Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Andhra Pradesh - Subsection Section 16(a) in Andhra Pradesh Industrial Facilitation Council (Arbitration) Rules, 1999 (a)such documents and facts in support of your defence or having a bearing on the matter under reference and a deposit amount, and
