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Balaji Steel Trade vs Fludor Benin S.A on 7 April, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.60                         COURT NO.11                    SECTION PIL-W

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Arbitration             No(s).     65/2023

         BALAJI STEEL TRADE                                             Petitioner(s)

                                                VERSUS

     FLUDOR BENIN S.A & ORS.                                           Respondent(s)

     IA No. 10694/2024 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 16806/2024 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 242054/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 10695/2024 - EXEMPTION FROM FILING O.T. IA No. 242056/2023 - EXEMPTION FROM FILING O.T. IA No. 245634/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 07-04-2025 This matter was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE JOYMALYA BAGCHI For Petitioner(s) :Mr. Devadatt Kamat, Sr. Adv.

Ms. Shruti Sabharwal, Adv. Mr. Nishant Doshi, Adv.

Mr. Anirveda Sharma, Adv. Mr. S. S. Shroff, AOR For Respondent(s) :Mr. Nakul Dewan, Sr. Adv.

Mr. Vijayendra Pratap Singh, Adv. Mr. Abhijnan Jha, AOR Ms. Urvashi Misra, Adv.

Mr. Arnab Ray, Adv.

Mr. Siddharth Dave, Sr. Adv. Mr. Susshil Daga, Adv.

Mr. Pallav Mongia, AOR Mr. Anurag Kalavatiya, Adv. Mr. Chitransh Mathur, Adv. Ms. Parul Singhal, Adv.

Ms. Vidhi Thaker, Adv.

Mr. Anubhav Mishra, Adv.

Mr. Shashank Dwivedi, Adv. 16:55:43 IST Reason: Ms. Sunanda Chowdhury, Adv.

1 of 2  UPON hearing the counsel the Court made the following O R D E R List for final disposal at 2 p.m. on 30.04.2025.

(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2 of 2