Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(ii) in Companies (Appointment of Sole Agents) Rules, 1975 (ii)Break-up of the expenditure incurred by the sole selling agents during last three years under the following heads in respect of sale of company's products:-
