Section 13(1)(iii) in The First Statutes of the National Institutes of Technology

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Union of India - Subsection

Section 13(1)(iii) in The First Statutes of the National Institutes of Technology

(iii)[ cause to prepare estimates of cost of buildings and other capital works, minor works, repairs, maintenance and the like. The Building and Works Committee shall approve the cost estimates for minor works, minor repairs and maintenance.] [Substituted 'cause to prepare estimates of cost of buildings and other capital works, minor works, repairs, maintenance and the like;' by Notification No. S.O. 947(E), dated 21.7.2017 (w.e.f. 23.4.2009).]

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Union of India - Subsection

Section 13(1)(iii) in The First Statutes of the National Institutes of Technology