Delhi High Court - Orders
China Construction Sausum India Pvt Ltd vs Union Of India & Ors on 26 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1322/2022 & CM APPL.9354/2022
CHINA CONSTRUCTION SAUSUM INDIA PVT LTD.
..... Petitioner
Through: Mr. Naresh Jain with Mr. Sushil
Kumar, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Amit Mahajan, CGSC for UOI.
Mr.Zoheb Hossain, Sr. Standing
counsel with Mr.Vipul Agrawal and
Mr.Parth Semwal, Advs. for Revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 26.04.2022 Today, learned counsel for the respondent has handed over copies of orders passed under Section 127(2) as well as 281B of the Income Tax Act, 1961. The same are taken on record.
Learned counsel for the petitioner prays for and is permitted to amend the writ petition. He is also permitted to file a fresh application for interim relief.
List on 25th July, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 26, 2022/st Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:27.04.2022 18:04:45