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State of Telangana - Section

Section 4 in Telangana Registrar General of Births, Deaths and Marriages Act, 1953

4. Index to be open to Inspection.

- Subject to the payment of the prescribed fees, the indexes so made shall at all reasonable times be open to inspection by any person applying to inspect them and copies of any entries to which the indexes relate shall be given to all persons applying for them in the manner prescribed.