Section 3(10)(c) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(10)(c) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

(c)contribute 3.7 times of pay as on 1st March, 2019 within ninety days after the expiry of the said period of ninety days specified in clause (b); or

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Union of India - Subsection

Section 3(10)(c) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995