Chattisgarh High Court
Kailash Chandra Sharma vs C. G. State Agriculture Marketing Board ... on 5 December, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 5782 of 2007
Kailash Chandra Sharma Versus C. G. State Agriculture Marketing Board
WPS/1326/2013,
05/12/2019 Shri YS Thakur, learned counsel appearing for
the respondent -CG State Agriculture Marketing
Board, in both the writ petitions, would pray for and is allowed 2 weeks further time to file affidavit.
Post the matter after 2 weeks.
Sd/-
Judge (Prashant Kumar Mishra) Barve