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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(1)(e) in The West Bengal Local Bodies (Electoral Offences And Miscellaneous Provisions) Act, 1952

(e)fraudulently puts into any ballot box anything other than the ballot paper which he is authorised by law to put in; or