Gauhati High Court
Page No.# 1/4 vs The State Of Assam And Anr on 23 February, 2021
Author: Hitesh Kumar Sarma
Bench: Hitesh Kumar Sarma
Page No.# 1/4
GAHC010021292021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./464/2020
KANHAIYA LAL BOTHRA AND 7 ORS.
S/O BHANWAR LAL BOTHRA
R/O H. NO. 8
3RD FLOOR
BYE LANE 1
JP AGGARWAL PATH
SLUICE GATE
GUWAHATI-9
MANAGER
CONTINENTAL TRANSPORT AGENCY
PRESENTLY RENAMED AND CONVERTED AS CTA LOGISTIC LIMITED
AT ROAD
BHARALUMUKH
GUWAHATI
2: MUKUL GOSWAMI
S/O LATE JAL LAL GOSWAMI
R/O BLOCK 3B
IMPERIAL BLUE
VIDYA MANDIR PATH
BHETAPARA
GUWAHATI-28
JR. EXECUTIVE (ACCOUNTS)
GCMMF
PRESENTLY- EXECUTIVE (ACCOUNTS)
GCMMF
FIRST FLOOR
HOUSEFED OFFICE COMPLEX
RUKMINIGAON
GUWAHATI-22
3: PRATEEK KUMAR
S/O DR. PRAMOD KUMAR
Page No.# 2/4
R/O DUDHMANSAGAR DAIRY
PLOT NO. 26 D
SECTOR 3
IMT MANESAR
HARYANA
PIN-122050
ASSISTANT MANAGER (QA)
GCMMF
ANAND
PRESENTLY- HEAD
DUDHMANSAGAR DAIRY
MANESAR
HARYANA
4: MAULIK M JOSHI
(WRONGLY MENTIONED AS MALLIK JOSHI @ JOSHI)
S/O SRI MAHENDRA BHAI JOSHI
R/O 23 DHARMAJIVAN FLAT
NEAR KHOKHARA PS
MANINAGAR EAST
AHMEDABAD
PIN-380008
EXECUTIVE (QA)
GCMMF
ANAND
PRESENTLY- MANAGER (QA)
GCMMF
ANAND
5: KAMAKHYA PRASAD CHALIHA
S/O CHANDRA PRASAD CHALIHA
R/O CLASSIC ENCLAVE
MANIRAM DEWAN ROAD
NEW GUWAHATI-781020
MANAGER (SALES)
GCMMF
GUWAHATI
PRESENTLY-RETIRED
6: MANORANJAN PANI
S/O JALADHAN PANI
R/O KAIRA CAN QUARTERS
NEAR HERO HONDA SHOWROOM
NEAR GANESH CHIKDARA
CHOWKDI OVER BRIDGE
ANAND
PIN-388001
ZONAL IN-CHARGE
Page No.# 3/4
GCMMF
GUWAHATI
PRESENT ADD- SR. GM
GCMMF LTD.
AMUL DAIRY ROAD
ANAND
PIN-388001
7: APURBA MISRA
S/O LATE RADHESHYAM MISRA
R/O PROTECH PARK
HENGRABARI ROAD
GUWAHATI
PIN-781036
DEPOT IN-CHARGE
GCMMF
GUWAHATI
PRESENTLY-ZONAL IN CHARGE
GCMMF
GUWAHATI
8: PU NYADO SINGH
R/O C/O CTA LOGISTIC LIMITED
AT ROAD
BHARALUMUKH
GUWAHATI-781020
GODOWN IN CHARGE
CONTINENTAL TRANSPORT AGENCY
PRESENTLY-MANAGER
CTA LOGISTIC LIMITED
VERSUS
THE STATE OF ASSAM AND ANR.
REPRESENTED BY THE PUBLIC PROSECUTOR
ASSAM
2:HITESH DEBA SARMAH
EXECUTIVE MAGISTRATE
DCs COURT
KAMRUP (M)
GUWAHATI
------------
Advocate for : MR S S SHARMA Advocate for : PP ASSAM appearing for THE STATE OF ASSAM AND ANR.
Page No.# 4/4 BEFORE HON'BLE MR. JUSTICE HITESH KUMAR SARMA 23-02-2021 Mr. Chetan Sharma, learned senior counsel for the petitioners has addressed this Court through remote video conferencing from New Delhi.
The State Respondent No.1 is represented by Mr. RJ Baruah, learned Additional Public Prosecutor, Assam.
The Office Note dated 15.02.2021 indicates that notice by registered post could not be issued due to deficit postal stamp.
On the other hand, notice issued through the District Magistrate, Kamrup (Metro) has not been received back after service or otherwise.
Therefore, Registry shall issue reminder to the District Magistrate, Kamrup (Metro) for sending the report of service of the notice and the petitioner shall also take steps for correcting the deficit postal stamp as to enable the Registry to issue the notice.
Steps be taken by the petitioner within five days.
List the matter on 5.3.2021.
JUDGE Comparing Assistant