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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(2) in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014

(2)Every clinical establishment existing prior to commencement of this Act, shall make an application for its provisional registration within six months from the date of the commencement of this Act.