Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(3)(iv) in Rules under the Bihar and Orissa Places of Pilgrimage Act, 1920 (iv)Each well should be covered in and provided with a semi-rotate or other suitable type of pump or upright pulley rope and bucket.