Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(5) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(5)In the event of any material qualification in the report of the editors, the State Government may issue directions to the University, and such directions shall be binding on the University ;