Supreme Court - Daily Orders
K. Kirubananthan vs The Tamil Nadu Pollution Control Board on 14 February, 2022
Bench: S. Abdul Nazeer, Krishna Murari
ITEM NO.5 Court 7 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1027-1030/2022
K. KIRUBANANTHAN Appellant(s)
VERSUS
THE TAMIL NADU POLLUTION CONTROL BOARD & ORS. Respondent(s)
(FOR ADMISSION and IA No.16570/2022-STAY APPLICATION )
Date : 14-02-2022 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Mr. Arjun Vinod Bobde, Adv.
Mr. K.S. Viswanathan, Adv.
Mr. Gopal Singh Chauhan, Adv.
Ms. Sanya Pawar, Adv.
Mr. Sarthak Bhatia, Adv.
Ms. Shubhangi Jha, Adv.
Ms. Apoorva Prasad R., Adv.
Mr. Deepak Goel, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Appeal is dismissed as withdrawn in terms of the signed order.
(NEELAM GULATI) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (Signed order is placed on the file) Signature Not Verified Digitally signed by Anita Malhotra Date: 2022.02.16 16:46:03 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL No(s). 1027-1030 OF 2022 K. KIRUBANANTHAN Appellant(s) VERSUS THE TAMIL NADU POLLUTION CONTROL BOARD & ORS. Respondent(s) O R D E R Learned counsel appearing for the appellant seeks permission of the Court to withdraw the Appeals.
The Appeals are dismissed as withdrawn.
.............................J. ( S. ABDUL NAZEER) .............................J. ( KRISHNA MURARI) NEW DELHI FEBRUARY 14, 2022