Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 20] [Entire Act] Union of India - Subsection Section 20(1) in The Auroville Foundation Act, 1988 (1)There shall be a Working Committee of the Residents' Assembly which shall assist the Residents' Assembly or, as the case may by, the Governing Board, in discharging its duties under this Act.
