Orissa High Court
Malaya Kumar Panigrahi vs State Of Orissa & Another on 5 December, 2022
Author: V. Narasingh
Bench: V. Narasingh
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLA No.1030 of 2022
Malaya Kumar Panigrahi .... Appellant
Mr. Subir Palit, Sr. Advocate
Mr. S.K. Dalai, Advocate
-versus-
State of Orissa & another .... Respondents
Mr. K.K. Gaya, ASC
Mr. B. Baug, Advocate
CORAM: JUSTICE V. NARASINGH
ORDER
05.12.2022 Order No.
03. 1. Heard Mr. Palit, learned Senior Advocate for the Appellant, Mr. Gaya, learned ASC and Mr. Baug, learned counsel for Respondent No.2.
2. Registry is requested to place on record the vakalatanama and the counter affidavit filed by Mr. Baug, learned counsel appearing for the Respondent No.2. Copy of the counter affidavit stated to have been served on learned counsel for the Appellant.
3. As agreed by the learned counsel for the parties, list this matter on 07.12.2022.
(V. NARASINGH) Judge PKS Page 1 of 1