Supreme Court - Daily Orders
P. Sahadevan vs M.D Inditrade Capital Limited on 24 August, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
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ITEM NO.57 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8655/2014
(Arising out of impugned final judgment and order dated 05/12/2013
in RP No. 3269/2013 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
P. SAHADEVAN & ANR Petitioner(s)
VERSUS
M.D JRG SECURITIES LTD & ORS Respondent(s)
(With office report)
WITH
SLP(C) No. 15670/2014
SLP(C) No. 16127/2014
(With Interim Relief and Office Report)
SLP(C) No. 17110/2014
(With Interim Relief and Office Report)
Date : 24/08/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Deepak Prakash, Adv.
Ms. Neelam B. Perumal, Adv.
Mr. Subhash Chandran K.R., Adv.
Mr. Vishal Somany, Adv.
Mr. R. Dahiya, Adv.
Ms. Usha Nandini. V,Adv.
Ms. B. Vijayalakshmi Menon,Adv.
For Respondent(s) Mr. Adinarayanan, Sr. Adv.
Signature Not Verified
Ms. B. Vijayalakshmi Menon,Adv.
Digitally signed by
Mr. Rohit Choudhry, Adv.
Sushil Kumar Rakheja
Date: 2015.08.24
16:56:44 IST
Ms. Preeti Khiwani, Adv.
Reason:
Mr. K. Maruthi Rao, Adv.
Ms. K. Radha, Adv.
Ms. Anjani Aiyagari, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
List the matters next week.
(S. K. RAKHEJA) (INDU BALA KAPUR) COURT MASTER COURT MASTER