Bombay High Court
J.M. Financial Asset Reconstruction ... vs The Board Of Trustees Of The Port Of ... on 19 June, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1985 OF 2018
Khandelwal Brothers Limited ....Petitioner
V/S
The Board Of Trustees Of The Port Of Mumbai ....Respondent
And Anr WITH WRIT PETITION NO. 1439 OF 2018 Noble Fisheries Private Limited ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 2179 OF 2018 Baltic Trading Company Private Limited. ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.
Page 1/4 ::: Uploaded on - 19/06/2019 ::: Downloaded on - 20/06/2019 05:20:36 :::WITH WRIT PETITION NO. 2695 OF 2018 Hindustan Unilever Limited. (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.
WITH WRIT PETITION NO. 2707 OF 2018 Hindustan Unilever Limited (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION LODGING NO. 2902 OF 2018 Hindustan Unilever Limited. (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.
WITH WRIT PETITION NO. 881 OF 2019 Hindustan Unilever Limited ....Petitioner V/S The Board Of Trustees Of Port Of Mumbai And ....Respondent Anr Page 2/4 ::: Uploaded on - 19/06/2019 ::: Downloaded on - 20/06/2019 05:20:36 ::: WITH WRIT PETITION NO. 880 OF 2019 Hindustan Unilever Limited (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of Port Of Mumbai And ....Respondent Anr WITH WRIT PETITION NO. 482 OF 2019 Devkumar Gopaldas Aggarwal And 2 Ors ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 483 OF 2019 Devkumar Gopaldas Aggarwal And 2 Others ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 3 Others WITH WRIT PETITION NO. 768 OF 2019 D. Abraham And Sons Private Limited ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 2 Ors WITH WRIT PETITION NO. 1438 OF 2019 Page 3/4 ::: Uploaded on - 19/06/2019 ::: Downloaded on - 20/06/2019 05:20:36 ::: Soli Shapurji Ragi And 2 Ors ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 808 OF 2019 Michael Yunus Baluwala And Anr ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 9 Ors WITH WRIT PETITION LODGING NO. 677 OF 2019 Bhausaheb Bhikaji Gunjal And Anr. ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.
CORAM : R.D. DHANUKA, J DATE : 19th June, 2019 P.C. :
Due to paucity of time the matter is adjourned for Admission. Stand over to 4th July, 2019.
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