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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in The Orissa Goshala Act, 1961

(b)"Director" means the Director of Animal Husbandry; and Veterinary Services, Orissa and includes any officer appointed by the State Government to perform the functions of the Director under this Act;