Orissa High Court
Jual Oram vs State Of Odisha .... Opposite Party on 18 May, 2023
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.1303 of 2022
Jual Oram .... Petitioner
Mr. Siva Mohanty
Advocate
-versus-
State of Odisha .... Opposite Party
Mr.S.N.Das,
Addl. Standing Counsel
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER
18.5.2023.
Order No.
3. 1. This matter is taken up through hybrid mode.
2. Learned State counsel is directed to obtain instructions as regards the status of the investigation, which is still said to be in progress.
3. List this matter Summer Vacation.
(Sashikanta Mishra) Judge AKB Signature Not Verified Digitally Signed Signed by: ASHOK KUMAR BEHERA Reason: Authentication Location: High Court of Orissa Date: 19-May-2023 11:45:32 Page 1 of 1