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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(3) in The Orissa Grama Rakshi Rules, 1969

(3)In the event of the order of suspension against the Grama Rakshi being revoked, the order of appointment of the substitute so appointed in his place shall be deemed to have been cancelled from the date of such revocation and the Grama Rakshi shall get allowance for the period of suspension in appropriate cases.Chapter-VI Duties and Responsibilities