Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(2) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(2)I opt to continue under the existing Contributory Provident Fund benefits.Note. - Strike out (1) or (2) which is not applicable.Witness
Signature _________________ Signature of the employee ____________________
Date _________________ Date _________________
Name in full _________________ Name in full (In block letters) _________________
Designation ____ Office ___ Designation _________________
Signature _________________ Office _________________
Date _________________Name in full (in block letters) _________________Designation (Principal/Headmaster) Office _________________District Education Officer.