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Delhi High Court - Orders

Rescom Mineral Trading Fze vs Rashtriya Ispat Nigam Limited Rinl Amd ... on 26 May, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~116
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P.(I) (COMM) 402/2024 & CCP(O) 5/2025, I.A. 582/2025
                                    I.A. 4997/2025
                                    RESCOM MINERAL TRADING FZE                                                             .....Petitioner
                                                                  Through:            Mr. Anirudh Bakhru, Mr. Divyam
                                                                                      Agarwal, Ms. Ananya Mago, Mr.
                                                                                      Kshitiz Jain, Mr. Rohan Chandra, Ms.
                                                                                      Archita Mahlawat, Advs.

                                                                  versus

                                    RASHTRIYA ISPAT NIGAM LIMITED RINL AMD ANR
                                                                              .....Respondent
                                                 Through: Mr. Rajshekhar Rao, Sr. Adv. with
                                                          Mr. Shravan Yammanur, Mr.
                                                          Mangesh Krishna, Ms. Prachi
                                                          Kaushik, Ms. Aashna Chawla, Mr.
                                                          Zahid Hashmi, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                                  ORDER
                          %                                       26.05.2025
                          1.        Arguments heard.

2. Mr. Rao, learned senior counsel requests time for further arguments.

3. List on 28.05.2025.

JASMEET SINGH, J MAY 26, 2025/sp Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 20:43:28