Delhi High Court - Orders
Cs Clarke vs Managing Committee Of Frank Anthony ... on 1 March, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 177/2012
CS CLARKE ..... Appellant
Through: Mr. Amiet Andlay and Mr. Arun K.
Sharma, Advocates.
versus
MANAGING COMMITTEE OF FRANK ANTHONY PUBLIC
SCHOOL & ORS ..... Respondents
Through: Mr. J.K. Dass, Sr. Advocate with Mr.
Puneet Taneja, Ms. Laxmi Kumari
and Mr. Manmohan Singh Narula,
Advocates for R-1.
Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD along with Ms.
Aliza Alam, Ms. Tania Ahlawat, Mr.
Nitesh Kumar Singh, Ms. Palak
Rohmetra and Ms. Laavanya Kaushik
and, Advocates for R-3.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 01.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. Re-notify on 24.07.2023.
Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:03.03.2023 11:32:152. Meanwhile, it will be open to the parties to endeavour a mutual settlement since the lis has been pending for almost three decades.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J MARCH 01, 2023 RW Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:03.03.2023 11:32:15