Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Kerala - Subsection Section 95(1) in Kerala Police Act, 2011 (1)All police officers, shall be prepared to face possible physical danger warranted by the circumstances during the course of discharge of their lawful duties.
