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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(a) in The Rajasthan Minor Mineral Concession Rules, 1986

(a)[a fee of Rs. [10000/-] [Substituted by Government Notification dated 18/12/2004] for marble, sandstone & Granite and Rs. [5000/-] [Substituted by Rajasthan Gazette Extra Ordinary dated 05/08/2014] for other minerals [which shall not be refunded except in case where process of allotment is cancelled by the order of the court or any authority;] [Substituted by Rajasthan Gazette Extra Ordinary dated 14/02/2013]]