Gauhati High Court
Page No.# 1/3 vs Hira Devi on 21 July, 2025
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/3
GAHC010147682024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./929/2024
RAJU RAJ AND 3 ORS
S/O LATE RAM PRAVESH RAI,
R/O 57, MAHNAR, MAHNAR TOWN, PATAL CHOWK, VILLAGE- ANCHAL-
MAHNAR- 844506, P.S. MAHNAR
DIST. VAISHALI (BIHAR).
2: SRI BISWANATH RAY
S/O LATE RAM BILASH RAY
PERMANENT RESIDENT OF M.N. NO. 26
MAHNAR
WARD NO. 11
MAHNAR PANI TANKI
MAHNAR
P.S. MAHNAR
DIST. VAISHALI (BIHAR AND PRESENTLY RESIDENT OF MARAKHALI
SOLPARA ROAD
PALTAN BAZAR
GUWAHATI-8
DIST. KAMRUP (M)
ASSAM
3: SRI DHARMENDRA RAI
S/O LATE RAM BILASH RAI
PERMANENT RESIDENT OF MAHNAR
WARD NO. 11
MAHNAR PANI TANKI
MAHNAR
P.S. MAHNAR
DIST. VAISHALI (BIHAR) AND PRESENT RESIDENT OF REHABARI
BEHIND ITI
P.O. REHABARI
PALTAN BAZAR
GUWAHATI-8
Page No.# 2/3
DIST. KAMRUP (M)
ASSAM
4: SRI OM PRAKASH RAI
S/O RAM JANAM RAI
PERMANENT RESIDENT OF MAHNAR
BABU MAHALLA
P.O. MAHNAR
P.S. MAHNAR
DIST. VAISHALI (BIHAR) AND PRESENTLY RESIDENT OF ULUBARI HAFIZ
NAGAR
P.O. ULUBARI
P.S. PALTAN BAZAR
GUWAHATI-7
DIST. KAMRUP (M)
ASSA
VERSUS
HIRA DEVI
D/O LATE NANDA LAL NATH
C/O BIJAY DAS
T.R. PHUKAN ROAD, BHARALUMUKH,
GUWAHATI -761009, DIST. KAMRUP (M), ASSAM
Advocate for the Petitioner : MR. J I BORBHUIYA, MR. L MOHAN,MRS. K H CHOUDHURY
Advocate for the Respondent : MR. A K JAIN,
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : --21.07.2025 Mr. L. Mohan, learned counsel for the petitioners is present. The learned counsel for the respondent is found absent today on call.
List the case after a week.
In view of no representation on behalf of the respondent, the interim order passed Page No.# 3/3 earlier shall continue till the next date of listing.
JUDGE Comparing Assistant