Karnataka High Court
Sri Suresh @ Parasmal Jain vs Smt B R Taruna on 9 December, 2009
Author: S.N.Satyanarayana
Bench: S.N.Satyanarayana
IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 9%: DAY OF DECEMBER 2009" --. ._ BEFORE THE HONELE MRJUSTICE S.N.$AT¥ANA§AY;§;I*IA° CRP No.200/200§_:} ~ BETWEEN: V " 2 SRQLSURESH @ PARASMAL JAIN, S/OSRLMANIKCHAND TAURESHSAI' = O. ' AGEDABOUT48 YEARS, PROPRIETOR, M/S. UNITED VIDEO CONIPANY,' NO.121,N.K.K.COMPLE_X, S.P.ROAD, BAGALORE.--2-._ H V " '}1::A»~'..V..1éEfm_'1ON1§3:R " (BY SR1. A.GOp1pie.AK3§S}i A'ND.:ASSO'.'AAOif.;'} AND: _ _ ._ SMT.B.R.TAR1}-NA;-- V S/O SR1.B.RIKABC}LAND_, A' AGED ABOUT 34 YEARS. . R/Q No.95;1srFLOOR,._7foth CROSS, 5m BLOCK. RAJAIAINAGAR;-A BAN GALO 1 O ...RESPONDENT TH1S~--.cR? '1«'-EE1) UNDER SECTION 18 OF' SMALL CAUSES _°C.QUR_'IS ACT, 3R/W S 115 OF cpc, AGAINST THE ORDER 'I1A:1"ED:..1oS.0S.2O09 PASSED IN S.C.1636/2008 ON THE FILE OF v 'if1'HEV~[_*'J1i '*ADDL.JUDGE, MEMBER, IVEACTAS. BANGALORE, ._DE'CRE.EBiNG THE SUIT FOR RECOVERY OF' MONE . THEIS CR? COMING ON FOR ORDERS THIS DAY, THE . v -- COURT MADE THE FOLLOWING: 'WI [0 ORDER
Counsel for the petitioner files a memo seeklng ' the Court to withdraw the revision petition, _
2. Memo is taken on _recor<'i;__ 'R{_3ViSIO1%1.".'_P€tft1OI1 "iS ' dismissed as withdrawn.
Pr/--