      S/o. Mahadevappa,
      Aged about 39 years,
      Assistant Engineer,Office of the Assistant
      Executive Engineer,
      Minor Irrigation Sub Division,
      Hangal At Post and Taluk: Hangal,
      Haveri District

1710. CHANDRASHEKAR V. MASALI,
      S/o. Vithal Masali,
      Aged about 37 years,
      Junior Engineer,
      Office of the Deputy Director,
      Archeology and Museums,
      Government of Karnataka,
      Kasturba Road, Bangalore

1711. KRISHNAKISHORE S. HALLUR,
      S/o. Shivappa S. Hallur,
                               887




      Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Krishna Bhagya Jala
      Nigam Limited, IBC,
      Mulawad Lift Irrigation Sub
      Division No.8,
      Mattihal, Basavana Bagewadi Taluk,
      Bijapur District

1712. SHIVAJI, S/o. Shankar,
      Aged about 42 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Krishna Bhagya Jala
      Nigam Limited,MIL, Sub Division
      No.8, Mattihal, Basavana Bagewadi
      Taluk Bijapur District

1713. G. MAHESHA NAIK,
      G. Megya Naik,
      Aged about 36 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Public Works Department,
      Sub Division,Channagiri Taluk At
      Post, Davangere District

1714. D. Umla Naik, S/o. B. Dhavalya Naik,
      Aged about 45 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.4, Bhadra Canal Sub Division,
      Sasvehally Post, Honnali Taluk,
      Davangere District
                               888




1715. G. KRISHNA NAIK,
      S/o Ganga Naik,
      Aged about 45 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      No.3, Bhadra Canal Sub Division,
      Malebennur, Hirihar Taluk,
      Davangere District

1716. M. SADASHIVA NAIK,
      S/o. Megya Naik Doddaiah,
      Aged about 44 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.3, Bhadra Canal Division,
      Malebennur,
      Harihar Taluk, Davangere District

1717. H. VENKATESHA,
      S/o. Hanumanthappa,
      Aged about 42 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Panchayat Raj Engineering Sub Division,
      Davangere

1718. C. MANJYA NAIK,
      S/o. Chandya Naik,
      Aged about 36 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
     UTP, Sub Divison No.3,
      Devagiri Road,
      Haveri Taluk and District

1719. UMA NAIK,
                               889




      S/o. Late Chandya Naik,
      Aged about 44 years,
      Junior Engineer,
      Office of the Assitant Executive Engineer,
      Public Works Department
      No.3, Sub Division, Davangere

1720. BHEEMA NAIK. K.J,
      S/o Jemla Naik,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Public Works Department Sub Division,
      Joida, Uttara Kannada District

1721. MANOHAR H. WALAGAD,
      S/o Hanumant B. Walagad,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Public Works Department Sub Division,
      Siddapur, Uttar
      Kannada District

1722. AMARGOLKAR DEVANAND,
      S/o. Late Yallappa Amargolkar,
      Aged about 43 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Public Works Department
      Sub Division, Joida, Uttar Kannada District

1723. ASWATHNARAYAN M. HONAKERI,
      S/o. Mallikarjun B. Honakeri,
      Aged about 35 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
                               890




      Karnataka Neeravari
      Nigam Limited,
      MRBCC Sub Division No.17,
      Navalgund, District: Gulbarga

1724. BASAVANNA L. BASAPUR,
      Lingappa F. Basapur,
      Aged about 39 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      MRBCC Sub Division No.21,
      Shelwadi, Taluk: Navalagund,
      Dharwad District

1725. C. SHANKARA, S/o. C. Nagaiah,
      Aged about 40 years,
      Assistant Engineer
      Office of the Assistant Executive Engineer,
      Public Works Department Sub Division,
      Shirahatti Taluk

1726. NARENDRA D.B,
      S/o D.S. Bhojanna,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Executive Engineer,
      Public Works Department,
      Gadag Division, Gadag

1727. MALLIKARJUNA. C,
      S/o. Chikka Hanumaiah. H,
      Aged about 39 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Public Works Department
                               891




      Sub Division,Nargund Taluk,
      Gadag District

1728. SHANTARAM KAMBLE,
      S/o. Yamanappa Kamble,
      Aged about 43 years,
      Assistant Engineer,
      Sub Divn. No.6, Public Works Dept.
      Sub Divn, Naragund, District,
      Gadag

1729. HULEPPA HOSMANI,
      S/o Vittoba P. Hosmani,
      Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Public Works Department
      Sub Division, Shirahatti,
      Shirahatti Taluk,
      Gadag District

1730. RAVINDRA NAYAK SUGALI,
      S/o S. Ranga Nayak,
      Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      No.2, L.L.C. Sub Division,
      Siruguppa Taluk, Bellary District

1731. RAMACHANDRAPPA, S/o. Hanumappa,
      Aged about 38 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Krishna Bhagya Jala Nigam Limited,
      SBC O and M. Sub Division, No.1,
      Wadagere, Camp: Doranahalli
                               892




1732. BASAVARAJAPPA. D,
      S/o. Late Dasappa,
      Aged about 42 years,
      Assistant Engineer,
      Office of the AssistantExecutive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      SBC O and M, Sub Division-10,
      Khanapura Post,
      Shahapura Taluk,
      Gulbarga District

1733. LALITHA Y. GOUDAR,
      D/o. Yogappa, Aged about 34 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Public Works Department
      Sub Division, Shirahatti Taluk,
      Gadag District

1734. RAMESH CHANNAPPA,
      S/o. Channappa, Aged about 44 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Public Works Department
      Sub Division,Ramdurga Ramdurga
      Taluk, Belgaum District

1735. SHANKAR RAMAPPA NEERALAGI,
      S/o. Ramappa, Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Public Works Department
      Sub Division,       Ramdurga, Taluk
      RamDurga, Belgaum District

1736. ESURATHNAM,
      S/o Rayappa Kareyya,
                                893




      Aged about 37 years,
      Junior Engineer,
      Office of the Assistant Executive
       Engineer, Karnataka Neeravari
      Nigam Limited,G.R.B.C.C. Sub
      Division,    No.14, Mamadapur,
      Belgaum District

1737. HAYYALAPPA, S/o Ambalappa
      Kadarapurkar,
      Assistant Engineer,
      Office of the Assistant
      Executive Engineer,
      Public Works Department Sub Division,
      Soudatti, Taluk:
      Ramdurg, Belgaum District

1738. RAJENDRA A. HONAKHANDE,
      S/o Ambaji Y. Honakhande,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Panchayat Raj
      Engineering Sub Division,
      Hukkeri, Belgaum District

1739. SHRISHAIL D. KAMBLE,
      S/o. Late Dasharath S. Kamble,
      Aged about 39 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Panchayat Raj
      Engineering Sub Division,
      Hukkeri, Belgaum District

1740. VENKATESH. G,
      S/o. Chella Gerataiah,
                              894




      Aged about 33 years,
      Assistant Engineer,
      Office of Assistant Executive
      Engineer, No.2, Visveshwaraiah
      Canal Sub Division,
      Cauvery Neeravari Nigam Limited,
      Mandya District

1741. K.B. CHANDRASHEKAR,
      S/o Boraiah,
      Aged about 44 years,
      Assistant Engineer,
      Office of the Superintending
      Engineer, Krishna Raja Sagar,
      M and N, Irrigation Circle Office,
      Cauvery Neeravari Nigam Limited,
      Mandya

1742. C. VIJENDRA, S/o M. Cheluvaiah,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.30, H.L.B.C. Sub
      Division,Chinya Nagamangala
      Taluk, Mandya


1743. K. VEERAPPA,
      S/o K. Hanumanthappa,
      Aged about 44 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.2, HLC Sub Division,
      Kurugodu, Bellary Taluk and
      District

1744. SURESH KUMAR.T, S/o M. Thimmappa,
      Aged about 40 years,
                               895




      Assistant Engineer,
      Office of the Chief Engineer,
      Krishna Bhagya Jala Nigam Limited,
      Dam Zone, Almatti, 586 201, Bijapur

1745. B.C. SHIVANNA, S/o. Chikkamadaiah,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Executive Engineer,
      Hemavati Dam Division,
      Cauvery Neeravari Nigam Limited,
      Gorur-573120, Hassan District

1746. LAKSHMA NAIK.D,
      S/o. Bheema Naika,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Chief Engineer,
      Hemavathi Project Zone,
      Gorur, Hasssan District

1747. RAVI SUNDAR. T,
      S/o. Thimmaraju,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      No.4, H.L.B.C. Sub Division,
      Channarayapatna, Hassan
      District

1748. S. MANJUNATH,
      S/o. Late S. Someswar,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      No.24, H.L.B.C. Sub Division,
      Pandavapura, Mandya District
                               896




1749. M.R. VENKATESH,
      S/o. Late M. Rajashekhar,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Executive Engineer,
      No.1, HLBC, Channarayapatna,
      Hassan District

1750. HANUMANTHAPPA. O,
      S/o. Obaleshappa,
      Aged about 39 years,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, No.8, Hemavathi Canal
      Sub Division,
      Chelur, Gubbi Taluk,
      Tumkur District

1751. AMARA NARAYANA,
      S/o Chinna Rangappa,
      Aged about 38 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      No.5, Hemavathi Canal
      Distributor Sub Division,
      Chelur, Gubbi Taluk,
      Tumkur District

1752. B.R. SOMAIAH,
      S/o B. Ramaiah, Aged about 41 years,
      Junior Engineer,
      Office of the Assistant Executive
      Engineer,Cauvery Neeravari Nigam
      Limited,Halekote Holenarasipur
      Taluk,Hassan District
                               897




1753. VIJAYA KUMAR.B,
      S/o. Bheema Naik,
      Aged about 39 years,
      Assistant Engineer,
      Office of the Managing Director,
      Karnataka Neeravari Nigam Limited,
      Dr. Ambedkar Veedi, 4th Floor,
      Coffee Board Building,Bangalore

1754. BASAVARAJU. Y.R,
      S/o Ranganaik,
      Aged about 40 years,
      Assistant Engineer,
      Office of the Minor Irrigation Sub Division,
      Shikaripur, Shimoga District

1755. N.K. SATHYA,
      S/o. N.T. Kunnaiah,
      Aged about 41 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      No.13, Sub Division,
      Bellur Cross,
      Hemavathi Canal Zone,
      Cauvery Neeravari Nigam Limited,
      Bellur

1756. BASAVARAJAPPA. S,
      S/o. Shivalingappa,
      Aged about 32 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Karnataka Neeravari
      Nigam Limited, Irrigation Sub
      Division, Kurahatti,
      Ron Taluk, District Gadag
                             898




1757. YALLAPPA F. BIRANUR,
      S/o Fakirappa K. Biranur,
      Aged about 38 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      Malaprabha Right Bank Canal,
      Sub Division No.3, Belayanki,
      Naragund Taluk, District Gadag

1758. BALLAPPA, S/o Gorla Hanumappa,
      Aged about 32 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravri Nigam Limited,
      Malaprabha Right Bank Canal,
      Sub Division No.15, Kurahatti,
      Ron Taluk, District Gadag

1759. PARAMESWARA NAIK. R,
      S/o R. Ramanna Naik,
      Aged about 34 years,
      Junior Engineer,
      O/o. Assistant Execuitve Engineer,
      Karanataka Neeravari Nigam Limited,
      Irrigation Sub Division, Kurahatti,
      Ron Taluk, District Gadag

1760. ANIL BHAGAWANTH RATNAKAR,
      S/o Bhagawanth S. Ratnakar,
      Aged about 40 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      Malaprabha Right Bank Canal, Ron,
      Ron Taluk, District Gadag
                              899




1761. RAVEENDRA D. YALIGAR,
      S/o. Devappa Yaligar,
      Aged about 36 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      Malaprabha Right Bank Canal,
      Sub Division No.18, Mallapur,
      Ron Taluk, District Gadag

1762. L. SURESH, S/o L. Gemanaik,
      Aged about 31 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      Malaprabha Right Bank Canal,
      Sub Division No.3, Belavanki,
      Ron Taluk, District Gadag

1763. RATNA NAIK. D. LAMANI,
      S/o Dakya Naik Lamani,
      Aged about 38 years,
      Junior Engineer,
      Office of the Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      Malaprabha Right Bank Canal,
      Division No.5, Ron, District Gadag

1764. K.H. THIPPERDRAPPA,
      S/o A.K. Hanumanthaiah,
      Aged about 44 years,
      Assistant Engineer,
      Office of the Execuitve Engineer,
      Malaprabha Right Bank Canal,
      Sub Division No.22, Ron, District
      Gadag
                             900




1765. SHIVAPUTRAPPA,
      S/o Bhagappa N. Bani,
      Aged about 36 years,
      Junior Engineer,
      Office of the Execuitve Engineer,
      Panchayat Raj Engineering Division,
      District Gadag

1766. PANDIT ATHANI,
      S/o Ramanna,
      Aged about 40 years,
      Junior Engineer,
      Office of the Executive Engineer,
      Panchayat Raj Engineering Division,
      District Gadag

1767. M. MAHANTHESH,
      S/o Maraiah,
      Aged about 37 years,
      Junior Engineer,
      No.2, Sub Division,
      Public Works Department,
      Tanikere, Chickamagalur

1768. MANJUNATHA. D,
      S/o M. Demaiah, Aged about 42 years,
      Assistant Engineer,
      Thunga Tiruvu Project Investigation
      Sub Division, Tarikere,
      Chickmagalur District

1769. HIRAPPA P. RAJAPUT,
      S/o. Pandappa Rajaput,
      Aged about 38 years,
      Assistant Engineer,
      Panchayat Raj Engineering Sub Division,
      Hungund, Bagalkot District
                               901




1770. RAJENDRA INDRAPPA PHARNAKAR,
      S/o Indrappa Y. Pharnakar,
      Aged about 41 years,
      Assistant Engineer,
      Panchayat Raj Engineering Sub Division,
      Athani, Belagaum District

1771. RAJASHREE.K.Y,
      D/o Yashwantrao M. Kelgade,
      Aged about 40 years,
      Junior Engineer,
      Panchayat Raj Engineering Sub Division,
      Gokak, Belgaum District

1772. PRAKASH NAIK,
      S/o Shivaram Naik,
      Aged about 34 years,
      Assistant Engineer,
      Office of the Assistant Executive Engineer,
      Minor quality Control Sub Division
      Bellary, Kote Bellari,
      Bellary District

1773. SHRIMANT. G. ANGADI,
      S/o Gopichand B. Angadi,
      Assistant Engineer,
      Office of the Assistant Executive
      Engineer, Minor Irrigation
      Division Office,
      Bijapur, Dept. of Irrigation,
      Bijapur District
                              902




1774. RAVI SOLAPUR, S/o Jatini Solapur,
      Aged about 35 years,
      Assistant Engineer,
      Minor Irrigation Division, Raichur,
      Raichur District

1775. C. THIMMASWAMY,
      S/o Late Chikkathimmaiah,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Superintending Engineer,
      Public Works Department,
      Mangalore Circle, Mangalore

1776. S. SREENIVASA NAIK,
      S/o Late Sevya Naik,
      Aged about 35 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.4, Sub Division, Public Works Dept.,
      Puttur Dakshina Kannada

1777. RATNAKAR, S/o Achutha Chowta.A,
      Aged about 30 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Public Works Department, Sub Division,
      Bethangaday,
      Dakshina Kannada District

1778. S. BASAVARAJ, S/o N. Siddaiah,
      Aged about 40 years,
      Assistant Engineer,
      O/o. Assistant Execuitve Engineer,
      Public Works Department Sub Division,
      Belthangady, Dakshina Kannada,
                              903




1779. LAVISH KUMAR. M.V,
      S/o M. Vishwanath,
      Aged about 35 years,
      Junior Engineer,
      Public Works Department, No.4,
      Sub Division, Puttur Taluk,
      Dakshina Kannada

1780. M. RAMA CHANDRA,
      S/o M. Muthu Rama,
      Assistant Engineer,
      Office of the Execuitve Engineer,
      Cauvery Neeravari Nigam Limited,
      H.R. Division, Kushalnagar, Mysore

1781. SRINIVASA N, S/o. Narigadu,
      Aged about 32 years,
      Assistant Engineer,
      Office of the Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      NRBC, Division No.6,
      Amarapur Cross, Deodurga Taluk,
      Raichur District

1782. CHAMPARAJA CHAVAN,
      S/o D.P.Chavan, Aged about 31 years,
      Assistant Engineer,
      O/o. Asssitant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      Gopalpur Cross, Deodurga Taluk,
      Raichur District

1783. CHANDER SONKAMBLE,
      S/o. Khandu Sonkamble,
      Aged about 39 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
                             904




     Krishna Bhagya Jala Nigam Limited,
     NRBC, Division No.18,
     Chikkahonnakuni Camp, Krishnapur,
     Taluk: Shorapur, Gulbarga District

1784. SHIVANNA. T,
      S/o. Thimappa,
      Aged about 35 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      NRBC, Sub Division No.13,
      Amarapur Camp, Deodurga Taluk,
      Raichur District

1785. SUBHASH LOKANAIK,
      S/o Lokanaik Rathod,
      Aged about 32 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      NRBC, Sub Division No.26,
      Chikahonnkunni, Deodurga Taluk,
      Raichur District

1786. LAXMAN,
      S/o Mallappa, Assistant Engineer,
      Aged about 39 years,
      O/o. Assistant Excuitve Engineer,
      Krishna Bhagya Jala Nigam Limited,
      NRBC, Sub Division No.13,
      Amarapur Camp, Deodurga Taluk,
      Raichur District

1787. CHANDRA SHEKHARA. B.C,
      S/o Channappa, Assistant Engineer,
      Aged about 36 years,
                             905




     O/o. Assistant Executive Engineer,
     Krishna Bhagya Jala Nigam Limited,
     NRBC, Sub Division No.25,
     Chikkahanna kuni Camp, Deodurga
     Taluk, Raichur District

1788. BASAVARAJ,
      S/o Siddappa, Junior Engineer,
      Aged about 39 years,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      Krishna Bhagya Jala Nigam Limited,
      NRBC, Sub Division No.25,
      Chikkahonnakuni, Deodurga Taluk,
      Raichur District

1789. KALLAPPA SIDRAM,
      S/o Sidram, Junior Engineer,
      Aged about 43 years,
      Krishna Bhagya Jala Nigam Limited,
      Quality Control Sub Division No.1,
      Golageri Taluk, Sindgi District
      Bijapur

1790. BALAVANTH KANAKAPPA NAIKAR,
      S/o. Kanakappa Naikar,
      Aged about 41 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Lift Irrigation Sub Division No.3,
      Karnataka Neeravari Nigam Limited,
      Gulegudda, Badami Taluk,
      Bagalkot District

1791. ASHOK YAMANAPPA CHALAWADI,
      S/o. Yamanappa Chalwadi,
      Aged about 43 years,
                              906




     Assistant Engineer,
     O/o. Assistant Executive Engineer,
     Karnataka Neeravari Nigam Limited,
     MLBCC Sub Division, No.10,
     Kulageri, Taluk Badami,
     Bagalkot District

1792. KUMARASWAMY,
      S/o K. Lingaiah,
      Aged about 44 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.4, K.C.Sub-Division,
      Kamgere, Kollegal Taluk

1793. M.SIDDRAJ, S/o M. Mallaiah,
      Aged about 43 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      U.R.P. Sub-Division,
      Ajjipura, Kollegal Taluk

1794. NAGESH, S/o Mahadevaiah,
      Aged about 31 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.5, K.C. Sub-Division,
      Kollegal Taluk

1795. RAMESH.B, S/o Basavalingaiah
      Aged about 32 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      U.R.P. Cannal, Sub-
      Division, Ajjipura, Kollegal
                              907




1796. S.ANANDA MURTHY,
      S/o M. Aged about 41 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.5, K.C. Sub-Division,
      Kollegal

1797. M.VENKATESHA, S/o.
      Marithimmaiah,
      Aged about 40 years,
      Junior Engineer,
      O/o. Assistant Executive
      Engineer, No.3, K.C.I. Sub-
      Division, Kollegal

1798. I.MAHADEVASWAMY, S/o. Subbaiah,
      Aged about 33 years,
      Assistant Engineer,
      O/o. Assistant Executive
      Engineer, No.4, P.W.D. Sub-
      Division, Kollegal Taluk

1799. M.N. SHIVAPRASAD,
      S/o Manjaiah
      Aged about 38 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.4, K.C.C. Sub-Division,
      Kollegal

1800. C.S. SAMPATHKUMAR,
      S/o Chikkasiddaiah,
      Aged about 31 years,
      Junior Engineer,
      O/o. Assistant Executive
      Engineer, No.4, K.C.C. Sub-
      Division, Kollegal
                              908




1801. BASAVARAJ, S/o Basavaiah
      Aged about 43 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      U.R.P. Sub-Division, Ajjipura,
      Kollegal Taluk,
      Chamarajanagar District

1802. N.SURENDRA KUMAR,
      S/o M.K.Nanjaiah,
      Aged about 38 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      No.4, K.C. Sub-Division, Kollegal

1803. J.SIDDALINGARAJU,
      S/o Javaraiah,
      Aged about 36 years,
      Junior Engineer,
      O/o. Assistant Executive
      Engineer, U.R.P. Sub-Division,
      Ajjipura, Kollegal Taluk,
      Chamarajanagar District

1804. D.RAJU, S/o S. Dasappa
      Aged about 42 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.4, K.C. Sub-Division,
      Kollegal

1805. RAMAKRISHNA.R,
      S/o Rangadaraiah,
      Aged about 32 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
                              909




     No.4, K.C.C. Su b-Division,
     Kollegal

1806. B.SOMA,
      S/o Madaiah,
      Aged about 42 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.1, Krsm & Mip Sub-Division
      Kiragavalu, Malvalli Taluk
      Mandya District

1807. H.M.SHIVAKUMAR,
      S/o Mallaiah
      Aged about 42 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer
      No.4, M&MIP Sub-Division,
      Malavalli, Malvalli Taluk

1808 B.CHANDRASHEKAR,
     S/o late Basavaiah,
     Aged about 44 years,
     Assistant Engineer,
     P.W.D, No.1 Sub Division,
     Chamarajanagar

1809. MARKANDEYA, S/o late Madaiah,
      Aged about 34 years,
      Junior Engineer,
      No.2, P.W.D. Sub Division,
      Gundlupete, Chamarajanagar District
                             910




1810. SMT.P.LATHA, W/o Nagendra,
      Aged about 27 years,
      Junior Engineer,
      No.1, PWD Sub Division,
      Chamarajanagar

1811. NATESH.B.C,
      Aged about 42 years,
      Assistant Engineer,
      No.4, K.C.Sub Division,
      Kamagere, Kollegal Taluk,
      Chamarajanagar District

1812. MAHADEVA, S/o Nanjaiah,
      Aged about 37 years,
      Junior Engineer,
      Panchayath Raj Sub Division,
      Gundlupet

1813 SMT.LEELAVATHI.G,
     D/o Late
     B.Gangaiah,
     Aged about 30 years,
     Assistant Engineer,
     O/o Chief Engineer, CMO &
     Hydrology,WRDO, A.R.Circle,
     Bangalore -09

1814. SMT.SANGEETH.R,
      W/o Venkatesh.B,
      Aged about 32 years,
      Assistant Engineer,
      O/o Engineer-in-Chief, WRDO,
      A.R.Circle, Bangalore -09
                              911




1815. SMT.SWARNA.M.B,
      W/o Krishna.M.D,
      Aged about 30 years,
      Assistant Engineer,O/o Engineer-in-Chief,
      WRDO, A.R.Circle, Bangalore -09

1816. SMT.J.HEMALATHA,
      W/o N.H.Raju, Aged about 33 years,
      Assistant Engineer,
      O/o Engineer-in-Chief, WRDO,
      A.R.Circle, Bangalore -09

1817. BASAVARAJU,
      S/o Late Rangashamanna.N.S,
      Aged about 42 years,
      Assistant Engineer,
      No.34 HLBC Sub Division, Gubbi,
      Tumkur District

1818. SMT.VISHALAKSHAMMA.B.M,
      W/o B.R.Devanandra,
      Aged about 40 years,
      Assistant Engineer,Office of the Chief Engineer,
      Hemavathy Canal zone,
      Tumkur- 572102

1819. B.JAYARAMAIAH,
      S/o Bukkappa, Aged about 38 years,
      Junior Engineer,
      P.W.D. Sub-Division, Channapatna,
      Bangalore Rural District

1820. K.C.DINENDRAPRAKASH,
      S/o K.Chikkanna,
      Aged about 39 years,
                              912




      Junior Engineer, P.W.D. Sub-
      Division,   Channapatna, Bangalore
      Rural District

1821. SMT.SUNANDA.A,
      D/o B.H.Anjaneya,
      Aged about 32 years,
      Office of Executive Engineer,
      M.I.Q.C. Dn., K.R.Circle, Bangalore

1822. SMT.YASHODA.S,
      D/o P.Sanjeenaiha, Aged about 29 years,
      O/o A.E.E,
      P.W.D. Sub-Division, Devanahalli

1823. SMT.H.VANAJAKSHI,
      D/o Hanumanthaiah, Aged about 41 years,
      O/o the A.E.E,
      P.W.D. Sub-Division, Nelamangala,
      Bangalore

1824. SMT.UMAVATHI.S, Assistant Engineer,
      Office of A.E.E, No.4,
      Q.C.Sub-Divisison, Nanjangud

1825. SMT.LEELAVATHI.K, Junior Engineer,
      O/o Executive Engineer,
      P.R.E.D. (Panchayath Raj
      Engineering Division), Mangalore

1826. V.LAKSHMIPATHI, Assistant Engineer,
      S/o Late M.Venkatesh,
      O/o the Assistant Executive
      Engineer,P.M.G.S.V. Sub-Division,
      D.C.Office Compound, Shimoga -577201
                              913




1827. MANJUNATHA MURTHY, S/o D.K.Rudra
      Murhty,Assistant Engineer, No.1,
      HLBC Sub-Division, Dodda Magge,
      Arakalagudu Tk., Hassan District

1828. SMT.V.ARUNA,
      Aged about 32 years,
      W/o K.Panduranga, Junior Engineer,
      PRE Sub-Division, Koppal District

1829. B.SELVA KUMAR,
      S/o Balakrishna.T, Aged about 37 years,
      Junior Engineer,
      PRE Sub-Division, Koppal District

1830. SMT.SELVI.G,
      W/o Ravi Chandra,
      Aged about 34 years,
      Assitant Engineer,
      No.4, II Sub-Division,
      WRDO, Ananda Rao Circle
      Bangalore

1831. H.N.MURTHY,
      S/o Narasimha,
      Aged about 29 years,
      Junior Engineer,
      PMGSY Sub-Division,
      Ananda Rao Circle,
      Bangalore

1832. SMT.GEETHA BAI.H.BORKER,
      W/o Ravi Panduranganeralkatta,
      Aged about 38 years,
      Junior Engineer,
      Office of the Executive Engineer,
                              914




     Panchayath Raj Engineering Division,
     KARWAR

1833. MR.GIRISH VINAYAK KUDALKAR,
      S/o Vinayak.P.Kudalkar,
      Aged about 29 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Panchayath Raj Engineering Sub-Division
      KARWAR

1834. MR.VITHAL,
      S/o Lakku,
      Aged about 40 years,
      Junior Engineer,
      Panchayath Raj Engineering Sub-
      Division,Chittapur
      GULBARGA District

1835. P.S.ARUNKUMAR,
      Aged about 39 years,
      Asst. Engineer, No.1,
      Hemavathi Canal Distribution
      Sub division, Kibbanahalli,
      Tiptur Taluk, Tumkur District

1836. VENKATESH NARAGUND,
      S/o Y.R.Naragund,
      Aged about 41 years,
      Assistant Engineer

1837. SRIKANTH,
      S/o Y.R.Naragund,
      Aged about 33 years,
      Junior Engineer,
      Both are residing at
      718/A, 63rd Cross, 5th Block,
                               915




      Rajajinagar,
      Bangalore

1838. J.JAGDEESH,
      S/o Jogisiddaiah,
      Aged about 40 years,
      Assistant Engineer,
      O/o the Executive Engineer,
      Design and Investigation Division,
      Bannur

1839. K.R.USHA
      W/o Papaiah,
      Engineer,
      No.4410/B, 4th Cross,
      17th Main, Vijaynagar
      2nd Stage,
      Mysore

1840. H.S.GOVINDARAJU,
      S/o Sanjeevaiah,
      Aged about 36 years,
      Junior Engineer,
      PRE Sub Division, (Sira),
      Tumkur District

1841. P.T.GOPAL,
      S/o Late P.T.Thimmaia,
      Assistant Engineer,
      No.6, Lisha Residency, Plot No.T1,
      2nd Cross, Devappa Garden,
      RMV 2nd Stage, Dollars Colony,
      Bangalore -560094

1842. PADMASHREE.J.D.
      W/o P.Nagabhushana;
      Aged about 34 years,
                               916




      Assistant Engineer,
      Chief Engineer Office,
      Hemavathi Nalay Valaya Vibaga,
      Canal zone, Kunigal Road,
      Tumkur -572102

1843. RAJANNA.J, S/o Jangamaiah,
      Aged about 44 years,
      Assistant Engineer,
      R/at.2nd Floor, Lingegowda
      Memorial Hall, Yadalam Town,
      Subryamanyapura Post,
      Bangalore -560 061

1844. SUNEEL RATHNAKAR,
      S/o Bhagawant Ratnakar,
      Aged about 37 years,
      Junior Engineer,
      Office of the Assistant Executive Engineer,
      Karnataka Neeravari Nigama Limited,
      H.B.C. Sub-Division,No.1, Athani,
      Belgaum District, KARNATAKA

1845. SURESH.S.NAIK,
      S/o Sitaram Naik,
      Aged about 40 years,
      Assistant Engineer,
      Karnataka Neeravari Nigama Limited,
      H.B.C. Sub-Division No.1,
      Athani, Belgaum District,
      KARNATAKA

1846. C.DAYANANDA,
      S/o Chinaswamy,
      Aged about 40 years,
      Junior Engineer,
                              917




      No.1, PWD Sub-Division, Vinoba Road,
      Mysore, KARNATAKA

1847. SHANTAMALLAPPA SHIVAKERI,
      S/o Shivalingappa,
      Aged about 51 years,
      Assistant Executive Engineer,
      Left Bank Canal Sub-Division,
      Hebbal, Beenethora Project,
      Chitrapur Taluk, Gulbarga District,
      KARNATAKA

1848. ASHOK NANDISHKAR,
      S/o Krishnappa,
      Aged about 43 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      WRD Quality Control,
      Sub-Division, Hal Halli Camp,
      BIDAR, KARNATAK STATE

1849. T.SOMLA NAIK,
      S/o Thavarya Naik,
      Aged about 34 years,
      Junior Engineer,
      Office of the Executive Engineer,
      Dam Division, Alamatti, Basavana
      Bagewadi, [Tq.], Bijapur District-583126

1850. RAJASHEKAR MANISINGH CHAVAN,
      S/o Manisingh Chavan,
      Aged about 37 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      KBJNL, ARBC Sub-Division,
      Kudalsangam,
      Hungund taluk, BAGALKOT -587101
                               918




1851. K.S.JAYARAJU,
      S/o M.Siddaiah,
      Aged about 40 years,
      The Chief Engineer,
      Minor Irrigation (South),
      K.R.Circle,
      BANGALORE -560001

1852. R.MANJUNATH,
      S/o Ramappa,
      Aged about 35 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      P.W.D. Sub-Division, Bangarpet,
      Kolar District

1853. R.VENKATARAMAPPA,
      S/o Ramaswamy,
      Aged about 40 years,
      Junior Engineer,
      Office of Assistant Executive
      Engineer     P.W.D. Sub-Division,
      Bangarpet, Kolar District

1854. B.N.DWARAKINATH,
     S/o Late B.H.Narasimiaiah,
     Aged about 42 years,
     Assistant Engineer,
     PWD, No.1, Sub-Division,
     Kolar District

1855. C.P.SHANKAR,
      S/o C.Periaswamy,
      Aged about 43 years,
      Assistant Engineer,
      Office of the Chief Engineer,
                                  919




      Minor Irrigation (South)
      K.R.Circle, Bangalore

1856. N.MADESHWARAN,
      S/o M.Nachimuthu,
      Aged about 41 years,
      Assistant Engineer,
      O/o. Assistant Executive
      Engineer, Minor Irrigation
      Quality Control Sub Division,
      K.R.Circle, Public Works
      Department Office Building,
      Bangalore -1

1857. SARASWATHI,
      W/o Subramanyam,
      Aged about 33 years,
      Assistant Engineer,
      Office of the Executive Engineer,
      Minor Irrigation Division,
      Old Post Office Road,
      Kolar

1858. MEGHARAJAN.H.PUJAR,
      S/o Holeyappa.S.Pujar,
      Aged about 35 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Lift Irrigation Sub Division No.3,
      Karnataka Neeravari Nigam Limited,
      Guledgudda, Taluk: Badami,
      Bagalkot District

1859. R.CHANDRASHEKAR,
      S/o Rajanna,
      Aged about 38 years,
                             920




     Assistant Engineer,
     O/o. Assistant Executive Engineer,
     Lift Irrigation Sub Division No.3,
     Karnataka Neeravari Nigam Limited,
     Guledgudda, Taluk: Badami,
     Bagalokt District

1860. N.S.THIPPESWAMY,
      S/o N.Siddalingappa,
      Aged about 43 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Lift Irrigation Sub Division No.3,
      Karnataka Neeravari Nigam Limited,
      Guledgudda, Taluk: Badami,
      Bagalkot District

1861. GOVINDAPPA.H.BAJANTRI,
      S/o Hanamantappa.B.Bajantri,
      Aged about 32 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited
      MLBCC Sub Division No.10,
      Kulageri, Taluk: Badami
      District: Bagalkot

1862. NARAYAN.M.DIVATE,
      S/o Mallappa.N.Divate,
      Aged about 35 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      HBC Sub Division No.3, Hippargi,
      Taluk: Jamkhandi, District:
      Bagalkote
                             921




1863. VITTAL RANGAPPA BHAJANTRI,
      S/o Rangappa.B.Bhajantri,
      Aged about 34 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited
      GRBCC Sub Division No.15,
      Koujalagi, Taluk: Gokak,
      District: Belgaum

1864. UDAY KUMAR,
      S/o Parashuram Kamble,
      Aged about 34 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited
      GRBCC Sub Division No.14,
      Mamadapur, Gokak Taluk,
      Belgaum District

1865. PRABHAKAR.R.KAMAT,
      S/o Rjashekar.S.Kamat,
      Aged about 27 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      GRBCC Sub Division No.6,
      Gokak

1866. SURESH SIDDAPPA GHASTI
      S/o Siddappa.M.Ghasti,
      Aged about 35 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited
      G.R.B.C.C. Sub Division No.14,
                              922




      Mamadapur, Gokak Taluk
      Belgaum District

1867. ISHWARPPA BASAPPA BAJANTRI,
      S/o Basappa.F.Bajantri,
      Aged about 37 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Minor Irrigation Sub Division No.5,
      At Post: Hirekumbi, Savadatti Taluk
      Belgaum District

1868. PRAKASH.F.HASAMANI,
      S/o Fakirapa
      Aged about 36 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Malaprabha Right Bank Canal,
      Sub Division No.5, Shirasangi,
      Belgaum District

1869. SHETTEPPA.M.KANABOOR,
      S/o Madiwalappa.S.Kanaboor,
      Aged about 36 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Malaprabha Right Bank Canal,
      Minor Irrigation Sub Division No.1,
      Alayawadi, Taluk: Navalgund

1870. RAVI.K.V, S/o Vachya Naik,
      Aged about 35 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Malaprabha Right Bank Canal,
      Minor Irrigation Sub Division No.1,
      Alayawadi, Taluk: Navalgund
                              923




1871. SURESH KUMAR.M.D,
      S/o.Devaraju.M.S,
      Aged about 36 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      GRBCC No.3, Division,
      Gokak Taluk, Belgaum District

1872. MARUTI GOKAK,
      S/o Arjunappa,
      Aged about 39 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      GRBCC Sub Division, No.6,
      Gokak

1873. BASAVARAJ HONNAKASTURI,
      S/o Avannappa Honnakasturi,
      Aged about 44 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      GRBCC Sub Division No.13,
      Hidkal Dam, Post: Hidkal Dam,
      Taluk: Hukkeri,
      District: Belgaum

1874. SUBHAS.R.BAJANTI,
      S/o Ramachandra.B.Bajantri,
      Aged about 29 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      C.B.C. Sub Division No.4,
                             924




     Kabbur Taluk: Chikkodi,
     District: Belgaum

1875. SHRIMANT.J.KAMBLE,
      S/o Jayawant.S.Kamble,
      Aged about 32 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      GLBC Sub Division No.2,
      Rayabag, District: Belgaum

1876. PRASAN NERALEKAR,
      S/o Devendra L.Neralekar,
      Aged about 38 years,
      Junor Engineer
      O/o. Asst. Executive Engineer
      Karnataka Neeravari Nigam Ltd.
      GLBC SUB division no.2
      Rayabag District Belgaum

1877. RAMACHANDRA DIVATE,
      S/o Balappa.R.Divate,
      Aged about 38 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Karnataka Neeravari Nigam Limited,
      GLBC Sub Division No.4,
      Taluk: Rayabag, District: Belgaum

1878. AYYALAPPA,
      S/o Bhimappa,
      Aged about 44 years,
      Junior Engineer,
      O/o. Assistant Executive
      Engineer,Krishna Bhagya Jala Nigam
      Limited JBC, Sub Division
                              925




      No.7, Doranalli, Shahapur taluk,
      Gulbarga District

1879. VASU RATHOD,
      S/o Mittu Rathod,
      Aged about 43 years,
      Assistant Engineer,
      Minor Irrigation Sub Division,
      Kustgi, Koppal District

1880. TUKARAM.L.NAIK,
      S/o Laxman Naik,
      Aged about 39 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam limited,
      Quality Control Sub Division No.51,
      Rampur {P.A} Taluk: Sindgi,
      District: Bijapur

1881 SANJEEV KUMAR,
     S/o Vaijinath Kelakere,
     Aged about 33 years,
     Junior Engineer,
     O/o. Assistant Executive Engineer,
     Krishna Bhagya Jala Nigam Limited,
     IBC Sub Division No.24,
     Rampur {P.A} Taluk: Sindgi,
     District: Bijapur

1882. MANOHAR,
      S/o Mahipathi,
      Aged about 36 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigma Limited,
      IBC Sub Division No.16,
                             926




     Rampur {P.A} Taluk: Sindgi,
     District: Bijapur

1883. BASAVARAJ MANAPPA RATHOD,
      S/o Manappa Rathod,
      Aged about 37 years,
      Junior Engineer,
      Office of the Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      IBC Sub Division No.5,
      Rampur {P.A} Taluk: Sindgi,
      District: Bijapur

1884. TARASING LAMANI,
      S/o Bheelu Lamani,
      Aged about 38 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      FIC Sub Division No.16,
      Rampur {P.A} Taluk: Sindgi,
      District: Bijapur

1885. SHANTAPPA NANDUR,
      S/o Sidramappa,
      Aged about 35 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      IBC Sub Division No.2,
      Kembhavi, Taluk: Shorapur,
      District: Gulbarga

1886. JATTEPPA MADAR,
      S/o Bhimappa, Aged about 37 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
                               927




      Krishna Bhagya Jala Nigam Limited,
      IBC, Sub Division No.21,
      Kembavi, Shorapur Taluk,
      Gulbarga District

1887. MAHESH REVANSIDH JADHAV,
      S/o Revansidh.L.Jadhav,
      Aged about 35 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      F.I.L. Sub Division, No.14,
      Almel, Sindagi Taluk,
      Bijapur

1888. MAHANTESH KUMAR. Y.N,
      S/o. Nagendra Naik R,
      Aged about 32 years,
      Assistant Engineer,
      F.I.L. Sub Division, No.14,
      Almel, Sindagi Taluk,
      Bijapur

1889. SUBBANNA MADAPPA,
      S/o. Madappa, Aged about 35 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Quality Control Sub Division,
      No.50,Almel, At post: Almel,
      Sindagi Taluk, Bijapur

1890. RANGAPPA NAGAPPA SAMAGAR,
      S/o Nagappa A. Samagar,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      FIC Sub Division, No.14,
      Almel, At post: Almel, Sindagi Taluk,
      Bijapur
                             928




1891. JAGADISH BASAVARAJ HONNAKASTURI,
      S/o. Basavaraj, Aged about 40 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      IBC, Sub Division No.24,
      Rampur, Taluk: Sindagi,
      Dist: Bijapur

1892. SHIVAGOND,
      S/o.Shrimant Kadanikar,
      Aged about 39 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      IBC, Sub Division No.16,
      Rampura (PA) Taluk: Sindagi,
      District: Bijapur

1893. SHANKARAPPA RAMANNA BANDIWADDAR,
      S/o. Ramanna Bandiwaddar,
      Aged about 37 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      IBC Sub Division No.3, Rampura (PA)
      Taluk: Sindagi,
      District: Bijapur

1894. RAJASHEKHAR PAWAR,
      S/o Kesu Pawar,
      Aged about 38 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
                              929




     IBC, Sub Division No.9, Golageri,
     Taluk: Sindagi, District: Bijapur

1895. ISHVAR CHAVAN,
      S/o Bhimasing Ramasingh Chavan,
      Aged about 38 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Krishna Bhagya Jala Nigam Limited,
      IBC, Sub Division No.9, Golageri,
      Taluk: Sindagi, District: Bijapur

1896. SHANKAR BHIMU CHAVAN,
      S/o Bhimu Chavan,
      Aged about 42 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Public Works Department, Sub Divn.,
      Honnavar, District Karwar

1897. NAGESH BAJANTRI,
      S/o Hajappa,
      Aged about 41 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Minor Irrigation, Sub Division,
      Gokak, District: Belgaum

1898. C. JAIPRAKASH,
      S/o Chikkasiddaiah,
      Aged about 39 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      Minor Irrigation Department,
      Kushtagi, Koppal District
                              930




1899. ASHOK B. DODAMANI,
      S/o Bheemarav Dodamani,
      Aged about 42 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Public Works Department,
      Sub Division, Taluk: Afzalpur,
      District Gulbarga

1900. G. BHARATHI,
      D/o P. Govindaswamy,
      Aged about 35 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Panchayat Raj Engineering Sub Division,
      Bangarpet

1901. NARAYANA SWAMY D.M,
      S/o Late Muniyappa,
      Aged about 44 years,
      Assistant Engineer,
      P.R.E. Sub Division,
      Bangarapet,
      KOLAR

1902. VISHWANATHA .S,
      S/o P.M. Sonnappa,
      Aged about 38 years,
      Assistant Engineer,
      M.I. Sub-Division,
      KOLAR-563101

1903 RAVINDRA. K.V,
     S/o K. Venkateshappa,
     Aged about 41 years,
     Assistant Engineer,
                               931




      Minor Irrigation Sub-Division,
      Chikkaballapur, KOLAR DISTRICT


1904. RAMESH. Y.R,
      S/o R. Rajanna,
      Aged about 33 years,
      Assistant Engineer,
      O/o. Assistant Executive Engineer,
      No.30, HLBC, Chinay,
      MANDYA DISTRICT

1905. T. HANUMANTHARAYA,
      S/o Thimmappa,
      Aged about 40 years,
      Assistant Engineer,
      Minor Irrigation Sub-Division,
      Chikkaballapur,
      KOLAR DISTRICT

1906. SRINIVAS. G.H,
     S/o Hanumanthaiah.H,
     Aged about 40 years,
     Assistant Engineer,
     Minor Irrigation, C.E.(s) Office,
     K.R. Circle, Bangalore

1907. JAGADEESH. R.G,
      S/o R. Gopalappa,
      Aged about 38 years,
      Junior Engineer,
      No.6, P.W.D. Sub-Division,
      Srinivaspur, KOLAR DISTRICT

1908. L.C. CHANDRAIAH,
      S/o Chikka Chennappa,
      Aged about 36 years,
                               932




      Junior Engineer,
      M.I. Sub-Division, Tiptur,
      TUMKUR DISTRICT

1909. L.M. NAGARAJ,
      S/o Muniyappa,
      Aged about 36 years,
      Junior Engineer,
      P.W.D. Sub Division,
      Srinivaspur Taluk,
      KOLAR DISTRICT

1910. M. UDAYA KUMAR,
      S/o R. Sannaiah,
      Aged about 39 years,
      Assistant Engineer,
      In the Office of P.W.D.
      Sub Division, Srinivaspur,
      KOLAR DISTRICT

1911. SANDHYA RANI.G,
      D/o Ganganna.M.C,
      Aged about 31 years,
      Assistant Engineer,
      In the Office of the Chief Engineer,
      Minor Irrigation (South),
      K.R. Circle, BANGALORE

1912. NARENDRA KUMAR.M,
      S/o Maraiah.D,
      Aged about 36 years,
      Assistant Engineer,
      Minor Irrigation Sub-Division,
      Ivan-e-Shahi Road,
      GULBARGA
                               933




1913. THANUJ KUMAR.K.N,
      S/o Nagaraju.K.B,
      Aged about 33 years,
      Assistant Engineer,
      No.6, Sub-Division, V.C.C,
      Cauvery Niravari Nigam Ltd.,
      MYSORE

1914. SRI.S.C. KESHAVA MURTHY,
      Aged about 38 years,
      Asst. Engineer,S/o. S.T.Channa,
      C/o.Chief Engineer
      Office, Hampavathy Project,
      Gorur-573120, Hassan District

1915. KANAKAPPA, S/o. Amarappa,
      Aged about 41 years,
      Junior Engineer,
      Office of the Executive Engineer,
      No.4, Canal Division,
      Tunga Bhadra Project,
      Department of Irrigation,
      Sirwar, Taluk: Manvi,
      Raichur District

1916. SRI. UMAPATHI, S/o Basappa,
      Aged about 35 years,
      Junior Engineer,
      O/o. Assistant Executive Engineer,
      Rajollibanda Diversion Scheme,
      Sub-Division, Gillesuger,
      Raichur Talulk & District,
      Karnataka

1917. SRI.S. BALARAJU,
      S/o Javaraiah,
      Aged about 42 years,
                               934




      Junior Engineer, Sundanahally,
      Yelur (post), Mandya District

1918. SRI. H. VENUGAPAL, Age 35 years,
      S/o Halagaiah, Jun. Engineer,
      No.32, H.L.B.C. Sub Division,
      Dudda, Mandya District

1919. G.V. THUKARAM,
      S/o. Late Gaddelingaiah,
      Aged about 42 years,
      Assistant Engineer,
      Office of the Superintending Engineer,
      Tunga Bhadra Canal Construction,
      Yeramarus Camp,
      Raichur

1920. N.GURUSHANKAR,
      S/o M.K.Nanjundaiah,
      Aged about 38 years,
      Assistant Engineer
      O/o. Asst.Executive Engineer,
      No.11 Hemavathi Canal sub division
      CNNL, Yediyur Kunigal,
      Tumkur District

1921. SRI. CHANDRAKANTH HARIHARA,
      S/o Ramachandrappa M,
      Aged about 39 years,
      Assistant Engineer,
      Office of the Varahi Project Circle,
      Siddapura, Kundapur Taluk,
      Udupi District

1922. SRI. GURULINGAPPA MANAPPA RATHOD,
      S/o Manappa Rathod,
      Aged about 38 years,
                              935




     Joint Engineer, KPJNL MLI Sub-Division No.5,
     Mattihal,
     Tq. Basavanabagewadi,
     Bijapur District

1923. SRI. P.M. DHANG T,
      S/o Mahadevappa,
      Aged about 43 years,
      Assistant Engineer,
      KNNL MRBCC, Sub Division No.20,
      Nippani, District Belgaum

1924. SRI. H.N. NAGESWARA PRASAD,
      S/o H.T. Narasappa,
      Aged about 43 years,
      Asst. Engineer, KNNL GLBC,
      Sub-Division No.2,
      Raibag, Belgaum District

1925. S.S. AMMINABHAVI,
      S/o Sadashiv,
      Aged about 37 years,
      Assistant Engineer,
      KNNL, GLBL Sub-Division, No.2,
      Raibag-591317, Belgaum District

1926. S.R. MALGI,
      S/o Ramu,
      Aged 35 years, Assistant Engineer,
      Minor Irrigation Sub Division,
      Belgaum District

1927. MISS. SHIVALEELA ISHWAR MUKKANNAWAR,
      Aged about 26 years,
      Junior Engineer,
                                   936




      Irrigation Investigation,
      Sub Division.3,
      Belgaum

1928. R. RAMAPPA,
      S/o Rangappa.K,
      Aged about 42 years,
      Asst. Engineer,
      MRBCC (KNNL) Nippani,
      Tq: Nippani, District: Belgaum

1929. M.B. PEDNEKAR, S/o Bharmaji,
      Aged about 33 years,
      Asst. Engineer,
      MRBCC (KNNL) Nippani,
      Tq: Nippani, District: Belgaum

1930. N.P. KAMBLE,
      S/o Pandit rao Adiveppa Kamble,
      Aged about 40 years,
      Asst. Executive Engineer,
      GLBC, Sub-Division. No.1,
      Ghataprabha, Tq: Gokak,
      District: Belgaum

1931. DAYANANDA H.B,
      S/o Byraiah H.B,
      Aged about 37 years,
      Arasikere, Panchayath raj,A.E
      Engineering Upa-vibhaga,
      Channarayapatna, Arasikere Taluk,
      Hassan District

1932. SRI R.NAGARAJA,
      S/o Sri R.Ramaiah,
      Aged about 40 years,
      Assistant Engineer,
                               937




      Cauvery Neeravary Ningama Ltd,
      Department of Irrigation,
      Mysore, Residing at No.535,
      18th Cross, R.T.Nagar,
      Bangalore 560032

1933. SRI NARAYAN BALAPPA POWAR,
      S/o Sri Balappa,
      Aged about 43 years,
      Diploma in Mechanical Engineering,
      Kamadhenu, Vidya Nagar,
      III Cross East, Vidya Nagar,
      Cantonment,
      Bellary-583 104

1934. SRI M.S.KANAKARAJU,
      S/o Sri M.Srinivasaiah,
      Aged about 38 years,
      Un-employee, residing at Hejjige Village,
      Nanjangud Taluk,
      K.S.Hundi post,

1935. SRI T.VAIDYANATHAN,
      S/o Sri T. Doddethimmaiah,
      Aged about 36 years,
      Un-employee, residing at
      Door No.76, K.H.B.Colony,
      Ooty Road, Nanjangud,
      Mysore District

1936. SRI C.GANDHIMURUGAN,
      S/o A.Chandrahasan,
      Aged about 36 years,
      R/at 432/D, 2nd A Cross,
      9th Main, Ideal Homes,
                              938




     Rajarajeshwari Nagar,
     Bangalore-560 038

1937. SRI BHASKAR BHARANI S.K.,
      S/o Sri S.R.Krishnappa,
      Aged about 34 years,
      R/at No. 593, Second 'D" Cross,
      6th Main, Basaveshwara Nagar,
      Bangalore-560 079

1938. SRI MALTHISH,
      Major, S/o Sri Pakeera Naik,
      Assistant Engineer,
      Zilla Panchayath Sub-Division,
      Kumta, North Canara District

1939. SRI BAKAPPA,
      Aged about 35 years,
      Assistant Engineer,
      Public Works Department Sub-Division,
      Deogurga, Raichur District

1940. SRI JANARDHAN P.,
      Aged about 32 years,
      Assistant Engineer,
      No. 34, HLBC Kadaba Sub-Division,
      Kaveri Neeravari Nigama,
      Gubbi Taluk, Tumkur Distric

1941. SRI B.R.MANJUNATHA,
      S/o B.Rudranaik,
      Aged about 32 years,
      Assistant Engineer,
      Minor Irrigation Division,
      Chitradurga
      R/at No. 3283, MCC, B-Block,
      II Main, Davanagere
                               939




1942. SRI SURYAKANTH GUPTA,
      S/o Sri Tukaram,
      Aged about 39 years,
      Ho.No.9-11-164 (new), Gupta
      Nivasa,Vidyanagar Colony,

      Opp. Bhavani Mandir,
      Bidar-585 403, District Bidar

1943. SRI RAJKUMAR VITHALRAO BALOORKAR,
      S/o Sri Vithalrao Baloorkar,
      Aged about 33 years,
      R/o 9-12-101, Vidyanagar Colony,
      Bidar, Bidar District

1944. SRI ANANDKUMAR V.BALOORKAR,
      S/o Sri Vithalrao Baloorkar,
      Aged about 31 years,
      R/o 9-12-101, Vidyanagar Colony,
      Bidar, Bidar District

1945. SRI MALLESH NAIK.L.,
      S/o Sri Rama Naik,
      Aged about 34 years,
      R/o Amoradevora Gudda Post,
      Kudligi Taluk, Bellary District

1946.KARNATAKA PUBLIC SERVICE
     COMMISSION,
     Rep. By its Secretary, Park House,
     Bangalore-560 001

1947. SRI Y.F.BEERANUR,
      Major, Working as Assistant Engineer,
      MRBC Sub-Division-18,
      Mallapur, Belgaum District
                              940




1948. SRI R.D. YALIGAR,
      Major, Working as Assistant
      Engineer, MRBC Sub-Division-18,
      Mallapur, Belgaum District


1949. SRI H. THIMMAPERUDRAPPA,
      Major, Working as Assistant
      Engineer,MRBC Sub-Division-22,
      Rona, Gadag District

1950. SRI K.PUTTASWAMY, Major,
      Working as Assistant Engineer,
      MRBC, Sub-Division-15,
      Kurahatti, Belgaum District

1951. SRI VIJAY KUMAR BALI,
      Aged about 30 years,
      S/o Sri Adveppa Bali,
      R/o No. 9-8-179, Near Harurgeri,
      Basavanagar Colony,
      B.V.B. College Road, Bidar taluk,
      Bidar District

1952. SRI K.S.HADIMANI,
      Aged about 42 years,
      S/o Sri Sathyappa,
      Assistant Engineer,
      presently working on Contract basis),
      Upper Krishna Project,
      Bagalkot District

1953. SRI CHANDRAKANTH S BALOORKAR
      Aged about 38 years,
      S/o Sri Saidappa Baloorkar,
                               941




      R/o 9-12-101, Vidyanagar Colony,
      Bidar, Bidar District

1954. SRI SANTOSH KUMAR GUPTA,
      S/o Sri Karbasappa G.,
      Aged about 32 years,
      R/o Gupta Nivas, Anjanaya Nagar,
      Opp: RTO Office, Gulbarga-05

1955. SRI SUDHEER,
      S/o Sri Dawlappa,
      Aged about 29 years,
      R/o Houchakanahalli,
      Srikanthalli, Bidar Taluk,
      Bidar-585329

1956. SRI NARAYAN NAIK,
      S/o Sri Bheemsing,
      Aged about 37 years,
      Plot No. 497, S.R.Colony (North)
      Jalanagar, Bagalkote Road,
      Bijapur

1957. SRI GULBCHAND RATHOD,
      S/o Sri Valu Rathod,
      Aged about 37 years,
      C/o Shivaraj Naik,
      Near Banjara Hotel,
      Solapura Road,
      Bijapur District

1958. SRI CHIDANANDAPPA,
      S/o Sri Tippanna,
      Aged about 33 years,
      Somalapur, Sindanoor,
      Raichur-584 128
                               942




1959. SRI VIJAYAKUMAR SHANKAR DIVATE,
      S/o Sri Shankar Divate,
      Aged about 33 years,
      KPTCL Opposite, Vidya Nagar,
      Jamakhandi Taluk, Bagalkot-587 314

1960. SRI RAMESH L RATHOD,
      S/o Sri Limbaji,
      Aged about 33 years,
      R/o Madaval Tanda,
      Afzalpur,
      Gulbarga-585 301

1961. SRI SANTOSH CHANDU RATHOD,
      S/o Sri Chandu G. Rathod,
      Aged about 32 years,
      Allapur L.T. (W.No.17),
      Sindagi Road, Bijapur-586 104

1962. SRI S. UMESH,
      S/o Somyanaik,
      Aged about 35 years,
      Occ: Assistant Engineer,
      Zilla Panchayath Engineering
      Division,Sirasi, Karwar District

1963. SRI D.M.NARAYANASWAMY,
      S/o Muniyappa,
      Aged about 42 years,
      Occ: Assistant Engineer,
      Zilla panchayath Engineering
      Division, Bangarpet, Kolar District

1964. SRI MAHESH
      S/o Hanumanthappa,
      Aged about 37 years,
      Occ: Junior Engineer,
                               943




      No.5 Sub-division,
      Upper Tunga Project,
      Gajanur, Shimoga District

1965. SRI B.N.MANJUNATH,
      S/o Sri Nanjappa, Aged about 37 years,
      K.Bidare Post,

      B.Boomanahalli, Kadur Taluk,
      Chikkamangalore District

1966. SRI SANTHOSH,
      S/o Shravan,
      C/o Vithal Rao Banner,
      Aged about 30 years,
      House No.9-8-113,
      Basavanagar Colony,
      Near Harugeri, Post Gandhi Gunj,
      Bidar Dist-585 040

1967. SRI RAGHU R, S/o Ramu,
      # 2290, Shri Rama,
      4th Main R.P.C. Layout,
      Vijayanagar, II Stage,
      Bangalore-040

1968. SRI S. UMESH,
      S/o Somyanaik,
      Aged about 35 years,
      Occ: Assistant Engineer,
      Zilla Panchayath Engineering
      Division, Sirasi, Karwar District

1969. SRI D.M.NARAYANASWAMY,
      S/o Muniyappa,
      Aged about 42 years,
      Occ: Assistant Engineer,
                             944




     Zilla panchayath Engineering
     Division,Bangarpet, Kolar District

1970. SRI MAHESH
      S/o Hanumanthappa,
      Aged about 37 years,
      Occ: Junior Engineer,
      No.5 Sub-division,
      Upper Tunga Project,
      Gajanur, Shimoga District

1971. SRI RAVINDRA NAGAPPA SAVALAGI,
      S/o Sri Nagappa S. Savalagi,
      Aged about 36 years,
      R/o Banjara Nagar,
      Opp. Old Mugalkod Matt,
      Solapur Road,Bijapur-03

1972. SRI CHANDRASHEKAR
      S/o Sri Nagappa S.Savalagi,
      Aged about 42 years,
      R/o Banjara Nagar,
      Opp. Old Mugalkod Matt,
      Solapur Road,Bijapur-03

1973. SRI RAJENDRA A. HONAKANDE,
      Assistant Engineer,
      Panchayat Raj Engineering Sub-Dn,
      Hukkeri, Belgaum District

1974. SRI D.SURESH,
      Assistant Engineer,
      Public Works Department Sub-Dn,
      Tiptur, Tumkur District

1975. SRI L.NARENDRA,
      S/o G.Lingappa,
                             945




      No.2338/2, 9th Main Road,
      2nd Cross Raod, M.C.C. 13th
      A Block, Davangere.

1976. SRI ASHOK G. KALAKERI,
      S/o Gangappa P.Kalakeri,
      Aged about 38 years,
      No.32, Sri Krupa,
      Vishweshwara Nagar,
      Hubli-580 032

1977. SRI SURENDRA,
      S/o Sri Shivarudraiah,
      Aged about 38 years,
      R/o 3rd Cross, Jayapura,
      Tumkur

1978. SRI D.M.NARAYANA SWAMY,
      S/o Muniyappa,
      Aged about 42 years,
      Occ: Assistant Engineer,
      Zilla Panchayath Engineering
      Division, Kolar District

1979. SRI SANTHOSH KUMAR K. GUPTA
      B.E.Mechanical,
      S/o late Sri Karbasappa,
      Aged about 31 years,
      Plot No.30 Gupta Nivas,
      Anjaeya Nagar, Opp. RTO office
      Gulbaraga-585 105

1980. SRI UDAY KUMAR S. KHELAGIKAR,
      B.E.Mechanical, Aged about 29 years,
      S/o Sri Shivasharanappa Khelagikar,
      Plot No.55 Sai Lay Out,
                             946




     Shakthi Nagar,
     Gulbaraga-585 103

1981. SRI CHANDRASHEKAR A. KOHINOOR,
      Aged about 29 years,
      B.E.I.P.(Mechanical),
      H.No.11-862, M.S.K.Mill Road,
      Ashok Nagar,Gulbaraga-585 103

1982. SRI SUBASCHANDRA.M.,
      B.E.Mechanical,
      S/o Sri ManikRao,
      Aged about 29 years,
      M.S.K.Mill Road, Ashok Nagar,
      Gulbaraga-585 103

1983. SRI ANIL KUMAR KATTIMANI,
      B.E.Mechanical,
      Aged about 29 years,
      Near Babu Vanti House,
      Sunder Nagar,
      Gulbaraga-585 105

1984. SRI ISHWARAPPA KATTIMANI,
      B.E.Mechanical, Aged about 29 years,
      Near Mallikarjun Temple,
      Post Hirapur,
      Gulbaraga-585 103

1985. SRI RAVINDAR DHAMA,
      Aged about 32 years,
      B.E.I.P. (Mechanical),
      Near Railway Gate,
      Kantha Lay out
      Gulbaraga-585 105
                             947




1986. SRI JAGADISH M.,
      Diploma Mechanical,
      S/o Sri ManikRao,
      Aged about 29 years,
      M.S.K.Mill Road, Ashok Nagar,
      Gulbaraga-585 103

1987. SRI NAGAWAD SHRISHAIL,
      B.E.Mechanical,
      S/o Sri Shivappa Nagavead,
      Aged about 29 years,
      At Mattagi,
      Post Basavanabagewadi,
      District Bijapur-586 232

1988. SRI SRIDHAR S.BHANDHARE,
      B.E.Mechanical,
      Aged about 29 years,
      Near Sharanabasaveshwar Math,
      Opp. Lokanath Bld.,
      Bagalkot-587 101

1989. SRI BHOOPATHI,
      B.E.Mechanical,
      S/o Sri B.Ramesh Babu,
      Aged about 30 years,
      H.No. 4-A, H.L.C. Colony,
      Ananthpur Road, Patel Nagar,
      Bellary-583 101

1990. SRI BASAVARAJ S.KAMBLE,
      Aged about 29 years,
      B.E.I.P. (Mechanical),
      Gandhi Nagar,
      Behind G.L.B.C. Office,
      Post Bilagi, Bagalkot
                              948




1991. SRI RAVI S. PAWAR,
      Aged about 29 years,
      B.E.Mechanical,
      Gaytri Nagar, Basav Nagar,
      Telagi Road,
      Basavanabagewadi,
      District Bijapur 586 203


1992. SRI MANJUNATH N. BYALI,
      B.E. Mechanical,
      Aged about 29 years,
      Ambedkar Nagar,
      Bijapur Road,
      Basavanabagewadi,
      Dist. Bijapur-586 203

1993. SRI VASANTH B. KALYANI,
      B.E.Civil, Aged about 30 years,
      Channabasav Nagar,
      Telagi Road,
      Basavanabagewadi,
      Dist. Bijapur-586 203

1994. SRI HARSHAVARDHAN,
      B.E.Mechanical,
      Aged about 30 years,
      Bheem Nagar, Jagath,
      Gulbaraga-585 105

1995. SRI BASAVARAJ,
      B.E.Mechanical,
      S/o Sri Mahadev Sangwar,
      Aged about 29 years,
      M.S.K.Mill Road, Basavanagar,
      Gulbaraga-585 103
                               949




1996. SRI LAXMIKANTH K. SHELLAGI,
      B.E. (Mechanical), Aged about 29 years,
      Plot No. 235,
      Ambedkar Nagar (C.I.B. Colony)
      Gulbaraga-585 103

1997. SRI RAMESH KHORI,
      S/o Sri Mariyappa,
      B.E.Mechanical Engineering,
      Aged about 36 years,
      C/o Srimanth Hosamani,
      Seebar katta, Old Shahabad,
      Chiltapur Taluk,
      Gulbarga District

1998. SRI N.JAGADEESH,
      S/o Sri N.Nanjappa,
      Aged about 34 years,
      No.LIG, 106, I Stage,
      Kuvempunagar,
      KHB, Mysore-570 023

1999. SRI P.S.SHIVAKUMAR,
      S/o Siddappa P.M.,
      Aged about 34 years,
      No.340, 6th 'C' Main,
     14th Cross, Gokulam 2nd stage,
     V.V.Mohalla, Mysore-570 002

2000. SRI S.UMESH S/o Soma Nayak,
      Aged about 35 years,
      Assistant Engineer,
      Z.P.Engineering Division,
      Sirsi, North Canara District
                                 950




2001. SRI D.M.NARAYANASWAMY,
      S/o Muniyappa,
      Aged 42 years, Assistant Engineer,
      Z.P.Engineering Division,
      Bangarpet, Kolar District

2002. SRI PURUSHOTHAMMA,
      S/o Sri Madaiah,
      Aged about 37 years,
      R/o No.27, 2nd Stage,
      Kuvempunagar, Mysore

2003. SRI THUKARAMA,
      S/o Thimmaiah,
      Aged about 38 years,
      R/o D.No.CH-36,
       th         nd
      7 Cross, 2     Main Road,
      Ashokapuram, Mysore-570 008
.
2004. SRI ARVIND M.ANNIGERI,
      S/o Sri Mariswamy,
      Aged about 34 ½ years,
      Surveyor in the office of the
      Tahsildar,
      Mundargi Taluk,
      Gadag District

2005. SRI C.S.BALACHANDRA,
      S/o Sri C.Siddaiah,
      Aged about 39 years,
      # 5-A, 19th 'D' Main Road,
      1st Block, Rajajinagar,
      Bangalore-560 010

2006. SRI T.SRINIVASA RAJU,
      S/o Thimmaiah,
                             951




     Aged about 34 years,
     # 13, 1st Main Road,
     4th Cross Road,
     Mudalapalya,
     Bangalore-560 072

2007. SRI N.SREEKANTH,
      S/o Sri Nanya Naik,
      Aged about 28 years,
      Thouder Thanda,
      Thouder Post, Harappanahalli Taluk,
      Davanagere District

2008. SRI HANUMANTHA NAIK P.,
      S/o Sri Kheemya Naik P.,
      Aged about 32 years,
      Machihalli Thanda,
      Harappanahalli Taluk,
      Davanagere District-583 137

2009. SRI SOMASHEKHARA BHANGI,
      S/o B.Basamma,
      Aged about 33 years,
      6th Ward, Mariyammanahalli Post,
      Hospet Taluk,
      Bellary District-583 222

2010. SRI D.VENKATAMALAVAPPA,
      S/o Dasaiah, Aged about 35 years,
      No.1100, M.C.Lay-out,
      4th Main, Vijayanagar,
      Bangalore-560 040

2011. SRI G. RAMACHANDRA NAIK,
      S/o N.G.Naik, C/o B.Ramadas,
      Aged about 34 years,
                              952




     Plot No.7, Prakruthi Nilaya,
     Vidyanagar Extension,
     Chitradurga District,
     Chitradurga

2012. SRI R. SRINIVASA,
      S/o Erla Ramaiah,
      C/o Challa Chinna Venkataiah,
      Aged about 36 years,
      1st Cross, Bhovi colony,
     Nehrunagar,
     Mandya-571 401

2013. SRI A. KRISHNAMURTHY,
      Aged about 39 years,
      R/o No.317, Sheetal Nivas,
      II Main Road, Muthyalanagar,
      M.E.S. Road, Gokul Extension,
      Bangalore-560 054

2014. SRI VITTHAL KUMAR,
      S/o Maruthi Rao,
      Aged about 33 years,
      Occ: Un-employed,
      R/o No.12-3-1, Haroora Geri,
      Gandhiganj post,
      Taluk & District: Bidar-585 403

2015. SRI M.L.KUMARSWAMY,
      S/o Sri Lingiah,
      Aged about 38 years,
      R/o Inchra, 3rd Cross,
      Shivananjappa Layout,
      Mandya-571 401
                             953




2016. SRI SRIDHARA N.,
      S/o Nanjundaiah,
      Aged about 26 years,
      R/a No.1258, Majjigepura Road,
      K.R.Sagara, S.R.Patna Taluk,
      Mandya District

2017. SRI G.S.MARULASIDDAPAPA,
      S/o G.N.Siddappa,
      Aged about 36 years,
      R/o Chikkatogaleri,
      Hiretogaleri Post,
      Davangere Taluk & District

2018. SRI PALAKSHAPPA,
      S/o B. Hanumanthappa,
      Aged about 36 years,
      R/o Hosamalali Village,
      Hadonahalli Post, Honnali Taluk,
      Davangere District

2019. SRI INDHUDHAR K,
      S/o E.Kenchappa,
      Aged about 34 years,
      R/o Kuppagadde Village & Post,
      Soraba Taluk,
      Shimoga District

2020. SRI S.LAXMANA,
      S/o S.Keriyappa,
      Aged about 36 years,
      R/o Hulemaradi Village,
      Gudavi Post, Soraba Post,
      Shimoga District

2021. SRI T.PARAMESWARAPPA,
      S/o Tadasada Basappa,
                              954




      Aged about 38 years,
      R/o Suguru Village & Post,
      Shimoga Taluk & District

2022. SRI M.B.KUMARASWAMY,
      S/o M.Basavarajappa,
      Aged about 37 years,
      R/o Yekkagudi Village,
      Siddamanatha Post,

      Channagiri Taluk,
      Davangere District

2023. SRI L.S. SHANMUKHAPPA,
      S/o L.Siddappa,
      Aged about 36 years,
      R/o Kathalagere Village & Post,
      Channagiri Taluk,
      Davanagere District

2024. SRI G. NAGARAJU,
      S/o Gangadaraiah,
      Aged about 38 years,
      C/o T. Srinivas, No.153, 'CHETANA',
      3rd Main, 2nd Cross, 'D' Block,
      Gopalagowda Extension,
      Shimoga

2025. SRI B.S. HARISHA,
      S/o Shivalinge Gowda,
      Aged about 37 years,
      R/o Karagada Village & Post,
      Belur Taluk,
      Hassan District

2026. SRI CHANDRASHEKAR DABADI,
      S/o D.Sannaveerappa,
                              955




     Aged about 30 years,
     R/o 'Sri Kodda Veerabhadreshwara
     Prasanna'
     Megal Post, Harapanahalli,
     Davanagere Taluk & District

2027. SRI PRABHAKAR A.H,
      S/o Hala Naika,
      Aged about 37 years,

     R/o Anandur Village, Hulidavarabana
     Post, Sagar Taluk, Shimoga Ðistrict

2028. SRI PADMANABHA S.C,
      S/o Channabasava Naik,
      Aged about 36 years,
      R/o Sudur Village,
      Mandagatta Post,
      Shimoga Taluk & District

2029. SRI H.C.RUDRESHA,
      S/o H.G. Channabasappa,
      Aged about 37 years,
      R/o Haramaghatta,
      Holalur Hobli,
      Shimoga Taluk & District

2030. SRI HALESHAPPA A.H,
      S/o Hanumanthappa Mdiwalar,
      Aged about 35 years,
      R/o Begur & Post,
      Shikaripura Taluk,
      Shimoga District

2031. SRI BHOJARAJ K.M,
      S/o Veerappa K.M,
      Aged about 38 years,
                                956




      R/o Kachikoppa, Sirege Post,
      Shimoga Taluk & District

2032. SRI G.N.RAJAPPA,
      S/o Nandyappa,
      Aged about 38 years,
      R/o Sugur Village & Post,
      Shimoga Taluk & District


2033. SRI H.N.BASAVARAJAPPA,
      S/o Narasimaiah,
      Aged about 38 years,
      Door No.1032/1,
      N.M.C.II Cross, Left Side,
      Old Town, Bhadravathi

2034 KARNATAKA PUBLIC SERVICE
     COMMISSION,
     by its Secretary, Park House,
     Bangalore-560 001

2035. SRI P.VENKATARAVANA,
      S/o Late Patalappa,
      Aged about 35 years,
      Residing at No.4,
      First Floor, 114th 'A' Cross,
      10th Main, Malleshwaram,
      Bangalore-560 003

2036. SRI SHIVANNA,
      S/o Late Marikalaiah,
      Aged about 44 years,
      Residing at Kallubetta Colony,
      Chilkunda Post, Hunsur Taluk,
      Mysore District
                               957




2037. SRI B.G.KUMAR,
      S/o P.Gangadharaiah,
      Aged about 39 years,
      C/o B.G.Giruja, D-637,
      Indian Institute of Science,
      Bangalore-560 012

2038. SRI MAHALINGASWAMY,
      S/o Late Rachaiah,
      Aged about 33 years,
      Resident of Byadarahalli,
      K.R.Nagar Taluk,
      Mysore District

2039. SRI SHIVA KUMAR,
      S/o Nanjundaiah,
      Aged about 36 years,
      C/o Chandrasekharaiah,
      Bittagowdanahalli,
      Hanamunthapura & Post,
      Kasaba Hobli,
      Hassan Taluk & District


(BY SRI.P.S.RAJAGOPAL SENIOR COUNSEL A/W SRI GIRISH
S JAMBAGI, ADVOCATE FOR C/R1;

SRI.T.NARAYANASWAMY, ADVOCATE FOR
SRI LSRINIVASABABU ADVOCATE FOR R-6-10, 281, 282,        284,
293, 294, 295, 297, 300, 303, 304, 310, 311, 312, 315,   318,
319, 323, 325, 327, 329, 449, 331, 335, 337, 340, 350,   351,
353, 354, 358, 364, 365, 369, 376, 393, 378, 379, 444,   382,
385, 399, 402, 408, 409, 415, 420, 423, 425, 426, 427,   428,
497, 429, 443, 445, 446, 447, 448, 466, 470, 471, 473,   474,
475, 476, 481, 483, 501, 503, 507, 534, 535, 549, 551,   553,
554, 565, 566, 581, 605, 607, 609, 611, 613, 614, 615,   616,
                             958




619, 622, 623, 625, 626, 627, 636, 637, 639, 641, 642, 645,
646, 653, 657, 746, 752, 757, 760, 288, 296, 301, 306, 307,
308, 309, 313, 316, 317, 324, 326, 328, 333, 338, 341, 347,
362, 366, 368, 372, 374, 380, 390, 394, 395, 396, 397, 400,
401, 403, 404, 406, 407, 416, 424, 431, 432, 433, 434, 435,
436, 441, 442, 450, 451, 453, 454, 455, 456, 457, 465, 469,
482, 488, 489, 491, 493, 499, 508, 509, 510, 515, 516, 518,
520, 521, 527, 529, 540, 544, 545, 547, 558, 559, 570, 571,
572, 593, 599, 601, 604, 612, 618, 624, 631, 634, 648, 650,
651, 652, 656, 659, 680, 700, 701, 706, 713, 722, 733, 734.
740, 742, 743, 744, 748, 751, 1933, 1934, 1935, 1942, 1943,
1944, 1951, 1953, 1956, 1957,1958, 1959, 1961, 1979, 1992,
1995, 1997, 1999, 2005, 2038, 2039, 285 & 517;

SRI V.D.BAJANTRI ADVOCATE FOR R-2, 718, 719, 1975, 437,
439, 633, 299, 727, 683, 575, 578, 440, 750, 721, 2015, 717,
576, 725, 643, 2010, 2003, 2002 & 603;

SRI SANJEEV ANGADI ADVOCATE FOR R-661, 695, 702, 707,
728, 736, 1946 & 2034(KPSC);

SRI V.LAKSHMINARAYANA, ADVOCATE FOR R-2017 TO 2033;

SRI VIJAYAKUMAR, ADVOCATE FOR R-342, 340, 410, 582,
585, 587, 628, 640, 649, 669, 678, 694, 710, 1945, 344, 1952,
2004, 42, 111, 341 & 121;

SRI V.D.GANIGER, ADVOCATE FOR R-1621, 1623, 1622,
1809, 1586, 1810, 1798, 1808, 999, 120, 1004, 81, 95, 998,
1587, 239, 1000, 1006, 323, 1546, 1613, 1186, 1480, 779, 27,
778, 1740, 777, 1778, 824, 1120, 1126, 1122, 1286, 800,
1677, 1489, 1491, 1001, 1812, 1698, 1494, 1492, 1002, 1493,
1799, 1626, 1627, 1618, 1600, 773, 1676, 1801, 1424, 1128,
1615, 1617, 1373, 433, 2012, 1839, 1620, 1484, 1924, 1481,
1121, 911, 1582, 101, 804, 130, 1588, 1495, 1011, 1792, 785,
1624, 1629, 238, 1177, 1696, 1838, 1655, 1249, 1226, 1616,
                             959




803, 805, 1802, 1795, 1794, 1803, 1805, 1800, 1005, 780,
1917, 1003, 1487, 1541, 118, 253, 918, 1365, 234, 1841.

SRI K.SUBBA RAO SENIOR COUNSEL A/W SRI SUBRAMANYA
BHAT FOR M/S SUBBARAO & CO ADVOCATES FOR R-940,
1020, 1524, 1694, 985, 1016, 1181, 93, 946, 916, 1349,
1695,148, 689, 1525, 1614, 1632, 1540, 1206, 1179, 1482,
211, 768, 1871, 187, 1435, 186, 1908, 1688, 1804, 237, 1131,
1321, 1585, 1583, 1543, 238, 1485, 817, 1327, 1337, 969,
1490, 1250, 1322, 827, 1320, 1008, 1362, 829, 261, 1724,
260, 276, 1401, 1581, 1742, 1865, 1777, 1840, 1030, 1876,
62, 886, 910, 1720, 1770, 1739, 1152, 1168, 1167, 1903,
1516, 1517, 1691, 859, 1697, 988, 1744, 1510, 1511, 1012,
1537, 1009, 1538, 1007, 1602, 1368, 956, 1608, 1817, 1644,
1643, 1205, 1914, 1552, 1590, 1182, 1859, 1580, 1671, 1194,
1569, 920, 898, 1570, 1575, 1572, 1529, 1456, 1528, 1158,
1504, 974, 1512, 1206, 1659, 899, 901, 855, 1743, 910, 875,
1357, 830, 1827, 1894, 1241, 1242, 1884, 1201, 1202, 1603,
1604, 1150, 1228, 1193, 1438, 1442, 1192, 1576, 916, 936,
185, 1767, 76, 1539, 1554, 27, 1451, 1547, 45, 1450, 126,
1606, 222, 1866, 193, 1864, 39, 1716, 194, 1544, 175, 1542,
243, 834, 232, 1509, 112, 1666, 36, 892, 163, 828, 224, 897,
251, 1880, 53, 1738, 1973, 1550, 1352, 982, 268, 1454, 869,
870, 1222, 267, 99, 98, 865, 1562, 866, 1635, 1561, 884, 143,
1725, 1727, 1726, 1729, 1728, 1874, 1709, 1521, 1037, 1036,
24, 1755, 1660, 1647, 1661, 1663, 1668, 1658, 1662, 111, 37,
1195, 1199, 1596, 1319, 1019, 1018, 1469, 843, 1339, 1607,
1338, 1021, 188, 1111, 1440, 946, 1283, 1284, 203, 1259,
1857, 1260, 79, 1262, 1258, 963, 964, 962, 960, 959, 1419,
1420, 1421, 1630, 1125, 996, 997, 1670, 1127, 1134, 1634,
1633, 1301, 1316, 782, 1824, 1672, 990, 1171, 1625, 1347,
129, 272, 923, 864, 900, 1664, 1141, 1560, 1124, 1013, 60,
852, 1559, 1563, 874, 954, 201, 868, 32, 1452, 1568, 26, 25,
840, 43, 42, 1719, 1717, 1778, 1842, 102, 776, 1257, 1011,
1750, 1229, 1900, 1026, 1916, 83, 1289, 787, 1441, 1774,
1896, 1429, 1923, 1928, 1929, 1426, 1427, 1432, 1791, 1858,
207, 857, 1467, 844, 1714, 109, 972, 1733, 1557, 249, 1628,
                             960




1470, 1718, 1113, 1109, 1899, 1545, 1503, 1196, 1845, 1500,
1248, 1932, 1288, 1172, 1665, 1721, 1253, 1931, 1252, 1645,
1423, 1254, 1228, 51, 213, 831, 920, 95, 208, 249, 1883,
1348, 1129, 1797, 1191, 171, 1425, 1887, 1890, 1095, 246,
1895, 1789, 1564, 1566, 1776, 1766, 1882, 1434, 1881, 1892,
1891, 247, 1430, 1893, 1332, 1553, 839, 107, 1775, 1639,
951, 950, 1760, 1756, 1761, 1768, 878, 1759, 1187, 1265,
1239, 1245, 1039, 806, 810, 259, 1042, 1190, 1185, 156,
1873, 214, 991, 783, 1315, 1309, 1579, 955, 131, 781, 1312,
1173, 95, 1556, 1558, 1704, 1707, 1711, 1651, 1045, 981,
1433, 1465, 848, 849, 1657, 1689, 1868, 841, 106, 938, 1649,
1655, 1652, 847, 1653, 961, 937, 1656, 846, 1754, 1708,
1703, 1764, 1710, 1699, 1850, 966, 856, 1032, 1598, 1863,
192, 1926, 1927, 1686, 1869, 1183, 1673, 1678, 1675, 1687,
1870, 1693, 890, 1648, 1646, 1879, 1462, 1897, 1730, 270,
871, 1867, 485, 1811, 1921, 1915, 1324, 1292, 1169, 256,
1460, 1100, 692, 1103, 1447, 242, 1031, 1875, 840, 1159,
1123, 423, 1732, 1276, 1277, 1589, 1275, 1780, 1035, 68,
1853, 1852, 1216, 1862, 166, 1010, 1919, 1221, 1523, 1844,
876, 1636, 1815, 1994, 1591, 1530, 1488, 1486, 1028, 1422,
1508, 1752, 1631, 1306, 867, 1355, 1096, 173, 236, 1170,
1522, 1637, 1461, 688, 1526, 1519, 1129, 1191, 171, 1291,
1298, 1297, 1323, 957, 1455, 967, 1599, 1592, 124, 1318,
2112, 770, 934, 1306, 1025, 1857, 203, 97, 1152, 1432,
1699,1212, 1529, 1900, 102, 1422, 183, 1333, 1007, 1009,
1678, 1630, 1670, 1619, 1318, 1881, 1434, 1789, 264, 1454,
263, 273, 1174, 1257, 1756, 1639, 1743, 1095, 248, 88, 1112,
1294, 96, 1288, 1290, 1790, 1709, 981, 1045, 1300, 1488,
1486, 1530, 1629, 1174, 1118, 1301, 1625, 800, 801, 814,
1256, 1012, 1915, 1666, 815, 128, 1178, 1455, 1319, 1429,
1426, 1896, 1462, 1879, 1299, 398, 1890, 1887, 1365, 1600,
1275, 249, 1883, 250, 1884, 1700, 1882, 902, 1036, 1037,
1866, 76, 191, 1164, 1709, 1478, 1662, 898, 1668, 878,1893,
1874, 1865, 937, 12, 1199, 37,1195, 1323, 1228, 1759, 1026,
191, 621, 747, 743, 109, 809, 1113, 1886, 1428, 857, 1888,
1654, 1261, 79, 1919, 1581, 1741, 1509, 1512, 233, 1511,
1579, 1324, 1297, 1663, 1323, 1291, 1922, 1039, 1183, 52,
                             961




157, 1100, 1103, 1460, 256, 1731, 213, 1335, 1019, 156,
1675, 1016, 1502, 1655, 775, 1370, 98, 783, 1125, 991, 1277,
1279, 783, 1095, 1096, 1181, 45, 1697, 1614, 1695, 940,
1451, 199, 1690, 1780, 1401, 1724, 1649, 1656, 195, 175,
194, 1730, 1439, 1440, 847, 1689, 1765, 1396, 1302, 1303,
875, 855, 21, 973, 972, 1743, 50, 115, 1200, 20, 1241, 19,
1242, 1201, 1202, 1485, 1031, 1875, 1892, 1650, 1591, 1110,
1849, 1850, 1150,1503, 1750, 1055, 780, 26, 1564, 1426,
829, 1835, 1490, 1281, 1456, 1590, 1592, 1008, 1632, 1292,
1289, 1769, 1322, 1723, 1784, 1785, 1688, 827, 1661, 168,
1599, 1194, 1569, 1575, 1521, 1673, 1480, 1602, 126, 1846,
951, 1570, 1152, 1472, 1537, 1538, 1320, 1604, 969, 1603,
1747, 1151, 821, 1344, 1343, 1751, 1368, 1296, 1752, 1042,
923, 1298, 1221, 1182, 1580, 1231, 1339, 1567, 1337, 1328,
1550, 1293, 1578, 1577, 1032, 1643, 1631, 1601, 1515, 1123,
193, 187, 62, 1011, 22, 1526, 1583, 1628, 158, 176, 157,
1778, 1507, 1157, 1251, 1641, 1642;

SRI PRABHUGOUD B TUNAGI, ADVOCATE FOR R-291, 349,
360, 363, 370, 391, 421, 422, 617, 620, 621, 644, 1994;

SRI JAGADEESH, ADVOCATE FOR R-589, 258, 590, 591, 594,
1514, 1212, 1236;

SRI JAVED HUSSAIN, ADVOCATE FOR R-568, 1977;

SRI T.SRINIVASA REDDY, ADVOCATE FOR R-598;

SRI N.SHIVANNA, ADVOCATE FOR R-754, 346 & 479;

SRI PARASHURAM R HATTARAKITHAL, ADV. FOR R-352;

SRI N.BHASKAR JOIS ADV., FOR R-386, 1463, 412, 550;

SRI JAGADEESH GOUD PATIL, ADVOCATE FOR R-2014;

SRI BASAVARAJAPPA P.SHEKARAPPA, ADV. FOR R-2025;
                             962




SRI.GIRISH S JAMBAGI ADV., FOR R-619, 1443, 1936;

SRI RAJASHEKAR SEERI, ADVOCATE FOR R-1937.

SRI M.BABU RAO, ADVOCATE FOR R-367, 19 & 826.

SRI VENUGOPAL ADVOCATE FOR R-779, 1346.

SRI M.S.BHAGWAT & SRI.PAVANESH, ADVOCATES FOR R-28,
925, 1762, 29, 914, 913, 1715, 1531, 1471, 1535, 1534, 95,
64, 890, 1533, 1207, 1722, 891, 1208, 1872, 36, 892, 1851, 3,
1612, 1601, 1610, 786, 1911, 1609, 1906, 837, 170, 1250,
114, 1272, 1268, 1271, 858, 86, 132, 1204, 1905, 1925, 1877,
1270, 1189, 1188, 1027, 1209, 1154, 11, 1210, 1269, 1274,
1344, 1367, 1416, 1157, 1251, 1641, 1642, 1760, 1930, 1497,
287, 1148, 1968, 2000, 11, 494, 511, 530, 537, 555, 562,
1962, 761, 1938, 34, 1353, 30, 941, 35, 31, 942, 108, 796,
181, 1234, 1101, 258, 1343, 172, 1502, 1508, 1514, 1212,
1236, 1211, 1457, 1240, 817, 1608, 129, 867, 1812, 1696,
911, 1851, 556, 1612, 1517, 1187, 982, 487, 786, 1594, 1878,
838, 839, 699, 1922 & 29;

SRI NAGENDRA NAIK, ADVOCATE FOR R-1374, 1184, 1178,
131, 1140, 813, 114, 1741, 1823, 1307, 1414, 1333, 1334,
1311, 1310, 1105, 1085, 1413, 1463, 1468, 1479, 793, 23,
1475, 850, 245, 1375, 1920, 1861, 1376, 788, 198, 795, 221,
794, 229, 797, 863, 1041, 873, 883, 822, 861, 866, 1825,
1654, 872, 880, 879, 228, 799, 1855, 1474, 1165, 1619, 1443,
1372, 1507, 1571, 48, 1833, 968, 1278, 1313, 1308, 1514,
1457, 1211, 1240, 1236, 838, 1640, 1898, 1577, 1578, 832,
219, 826, 1147, 1734, 1735, 1737, 1682, 1262, 1473, 1054,
1769, 1346, 1038, 487, 1597, 1243, 486, 787, 157, 1161,
1180, 1230, 1213, 992, 1674, 1214, 1219, 1218, 1815, 1813,
1496, 1151, 1902, 1712, 1822, 1212, 1237, 1594, 1515, 1816,
1293, 1464, 1466, 1144, 791, 933, 807, 1836, 1605, 1051,
1371, 1370, 1907, 792, 801, 1758, 1904, 1232, 808, 77, 1066,
                             963




47, 61, 41, 13, 495, 512, 538, 556, 563, 1901, 1963, 1969,
1978, 2001, 1331, 1748,1155, 1747, 1821, 1814, 812, 376,
1151, 1738, 53, 16, 1038 &1682;

SRI H.VENKATESH DODDERI, ADVOCATE FOR R-1218, 150,
1436, 1939, 762, 776, 814, 819, 820, 851, 881, 167, 1816,
934, 133, 936, 970, 971, 975, 933, 976, 978, 979, 279, 1014,
71, 1370, 1015, 102, 1023, 1024, 1034, 232, 1381, 1056,
1057, 1058, 278, 1059, 1060, 1061, 1062, 1063, 1963, 1065,
74, 1008, 1071, 1072, 8, 1155, 1073, 1075, 1076, 1077, 1079,
1080, 1081, 1082, 1083, 1084, 1086, 1087, 1089, 1092, 1093,
1094, 1097, 1099, 1104, 1107, 1112, 1114, 1115, 1117, 1119,
1181, 1137, 1138, 1142, 1143, 1153, 1156, 116, 1160, 1102,
1163, 1206, 1171, 1172, 1179, 1213, 1214, 1233, 1256, 1273,
1288, 1290, 1302, 1303, 1309, 1325, 1326, 1341, 1350, 1351,
1354, 1377, 1378, 1379, 1380, 1381, 1382, 1383, 1384, 1385,
1386, 1388-1395, 1397, 1398, 1399, 1400, 1402,1403, 1405,
1406, 1407, 1408, 1876, 1410, 1417, 1418, 1431, 1444, 1445,
1458, 1459, 1482, 1551, 1555, 1679, 1680, 1681, 1683, 44,
1684, 1685, 1702, 1757, 1781-1786, 1788, 1829, 1834, 1847,
608, 1848, 1850, 1885, 1886, 1889, 1182, 1859, 1580, 1671,
1436, 1595, 920, 1430, 1433, 1414, 1741, 778, 779, 793,
1766, 1226, 1085, 812, 880, 1712, 1711, 1870, 966, 960,
1703, 1707, 1706, 961, 1867, 1868, 1869, 1557, 963, 964,
962, 959, 1704, 1070, 1781, 1384, 1671, 1574, 1463, 1415,
1333, 1334, 1307, 1098, 1069, 1885, 1398, 1090, 1084, 1413,
1889, 1710, 1366, 1451, 1367, 1556, 1558, 1327, 1321, 1596,
1652, 1705, 1708, 1701, 1331, 970, 971, 1213, 1023, 1917,
1786, 1243, 112, 1666, 36, 892 & 163.

SRI B.B.BAJANTRI ADVOCATE, FOR R-221, 70, 1222;

SRI GOWRI SHAKNKAR & GIRIJA SHANKAR, ADVOCATES
FOR R-1647, 1661, 638 & 37;

SRI ARAVIND N NEGLUR, ADV FOR R-1019 & 1018;
                              964




SRI B.H.SATISH, ADVOCATE FOR R-259, 1857, 1260, 79;

M/S.    KAIT & KAIT ASSOCIATES, ADVOCATES FOR R-762,
1326,   1341, 1098, 1119, 1132, 1055, 1114, 1070, 1436, 819,
1414,   1433, 935, 1059, 1681, 1711, 1712, 1706, 1444, 976,
1702,   1445, 1703, 1707, 1704, 864, 900, 1664, 1141;

SRI J.D.KASHINATH, ADVOCATE FOR R-203 & 659;

SRI C.KALINGA RAO, ADVOCATE FOR R-35, 632 & 1452.


     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
CALL FOR THE ENTIRE RECORDS OF THE KARNATAKA
ADMINISTRATIVE TRIBUNAL, BANGALORE IN APPLICATION
NOS. 6258/03 C/W A.NOS. 6259, 6261,6263,6267 & 6270 TO
6274/03 C/W 6278, 6284 TO 6286, 6289, 6291 TO 6295/03,
6343/03, 6543 TO 6547/03, 6551, 6553 & 6554/03, 6691 &
6692/03, 6902, 6905, 6908 TO 6912/03, 6927, 6930, 6931,
6933 & 6934/03, 7027,7030 & 7035/03, 7259, 7261 &
7263/03, 7444, 7445, 7448, 7449, 7451 TO 7456, 7459 &
7461/03, 7611 & 7613/03, 7989, 7992 & 7994/03, 8131,
8132, 8133, 8135 & 8137/03, 8151 & 8152/03, 8590 &
8591/03, 9264/03 9351/03, 9348/03, 83/04, 390 & 392/04,
693 TO 697/04, 756/04, 825 TO 827/04, 953/04, 976 &
977/04, 1084 TO 1086/04, 1162/04, 1443/04, 1464/04,
1481 TO 1486/04, 1587 TO 1590/04, 3001/04, 3361/04,
4243 TO 4248/04, 5901 TO 5904/04, 6287/04, 6533/04,
1116 TO 1119/05 2535 & 2536/05, 2537 TO 2542/05, 3328
TO 3331/05, 8528/03, 8017 TO 8023/06, 8426 TO 8428/06,
8094 TO 8096/03, 8285 TO 8287/03, 1067 TO 1069/04,
1798/04, 3529/04, 3532/04, 4151/04, 4152/04, 5373/04,
2629/05, 2852 TO 2855/05, 8048/03, 4068/05, 4158/05,
                           965




4145 TO 4150/05, 6728 TO 6738/05, 6468 TO 6488/05, 7481
TO 7486/05, 7493 TO 7506/05, 8727/05, 8812 TO 8826/05,
1723 TO 1726/06, 1065 TO 1079/06, 5791 TO 5794/06, 7204
& 7205/03, 3973 TO 3975/04, 7207 TO 7209/2003, 7211/03,
687/04, 884/04, 4326 & 4327/04, 4457/04, 1301/05, 7264
TO 7267/03 4522 & 4523/04, 465/04, 2606/05, 2607 TO
2611/05, 2612 & 2613/05, 3406/05, 7574/03, 8003/03,
1617/04, 1142 TO 1145/04, 769/04, 1072/04, 2095 TO
2097/04, 4301 TO 4317/04, 3081 & 3082/05, 3219/05,
3896/04, 4738 & 4739/04, 3528 TO 3546/05, 3775 &
3776/05, 3925/05, 7507 TO 7510/05, 8319/05, 4678 TO
4680/05, 4681 TO 4689/05, 7341/05, 3614 & 3615/06,
5116/2006, 5062/04, 5066/04, 1249/05, 2577 TO 2581/05,
1929/05, 2830/05, 3809/05, 5357/06, 5665/06, 7430/06,
3226 TO 3230/06, 639 TO 643/06, 3548 & 3549/05, 3777 TO
3786/05, 7080 TO 7088/2005, 2784/07, 8860 & 8861/03 &
6670/06, 7574/05, 8294/06, 126 & 127/07, 142/07, 128/07,
152/07, 207/07, 8 TO 15/07, 239 TO 241/07, 331 & 332/07,
4941/05, 3636/05, 1584/07, 3811 TO 3828/05, 594/07, 582
& 583/07, 266 & 267/07, 248/07, 604 & 605/07, 519 TO
522/07, 4091/03, 8283 & 8284/03, 8675/03, 3389/05,
3423/04, 2294 TO 2310/05, 6218/03, 1105/04, 5421/04 &
4759 TO 4760/04, AND ETC.,


In WP Nos. 27973-27974 OF 2009 &
5892 TO 5905 OF 2010
BETWEEN:

1.   SRI.M.P.PRABHU
     AGED ABOUT 40 YEARS
     S/O LATE V.MUNISWAMY
     WORKING AS AST. ENG.
                           966




      NO.3, 9TH CROSS, S.P.EXTN.,
      11TH CROSS, MALLESWARAM,
      STORM WATER DRAIN,
      BANGALORE MAHANAGARA PALIKE
      BANGALORE-99

2.    P.T.GOPAL
      S/O LATE P T THIMMAYYA
      WORKING AS ASST. ENG.
      NO.6, USHA RESIDENCY
      PLOT NO.TI, 2ND CROSS
      DEVAPPA GARDEN BMV 2ND STAGE
      DOLARS COLONY
      BANGALORE               ... PETITIONERS


     (BY M/S. V.D.GANIGER & ASSOCIATES, ADVOCATES)



AND

1.    THE STATE OF KARNATAKA
      REP BY THE SECRETARY
      DPAR, VIDHANA SOUDHA
      BANGALORE-560 001

2.    THE STATE OF KARNATAKA
      REP BY ITS PRINCIPAL SECRETARY
      PUBLIC WORKS DEPARTMENT
      M.S.BUILDING
      BANGALORE-560 001

3.    HUSANAPPA
      S/O HANUMANTHAPPA HYATI
      AGED ABOUT 34
      B.E.IN CIVIL ENG.HALISAGAR
                           967




     SHAHAPUR TALUK
     GULBARGA DISTRICT

4.   DEVARAJ WADEKAR
     S/O HANUMANGHA WADEKAR
     AGED ABOUT 30
     B.E.IN CIVIL ENG.
     PLOT NO. 45, NEAR P & T QUARTERS
     OLD JEEVARGI ROAD
     OPP WATER TANK
     GANESH SAGAR
     GULBARGA-585 102

5.   R.SRINIVASA MURTHY
     S/O B.RAJU
     AGED ABOUT 38 YEARS
     B.E.IN CIVIL ENG.
     BENTEHALLI AT POST
     BELLUR TALUK
     HASSAN DIST

6.   KANMANI T.C.
     S/O CHINNAIAH
     AGED ABOUT 35 YEARS
     DIPLOMA IN CIVIL ENG.
     RESIDING AT C/O R.RAVI
     (PWD CONTRACTOR)
     OPP. FINANCE CHANDRANNAS
     RESIDENT, GANESH NAGAR
     CHANNARAYAPATNA
     HASSAN DISTRICT - 573 116

7.   B.MRUTHUNJAYA
     S/O BOTHRAJ
     AGED ABOUT 39 YEARS
     B.E IN MECHANICAL ENG.
     RES AT NO.11, K.H.B.BUILDING
                           968




      21ST MAIN, 18TH CROSS
      BEHIND MARUTHI MANDIR
      VIJAYANAGAR
      BANGALORE-560 040

8.    SRI.JAYA
      S/O BHARATH RAO
      AGED ABOUT 28 YEARS
      B.E IN CIVIL ENG.
      RES AT KUMBAR GALLI
      HUMNABAD AT POST
      HUMANABAD TALUK
      BIDAR DIST

9.    SHASHIDHAR R.JAWALGIKAR
      S/O RAMACHANDRA RAO JAWALGIKAR
      AGED ABOUT 36 YEARS
      B.E MECHANICAL ENG.
      RES AT NO.11-721
      NEAR SHAH HUSSAIN CHILLA
      BORABAI NAGAR,
      BRAMHAPUR, GULBARGA-585 103

10.   SRI.NARAYAN MURTHY.B
      S/O LATE BELURAIAH
      AGED ABOUT 36 YEARS
      DEPLOMA IN MECHANICAL ENG.
      RES AT HULIKAR POST
      DODDAMAGGE HOBLI
      ARAKALGUD TALUK
      HASSAN DISTRICT

11.   SRI. PRAMOD KUMAR. R.L
      S/O SRI. RAMACHANDRA
      AGED ABOUT 33 YEARS,
      B.E. IN MECHANICAL ENGINEERING,
      R/AT NO.66, PRASHANTHNAGAR (B)
                              969




       RAJAPUR EXTENSION,
       GULBARGA.                   ... RESPONDENTS

     (BY SRI ASHOK HARNAHALLI SENIOR COUNSEL (SPECIAL
               COUNSEL FOR GOVT) FOR R1 & R2

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
SET-ASIDE THE ORDER DT. 25.5.2009 PASSED IN
APPLICATION NOS 7080 TO 7088/2005, VIDE ANNEXURE-A,
AS PASSED BY THE HON'BLE KARNATAKA ADMINISTRATIVE
TRIBUNAL AT BANGALORE AS NULL AND VOID.


In WP NOs 29832-29839 OF 2009
BETWEEN

1.      PRAVEEN BAJANTRI
        S/O YELLAPPA BAJANTRI
        A/A 38 YRS., R/O 1192, 7TH MAIN,
        III CROSS, J.P.NAGAR, I PHASE,
        BANGALORE-78

2.      GOVINDA SWAMY J
        S/O JAVARAIAH,
        A/A 38 YRS., R/O NO.121, B.M.ROAD,
        GANDHINAGAR, RAMANAGAR,
        BANGALORE RURAL DIST.

3.      RUKKU
        S/O MALAVAIAH,
        R/O NEELAKANTANAHALLI
        CHANNAPATNA TQ.,
        BANGALORE RURAL DIST.

4.      RAJU K
        S/O KENCHAMALLAIAH
                          970




     A/A 38 YRS.,
     R/O KODIHALLI, HIRIYUR
     CHITRADURGA DIST.

5.   SURESH S
     S/O K. SIDDAIAH,
     A/A 38 YRS., NO. 280
     OPP. OLD POST OFFICE,
     7TH MAIN, III CROSS,
     BRINDAVAN EXTN.,
     MYSORE-20

6.   S B MANJUNATH
     S/O BHRAMAPPA C B
     A/A 38 YRS.,
     R/O SOKKA POST, JAGALUR TQ.
     DAVANAGERE DIST.

7.   R.HANUMANTHAPPA HULAKOTI
     S/O HANMANTHAPA HULUKOTI
     A/A 38 YRS.,
     R/A KALPATARU NILAYA
     KRISHANGIRI COLONY
     KUSTGI KOPPAL DIST.

8.   S. RAVINDRA
     S/O M.NARYANAPPA
     A/A 39 YRS.,
     KOGILAHALLI K.N.S.POST,
     KOLAR-563101              ... PETITIONERS

       (By Sri S M CHANDRASHEKAR, ADVOCATE)
                             971




AND


1.      THE STATE OF KARNATAKA
        REP. BY ITS SECRETARY OF GOVERNMENT
        PUBLIC WORKS DEPARTMENT
        M.S.BUILDING, SAHIVALAYA-II,
        BANGALORE-560 001

2.      THE CHIEF ENGINEER,
        C& B SOUTH AND CHAIRMAN
        OF THE SELECTION COMMITTEE
        PUBLIC WORKS DEPARTMENT
        K.R.CIRCLE, BANGALORE  ... RESPONDENTS


     (By SRI ASHOK HARNAHALLI SENIOR COUNSEL (SPECIAL
                COUNSEL FOR GOVT) FOR R1 & 2)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
SET ASIDE THE JUDGEMENT PASSED BY THE HON'BLE
TRIBUNAL IN APPLICATION NOS.3073 TO 3080/05 AT
ANNEXURE-A, DATED 20.7.09.

IN WP Nos.12111-12175 & 21757-21803 OF 2010
BETWEEN


1.      SMT PUSHPALATHA S
        W/O O.S.OBAIAH
        AGED ABOUT 38 YEARS
        WORKING AS ASSISTANT ENGINEER
        OFFICE OF THE P.R.E. SUB-DIVISION
        CHITRADURGA
                          972




2.   P.JANARDHAN
     S/O POOJABYLAIAH
     AGED ABOUT 46 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASST EXECUTIVE ENGINEER
     NO.34, H.L.B.C SUB-DIVISION
     C.N.N.L.GUBBID
     TUMKUR DIST

3.   PALANNNA R
     S/O RANGAPPA
     AGED ABOUT 46 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASST EXECUTIVE ENGINEER
     PUBLIC WORKS I.W.T.DIVISION
     BIJAPURA DISTRICT

4.   MAHANTHESH KUMAR Y N
     S/O KUMAR
     AGED ABOUT 45 YEARS
     WORKING AS ASSISTANT ENGINEER
     P.R.E SUB-DIVISION, JAGALUR
     DAVANAGERE DISTRICT

5.   G.S.LAXMI NARAYANA
     S/O LATE K SIDDAPPA
     AGED ABOUT 42 YEARS
     WORKING AS ASSISTANT ENGINEER
     OFFICE OF THE ASST EXECUTIVE ENGINEER
     P.W.D. & I.W.T.SUB-DIVISION NO.6 HANGAL,
     MOLALKALMUR TQ,
     CHITRADURGA DISTRICT

6.   S.M.UDAYA KUMAR
     S/O R SANNAIAH
     AGED ABOUT 42 YEARS
     WORKING AS ASSISTANT ENGINEER
                         973




      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.W.D. SUB-DIVISION SRINIVASAPURA
      KOLAR DISTRICT

7.    YASHODHARA V
      S/O Y VEERAPPA
      AGED ABOUT 39 YEARS
      WORKING AS ASSISTANT ENGINEER
      P.W.D. SUB-DIVISION, HANAGAL
      HAVERI DISTRICT

8.    H NAGARAJA
      S/O LATE V.H. HANUMANTHAPPA
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.2 P.W.D. SUB DIVISION, HOSPET
      BELLARY DISTRICT

9.    SUDHAKARA P KATTIMANI
      S/O KATTIMANI
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E. SUB DIVISION, SAVANUR
      HAVERI DISTRICT

10.   HANUMANTHAPPA G BANDIWADDAR
      S/O BANDIWADDAR
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E. SUB DIVISION, SAVANUR
      HAVERI DISTRICT

11.   MANOHAR M KOTGIMANI
      S/O MALLAPPA
                         974




      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E. SUB DIVISION, SHIGGAON
      HAVERI DISTRICT

12.   DAYANAND H RAMANGOUDAR
      S/O HANUMANTHAGOUDA V RAMANGOUDAR
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      K.N.N.L. UTP NO.2 SUB-DIVISION
      THUMMINAKATTI, RANEBENNUR TQ,
      HAVERI DIST

13.   D PATTABIRAMAN
      S/O B.D.NAIK
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E.SUB-DIVISION, HAVERI
      HAVERI DISTRICT

14.   SHANTARAM K ENTETTINAVAR
      S/O KALLAPPA R ENTETTINAVAR
      AGED ABOUT 39 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.W.D.SUB DIVISION
      HAVERI DISTRICT

15.   D.L.KOLLOLIKAR
      S/O LAXMAN P KALLOLIKAR
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.W.D. SUB DIVISION, RANEBENNUR
                         975




      HAVERI DISTRICT

16.   MARUTI H MUDAKANNAVAR
      S/O HANUMANTAPPA K MUDAKANNAVAR
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST
      EXECUTIVE ENGINEER
      NATIONAL HIGHWAYS QUALITY
      CONTROL SUB-DIV
      CHENNAMMA CIRCLE,
      HUBLI,
      DHARWAD

17.   R.HARISH KUMAR
      S/O N RAJAGOPAL
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      MINOR IRRIGATION SUB-DIVISION, KOTE
      CHIKMAGALUR

18.   B.R.NAGARAJ
      S/O B RUDRANAIK
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      MINOR IRRIGATION DIVISION
      CHITRADURGA

19.   VENKATESH GALAG
      S/O MAREPPA
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E SUB-DIVISION, SINDHANUR
                          976




      RAICHUR DISTRICT

20.   B.R.MANJUNATHA
      S/O B RUDRANAIK
      AGED ABOUT 36 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      MINOR IRRIGATION DIVISION,
      CHITRADURGA DISTRICT

21.   BASAVARAJ B.H.
      S/O LATE B.N. HANUMANTHAIAH
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E.CIRCLE
      BELLARY DISTRICT

22.   T.THIMMAPPA
      S/O LATE THIRULAPPA
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      P.W.D. SUB-DIVISION,PAVAGADA
      TUMKUR DISTRICT

23.   S.J.NARASIMHAMURTHY
      S/O LATE N JAVARAIAH
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      R.D. & P.R PROJECT SUB-DIVISION
      SHANKARAMATA ROAD,
      K.R. NAGAR,
      MYSORE

24.   N.M.YADAVAGIRI
      S/O LATE M.K.MADAIAH
                         977




      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.6 VCC SUB-DIVION,CNNL,
      MYSORE

25.   MOHAN KUMAR
      S/O M LINGAIAH
      AGED ABOUT 36 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.3, H.R.B.C SUB-DIVISION,
      HUNSUR
      MYSORE DISTRICT

26.   B.DORESWAMY
      S/O LATE M.R.BASAVARAJU
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.3, H.R.B.C SUB-DIVISION, HUNSUR
      MYSORE DISTRICT

27.   KESHAVA MURTHY A
      S/O LATE V ACHUTHAN
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.2, H.C. SUB-DIVISION, KONANUR
      ARKALGUD,
      HASSAN DISTRICT

28.   M.SIDDARAJU
      S/O LATE M MALLAIAH
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
                           978




      R.E.P.R. PROJECT SUB-DIVISION,
      SHANKAR MATADA ROAD,
      K.R.NAGAR,
      MYSORE DIST

29.   N.MAHADEVASWAMY
      S/O LATE K.NANJAIAJ
      AGED ABOUT YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST
      EXECUTIVE ENGINEER
      NO.3 VCC SUB-DIVISION, C.N.N.L.
      GOKULAM 4TH STAGE,
      MYSORE

30.   S.SATISH CHANDRAN
      S/O S SIDDAIAH
      AGED ABOUT 39 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.4, QUALITY CONTROL SUB-DIVISION,
      NANJANGUD TALUK
      MYSORE DIST

31.   G.A.NAGENDRAPPA
      S/O G.L.AMARNATH
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      MINOR IRRIGATION SUB-DIVISION
      CHITRADURGA DISTRICT

32.   T.H.SREEDHAR
      S/O P HANUMANTHAIAH
      AGED ABOUT 39 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
                             979




      P.R.E. SUB-DIVISION
      TUMKUR DISTRICT

33.   R.NAGARAJA
      S/O D.RUDRAIAH
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST
      EXECUTIVE ENGINEER
      MINOR IRRIGATION SUB-DIVISION,
      HUVINA HADAGALI, BELLARY DIST

34.   B.SHIVAMURTHY
      S/O BHEEMAPPA A.K
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      D-31, CANAL SUB-DIVISION, KARATGI
      GANGAVATHI TQ
      KOPPAL DISTRICT

35.   FAKKIRESH H HARIJAN (TIMMAPUR)
      S/O HARIJAN TIMMAPUR
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.W.D.SUB-DIVISION,
      SAVANUR, HAVERI DIV
      HAVERI DISTRICT

36.   M.NARENDRA KUMAR
      S/O D MARAIAH
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      M.I.CIRCLE
                          980




      GULBARGA

37.   RAVINDRA P SAKKARI
      S/O PARASAPPA SAKKARI
      AGED ABOUT 47 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.W.D.SUB-DIVISION OFFICE
      HAVERI

38.   S.NAGARAJA
      AGED ABOUT 35 YEARS
      WORKING AS ASSISTANT ENGINEER
      CANAL SUB-DIVISION,
      ODDARAHATTI CAMP
      GANGAVATHI,
      KOPPAL DISTRICT

39.   D.HANANJEYA G.T
      S/O THIMMAPPA G
      AGED ABOUT 38 YEARS
      WORKING AS JUNIOR ENGINEER
      M-1 SUB-DIVISION, MAGADI
      RAMANAGARAM DISTRICT

40.   KASHIRAY H NAIK
      S/O HANUMANTHA NAIK
      AGED ABOUT 40 YEARS
      WORKING AS JUNIOR ENGINEER
      P.R.E.SUB-DIVISION, SINDHANUR
      RAICHUR DISTRICT.

41.   L.M.NAGARAJA
      S/O MUNISWAMY
      AGED ABOUT 38 YEARS
      WORKING AS JUNIOR ENGINEER
      P.W.D SUB-DIVISION,
                          981




      CHIKKABALLAPUR
      CHIKKABALLAPUR DISTRICT

42.   SRI.N.RAMACHANDRAPPA
      S/O NARASIMHANNA
      AGED ABOUT 42 YEARS
      WORKING AS JUNIOR ENGINEER
      TALUK PANCHAYATH OFFICE
      CHINTAMANI
      CHIKKABALLAPUR DISTRICT

43.   V.M.NAGARAJU
      S/O MUNIVENKATAPPA
      AGED ABOUT 39 YEARS
      WORKING AS JUNIOR ENGINEER
      GANGAVATHI
      KOPPAL DISTRICT

44.   SRI.SRINIVASA
      S/OLATE V SUNKAPPA
      AGED ABOUT 38 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE SUB-DIVISIONAL OFFICER
      NO.4,R.B.L.L.C SUB-DIVISION,
      T.B.BOARD ADONI,
      DIST:KURNOOL
      STATE:ANDHRA PRADESH

45.   G.M.NAGARAJA
      S/O G MALLANAYAKA
      AGED ABOUT 37 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE PROJECT SUB-DIVISIONAL
      CHITRADUGA DISTRICT

46.   T.SHANMLUKHAPPA
      S/O LATE M TIMMAPPA
                          982




      AGED ABOUT 43 YEARS
      WORKING AS JUNIOR ENGINEER
      P.R.E. SUB-DIVISION
      CHITRADURGA DISTRICT

47.   SRI.J.VIJAYA KUMAR
      S/O R JAYAPPA
      AGED ABOUT 42 YEARS
      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE EXECUTIVE OFFICER
      TALUK PANCHAYATH
      CHITRADURGA

48.   K.KRISHNAMURTHY
      S/O LAT K KARIYAPPA
      AGED ABOUT 46 YEARS
      WORKING AS JUNIOR ENGINEER
      P.R.E.SUB-DIVISION
      CHITRADURGA

49.   S.VIJAYAKUMAR
      S/O K SHIVALINGAPPA
      AGED ABOUT 43 YEARS
      WORKING AS JUNIOR ENGINEER
      P.R.E.SUB-DIVISION, CHALLAKERE
      CHITRADURGA DISTRICT

50.   J.MAHADEVAIAH
      S/O JAVARAIAH
      AGED ABOUT 38 YEARS
      WORKING AS JUNIOR ENGINEER
      P.R.E.SUB-DIVISION, NANJANGUND
      MYSORE DISTRICT

51.   SMT.L.A.HEMALATHA
      D/O ANANTHA
      AGED ABOUT 33 YEARS
                           983




      WORKING AS JUNIOR ENGINEER
      OFFICE OF THE P.W.D.SUB-DIVISION
      DAVANGERE DISTRICT

52.   SRI.NAGARAJ NAIK
      S/O DHANAPPA NAIK
      AGED ABOUT 32 YEARS
      WORKING AS JUNIOR ENGINEER
      P.R.E SUB-DIVISION, SIRSI
      UTTARA KANNADA DISTRICT

53.   SMT PUSHPALATHA S
      W/O O.S.OBAIAH
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE P.R.E. SUB-DIVISION
      CHITRADURGA

54.   SRI. RAMACHANDRA NAIK, G
      S/O N.G.NAIK,
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE P.R.E. SUB-DIVISION
      CHALLAKERE
      CHITRADURGA DIST.

55.   P.JANARDHAN
      S/O POOJABYLAIAH
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.34, H.L.B.C SUB-DIVISION
      C.N.N.L.GUBBID,
      TUMKUR DIST

56.   PALANNNA R
      S/O RANGAPPA
                         984




      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      PUBLIC WORKS I.W.T.DIVISION
      BIJAPURA DISTRICT

57.   MAHANTHESH KUMAR Y N
      S/O KUMAR
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      P.R.E SUB-DIVISION, JAGALUR
      DAVANAGERE DISTRICT

58.   SRI.S.M. UDAY KUMAR,
      SON OF R.SANNAIAH
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      P.W.D. SUB-DIVISION, SRINIVASPURA
      KOLAR DISTRICT

59.   YASHODHARA V
      S/O Y VEERAPPA
      AGED ABOUT 39 YEARS
      WORKING AS ASSISTANT ENGINEER
      P.W.D. SUB-DIVISION, HANAGAL
      HAVERI DISTRICT

60.   H NAGARAJA
      S/O LATE V.H. HANUMANTHAPPA
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.2 P.W.D. SUB DIVISION, HOSPET
      BELLARY DISTRICT
                         985




61.   SUDHAKARA P KATTIMANI
      S/O KATTIMANI
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E. SUB DIVISION, SAVANUR
      HAVERI DISTRICT

62.   HANUMANTHAPPA G BANDIWADDAR
      S/O BANDIWADDAR
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E. SUB DIVISION,
      SAVANUR
      HAVERI DISTRICT

63.   MANOHAR M KOTGIMANI
      S/O MALLAPPA
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E. SUB DIVISION, SHIGGAON
      HAVERI DISTRICT

64.   DAYANAND H RAMANGOUDAR
      S/O HANUMANTHAGOUDA V RAMANGOUDAR
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      K.N.N.L. UTP NO.2 SUB-DIVISION
      THUMMINAKATTI, RANEBENNUR TQ,
      HAVERI DIST

65.   D PATTABIRAMAN
      S/O B.D.NAIK
      AGED ABOUT 43 YEARS
                         986




      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E.SUB-DIVISION, HAVERI
      HAVERI DISTRICT

66.   SHANTARAM K ENTETTINAVAR
      S/O KALLAPPA R ENTETTINAVAR
      AGED ABOUT 39 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.W.D.SUB DIVISION
      HAVERI DISTRICT

67.   D.L.KOLLOLIKAR
      S/O LAXMAN P KALLOLIKAR
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.W.D. SUB DIVISION, RANEBENNUR
      HAVERI DISTRICT

68.   H.J. ANNAPPA
      S/O LATE R.H JAYAPPA
      AGED ABOUT 34 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E SUB-DIVISION, CHITRADURGA
      CHITRADURGA DISTIRCT

69.   SRI.R.PURUSHOTHAMA
      SON OF LATE P.RANGAPPA
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
                           987




      P.R.E. SUB-DIVISION OFFICE
      HARAPANAHALLI
      DAVANAGERE DISTRICT

70.   R.HARISH KUMAR
      S/O N RAJAGOPAL
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      MINOR IRRIGATION SUB-DIVISION, KOTE
      CHIKMAGALUR

71.   B.R.NAGARAJ
      S/O B RUDRANAIK
      AGED ABOUT 40 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      MINOR IRRIGATION DIVISION
      CHITRADURGA

72.   SRI.N.CHOWDAIAH
      AGED ABOUT 45 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      QUALITY CONTROL SUB DIVISION NO.1
      MUNIRABAD, KOPPAL TALUK
      KOPPAL DISTRICT

73.   B.R.MANJUNATHA
      S/O B RUDRANAIK
      AGED ABOUT 36 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      MINOR IRRIGATION DIVISION,
      CHITRADURGA DISTRICT
                         988




74.   BASAVARAJ B.H.
      S/O LATE B.N. HANUMANTHAIAH
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E.CIRCLE
      BELLARY DISTRICT

75.   T.THIMMAPPA
      S/O LATE THIRULAPPA
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      P.W.D. SUB-DIVISION,PAVAGADA
      TUMKUR DISTRICT

76.   S.J.NARASIMHAMURTHY
      S/O LATE N JAVARAIAH
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      R.D. & P.R PROJECT SUB-DIVISION
      SHANKARAMATA ROAD,
      K.R. NAGAR, MYSORE

77.   SRI.C.SHIVAMURTHY
      SON OF C BASAPPA
      AGED ABOUT 47 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
      P.R.E. SUB-DIVISION, HUVINAHADAGALI
      BELLARY DISTRICT

78.   SRI.THANUJ KUMAR K.N.
      SON OF LATE NAGARAJU K.B.
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
                          989




      NO.6, VCC SUB-DIVISION, CNNL
      MYSORE

79.   N.M.YADAVAGIRI
      S/O LATE M.K.MADAIAH
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.6 VCC SUB-DIVION,CNNL,
      MYSORE

80.   MOHAN KUMAR
      S/O M LINGAIAH
      AGED ABOUT 36 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.3, H.R.B.C SUB-DIVISION,
      HUNSUR
      MYSORE DISTRICT

81.   B.DORESWAMY
      S/O LATE M.R.BASAVARAJU
      AGED ABOUT 42 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.3, H.R.B.C SUB-DIVISION, HUNSUR
      MYSORE DISTRICT

82.   KESHAVA MURTHY A
      S/O LATE V ACHUTHAN
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.2, H. C. SUB-DIVISION, KONANUR
      ARKALGUD,
      HASSAN DISTRICT
                         990




83.   M.SIDDARAJU
      S/O LATE M MALLAIAH
      AGED ABOUT 46 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      R.E.P.R. PROJECT SUB-DIVISION,
      SHANKAR MATADA ROAD, K.R.NAGAR,
      MYSORE DIST

84.   N.MAHADEVASWAMY
      S/O LATE K.NANJAIAJ
      AGED ABOUT YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.3 VCC SUB-DIVISION, C.N.N.L.
      GOKULAM 4TH STAGE, MYSORE

85.   G.A.NAGENDRAPPA
      S/O G.L.AMARNATH
      AGED ABOUT 41 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      MINOR IRRIGATION SUB-DIVISION
      CHITRADURGA DISTRICT

86.   T.H.SREEDHAR
      S/O P HANUMANTHAIAH
      AGED ABOUT 39 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.R.E. SUB-DIVISION
      TUMKUR DISTRICT

87.   R.NAGARAJA
      S/O D.RUDRAIAH
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
                          991




      OFFICE OF THE ASST EXECUTIVE ENGINEER
      MINOR IRRIGATION SUB-DIVISION,
      HUVINA HADAGALI, BELLARY DIST

88.   B.SHIVAMURTHY
      S/O BHEEMAPPA A.K
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      D-31, CANAL SUB-DIVISION, KARATGI
      GANGAVATHI TQ,
      KOPPAL DISTRICT

89.   SRI.MAHANTESH K
      SON OF KUBER NAIK
      AGED ABOUT 36 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      NO.1 BHADRA CANAL SUB-DIVISION
      DAVANAGERE DISTRICT

90.   FAKKIRESH H HARIJAN (TIMMAPUR)
      S/O HARIJAN TIMMAPUR
      AGED ABOUT 43 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.W.D.SUB-DIVISION, SAVANUR, HAVERI DIV
      HAVERI DISTRICT

91.   SRI.C.NINGARAJU
      SON OF CHIKKALINGA
      AGED ABOUT 44 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      PANCHAYATH RAJ ENGINEERING SUB-DIVISION
      CHAMARAJANAGAR POST
      CHAMARAJANAGARA DISTRICT
                          992




92.   M.NARENDRA KUMAR
      S/O D MARAIAH
      AGED ABOUT 38 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      M.I.CIRCLE
      GULBARGA

93.   RAVINDRA P SAKKARI
      S/O PARASAPPA SAKKARI
      AGED ABOUT 47 YEARS
      WORKING AS ASSISTANT ENGINEER
      OFFICE OF THE ASST EXECUTIVE ENGINEER
      P.W.D.SUB-DIVISION OFFICE
      HAVERI

94.   S.NAGARAJA
      AGED ABOUT 35 YEARS
      WORKING AS ASSISTANT ENGINEER
      CANAL SUB-DIVISION, ODDARAHATTI CAMP
      GANGAVATHI,
      KOPPAL DISTRICT

95.   D.HANANJEYA G.T
      S/O THIMMAPPA G
      WORKING AS JUNIOR ENGINEER
      M-1 SUB-DIVISION, MAGADI
      RAMANAGARAM DISTRICT

96.   KASHIRAY H NAIK
      S/O HANUMANTHA NAIK
      AGED ABOUT 40 YEARS
      WORKING AS JUNIOR ENGINEER
      P.R.E.SUB-DIVISION, SINDHANUR
      RAICHUR DISTRICT.
                           993




97.    B.KRISHNAPPA
       SON OF KONNAPPA
       AGED ABOUT 42 YEARS
       WORKING AS JUNIOR ENGINEER
       P.R.E.SUB-DIVISION, CHINTAMANI
       CHIKKABALLAPUR DISTRICT

98.    SRI.N.RAMACHANDRAPPA
       S/O NARASIMHANNA
       AGED ABOUT 42 YEARS
       WORKING AS JUNIOR ENGINEER
       TALUK PANCHAYATH OFFICE
       CHINTAMANI
       CHIKKABALLAPUR DISTRICT

99.    V.M.NAGARAJU
       S/O MUNIVENKATAPPA
       AGED ABOUT 39 YEARS
       WORKING AS JUNIOR ENGINEER
       GANGAVATHI, KOPPAL DISTRICT

100.   SRI.GOPAL G.P
       SON OF PAPANAIK C
       AGED ABOUT 40 YEARS
       WORKING AS JUNIOR ENGINEER
       CHALLAKERE TALUK
       CHITRADURGA DISTRICT

101.   SRI.SRINIVASA
       S/OLATE V SUNKAPPA
       AGED ABOUT 38 YEARS
       WORKING AS JUNIOR ENGINEER
       OFFICE OF THE SUB-DIVISIONAL OFFICER
       NO.4,R.B.L.L.C SUB-DIVISION
       T.B.BOARD ADONI, DIST: KURNOOL
       STATE: ANDHRA PRADESH
                           994




102.   G.M.NAGARAJA
       S/O G MALLANAYAKA
       AGED ABOUT 37 YEARS
       WORKING AS JUNIOR ENGINEER
       OFFICE OF THE
       PROJECT SUB-DIVISIONAL
       CHITRADUGA DISTRICT

103.   SRI.M.NARENDRA
       SON OF NAGAPPA MAROL
       AGED ABOUT 37 YEARS
       WORKING AS JUNIOR ENGINEER
       V.C.C.SUB-DIVISION 4TH STAGE
       GOKULAM, MYSORE

104.   SRI.T.SHANMUKHAPPA
       SON OF LATE M.THIMMAPPA
       AGED ABOUT 43 YEARS
       WORKING AS JUNIR ENGINEER
       P.R.E.SUB-DIVISION
       CHITRADURGA DISTRICT

105.   SRI.J.VIJAYA KUMAR
       SON OF R.JAYAPPA
       AGED ABOUT 42 YEARS
       WORKING AS JUNIOR ENGINEER
       OFFICE OF THE EXECUTIVE OFFICER
       TALUK PANCHAYATH
       CHITRADURGA

106.   SRI.K.KRISHNAMURTHY
       SON OF LATE K.KARIYAPPA
       AGED ABOUT 46 YEARS
       WORKING AS JUNIOR ENGINEER
       P.R.E.SUB-DIVISION
       CHITRADURGA
                          995




107.   SRI.S.VIJAYAKUMAR
       SON OF K.SHIVALINGAPPA
       AGED ABOUT 43 YEARS
       WORKING AS JUNIOR ENGINEER
       P.R.E.SUB-DIVISION
       CHALLAKERE
       CHITRADURGA DISTRICT

108.   SRI.J.MAHADEVAIAH
       SON OF JAVARAIAH
       AGED ABOUT 38 YEARS
       WORKING AS JUNIOR ENGINEER
       P.R.E.SUB-DIVISION
       NANJANAGUD
       MYSORE DISTRICT

109.   SRI.H.R.CHANDRA MOHAN
       SON OF M.KARGARAMAIAH
       AGED ABOUT 35 YEARS
       WORKING AS JUNIOR ENGINEER
       NO.3, V.C.C. SUB-DIVISION
       GOKULAM 4TH STAGE
       MYSORE

110.   SRI.Y.P.JAGADEESHWARA MURTHY
       SON OF PUTTANNAIAH
       AGED ABOUT 33 YEARS
       WORKING AS JUNIOR ENGINEER
       OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER
       QUALITY CONTROL SUB-DIVISION
       P.W.D.(NAZARABAD)
       MYSORE

111.   SMT.L.A.HEMALATHA
       DAUGHTER OF ANANTHA
       AGED ABOUT 33 YEARS
       WORKING AS JUNIOR ENGINEER
                            996




        OFFICE OF THE P.W.D.SUB-DIVISION
        DAVANAGERE DISTRICT

112.    SRI.NAGARAJ NAIK
        SON OF DHANAPPA NAIK
        AGED ABOUT 32 YEARS
        WORKING AS JUNIOR ENGINEER
        P.R.E.SUB-DIVISION, SIRSI
        UTTARA KANNADA DISTRICT.      ... PETITIONERS

       (BY SRI. RAVIVARMA KUMAR SENIOR COUNSEL FOR
       M/S RAVIVARMA KUMAR ASSOCIATES,ADVOCATES)



AND

1.      THE STATE OF KARNATAKA
        REP BY ITS SECRETARY
        PUBLIC WORKS DEPARTMENT
        M.S.BUILDING
        BANGALORE

2.      THE CHIARMAN RECRUITMENT AUTHORITY
        & CHIEF ENGINEER (COMMUNICATIONS &
        BUILDINGS) SOUTH
        PUBLIC WORKS DEPARTMENT
        K.R.CIRCLE, BANGALORE

3.      SUNILKUMAR GURULINGAPPA
        S/O GURULINGAPPA
        AGED ABOUT 30 YEARS
        C/O BASAWARAHJ AWANTI
        R/AT PLOT NO.191, PRASHANT NAGAR (B)
        GULBARGA
                         997




4.   VASANNA K
     S/O VENKATAPPA
     R/AT MATUTLA VILLAGE
     D ANTHAPURA TALUK
     BELLARY DIST
     BELALRY

5.   R.K.NARAYANAMURTHY
     S/O R KENCHAPPA
     AGED ABOUT 30 YEARS
     R/AT PLOT NO.277
     CIB COLONT
     GULBARGA

6.   SRI.N.C.KRISHNAIAH
     S/O CHIKKANARASAIAH
     NARANAHALLI AT POST
     C S PURA HOBLI, GUBBI TALUK
     TUMKUR DIST
     TUMKUR

7.   SRI.R.RAMAKRISHNA
     S/O RAMAIAH
     R/AT CHETHANA COMPOUND
     UPPARAHALLI S S PURAM POST
     TUMKUR DIST

8.   SRI.THIPPESWAMY M.N
     S/O NAGAPPA
     R/AT JENUGUDU IV MAIN
     NRYPATUNGA EXTENSION
     TUMKUR DIST
     TUMKUR
                         998




9.    SRI.D.G.DEVARAJU
      S/O D GIRIYAPPA
      AGED ABOUT 36 YEARS
      R/AT DODDAVEERANAHALLI
      C NANDIHALLI POST
      TUMKUR TALUK & DISTRICT

10.   SRI.K.N.SHIVAMURTHY
      S/O NAGAPPA
      AGED ABOUT 37 YEARS
      R/AT KEREYAGALAHALLI
      HULIKATTI POST
      DAVANGERE DISTRICT

11.   SRI.VASUDEVA H.M.
      S/O HOLEBASAMMARA MYLAMMA
      R/AT RAJANAHALLI POST
      HARIHUR TALUK
      DAVANGERE POST
      DAVANGERE DISTRICT

12.   SRI.NAGARAJAPPA T R
      S/O SRI RANGAPPA
      R/AT TUMBIGERE
      DAVANAGERE TQ & DIST
      DAVANGERE

13.   THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      D P A R, VIDHANASOUDHA
      BANGALORE-560001
                          999




14.   THE STATE OF KARNATAKA
      REP BY ITS PRINCIPAL SECRETARY
      PUBLIC WORKS DEAPRTMENT
      M.S.BUILDING
      BANGALORE-560001

15.   THE CHIEF ENGINEER
      PUBLIC WORKS DEPARTMENT
      C & B DIVISION, K.R.CIRCLE
      BANGALORE-560001

16.   HUSANAPPA
      S/O HANUMANTHAPPA HYATI
      AGED ABOUT 34 YEARS
      B.E IN CIVIL ENGINEERING
      R/AT ALLISAGAR, SHAHAPUR TQ,
      GULBARGA DIST.

17.   SRI.L.DEVRAJ WADEKAR
      S/O HANUMANTHA WADEKAR
      AGED ABOUT 30 YEARS
      B.E. IN CIVIL ENGINEERING
      PLOT NO.45, NEAR P & T QUARTERS
      OLD JEEVARGI ROAD, OPP WATER TANK
      GANESH NAGAR, GULBARGA

18.   SRI.R.SRINIVASA MURTHY
      S/O B RAJU
      AGED ABOUT 38 YEARS
      B.E. IN MECHANICAL ENGINEERING
      BENTEHALLI AT PLOST
      BELUR TALUK
      HASSAN DIST

19.   SRI.KANMANI T C
      S/O CHINNAIAH
      AGED ABOUT 35 YEARS
                         1000




      DIPLOMA IN CIVIL ENGINEERING
      R/AT C/O R RAVI (PWD CONTRACTOR)
      OPP FINANCE CHANDRANNA RESIDENT
      GANESH NAGAR
      CHANNARAYAPATNA,
      HASSAN DIST

20.   SRI.B.MRUTHUNJAYA
      S/O BOOTHRAJ
      AGED ABOUT 39 YEARS
      B.E IN MECHANICAL ENGINEERING
      R/AT NO.11, KHB BUILDING,
      21ST MAIN 18TH CROSS,
      BEHIND MARUTHI MANDIR
      VIJAYANAGAR, BANGALORE-40
      BANGALORE

21.   SRI.JAYA
      S/O BHARATH RAO
      B.E IN CIVIL ENGINEERING
      R/AT KUMBAR GALLI, HUMNABAD AT POST
      HUMNABAD TALUK BIDAR DIST
      BIDAR

22.   SRI SHASHIDHAR R JAWALGIKAR
      S/O RAMACHANDRA RAO JAWALGIKAR
      AGED ABOUT 36 YEARS
      B.E IN MECHANICAL ENGINEERING
      R/AT H.NO.11-721 NEAR SHAHA HUSSAIN CHILLA
      BORABAI NAGAR, BRANHAPUR
      GULBARGA

23.   SRI.NARAYAN MURTHY B
      S/O LATE BELURAIAH
      AGED ABOUT 36 YEARS
      DIPLOMA IN MECHANICAL ENGINEERING
      R/AT HULKAL POST. DODDAMAGGE HOBLI
                            1001




      ARAKALGUD TALUK
      HASSAN DIST

24.   PRAMOD KUMAR R.L
      S/O RAMACHANDRA
      AGED ABOUT 33 YEARS
      B.E. IN MECHANICAL ENGINEERING
      R/AT NO.66, PRASHANTANAGAR(B)
      RAJAPUR EXTENSION
      GULBARGA 58105           ...RESPONDENTS

         (BY SRI.V.D.BHAJANTRI ADVOCATE FOR R4
            SRI.M.SHIVANNA, ADVOCATE FOR R-8
         R- 1 TO 3 , 5 TO 17, 19 TO 24 ARE SERVED)

   THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
CALL FOR THE ENTIRE RECORDS OF THE CASE IN
APPLICATION   NO.7080 TO   7088/2005,  APPLICATION
NOs.6258/2003 AND CONNECTED CASES ON THE FILE OF
THE KAT, AND ETC.

In WP Nos. 19141 OF 2010 & 514 OF 2011
BETWEEN

1.    J D GURUPRASAD
      S/O.LATE DASAPPA
      PRASHANTHANAGAR
      BANGALORE-560 079

2.    P NAGABHUSHAN
      S/O.LATE PUTTA NATASAIAH B
      R/AT.NO.8, S L N NILAYA
      IST CROSS, NEAR UPPARAHALLI
      RAILWAY GATE, RIGHT SIDE
      TUMKUR 572 101                   ... PETITIONERS
                          1002




              (BY SRI ANJANEYA, ADVOCATE)
AND

1.    THE STATE OF KARNATAKA
      REPRESENTED BY ITS SECRETARY
      D P A R, VIDHANA SOUDHA
      BANGALORE-560 001

2.    THE STATE OF KARNATAKA
      REPRESENTED BY ITS PRINCIPLE SECRETARY
      PUBLIC WORKS DEPARTMENT
      M S BUILDING, BANGALORE-560 001

3.    THE CHIEF ENGINEER
      PUBLIC WORKS DEPARTMENT
      C & B DIVISION
      K R CIRLE, BANGALORE-560 001   ... RESPONDENTS

       (BY SRI ASHOK HARNAHALLI SENIOR COUNSEL
             (SPECIAL COUNSEL) FOR R1 TO R3)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
ISSUE WRIT OF CERTIORARI BY INVOKING PROVISIONS OF
ARTICLES 226 & 227 OF CONSTITUTION OF INDIA BY
CONFIRMING THE ORDER PASSED BY THE HON'BLE
KARNATAKA ADMINISTRATIVE TRIBUNAL, AT BANGALORE IN
APPLICATION'S NO. 1356 & 1357/2007 DATED 14.08.2009
AND ALSO COVERED BY DECISIONS APPLICATIONS NOS.
7080 TO 7088/2005, 6258/2003, 6259/2003, 6261/2003,
6263/2003, 6267/2003, 6270/200, 6271/2003, 6272/2003,
6273/2003, 6274/2003 ON DATED 25.05.2009.

     THESE WRIT PETITIONS COMING ON FOR HEARING
THIS DAY N.KUMAR J., MADE THE FOLLOWING:-
                                1003




                            ORDER

In all these writ petitions, the petitioners have challenged the order passed by the Karnataka Administrative Tribunal dated 25.5.2009 striking down The Karnataka Civil Services (Absorption of persons appointed on contract basis against backlog vacancies in the category of Assistant Engineers and Junior Engineers) in the Departments of the Public Works Engineering, Water Resources and Rural Development and Panchayath Raj (Special Rules) 2005 as being contrary to the provisions of Articles 14 and 16 of the Constitution of India and several decisions of the Supreme Court and consequently declaring that all appointments under the said rules are illegal, null and void. The writ petitions are preferred both by the State as well as by the persons whose employment under the said Rules were struck down.

2. For the purpose of convenience, the parties are referred to as they are referred to in the original applications. 1004 FACTUAL MATRIX

3. The Government of Karnataka, on 4.7.1977, revised the policy of reservation in appointments and posts in the State Civil Services and determined 15% in favour of the Scheduled Castes and 3% in favour of the Scheduled Tribes. The Government on 17.10.1983 constituted a High Level Committee for observing the proper implementation of the Government Order relating to reservation of vacancies for SC/STs. It was found that the representation of persons belonging to SC/STs in certain posts of Assistant Engineers, Junior Engineers is lower than the prescribed percentage of reservation. When the quota reserved for Scheduled Castes and Scheduled Tribes were not fully utilized, the Government by order dated 25.9.1984 directed that the percentage of reservation in direct recruitment in all the cadres in which representation of Scheduled Castes and Scheduled Tribes was less than 15% and 3% should be enhanced to 20% and 5% respectively, till their representation in each cadre reach 15% and 3%. For this purpose, a separate roster was also 1005 prescribed. When a further review was made to ascertain the actual percentage of employees belonging to Scheduled Castes and Scheduled Tribes in the State Civil Services as on 1.1.1988, it disclosed that over all percentage of employees belonging to Scheduled Castes and Scheduled Tribes in the State Civil Service was 14.27% and 2.4% respectively. Therefore, the Government considered it necessary to take further steps to give greater philip to the process of utilisation of quota for reservation meant for them with the goal of reaching the extent of utilisation to 15% and 3% respectively. Accordingly, an order came to be made on 12.7.1989 whereunder, the vacancies respectively classified for Scheduled Castes and Scheduled Tribes,but not filled up by appointment from each of such categories due to non-availability of candidates belonging to said community in all the direct recruitments made on or after 1st January 1986 so far, shall be categorised as backlog vacancies and one attempt shall be made for recruiting suitable candidates belonging only to Scheduled Castes and Scheduled Tribes through the 1006 appropriate recruiting agencies. On 12.7.1989 the Government issued an order with a direction to identify those vacancies which were to be filled up by eligible SC/STs and which were filled up by SC/STs by direct recruitment till 1.1.1984.

4. In the above background, the Government considered it necessary to have Special Rules framed for the purpose of complete implementation of the identified reserved vacancies earmarked for SC/STs. Accordingly, the Government framed The Karnataka Civil Services (unfilled vacancies reserved for the persons belonging to SC/STs) (Special Recruitment) Rules, 2001 (for short hereinafter referred to as "Backlog Rules"). In fact a draft of the aforesaid Rules was notified on 6.8.2001 calling for objections. After considering the objections, a final notification came to be issued on 21.11.2001. In pursuance of the aforesaid notification, KPSC issued notification dated 20.2.2002 and 19.3.2002 calling for applications to fill up 208 posts of Assistant Engineers from the members of SC/STs in PWD and Irrigation Department. 1007 Subsequently, the Chief Engineer issued the notification dated 31.1.2002 and 28.1.2002 calling for applications to fill up 166 posts of Junior Engineers in both PWD as well as Irrigation Department. In pursuance of the said notification, number of persons applied including some of the applicants before the Tribunal in these proceedings.

5. The Cabinet Sub-Committee on Reservation in its meeting held on 11th September 2002, to give effect to its recommendations made in the meeting held on 10th July 2002 and the decision of the Cabinet in the Cabinet meeting held on 03.08.2002 in Subject No.C-338/02 resolved to withdraw vacancies of Assistant Engineers released to the Karnataka Public Service Commission by the Public Works Department and the Water Resources Department for recruitment in accordance with the Backlog Rules. Further, they also resolved to withdraw the notification dated 31.1.2002 issued by the Public Works Department to make recruitment to fill up the unfilled vacancies of Junior Engineers in the Public Works 1008 Department in accordance with the aforesaid rules. Thereafter they resolved to fill up the unfilled vacancies of Assistant Engineers and Junior Engineers in the Department of Public Works and Water Resources, on contract basis, on the lines similar to those adopted in respect of appointment of Doctors on contract basis in the Department of Health and Family Welfare Department. For the said purpose, the unfilled vacancies, both in the Public Works and Water Resources Department were clubbed together, category wise. The Public Works Department was entrusted with the task of filling up the unfilled vacancies as defined in the Backlog Rules on contract basis, based on age-cum-merit. Necessary guidelines/norms were issued in this regard.

6. In pursuance of the aforesaid recommendations made by the Cabinet Sub-Committee, a Government Order came to be passed on 12.12.2002. In the preamble to the said Government Order it is stated that the State Government has decided to expedite the policy framed by the State Government 1009 to give proper representation to the persons belonging to the Scheduled Castes and Scheduled Tribes in the Government employment. There is deficiency in the representation of persons belonging to Scheduled Castes and Scheduled Tribes while making general recruitment and appointment of Engineers on contract basis. Since there is no proper representation of the persons belonging to Scheduled Castes and Scheduled Tribes in the cadre of Assistant Engineers and Junior Engineers in the Public Works Department, the Government has decided to fill up the backlog posts so as to make good the shortfall. The post of Assistant Engineers and Junior Engineers which are the primary post, play a dominant role to implement the works taken up by the Government effectively. As on 01.11.2002 there were 1179 posts in the Assistant Engineers cadre and 1133 posts in the cadre of Junior Engineers in PWD. It has become very difficult to discharge the day-to-day function of the PWD and it has adversely affected the execution of various projects. In terms of the provisions made as per the notification dated 21.11.2001, 1010 there are 411 backlog posts in the cadre of Assistant Engineers and 193 backlog posts in the cadre of Junior Engineers in the Public Works Department. Accordingly the Government has decided to fill up the above backlog posts on contract basis by filling up 90% of the post by appointment of Civil Engineers and 10% of the post by appointment of Mechanical Engineers on the basis of need. This has been treated as a special case, as one time measure. For the purpose of recruitment, the Deputy Commissioners of different districts have been nominated as recruiting authorities. The Deputy Commissioner is required to take suitable action to fill up backlog posts in their respective districts. The said Government Order made it clear that this recruitment shall be on contract basis for a period of 12 months on a consolidated pay of Rs.6,000-00 to the Assistant Engineers and Rs.4575-00 per month to the Junior Engineers. It prescribed educational qualification for both the category of posts as well as age. Clause (6) of the order provided that minimum age shall be 18 years and maximum age 40 years as on 22.11.2001.Clause (7) 1011 provided that the recruiting authority shall classify the candidates on the basis of their age in the age group of 35-40, 29-34 and 18-28 and the select list may be prepared on the basis of merit. At the first instance the candidates from the age group 35-40 shall be selected on the basis of the percentage of marks secured by them. In the event of candidates not being available in the said age group, the candidates from the age group of 29-34 shall be considered for selection on the basis of merit. By following the same procedure, candidates belonging to age group of 18-28 shall also be considered on the basis of the respective merit subject to the availability of vacant posts.

7. Annexure-A2 to the aforesaid Government Order prescribed the Conditions and Regulations for the appointment of the Assistant Engineers and Junior Engineers on contract basis. The relevant conditions are as under:-

Condition (1) reads as under
"The selection on contract basis is for a period of one year. This selection on contract basis is 1012 purely temporary and the same may be cancelled or terminated at any time without issuing any notice"

Condition (7) reads as under:

"The persons who are appointed on contract basis to the cadre of Assistant Engineers/Junior Engineers are not entitled for permanent appointment, absorption in service, retirement benefits, yearly increments."

Condition (8) reads as under:

"The persons who are appointed on contract basis to the cadre of Assistant Engineers/Junior Engineers are required to give consent and execute indemnity bond mentioning the aforesaid condition on Rs.50-00 stamp paper to the Chief Engineer."

8. In pursuance of this Government Order, the Deputy Commissioner of different districts issued notifications calling for applications from eligible candidates belonging to Scheduled Castes and Scheduled Tribes only, on 18.12.2002. 1013

9. The said Government Order and the notifications issued were challenged by some of the applicants before the Karnataka Administrative Tribunal in Application No.15422- 431/02 on the ground that the recruitment to the said posts ought to have been made according to the Backlog Rules and also on the ground that classification of candidates into three age groups giving preference to the persons who are elders to the total exclusion of youngsters is bad. The Tribunal granted interim stay of the order as well as the notification. The State filed an application for vacating the interim order of stay. After hearing the parties, the Tribunal, with a view to avoid endless delay in appointment of Scheduled Castes and Scheduled Tribe candidates in respect of backlog vacancies, made certain suggestions to the State to which even the applicants did not have any objection. The suggestion made by the Tribunal related to working out common merit lists for all the applicants who have applied for selection pursuant to the notifications issued in various districts and thereafter the selected candidates to be distributed by the Government in accordance 1014 with the need in the various districts of the State. The second suggestion was that the selection as per Backlog Rules may be simultaneously initiated, so that the regular recruitment is completed expeditiously. The third suggestion was that when the recruitment under the Backlog Rules is notified, the State may make provisions for relaxation of age of candidates who are selected as contract Engineers under the impugned Government Order and notification to the extent of age of the candidates exceeding the maximum age fixed for recruitment under the Backlog Rules, in the event of contract Engineers being selected by virtue of the said notification seeking regular recruitment.

10. The learned Advocate General who took time to secure response of the State submitted that the State is willing to accept all the three suggestions made by the Tribunal with a view to expedite recruitment of candidates under the Backlog Rules. In fact, before the learned Advocate General gave consent, the suggestion made by the Tribunal was discussed in 1015 the meeting of the Cabinet Sub-Committee held on 16.01.2003 and on 21.01.2003. They resolved to resort to contract appointment with three slab age groups and simultaneously initiate the process of recruitment as per the Backlog Rules. The learned Advocate General was instructed to inform the Tribunal the stand of the Government and enable the State to fill up the vacancies expeditiously.

11. In the light of the aforesaid consensus reached, the applications were disposed of with a direction that the above suggestions be acted upon in relation to contract recruitment. The contract appointment notified in pursuance of the notification was modified to the extent indicated in the order. It was made clear that the said order shall not be regarded as a precedent applicable to any other recruitment. All other contentions raised in the applications were left open for being urged at any future point of time in the event of need. This order of the Tribunal came to be made on 05.03.2003. In pursuance of the aforesaid order passed by the Tribunal, the 1016 Government issued an order dated 05.04.2003 and decided to fill up backlog vacancies of 411 posts in the cadre of Assistant Engineers and 195 posts in the cadre of Junior Engineers. The Chief Engineer was directed to take immediate steps to get it published in the Gazette and popular daily news papers in respect of recruitment of backlog vacancies. The Chief Engineer was nominated as appointing authority instead of Deputy Commissioner. All other conditions and Regulations as stipulated in the earlier order dated 12.12.2002 remained intact.

12. In pursuance of the Government Order dated 05.04.2003, the Chief Engineer issued notification dated 10.04.2003 for appointment of backlog posts to be filled up in the cadre of Assistant Engineers and Junior Engineers in Public Works Department and Water Resources Department among Scheduled Castes and Scheduled Tribes on contract basis. The age limit prescribed was to be determined as on 22.11.2001, when the Backlog Rules came into effect. It is 1017 relevant to mention herein at this stage that the order passed by the Tribunal dated 05.03.2003 in terms of its suggestion as accepted by the State was under challenge before this Court in W.P.No.24601-24603/03 and other connected matters by the applicants. Before the High Court it was contended by the applicants that they did not give any consent for contract appointments. It is their case that they had insisted that there should be only regular recruitment as per Special Recruitment Rules, i.e., Backlog Rules and that there was no need to resort to any contract employment as stop gap arrangement. Even if any contract recruitment is to be made pending regular appointment, then the contract recruitment should also be done in the manner provided under Rule 6 of the Backlog Rules, prepare a list of candidates falling between age group of 29-40 years and a supplementary list of candidates aged between 18-28 years to be used if sufficient number of candidates were not available in the age group of 29-40 years in the order of merit. The notification issued prescribing three age groups violates Rule 6 of the Backlog Rules. 1018

13. When the Writ Petition came up for hearing, the Counsel for the applicants submitted that the applicants had no objection for contract recruitment and implementation of the three suggestions of the Tribunal, provided the list of candidates for contract employment was also prepared in the manner laid down in Rule 6. Their grievance was that the contract recruitment cannot be made with the intention of defeating the Backlog Rules. Even the contract recruitment should be by preparing only two age groups of 29-40 years and 18-28 years as per Rule 6 and not by preparing three age groups 35-40, 29-34 and 18-28 years, as stated in the Government order dated 12.12.2002 and 05.04.2003.

14. This Court was of the view in the aforesaid writ petitions that a reading of the order of the Tribunal in entirety would show that contract appointment notification had to be modified in order to bring it in consonance with the Special Recruitment Rules, i.e., Backlog Rules. Otherwise, there was 1019 no need for the Tribunal to refer to the Backlog Rules when referring to the contract recruitment in paragraph 8 of the order. The order of the Tribunal meant that while contract recruitment can be made pending regular recruitment under Backlog Rules, preparation of merit/selection lists will necessarily have to be in accordance with the Backlog Rules, i.e., Rule 6. When the Tribunal has stated that contract recruitment should be as per the Government Order dated 12.12.2002 as well as the Backlog Rules, the provisions of Rule 6 cannot obviously be ignored while making contract recruitment.

15. Dealing with the grievance voiced by the petitioners in W.P.Nos. 30498 & 30772/2003 that recruitment under the Backlog Rules may be delayed and therefore they may not be entitled to apply at all having regard to the fact that they are in Government employment in some other capacity, it is sufficient to notice that second suggestion of the Tribunal that recruitment under the Backlog Rules should be initiated 1020 simultaneously, has been accepted by the State Government. Therefore, they did not find any justification to interfere with the order of the Tribunal except to clarify the true effect of the order of the Tribunal as under: -

"The State Government can proceed with the filling up of the backlog vacancy posts on contract basis, purely as a stop-gap arrangement as stated in the Government Order dated 12.12.2002 and the subsequent Government Order dated 5.4.2003 to meet the urgent needs of the Department pending regular recruitment, making it clear that preparation of statewise list should be in accordance with Rule 6 of the Special Recruitment Rules i.e., first list of candidate in the age group of 29 to 40 years and second contingency list of candidates in the age group of 18 to 29 years (instead of three lists relating to the age groups 35-40, 29-34 and 18-
28). Respondents are directed to re-issue or issue appropriate corrigendum to the G.O. dated 5.4.2003 and the consequent notification dated 10.4.2003. In view of the modification, it necessarily follows that time for application will have to be suitably extended."
1021

16. The said order of the High Court was passed on 17.7.2003.

17. The State preferred Review Petition Nos. 540- 545/2003 contending that since the order of the Tribunal was based on consent, the applicants could not have challenged the order of the Tribunal, the number of posts that were to be filled up on contract basis was only a small percentage of total existing backlog vacancies, there is no requirement in law that the mode of recruitment for contract appointment should be the same as the mode prescribed under the Rules for regular appointment. The applicants in the original proceedings submitted in the said review petition that, if they are also appointed on contract basis, they will not have any objections in regard to the selection of Contract Engineers made in pursuance of the Government Order dated 12.12.2002 categorising the candidates into 3 age groups that is 35 to 40 years, 29 to 34 years and 18 to 28 years. The State has no objection for appointing them. A memo dated 18.8.2003 came 1022 to be filed agreeing to include 22 out of 38 applicants who had approached the Tribunal and whose names have not been included in the list dated 25.7.2003. Further it was stated that, if there are other candidates who have approached the Tribunal for similar relief on or before 25.7.2003, their names shall also be included in the list of appointees on contract basis. They also included the 5 petitioners in W.P. Nos. 36927- 931/2003. It was made clear that the aforesaid appointment shall be subject to the condition that the candidates possessed requisite qualification. Accordingly, the Review Petitions came to be disposed of making it clear that the order of the Tribunal dated 5.3.2002 was not disturbed and the clarification made by the High Court to the effect that the preparation of selection list of Contract Engineers should be in accordance with Rule 6 of the Special Recruitment Rules was deleted. Again it was made clear that the said order shall not be treated as a precedent. In fact, another batch of applicants had filed Applications before the Tribunal in Application Nos. 6170 to 6203/2003 challenging the Government Order dated 5.4.2003 and the 1023 notification issued in pursuance of the same dated 10.4.2003. The said Applications were disposed of in terms of the order passed by the Tribunal earlier as aforesaid. Challenging the said order passed, applicants preferred W.P.Nos. 37663- 37696/2003. The said Writ Petitions were also dismissed on identical grounds. However, the order of this Court at para 13 is relevant. Therefore, it is extracted hereunder:-

"13. The petitioners next expressed an apprehension that the contract appointments are likely to be continued thereby delaying the regular appointments under the Special Recruitment Rules or deny them the benefit of appointment under the Special Recruitment Rules. The Tribunal in its Order dated 9.3.2002 had specifically recorded the consent of the learned Advocate General to the suggestion that the process of recruitment under the Special Recruitment Rules 2001 will be commenced and completed expeditiously. That was recorded by the Tribunal. In fact when the Review Petitions were considered, the learned Advocate General reiterated that the process of regular appointments under the Special Recruitment Rules will be 1024 commenced shortly. Therefore, the apprehension of the petitioners is without basis. If the State Government fails to initiate steps for regular recruitment, in accordance with the Special Recruitment Rules, and attempts to perpetuate the contract appointments, it is open to the petitioners at that stage, to seek appropriate relief."

18. Aggrieved by the said order, the applicants approached the Supreme Court of India in Special Leave Petition (C) No. 55254/2003. The Special Leave Petition came to be dismissed without being admitted. Thus, the said order attained finality. Thereafter, on 25.8.2003 the applicants who were eligible to be appointed were appointed as Contract Engineers. Though order of appointments were issued to fill up the aforesaid vacancies, when some of them did not report to duty to fill up those posts, one more appointment order came to be issued on 1.9.2003 to fill up those unfilled vacancies. Many of the applicants who were not successful in securing the employment and some of them who had not applied in 1025 pursuance of the notification filed applications before the Karnataka Administrative Tribunal in Application Nos. 6257- 6274/2003, 8298 to 8300, 8302 to 04/2003 and connected cases seeking a direction to the State to initiate recruitment proceedings under the Backlog Rules and in the alternative to recruit them also as Contract Engineers.

19. At this juncture, it is relevant to mention that though the notifications were issued for only 411 posts of Assistant Engineers and 195 Junior Engineers, in fact they filled up 462 Assistant Engineers and 243 Junior Engineer posts as they had to accommodate the applicants who had said no objection, subject to they being appointed. However, even after appointing 462 Assistant Engineers and 243 Junior Engineers, the Department identified that still there were 384 backlog vacancies in the cadre of Assistant Engineers and 258 backlog vacancies in the cadre of Junior Engineers. When attempts were made to fill up those vacancies, in the aforesaid application, the applicants sought an order of stay for filling up 1026 those vacancies and an interim order of stay was passed which order was continued from time to time. Therefore, the total backlog vacancies in all would come to 846 in Assistant Engineers cadre and 501 in Junior Engineers cadre. In other words, after filling up of 462 posts of Assistant Engineers, the backlog remains to be filled up is 384 posts and out of 501 Junior Engineer posts, after 243 posts were filled up, the balance to be filled is 258 posts. Though the order of stay was granted on 22.1.2004 presumably after 10.30 AM, the Government came up with a version that before the stay order, on the very same day they have filled up all these posts and thus, rendering the interim order of stay infructuous. In the meanwhile, as 12 months period of Contract Engineers was coming to an end, as there was an apprehension that it is going to be renewed in the pending cases sought for an interim order not to renew the contract employment after the expiry of 12 months period. By an order dated 24.2.2005 the Tribunal passed an interim order directing the State not to renew the contract appointment if the tenure of the contract appointees 1027 were to come to an end or expired by 28.2.2005 till 4.3.2005. The contract engineers whose tenure was coming to an end got themselves impleaded in the said proceedings and sought for vacating the said interim order. The Tribunal by an order dated 28.2.2005 passed an order keeping the order dated 24.2.2005 in abeyance till 8.4.2005. Therefore, the contract employment was renewed from 29.3.2005 to 8.4.2005.

20. During the pendency of these proceedings, on 7.4.2005 the Cabinet approved the draft of the Karnataka Civil Services (Absorption of Persons Appointed on Contract Basis Against Backlog Vacancies in the Category of Assistant Engineers and Junior Engineers in the Departments of Public Works Engineering, Water Resources and Rural Development and Panchayath Raj) (Special) Rules, 2005, [for short hereinafter referred to as the "Absorption Rules"] subject to approval of the Karnataka Administrative Tribunal. However, it is not in dispute between the parties that the said Rules were never placed before the Tribunal for its approval. The said 1028 draft Rules came to be published in the Karnataka Gazette on 12.4.2005 calling for objections or suggestions likely to be affected by the said Rules. All the applicants have filed their objections to these draft Rules. It is relevant to point out that the note prepared by the Law Department explicitly made it clear that the persons who are working on contract basis cannot be absorbed to fill the backlog vacancies as it would run counter to the undertaking given by the Government in W.P. Nos. 15422-432/2002 and W.P.Nos. 24601-24603/2003 and 37633-37696/2003. They opined that it is better to request the Advocate General to inform the Tribunal about the cabinet decision to absorb these employees. Accordingly, the cabinet instructed the Advocate General to inform the Tribunal. In the meanwhile as the term of these contract engineers were expiring on 8.4.2005, their services were extended by another 6 months which is also subject to the approval of the Tribunal. However, the said Rules were notified on 24.5.2005 over-ruling all the objections. The said Absorption Rules contain a schedule giving the names of all persons who are appointed on 1029 contract basis as having been absorbed into service as Assistant Engineers and Junior Engineers which includes the persons who are appointed as Contract Engineers by the Government Order dated 5.4.2003 and 20.1.2004. The Absorption Rules and the absorption of Contract Engineers was challenged before the Tribunal by filing applications.

21. The Tribunal, after hearing all the parties, held that the Absorption Rules are de hors the Rules and the Constitutional Scheme of Public Employment and violative of the Equality Clause as enshrined in Articles 14 and 16 of the Constitution of India. The Absorption Rules are contrary to the earlier decisions of the Tribunal, the High Court and the Supreme Court and the Absorption Rules have the effect of nullifying the said decisions. The State Government has acted in an arbitrary manner in absorbing the services of the Contract Engineers. The State Government has acted in a partisan manner to favour the Contract Engineers at the cost of the applicants and other eligible candidates. The law laid down 1030 by the Apex Court in Umadevi's case is a general law and the absorption of Contract Engineers in the present case is hit by the said general law. The State Government was estopped from absorbing the services of the Contract Engineers in view of the undertaking given by it before the Tribunal and the High Court that it would simultaneously resort to regular recruitment under the Backlog Rules. The action of the State Government in resorting to absorption of Contract Engineers instead of adhering to the regular recruitment under the Backlog Rules is not justified. The State Government has taken the Tribunal and the High Court for granted not only for continuing the services of the Contract Engineers beyond one year, but also for appointing many more candidates during the pendency of the proceedings before the Tribunal and the High Court and ultimately absorbing the services of the Contract Engineers. Even though the Cabinet took a decision to continue the services of the Contract Engineers subject to the approval by the Tribunal, approval was not obtained from the Tribunal. The State Government did not bring the decisions of the 1031 Cabinet to the notice of the Tribunal not only in the earlier proceedings, but also in the present proceedings. This is a serious lapse on the part of the Government. Therefore, they struck down the Absorption Rules as being ultra vires the provisions of the Constitution and the decisions of the Supreme Court. After declaring that the Absorption Rules are illegal, null and void, in view of the undertaking given by the Government before the Tribunal and the High Court in the earlier proceedings that the Government would simultaneously resort to regular recruitment under the Backlog Rules and also the directions of the Tribunal to simultaneously make direct recruitment, a direction was given to respondents to fill up the backlog vacancies of Junior Engineers and Assistant Engineers in the PWD and other Departments in accordance with the Backlog Rules and two months time was fixed for compliance of the order. Consequently, the applications filed by the applicants who had prayed for a mandamus to the State Government to fill up the backlog vacancies strictly in accordance with the Backlog Rules and to consider their 1032 candidature for appointment to the posts of Assistant Engineers and Junior Engineers on contract basis was not granted on the ground that it does not arise for consideration. It is against the said order, the present Writ Petitions are filed both by the State Government as well as by the Engineers who were absorbed under the Absorption Rules, whose appointment stands set aside.

RIVAL CONTENTIONS

22. Sri Ashok Haranahalli, learned Senior Counsel appearing for the State submitted the following points for consideration-

23. Firstly, he submitted that, it is well settled that, statute can be invalidated or held unconstitutional on limited grounds namely on the ground of the incompetence of the Legislature which enacts it and on the ground it breaches or violates any of the fundamental rights or other constitutional rights and on no other grounds. The competency of the State 1033 Legislature to pass these Rules is beyond question as Section 3(1) read with Section 8 of the Act empowers the State Legislature to pass the said Rules. These Rules are passed with reference to the mandate of Article 16 of the Constitution of India. Therefore, the argument that it is unconstitutional is without any substance.

24. Secondly, he contended that the absorption is one of the mode of recruitment which the Legislature has devised by virtue of the power conferred by Section 3(1) read with Section 8 of the Karnataka State Civil Services Act, 1978 and therefore, the legislative competence cannot be questioned.

25. Thirdly, he contended that merely because the Government has given an undertaking to the Tribunal to recruit engineers under the Backlog Rules, it does not take away the power of the Government to come up with the legislation to recruit persons by way of absorption. There 1034 cannot be an estoppel against the Government to exercise such power.

26. Fourthly, he contended that it is not a case of regularisation of daily wagers who are employed temporarily contrary to the law governing recruitment. They are not recruited contravening the reservation policy of the State. It is also not a case where they are recruited to posts which were not in existence. Therefore, he submits that the case of these persons who are recruited as contract employees is not comparable to the cases of regularization of daily wagers.

27. Fifthly, he contended that in Para 53 of UMADEVI's case the Apex Court has held that all such recruitments validly done should not be reopened. Admittedly all these absorptions have taken place prior to the judgment of the Apex Court in Umadevi's case and the recruitment has been made validly under the Rules formulated by the 1035 Government and as such the same cannot be held invalid in view of the law laid down by the Apex Court in Umadevi's case.

28. Lastly, he contended that the absorption is in the nature of one time measure. For nearly two decades no recruitment took place to these departments. Therefore, the backlog vacancies which ought to have been filled up from persons belonging to Scheduled Caste and Scheduled Tribe were not filled. It is under those circumstances as a policy decision Backlog Rules of 2001 was framed. Subsequently, when it is felt that the recruitment under the aforesaid Rules is time consuming, by virtue of the Government Order after following all the procedures, these eligible persons were recruited on contract basis. Thereafter by virtue of the impugned Rules persons working on contract basis were absorbed in the service. Under those circumstances, keeping in mind the background which necessitated the aforesaid Rules coupled with the fact that persons who were age barred, but, who possessed requisite qualifications were absorbed in the 1036 employment. The Court should not interfere with the policy decision of the Government as reflected in these Rules.

29. Sri M S Bhagawat, learned counsel appearing for the petitioners contended that in the instant case the appointments are made after following the procedure and in accordance with the Rules. If the appointment itself is in infraction of the Rules or if it is in violation of the Constitution, then it is a case of illegal appointment and illegality cannot be regularised. However, if it is a case of non-compliance with the procedure, it does not go to the root of the appointment and then such an appointment cannot be struck down. In this case there is no illegality in the appointment. This is not a case of back-door entry which is sought to be regularised. A committee was constituted to go into the question of modalities to fill-up the backlog vacancies. Qualifications were prescribed, applications were invited, purely on merit selection has been made and therefore, this is not a case of illegal appointment and therefore the Rules framed do not violate any 1037 of the provisions of the constitution. Even if it is to be held that there is some infraction of procedure, the appointments are not vitiated. Umadevi's case has no application to the facts of this case because, in Umadevi's case they were only dealing with the case of regularisation of illegal or irregular appointments. That was not a case of absorption under the Rules framed by the Government. The learned counsel relied on the judgment of the Apex Court in the case of State of Karnataka and another Vs. Suvarna Malini reported in 2001(1) SCC 728 where similar Absorption Rules made to absorb part-time lecturers was upheld by the Apex Court, which according to him squarely applies to the facts of this case. Lastly, he contended the applicants who challenged these Absorption Rules before the tribunal were not contract engineers and they had no locus standi to challenge the validity of these rules.

30. Sri K Subba Rao, learned senior counsel appearing for some of the petitioners, contended after the backlog rules of 2001 is framed, as recruitment under the said rules would have 1038 taken considerable time and public interest was suffering, the Government issued the order dated 12.12.2002 to recruit persons, who are eligible to be considered for recruitment against those back log vacancies on contract basis for a period of 12 months. Similarly, one more Government order was issued on 5.4.2003 modifying slightly the qualification prescribed for selection. There is no conflict between these two Government orders and the back log vacancy Rules of 2001. Wide publicity was given inviting applications from all eligible candidates. The Government orders prescribed the terms and conditions for such recruitment. It is only after considering the qualification of each of the candidate purely on merit, the selections of these contract engineers were made. It was a legal selection and the Government cannot be accused of any favoritism. In fact, both these Government orders were challenged before the tribunal and the said orders were upheld. The High Court and also the Apex Court has upheld those Government Orders. The persons who were selected in pursuance of the aforesaid two Government orders constituted a special group by themselves. It is for 1039 absorption of these engineers, the 2005 Absorption Rules were framed and absorptions were made under the said Rules. They are now working in the Government for the last one decade. The 'absorption' is one mode of regularisation. Persons who are in service continuously for a particular period who have acquired experience, if they are to be continued in service on regular basis, it is open to the legislature to pass law for absorption of such employees, by which the services of persons, who are appointed temporarily are regularised as permanent employees. When once it is held that absorption is a mode of regularisation, the law laid down by the Constitution Bench in Umadevi's case is attracted. If the persons who are irregularly appointed are not continued in service for ten years without the aid of the Court orders, all that happens is that their case is to be considered after completion of ten years for regularisation, but they should not be terminated from the services.

31. He further submitted that in order to meet the extreme exigencies the Legislature has passed backlog rules, 1040 which are in the nature of special rules when compared to Karnataka Civil Services (General Recruitment) Rules, 1977. The backlog rules will prevail over the general rules 1977. Similarly, when the legislature found that backlog rules is inadequate to meet the emergency situation they have made the impugned rules which is also a special rules. Between backlog rules and the impugned rules, the backlog rules would become general rules and the impugned rule would become the special rules. In view of non obstante clause used in the impugned rules, it prevails over the backlog rules. Therefore, when once it is not disputed that the Legislature has power to make the rules and when they have made the impugned rules with a non obstante clause, it has the effect of over riding the backlog rules. The appointments made by way of absorption is validly made and it cannot be found fault with.

32. The persons who have challenged these Absorption Rules have no locus standi. They have not pointed out how these Rules adversely affect their interest. If they have not 1041 applied in pursuance of the Government orders, they have no locus standi to challenge the Absorption Rules. Human considerations also have to be taken into consideration while considering the constitutional validity of a law. All these persons who are selected belong to the Schedule Castes and Schedule Tribes. From 1984 they were deprived of employment. It is to do justice to them the Government came up with these Backlog Rules to fill up back log vacancies and the subsequent Government order. The policy of the Government is given effect to and persons who are appointed under the two government orders are now sought to be absorbed under these rules and therefore, not only legislature has competence to make Rules, the Rules made are valid and do not contravene any of the provisions of the Constitution. The Tribunal committed serious error in setting aside the said Rules at the instance of the persons who have no locus standi.

33. Prof. Raviverma Kumar, the learned senior counsel appearing for some of the petitioners submitted that, while 1042 considering the validity of the impugned Rules, the Courts have to take into consideration the necessity and the circumstances under which these Special Rules came to be made. The persons who are appointed by virtue of the Government Order dated 12.12.2002 and 5.4.2003 possessed all the qualifications, which are prescribed under the Backlog Rules. Even notifications were issued. Only persons who applied against the said notification and who possessed the requisite qualification were appointed on contract basis. All the requirements are substantially complied with. Therefore, it is only to regularize the services of those contract engineers these Absorption Rules were thought of and they were absorbed into the service. The persons who are challenging those absorption have no subsisting interest. They are set up by persons with ulterior motive and at their instance the validity of the Rules cannot be gone into and at any rate after a lapse of 10 years, the said Rules cannot be set aside. He submitted that these persons have worked for 10 long years, gained experience, but for their services the projects could not have been completed. 1043 They are an asset to the Department. Now they are over aged. If fresh recruitment has to take place in terms of the Backlog Rules they would be age barred. It is a human problem and therefore in such similar circumstances the Supreme Court has upheld the Absorption Rules absorbing such persons as it is a one time arrangement. The Tribunal committed a serious error in not appreciating these facts and in setting aside the impugned Rules. Therefore, the judgment of the Tribunal requires to be interfered with. He also contended that all these applicants did not choose to make application for recruitment as Contract Engineers and thus they are estopped from challenging the impugned Rules as they have no locus standi. When the Government wanted the services of the Engineers, they did not offer their services. It is these Engineers who offered service, rendered service, completed the projects and in those circumstances as a policy of the Government they have come up with these Rules to absorb them into the service permanently which cannot be found fault with. By their 1044 conduct in not applying to the post of Contract Engineers, they have lost their right to challenge the impugned Rules.

34. Sri B B Bajentri, learned counsel appearing for the applicants submitted that Rule 15 of the Karnataka Civil Services (General Recruitment) Rules, 1977 deals with appointment of retired Government servants and appointment on contract. According to him, the case falls under Section 15(1)(B)(2) i.e. posts requiring technical qualifications. Both Assistant Engineers and Junior Engineers require the technical qualification of B.E. in Engineering and Diploma in Engineering. According to the said Rule, it is the Government which has to make an appointment under the said Rules. At any rate, the Government has not delegated its authority to appoint contract Engineers to the Chief Engineer. In the instant case, both the Junior Engineers and Assistant Engineers are appointed by the Chief Engineer. Therefore, their appointments are per se illegal. Rule 7 of the Karnataka Civil Services(CC and A) Rules, 1957 deals with appointing 1045 authorities. The post of Assistant Engineer is a Group-"B" post. The first appointment should be made by the Government. Therefore, he submitted that the appointments are illegal and contrary to the aforesaid statutory provision.

35. He contended that the Government Orders were issued providing for contract employment. The said Government Orders were challenged by these applicants. The application filed was dismissed by the Tribunal, which was upheld by this Court. A reading of the order of this Court clearly demonstrates that the order was not interfered with, not on the ground that it was legal, but on the ground that it was only a stop gap arrangement. Because of the assurance given by the Government that they would initiate steps for recruitment according to the Backlog Rules, in public interest so that the work of the department should not suffer, they did not strike down the appointments made in pursuance of the Government Orders, which is patently illegal. Therefore, it is not open to the State now to contend that the Government 1046 Orders passed and recruitment made in terms of the Government Orders have been upheld by the Courts and those persons who are absorbed under the Absorption Rules, are validly appointed.

36. He also submitted that Backlog Rules were enacted to fill up backlog vacancies in all Governmental Departments, which was a general rule. In fact, in PWD itself, the backlog vacancies in Group-C, B and D are filled up under the said Rules. Only in the instant case, to fill up the posts of Assistant Engineers and Junior Engineers, they chose to issue Government orders, which is followed by this Absorption Rules.

37. Sri Ullal, learned counsel appearing for the respondent submitted that, the Recruiting Authority under the Backlog Rules insofar as B group posts are concerned, is the KPSC, whereas in the Government Orders the said power is conferred on the Chief Engineer. Asst. Engineer's post being a Group B post, the said Government order runs counter to the 1047 Rules and therefore, any recruitment made in the said Government order is illegal recruitment and not irregular recruitment. Rule 6 of the said Backlog Rules speaks of merit amongst persons who are in the age group of 29 to 40, whereas in the Government order one more age group is introduced which has taken away the opportunity of the person whom he is representing, who were more meritorious. If that age group had been kept in tact, his client would have been in Sl.No.2 in the list. He further contended that in terms of the Backlog Rules, a notification came to be issued on 20.2.2002 calling for applications to recruit 208 engineers to fill up the posts of back log vacancies i.e. on 31.1.2002 to fill 86 back log vacancies of Junior Engineers. The said recruitment has to be done on state- wise. However, they were withdrawn on 2.10.2002 on the promise that the recruitment would be done on district wise basis. However, thereafter, recruitment under the Rules either for District wise or State wise was given up by the Government. When the respondents came to know about the intention of the Government not to recruit under the Rules, they made a request 1048 to the authorities to consider their case for recruitment as contract engineers as, earlier they had not made applications in pursuance to the Government order and the notification issued thereunder. On the premise that it was for 12 months and the applications would be invited under the Rules, their request was not considered. Moreover, he submitted the back-log vacancy for which this exercise was done is in respect of 411 Asst. Engineers, 193 Junior Engineers, but now under the guise of absorption, they have absorbed 803 persons under the Asst. Engineer category and 473 persons under Junior Engineer category thus depriving all eligible meritorious persons from even applying for appointment as against the said back log vacancies. Therefore, he submits the entire recruitment is illegal and the absorption of such illegally recruited engineers is also illegal and it cannot be regularised by way of absorption. As such, the absorption rules offend Articles 14 and 16 of the Constitution.

38. Sri T. Narayana Swamy, learned counsel appearing for some of the applicants submitted that, with the avowed 1049 object of filling up backlog vacancies, Backlog Rules came to be passed. In pursuance of the same, notifications were issued and in respect of the post of Assistant Engineers, KPSC was requested to initiate recruitment process. After the issue of notification calling for applications and after applications were filed, suddenly on 11.9.2002 the sub-committee of the cabinet took a decision not to proceed with the aforesaid recruitment and withdrew their request. On the contrary, on their recommendation a Government Order came to be passed on 12.12.2002 directing for recruitment on contract basis for a temporary period of 12 months. In pursuance of the said Government Order, on 18.12.2002 a notification came to be issued calling for applications District-wise, in all the Districts. The said notification was challenged by some of the applicants in Civil Application Nos.15422-31/2002 and an interim order was also granted. At that stage when the Government appeared, the Tribunal made three suggestions which were in fact accepted by the Government and adopting the said suggestions an order came to be passed on 5.4.2003 which was 1050 duly published on 10.4.2003 in newspapers calling for applications to fill 411 Assistant Engineer posts and 195 Junior Engineer posts in the PWD Department as well as the Irrigation Department. At that stage, some of the applicants filed W.P. Nos. 24601-603/2003 challenging both the order of the Tribunal as well the Government Order and the notification issued in pursuance of the Government Orders. In the Writ Petition though this Court did not interfere with the said Government Order and notification, the 3 slabs which were proposed were reduced to 2 slabs and a direction was issued to initiate recruitment according to the Backlog Rules. After the said order a Review Petition came to be filed in Review Petition No. 540-45/2003 in which the order directing 2 slabs was deleted and 3 slabs was restored by its order dated 19.8.2003. It is thereafter, the first batch of appointments was made on 25.7.2003 and as the entire vacancies were not filled, the second batch of appointments were made on 1.9.2003. At that stage it was found that there were additional backlog vacancies numbering 384 Assistant Engineers and 258 Junior Engineer 1051 posts. An order came to be passed to fill up the same. Subsequently, it was found there were still some more backlog vacancies, i.e., 208 Assistant Engineer posts and 147 Junior Engineer posts. Some of the applicants rushed to the Tribunal pointing out that the Department is filling up even future vacancies and they wanted an interim order. Though an interim order was passed on 22.1.2004 not to fill up any vacancies, by an order of the same date, the aforesaid 384 and 258 posts were filled up. Again in spite of the interim order dated 28.1.2004, on the very same day another 208 and 147 vacancies were filled up. Thereafter, the cabinet took a decision on 30.8.2004 to regularize the services of these contract engineers and that is how in spite of the Court orders not to fill up vacancies, to initiate recruitment proceedings in pursuance of Backlog Rules and in spite of the Courts making it very clear that it is only a stop gap arrangement for a temporary period and therefore they are not interfering with those appointments, a calculated attempt was made by the Government to absorb all those persons appointed by passing 1052 the impugned Rules which is totally contrary to the existing Rules. Further, it is submitted that, by such an act the fundamental right guaranteed to these applicants under Article 16 of the Constitution in respect of public employment is taken away. Therefore, it was contended that the impugned Rules are violative of Articles14 and 16 of the Constitution of India and the Tribunal rightly struck down the said Rules.

39. Though the impugned Rules starts with a non obstante clause in Rule 3 and subsequently certain rules have been mentioned which is intended to be abrogated, the backlog rules is not mentioned in the said Section. Therefore, the non obstante clause will not have the effect of over-riding the provisions in the backlog rules. Any provision in the impugned rules which is inconsistent with the backlog rules, backlog rules prevail. He further contended that the sub-ordinate legislation can be questioned on the grounds on which the legislation could be questioned. But, in addition to the said grounds, the sub-ordinate legislation can be questioned also on 1053 the ground that it is not in consonance with the Act under which the said sub-ordination legislation is passed or on the ground that the sub-ordinate legislation is contrary to any other statutory provision.

40. The validity of the Government order and notifications issued in pursuance of the Government order and appointments made in pursuance of such notification was challenged before this Court. Because the government gave an undertaking to the Court that these appointments are purely temporary in nature for a period of 12 months and that they are going to recruit in accordance with the Rules already framed, this Court did not go into the validity of the Government order and notification and appointments made in pursuance of the notification. It is thereafter the Government has gone back on their promise to the Court and has absorbed these persons under the impugned rules. Therefore, these rules run counter to the undertakings/promise given by the Government to the Court and it is a case of arbitrary exercise of 1054 power by the legislature, which is hit by Article 14 of the Constitution.

41. In the batch of writ petitions he is representing all the applicants have been to this day are within the age limit prescribed. All of them had applied against the notification issued in pursuance of the Government order and also the notification issued by the KPSC. If the two slabs age requirement had been followed, they would have been selected. Because of the modification of that particular condition and making three slabs they could not be selected. Therefore, even to this day, all of them have subsisting interest and the challenge made by them is valid. If the impugned rules are set aside and if a direction is issued to recruit in terms of the backlog rules, they would certainly get employment. The Absorption Rules have deprived them the benefit of getting public employment. In their writ petition, they have not only challenged the Absorption Rule, but also the Government Order and the notification issued under the Government order 1055 providing for contract employment. They have also sought a positive direction to the State to make recruitment in terms of the backlog rules. During the pendency of these applications, when they were trying to enforce the backlog rules, the State has come up with the impugned Rules, which is not only contrary to the backlog rules but it took away the right of the applicants for public employment.

III - POINT FOR CONSIDERATION

42. In the light of the aforesaid facts and rival contentions, the point that arises for consideration in these batch of writ petitions is as under:-

            "Whether           the         Karnataka           Civil
      Services(Absorption      of    persons     appointed       on

contract basis against the backlog vacancies in the category of Assistant Engineers and Junior Engineers) in the department of Public Works Engineering, Water Resource and Rural Development and Panchayath Raj (Special Rules), 1056 2005 (Absorption Rules) is violative of Articles 14 and 16 of the Constitution as held by the Tribunal?"

43. In view of the divergent and inconsistent arguments placed by the learned counsel on certain basic concepts coupled with the reliance on the several judgments of the Apex Court which are some times in conflict with each other, which in fact necessitated the constitution of a Constitution Bench to clarify the legal position on certain aspects of Service jurisprudence, it is necessary to have a clear understanding of the basic concepts, before we try to answer the point that arise for consideration in these cases.

CIVIL SERVICE-APPOINTMENT-CONSTITUTIONAL SPHERE

44. The Administration of the States has to be carried on through the agency of large number of persons employed in the various services and posts under the States. The services under the State Governments consist of civil services only. There is relationship of master and servant 1057 between the States and its servants. The relationship between the States and its servants is not left to be regulated as a mere contractual relationship in view of the provisions contained in part III of the Constitution (Fundamental rights) and part XIV (Articles 309 to 323). Their rights and obligations are all required to be determined by the provisions of statutes and statutory rules which may be framed or altered by the competent authority unilaterally and are not to be determined by consent of both the parties as in the case of contractual relationship. The services under the State fall within the legislative power of Parliament vide entry 70 of list 1 of the VII schedule to the Constitution read with Articles 245 and 246(1). By virtue of these legislative powers it is competent for Parliament or the legislature, as the case may be, to make any law relating to the services. Matters relating to the services include the power to create or abolish the services or posts fixing the strength of a cadre, prescription of powers and duties attached to the post and every matter relating to services including matters relating to recruitment and conditions of service. It is competent for the legislature to 1058 provide by legislation for all matters relating to the services in exercise of its legislative power. Rules framed under Article 309 have to be strictly confined to recruitment and conditions of services of persons mentioned therein. Under Article 309 the power of legislature to regulate recruitment and conditions of service is wide and includes power to constitute a new cadre by merging certain existing cadres. Subject to the law made by legislature the rule has the same efficacy as that of legislative enactment. This legislative power carries with it the power to amend or alter the rules with retrospective effect. Though non- statutory rules cannot modify statutory rules there is nothing to prevent the Government from issuing administrative instructions on matter upon which the statutory rules are silent. While making instructions for promotion etc., the instruction should not override statutory rules. A rule made in exercise of the power under the proviso to Article 309 constitutes law within the meaning of Article 235. For the same reason such rule may be struck down only on such ground as may invalidate a legislative measure, e.g., violation of Articles 14 and 16 and not because 1059 the Court considers it to be unreasonable. The executive power of the States under Article 162 is co-extensive with that of legislative power of the States. Therefore, it is competent for the State Government to regulate recruitment and conditions of service relating to the services under them in exercise of executive power in the absence of legislation or until statutory rules are framed under proviso to Article 309 of the Constitution. But once the field is occupied either by legislation or by statutory rules, it is not competent for the executive to act contrary to or ignoring the provisions of the statutory provisions.

45. Equality in matters relating to employment under the State is found in the three provisions of the Constitution, namely, Articles 14, 15 and 16, which form part of the same constitutional code of guarantees and supplement each other. The doctrine of equality before law is a necessary corollary of rule of law, which pervades the Indian Constitution. The preamble to the Constitution emphasises upon the principle of equality as basic to the Constitution. Recognising this the 1060 Supreme Court has declared equality as one of the basic features of the Indian Constitution. Among the constitutional provisions Article 14 is the genus while Articles 15 and 16 are the species. Article 14 says that:

"14. Equality before law. The State shall not deny to any person equality before the law or the equal protection of the laws within the territory of India."

46. Two concepts are involved in Article 14 namely 'equality before law' and 'equal protection of laws'. Among this the first is a negative concept which ensures that there is no special privilege in favour of any one, that all are equally subject to the ordinary law of the land and that no person, whatever be his rank or condition, is above law. The second concept, is positive in nature and does not postulate equal treatment to all persons without distinction. It postulates that the same laws should be applied to all persons who are 1061 similarly situated. It means that among equals the law should be equal and equally administered.

47. Article 15 prohibits discrimination on any ground. It reads as under:-

15. Prohibition of discrimination on grounds of religion, race, caste, sex or place of birth.
(1) The State shall not discriminate against any citizen on grounds only of religion, race, caste, sex, place of birth or any of them."
(2) xxx xxx (3) xxx xxx (4) xxx xxx (5) xxx xxx

48. It is an extension of Article 14, which expresses a particular application of the general principle of equality. 1062

49. Article 16 which takes its root again from Article 14, ensures equality of opportunity in matters of employment under the State. It reads as under:-

"16. Equality of opportunity in matters of public employment.
(1) There shall be equality of opportunity for all citizens in matters relating to employment or appointment to any office under the State.
(2) No citizen shall, on grounds only of religion, race, caste, sex, descent, place of birth, residence or any of them, be ineligible for, or discriminated against in respect of, any employment or office under the State.
(3) Nothing in this article shall prevent Parliament from making any law prescribing, in regard to a class or classes of employment or appointment to an office under the Government of, or any local or other authority within, a State or Union territory, any requirement as to residence within that State or Union territory prior to such employment or appointment.
1063
(4) Nothing in this article shall prevent the State from making any provision for the reservation of appointment or posts in favour of any backward class of citizen which, in the opinion of the State, is not adequately represented in the services under the State.
(4A) Nothing in this article shall prevent the State from making any provision for reservation in matters of promotion, with consequential seniority, to any class or classes of posts in the services under the State in favour of the Scheduled Castes and the Scheduled Tribes which, in the opinion of the State, are not adequately represented in the services under the State.
(4B) Nothing in this article shall prevent the State from considering any unfilled vacancies of a year which are reserved for being filled up in that year in accordance with any provision for reservation made under clause (4) or clause (4A) as a separate class of vacancies to be filled up in any succeeding year or years and such class of vacancies shall not be considered together with the vacancies of the year in which they are being filled up for determining the 1064 ceiling of fifty per cent reservation on total number of vacancies of that year.
(5) Nothing in this article shall affect the operation of any law which provides that the incumbent of an office in connection with the affairs of any religious or denominational institution or any member of the governing body thereof shall be a person professing a particular religion or belonging to a particular denomination."

50. It guarantees equality of opportunity to all citizens in matters relating to employment or appointment to any office under the State. Clauses (1) and (2) of Article 16 really give effect to equality before law guaranteed by Article 14 and to the prohibition of discrimination guaranteed by Clause(1) of Article 15 with specific reference to the services under the State. Article 14 is an injunction to both the legislative and executive organs of the State and other subordinate authorities not to deny any person equality before law or the equal protection of the laws. Article 16 is only an instance of the general rule of 1065 equality laid down in Article 14. The equality envisaged in the Indian Constitution outlaws discrimination in a general way and guarantees equality before law to all persons. The guarantee of equality in matters relating to employment under the State given under Articles 14 and 16 of the Constitution does not prohibit the state from making a reasonable classification of its services and to prescribe reasonable rules relating to recruitment and conditions of service. The fundamental right of equality means that persons in like situations, under like circumstances, are entitled to be treated alike. Article 14 of the Constitution ensures equality among equals and its aim is to protect persons similarly placed against discriminatory treatment. It does not however operate against rational classification. A person setting up a grievance of denial of equal treatment by law must establish that between persons similarly circumstanced, some were treated to their prejudice and the differential treatment had no reasonable relation to the object sought to be achieved by the law. The quality of opportunity for purposes of seniority, 1066 promotion and like matters of employment is available only for persons who fall substantially within the same class or unit of service. The Constitution does not command that in all matters of employment absolute symmetry be maintained. The classification, in order to avoid the vice of inequality must be founded on an intelligible differentia, which, on rational grounds, distinguishes persons grouped together from those left out. The difference, which warrants a classification, must be real and substantial. In other words, there must be a reasonable classification. In addition to there being a reasonable classification, the difference which is sought to be brought about must bear a just and reasonable relation to the object sought to be achieved i.e. there should be a nexus between the classification made and the object sought to be achieved. If the above tests are satisfied, then the classification cannot be hit by the vice of inequality. If any one of above tests was not satisfied by any law or rules made by the State it would suffer from the vice of inequality. The equality before law guaranteed under Articles 14, 15 and 16 being a constitutional 1067 injunction against both the legislature and the executive organ of the State, neither legislature nor the rule-making authority can make a law or rule which is violative of these articles. The same principle applies to even to the government or other authorities exercising administrative or executive power.

51. There is always a presumption in favour of the constitutionality of an enactment and the burden is upon him who attacks it to show that there has been a clear transgression of the constitutional principles. The presumption of constitutionality stems from the wide power of classification which the legislature must, of necessity possess in making laws operating differently as regards different groups of persons in order to give effect to policies. It must be presumed that the legislature understands and correctly appreciates the need of its own people. The validity of every state action whether executive or legislative, is liable to be tested on the touchstone of the reasonableness. If the provision is found to be unreasonable or arbitrary, the same is 1068 liable to be struck down as offending Articles 14 or 16(1) as the case may be, notwithstanding the fact that it applies to all persons similarly situated. Now arbitrariness in the state action itself constitutes an independent ground for declaring the law invalid. (Ref. Service under the State by Justice Rama Jois).

STATUTORY PROVISIONS

52. Article 309 of the Constitution of India provides for recruitment and conditions of service of persons serving the Union or a State which reads as under:

"309. Recruitment and conditions of service of persons serving the Union or a State.- Subject to the provisions of this Constitution, Acts of the appropriate Legislature may regulate the recruitment, and conditions of service of persons appointed, to public services and posts in connection with the affairs of the Union or of any State:
Provided that it shall be competent for the President or such person as he may direct in the 1069 case of services and posts in connection with the affairs of the Union, and for the Governor of a State or such person as he may direct in the case of services and posts in connection with the affairs of the State, to make rules regulating the recruitment, and the conditions of service of persons appointed, to such services and posts until provision in that behalf is made by or under an Act of the appropriate Legislature under this article, and any rules so made shall have effect subject to the provisions of any such Act."

53. In exercise of the powers conferred by the proviso to Article 309 of the Constitution, the Governor of Karnataka has framed the Karnataka Civil Services (Classification, Control and Appeal) Rules, 1957 for short hereinafter referred to as the Rules 1957. Rule 7 of the said Rules, which finds a place in Part 3 of the Rules, deals with the appointments to State Civil Services, which reads as under:

"7. Appointments to State Civil Services - (1) Save as otherwise provided, all first appointments 1070 to the State Civil Services Group 'A' and Group 'B' shall be made by the Government;
Provided that, where, in respect of any posts under State Civil Services, Group 'B', any other Appointing Authority is specified, first appointments to such posts shall be made by the authority so specified.
(2) All first appointments to the State Civil Services Groups 'C' and 'D' shall be made by the authorities mentioned in column (2) of Schedules II and III[x x x x x]."

54. In exercise of the powers conferred by the proviso to Article 309 of the Constitution of India, the Governor of Karnataka has made the Karnataka Civil Services (General Recruitment) Rules 1977 [for short hereinafter referred to as "Rules 1977"] which applies to the recruitment to all State services and to all posts in connection with the affairs of the State of Karnataka and to Boards of all State Civil Services and to the holders of the posts whether temporary or permanent except to the extent otherwise expressly provided by or under 1071 any law for the time being in force or in respect any Board of such service by a contract or agreement subsisting between such Board and the State Government. The relevant Rules reads as under:-

2(g) 'Direct recruitment' in relation to any service or post means appointment otherwise than by promotion or transfer from any State Civil Service, but shall not include appointment under Rule 15.
2(m) 'Promotion' means the appointment of a Government Servant from a post or grade of service or class of service to a higher post or higher grade of service or higher class of service"
2(n) 'Selection' means selection in accordance with the provisions of these rules -
           i)     after consulting the Commission where
                  such consultation is necessary; or
           ii)    by the Advisory or Selection Committee,
                  if any, appointed for the purpose by the
                  Government or
                             1072




      iii)    by the Appointing Authority where no
              Advisory or Selection Committee has
              been appointed.


      3.     Method of recruitment.- [(1) Except as
otherwise provided in these rules or any other rules specially made in this behalf, recruitment to any service or post shall be made by direct recruitment which may be either by competitive examination or by selection, or by promotion which may be either by selection or on the basis of seniority-cum-merit. The methods of recruitment and qualifications shall be as specified in the rules of recruitment specially made in the behalf:
Provided that in respect of direct recruitment to any service or post when the method of recruitment is not specified in the rules of recruitment specially made, the method of recruitment shall be by selection after an interview by the Commission, the Advisory or Selection Committee or the Appointing Authority as the case may be:
1073
Provided further that no person shall be eligible for promotion unless he has satisfactorily completed the period of probation or officiation, as the case may be, in the post held by him."
"4. Procedure of appointment.- Subject to the provisions of these rules, appointments to any service or post shall be made.-
  (1) In    the    case   of    recruitment    by      direct
      recruitment. -


      (a)    if it is by competitive examinations, in
             the order of merit from the list of
             candidates         prepared          by     the
             Commission         or     other      examining
             authority;


      (b)    if it is by selection, after giving such
             adequate publicity to the recruitment as
             the     Appointing         Authority        may
             determine, in the order of merit of
             candidates        as    determined     by   the
             Commission, the Advisory or Section
                                   1074




                       Committee, or the Appointing Authority
                       as the case may be;"




55.         Rule       15   of    the   Rules,   1977    provides   for

appointment       of    retired   Government     servants    and    for

appointment by a contract, which reads as under:
"15. Provision for appointment of retired Government Servants and for appointment by contract.- (1) Notwithstanding anything contained in these rules or in the rules of recruitment specially made in respect of any service or post, the Government may, if it considers necessary for reasons to be recorded in writing, that it is in public interest so to do.-
(a) appoint to a service or a post any person who has retired from the service of the Government, Central Government or any other State Government on such terms and conditions and for such period, as may be necessary, and after consultation with the commission where such consultation is necessary;
1075
(b) appoint to the following categories of posts any person who in its opinion is able to discharge the duties of such post on such terms and conditions as may be determined by agreement.-
      (i)     posts of Heads of Departments
              when suitable officers are not
              available        for         appointment,
              according        to    the     rules    of
              recruitment       applicable      to   the
              posts.

      (ii)    posts       requiring           technical
              qualifications.

      (iii)   posts       in         the       personal
              establishment of a Minister, a
              Minister of State or a Deputy
              Minister.

      (iv)    posts       in         the       personal
              establishment of a Chairperson of
              a Commission or a Committee
              constituted by the Government,
              where such Chairperson is a non-
              official and has been given the
              status of a Deputy Minister;
                          1076




            (v)    Group C posts in the legal cell of
                   the     Karnataka        Bhavan,            New
                   Delhi, when suitable persons are
                   not available for appointment,
                   according        to     the      rules         of
                   recruitment       applicable           to     the
                   posts.

            (vi)   Posts of Personnel Assistants,
                   Second       Division           Assistants,
                   Drivers    and        Group      'D'        posts
                   sanctioned              in         Revenue
                   Department        for        assisting        the
                   Members of Parliament and any
                   other     post        which      may          be
                   sanctioned              in         Revenue
                   department for the said purpose.

Provided that notwithstanding anything to the contrary contained in any rule made under the proviso to Article 309 of the Constitution of India or in the agreement or the terms, conditions and the period of appointment of any person under clause
(a) or clause (b), the services of a person so appointed shall be liable for termination at any time by a notice in writing given either by such person to 1077 the Government or by the Government to such person and the period of such notice shall be one month.

Provided further that the services of any such person may be terminated forthwith and on such termination he shall be entitled to claim a sum equivalent to the amount of his pay plus allowances for the period of the notice at the same rates at which he was drawing them immediately before the termination of his services, or, as the case may be, for the period by which such notice falls short of one month.

(2) The total period of appointment of any person or the total period of appointment in any post under clause (b) of sub-rule (1) shall not exceed five years:

Provided that appointments to posts mentioned in sub-clause (iii) and sub-clause (vi) of clause (b) of sub-rule(1) may be made for a period co-terminus with the tenure of office of the Minister, the Minister of State the Deputy Minister or the Member of Parliament concerned.

1078

(3) Notwithstanding anything contained in clause (b) of sub-rule (1) a person in the service of the Government shall not be eligible for appointment under the said clause."

56. The Karnataka State Legislature in pursuance of the power vested in them under Clause (2) of Article 187, Clause (2) of Article 229 and Article 309 and under Entries 3 and 41 of List II of VII Schedule to the Constitution of India has enacted the Karnataka State Civil Services Act, 1978 [for short hereinafter referred to as 'the Act'] for the purpose of regulating the recruitment and conditions of service of persons appointed to public services and posts in connection with the affairs to the State of Karnataka and to the Secretarial Staff to the house of the Karnataka State Legislature and in regard to conditions of service of officers and service of the High Court of Karnataka.

1079

57. Section 3 of the Act deals with the regulation of recruitment and conditions of service, which is as under:

"3. Regulation of recruitment and the conditions of service.-
(1) Subject to the provisions of this Act, the State Government, may, by notification, make rules,-
(a) specifying the different categories of posts in the different branches of public services of the State, the total number and nature of posts in each such category and the scale of pay admissible to each such category;
(b) for regulation of the recruitment and conditions of service of persons appointed to public services;

Provided that in respect of the officers and servants of the High Court the powers of the State Government under this sub-section, shall be exercised by the Chief Justice of the High Court:

Provided further that in respect of the Secretariat Staff of the Houses of the Legislature, the powers of the State Government under this sub-section, shall be exercised by the Special Board.
1080
(2) The power to make rules conferred by sub-

section (1) shall be subject to the following conditions, namely:-

(a) the rules shall be made after previous publication for a period not less than thirty days;
(b) where the proposed rules relate to the methods of recruitment to civil services or civil posts in respect of which the Karnataka Public Service Commission has to be consulted under clause (3) of Article 320 of the Constitution of India and in the case of officers and servants of the High Court under the proviso to clause (I) of Article 229 of the Constitution of India, a copy of the draft rules as published under clause (a) shall be forwarded to the Secretary of the Karnataka Public Service Commission for communicating the views of the Commission on the proposed rules within the period specified under the said clause;
(c) the State Government or the Chief Justice of the High Court or the Special Board shall consider the views of the Karnataka Public Service Commission and any objection or suggestion from any person likely to be affected by the said rules 1081 received before the expiry of the period specified under clause (a) and make the rules with such modifications as it or he may deem fit;

Provided that nothing in this sub-section shall apply to rules regulating the pay and other emoluments of persons appointed to public services.

(3) All rules relating to matters referred to in sub-

section    (1)   and   in    force     on    the   date    of
commencement of this Act,-

(i)    made by the Governor under clause (3) of

article 187 of the Constitution of India regulating the recruitment and conditions of service of persons appointed to the Secretarial staff of the Houses of Legislature;

(ii) made by the Chief Justice of the High Court of Karnataka or some other Judge or officer of the High Court of Karnataka authorised by the Chief Justice under clause (2) of article 229 of the Constitution of India regulating the conditions of service of the officers and servants of the High Court of Karnataka; and 1082

(iii) made by the Governor under the proviso to article 309 of the Constitution of India, regulating the recruitment and conditions of service of persons appointed to the civil services and posts in connection with the affairs of the State ; and

(iv) made by the Government under any law for the time being in force, shall be deemed to be rules made under sub-section (1) and shall continue in force until they are modified or replaced by rules made under this Act.

58. Section 8 of the Act confers power on the State Government to make rules by issue of notifications to carry out the purpose of the Act, which reads as under:

"8. Power to make rules.-(1) The State Government may, by notification, make rules to carry out the purposes of this Act.
(2) Any rule made under this Act may be made with retrospective effect and when such a rule is made, the reasons for making the rule shall be specified in a statement to be laid before both 1083 Houses of the State Legislature and subject to any modification made under sub-section(3) , every rule made under this Act shall have effect as if it is enacted in this Act.
(3) Every rule made under this Act shall be laid as soon as may be, after it is made, before each House of the State Legislature while it is in session for a total period of thirty days which may be comprised in one session or in two or more successive sessions, and if before the expiry of the session in which it is so laid or the sessions immediately following both Houses agree in making any modification in the rule or both Houses agree that the rule should not be made, the rule shall thereafter have effect only in such modified form or be of no effect, as the case may be; so, however, that any modification or annulment shall be without prejudice to the validity of anything previously done under that rule.

59. By virtue of the power conferred by Sub-Section (1) of Section (3) read with Section 8 of the Act, the Government of 1084 Karnataka has made the Karnataka Public Works (Irrigation Services) (Recruitment of Assistant Engineers and Junior Engineers) (Special) Rules, 1998 providing for manner and method of selection of candidates for the post of Assistant Engineers and Junior Engineers working in the Department. The relevant Rules are as under:-

6. Application for recruitment:- (1) Selection Authority shall advertise the vacancies in the official Gazette specifying the conditions of eligibility, the nature of selection, the number of vacancies to be filled and classification in accordance with the orders of reservation in force and invited applications from the intending candidates. Abstract of such advertisement shall also be published in two news papers having wide circulation in the State.

(2) The candidates who have already made applications in response to the Notification No.CE.WRD.RCE.Est.6.CR 56.91-92 dated 18th June 1991 and also the candidates sponsored by Employment Exchange vide letters specified in the Annexures to these Rules shall also apply afresh 1085 with fresh declaration in support of their claims for reservation, if any, in accordance with the orders inforce."

7. Method of selection of candidates:- (1) The selection Authority shall on the basis of the aggregate of the percentage of marks secured in the qualifying examination and taking into consideration the weightage allowed under these rules, and subject to orders in force providing for reservation for posts for the Scheduled Castes, Scheduled Tribes and other Backward Classes, prepare in the order of merit, lists of candidates eligible for appointment under these rules to the posts of Assistant Engineers and Junior Engineers. If the marks obtained by two or more applicants is equal, the order or merit in respect of such candidates shall be fixed on the basis of their age the older in age being placed above the younger. (2) The number of candidates to be selected under Sub Rule (1) shall be equal to the number of vacancies notified:-

Provided that while preparing the above lists:-
1086
      (a)   weightage    shall    be     given    to     rural
            candidates   in      accordance      with      the
            Karnataka     Civil        Service        (General
            Recruitment) Rules, 1977,
(b) a weightage of five percent for each year of service subject to a maximum of thirty percent shall be added to the percentage of total marks secured by the candidates in the qualifying examination, if such candidate has served on contract basis, as Assistant Engineer or Junior Engineer, as the case may be in the Irrigation Department in the State; and
(c) a weightage of one percent shall be added to the percentage of marks secured in the qualifying examination in respect of the candidates belonging to displaced families.

Explanation 1: For the purpose of the weightage under Clauses (b), service rendered for fraction of a year shall also be reckoned as service rendered for a whole year.

1087

Explanation 2: Displaced family in relation to a person means the individual, the husband or wife as the case may be, or such individual and their son and un-married daughter residing with them and dependent on them for livelihood and such person being a tenure holder, tenant, Government lessee or owner of property has been displaced from his land or other property on account of acquisition of such land including a plot in the Gramathana or other property in the affected zone for the purpose of the Irrigation Project. The ' Authority' for issuing the certificate relating to a displaced family shall be the Deputy Commissioner?

(3) The select list should be published on the notice board of the office of the Selection Authority and a copy thereof shall be sent to the Appointing Authority."

60. Article 320 of the Constitution deals with the functions of the Public Service Commission, which reads as under:

1088

"320. Functions of Public Service Commissions.-
xxxxxxxx xxxxxxxx (3) The Union Public Service Commission or the State Public Service Commission, as the case may be, shall be consulted-
(a) on all matters relating to methods of recruitment to civil services and for civil posts;
(b) on the principles to be followed in making appointments to civil services and posts and in making promotions and transfers from one service to another and on the suitability of candidates for such appointments, promotions or transfers."

61. Clause 3 of Article 320 of the Constitution makes it obligatory on the State to consult the State Public Service Commission on all matters relating to methods of recruitment in services and for civil posts and on the principles to be followed in making appointments to civil services and posts and in making promotions and advertisements from one service 1089 to another and on the suitability of the candidates for such appointments, promotions or transfers.

62. The Governor of Karnataka, by virtue of the power conferred on him under the proviso to Clause (3) of Article 320 of the Constitution, has framed the Karnataka Public Service Commission (Consultation) Regulations, 2000.

63. Regulation 3 of the Karnataka Public Service Commission (Consultation) Regulations, 2000 deals with the method of recruitment, which reads as under:

"3. It shall not be necessary to consult the Commission-
(a) as respects any of the matters mentioned in sub-clauses (a) to (e) of clause (3) of Article 320 of the Constitution, in the case of the services and the posts specified in Annexure-I to these regulations;
1090
(b) as respects any of the matters mentioned in sub-clauses (a) and (b) of clause (3) of Article 320 of the Constitution in the case of the services and the posts specified in Annexure-II to these regulations;
(c) in regard to the suitability of Government servants for promotion to any of the posts or services or for appointment by transfer to any post or service except the promotions in accordance with the provisions of the Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973 and the rules made thereunder;
(d) in regard to making rules regulating recruitment to Civil Services of the State and civil posts in connection with the affairs of the State;
(e) in regard to making of any appointments to any post the terms of which are governed by contract;

Provided that in every case of appointment on contract which may involve a total period of service 1091 on contract exceeding five years, and the appointment has to be made to a post to which recruitment can be made only in consultation with the Commission, the Commission shall be consulted before the contract is made or renewed;

(f) in regard to re-employment to any service or post of a person who has retired on a civil pension or gratuity or who, while in service, was a subscriber to a Contributory Provident Fund; Provided that the Commission shall be consulted in every case where the period of re-employment exceeds five years and re-employment is in a service or post appointment to which can be made only in consultation with the Commission;

(g) in regard to prescription or modification or deletion of any examination under the Karnataka Civil Services (Service and Kannada Language Examinations) Rules, 1974.

1092

64. The aforesaid Acts and the Rules are in force and holding the field. For a proper appreciation of these statutory provisions, it is necessary to have the meaning of the words which are defined in the said Rules and those words which are freely used in service jurisprudence which are not defined under the Act and Rules.

65. One such word, which requires to be noticed is the word 'Post'.

POST

66. There is no formal definition of "post" and "civil post". The meaning of the said word is to be gathered from the judgments, where the said word is used. A Constitutional Bench of the Apex Court in the case of STATE OF ASSAM Vs. KANAK CHANDRA DUTTA reported in AIR 1967 SC 884 while interpreting Articles 310 and 311 have explained the meaning of the word 'Post' as under:

1093

"9. The question is whether a Mauzadar is a person holding a civil post under the State within Art. 311 of the Constitution. There is no formal definition of "post" and "civil post". The sense in which they are used in the Services Chapter of Part XIV of the Constitution is indicated by their context and setting. A civil post is distinguished in Art. 310 from a post connected with defence; it is a post on the civil as distinguished from the defence side of the administration, an employment in a civil capacity under the Union or a State, see marginal note to Art.311. In Art. 311, a member of a civil service of the Union or an all-India service or a civil service of a State is mentioned separately, and a civil post means a post not connected with defence outside the regular civil service. A post is a service or employment. A person holding a post under a State is a person servicing or employed under the State. see the marginal notes of Arts. 309, 310 and
311. The heading and the sub-heading of Part-XIV and Chapter I emphasise the element of service. There is a relationship of master and servant between the State and a person said to be holding a post under it. The existence of this relationship is indicated by the State's right to select and appoint 1094 the holder of the post, its right to suspend and dismiss him, its right to control the manner and method of his doing the work and the payment by it of his wages or remuneration. A relationship of master and servant may be established by the presence of all or some of these indicia, in conjunction with other circumstances and it is a question of fact in each case whether there is such a relation between the State and the alleged holder of a post.
10. In the context of Articles 309, 310 and 311, a post denotes an office. A person who holds a civil post under a State holds "office" during the pleasure of the Governor of the State, except as expressly provided by the Constitution, see Art. 310. A post under the State is an office or a position to which duties in connection with the affairs of the State are attached, an office or a position to which a person is appointed and which may exist apart from and independently of the holder of the post. Article 310(2) contemplates that a post may be abolished and a person holding a post may be required to vacate the post, and it emphasises the idea of a post existing apart from the holder of the post. A 1095 post may be created before the appointment or simultaneously with it. A post is an employment, but every employment is not a post. A casual labourer is not the holder of a post. A post under the State means a post under the administrative control of the State. The State may create or abolish the post and may regulate the conditions of service of persons appointed to the post."

67. The Hon'ble Supreme Court in the case of P.R. NAIK Vs. UNION OF INDIA reported in 1972(1) SCC 332 explaining the meaning of the word 'Post' has held as under:

"35. Article 565(a) of the Civil Service Regulations spoke of office' and thereafter Fundamental Rule 56(c)(i) and Fundamental Rule 56(f) spoke of 'post'. The word 'post' and its previous counterpart the word 'office' mean position in service. In the Indian Administrative Service (Cadre) Rule, 1954 cadre post means any of the posts specified under item I of each cadre in the Schedule to the Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955. In the 1955 Regulations posts 1096 are mentioned for each State. In the Centre there is no cadre. There are senior posts. The members of the Indian Civil Service come and occupy senior posts under the Government of India. Such officers of' the Indian Civil 'Service who come and occupy posts in the Central Government move from one Ministry to another Therefore, at the end of 35 years' service when the services of a member of the Indian Civil Service are extended normally he assumes or retains that post. Post here will therefore mean the place and ' position in service- held by him. The words " retains high post' mean, first that he remains a member of, the Indian ,Civil Service, and secondly, he is kept in that place position and is allowed to remain there in service."

68. Again, yet another Constitutional Bench of the Apex Court, in the case of R.K. SABHARWAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS reported in 1995(2) SCC 745 explaining the difference between the expressions 'Posts' and 'Vacancies' has held as under:

1097

"6. The expressions 'posts' and 'vacancies', often used in the executive instructions providing for reservations, are rather problematical. The word 'post' means an appointment, job, office or employment. A position to which a person is appointed. 'Vacancy' means an unoccupied post or office. The plain meaning of the two expressions make it clear that there must be a 'post' in existence to enable the 'vacancy' to occur. The cadre-strength is always measured by the number of posts comprising the cadre. Right to be considered for appointment can only be claimed in respect of a post in a cadre. As a consequence the percentage of reservation has to be worked out in relation to the number of posts which form the cadre-strength. The concept of 'vacancy' has no relevance in operating the percentage of reservation."

69. From the aforesaid judgments of the Apex Court, it is clear that the word 'Post' means an appointment, job, office or employment and a position to which a person is appointed. 'Post' is a service or employment. A post denotes an office. 'Post' therefore means the place and position in service held by 1098 him. In fact the word 'Post' and its previous counter part, the office means the position in service. A person holding a post under a State is a person serving or employed under the State. There is a relationship of master and servant between the State and a person said to be holding a post under it. A relationship of master and servant may be established by the presence of all or some of the indicia. However, 'Post' means a post not connected with defence outside regular civil services. A civil post is distinguished in Art. 310 from a post connected with defence. A civil post means a post not connected with defence outside the regular civil service. A person who holds a civil post under a State holds "office" during the pleasure of the Governor of the State, except as expressly provided by the Constitution. A post under the State is an office or a position to which duties in connection with the affairs of the State are attached, an office or a position to which a person is appointed and which may exist apart from and independently of the holder of the post. A post may be created before the appointment or simultaneously with it. A post is an employment, but every 1099 employment is not a post. A casual labourer is not the holder of a post. The State may create or abolish the post and may regulate the conditions of service of persons appointed to the post.

RECRUITMENT

70. The word 'Recruitment' used in the Act and the Rules has been the subject matter of interpretation by the Apex Court.

71. The Apex Court in the case of K.NARAYANAN AND OTHERS Vs. STATE OF KARNATAKA reported in AIR 1994 SC 55 explaining the meaning of the word 'Recruitment' has held as under:

"6. Art.309 of the Constitution empowers appropriate legislature to frame rules to regulate recruitment to public services and the post. 'Recruitment' according to dictionary means 'enlist'. It is comprehensive term and includes any method 1100 provided for inducting person in public service. Appointment, selection, promotion, deputation are all well known methods of recruitment. Even appointment by transfer is not unknown. But any rule framed is subject to other provisions of the Constitution. Therefore, it has to be tested on rule of equality. Transfer is normally resorted in same cadre. But when it is made in a different and in a higher cadre it must not be violative of constitutional guarantee and the rule of fairness."

72. The Supreme Court in the case of UNION OF INDIA Vs. A.R. SHINDE AND ANOTHER reported in 1987 (2) SCC 1 has dealt with three modes of recruitments. They are:

              (i)       By promotion; failing which
              (ii)      By deputation; and failing which
              (iii)     By direct recruitment



73. 'Recruitment' according to dictionary means 'enlist'. The object of recruitment is to appoint persons capable of satisfactorily discharging the duties and responsibilities of the posts to which they are appointed. The important aspects 1101 relating to recruitment are (i) the prescription of qualification, (ii) the determination of sources of recruitment i.e., whether by direct recruitment and promotion, (iii) the method of procedure for selection i.e., whether by interview, viva voce or by competitive examination or by combination of some or all of the above tests in the case of direct recruitment as also the authority competent to make the selection, i.e., whether the public service commission or by a recruitment committee constituted for the purpose or by the appointing authority itself, or in the case of promotion whether the case of persons should be considered by the appointing authority by itself or with the assistance of screening committee or a departmental promotion committee. It is a comprehensive term and includes any method provided for inducting a person in public service. Appointment, selection, promotion, deputation are all well known methods of recruitment. Even appointment by transfer is not unknown. It is for the state to regulate these matters either by making a law and by subordinate legislation, or by rules framed under proviso to Article 309 and in the absence of both by executive orders of 1102 instructions. The State is free to regulate these matters according to its own requirements only subject to the provisions of the fundamental rights and specific provisions contained in the Constitution. No person without prescribed qualification can be appointed. A person to be appointed to a civil post under the state must possess the qualification prescribed under the rules. No person can be appointed to a post under the State unless he possesses the prescribed qualification. A person appointed in violation of the rules has no right to claim on a regular basis in view of his service and experience.

74. While the normal method for appointment is direct recruitment or promotion, sometimes it becomes necessary either because of the service of a particular Government servant in other department of State Government or on account of abolition of posts or reorganization of department to appoint a person already in service to a post in some other department of the Government. The State has the necessary power to do so. An appointment of a person already in Government service to a 1103 different department is called appointment by transfer. Subject to the condition prescribed in the rules, it is competent for the State to transfer government servant from one post to another. The transfer, however, could be only to an equivalent post and as provided in the rules. However, recruitment by transfer can only be made from any other service. It cannot be done where both the posts are under the same service. The employees transferred bring along with them the seniority and are entitled to hold substantively the permanent posts to which they are transferred. It will necessarily affect the chances of promotion of persons in the department to which such officers are transferred. But it is open for the state to impose a condition to the effect that officials will be absorbed in the specified department if only they agree to forego their earlier service for seniority.

ABSORPTION

75. Though the word 'absorption' is used freely by the legislature while making rules, or by the Courts, the word 1104 'absorption' as such has not been defined in any of the Acts or Rules. Therefore, to understand the meaning of the word 'absorption' as understood in the context of service jurisprudence, we have to look to the decisions where the said word has been freely used. The earliest judgment in this regard is the judgment of this Court in the case of A.G.HASABNIS Vs. STATE OF MYSORE reported in 1967(1) Mys.L.J. 118 where the word 'absorption' has been explained which reads as under:

"We think that we should not give the word "absorbed" occurring in the clause any sharp definition. We should give that word a meaning, which promotes the legislative intent and fits into the context. The purpose of this clause is to continue in service of an employee under the abolished District Board, so that employee may have an uninterrupted employment either in the Taluk Board or under Government. The restricted power created in Government by that clause is the power to determine whether such absorption should be made by the Taluk Board or by Government. The 1105 consequence emanating from such absorption is continuity in service without a break. The abolished District Local Board was established and functioning under the Bombay Local Boards Act, 1923 and its place was taken by the Taluk Board which now functions under the repealing Act. The clear legislative intent which manifests itself in the relevant provisions of the repealing Act to which we have referred was to bring about an assimilation between service under the District Local Board and service under the Taluk Board or under Government as the case may be, by the process of absorption. By such assimilation there is a coalescence and fusion of the two services, and such union makes the service in the absorbing unit a continuation of the service in the other.
In the Dictionary on English Law by Earl Jowitt, it is stated that the word absorption should be given the meaning, which the word "amalgamation" should receive. "Amalgamation" as explained in that book involves a process by which two things become united. We think that that is how also we should understand the process of absorption of which the repealing Act speaks. The 1106 true position, therefore, is that the service under the District Board becomes united with the Service under the Taluk Board or under Government as the case may be, and that union excludes the concept of the termination of one and the commencement of the other. On the contrary, such absorption ensures continuity without intermission.
So, the petitioner became statutorily entitled to the inclusion of every part of the service rendered by him in the Local Board in the period of service to be rendered by him under Government. It was not within the competence of Government, even if they were so advised by the high power committee, which they appointed, to exclude from such service a moiety thereof.

76. The word 'absorption' fell for consideration by the Apex Court in the case of DEVDUTTA AND OTHERS Vs. STATE OF M.P. AND OTHERS reported in 1991 Supp(2) SCC

553. At para-8 the Hon'ble Supreme Court has held as under:-

1107

"8. Now coming to the question of seniority, the term "absorbed" in Service Jurisprudence with reference to a post in the very nature of things implies that an employee who has not been holding a particular post in his own right by virtue of either recruitment or promotion to that post but is holding a different post in a different department is brought to that post either on deputation or by transfer and is subsequently absorbed in that post whereafter he becomes a holder of that post in his own right and loses his lien on his parent post. No one asserts that the instant one was a case of the absorbed Sales Tax Inspectors being initially sent on deputation from the post of Block Level extension Officer to the post of Sales Tax Inspector and being subsequently absorbed in that post. Consequently, when as pointed out by the High Court, it was not disputed that the surplus Block Level Extension Officers had been absorbed in the post of Sales Tax Inspectors it is obvious that it was a case of absorption by transfer. In this connection it would be useful to recapitulate that the minutes of the meeting referred to above held on September 30, 1965 laying down the principles of procedure for absorbing the surplus personnel specifically stated 1108 that the surplus staff which was to be "absorbed"

should be treated as having been transferred from one post to another so that there may be no break in their service."

77. The Apex Court in the case of RAMAKANT SHRIPAD SINAI ADVALPALKAR Vs. UNION OF INDIA AND OTHERS reported in 1991 SUPP (2) SCC 733 has dealt with the difference between an absorbed post and an absorbed employee. In that connection at para-7, it has been held as under:

"7. The second contention is that the definition of expressions "absorbed post" and "absorbed employee" in section 2 of the act are wide enough to take in their sweep not only a person holding an "absorbed post" before December 20, 1961, but also one who has been merely serving in a higher post and that, accordingly, such higher post is also rendered, in relation to that person " an absorbed post". We are afraid, this construction is clearly unsupportable.
1109

78. Then they set out the definitions contained in the Act regarding 'absorbed employee' and 'absorbed post' and held as under:-

"These provisions in the interpretation clause merely indicate that an "absorbed employee" should have held the "absorbed post" immediately before the December 20, 1961 and that it did not detract from that position if subsequently he was serving in any other post in connection with the administration of the Union of Territory of Goa. It is erroneous to construe that in such circumstances the 'other' post would also become an "absorbed post" in relation to such person. He would continue to be "absorbed employee" only in relation to the post he held immediately prior to December 20, 1961..."

79. In the Dictionary on English Law by Earl Jowitt, it is stated that the word absorption should be given the meaning, which the word "amalgamation" should receive.

"Amalgamation" as explained in that book involves a process by which two things become united. Union excludes the 1110 concept of the termination of one and the commencement of the other. On the contrary, such absorption ensures continuity without intermission. The consequence emanating from such absorption is continuity in service without a break.
An assimilation of services rendered in two posts. By such assimilation, there is coalescence and person of the two services and such union makes the service in the absorbing unit a continuation of the service in the other.

80. The term "absorb" in service jurisprudence with reference to a post in the very nature of things implies that, an employee who has not been holding a particular post in his own right by virtue of either recruitment or promotion to that post, but is holding a different post in a different department is brought to that post either on deputation or by transfer and is subsequently absorbed in that post whereafter he becomes a holder of that post in his own right and loses his lien on his parent post. The surplus staff which was to be "absorbed" 1111 should be treated as having been transferred from one post to another so that there may be no break in their service. On several occasions on account of the taking over of the establishments or institutions belonging to local or other authorities or even private organizations along with the members of the staff, the employees of such non-governmental bodies are absorbed in the Government service. For a permanent absorption, a formal order of the absorbing body is necessary. Similarly, where employees of a sick Government company are deployed in the Government service pursuant to a scheme settled by the BIFR, it would amount to absorption of such employees and the scheme would be as good as statute and cannot be defeated by the State Legislation. Where a private educational institution is taken over by the State Government subject to the condition that the services rendered by the members to the staff in such institution will be treated as public service, an officer who is absorbed by that process in Government service is entitled to count his previous service in the equivalent cadre for purposes of 1112 seniority. In such a case, it is not competent for the Government to treat him as a fresh recruit in the service. Similarly, where an enactment provides that servants of the erstwhile district boards should be absorbed in Government service, the clear meaning of the word 'absorption' is continuation of service of an employee without interruption. The consequence emanating from such absorption is continuity in service without any break. The true position in such a case is that services under the erstwhile district board become united with the services under the Government and such an absorption excludes the concept of termination of previous service and the commencement of service in the Government. In such a case, it is not competent for the Government to exclude the whole or part of the previous service for purpose of seniority in the State service. Similar is the effect where a private organization is taken over by a Government order. The antecedent service has to be taken into account for consideration of seniority under the Government. Such taking over excludes the concept of fresh 1113 appointment. A deputationist has no enforceable right to absorption in deputed department. The employer always has a right to repatriate the deputationist to the parent organization. That means consent of the parent authority as well as the authority under which deputation takes place is necessary.

81. Therefore, absorption pre-supposes that the person absorbed is recruited to service in a legal manner. When he is absorbed it is not a fresh appointment. Absorption ensures continuity without intermission. The person absorbed must be holding a permanent post in service in his own right by virtue of either recruitment or promotion to the post. The consequence emanating from such absorption is continuity in service without any break. Service rendered under the old post unites with the service under the new post, which excludes the concept of termination of previous service and the commencement of service under the new post. The thread which connects the old employment from new employment is the legality of employment. If this link is missing there cannot 1114 be absorption. Normally the absorption is resorted to after a transfer or deputation. The absorbed should be treated as having been transferred or deputed from one post to another, so that there may be no break in their service. ABSORPTION AS A MODE OF RECRUITMENT

82. An employee is recruited to service to hold a post or office, in terms of the law applicable to such recruitment. Therefore, his appointment is legal and valid. Thereafter, if he is transferred or deputed to a different department, or a different establishment to an equivalent post. His tenure in the post to which he is transferred or deputed is only temporary. After the expiry of the period, he is liable to be repatriated to his parent organization. But if his services are very much required in the transferred post on a permanent basis, it is possible to 'absorb' him in the transferred post. From the date of absorption, he becomes a holder of the said post in his own right, and loses his lien in the parent post. In other words it amounts to his recruitment to the new post. After he is 1115 recruited to the new post, he will enjoy all the benefits attached to the new post as if he is appointed to the said post and also the benefit of continuity of service without any break, rendered by him in his parent organisation.

83. Therefore, the person who is absorbed should be holding an equivalent valid post in service. By absorption his appointment to the post cannot be validated for the first time. A person illegally appointed cannot be absorbed into service. Absorption cannot be resorted to regularize an illegal appointment. Absorption is not a mode of recruitment to issue fresh appointment to persons who are appointed for a temporary period on daily wages or on contract basis. REGULARISATION

84. The next word, which is of utmost important in deciding the issue in this case, is the meaning of the word 'regularisation'. The Constitution Bench of the Apex Court in the case of SECRETARY, STATE OF KARNATAKA AND 1116 OTHERS Vs. UMADEVI AND OTHERS reported in 2006 (4) 1 SCC has approved the judgment in (1) S.V.Narayanappa's case, (2) R.N.Nanjundappa's and (3) B.N.Nagarajan's case, where this word has been explained. To understand the concept of regularisation, it is necessary to look into these decisions.

85. In the case of STATE OF KARNATAKA Vs. S.V. NARAYANAPPA reported in AIR 1967 SC 1071, the Apex Court dealing with the regularisation of services of the local candidates at para-10 has held as under:

" It is clear from the express words used in this sub- clause that continuity of service from January 1, 1960 until the date of the order is a condition prescribed for regularisation. In other words, a candidate claiming the benefit of this order has to satisfy that he was initially appointed prior to December 31, 1959, that he was in service on January 1, 1960 and continued in that service till the date of the order, i.e., September, 22, 1961. This construction finds support from sub-clause (iii) which provides that local service prior to 1117 regularisation would be counted for the purpose of leave, pension and increments though not for seniority as seniority was to be fixed from the length of service calculated from the date of regularisation. It is manifest that unless the local service was continuous such service could not be taken into account for the purposes, in particular of pension and increments. How would increments, for example, be granted unless the service prior to such increments was continuous? The same consideration would also apply in the case of pension. It had, therefore, to be provided as has been done in Sub-Clause (iv) that a break in service would not be condoned for a period howsoever short. Continuity of service is thus a condition for both Sub-clauses 2 and 3. The High Court was, therefore, in error when it said that Sub-Clause (iv) did not relate to considerations under Sub-Clause (ii) or that it had reference only to a break in service before December 31, 1959. The High Court was also in error when it construed Sub-Clause (ii) to mean that the only thing it required was that the candidate had to be appointed initially prior to December 31, 1959 and that he had to be in service on the two dates, viz., January 1, 1960 and 1118 September 22, 1961 and that the service during the interval need not be continuos. If that construction were to be upheld it would result in injustice, for local candidates, not recruited regularly and not in continuous service provided they were in service on the two relevant dates viz., January 1, 1960 and September 22, 1961, would get seniority over candidates regularly appointed after December 31, 1959 and whose service is continuos. Such a result would manifestly be both unjust and improper and could hardly have been contemplated. Therefore, the proper interpretation would be that in order that the regularisation order may apply to a particular case the local candidate must be initially appointed prior to December 31, 1959, he must be in service on January 1, 1960 and continue to be in service without any break till the date of the said order. If his service is regularised, his service from the date of such regularisation would be counted for seniority as against others who were recruited properly under the Rules of Recruitment. Under Sub-Clause
(iii), however, if the service is continuous from January 1, 1960 to September 22, 1961, such service is to be taken into account for purposes of leave, pension and increments but not for purposes 1119 of seniority. The construction which we are inclined to adopt thus harmonises all the provisions of the Order and besides results in fairness to all the local candidates appointed by direct recruitment whether regularly or otherwise. For the reasons aforesaid the construction placed by the High Court cannot be sustained."

86. The next judgment is the case of R.N. NANJUNDAPPA Vs. T. THIMMAIAH reported in (1972) 1 SCC

409. The Hon'ble Supreme Court while considering the rules providing for methods of recruitment by promotion, selection or competitive examination has held as under:

"23. It was contended on behalf of the State that under Article 309 of the Constitution the State has power to make a rule regularising the appointment. Shelter was taken behind Article 162 of the Constitution and the power of the Government to appoint. No one can deny the power of the Government to appoint. If it were a case of direct appointment or if it were a case of appointment of a candidate by competitive examination or if it were a 1120 case of appointment by selection recourse to rule under Article 309 for regularisation would not be necessary. Assume that rules under Article 309 could be made in respect of appointment of one man but there are two limitations. Article 309 speaks of rules for appointment and general conditions of service. Regularisation of appointment by stating that notwithstanding any rules the appointment is regularised strikes at the root of the rules and if the effect of the regularisation is to nullify the operation and effectiveness of the rules, the rule itself is open to criticism on the ground that it is in violation of current rules. Therefore the relevant rules at the material time as to promotion and appointment are infringed and the impeached rule cannot be permitted to stand to operate as a regularisation of appointment of one person in utter defiance of rules requiring consideration of seniority and merit in the case of promotion and consideration of appointment by selection or by competitive examination.
24. It was contended on behalf of the State that Rule 3 of the Mysore State Civil Services Rules, 1957 spoke of method of recruitment to be by competitive examination, or by selection, or by 1121 promotion. The method of recruitment and qualifications for each State Civil Service were to be set forth in the rules of recruitment but there were no rules until the year 1964. In 1964 the rule spoke of the Principal of School of Mines to be Class-I and the method of recruitment for the Principal of School of Mines was to fill up the post by promotion from the cadre of Heads of Sections or by direct recruitment. It was said on behalf of the respondent that he was the only eligible candidate in 1964, and, therefore, his appointment was valid. This is opposed to facts. It is not a case of direct recruitment in the year 1958 or at any time. The State made rules in the year 1967 to regularise the appointment from the month of February, 1958. Again, if it were a case of direct recruitment one would expect proper materials for the direct recruitment. There should be advertisements for the post. Candidates have to be selected. Their respective merits would have to be considered. To say that the appellant was the only eligible candidate is to deny the rights of others to apply for such eligibility tests.
1122
26. The contention on behalf of the State that a rule under Article 309 for regularisation of the appointment of a person would be a form of recruitment read with reference to power under Article 162 is unsound and unacceptable. The executive has the power to appoint. That power may have its source in Article 162. In the present case, the rule, which regularised the appointment of the respondent with effect from February 15th , 1958 notwithstanding any rules cannot be said to be in exercise of the power under Article 162. First, Article 162 does not speak of rules whereas Article 309 speaks of the rules. Therefore, the present case touches the power of the State to make rules under Article 309 of the nature impeached here. Secondly, when the Government acted under Article 309 the Government cannot be said to have acted also under Article 162 in the same breath. The two articles operate in different areas. Regularisation cannot be said to be a form of appointment. Counsel on behalf of the respondent contended that regularisation would mean conferring the quality of permanence on the appointment whereas Counsel on behalf of the State contended that regularisation did not mean permanence but that it was a case of 1123 regularisation of the rules under Article 309. Both the contentions are fallacious. If the appointment itself is in infraction of the rules or if it is in violation of the provisions of the Constitution, illegality cannot be regularised. Ratification or regularisation is possible of an act, which is within the power and province of the authority, but there has been some non-compliance with procedure or manner, which does not go to the root of the appointment. Regularisation cannot be said to be a mode of recruitment. To accede to such a proposition would be to introduce a new head of appointment in defiance of rules or it may have the effect of setting at naught the rules.
87. Then they proceeded to hold that regularisation is bad for the following reasons:
33. ..... First, regularisation is not itself a mode of appointment. Secondly, the modes of appointments are direct recruitment or selection or promotion or appointing for reasons to be recorded in writing an officer holding a post of an equivalent grade, by transfer, from any other service of the State. The 1124 Government did not contend it to be a case of promotion. If it were a case of promotion it would not be valid because it would be a promotion not on the basis of seniority-cum-merit but a promotion of some one who was in Class III to Class I. Even with regard to appointment under Rule 16 by transfer of a person holding an equivalent grade the appointment would be offending the rules because it would not be transfer from an equivalent grade. Again, merit and seniority could not be disregarded because the respondent was not in the same class as the Principal of the School of Mines."

Then they concluded by saying, "34. ....... Article 162 does not confer power of regularisation. Article 162 does not empower on the Government to make rules for the recruitment or conditions of service. There can be rule for one person or one post but rules are made for recruitment and conditions of service. Rules are not for the purpose of validating an illegal appointment or for making an appointments or promotions or approval. Rules under Article 309 are for the purpose of laying down the conditions of service 1125 and recruitment. Therefore, the regularisation by way of Rules under Article 309 in the present case by stating that notwithstanding anything in the rules the appointment of the respondent was being regularised was in itself violation of the rules as to appointment and as to cadre and also as to the proper selection. If the respondent were to be appointed by direct recruitment, there should have been advertisements. Then others would have got the opportunity of applying. That would be proper selection."

88. Again the Apex Court in the case of B.N. NAGARAJAN Vs. STATE OF KARNATAKA reported in AIR 1979 SC 1681 explaining the meaning of the word 'regular' and 'regularisation' has held as under:

"Firstly, the words "regular" or "regularisation"
do not connote permanence. They are terms calculated to condone any procedural irregularities and are meant to cure only such defects as are attributable to the methodology followed in making the appointments. They cannot be construed so as 1126 to convey an idea of the nature of tenure of the appointments.
When rules framed under Article 309 of the Constitution of India are in force, no regularisation is permissible in exercise of the executive powers of the Government under Art. 162 thereof in contravention of the rules. The regularisation order was made long after the Probation Rules, the Seniority Rules and the Recruitment Rules were promulgated and could not therefore direct something which would do violence to any of the provisions thereof. Regularisation in the present case, if it meant permanence operative from the 1st of November., 1956 would have the effect of giving seniority to promotees over the direct recruits who, in the absence of such regularisation, would rank senior to the former because of the Seniority Rules read with the Probation Rules and may in consequence also confer on the promotees a right of priority in the matter of sharing the quota under the Recruitment Rules. In other words, the regularisation order, in colouring the appointments of promotees as Assistant Engineers with permanence would run counter to the rules framed 1127 under Art.309 of the Constitution of India. What could not be done under the three sets of Rules as they stood, would thus be achieved by an executive flat. And such a course is not permissible because an act done in the exercise of the executive power of the Government, as already stated, cannot override rules framed under Art. 309 of the Constitution."

89. A three judge of the Apex Court in A. UMARANI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND OTHERS reported in (2004) 7 SCC 112 dealing with regularisation has held as under:

"Regularisation, in our considered opinion, is not and cannot be the mode of recruitment by any "State" within the meaning of Article 12 of the Constitution of India or any body or authority governed by a statutory Act or the Rules framed thereunder. It is also now well settled that an appointment made in violation of the mandatory provisions of the statute and in particular, ignoring the minimum educational qualification and other essential qualification would be wholly illegal. Such 1128 illegality cannot be cured by taking recourse to regularisation.
40. It is equally well settled that those who come by back door should go through that door.
41. Regularisation furthermore cannot give permanence to an employee whose services are accused hoc in nature.
45. No regularisation is, thus, permissible in exercise of the statutory power conferred under Article 162 of the Constitution if the appointment have been made in contravention of the statutory rules.

90. The Constitution Bench in Uma Devi's case dealing with regularisation has held as under:-

"15. Even at the threshold, it is necessary to keep in mind the distinction between regularization and conferment of permanence in service jurisprudence. In STATE OF MYSORE Vs. S.V. NARAYANAPPA [1967 (1) S.C.R. 128], this Court stated that it was a mis-conception to consider that regularization meant permanence. In R.N. NANJUNDAPPA Vs T. 1129 THIMMIAH & ANR. [(1972) 2 S.C.R. 799], this Court dealt with an argument that regularization would mean conferring the quality of permanence on the appointment. This Court stated:-
"Counsel on behalf of the respondent contended that regularization would mean conferring the quality of permanence on the appointment, whereas counsel on behalf of the State contended that regularization did not mean permanence but that it was a case of regularization of the rules under Article
309. Both the contentions are fallacious. If the appointment itself is in infraction of the rules or if it is in violation of the provisions of the Constitution, illegality cannot be regularized. Ratification or regularization is possible of an act which is within the power and province of the authority, but there has been some non- compliance with procedure or manner which does not go to the root of the appointment. Regularization cannot be said to be a mode of recruitment. To accede to such a proposition would be to introduce a new head of 1130 appointment in defiance of rules or it may have the effect of setting at naught the rules.
16. In B.N. Nagarajan & Ors. Vs. State of Karnataka & Ors. [(1979) 3 SCR 937], this court clearly held that the words "regular" or "regularization" do not connote permanence and cannot be construed so as to convey an idea of the nature of tenure of appointments. They are terms calculated to condone any procedural irregularities and are meant to cure only such defects as are attributable to methodology followed in making the appointments. This court emphasized that when rules framed under Article 309 of the Constitution are in force, no regularization is permissible in exercise of the executive powers of the Government under Article 162 of the Constitution in contravention of the rules. These decisions and the principles recognized therein have not been dissented to by this Court and on principle, we see no reason not to accept the proposition as enunciated in the above decisions. We have, therefore, to keep this distinction in mind and proceed on the basis that only something that is irregular for want of compliance with one of the 1131 elements in the process of selection which does not go to the root of the process, can be regularized and that it alone can be regularized and granting permanence of employment is a totally different concept and cannot be equated with regularization.
17. We have already indicated the constitutional scheme of public employment in this country, and the executive, or for that matter the Court, in appropriate cases, would have only the right to regularize an appointment made after following the due procedure, even though a non-fundamental element of that process or procedure has not been followed. This right of the executive and that of the court, would not extend to the executive or the court being in a position to direct that an appointment made in clear violation of the constitutional scheme, and the statutory rules made in that behalf, can be treated as permanent or can be directed to be treated as permanent.
19. One aspect arises. Obviously, the State is also controlled by economic considerations and financial implications of any public employment. The viability of the department or the instrumentality of the 1132 project is also of equal concern for the State. The State works out the scheme taking into consideration the financial implications and the economic aspects. Can the court impose on the State a financial burden of this nature by insisting on regularization or permanence in employment, when those employed temporarily are not needed permanently or regularly? As an example, we can envisage a direction to give permanent employment to all those who are being temporarily or casually employed in a public sector undertaking. The burden may become so heavy by such a direction that the undertaking itself may collapse under its own weight. It is not as if this had not happened. So, the court ought not to impose a financial burden on the State by such directions, as such directions may turn counter- productive."

91. The expression "regularisation" has a definite connotation. The concept of regularisation pre-supposes irregular appointment at the first instance so as to enable the employer to regularise the same. There is a vital distinction between "regularisation" and "conferment of permanence", in 1133 service jurisprudence. The words "regular" or "regularisation" do not connote permanence. They cannot be construed to convey an idea of the nature of tenure of appointments. They are terms calculated to condone any procedural irregularities and are meant to cure the defects in the method of appointments. It is a misconception to equate regularisation with permanence. Regularisation is not a mode of appointment. Regularisation is not and cannot be the mode of recruitment by any "State" within the meaning of Article 12 of the Constitution of India or any body or authority governed by a statutory Act or the Rules framed thereunder. To accede to such a proposition would be to introduce a new head of appointment in defiance of rules or it may have the effect of setting at naught the rules. If the appointment itself is in infraction of the rules or if it is in violation of the provisions of the Constitution, illegality cannot be regularised. Ratification or regularisation is possible of an act, which is within the power and province of the authority, where there has been some non- compliance with procedure or manner, of recruitment which 1134 does not go to the root of the appointment. In case of a direct recruitment there should be an advertisement for the post. Everyone who is duly qualified should have an opportunity of applying. The respective merits would have to be considered. Candidates have to be selected. Then only it could be called a proper selection. If in the process of such selection, if any irregularity is crept in, the said irregularity could be corrected by way of regularization. Rules under Article 309 are for the purpose of laying down the conditions for service and recruitment. Therefore, regularisation by way of Rules under Article 309 by stating that notwithstanding anything in the rules, the appointment is being regularised is itself in violation of the rules as to appointment as to cadre and also as to the proper selection. Regularisation of appointment by stating that notwithstanding any rules the appointment is regularised strikes at the root of the rules and if the effect of the regularisation is to nullify the operation and effectiveness of the rules, the rule itself is liable to be struck down on the ground that it is in violation of current rules. By regularization, an 1135 illegal appointment cannot be regularized. Similarly, regularization cannot be resorted to, to give permanence to an employment. If the appointment is a contractual one it should come to an end with the expiry of the terms for which they were appointed. If it is an employment on daily basis it comes to an end when it is discontinued. If it is a temporary employment it comes to an end after the expiry of the period for which he was appointed. In all these cases regularization cannot be adopted to confer permanence on such employment. The aforesaid persons cannot be recruited into service permanently by way of regularization. If the appointment is in infraction of the Rules or if it is in violation of the Constitution, then it is a case of illegal appointment and illegality cannot be regularised. REGULARISATION AS A MODE OF RECRUITMENT

92. Regularisation is not a mode of recruitment/ appointment. Regularisation cannot give permanence to an employee who is appointed on contract basis or temporarily or as daily wages. By regularisation an illegal appointment cannot 1136 be regularised. If in the process of recruitment, there is some non-compliance of the procedure, which does not go to the root of the appointment, such an irregularity could be condoned by way of regularisation. By way of absorption such an irregularity cannot be condoned. The condition precedent for absorption, is, the person to be absorbed should have been recruited into service validly. A valid appointment is a sine quo non for absorption. Such an appointment does not require regularisation. Therefore absorption by way of regularisation is a misnomer. If an illegal or irregular appointment is sought to be regularised by way of absorption, the absorption becomes bad, and the absorption confers no right to the person in the post to which he is absorbed.

LAW WHICH HOLDS THE FIELD TODAY

93. Now let us see what is the law laid down by the Constitution Bench of the Apex Court in the judgment in Uma Devi's case. At paras 2, 3, 4, 5, 43 and 45 it is held as under:- 1137

2. Public employment in a sovereign socialist secular democratic republic, has to be as set down by the Constitution and the laws made thereunder. Our constitutional scheme envisages employment by the Government and its instrumentalities on the basis of a procedure established in that behalf. Equality of opportunity is the hallmark, and the Constitution has provided also for affirmative action to ensure that unequals are not treated equals. Thus, any public employment has to be in terms of the constitutional scheme.
3. A sovereign government, considering the economic situation in the country and the work to be got done, is not precluded from making temporary appointments or engaging workers on daily wages. Going by a law newly enacted, The National Rural Employment Guarantee Act, 2005, the object is to give employment to at least one member of a family for hundred days in an year, on paying wages as fixed under that Act. But, a regular process of recruitment or appointment has to be resorted to, when regular vacancies in posts, at a particular point of time, are to be filled up and the 1138 filling up of those vacancies cannot be done in a haphazard manner or based on patronage or other considerations. Regular appointment must be the rule.
4. But, sometimes this process is not adhered to and the Constitutional scheme of public employment is by-passed. The Union, the States, their departments and instrumentalities have resorted to irregular appointments, especially in the lower rungs of the service, without reference to the duty to ensure a proper appointment procedure through the Public Service Commission or otherwise as per the rules adopted and to permit these irregular appointees or those appointed on contract or on daily wages, to continue year after year, thus, keeping out those who are qualified to apply for the post concerned and depriving them of an opportunity to compete for the post. It has also led to persons who get employed, without the following of a regular procedure or even through the backdoor or on daily wages, approaching Courts, seeking directions to make them permanent in their posts and to prevent regular recruitment to the concerned posts. Courts have not always kept the legal 1139 aspects in mind and have occasionally even stayed the regular process of employment being set in motion and in some cases, even directed that these illegal, irregular or improper entrants be absorbed into service. A class of employment which can only be called 'litigious employment', has risen like a phoenix seriously impairing the constitutional scheme. Such orders are passed apparently in exercise of the wide powers under Article 226 of the Constitution of India. Whether the wide powers under Article 226 of the Constitution is intended to be used for a purpose certain to defeat the concept of social justice and equal opportunity for all, subject to affirmative action in the matter of public employment as recognized by our Constitution, has to be seriously pondered over. It is time, that Courts desist from issuing orders preventing regular selection or recruitment at the instance of such persons and from issuing directions for continuance of those who have not secured regular appointments as per procedure established. The passing of orders for continuance, tends to defeat the very Constitutional scheme of public employment. It has to be emphasized that this is not the role envisaged for High Courts in the scheme of things and their 1140 wide powers under Article 226 of the Constitution of India are not intended to be used for the purpose of perpetuating illegalities, irregularities or improprieties or for scuttling the whole scheme of public employment. Its role as the sentinel and as the guardian of equal rights protection should not be forgotten.
5. This Court has also on occasions issued directions which could not be said to be consistent with the Constitutional scheme of public employment. Such directions are issued presumably on the basis of equitable considerations or individualization of justice. The question arises, equity to whom? Equity for the handful of people who have approached the Court with a claim, or equity for the teeming millions of this country seeking employment and seeking a fair opportunity for competing for employment? When one side of the coin is considered, the other side of the coin, has also to be considered and the way open to any court of law or justice, is to adhere to the law as laid down by the Constitution and not to make directions, which at times, even if do not run counter to the Constitutional scheme, certainly tend to water 1141 down the Constitutional requirements. It is this conflict that is reflected in these cases referred to the Constitution Bench.
43. Thus, it is clear that adherence to the rule of equality in public employment is a basic feature of our Constitution and since the rule of law is the core of our Constitution, a Court would certainly be disabled from passing an order upholding a violation of Article 14 or in ordering the overlooking of the need to comply with the requirements of Article 14 read with Article 16 of the Constitution.

Therefore, consistent with the scheme for public employment, this Court while laying down the law, has necessarily to hold that unless the appointment is in terms of the relevant rules and after a proper competition among qualified persons, the same would not confer any right on the appointee. If it is a contractual appointment, the appointment comes to an end at the end of the contract, if it were an engagement or appointment on daily wages or casual basis, the same would come to an end when it is discontinued. Similarly, a temporary employee could not claim to be made permanent on the expiry of his term of appointment. It has also to be clarified 1142 that merely because a temporary employee or a casual wage worker is continued for a time beyond the term of his appointment, he would not be entitled to be absorbed in regular service or made permanent, merely on the strength of such continuance, if the original appointment was not made by following a due process of selection as envisaged by the relevant rules. It is not open to the court to prevent regular recruitment at the instance of temporary employees whose period of employment has come to an end or of ad hoc employees who by the very nature of their appointment, do not acquire any right. High Courts acting under Article 226 of the Constitution of India, should not ordinarily issue directions for absorption, regularization, or permanent continuance unless the recruitment itself was made regularly and in terms of the constitutional scheme. Merely because, an employee had continued under cover of an order of Court, which we have described as 'litigious employment' in the earlier part of the judgment, he would not be entitled to any right to be absorbed or made permanent in the service. In fact, in such cases, the High Court may not be justified in issuing interim directions, since, after all, if ultimately the 1143 employee approaching it is found entitled to relief, it may be possible for it to mould the relief in such a manner that ultimately no prejudice will be caused to him, whereas an interim direction to continue his employment would hold up the regular procedure for selection or impose on the State the burden of paying an employee who is really not required. The courts must be careful in ensuring that they do not interfere unduly with the economic arrangement of its affairs by the State or its instrumentalities or lend themselves the instruments to facilitate the bypassing of the constitutional and statutory mandates.

45. While directing that appointments, temporary or casual, be regularized or made permanent, courts are swayed by the fact that the concerned person has worked for some time and in some cases for a considerable length of time. It is not as if the person who accepts an engagement either temporary or casual in nature, is not aware of the nature of his employment. He accepts the employment with eyes open. It may be true that he is not in a position to bargain not at arms length since he might have been searching for some 1144 employment so as to eke out his livelihood and accepts whatever he gets. But on that ground alone, it would not be appropriate to jettison the constitutional scheme of appointment and to take the view that a person who has temporarily or casually got employed should be directed to be continued permanently. By doing so, it will be creating another mode of public appointment which is not permissible. If the court were to void a contractual employment of this nature on the ground that the parties were not having equal bargaining power, that too would not enable the court to grant any relief to that employee. A total embargo on such casual or temporary employment is not possible, given the exigencies of administration and if imposed, would only mean that some people who at least get employment temporarily, contractually or casually, would not be getting even that employment when securing of such employment brings at least some succor to them. After all, innumerable citizens of our vast country are in search of employment and one is not compelled to accept a casual or temporary employment if one is not inclined to go in for such an employment. It is in that context that one has to proceed on the basis 1145 that the employment was accepted fully knowing the nature of it and the consequences flowing from it. In other words, even while accepting the employment, the person concerned knows the nature of his employment. It is not an appointment to a post in the real sense of the term. The claim acquired by him in the post in which he is temporarily employed or the interest in that post cannot be considered to be of such a magnitude as to enable the giving up of the procedure established, for making regular appointments to available posts in the services of the State. The argument that since one has been working for some time in the post, it will not be just to discontinue him, even though he was aware of the nature of the employment when he first took it up, is not one that would enable the jettisoning of the procedure established by law for public employment and would have to fail when tested on the touchstone of constitutionality and equality of opportunity enshrined in Article 14 of the Constitution."

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94. Subsequently, the ratio of the Constitution Bench judgment has been followed by two judges bench for declining to entertain the claim of regularisation of service made by adhoc/temporary/daily wage/casual employment or for reversing the orders of the high court granting relief to such employees in the case Indian Drugs and Pharmaceuticals Ltd. -vs- Workmen (2007) 1 SCC 408; Gangadhar Pillai -vs- Siemens Ltd. (2007)1 SCC 533; Kendriya Vidyalaya Sangthan

-vs- L.V.Subramanyeshwara and another reported (2007)5 SCC 326; Hindustan Aeronautics Ltd. -vs- Dan Bahadur Singh and Others reported in (2007)6 SCC 207.

95. However, in UP STATE ELECTRICITY BOARD Vs. POORAN CHANDRA PANDEY reported in (2007) 11 SCC 92, the two judges Bench attempted to dilute the Constitution Bench judgment by suggesting that the said decision cannot be applied to a case where regularisation has been sought for in pursuance of Article 14 of the Constitution and that the Judgment in UMA DEVI's case is in conflict with the judgment of the seven judges 1147 bench in Maneka Gandhi Vs. Union of India (1978) 1 SCC 248. When this was brought to the notice of a three judges bench of the Apex Court in the case of OFFICIAL LIQUIDATOR vs DAYANAND AND OTHERS [(2008) 10 SCC] after carefully analysing the judgment in Pooran's case they were of the view that the observations were not called for.

96. After pointing out how to the facts of the case in Pooran's case, the said judgment has no application, they observed that the two Judge Bench had no occasion to make any adverse comment on the binding character of the Constitution Bench judgment in the State of Karnataka Vs. Umadevi. Then referring to various judgments of the Apex Court dealing with role of judicial discipline which is a Sine-quo-non for sustaining system they held as under :-

90. We are distressed to note that despite several pronouncements on the subject, there is substantial increase in the number of cases involving violation of the basics of judicial discipline. The learned 1148 Single Judges and Benches of the High Courts refuse to follow and accept the verdict and law laid down by coordinate and even larger Benches by citing minor difference in the facts as the ground for doing so. Therefore, it has become necessary to reiterate that disrespect to the constitutional ethos and breach of discipline have grave impact on the credibility of judicial institution and encourages chance litigation. It must be remembered that predictability and certainty is an important hallmark of judicial jurisprudence developed in this country in the last six decades and increase in the frequency of conflicting judgements of the superior judiciary will do incalculable harm to the system inasmuch as the courts at the grass roots will not be able to decide as to which of the judgements lay down the correct law and which one should be followed.
91. We may add that in our constitutional set-up every citizen is under a duty to abide by the Constitution and respect its deals and institutions.

Those who have been entrusted with the task of administering the system and operating various constituents of the State and who take oath to act in accordance with the Constitution and uphold the 1149 same, have to set an example by exhibiting total commitment to the constitutional ideals. This principle is required to be observed with greater rigour by the members of judicial fraternity who have been bestowed with the power to adjudicate upon important constitutional and legal issues and protect and preserve rights of the individuals and society as a whole. Discipline is sine qua non for effective and efficient functioning of the judicial system. If the courts command others to act in accordance with the provisions of the Constitution and rule of law, it is not possible to countenance violation of the constitutional principle by those who are required to lay down the law.

92. In the light of what has been stated above, we deem it proper to clarify that the comments and observations made by the two-Judge bench in U.P.SEB v.Pooran Chandra Pandey 12 should be read as obiter and the same should neither be treated as binding by the High Courts, tribunals and other judicial foras nor they should be relied upon or made basis for bypassing the principles laid down by the Constitution Bench.

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97. Therefore, the comments and observations made by the two Judges Bench in Pooran Chandra's case, at best is only an obiter and the same is not binding on this Court and the said judgment cannot be relied upon or made basis for by passing principles laid down by the Constitution Bench. In other words, the law laid down by the Constitution Bench in Umadevi's case is reiterated.

98. Therefore, from the aforesaid discussion it is clear that the law regarding regularisation is now settled by the decision of the Constitution Bench of the Apex Court in Umadevi's case. When an attempt was made to dilute the said law, the larger bench found fault with such an attempt and declared the said judgment as only a obiter and not a binding decision on the High Court. A series of judgments of the Apex Court have reiterated the said legal position. Therefore, the said judgment holds the field.

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99. What could be deduced from the aforesaid judgment is as under:-

1. Any public employment has to be in terms of the Constitutional scheme.
2. Adherence to the rule of equality in public employment is a basic feature of our Constitution.
3. Regular appointment must be the rule.
4. A regular process of recruitment or appointment has to be resorted to, when regular vacancies in posts, at a particular point of time, are to be filled up.
5. The appointment should be in terms of relevant rules and after a proper competition among the qualified persons. Otherwise, such appointment would not confer any right on the appointee.
6. If a contractual appointment is made, the appointment comes to an end at the end of the contract. The Government or the instrumentality of the State cannot confer any 1152 permanency of such employment either by way of regularisation or by way of absorption.
7. If it were an engagement or appointment on daily wages or casual basis, the same would come to an end when it is discontinued.
8. A temporary employee could not claim to be made permanent on the expiry of his term of appointment.
9. Merely because a temporary employee or a casual wage worker is continued for a time being beyond the term of his appointment, he would not be entitled to be absorbed in regular service or made permanent, merely on the strength on such continuance, if the original appointment was not made by following a due process of selection as envisaged by the relevant rules.
10. Regularisation is not a mode of appointment.
11. Regularisation can be only of irregular appointment.
1153
12. Regularisation of an illegal appointment is not permissible in law. It is not permissible in law, to confer permanence on the employee, whose appointment is illegal.
13. The Government or the instrumentality of the State cannot regularise the appointment made contrary to the course of selection as envisaged by the relevant rules.
14. The High Court acting under Article 226 of the Constitution of India should not ordinarily issue directions for absorption, regularisation or permanent continuance unless the recruitment itself was made regularly and in terms of the constitutional scheme.
15. There should be no further by-passing of the constitutional requirement and regularisation or making permanent those not duly appointed as per the constitutional scheme.

100. However, in Umadevi's case, the Apex Court was conscious of the fact that because of divergent opinions of the Apex Court itself, directions had been issued from time to time 1154 for regularisation which was given effect to and persons who are irregularly appointed were regularised in service. Therefore, they carved out an exception to the law laid down by them regarding regularisation. It finds a place in para 53 of the said judgment which reads as under :-

53. One aspect needs to be clarified. There may be cases where irregular appointments (not illegal appointments) as explained in S.V.Narayanappa (Supra), R.N.Nanjundappa (Supra) and B.N.Nagarajan (Supra) and referred to in para 15 above, of duly qualified persons in duly sanctioned vacant posts might have been made and the employees have continued to work for ten years or more but without the intervention of orders of the Courts or of tribunals. The question of regularisation of the services of such employees may have to be considered on merits in the light of the principles settled by this Court in the cases above referred to and in the light of this judgment.

In that context, the Union of India, the State Governments and their instrumentalities should take steps to regularise as a one-time measure, the 1155 services of such irregularly appointed, who have worked for ten years or more in duly sanctioned posts but not under cover of orders of the Courts or of tribunals and should further ensure that regular recruitments are undertaken to fill those vacant sanctioned posts that require to be filled up, in cases where temporary employees or daily wagers are being now employed. The process must be set in motion within six months from this date. We also clarify that regularisation, if any already made, but not sub judice, need not be reopened based on this judgment, but there should be no further bypassing of the constitutional requirement and regularising or making permanent, those not duly appointed as per the constitutional scheme.

101. In fact, subsequently, the two judge Bench of the Apex Court had an occasion to explain this para 53 in the case of STATE OF KARNATAKA & ORS. Vs. M.L. KESARI & ORS reported in AIR 2010 SC 2587, as under:-

5. It is evident from the above that there is an exception to the general principles against 1156 `regularization' enunciated in Umadevi (AIR 2006 SC 1806 : 2006 AIR SCW 1991), if the following conditions are fulfilled :
(i) The employee concerned should have worked for 10 years or more in duly sanctioned post without the benefit or protection of the interim order of any court or tribunal. In other words, the State Government or its instrumentality should have employed the employee and continued him in service voluntarily and continuously for more than ten years.
(ii) The appointment of such employee should not be illegal, even if irregular. Where the appointments are not made or continued against sanctioned posts or where the persons appointed do not possess the prescribed minimum qualifications, the appointments will be considered to be illegal. But where the person employed possessed the prescribed qualifications and was working against sanctioned posts, but had been selected without undergoing the process of open competitive selection, such appointments are considered to be irregular.
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Umadevi casts a duty upon the concerned Government or instrumentality, to take steps to regularize the services of those irregularly appointed employees who had served for more than ten years without the benefit or protection of any interim orders of courts or tribunals, as a one-time measure.

Umadevi, directed that such one-time measure must be set in motion within six months from the date of its decision (rendered on 10.4.2006).

6. The term `one-time measure' has to be understood in its proper perspective. This would normally mean that after the decision in Umadevi, each department or each instrumentality should undertake a one-time exercise and prepare a list of all casual, daily-wage or ad hoc employees who have been working for more than ten years without the intervention of courts and tribunals and subject them to a process verification as to whether they are working against vacant posts and possess the requisite qualification for the post and if so, regularize their services. Again at para 8 it is held as under :-

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8. The object behind the said direction in para 53 of Umadevi is two- fold. First is to ensure that those who have put in more than ten years of continuous service without the protection of any interim orders of courts or tribunals, before the date of decision in Umadevi was rendered, are considered for regularization in view of their long service. Second is to ensure that the departments/instrumentalities do not perpetuate the practice of employing persons on daily-wage/ad-hoc/casual for long periods and then periodically regularize them on the ground that they have served for more than ten years, thereby defeating the constitutional or statutory provisions relating to recruitment and appointment. The true effect of the direction is that all persons who have worked for more than ten years as on 10.4.2006 (the date of decision in Umadevi) without the protection of any interim order of any court or tribunal, in vacant posts, possessing the requisite qualification, are entitled to be considered for regularization. The fact that the employer has not undertaken such exercise of regularization within six months of the decision in Umadevi or that such exercise was undertaken only in regard to a limited few, will not disentitle such employees, the right to 1159 be considered for regularization in terms of the above directions in Umadevi as a one-time measure.
102. The explanation carved out by the Apex Court in Umadevi's case is applicable only to cases where the following conditions are fulfilled.
       i)     A   person    should   have   been   appointed
              temporarily to work against a sanctioned
              post;


       ii)    Such a person should possess the required
qualification prescribed under law to hold the said post;

iii) Such a person should have continued to hold the said post uninterruptedly for a period of 10 years or more;

iv) Such a continuous service should have been rendered without the aid of or under the cover of order of the courts or the Tribunals;

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v) Conditions stipulated in (i) to (iv) should have been fulfilled anterior to the pronouncement of the judgment in Umadevi's case i.e., 10th April 2006.

       vi)     It has no prospective application.

       vii)    The appointment should be only irregular and
               not illegal.



103. Only in cases where the aforesaid conditions are fulfilled, as "one time" measure the Government or the instrumentalities of the State could regularise such irregular appointments. It is manifestly made clear that the regularisation can be only of irregular appointments and not illegal appointments. If the appointment is illegal at the inception, even if a person is in continuous service for more than 10 years, possesses the prescribed qualification and is working against a sanctioned post, regularisation is not permissible. The said benefit is extended only to irregular appointments.

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104. Two other aspects which are settled by the aforesaid judgment of the Apex Court are:-

(1) It is also clarified that those decisions which run counter to the principle settled in this decision, or in which directions running counter to what we have held herein, will stand denuded of their status as precedents. (vide para 54) (2) We also clarify that regularisation, if any already made, but not sub judice, need not be reopened based on this judgment, but there should be no further bypassing of the constitutional requirement and regularising or making permanent, those not duly appointed as per the constitutional scheme. (vide para 53)

105. In fact, the judgment on which strong reliance was placed in support of such regularisation by absorption is the judgment of the Apex Court in the case of State of Karnataka and another Vs. Suvarna Malini reported in 2001(1) SCC 728 wherein reliance is placed on paras 8 and 9. 1162

8. From time to time, the Government has also been issuing instructions for canalising the method of appointment and directing that even Part-time Lecturers could be appointed through the Directorate of Collegiate Education and not otherwise. The Directorate of Collegiate Education also has been issuing circulars indicating the guidelines. The reasons which weighed with the High Court to sustain striking down of the Absorption Rules are that the so-called Part-time Lecturers had not been appointed after a process of selection in accordance with the prescribed rules but on the other hand, their appointment is dehors the rules. Further such candidates are not scrutinised by the Public Service Commission and they do not possess the NET test, as provided by the University Grants Commission, which is one of the essential requisites for recruitment under the statutory Recruitment Rules of 1993.

9. From the materials on record, it appears that the State Government has been regulating the mode of appointment of Part-time Lecturers and it is not Correct that there has been no process of selection 1163 before such appointment of Part-time Lecturers. Even though the selection had not been made by the Public Service Commission, yet there was a process of selection and it further appears that unqualified people were not being appointed as Part-time Lecturers. Part-time Lecturers having formed a class by themselves and for some reason are the other, they having been deprived of the benefits of the earlier directions of this court on account of inaction of the part of the State Government, the matter was re-examined by a Committee of experts as to how best, the services of these Part-time Lecturers can be utilised and at the same time, there will be no dilution in the quality of teaching nor can there be any infraction in the minimum qualification necessary for appointment as a lecturer. The concept of equality before the law does not involve the idea of absolute equality among human beings which is a physical impossibility. All that Article 14 guarantees is a similarity of treatment contradistinguished from identical treatment. Equality before law means that among equals the law should be equal and should be equally administered and that the likes should be treated alike. Equality before the law does not 1164 mean that things which are different shall be treated as though, they are the same. It of course means denial of any special privilege by reason of birth, creed or the like. The legislature as well as the executive Government, while dealing with diverse problems arising out of an infinite variety of human relations must of necessity have the power of making special laws, to attain any particular object and to achieve that object, it must have the power of selection or classification of persons and things upon which such laws are to operate. Mere differentiation or inequality of treatment does not per se amount to discrimination. When the absorption rules are examined from the aforesaid stand point and when we consider the circumstances under which the said Rules were made to solve a human problem and that the Rules made were put to objection to the general public and even the Public Service Commission was consulted and finally was (sic were laid) before the State Legislature to have their concurrence, we are of the considered opinion that the High Court committed an error in striking down the Rules on the ground that they were discriminatory. When this Court deprecates the regularisation and absorption when 1165 it comes to the conclusion that such regularisation and absorption has become a common method of allowing back-door entries and then regularising such entries, it is not that in every case, the court would be justified in striking down the process of absorption or regularisation, more so when such absorption has been made as a legislative measure and that also as a one time measure, and at the same time insisting upon the essential qualifications to be duly complied with, by the persons intended to be absorbed on regular basis. In the aforesaid premises, we have no hesitation to come to the conclusion that the Tribunal as well as the High Court committed serious error in striking down the impugned absorption rules. We, therefore, set aside the judgment of the Tribunal and the High Court and allow these appeals. While we hold the absorption rules to be valid, we would further direct that the State government must insist upon the candidates to pass the NET test, as required by the University Grants Commission within the period three years and it is only on passing of such test, the absorbed employees will be entitled to the scale of pay, available for the regular qualified lecturers. 1166

Failure on their part to pass the NET test would debar them from being absorbed and regularised.

106. A Division Bench of this Court in the case of M.S. GANESH AND OTHERS vs SUBRAMANYA AND OTHERS [ILR 2002 KAR 4123] had an occasion to consider this argument as well as this judgment and the said argument was answered in the following manner :

"15. ......... The petitioners point out that even the two Absorption Rules with which we are concerned, require possessing of minimum academic qualifications and also require that the candidates should not be disqualified under the General Recruitment Rules and also provide that the absorption is a one time measure. They contend that the Absorption Rules should be upheld on the basis of the ratio laid down in Suvarna Malini's case. But the distinguishing feature in Suvarna Malini's case is that it dealt with the absorption of part-time lecturers who had served for periods varying from 10 years to 20 years. The Supreme Court proceeded on the basis that the case involved not only a 1167 question of law, but also a human problem and that if they were not regularised and treated as regular service, they will not be able to get themselves engaged anywhere else and at the same time, their experience in teaching would be lost to the student community. The significant aspect is that the Rules provided for absorption of lecturers who had put in 10 to 20 years of service. It is now recognised by a series of decisions that there is need to make an exception to the general rule (requiring the notifying or advertising posts, inviting applications from all eligible candidates) where persons have served continuously either temporarily or on ad hoc basis or on contract basis for long periods (say 10 years) by framing a scheme for regularizing their service. Therefore, if the Absorption Rules with which we are concerned had provided for absorption on completion of any 10 years service as contract employees, it would have been possible to hold the rules as valid with reference to the decision in Suvarna Malini's case, and the series of other decisions which have permitted regularisation on completion of a long period of temporary service. But where appointed a day earlier, without undergoing the process of selection and thereby denies 1168 opportunity to other eligible candidates to compete, it would be nothing but an arbitrary exercise of power violating Articles 14 and 16 of the Constitution. It is this aspect that persuaded the Tribunal to hold that the impugned rules were unconstitutional.
18. The petitioners plead hardship. The question is whether petitioners in these cases and others whose names are found in the Schedules to Groups 'C' and 'D' Absorption Rules, are entitled to any relief? We are informed that some of them are still working as contractual employees in the establishment of Ministers. The services of many were discontinued either as a result of the modification of the interim order granted in these cases and on account of Ministers under whom they were working, ceasing to be Ministers. Some of them have obtained regular employment by undergoing recruitment process. Exact number of the persons who have entered regular service is not valuable.
19. The decisions of the Supreme Court have made it clear that human angle is something that cannot be ignored. We have already referred to the decision 1169 in Suvarna Malini's case. We may also refer to the decision of the Supreme Court in H. C. Puttaswamy and Ors. v. The Hon'ble Chief Justice of Karnataka High Court, Bangalore and Ors., . In that case, it was found that certain appointments made violated constitutional protection of equality of opportunity guaranteed to the candidates under Articles 14 and 16(1) of the Constitution. The High Court quashed the appointments so made. The said decision of the High Court was affirmed by the Supreme Court. Subsequently, affected employees filed review petitions. While allowing the said review petitions, the Supreme Court held thus:
"The human problem stands at the outset in these cases and it is that problem that motivated in allowing the review petitions. It may be recalled that the appellants are in service for the past 10 years.... One could only imagine their untold miseries and of their family if they are left at the midstream. Indeed, it would be an act of cruelty at this stage to ask them to appear for written test and viva- voce to be conducted by the Public Service Commission for fresh selection".
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The Supreme Court directed that such employees shall be treated as regularly appointed with all benefits of past service. Here again, the fact that the employees had been in service for more than 10 years persuaded the Supreme Court to give relief.
20. In pursuance of the decision in Dharwad District Public Works Department Literate Daily Wages Employees Association and Ors. v. State of Karnataka and Ors., , the State had formulated the scheme for regularizing the services of persons who were employed on daily wage before 1-7-1984 and who had served for 10 years. This Court in several decisions had recognised the need for regularizing the services of those who have served for 10 years by formulation of some scheme, even if their initial appointment was not as per Rules.
21. The Absorption Rules relate to a group of people who were appointed, not on daily wage basis but on contract basis to serve the Ministers. If such employees had served Ministers for only one term and had left, obviously, they will not be entitled to claim any benefit. But, several of them have been 1171 continuously re-employed except for small breaks which shows that they have been found to be efficient and their services are found to be necessary. In the circumstances the quashing of the Rules by the Tribunal will not come in the way of any Rules or scheme being made by the Government enabling absorption in the case of those who have served either for 10 years or as special case for those who have worked not less than 2,400 days in a block period of 10 years. Even those who have not completed 10 years of contract service but who are continued in contract employment may be considered for absorption on completion of that period. We make it clear that ultimately, it is for the State Government to prescribe the minimum period required for absorption, while framing the scheme, provided such period is not arbitrary and is in consonance with the period that is prescribed for absorption/regularization by the Government in other cases."

107. In the instant case the employees had put in hardly two years of service, on the day the Absorption Rules came into 1172 force under which they were absorbed. Therefore, the law laid down by the Supreme Court in Suvarna Malini's case has no application. However, even otherwise, in view of what has been laid down by the Apex Court in Umadevi's case at para 54 that those decisions which run counter to the principle settled in Umadevi's case or in which directions running counter to what they have held herein are given, will stand denuded of their status as precedents. Directions issued in the said decision run counter to the law laid down and declared by the Constitution Bench of the Apex Court. Therefore, they ceased to enjoy the status as a precedents and therefore, that judgment cannot be relied on as a precedent.

108. Then, the latest decision on the points is in STATE OF ORISSA AND ANOTHER Vs. MAMATHA MOHANTY reported in (2011) 3 SCC 436. Dealing with the question of appointment/employment without advertisement it was observed as under:-

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35. At one time this Court had been of the view that calling the names from Employment Exchange would curb to certain extent the menace of nepotism and corruption in public employment. But, later on, came to the conclusion that some appropriate method consistent with the requirements of Article 16 should be followed. In other words there must be a notice published in the appropriate manner calling for applications and all those who apply in response thereto should be considered fairly. Even if the names of candidates are requisitioned from Employment Exchange, in addition thereto it is mandatory on the part of the employer to invite applications from all eligible candidates from the open market by advertising the vacancies in newspapers having wide circulation or by announcement in Radio and Television as merely calling the names from the Employment Exchange does not meet the requirement of the said Article of the Constitution.
36. Therefore, it is a settled legal proposition that no person can be appointed even on a temporary or ad hoc basis without inviting applications from all eligible candidates. If any appointment is made by 1174 merely inviting names from the Employment Exchange or putting a note on the Notice Board etc. that will not meet the requirement of Articles 14 and 16 of the Constitution. Such a course violates the mandates of Articles 14 and 16 of the Constitution of India as it deprives the candidates who are eligible for the post, from being considered. A person employed in violation of these provisions is not entitled to any relief including salary. For a valid and legal appointment mandatory compliance with the said Constitutional requirement is to be fulfilled.

The equality clause enshrined in Article 16 requires that every such appointment be made by an open advertisement as to enable all eligible persons to compete on merit.

Dealing with the question what is the legal position if an order is bad in its inception, it is held as under:-

37. It is a settled legal proposition that if an order is bad in its inception, it does not get sanctified at a later stage. A subsequent action/development cannot validate an action which was not lawful at its inception, for the reason that the illegality strikes at the root of the order. It would 1175 be beyond the competence of any authority to validate such an order. It would be ironic to permit a person to rely upon a law, in violation of which he has obtained the benefits. If an order at the initial stage is bad in law, then all further proceedings consequent thereto will be nonest and have to be necessarily set aside. A right in law exists only and only when it has a lawful origin.

The concept of adverse possession of lien on post or holding over are not applicable in service jurisprudence. Therefore, continuation of a person wrongly appointed on post does not create any right in his favour.

Dealing with Article 14 it is held as under:-

56. It is a settled legal proposition that Article 14 is not meant to perpetuate illegality and it does not envisage negative equality. Thus, even if some other similarly situated persons have been granted some benefit inadvertently or by mistake, such order does not confer any legal right on the petitioner to get the same relief.
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57. This principle also applies to judicial pronouncements. Once the court comes to the conclusion that a wrong order has been passed, it becomes the solemn duty of the court to rectify the mistake rather than perpetuate the same.

109. Relying upon the judgment of the Apex Court in Hotel Balaji Vs. State of Andhra Pradesh reported in 1993 SC 1048 at para 12 it is observed that, to perpetuate an error is no heroism. To rectify it is the compulsion of judicial conscience. In this, we derive comfort and strength from the wise and inspiring words of Justice Bronson in Pierce v. Delameter 52 at p.18.

"A Judge ought to be wise enough to know that he is fallible and, therefore, ever ready to lean:
great and honest enough to discard all mere pride of opinion and follow truth wherever it may lead: and courageous enough to acknowledge his errors".

Then dealing with 'arbitrariness' it held as under:-

59. The rule of law inhibits arbitrary action and also makes it liable to be invalidated. Every action of the 1177 State or its instrumentalities should not only be fair, legitimate and above-board but should be without any affection or aversion. It should neither be suggestive of discrimination nor even give an impression of bias, favouritism and nepotism.

Procedural fairness is an implied mandatory requirement to protect against arbitrary action where statute confers wide power coupled with wide discretion on an authority. If the procedure adopted by an authority offends the fundamental fairness or established ethos or shocks the conscience, the order stands vitiated. The decision making process remains bad.

ON FACTS

110. It is in this background, we have to consider in the facts of these cases, whether the impugned Rules are arbitrary, violative of Article 14 and 16 of the Constitution and run counter to the Backlog Rules.

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111. The applicants before the Tribunal can be broadly categorized under four heads:

(1) Persons who had applied against notification issued by the KPSC, which was subsequently withdrawn and did not apply against the notification issued in pursuance of the Government Order which was on contract basis for 12 months period.
(2) Persons whose claim was not considered as they belong to age group between 28-29, 34-35.
(3) Persons who are above 40 years, whose claim were not considered, whereas persons who are similarly placed, have been given contract employment.
(4) The persons who had applied against the notification issued by the KPSC and who also applied against the notification issued for recruiting on contract basis but who were not selected.

112. By virtue of the power conferred under clause-(a) of sub-section(2) and Section 3 of the Act and also sub-section (1) of Section 3 r/w Section 8 of the Act, the Backlog Rules are 1179 made by Government of Karnataka. The object of the said Rules is to fill up backlog vacancies. While passing the said Rules, they have taken into consideration the fact that as no recruitment took place for considerable time, persons who possessed eligible required qualification did not get opportunity to be appointed. In the mean-while, with passage of time they were advanced in age. Therefore, it became necessary to provide for a higher age limit when compared with the existing rules to see that those who are over-aged are also accommodated. It is understandable and it is reasonable.

113. In the Backlog Rules, Rule 3 deals with the age which read as under:-

"Notwithstanding anything to the contrary contained in the Karnataka Civil Services (General Recruitment) Rules, 1977, or the rules of recruitment specially made for recruitment to any service or post, the candidate, for recruitment to any service or post under these rules must have attained the age 1180 of eighteen years but not attained the age of forty years."

114. Therefore by this Rule, what is intended to be done is to enhance the age of candidate for being eligible to be considered for appointment as Assistant Engineers or Junior Engineers.

115. Then, we have Rule 5 which deals with the Mode of recruitment, which reads as under:-

"(1) Notwithstanding anything to the contrary contained in the Karnataka Civil Serives (General Recuritment) Rules, 1977 or the rules of recruitment specially made for recruitment to any service or post, recruitment under these rules shall be made by the Selecting Authority.
(2) The Selecting Authority shall, for recruitment to the category of posts referred to in rule 4, cause to invite applications from the candidates possessing the qualification by publishing in the official Gazette and in more than 1181 one widely circulated regional newspaper, of which, at least, one shall be in Kannada."

116. Next, an attempt is made to bifurcate the candidates between age group of 18-40 into two categories. First category 29-40 years, second category 18-29 years. Though selection was purely on merit, it was made clear that the persons who are in the category of 18-29 would be considered for selection only in the event of sufficient number of persons are not available in the category of 29-40. Therefore, age became the criteria and it superceded the merit. The said bifurcation based purely on age, in which merit was casualty, remains on the statute Book.

117. Rule 6 deals with the aspect, which reads as under:-

6. Authority shall, from among the candidate who have applied in pursuance to the publication inviting applications under rule 5 and who have attained the age of 29 years but not attained the 1182 age of 40 years, prepare a list of candidates for each category of posts in the order of merit on the basis of percentage of total marks secured in the qualifying examination and taking into consideration the reservation for women, ex-

servicemen, physically handicapped and project displaced persons in accordance with the Karnataka Civil Services(General Recruitment) Rules, 1977 and the rural candidates in accordance with the Karnataka Reservations of Appointments or posts (In the Civil Services of the State for Rural candidates, who have attained the age of 29 years but not attained the age of 40 years are not available, the candidates, who have attained the age of 18 years but not attained the age of 29 years shall also be included in the select list in accordance with the provisions specified above to the extent of such insufficient number:

Provided that if two or more candidates have secured equal percentage of total marks in the qualifying examination, the order of merit in respect of such candidates shall be fixed on the basis of their age, the one older in age being placed higher in the order of merit. The number of candidates to be 1183 included in such list of eligible candidates shall be equal to the total number of vacancies notified under these rules.
(2) The list prepared in accordance with sub-rule (1) shall be published in the official Gazette and shall be valid till all the candidates suitable for appointment notified under these rules are appointed.

118. Then we have Rule 8 which reads as under:

8. Application of other rules- The Karnataka Civil Services Rules, the Karnataka Civil Services (Probation) Rules, 1977 and such other rules for the time being in force regulating the conditions of service made or deemed to have been made under the Karnataka State Civil Services Act, 1978 (Karnataka Act 14 of 1990) in so far as they are not inconsistent with the provisions of those rules shall be applicable to the persons appointed under these rules."
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119. Therefore, in pursuance of the said Backlog Rules, KPSC was requested to recruit Assistant Engineers. The Chief Engineer was requested to recruit Junior Engineers. Notifications were issued. Eligible persons applied in pursuance to the said notification. Absolutely there was no difficulty to complete the recruitment in pursuance of the said notifications. If Government was sincere, when they have taken pains to make these backlog rules, they could have completed the selection process and appointed all eligible persons to the said posts. In fact in all the departments of the Government these backlog vacancies were filled up in terms of these backlog Rules expeditiously without any difficulty. In fact, in the PWD itself, all other backlog vacancies were filled up under the Backlog Rules. However, after the selection process was set in motion, to recruit Assistant and Junior Engineer abruptly the cabinet took a decision to cancel the entire selection process. The Cabinet sub-committee made a recommendation on 10th July 2002 to the cabinet to withdraw the said process. The cabinet held a meeting on 3.8.2002 in Subject No.C-3 38/2002 1185 resolving to withdraw vacancies for Assistant Engineers released to the Karnataka Public Service Commission. They also resolved to withdraw the notification issued to recruit Junior Engineers. Thereafter they have resolved to fill up vacancies on contract basis on the lines similar to those adopted in respect of appointment of Doctors on contract basis in the Department of Health and Family Welfare Department. In fact, this decision to withdraw was taken when the applications challenging the Backlog Rules were pending consideration before the Administrative Tribunal. Thus only in Irrigation and PWD Departments, they have not followed the Rules in so far as recruitment of Assistant and Junior Engineers and they have resorted to these Government Orders and thereafter, the absorption Rules.

GOVERNMENT ORDER

120. It is in this background, the Government order dated 12.12.2002 came to be passed. The Deputy Commissioner was authorised to initiate recruitment 1186 proceedings to fill up backlog posts on the basis of District wise. In this Government order, they have introduced two clauses. They are:-

Clause 6- Minimum age shall be 18 years and maximum age 40 years as on 22.11.2001.
Clause 7- Recruiting Authority shall classify the candidates on the basis of their age, in the age group of 35-40, 29-34 and 18-28 and the selection list may be prepared on the basis of merit.

121. The said Government order provided that selection would be based on merit. The persons who are in the age group of 35-40 would be preferred first. If sufficient number of persons are not available in the said age group, then the selection would be made in the age group between 29-34 again on the basis of merit. Even in that group, if sufficient number of persons are not available, then persons in the age group of 18-28 are to be selected. Therefore this classification of 1187 candidates into three categories run counter to Rule 6 of the Backlog Rules. Again, merit became casualty, age became the sole criteria for selection. This Government order was challenged before the Tribunal. After hearing the parties, to avoid needless delay in the appointments, Tribunal made three suggestions:

122. The first suggestion was to have a common merit list of those who have applied for selection pursuant to the Government order in various Districts and thereafter the selected candidates to be distributed by the Government in accordance with the need in various Districts of the State.

123. The second suggestion was selection as per the Backlog Rules may be simultaneously initiated so that regular recruitment is completed expeditiously.

124. The third suggestion was when recruitment under the Backlog Rules are notified, the respondents may 1188 make provisions for relaxation of the age of candidates who are selected as contract engineers under the Government order to the extent of age of the candidates exceeding the maximum age fixed for recruitment under the Backlog Rules, in the event of contract engineers selected by virtue of the Government order seeking regular recruitment.

125. The learned Advocate General communicated the said suggestions to the Cabinet Sub-committee. The Cabinet Sub-committee after considering the said suggestions accepted the said three suggestions and resolved to appoint contract engineers with three slab age groups and simultaneously to initiate process of recruitment as per the Backlog Rules of 2001. They also accepted the suggestion to make age relaxation. The learned Advocate General was instructed to inform the Hon'ble Administrative Tribunal the stand of the Government. Thereafter submission was made before the Tribunal that the Government accepts all the three suggestions. Therefore, the Tribunal by its order dated 1189 5.3.2003 disposed of the applications with a direction that the suggestions made by it may be acted upon in relation to contract recruitment as per the Government order as well as the Backlog Rules. Therefore, it held that the contract recruitment notified under the Government order shall stand modified to the extent indicated in the said order. It also made it clear that the said order shall not be regarded as a precedent applicable to any other recruitment. All contentions raised in the applications are left open for being urged at any future point of time in the event of need. Therefore, the Tribunal did not go into the question of legality of the Government order. The contention that the validity of the said Government Order was upheld by the Tribunal is not correct.

126. The Government by giving effect to the said suggestions passed a Government order dated 5.4.2003 modifying the terms of the earlier order in terms of the suggestions of the Tribunal. The recruitment was done in terms of the Government order dated 5.4.2003. It is to be noticed 1190 here that the said recruitment of contract engineers was for a period of only 12 months. They recruited 846 Assistant Engineers and 501 Junior Engineers. These appointments are admittedly made on contract basis by invoking Rule 15 of the Rules 1977. The said Rules start with an non-obstante clause. Notwithstanding anything contained in these rules or in the rules of recruitment specially made in respect of any service or post, the Government may, if it considers necessary for reasons to be recorded in writing, that it is in public interest so to do, appoint to the posts requiring technical qualifications, any person, who in its opinion is able to discharge the duties of such post on such terms and conditions as may be determined by the agreement. The total period of appointment of any person or the total period of appointment in any post under clause (b) of sub-rule (1) shall not exceed five years. The power to make appointment is conferred on the Government. The said power was not delegated to the Chief Engineer who has made these contract appointments. Therefore the appointment of these contract Engineers by a person who is not authorised to 1191 appoint, renders his appointment illegal from the inception. If an order appointing a contract engineer is bad in law, then this irregularity strikes at the root of the order, renders it non est in the eye of law and it cannot be sanctifed at a later stage in any manner.

127. Rule 7 of the Karnataka Civil Services (CC and A) Rules, 1957 provides, save as otherwise provided, all first appointments to the State Civil Services Group 'A' and Group 'B' shall be made by the Government, provided that, where, in respect of any posts under the said State Civil Services, Group 'B', any other appointing authority is specified, first appointments to such posts shall be made by the authority so specified. All first appointments to the State Civil Services Groups 'C' and 'D' shall be made by the authorities mentioned in column (2) of Schedules II and III. The post of Assistant Engineers is a Group-B post. The first appointment should be made by the Government. Again the initial appointment of 1192 these contract Engineers, in particular the Assistant Engineers is per se illegal, contrary to law and non est in the eye of law. Therefore the recruitment made in pursuance of the said Government Order is illegal recruitment and it is not irregular recruitment.

128. Under Rules 1977, the recruitment by direct recruitment is two fold. It is either by competitive examination or by selection. In the instant case the recruitment was by way of selection. Clause (b) of Sub-Rule (1) of Rule 4 provides that, if it is by selection, after giving such adequate publicity to the recruitment, as the appointment authority may determine, in the order of merit of candidates as determined by the Commission, the Advisory or Selection Committee or the Appointing Authority. "Commission" means the Karnataka Public Service Commission. No Advisory or Selection Committee was constituted. Selection means in accordance with the provisions of the Rules, 1977, i.e., after consulting the Commission where such consultation is necessary. The 1193 recruiting authority under the Backlog Rules 2001 in so far as B-Group is concerned is KPSC. That is the reason why a request was made to KPSC to initiate proceedings for recruitment under the said Rules. Later, the said lawful recruitment procedure was abandoned. The Government Order conferred the said power on the Chief Engineer. Assistant Engineer's post being a Group-B post, the said Government Order runs counter to the Rules.

129. The appointment made under this rule cannot be construed as direct recruitment. Because Rule 2(g) of the Rules of 1977 explicitly makes it clear that the direct recruitment in relation to any service or post means appointment otherwise than by promotion or transfer from any State Civil Service, but shall not include appointment under Rule 15. Therefore, the appointment of these engineers cannot be construed as direct recruitment, which is a condition precedent for conferring permanency on such appointment.

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130. Rule 6 of the Backlog Rules speaks of preparation of list of candidates for each category of post in the order of merit on the basis of the percentage of total marks secured in the qualifying examination. The age prescribed is 18-40 years. Among them two groups are formed viz., 18-29 years and 29- 40 years. The persons who fell under the category of 29-40 are to be appointed in the first instance. Only when sufficient number of persons are not available in that group, appointment has to be made between age group of 18-29. There is discrimination between persons who are similarly placed who possess requisite qualification and who possess merit are discriminated on the ground of age, which is against the constitutional scheme. In the Government Order one more age group contrary to the aforesaid Rule is introduced bifurcating candidates belonging to the age group of 29 years to 40 years into two categories, i.e., 29-33 years and 34 years to 40 years. The right accrued to a person under the Backlog Rules, where he was between age group of 29-40 and possessed requisite merit, he would have preferential right over 1195 a person who did not possess merit even though he is more aged. By virtue of these three slabs system, merit is compromised and there is discrimination apparent on the face of the record. There are petitioners before this Court who complain that Government has not made any provision at all for persons of the age group between 28 & 29, 34 and 35, though all persons aged between 18-40 are eligible to apply. It is only the persons who are between age group of 35 and 40 get preference and then persons who are in the age group of 29-34 get preference and then the persons who are in the age group of 18 & 28 get preference. In the bargain, persons who are in age group of 28 & 29 and 34 and 35 are not even considered. Therefore, the said classification is unreasonable. This classification is arbitrary. There is no nexus sought to be achieved and merit is sacrificed. Age became sole criteria for a public employment. Therefore, this classification which is resorted to successfully excluding persons who possess requisite qualification, who belong to the same age group and who did not opt for contract employment, are kept away from 1196 employment, which is violative of Article 14 and 16 of the Constitution. Therefore on that ground also, the impugned order is vitiated.

ARTICLE 162

131. Article 162 of the Constitution provides for extension of the executive power of the State to the matters with respect to which the legislature of the State has power to make laws. The Article, in short, says that the executive power of a State shall be co-extensive with its legislative power. Under Article 162 of the Constitution the executive power of a State, therefore, extends to the matter with regard to which the legislature of a State has power to make laws. If there is no legislation covering the field of selection of candidates, the State Government would, undoubtedly, be competent to pass executive orders in this regard. Even though the executive power may, in the absence of a constitutional bar, be exercised in the absence of any legislation to support such action, it cannot be so exercised as to contravene any law relating to the 1197 matter or Rules having the force of law. The Executive has the power to make any regulation which would have the effect of a law so long as it does not contravene any legislation already covering the field. Article 162 of the Constitution cannot prevail over a statute or statutory Rules framed under the proviso to Article 309. In case of any conflict between an executive Instruction and a Rule made under Article 309, the latter shall prevail.

132. Therefore, when an executive order is called in question, while exercising the power of judicial review, the Court is required to see whether the Government has departed from such rule and if so, the action of the Government is liable to be struck down.

133. In the instant case, Backlog special Rules were framed for filling up the Backlog vacancies. In fact, in pursuance of the said Rules, KPSC was asked to initiate recruitment proceedings for recruitment of Assistant Engineers 1198 which they did. Similarly, the Chief Engineer was asked to initiate proceedings for recruiting Junior Engineers. If the Assistant and Junior Engineers have to be recruited on contract basis, Rule 15 of the Karnataka Civil Services (General Recruitment) Rules, 1977 provided for recruitment on contract basis. Therefore, the entire field for recruitment of engineers to fill up the Backlog vacancies either as permanent employees or on contract basis was governed by these Rules. Therefore, when the field was governed by the Rules providing for recruitment, the question of the State exercising its power under Article 162 of the Constitution would not arise. The executive power of the State under Article 162 is co-extensive with that of legislative power of the States. Therefore, it is competent for the State Government to regulate recruitment and conditions of service relating to the service under them in exercise of executive power, in the absence of legislation or statutory Rules framed under proviso to Article 309 of the Constitution. But, once the field is occupied either by legislation or by statutory Rules it is not open to the executive 1199 to act contrary to or ignoring the statutory provisions. In the instant case there is legislation as well as the statutory Rules to regulate recruitment and conditions of service relating to the service under them and also to fill up Backlog vacancies. The Governor of Karnataka, by virtue of the proviso to Article 309 of the Constitution of India, had made the Karnataka Civil Services (Classification, Control, and Appeal) Rules, 1957, which defined who is the appointing authority and how appointments should be made to State Civil Service. Again by virtue of the aforesaid provision the Governor has made the Karnataka Civil Services (General Recruitment) Rules, 1977 providing for method of recruitment and procedure of appointment as well as for appointment by contract. The Karnataka Legislature by virtue of the power conferred under Clause (2) of Article 187, Clause (2) of Article 229 and Article 309 and under entries 3 and 41 of List II of the seventh schedule to the Constitution of India has passed the Karnataka State Civil Services Act, 1978 for regulating the recruitment and the conditions of service of persons appointed to public 1200 services and posts in connection with the affairs of the State of Karnataka. By virtue of the power conferred by Sub-Section (1) of Section 3 read with Section 8 of the aforesaid Act, the Government of Karnataka has made the Karnataka Public Works (Irrigation Services) (Recruitment of Assistant Engineers and Junior Engineers) (Special) Rules, 1998 to recruit Assistant and Junior Engineers in the Department, providing for the manner and method of selection and for their appointment. Lastly, again by invoking the very same provision the Government of Karnataka made the Karnataka Civil Services (Unfilled Vacancies Reserved for Persons Belonging to Scheduled Caste/Scheduled Tribes) (Special Recruitment) Rules, 2001 i.e., Backlog Rules providing for age relaxation, mode and manner of selection to the backlog vacancies. In spite of availability of such legislation and the Rules, and when the field is completely occupied, the executive acted contrary to the statutory provisions in the matter of recruitment. Therefore, the Government order issued under the purported exercise of the executive power under Article 162 1201 of the Constitution is void ab initio. Consequently, the appointment orders on contract basis under such void order is also void ab initio. It is not a case of irregular appointment. It is a case of illegal appointment, an appointment without the authority of law and therefore an appointment which is void abinitio.

ABSORPTION RULES

134. Then the Cabinet instructed that action may be initiated to regularise the services of the said engineers who have worked on contract basis against the backlog vacancies by bringing necessary amendments to the rules and the above decision may also to be informed to the Tribunal. Pending finalisation of the process, their services may be extended by six months at a time from time to time. Accordingly, orders were issued extending the services of the contract engineers by six months. The DPAR was of the view that if the services of contract engineers is to be regularised, special rules have to be framed. Therefore, they framed draft rules and sent it to the 1202 Law department. The Law department put up a note stating that Applications filed to fill the posts as per the Backlog Rules are pending in the High Court in W.P.Nos.37663-37696/2003 and in the said writ petitions, the High Court has passed the order as under:-

"If the State Government fails to initiate steps for regular recruitment, in accordance with the Special Recruitment Rules, and attempts to perpetuate the contract appointments, it is open to the petitioners at that stage, to seek appropriate relief."

135. Therefore, they were of the view that if these absorption rules are challenged in a Court of law, it would be difficult to defend the same. They were also of the view that the learned Advocate General has given an undertaking to the Karnataka Administrative Tribunal as well as to the High Court in W.P.Nos.15422-15431/2002 and W.P.Nos.24601-24603/ 2003 and W.P.Nos.37663-37696/2003 to the effect that action will be taken to recruit these contract engineers under the Backlog Rules and therefore, the proposal to regularise their 1203 services by making absorption rules is not acceptable. Therefore, they sought for reconsideration of the decision by the Government. The cabinet considered the said suggestion of the law department and were not persuaded to reconsider the earlier decision. The Cabinet instructed the Department to request the Advocate General to inform the Karnataka Administrative Tribunal that they would like to continue and absorb the candidates recruited on contract basis. Towards this end, the Government decided to extend the services of those candidates whose term was expiring on 8.4.2005 by another six months subject to approval of Karnataka Administrative Tribunal. Further they also approved the draft of the impugned Rules of 2005, again subject to approval of Karnataka Administrative Tribunal. The said fact was never brought to the notice of Karnataka Administrative Tribunal. However, the Government proceeded to issue impugned Rules. Alongwith the Rules, they also made a list of all the Engineers who are recruited as contract engineers and regularised their service. Therefore, the Government of the day did not keep its 1204 word given to the Tribunal and this Court to initiate recruitment under the Backlog Rules. They went back on the undertaking given to the Tribunal.

136. The Rule 3 & 4 of the absorption Rules impugned, reads as under:-

"3. Absorption of Contract Assistant Engineers and Junior Engineers appointed against backlog vacanies in the Department of Public Works Engineering, Water Resources and Rural Development and Panchayat Raj into the State Civil Services-
Notwithstanding anything contained in the Karnataka Civil Services (General Recruitment) Rules, 1977 or the Karnataka Public Works Engineering Department Service (Recruitment) Rules, 1988 or Karnataka Public Works (Irrigation Services) (Recruitment) Rules, 1988 or the rules of recruitment pertaining to Rural Development and Panchayat Raj Department or any other rules made or deemed to have been made under the provisions 1205 of the Karnataka State Civil Services Act, 1978 (Karnataka Act 14 of 1990) every contract Assistant Engineers and Junior Engineers mentioned in column (2) of the schedule and continued as such on the date of commencement of these rules, shall with effect from such date of commencement be absorbed in the corresponding category of posts and pay scales specified in columns (5) and (6) thereof, respectively, in the Departments of Public Works Engineering, Water Resources and Rural Development and Panchayat Raj respectively:
Provided that no such person shall be absorbed-

(i)    If, he was disqualified for appointment under
       the    Karnataka          Civil   Services    (General
Recruitment) Rules, 1977 on the date of his appointment as Assistant Engineer or Junior Engineer;
(ii) If, he does not possess the minimum academic qualification, specified in the rules of recruitment applicable for recruitment to the said post in the respective services;
1206
(iii) In any post reserved for the persons belonging to the Scheduled Castes, Scheduled Tribes to which he was appointed as contract Assistant Engineers or Junior Engineers, if he is found to be not belonging to such castes or tribes, as the case may be.

Rule 4: Pay, pension, leave and seniority of Assistant Engineers and Junior engineers absorbed under these Rules- Notwithstanding anything contained in the Karnataka Civil Services Rules-

(i) The initial basic pay of a contract Assistant Engineer and Junior Engineer absorbed under these rules shall be fixed at the minimum in the scale of pay of the Assistant Engineers and Junior Engineers as the case may be, to which, he is appointed with effect the date of his absorption under these rules.

(ii) The services rendered as a Assistant Engineer or Junior Engineer, as the 1207 case may be, on contract basis shall count for the purpose of leave and pension only and services rendered on contract basis shall not count for purpose of seniority and for grant of Selection Time scale of Pay under the Karnataka Civil Services (Time Bound Advancement) Rules, 1983 and the Karnataka Civil Services (Automatic grant of Special Promotion to Senior Scale of Pay) Rules, 1991.

(iii) The seniority interse among persons regularised under these rules shall be in accordance with the seniority determined by the selection authority at the time of their appointment on contract basis.

Rule 5. Application of other rules:- The provisions of the Karnataka State Civil Services Rules, the Karnataka Civil Services (Conduct) Rules, 1966 and all other rules regulating the conditions of services of the 1208 Government servants, in so far as they are not inconsistent with the provisions of these rules, shall apply to persons absorbed under these rules.

137. A perusal of the aforementioned Rules makes it clear that it is case of regularisation. As is clear from clauses (i) to (iii) of Rule 4 the contract engineers are appointed with effect from the date of his absorption nder the Absorption Rules. They were fixed a minimum scale of pay from the date of absorption. Their service rendered during the period of contract employment is not counted for the purpose of seniority and for grant of selection time pay scale. However, it is taken into consideration for the purpose of leave and pension. Therefore, it is not a case of absorption. By the aforesaid process they were recruited to service by granting permanence to their service, which otherwise was purely contractual, which was coming to an end at the expiry of the period of contract. This is because though they were recruited directly as contract 1209 engineers under Rule 15 of Rules 1977, it is not a direct recruitment under the Rules 1977, because of the definition of direct recruitment contained in Rules 2(5) of the Rules, which expressly did not include within its ambit recruitment of employees on contract basis. It is to get over these legal hurdle, the device of Absorption Rules is thought off. Is it permissible is the question?

138. These absorption rules are attacked on the ground that if it is to be treated as recruitment, it is violative of Article 14 and 16, because persons belonging to Scheduled Castes and Scheduled Tribes who possess requisite qualification to be appointed to the said posts of Assistant Engineers and Junior Engineers were denied opportunity even to participate in the selection process. These rules confine public appointment only to persons who were earlier recruited as contract engineers. Therefore, impugned rules is violative of Article 14 and 16 of the Constitution. Repelling the said arguments, it was contended on behalf of the State as well as the absorbed 1210 engineers that though there is discrimination between persons who are working as contract engineers and persons who are engineers who possess requisite qualification to be appointed to the said posts among Scheduled caste, these contract engineers formed a class among themselves and therefore Article 14 is not attracted.

139. Article 14 of the Constitution forbids the State to deny to any person equality before the law or the equal protection of the laws within the territory of India. Thus, Article 16 is an instance of the application of the general rule of equality laid down in Article 14, with special reference to the opportunity for appointment and employment under the Government. Today, the Government is the largest employer in the country and employment or appointment to an office under it is a valuable right possessed by citizens. Article 14, however, does not forbid classification. The principle underlying the guarantee of Article 14 is not that the same rules of law should be applicable to all persons within the 1211 territory of India irrespective of differences of circumstances. It only means that all persons similarly circumstanced should be treated alike and there should be no discrimination between one person and another as regards the subject-matter of the legislation and their position is substantially the same. By the process of classification, the State has the power to determine who should be regarded as a class for the purposes of legislation and in relation to a law enacted on a particular subject. The classification to be valid, however, must not be arbitrary, but must be rational. It must not only be based on some qualities or characteristics which are to be found in all the persons grouped together and not in others who are left out, but those qualities or characteristics must have a reasonable nexus or relation to the object of the legislation. In order to pass the test two conditions have to be fulfilled, namely (1) that the classification must be founded on an intelligible differentia which distinguishes those that are grouped together from others, and (2) the differentia must 1212 have a rational nexus or relation to the object sought to be achieved by the legislation.

140. In the instant case, the question is, whether the classification is based on an intelligible differentia and does it have any rational nexus or relation to the object sought to be achieved?

REASONABLE CLASSIFICATION

141. The object set down behind the Backlog Rules makes it clear that as the policy of reservation enunciated in Section 16(4) of the Constitution was not followed at the time of recruitment and in fact the recruitment itself was not done regularly, there was no adequate representation to persons belonging to the social backward classes. As they are not sufficiently represented in the services of State and for considerable time there was no recruitment and at the time of regularisation of persons who are regularly appointed under a scheme, there was no proper representation to the persons 1213 belonging to those communities, the State passed the Backlog Rules to provide employment to those persons who are denied employment. The whole object of this Backlog Rules is to provide employment opportunity to those engineers who belong to Scheduled Caste and Scheduled Tribes, who are denied employment under the State. Therefore, all the engineers who possess the requisite qualification and who belong to Scheduled caste and Scheduled Tribes and who are between the age group of 18 & 40 constitute a class by themselves. Contrary to the existing Rules the age limit was increased to 40 years. It is because persons who are duly possessing the requisite qualification were not able to get into Government service and therefore an attempt was made to provide employment to such persons who are advanced in age also. But, it does not mean that the persons who possessed the requisite qualification and belong to the socially backward class did not have any opportunity of employment in the private sector or any other sectors at all. Persons who are meritorious among them secured employment and were 1214 working. It is only those who were not meritorious could not secure employment elsewhere. These Backlog Rules are not meant for persons who are unable to secure employment elsewhere. It is meant for all persons belonging to the said section and the Backlog Rules made it clear that the basis for recruitment is merit alone. If a person has secured employment elsewhere and was working in a permanent employment and drawing a salary more than what is offered to the contract engineers, though the said employment cannot be equated to employment in Government, they were not willing to get into Government service by way of contract employment. However, they were willing to join the Government service under the Backlog Rules as permanent employees as they possessed the requisite qualification, merit and experience. When Backlog Rules are framed they were made aware that under the said Rules these persons would be recruited to Government employment on permanent basis, merit being the sole criteria. When the Government Order providing for appointment of contract engineers was challenged before the 1215 Tribunal, the Tribunal suggested to the Government to initiate recruitment process according to the Backlog Rules expeditiously and the said suggestion was accepted by the Government. The earlier Government order was modified. An undertaking was given to the Tribunal that they would initiate regular recruitment under the Backlog Rules. Under the Backlog Rules, if they had been recruited, they would have secured a permanent post in civil service and were eligible for all consequential benefits. But the State instead of recruiting them under the said Rules chose a shortcut method by issuing the Government order to recruit engineers on contract basis by virtue of the power conferred under Rule 15 of the Rules. However, it was for a period of 12 months and on consolidated pay. No-doubt, notification was issued calling for applications and selection was made on the basis of merit and only persons who had requisite qualification were selected. But Rule 15 of the Rules 1977 was invoked to make contract employment. It was for a period of 12 months only. It was by direct recruitment. But the definition of direct recruitment under 1216 Rule 2(g) of the said rules makes it clear that direct recruitment shall not include appointment under Rule 15. Therefore, their recruitment at the inception do not constitute direct recruitment, to be regularized or absorbed. However, persons who belong to Scheduled Caste and Scheduled Tribe, who had requisite qualification, who belong to the said age group who were already employed in various establishments did not opt for such contract employment. Probably, they were more meritorious working in private sector as engineers, as they could secure employment. If those persons were drawing salary more than the consolidated pay offered to contract engineers and if they were on permanent basis and then the period for which the contract engineers was for a period of 12 months, it is unreasonable to expect them to give up their present employment to an employment which is on contract basis. When notification was issued under the Government order, it was not made known to them that it is only those persons who are recruited as contract engineers would be appointed or would be absorbed in course of time. Therefore, 1217 they had every reason not to apply in pursuance to the notification issued for appointing contract engineers. They had every reason to wait for the notification which would be issued under the Backlog Rules for a permanent appointment in the State. Consequently, they did not apply. Sub-Rule (2) of Rule 5 of Backlog Rules provide that the selecting authority shall, for recruitment to the category of posts referred to in Rule 4 namely "unfilled vacancies" cause to invite applications from the candidates possessing the qualification by publishing in the Official Gazette and in more than one widely circulated regional news paper, of which, at least, one shall be in Kannada. This is a constitutional requirement. The equality clause enshrined in Article 16 requires that every such appointment be made by an open advertisement as to enable all eligible persons to compete on merit. For a valid and legal appointment mandatory compliance with the said constitutional requirement is to be fulfilled. Otherwise, it violates the mandate of Articles 14 and 16 of the Constitution 1218 of India, as it deprives the candidates who are eligible for the post, from being considered.

EQUALITY

142. The effect of impugned rules is, that all the persons who are working on contract basis whose names find place in the list appended to the said rules were recruited to the services of the Government and posted as Assistant Engineers and Junior Engineers in the vacancies which was prevailing on that date. The mode of recruitment adopted is absorption/regularisation. It is settled legal position that no person could be appointed even on temporary or adoc basis without inviting applications from all eligible candidates. That is the reason why, initially when the contract employment was thought of, applications were invited from all eligible candidates by way of a paper notification. The equality clause enshrined in Article 16 requires that every such appointment be made by an open advertisement as to enable all eligible persons to compete on merit. However, the said appointment, 1219 as is clear from the Government Order as well as from the notification was only for a period of 12 months. After expiry of the said 12 months period or after the expiry of any extended period, the same would come to an end. A contractual appointment comes to an end at the end of the contract. It is also a term of the contract as well as the law regulating recruiting persons on contract basis. Therefore, when such persons are recruited into service on a permanent basis, again, the law should be followed, i.e., all persons who are eligible for being considered for appointment to the said post should be given an opportunity by inviting applications. That is the mandatory requirement of Article 14 and 16 of the Constitution. If that procedure is not followed, such a course violates the mandate of Article 14 and 16 of the Constitution of India as it deprives the candidates who are eligible for the post, from being considered.

1220

DISCRIMINATION

143. Now by virtue of the impugned rules, whether it is called as a new appointment by way of absorption or regularization, this class of engineers belonging to the very same community are excluded from consideration. They are discriminated. The persons who are more meritorious are left out and persons who are less meritorious are recruited into the Government service. It is against all canons of public employment as well as against public interest. Now, by resorting to the impugned Rules virtually recruitment/appointment is made by way of absorption. It is per se illegal and discriminatory as far as those engineers who had the requisite merit and also experience. There is no intelligible differentia to treat these contract engineers as a class by themselves so as to exclude the other engineers who possess requisite qualification and who belong to the same age group from being appointed as engineers in the State service. 1221

144. The condition stipulated in the Government Order made it clear that the employment on contract basis is for a period of one year. It is purely temporary. The same may be cancelled or terminated at any time without issuing any notice. The persons who are appointed on contract basis are not entitled for permanent appointment, absorption in service, retirement benefits and yearly increments. They were required to give consent and execute indemnity bond mentioning the aforesaid conditions, which all of them have done. Therefore, when no right is conferred on them, when it is expressly stated in the Government Order that they are not entitled for absorption in service and also not entitled for permanent appointment and the said appointment may be cancelled or terminated at any time without hearing, notice, they could not have been absorbed in service contrary to the terms of their appointment. The absorption is illegal and does not confer any right on the persons absorbed to hold the post to which they are absorbed. The State at the first instance cannot create an artificial class, bypassing the law and then 1222 contend that they form a class by themselves and thereafter contend that equality clause contained in Article 14 of the Constitution is not applicable to them and they have to be treated separately. If this modus operendi is permitted, then Article 14 of the Constitution would be rendered illusory. Then it would encourage the State to nullify the constitutional scheme by flagrant violation of Articles 14, 15 and 16, in the matter of public employment. Then regularisation and absorption would become common method of allowing back- door entries to be regularised. If the initial appointment is bad, it cannot get sanctified at a later stage by regularisation or absorption. A subsequent action/development cannot validate an action which was not lawful at its inception. The illegality strikes at the root of the order. It would be ironic to permit a person to rely upon a law, in violation of which he has obtained the benefits. A right in law exists only when it has a lawful origin. There is no nexus between classification and the object sought to be achieved. The ultimate object was to provide employment in the State to all eligible engineers 1223 belonging to Scheduled castes and Scheduled Tribes who possess requisite qualification, and who are meritorious. But those who had secured employment elsewhere on the basis of merit are discriminated and persons who could not secure employment are preferred to the State service. Therefore, these impugned rules are violative of Article 14 and 16 of the Constitution.

CHALLENGE TO SUBORDINATE LEGISLATION

145. The Apex Court in the case of INDIAN EXPRESS NEWSPAPERS (BOMBAY) PRIVATE LIMITED AND OTHERS vs UNION OF INDIA AND OTHERS [AIR 1986 SC 515] dealing with the question on what grounds a subordinate legislation could be questioned held as under:-

"73. A piece of subordinate legislation does not carry the same degree of immunity which is enjoyed by a statute passed by a competent legislature. Subordinate legislation may be questioned on any of the grounds on which plenary legislation is 1224 questioned. In addition it may also be questioned on the ground that it does not conform to the statute under which it is made. It may further be questioned on the ground that it is contrary to some other statute. That is because subordinate legislation must yield to plenary legislation. It may also be questioned on the ground that it is unreasonable, unreasonable not in the sense of not being reasonable, but in the sense that it is manifestly arbitrary. In England, the judges would say "Parliament never intended authority to make such rules. They are unreasonable and ultra vires". The present position of law bearing on the above point is stated by Diplock, L.J. in Mixnam Properties Ltd. v. Chertsey U.D.C.(1964 (1) QB 214 thus:
'The various grounds upon which subordinate legislation has sometimes been said to be void ..... can, I think, today be properly regarded as being particular applications of the general rule that subordinate legislation, to be valid must be shown to be within the powers conferred by the statute. Thus the kind of unreasonableness which invalidates a by-law 1225 is not the antonym of 'reasonableness' in the sense of which that expression is used in the common law, but such mainfest arbitrariness, injustice or partiality that a court would say:
'Parliament never intended to give authority to make such rules: they are unreasonable and ultra vires..' If the courts can declare subordinate legislation to be invalid for 'uncertainty,' as distinct from unenforceable .... this must be because Parliament is to be presumed not to have intended to authorise the subordinate legislative authority to make changes in the existing law which are uncertain. ....."

74. Prof. Alan Wharam in his Article entitled 'Judicial Control of Delegated Legislation: The Test of Resonableness' in 36 modern Law Review 611 at pages 622-23 has summarised the present position in England as follows:

"(i) It is possible that the courts might invalidate statutory instrument on the grounds of unreasonableness or uncertainty, vagueness or aribitrariness; but the writer's view is that for all 1226 practical purposes such instruments must be read as forming part of the parent statute, subject only to the ultra vires test.
(ii) The courts are prepared to invalidate by-

laws, or any other form of legislation, emanating from an elected, representative authority, on the grounds of unreasonableness uncertainty or repugnance to the ordinary law; but they are reluctant to do so and will exercise their power only in clear cases.

(iii) The courts may be readier to invalidate by- laws passed by commercial undertakings under statutory power, although cases reported during the present century suggest that the distinction between elected authorities and commercial undertakings, as explained in Kruse v. Johnson, might not now be applied so stringently.

(iv) As far as subordinate legislation of non- statutory origin is concerned, this is virtually obsolete, but it is clear from In re French Protestant Hospital [1951] ch. 567 that it would be subject to strict control."

1227

75. In India arbitrariness is not a separate ground since it will come within the embargo of Article 14 of the Constitution. In India any enquiry into the vires of delegated legislation must be confined to the grounds on which plenary legislation may be questioned, to the ground that it is contrary to the statute under which it is made, to the ground that it is contrary to other statutory provisions or that it is so arbitrary that it could not be said to be in conformity with the statute or that it offends Article 14 of the Constitution.

76. That subordinate legislation cannot be questioned on the ground of violation of principles of natural justice on which administrative action may be questioned has been held by in The Tulsipur Sugar Co. Ltd. v. The Notified Area Committee, Tulsipur 1980 (2) SCR 1111), Rameshchandra Kachardas Porwal v. State of Maharashtra(1981) 2 SCR 866 and in Bates v. Lord Hailsham of St Marylebone(1972) 1 WLR 1373. A distinction must be made between delegation of a legislative function in the case of which the question of reasonableness cannot be enquired into and the investment by statute to exercise particular discretionary powers. 1228 In the latter case the question may be considered on all grounds on which administrative action may be questioned, such as, non-application of mind, taking irrelevant matters into consideration, failure to take relevant matters into consideration, etc. etc. On the facts and circumstances of a case, a subordinate legislation be may struck down as arbitrary or contrary to statute if it fails to take into account very vital facts which either expressly or by necessary implication are required to be taken into consideration by the statute or, say, the Constitution. This can only be done on the ground that it does not conform to the statutory or constitutional requirements or that it offends Article 14 or Article 19 (1) (a) of the Constitution. It cannot, no doubt, be done merely on the ground that it is not reasonable or that it has not taken into account relevant circumstances which the Court considers relevant.

77. We do not, therefore, find much substance in the contention that the courts cannot at all exercise judicial control over the impugned notifications. In cases where the power vested in the Government is a power which has got to be exercised in the public 1229 interest, as it happens to be here, the Court may require the Government to exercise that power in a reasonable way in accordance with the spirit of the Constitution. The fact that a notification issued under section 25 (1) of the Customs Act, 1962 is required to be laid before Parliament under section 159 thereof does not make any substantial difference as regards the jurisdiction of the court to pronounce on its validity."

146. From the aforesaid judgment it is clear a subordinate legislation does not carry the same degree of immunity which is enjoyed by a statute passed by a competent legislature. In addition to the grounds on which a statute could be challenged, a subordinate legislation could be challenged on the ground that it does not conform to the statute under which it is made. It could also be challenged on the grounds that it is arbitrary to some other statute, manifestly arbitrary and also that the legislature never intended to make such Rules. It is because the subordinate legislation must yield to plenary legislation. If the subordinate 1230 legislation fails to take into account the very vital facts which either expressly or by necessary implication are required to be taken into consideration by the statute or the Constitution then it can be struck down on the ground that it does not conform to the statutory or constitutional requirements or that it offends Article 14 and 16 of the Constitution. It is because the power vested in the Government to make subordinate legislation is a power which has got to be exercised in public interest in a reasonable way in accordance with the spirit of the Constitution. Therefore, when the Government enacted the Backlog Rules with the sole object of providing employment to all eligible duly qualified engineers belonging to the Scheduled Caste and Scheduled Tribes any further subordinate legislation made by the State cannot run counter to such intention. Articles 14 and 16 of the Constitution confers the right on all persons belonging to Scheduled Caste and Scheduled Tribe to seek employment in Government under the Backlog Rules. By the subordinate legislation an artificial classification is made by employing a non-obstante clause and the General Rules 1231 which cater to needs and requirement of all persons who are similarly placed are excluded. Therefore, these impugned Rules run counter to the Backlog Rules which is the general rule which equally applies to all persons belonging to Scheduled Caste and Scheduled Tribes.

NON-OBSTANTE CLAUSE

147. The Government seems to think that by invoking a non-obstante clause, their action would be beyond judicial review. In so far as the use of non-obstante clause to by-pass the existing law is concerned, the law on the point is well settled. A clause beginning with a non-obstante clause is sometimes appended to a section in the beginning with a view to give the enacting part of the section in case of conflict an overriding effect over the provision or Act mentioned in the non-obstante clause. It is equivalent to saying that in spite of the provision or Act mentioned in the non-obstante clause, the enactment following it will have its full operation or that the provisions embraced in the non-obstante clause will not be an 1232 impediment for the operation of the enactment. Thus a non- obstante clause may be used as a legislative device to modify the ambit of the provision or law mentioned in the non- obstante clause or to override it in specified circumstances. Even though the non-obstante clause is a very widely worded, its scope may be restricted by construction having regard to the intention of the Legislature gathered from the enacting clause or other related provisions in the Act. This may be particularly so when the non-obstante clause does not refer to any particular provision which it intends to override, but refers to the provisions of the statute generally. But the wide meaning of the non-obstante clause cannot be curtailed when the use of wide language accords with the object of the Act. However, the adoption of a non-obstante clause would not give freedom to the legislature or to the rule making authority to enact a law which is contrary to the constitutional scheme and the statute governing the field. If there is a law already governing the field, if that law is inadequate or if that is causing any inconvenience in its implementation, at the same 1233 time if the legislature does not want to repeal the said law and they want to enact a law to meet a particular situation to which the law in force is not suitable, without repealing the law in force by invoking a non-obstante clause they could enact a law which meets the situation. But, the enacting law also should be in accordance with the constitutional scheme. The said law also could be attacked on all the grounds on which the earlier law could be attacked. The only ground on which the said law cannot be attacked is on the ground that the said law is not inconsistent with the earlier law. If the earlier law is constitutionally valid and if the law enacted with a non- obstante clause is constitutionally invalid, the very mode of invoking the non-obstante clause to over-ride a law which is constitutionally valid would render that law arbitrary and without any further proof the same is liable to be struck down as violative of Article 14 of the Constitution. Viewed from that angle the law which governs the field was in tune with Articles 14 and 16 of the Constitution. The Absorption Rules are in conflict with Articles 14 and 16 of the Constitution. This non- 1234 obstante clause would not save the impugned Rules from the vice of unconstitutionality. Therefore, the impugned Rules are liable to be struck down on that score.

RIGHT TO RESILE FROM AN UNDERTAKING

148. Learned counsel appearing for the State contended that, if the State had agreed or even given an undertaking to the Court that they would adopt a particular procedure for recruitment, the State is not power less to go back on such undertaking. When once the Government is vested with the power under the statute to make Rules for recruitment, the said undertaking or agreement would not come in the way of State passing law contrary to such agreement or undertaking. When the State as a litigant before a Court or a Tribunal gives an undertaking in a pending litigation, a Government which is wedded to Rule of Law and functioning under a constitutional scheme is expected to honour such solemn commitment given to a Court or a Tribunal. However, if the agreement entered into or the undertaking given is contrary to law, violates any 1235 statutory provision, or is unconstitutional, the principles of estoppel is not attracted. There cannot be an estoppel against statute. This is a well recognised principle. In such circumstances, if the State wants to pass laws in accordance with the constitutional scheme, certainly the State cannot be found fault with for not acting on the agreement or on the undertaking given to the judicial body. However, when the action of the State and the order passed is challenged before the Tribunal or a Court on the ground that it is one without jurisdiction, unconstitutional and when the Court makes a suggestion how to bring their actions in accordance with law and when the Government accepts such suggestion and in fact issues a Government Order giving effect to such suggestion made by judicial body which is in conformity with the constitutional scheme and in accordance with law it is not open to the State to resile from such stand. At any rate after resiling from such a stand, they cannot pass law by way of subordinate legislation, which is per se unconstitutional and contrary to the law governing the field. Though the power of 1236 the State to pass laws cannot be disputed, the law passed by them should be within the four corners of the Constitution which in turn gives them the power to pass such laws. Seen from this background, we do not see any substance in the contention urged on behalf of the State.

ABSORPTION OF CONTRACT EMPLOYEES

149. It was contended that State Legislature has competence to pass rules, which includes their right to pass rules to absorb persons who are employed as contract engineers. Further, it was contented that it is not a case of regularization and therefore the law laid down by the Apex Court in Umadevi's case is not attracted. If it is case of absorption as understood in service jurisprudence, the person to be absorbed should have been recruited in accordance with rules and if such a person is transferred from one department to another department either by transfer or by way of deputation or even lengthy service and if such a person is to be absorbed, it is permissible in law. On such absorption, he loses 1237 his lien in the parent department and he becomes an employee where he is posted/absorbed. Therefore, the question of going into the validity of initial appointment would not arise. It is only persons who are initially appointed in the civil services in accordance with law could be absorbed in the newly created post or in the new post to which he is posted. Seen from that angle in the instant case, these contract engineers were appointed in pursuance of Government order, which was passed by the Government without jurisdiction. Their appointment is illegal from the inception. The Government order was not struck down nor it was upheld, because the period of employment was only for 12 months and a solemn undertaking was given to the Tribunal as well as to the High Court that simultaneous proceedings would be initiated for recruitment under the Backlog Rules. Therefore, High Court did not go into the validity of the said Rules and left that question to be adjudicated by the parties if and when it becomes necessary. That is why the applicants were justified in raising these grounds before the Tribunal as well as before the 1238 High Court. Therefore, the Tribunal was justified in going into the constitutional validity of the impugned order and the Rules and the finding recorded by the Tribunal is in consonance with law and it was justified in holding that the impugned rules are vitiated as it is violative of Article 14 and 16 of the Constitution.

REGULARISATION OF CONTRACT EMPLOYEES

150. Though the State contended that it is not case of regularization, but a case of absorption, learned Advocates appearing for the engineers contended that it is a case of regularization and the State had jurisdiction to pass such orders regularizing their services. Their contention was that the judgment in Umadevi's case came after they were absorbed in services. Therefore that judgment has no application to the facts of these cases. Secondly, it was contended that as on this day the Court is hearing the matters, all those persons have completed 10 years of uninterrupted service as Assistant Engineers and Junior Engineers against the sanctioned post. 1239 All of them have requisite qualification and therefore their case falls under paragraph 53 in Umadevi's case where regularization is permissible.

151. We do not see any substance in both these contentions. In Umadevi's case, the Apex Court made it clear that if regularization has taken place and if the same is not challenged and attained finality, on the ground that regularization is contrary to the law declared by the Apex Court in Umadevi's case, it should not be re-opened. They have entered caveat stating that it is not applicable to cases where those regularizations are under challenge. Therefore, merely because the said judgment came after absorption rules came into force, it cannot be contended that the said judgment has no application. When once those absorption rules are challenged and pending on the day Umadevi's case was decided, this Court has to decide the legality of the regularization in terms of the law laid down by the Apex Court. As set out above, as the law stands today, there cannot be any 1240 regularization or recruitment or appointment of a person to a civil service except in accordance with Act and the Rules governing the same. Public notice is to be given calling for applications from all those persons who are eligible to hold the said post and then only that would meet the requirements of Article 14 and 16 of the Constitution. Admittedly, in the instant case, the appointment of these engineers is not made in accordance with the Backlog rules framed for filling up backlog vacancies. As is clear from the notification issued for recruiting these engineers on contract basis which was duly published in the News Paper on 10-4-2003, applications are called for to fill up 411 Assistant Engineers post and 195 Junior Engineer Post. Their appointment was made on 25-7-2003. A second batch of appointment was made on 1-9-2003, filing up 384 Assistant Engineers and 254 Junior Engineers purporting to be additional backlog vacancies. Again on 28-1-2004, another 208 Assistant Engineers and 147 Junior Engineers were appointed as a further additional backlog vacancy. Thus these backlog vacancies have been filled up without first computing the 1241 number of backlog vacancies, and in an arbitrary and fanciful manner. It is made contrary to the said rules and therefore the said appointments are per se illegal and cannot be regularised. What can be regularised is only an irregular appointment. The appointments made in these cases are illegal appointments. Therefore, an illegal appointee can never be regularised by the State.

152. Insofar as application of paragraph 53 of the judgment of Umadevi's case is concerned, though these applicants satisfy the condition that they have requisite qualification; they were appointed against a substantial post; from the date of appointment till the date of their absorption, they had completed hardly two to three years of service. Even that service is because of concessions made. More than 10 years is the period prescribed for continuous service of work against a sanctioned post. None of these engineers possess the said qualification of ten years of continuous service for regularization. Moreover all these appointments are illegal 1242 appointments. In that view of the matter, whether we call it absorption or regularization, on both counts, it is contrary to law and it is contrary to the law declared by the Apex Court in Umadevi's case.

SUB-JUDICE

153. It was contended that, in para 53 of Umadevi's case, the Apex Court has held that all such recruitments validly done should not be reopened. Admittedly all these absorptions have taken place prior to the judgment of the Apex Court in Umadevi's case and the recruitment has been made validly under the Rules formulated by the Government and as such the same cannot be held invalid in view of the law laid down by the Apex Court in Umadevi's case.

154. In Umadevi's case it is specifically held as under: -

"We also clarify that regularisation, if any already made, but not sub judice, need not be reopened 1243 based on this judgment, but there should be no further bypassing of the constitutional requirement and regularising or making permanent, those not duly appointed as per the constitutional scheme."

155. If on the day Umadevi's case was decided, if any regularisation is made and if the same is not challenged, they need not be reopened based on the said judgment. Therefore, it follows, if the regularisations made prior to Umadevi's case was the subject matter of litigation or it is challenged in any forum, then the questions involved in the said litigation has to be decided in accordance with the law laid down by the Apex Court in Umadevi's case.

156. In the facts of this case it is clear the appointments were made in pursuance of the Government Order dated 12.12.2002. The said Government Order was challenged before the Tribunal. The Tribunal while considering the legality of the Government Order and the appointment made therein suggested certain modifications by its order dated 5.3.2003. 1244 Accordingly, the Government Order dated 5.4.2003 was issued. The said order of the Tribunal dated 5.3.2003 was challenged in W.P. Nos. 24601-24603/2003. The Government Orders and the appointments made under the aforesaid appointments were not struck down, not on the ground that the Government Orders were legal and the appointments were legal but on the ground it was a stop gap arrangement and the appointment of contract engineers is only for a period of 12 months and the Government gave an undertaking to the Court that they will recruit them according to Backlog Rules. Contrary to the undertaking given to the Tribunal and in utter disregard to the order made by the Tribunal without resorting to the procedure prescribed under the Backlog Rules, the Absorption Rules came to be passed absorbing all the persons who were appointed under the Government Orders. Immediately thereafter the said Absorption Rules are challenged before the Tribunal. Now, the said Absorption Rules are struck down by the Tribunal. Therefore, the appointment of all these engineers is subjudice on the day the Constitutional Bench delivered the 1245 judgment in Umadevi's case. As is clear from the aforesaid observations it is not a case of reopening of illegal or irregular appointments which are regularised by way of absorption which had attained finality. They are not sought to be reopened by virtue of Umadevi's case. It is a case where these appointments, regularisation and absorption were under attack from the first day of their appointment which was pending on the day Umadevi's case was decided. Therefore, the law laid down in Umadevi's case is applicable in deciding the legality of the appointment of these engineers who are absorbed under the Absorption Rules. Hence, the contention that Umadevi's case has no application to the facts of the case is not correct. LOCUS STANDI

157. It was contended that the applicants before the Tribunal did not have locus-standi to challenge the impugned rules on the ground that they had not applied against notification for being recruited as contract engineers. When all these applicants possess the requisite qualification, fell within 1246 age group and were eligible to be recruited as engineers under the Backlog Rules, the impugned rules has taken away such a right of public employment offending Article 16 of the Constitution. Their non filing of an application in pursuance to the notification to be recruited as contract engineers would not disentitle them from challenging the impugned rules, as it is the impugned rules which took away their right to participate in the selection process. Several judgments were relied to show that persons who does not possess locus standi cannot challenge the Constitutional validity of the Act or Rules. It is also true that it is not a Public Interest Litigation. But the persons who have challenged these rules have a right to be considered for appointment under the State and that right has been taken away by impugned Rules. In fact for their benefit the Backlog Rules were framed. The impugned Rules take away the right conferred under the Backlog Rules. They are aggrieved by the impugned Rules. Therefore, it cannot be said that they have no locus standi to maintain these applications. 1247 FUTILE WRIT

158. It was contended that now all these applicants have become age barred and tomorrow if fresh recruitments are initiated, they will not be eligible to apply. Therefore if Courts were to issue any Writs nullifying the impugned rules, it would be a futile writ and it serves no purpose. Counsel for the applicants submit that majority of them even today have not crossed the age of 40 years and they are eligible to be appointed and therefore they contend there is no merit in the said submission. It is true as held by the Apex Court in various judgments that the Court is not going to issue any futile writ, it is equally well settled that the Court is not going to decide the validity of enactment or rules in vacuum. It decides legality only in an application or writ petition filed by a person who has subsisting interest. In the instant case, if the applicants before the Tribunal are within age group and if the selection process to commence from now onwards, they would be eligible and 1248 therefore the question of Court issuing a writ or deciding legality of Rules in vacuum would not arise.

DISCRIMINATION AMONG SC AND ST

159. Next, it was contended that all these persons are innocent, they have no role to play in the illegality. They have worked all these years, they have gained experience and that experience would be a loss to the State, if they are disturbed from their position. We do not see any merit in this contention. If the rules are annulled, it does not mean that the persons who are appointed under the annuled rules are ineligible for appointment. If fresh recruitment is to be done, certainly their case also will be considered It is nobody's case that those persons who are selected do not possess requisite qualification nor did they possess merit. What is in challenge is the procedure which is followed and denial of opportunity to persons who are similarly placed as those who are selected. In our constitutional scheme, where equal opportunity has to be provided to every citizen of this Country, discrimination on any 1249 ground is not tolerated. The State cannot enact law regarding public employment which discriminates persons who are similarly placed. Infact, the State seems to think that there should not be any discrimination between persons who are belonging to scheduled castes and scheduled tribes and other communities and there could be discrimination between persons belonging to said community. The law makes no difference. It is not based on community or caste. Even among persons belonging to scheduled caste and scheduled tribes, there should not be any discrimination. All should be treated equally and that aspect appears to have been forgotten while making these rules, especially the bifurcation of age groups which is per se discriminates on the basis of age and in the process sacrifices merit among the persons belonging to scheduled castes and scheduled tribes.

ABANDONMENT

160. It was contended that all these applicants when they did not file an application for appointment as contract 1250 engineers, it amounts to abandonment of their right or waiver of their right and therefore they are not entitled to be recruited, absorbed or regularized under the impugned rules. The applicants wanted a permanent job in the State. For that purpose, the State took the trouble of passing the special rules. In fact, initially KPSC was requested to recruit Assistant Engineers and Chief Engineer was directed to recruit Junior Engineers. That is the right that the applicants wanted to enforce. When that was recalled and Government order was issued for recruiting only contract engineers for a period of 12 months, they did not want to give up their larger right to the smaller right. They did not choose for smaller right. Their larger right to seek for appointment to permanent post is neither abandoned nor waived and therefore, there is no merit in the said contention.

HUMAN PROBLEM

161. Next it was contended that the Court has to look at the problem from an equitable angle. It is a human problem. 1251 These persons are working now for more than 10 years. If their appointment is to be set aside at this juncture, they and their family would come to the street. Therefore, their appointment should be not be disturbed. While dealing with the question of human problem which the Court shall take note of, the Apex Court in the aforesaid Umadevi's judgment held as under: -

"44. ..... the courts are swayed by the fact that the concerned person has worked for some time and in some cases for a considerable length of time. It is not as if the person who accepts an engagement either temporary or casual in nature, is not aware of the nature of his employment. He accepts the employment with eyes open. It may be true that he is not in a position to bargain -not at arm's length - since he might have been searching for some employment so as to eke out his livelihood and accepts whatever he gets. But on that ground alone, it would not be appropriate to jettison the constitutional scheme of appointment and to take the view that a person who has temporarily or casually got employed should be directed to be continued permanently. By doing so, it will be 1252 creating another mode of public appointment which is not permissible......
47. When a person enters a temporary employment or gets employment as a contractual or casual worker and the engagement is not based on a proper selection as recognised by the relevant rules or procedure, he is aware of the consequences of the appointment being temporary, casual or contractual in nature. Such a person cannot invoke the theory of legitimate expectation for being confirmed in the post when an appointment to the post could be made only by following a proper procedure for selection and in cases concerned, in consultation with the Public Service Commission. Therefore, the theory of legitimate expectation cannot be successfully advanced by temporary, contractual or casual employees."

162. Further, repelling the argument that the State action in not regularising the employees was not fair/within the framework of the rule of law compels the State to make appointments as envisaged by the Constitution and in the 1253 manner stipulated under the statutory provisions. In most of these cases, no doubt, the employees had worked for some length of time, but this has also been brought about the pendency of proceedings in tribunals and Courts initiated at the instance of the employees. Moreover, accepting an argument of this nature would mean that the State would be permitted to perpetuate an illegality in the matter of public employment and that would be a negation of the constitutional scheme adopted by us, the people of India. It was further held, in a country like India where there is so much poverty and unemployment and there is no equality of bargaining power, the action of the State in not making the employees permanent, would be violative of Article 21 of the Constitution. But the very argument indicates that there are so many waiting for employment and an equal opportunity for competing for employment and it is in that context that the Constitution as one of its basic features, has included Articles 14, 16 and 309 so as to ensure that public employment is given only in a fair and equitable manner by giving all those who are qualified, an 1254 opportunity to seek employment. In the guise of upholding rights under Article 21 of the Constitution, a set of persons cannot be preferred over a vast majority of people waiting for an opportunity to compete for State employment. The acceptance of the argument on behalf of the respondents would really negate the rights of the others conferred by Article 21 of the Constitution, assuming that we are in a position to hold that the right to employment is also a right coming within the purview of Article 21 of the Constitution.

163. It is in this background, the argument of human problem, canvassed in this case, requires to be considered. The human problem is a creature of the State by not following the very Rules which are framed by them for the same persons. When the State bypasses the Rule made by it for the benefit of the very same section of the society and creates unwarranted human problem, they cannot pass one more set of Rules which are arbitrary, unconstitutional for the purpose of solving such human problem. It is only a lame excuse, well thought of, to 1255 perpetuate an illegality. By doing so the State wants to create another mode of public employment which is not provided for under our constitutional scheme and which in fact is contrary to the constitutional scheme. In this regard the State is ill advised. The State cannot be permitted to indulge in such illegal acts under the cover of a legislative device which is nothing but a colourable exercise of such rule making power conferred. It runs counter to Articles 14 and 16 of the Constitution. It is unconstitutional, arbitrary. The human problem which is put forth is only a shield to protect the said unconstitutional law from being attacked. The Court can pierce through the curtains and if the said argument is upheld, it only encourages the State to bypass all constitutional requirement and the statutes governing recruitment to the Government service. Such conduct on the part of the Government cannot be countenanced by the Courts. 1256 FINAL CONCLUSION

164. From the aforesaid discussion it is clear the Government of the day though sympathetic to the problems faced by persons belonging to Scheduled Castes/Scheduled Tribes framed special Rules for filling up the backlog vacancies, it was not sincere in providing employment to persons who are belonging to these classes and who possessed merit. The way they have attempted to fill these backlog vacancies clearly demonstrate that the Government has no respect for the Constitution, the laws passed by the legislature and the special laws passed by them. The Government has abused its constitutional power conferred under Article 162 to deprive meritorious engineers who belong to these classes. They have abused the rule making power to deny equal opportunity to the persons to whom these special rules are framed. When their action was challenged in the Court, to get over the challenge they agreed to the suggestions made by the Tribunal. But, they had no intention of respecting the solemn undertaking given to 1257 the Tribunal and the High Court which is evident from their subsequent conduct. Thus, they have demonstrated not only they have no respect for the Constitution and the laws but also to the Tribunal and Courts. They have gone back on the solemn promise made by them to the Tribunal. This only shows the Government of the day thinks that they are supreme. What they say is the law, Constitution and laws passed by legislature are all sub-servient to their whims and fancies. With impunity the Court order and undertaking given to the Court are breached. This is not what is expected of a Government which is wedded to the rule of law and which has to work under the Constitutional scheme, which has conferred on them the power to rule and administer the State. The material on record shows though they had the advice from the Law Department, they preferred to ignore the said sound advice and exercised the power in contravention of the constitutional provisions in an arbitrary, unreasonable and whimsical manner. This is not what is expected of a responsible Government in a democratic set up which is expected to treat 1258 all its subjects alike. The conduct of the Government and the orders and the Rules which are impugned in these Writ Petitions are unconstitutional, arbitrary, unreasonable and therefore they are rightly quashed by the Tribunal. There is no illegality in the impugned order which calls for interference by this Court. Hence, we pass the following:

ORDER (1) All these writ petitions challenging the impugned order passed by the Karnataka Administrative Tribunal in application No. 6258/2003 and other connected matters dated 25th day of May, 2009, are dismissed.
(2) The order passed by the Karnataka Administrative Tribunal declaring that the Karnataka Civil Services (Absorption of persons appointed on contract basis against backlog vacancies in the category of Assistant Engineers and Junior Engineers in the Department of Public Works Engineering, Water Resources and Rural Development and Panchayat Raj) (Special) Rules, 2005 as 1259 being contrary to the provisions of Articles 14 and 16 of the Constitution of India and the several decisions of the Supreme Court and consequently striking down the said Rules is hereby affirmed.
(3) The respondents shall initiate recruitment process to the backlog vacancies under the provisions of the Karnataka State Civil Services (Unfilled vacancies reserved for the persons belonging to the Scheduled Caste/Scheduled Tribes) (Special Recruitment)] Rules 2001, i.e., Backlog Rules and complete the same within a period of 6 months from today and the outer limit being one year from today.
(4) The eligibility for applying as against those backlog vacancies would be the qualification, educational and age prescribed in the Backlog Rules of 2001 as on the day the said Rules came into force i.e., 21st of November 2001. Only those persons who possessed the requisite 1260 qualification as on 21st November 2001 shall be considered for filling up of those backlog vacancies.
(5) All the persons absorbed/appointed/regularised under the impugned Rules are permitted to be continued in service till the appointments are made in pursuance of the Rules of 2001 as aforesaid or for a period of one year, which ever is earlier.
(6) This recruitment to fill up the backlog vacancies shall apply only to the backlog vacancies which were existing on the day the Backlog Rules came into force i.e., 21st of November, 2001.
(7) Parties to bear their own costs.

Sd/-

JUDGE Sd/-

JUDGE ckl/ksp/alb/sa/rs/nsu/bk/ujk