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[Cites 0, Cited by 0] [Section 177(5)] [Section 177] [Entire Act]

State of Uttarakhand - Subsection

Section 177(5)(viii) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(viii)Suitable arrangements shall be made for the upper berth passengers to enable them to go up or come down from the upper berth.