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State of Uttar Pradesh - Section

Section 35 in The U.P. Factories Rules, 1950

35. Exemption from Rule 32.

(a)Nothing in Rule 32 shall apply to the parts of factories specified in Part I of the schedule to these rules.
(b)Nothing in sub-rule (1) of Rule 32 shall apply to the factories or parts of factories respectively specified in Part II of the said schedule.