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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(14) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(14)[ "Statutes", "Ordinances" and "Regulations" mean, respectively, the Statutes, Ordinances and Regulations of the University made under this Act] [Clause (14) substituted by W. B. Act 31 of 1981];