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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(2) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(2)The bank or banks and the names of branches thereof with which accounts of the market committee fund are maintained shall be reported by the Secretary to the Director and the Board as soon as the accounts are opened and a similar report shall be sent in case of transfer or closure of the accounts.