Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(11) in The M.P. Factories Rules, 1962

(11)The manager of a factory shall afford to certifying surgeon facilities to inspect any process in which any person is employed or is likely to be employed.