Section 15(1)(a) in Telangana Pulses, Edible Oil Edible Oil Seeds (Licensing, Storage and Regulation) Order, 2015

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(a)to the Joint Collector if such order is that of the District Supply Officer or the Tahsildar in districts.

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