Delhi High Court - Orders
Rescom Mineral Trading Fze vs Rashtriya Ispat Nigam Limited Rinl Amd ... on 26 May, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~116
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM) 402/2024 & CCP(O) 5/2025, I.A. 582/2025
I.A. 4997/2025
RESCOM MINERAL TRADING FZE .....Petitioner
Through: Mr. Anirudh Bakhru, Mr. Divyam
Agarwal, Ms. Ananya Mago, Mr.
Kshitiz Jain, Mr. Rohan Chandra, Ms.
Archita Mahlawat, Advs.
versus
RASHTRIYA ISPAT NIGAM LIMITED RINL AMD ANR
.....Respondent
Through: Mr. Rajshekhar Rao, Sr. Adv. with
Mr. Shravan Yammanur, Mr.
Mangesh Krishna, Ms. Prachi
Kaushik, Ms. Aashna Chawla, Mr.
Zahid Hashmi, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 26.05.2025
1. Arguments heard.
2. Mr. Rao, learned senior counsel requests time for further arguments.
3. List on 28.05.2025.
JASMEET SINGH, J MAY 26, 2025/sp Click here to check corrigendum, if any This is a digitally signed order.
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