Section 3(14)(c) in The Assam Agricultural Produce Market Act, 1972

[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(14)(c) in The Assam Agricultural Produce Market Act, 1972

(c)regulating the employment and conditions of service in respect of any or all of the categories of officers and employees of the Board and the Market Committees,

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State of Assam - Subsection

Section 3(14)(c) in The Assam Agricultural Produce Market Act, 1972