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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Telangana - Subsection

Section 37(1)(e) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(e)between the promoters of a Co-operative Society and the Registrar, or a Co-operative Society and the Registrar; or