Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 17 in The Gujarat Civil Services Tribunal Act, 1972 17. Bar to appearance of legal practitioners. - No legal practitioner shall be allowed to appear in any proceedings before the Tribunal except with the permission of the Tribunal.
