Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Telangana - Subsection Section 9(2)(b) in Telangana Labour Welfare Fund Act, 1987 (b)for each complete month or part thereafter at one and half percent of that amount during the time he continues to make default in the payment of that amount: