Supreme Court - Daily Orders
S.R.K. Prasad @ Surapanenv Ram Krishna ... vs Union Of India Thr. Cbi on 6 November, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.12+55 COURT NO.5 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9209/2015
(Arising out of impugned final judgment and order dated 09/07/2015
in CRLM No. 14761/2015 passed by the High Court Of Patna)
S.R.K. PRASAD @ SURAPANENV RAM KRISHNA PRASAD Petitioner(s)
VERSUS
UNION OF INDIA THR. CBI Respondent(s)
(with interim relief and office report)
WITH SLP(Crl.) No. 9266/2015
(With interim relief and office report)
SLP(Crl.) No. 9115/2015
(With interim relief and office report)
Date : 06/11/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Mr. Anuj Prakash, Adv.
Mr. Gopal Jha, Adv.
Mr. Gautam Singh, Adv.
Mr. Krishan Kant Dubey, Adv.
Mr. Kaushik Poddar,Adv.
For Respondent(s) Mr. Prem Prakash, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed. Pending applications, if any, stand disposed of.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR)
Signature Not Verified
COURT MASTER COURT MASTER
Digitally signed by
Deepak Mansukhani
Date: 2015.11.06
22:36:20 IST
Reason: