Section 4(3)(ii) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(ii)Expenses related to premiums, sum assured, annuity, etc., and per policy shall be specified separately under column (5) of the table;

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