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[Cites 0, Cited by 0] [Section 146] [Entire Act]

State of Odisha - Subsection

Section 146(f) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(f)the instructions regarding steps to be followed to fight outbreak of fire, at an excavation or tunneling work, written in Hindi or local language understood by the majority of the building workers employed on such excavation or tunneling work, are displayed at conspicuous and vulnerable places of such excavation or tunneling work;