Madhya Pradesh High Court
Hrithik @ Laddu vs The State Of Madhya Pradesh on 14 June, 2023
Author: Anil Verma
Bench: Anil Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 21551 of 2023
(HRITHIK @ LADDU Vs THE STATE OF MADHYA PRADESH)
Dated : 14-06-2023
Shri Yogesh Kumar Gupta - Advocate for the applicant. .
Shri Santosh Thakur - Govt. Advocate for the respondent/State.
Counsel for the State submits that case diary has been received, but FSL report is still awaited.
He is directed to produce the case diary before this Court on the next date of hearing.
List the mater after two weeks.
(ANIL VERMA) JUDGE amol Signature Not Verified Signed by: AMOL NIVRUTTIRAO MAHANAG Signing time: 14-06-2023 18:03:46