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Karnataka High Court

Sri Suresh @ Parasmal Jain vs Smt B R Taruna on 9 December, 2009

Author: S.N.Satyanarayana

Bench: S.N.Satyanarayana

IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 9%: DAY OF DECEMBER 2009" --. ._

BEFORE

THE HONELE MRJUSTICE S.N.$AT¥ANA§AY;§;I*IA°   

CRP No.200/200§_:}  ~ 
BETWEEN: V " 2

SRQLSURESH @ PARASMAL JAIN,  
S/OSRLMANIKCHAND TAURESHSAI' = O. '
AGEDABOUT48 YEARS,     
PROPRIETOR, M/S. UNITED VIDEO CONIPANY,' 
NO.121,N.K.K.COMPLE_X,     
S.P.ROAD, BAGALORE.--2-._ H V    

" '}1::A»~'..V..1éEfm_'1ON1§3:R " 

(BY SR1. A.GOp1pie.AK3§S}i A'ND.:ASSO'.'AAOif.;'}
AND:   _  _ ._
SMT.B.R.TAR1}-NA;-- V    

S/O SR1.B.RIKABC}LAND_,  A'

AGED ABOUT 34 YEARS. .

R/Q No.95;1srFLOOR,._7foth CROSS, 5m BLOCK.
RAJAIAINAGAR;-A BAN GALO 1 O

...RESPONDENT

TH1S~--.cR? '1«'-EE1) UNDER SECTION 18 OF' SMALL CAUSES

_°C.QUR_'IS ACT, 3R/W S 115 OF cpc, AGAINST THE ORDER

'I1A:1"ED:..1oS.0S.2O09 PASSED IN S.C.1636/2008 ON THE FILE OF

v   'if1'HEV~[_*'J1i '*ADDL.JUDGE, MEMBER, IVEACTAS. BANGALORE,
 ._DE'CRE.EBiNG THE SUIT FOR RECOVERY OF' MONE .

THEIS CR? COMING ON FOR ORDERS THIS DAY, THE

.   v -- COURT MADE THE FOLLOWING:

'WI



[0

ORDER

Counsel for the petitioner files a memo seeklng ' the Court to withdraw the revision petition, _

2. Memo is taken on _recor<'i;__ 'R{_3ViSIO1%1.".'_P€tft1OI1 "iS ' dismissed as withdrawn.

Pr/--