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[Cites 0, Cited by 0] [Section 214B(3)] [Section 214B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 214B(3)(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(c)the person recorded as bhumidhar who may be minors but have not been so recorded; and