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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(d) in Extradition Treaty between the Government of the Republic of India and the Government of the Republic of the Philippines

(d)if a person whose extradition is sought is being investigated or tried in the Requested State for the same offence for which his extradition is requested.