Supreme Court - Daily Orders
C. Dorasawamy Naidu S/O G.Chengama ... vs D. Kannaiah S/O Chinnabba on 4 April, 2014
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ITEM NO.34 COURT NO.9 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).8041/2014
(From the judgement and order dated 25/10/2013 in Civil Revision Petition
No.3720/2012 of The HIGH COURT OF A.P AT HYDERABAD)
C. DORASWAMY NAIDU S/O G.CHENGAMA NAIDU Petitioner(s)
VERSUS
D. KANNAIAH S/O CHINNABBA & ANR. Respondent(s)
(With prayer for interim relief and office report)
Date: 04/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. V. Sreedhar Reddy, Adv.
Mr. Ram Swarup Sharma,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
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