Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 951(15)] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(15)(i) in Bihar Education Code, 1961

(i)The examination result in respect of regular students refers to the examination results of those who were studying in the class or stage of any course of instructions during the year under review, i.e., in respect of the scholars shown n E.S. Table IV or in Table A of college and school return form A, irrespective of the fact whether the examination is held or result announced before or afte1 the 31st March of the financial year for which the returns are furnished. This clarification applies to private candidates also.