Rajasthan High Court - Jaipur
Rafika Begum W/O Mohammad Salim Alias ... vs Ganesh Narayan S/O Sh. Bhori Lal on 4 January, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 420/2018
Rafika Begum W/o Mohammad Salim Alias Samim
----Appellant
Versus
Ganesh Narayan S/o Sh. Bhori Lal
----Respondent
For Appellant(s) : Mr. K.S. Loha, through VC.
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 04/01/2021 Office is directed to list this appeal along with the record of the trial Court.
List on 15.01.2021.
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