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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(2)(i) in Bihar Factories Rules, 1950

(i)All sanitary (water closet or flushing type) latrines shall be connected to a municipal or common water borne sewerage system or to a septic tank or shall be aqua privy latrines :