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Chattisgarh High Court

Kailash Chandra Sharma vs C. G. State Agriculture Marketing Board ... on 5 December, 2019

              HIGH COURT OF CHHATTISGARH, BILASPUR

                               Order Sheet

                        WPS No. 5782 of 2007

Kailash Chandra Sharma Versus C. G. State Agriculture Marketing Board

                            WPS/1326/2013,




   05/12/2019         Shri YS Thakur, learned counsel appearing for
                the respondent -CG State Agriculture Marketing

Board, in both the writ petitions, would pray for and is allowed 2 weeks further time to file affidavit.

Post the matter after 2 weeks.

Sd/-

Judge (Prashant Kumar Mishra) Barve