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Delhi High Court - Orders

China Construction Sausum India Pvt Ltd vs Union Of India & Ors on 26 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~39
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    W.P.(C) 1322/2022 & CM APPL.9354/2022
                                   CHINA CONSTRUCTION SAUSUM INDIA PVT LTD.
                                                                                    ..... Petitioner
                                                    Through: Mr. Naresh Jain with Mr. Sushil
                                                             Kumar, Advocates.
                                                    versus
                                        UNION OF INDIA & ORS.                              ..... Respondents
                                                      Through:           Mr. Amit Mahajan, CGSC for UOI.
                                                                         Mr.Zoheb Hossain, Sr. Standing
                                                                         counsel with Mr.Vipul Agrawal and
                                                                         Mr.Parth Semwal, Advs. for Revenue.

                                        CORAM:
                                        HON'BLE MR. JUSTICE MANMOHAN
                                        HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                            ORDER

% 26.04.2022 Today, learned counsel for the respondent has handed over copies of orders passed under Section 127(2) as well as 281B of the Income Tax Act, 1961. The same are taken on record.

Learned counsel for the petitioner prays for and is permitted to amend the writ petition. He is also permitted to file a fresh application for interim relief.

List on 25th July, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 26, 2022/st Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:27.04.2022 18:04:45