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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(2) in The West Bengal Motor Vehicles Rules, 1989

(2)In the State Transport Authority, where there are more than three members including the Chairman, presence of three members including the Chairman or the Deputy Chairman as may be appointed in accordance with sub-rule (3) shall constitute a quorum.